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Case Index
Title
Date
A PAPA RAO Vs. JEYPORE SUGAR CO LTD
February 4, 2003
A.Papa Rao and 2 Vs. The Jeypore Sugar Co.Ltd
February 4, 2003
Abhaya Kumar Sahoo Vs. State of Orissa
January 20, 2003
Abhimanyu Baliarsingh Vs. State of Orissa
October 31, 2003
ABRAHAM MATHEWS Vs. ASST COMMISSIONER KENDRIYA
March 13, 2003
Adhikanda Sahu Vs. State of Orissa
February 19, 2003
ADITYA NARAYAN PANDA Vs. SARAT KUMAR BHUTT
September 10, 2003
ADRIA BLUE APPARELS PVT. LTD. Vs. ORISSA SMALL INDUSTRIES CORPORATION LTD.
September 2, 2003
AGRO SERVICE CENTER Vs. STATE OF ORISSA
May 12, 2003
AHIRAJ SAHA Vs. STATE
March 26, 2003
AJANTA NAIK Vs. SAMBALPUR UNIVERSITY
January 21, 2003
AJAYA KUMAR DASALIAS KANKA Vs. STATE OF ORISSA
March 11, 2003
Ajit Kumar Pradhan Vs. State of Orissa
November 19, 2003
Akshay Kumar Das Vs. Kalpataru Sachinandan Trust
March 20, 2003
Ali alias Harihar Sabata Vs. State of Orissa
February 26, 2003
ALL INDIA FEDERATION OF TAX PRACTITIONERS Vs. UNION OF INDIA
November 12, 2003
ALOK CHANDRA MOHANTY Vs. STATE OF ORISSA
December 18, 2003
ALOK KUMAR BOHIDAR Vs. RAJKISHORE MATHUR
March 27, 2003
ALOK KUMAR DAS Vs. UNION OF INDIA
August 22, 2003
AMAR BILAS MOHANTY Vs. STATE OF ORISSA
February 19, 2003
AMRUSH BARLA Vs. STATE OF ORISSA
March 12, 2003
Amulya Kumar Jena Vs. Chief General Manager, State Bank of India
March 25, 2003
Anand Kumar Suraj Ratan Mohatta Vs. Utkal Steel Ltd.
May 16, 2003
ANAND KUMAR SURAJ RATAN MOHATTA Vs. S L AGRAWALA AND CO
May 16, 2003
ANANTA CHARAN NAYAK Vs. ANJALI SAHU
October 17, 2003
Anei Parida Vs. Giridhari Biswal
February 4, 2003
ANIMA DAS Vs. STATE OF ORISSA
May 1, 2003
ANIRUDHA MISHRA Vs. SUJATA ACHARYA
June 28, 2003
ANJANI KUMAR SINGH Vs. STATE OF ORISSA
March 29, 2003
Ankul Chandra Satsang, represented through Sri Pratap Chandra Mohapatra Vs. Radha Binod Goswami
June 23, 2003
ANTARYAMI DAS @ GANESH DASH Vs. STATE OF ORISSA
February 10, 2003
ANTARYAMI DAS ALIAS GANESH DASH Vs. STATE OF ORISSA
February 1, 2003
ARAF MULLA Vs. STATE OF ORISSA
August 28, 2003
ARJUN SAHOO Vs. STATE OF ORISSA
September 16, 2003
ARTA BISWAL AND ORS. Vs. STATE OF ORISSA
July 11, 2003
ARUNDHATI TRIPATHY Vs. DURGA PRASANNA TRIPATHY
December 23, 2003
Ashis Kumar Ray Vs. Jitu Andia
October 15, 2003
ASHOK DAS Vs. STATE OF ORISSA
January 31, 2003
ASHOK DAS AND ORS. Vs. STATE OF ORISSA
January 3, 2003
ASHOK KUMAR SAHOO Vs. UNION OF INDIA
February 19, 2003
ASWINI KUMAR PANDA Vs. STATE OF ORISSA
April 2, 2003
Atal Chandra Das Vs. Kuntala Guin
March 28, 2003
AVIPRAYA Vs. STATE OF ORISSA
August 5, 2003
Babaji Pradhan Vs. Govinda Chandra Sahoo
June 26, 2003
BABAN ALIAS GOURANGA MOHANTY Vs. STATE OF ORISSA
July 3, 2003
BABULAL MOTALI Vs. STATE OF ORISSA
November 10, 2003
BADA KHAN AND ORS. Vs. STATE OF ORISSA AND ANR.
