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Case Index
Title
Date
AIRCEL DIGILINK INDIA LTD Vs. UNION OF INDIA
April 23, 2003
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
March 3, 2003
BHARAT SANCHAR NIGAM LIMITED AND MAHANAGAR TELEPHONE NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
March 3, 2003
BHARTI CELLULAR LIMITED Vs. UNION OF INDIA
May 23, 2003
BPL MOBILE CELLULAR LIMITED Vs. BSNL
April 1, 2003
BPL MOBILE CELLULAR LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
May 13, 2003
BPL MOBILE CELLULAR LTD Vs. BHARAT SANCHAR NIGAM LTD
February 17, 2003
BPL MOBILE CELLULAR LTD Vs. BHARAT SANCHAR NIGAM LTD
August 6, 2003
C G FAXEMAIL PVT LTD Vs. UNION OF INDIA
September 8, 2003
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. UNION OF INDIA
September 27, 2003
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. UNION OF INDIA
August 8, 2003
DATA ACCESS INDIA LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
March 10, 2003
RELIANCE TELECOM LIMITED Vs. UNION OF INDIA
November 14, 2003
SHYAM TELELINK LTD Vs. UNION OF INDIA
April 9, 2003
STERLING CELLULAR LIMITED Vs. UNION OF INDIA
May 21, 2003
STERLING CELLULAR LTD Vs. UNION OF INDIA
May 13, 2003
TATA TELESERVICES MAHARASHTRA LTD [FORMERLY HUGHES TELE COM INDIA LTD ] Vs. UNION OF INDIA
September 12, 2003