Home
Case Index
Title
Date
AUTOMOTIVE COACHES AND COMPONENTS LTD. AND ORS. Vs. COMMERCIAL TAX OFFICER AND ORS.
April 28, 2003
HINDUSTAN PAPER PRODUCTS Vs. COMMERCIAL TAX OFFICER-II
September 23, 2003
HINDUSTAN PAPER PRODUCTS AND ANR. Vs. COMMERCIAL TAX OFFICER-II AND ANR.
December 17, 2003
HINDUSTHAN WIRES LIMITED Vs. A.C.C.T. AND ORS.
December 5, 2003
IQRA TRADERS Vs. STATE OF TAMIL NADU
April 9, 2003
MAHENDRA SARUP BANSAL Vs. C.T.O. AND ORS.
September 19, 2003
MPL CARS LIMITED Vs. COMMERCIAL TAX OFFICER
April 30, 2003
S.M. PARSIA AND CO. Vs. CTO/ULTADANGA CHARGE AND ORS.
July 11, 2003
SAGA INSTRUMENTS Vs. C.T.O., COLLEGE STREET CHARGE AND ORS.
August 8, 2003
SOUTH INDIA TANNERS AND DEALERS ASSOCIATION Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES (C.T.) AND ORS.
April 4, 2003
SUN PAPER MILL LTD. Vs. STATE OF TAMIL NADU
March 28, 2003
TIGER STEEL ENGINEERING (INDIA) PVT. LTD. Vs. COMMERCIAL TAX OFFICER AND ANR.
August 13, 2003