April 25, 2003
BAISHNAB CHARAN RAY Vs. DEBRAJ SAHOO
June 19, 2003
BALAKRUSHNA DASH Vs. STATE OF ORISSA
November 7, 2003
Balangir Trading Vs. Bharat Sanchar Nigam Limited
August 22, 2003
Balaram Jena Vs. State
September 12, 2003
BALLARPUR INDUSTRIES LIMITED Vs. PRESIDING OFFICER LABOUR COURT BHUBANESHWAR
June 18, 2003
BALUKESWARA MAHADEV Vs. BRAJESWARI MOHAPATRA
August 20, 2003
BAMI BEWA Vs. KRUSHNA CHANDRA SWAMI alias GOCHHAYAT
September 16, 2003
BANAMALI MATHAN Vs. REGIONAL PROVIDENT FUND
December 19, 2003
BANAMALI MISHRA Vs. ACHUTANANDA MISHRA
September 22, 2003
Banchhanidhi Samal Vs. Basudev Nayak
March 21, 2003
Bansidhar Das and two Vs. State
May 7, 2003
Basanta Kumar Nayak Vs. Mohanadi Coal Fields Ltd.represented by Chief General Manager, Dera Colliery, Talcher
June 23, 2003
BASANTI SATAPATHY Vs. RAKESH KUMAR SATAPATHY
February 25, 2003
BASU HARIJAN Vs. STATE OF ORISSA
March 21, 2003
BASUDEV SAHOO Vs. AKHAYA KUMAR PRADHAN
December 16, 2003
BASUDEVA SATAPATHY Vs. STATE OF ORISSA
January 8, 2003
BAURIBANDHU MOHANTY Vs. RAGHUNATH PANIGRAHI
June 27, 2003
BENGALI KANDI Vs. SURENDRA BHOI
January 16, 2003
BENUMADHAB PADHI MOHAPATRA Vs. STATE
August 28, 2003
BHABANI PRASAD GOCHHAYAT ALIAS MANGU AND ANR. Vs. STATE OF ORISSA
April 25, 2003
BHABANI SANKAR MOHAPATRA Vs. STATE OF ORISSA
January 22, 2003
Bhabani Sankar Sahu Vs. Board of Secondary Education, Orissa
June 17, 2003
Bhagabat Pradhan Vs. Laxman Pradhan
February 13, 2003
BHAGIRATHI DAS Vs. STATE OF ORISSA
November 19, 2003
BHAJAMAN @ BYAJAMAN PARIDA Vs. RAM CH. @ KELU NAYAK (DEAD) AFTER HIM RATNAMANI NAYAK AND ORS.
February 25, 2003
BHARTRUHARI MAHATAB Vs. DOLAGOVINDA PRADHAN
June 20, 2003
BHASKAR CHANDRA ROUL Vs. STATE OF ORISSA
September 24, 2003
BHASKAR CHANDRA SAHOO Vs. CHAIRMAN CUTTACK GRAMYA BANK
February 4, 2003
Bhaskar Mahalik @ Mallick Vs. State of Orissa
October 15, 2003
BHASKAR NAIK Vs. STATE OF ORISSA
October 20, 2003
Bhima Nayak Vs. Chittaranjan Sahoo
February 20, 2003
Bhima Pradhan Vs. State of Orissa
July 24, 2003
BHOBANI BHOI Vs. GATI BHOI
September 10, 2003
BHOLESWAR SAHU Vs. BASANTI SAHU
September 24, 2003
BHUBAN GOCHHAYAT Vs. COLLECTOR
December 10, 2003
BHUBANESWAR SAHU Vs. STATE
July 18, 2003
Bhubaneswar Stock Exchange, Bhubaneswar, Dist- Khurda Vs. S.Kedarswamy Patra
February 27, 2003
BHUPENDRA KUMAR BASU Vs. STATE OF ORISSA
December 12, 2003
BIBHU PRASAD MOHAPATRA Vs. STATE OF ORISSA AND ORS.
May 16, 2003
BICHITRA MOHAN NAIK Vs. STATE OF ORISSA
December 23, 2003
BIDESI BAGARTY Vs. JOGENDRA SAHU
January 27, 2003
BIDHU BHUSAN RATH Vs. STATE OF ORISSA
April 24, 2003
Bidulata alias Bidyutlata Das Vs. State of Orissa
March 7, 2003
BIDYADHAR BEHERA Vs. KANAKALATA NAYAK
June 17, 2003
BIDYADHAR BEHERA AND ANR. Vs. THE STATE AND ANR.
February 21, 2003
BIJAY KUMAR MOHARANA Vs. STATE OF ORISSA
June 17, 2003
Bijay Kumar Parida Vs. State of Orissa
February 13, 2003
BIJAYA DAS Vs. STATE OF ORISSA
January 9, 2003
Bijoy Kumar Sahoo Vs. State of Orissa
March 21, 2003
BIJOY KUMAR SWAIN Vs. SUPERINTENDENT OF POLICE, AND ANR.
March 28, 2003
Bimal Kishore Mohapatra Vs. Sridhar Nayak
November 6, 2003
BIMAN BIHARI PATNAIK Vs. STATE OF ORISSA
December 12, 2003
BINA DAS Vs. STATE OF ORISSA
April 3, 2003
BINOD AMAT Vs. STATE OF ORISSA
September 17, 2003
BINOD KUMAR PATEL Vs. P DILLESSWAR RAO
July 31, 2003
BINOD PATRA Vs. ANUP KUMAR DARJI
September 3, 2003
BINU INDUSTRIES Vs. STATE OF ORISSA
December 15, 2003
BIPRA CHARAN KAR Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA AND
January 24, 2003
BIRAT CHANDRA DAGARA Vs. STEEL AUTHORITY OF INDIA LIMITED
January 10, 2003
Birla Tyres Vs. Jogendra Sethi
November 28, 2003
BISANDAYAL AND SONS Vs. UNITED BANK OF INDIA
June 30, 2003
BISHAL ENTERPRISES Vs. STATE OF ORISSA
June 20, 2003
BISHI KESHAN PRADHAN Vs. STATE OF ORISSA
January 29, 2003
BISHNU CHARAN SAHU Vs. BRANCH MANAGER UNITED
December 17, 2003
BISHNU PRASAD DAS Vs. ELECTION OFFICER CUM BLOCK
August 25, 2003
BISURNARAYAN BEHURA Vs. STATE OF ORISSA
April 2, 2003
BISWAKESHA MOHAPATRA Vs. AUTHORISED OFFICER
June 26, 2003
BISWAMBHAR ADHIKARI Vs. PRASAR BHARATI
June 17, 2003
BISWANATH SAHU Vs. TRIBENI MOHAN
April 10, 2003
BISWESWAR SATPATHY Vs. CHANDRA SEKHAR KUMAR
December 12, 2003
BOARD OF TRUSTEES PARADIP PORT Vs. MANAGING DIRECTOR INDUSTRIAL
February 20, 2003
BRAHMANANDA PRADHAN Vs. STATE OF ORISSA
March 25, 2003
BRAHMANANDA ROUT Vs. STATE OF ORISSA
January 10, 2003
BRAJA MOHAN PATRA Vs. ANANTA CHARAN PATRA
June 17, 2003
Budha Narayan Kar Vs. Kalinga Keshari Mohanty
March 6, 2003
BUDHIMANTA DASH Vs. STATE OF ORISSA
September 30, 2003
BULBUL SAMANTARAY Vs. DHIRENDRA KUMAR SAMANTARAY
March 14, 2003
CHAIRMAN GRID CORPORATION OF ORISSA LIMITED Vs. HEMALATA SETHI
October 16, 2003
CHANDAN KUMAR DEY Vs. CONTROLLER OF EXAMINATIONS
December 10, 2003
Chandrasekhar Samantasinghar Vs. State of Orissa
February 21, 2003
Chhabi Naik, and after him, Mandia Naik Vs. Manager, Handidhua Colliery, Mahanadi Coal Fields
July 28, 2003
CHHALLA SRINIVAS Vs. CHALLA ARUNA
June 20, 2003
CHIEF ACCOUNTS OFFICER TELECOM DISTRICT DHENKANAL Vs. SATYANANDA JENA
September 5, 2003
CHINANCHITTI RAJ KISHORE SUBUDHI Vs. M MANJULA SENAPATI
June 19, 2003
CHINTA ALIAS PRAFULLA DEHURY Vs. STATE OF ORISSA
August 14, 2003
CHINTAMANI SETHI Vs. RAGHUNATH MOHANTY
February 26, 2003
CHITARANJAN DAS Vs. STATE OF ORISSA
June 18, 2003
CHITTARANJAN KAR Vs. UNION OF INDIA
February 13, 2003
CHRISTOPHAR ORAM Vs. JULIAS ORAM
January 9, 2003
CO OPERATIVE AGRICULTURAL RURAL Vs. BASANTI SWAIN
March 28, 2003
COLLECTOR LAND ACQUISITION Vs. PREMA CHAND AGRAWAL
January 31, 2003
CROWN RE-ROLLER P LTD Vs. STATE OF ORISSA
November 21, 2003
D S RASHMI RANJAN Vs. CHAIRMAN JOINT ENTRANCE
October 30, 2003
D.S.Rashmi Ranjan Vs. Chairman, Joint Entrance Examination, 2003
October 30, 2003
DABUR INDIA LTD Vs. COMMISSIONER OF SALES TAX ORISSA
July 4, 2003
Dandapani Sahu Vs. Satyabadi Sahu
July 29, 2003
DARA SINGH ALIAS RABINDRA KUMAR PAL Vs. REPUBLIC OF INDIA
August 5, 2003
DASARATHI NAIK Vs. CHIEF ENGINEER MINOR IRRIGATION ORISSA
July 24, 2003
Dasarathi Sahoo Vs. State of Orissa
April 25, 2003
DASHRATHI NAYAK Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CUTTACK BENCH
February 19, 2003
Dasi Nihal Vs. State of Orissa
October 29, 2003
DAUD LIMA Vs. STATE OF ORISSA
November 21, 2003
Debabrata Tripathy Vs. State of Orissa
March 31, 2003
Debadatta Sarangi Vs. Secretary, Orissa Legislative Assembly
March 5, 2003
Debajyoti Misra Vs. State of Orissa
June 17, 2003
DEBARAJ NAYAK Vs. STATE OF ORISSA
September 2, 2003
DEBASIS SAMANTARAY Vs. STATE OF ORISSA
June 18, 2003
Debendra Kumar Rout Vs. Orissa State Pollution Control Board
August 26, 2003
DEBENRANATH BALBANT RAY Vs. ENGINEER IN CHIEF RENGALI IRRIGATION PROJECT
September 24, 2003
DELTA MARINE COMPANY Vs. ATLANTA INFRASTRUCTURES LIMITED
March 28, 2003
DEMECH CHEMICAL PRODUCTS Vs. KCS PRIVATE LIMITED
September 15, 2003
DESA JUANGA Vs. STATE OF ORISSA
March 25, 2003
DHANI NAYAK Vs. SANAKARA NAYAK
February 24, 2003
DHIRENDRA NATH TRIPATHY Vs. STATE OF ORISSA
March 17, 2003
DHRUBA CHARAN DUTTA PRABHUDAYAL Vs. STATE OF ORISSA
September 24, 2003
DHRUBA CHARAN MOHANTY Vs. KRUSHNA MOHAN MOHANTY
January 16, 2003
DHRUBA CHARAN PARIDA Vs. STATE OF ORISSA
June 26, 2003
Dilip Kumar Agarwalla Vs. State of Orissa
April 30, 2003
DILIP KUMAR SAHU Vs. BHARAT SANCHAR NIGAM LTD.
September 4, 2003
Dillip Nayak Vs. State of Orissa
February 26, 2003
DILLIP SINGH CHOUDHURY Vs. STATE OF ORISSA
February 25, 2003
DINABANDHU MOHAPATRA Vs. STATE OF ORISSA
November 11, 2003
DINABANDHU PATRO Vs. STATE BANK OF INDIA
January 22, 2003
DINAKRUSHNA Vs. SUNANDA BEHERA
August 21, 2003
DIVISIONAL FOREST OFFICER Vs. CHAITANYA SAHU
March 7, 2003
DIVISIONAL MANAGER NATIONAL INSURANCE Vs. PRAMILA KAR
April 24, 2003
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. TASRI PRADHAN
March 25, 2003
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. URMILA JENSAMANTA
August 4, 2003
DIVISIONAL MANAGER NEW INDIA Vs. GAYADHAR POI
April 15, 2003
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. USHANTA KUMAR
April 18, 2003
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. RATAN THAKUR
July 22, 2003
DIVISIONAL MANAGER ORIENTAL Vs. JASODA MOHANTA
June 20, 2003
Divisional Manager Oriental Insurance Vs. Sini Singh Samurai
April 22, 2003
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. NIRUPAMA MALLICK
July 9, 2003
DIVISIONAL MANAGER ORISSA Vs. SHILA SHARMA
August 7, 2003
DIVISIONAL MANAGER THE NEW INDIA Vs. UDAYANATH SAHU
May 14, 2003
DIVISIONAL MANAGER UNITED INDIA Vs. GOVIND MAJHI
April 18, 2003
DIVISIONAL MANAGER UNITED INDIA INSURANCE Vs. LATULA ALIAS TULLA DUBEY
December 19, 2003
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. GOKULA MOHARANA
March 7, 2003
Divisional Manager, M/s.Oriental Insurance Vs. Kartik Das
April 22, 2003
Divisional Manager, Oriental Insurance Vs. Nayan Das
January 21, 2003
Divisional Manager, Oriental Insurance Co. Vs. Raj Kishore Behera
April 22, 2003
DIVISIONAL MECHANICAL ENGINEER S E RAILWAYS Vs. P ADINARAYANA
March 28, 2003
DR. SIDHARTHA PATRA Vs. REPUBLIC OF INDIA
November 21, 2003
Dukhia alias Jaganath Tiu Vs. State of Orissa
May 16, 2003
DURGA CHARAN NAIK Vs. KASINATH NAYAK
June 26, 2003
DURGA CONDEV P LTD Vs. INDIAN OIL CORPORATION LTD
September 11, 2003
DURGA PRASAD PANDA Vs. STATE OF ORISSA
March 3, 2003
Durgasankar Rath Vs. State Bank of India
February 17, 2003
DUROWELDS PRIVATE LIMITED AND ORS. Vs. THE TATA IRON AND STEEL COMPANY LIMITED (TISCO)
April 10, 2003
DURYODHAN SAHU Vs. ANIL KUMAR AGRAWALA
June 23, 2003
Edward Grayson Harvell Vs. State of Orissa
August 30, 2003
EMCO LTD Vs. GRID CORPN OF ORISSA LTD
March 11, 2003
ENGINEERING DESIGN Vs. ORISSA WATER SUPPLY SEWERAGE
March 5, 2003
EXECUTIVE ENGINEER NAWARANGPUR ELECTRICAL DIVISION Vs. ISTAPAN GONDA
May 16, 2003
FAKIRMOHAN SENAPATI Vs. STATE OF ORISSA
February 4, 2003
G.M.R.Technologies and Industries Limited Vs. State of Orissa
June 17, 2003
GAJENDRA MOHAPATRA Vs. PADI BEWA
March 10, 2003
GAMHA MAHAKUD AND ANR. Vs. STATE OF ORISSA
December 17, 2003
GANA @ GANESWAR NAIK Vs. STATE OF ORISSA
January 16, 2003
GANESH CHANDRA NAYAK Vs. STATE OF ORISSA
February 25, 2003
Ganesh Chandra Pati Vs. Baidhar Pati
October 29, 2003
GANESH PATRA Vs. BANABIHARI PATRA
August 3, 2003
GANESH PRASAD DASH Vs. TILOTTAMA DASH
November 19, 2003
GANESH SWAIN Vs. SABITRI SWAIN ALIAS SANJU
April 18, 2003
GANGA PAIIEI Vs. STATE OF ORISSA
August 8, 2003
GANGADHAR SAHOO Vs. STATE OF ORISSA
May 14, 2003
GANPATI PRASAD VERMA Vs. BRUNDABAN BISWAL
August 22, 2003
Ganta Lingaraju Reddy Vs. Tapakula Narasimhulu
March 28, 2003
GAYADHAR MOHANTY Vs. ABHIMANYU PATTANAIK
August 14, 2003
GAYADHAR PANDA Vs. REGISTRAR ADMN HIGH COURT
August 26, 2003
GHANASHYAM GIRI Vs. UNION OF INDIA
February 5, 2003
GHANASHYAM JENA Vs. STATE OF ORISSA
August 22, 2003
GHANASHYAM LENKA AND SOUBHAGYA Vs. STATE OF ORISSA
February 28, 2003
GINI VITREOUS PRIVATE LIMITED Vs. CENTRAL ELECTRICITY SUPPLY
May 12, 2003
GIRIDHARI PRADHAN Vs. LORD JAGANNATH MAHAPRABHU
January 7, 2003
GIRIJA SHANKAR PANDA Vs. UNION OF INDIA
September 5, 2003
GITADEVI AGRAWAL Vs. RAM CHANDRA DEVTA
October 17, 2003
Gobardhan Gouda Vs. State of Orissa
January 22, 2003
Gomati Bai Vs. Nandakishore Jhunjhunwala
January 17, 2003
GOPAL CHANDRA BURDHAN AND ORS. Vs. STATE OF ORISSA
December 12, 2003
GOPAL CHANDRA SAO Vs. CHIEF ENGINEER AND BASIN MANAGER
June 17, 2003
GOPIA DIGAL Vs. STATE OF ORISSA
March 7, 2003
GOURANGA PRADHAN Vs. STATE
June 20, 2003
Govinda Chandra Sahoo Vs. Presiding Officer, Labour Court, Bhubaneswar
January 8, 2003
GOVINDA NAIK Vs. STATE OF ORISSA
June 24, 2003
GRID CO LTD Vs. N T P C LTD
October 14, 2003
GRIDCO OF ORISSA LTD Vs. ELECTRICAL MANUFACTURING CO LTD
March 5, 2003
GUNDICHA BEHERA AND ANR. Vs. STATE OF ORISSA
October 21, 2003
GURUDARSAN SINGH Vs. STATE OF ORISSA
January 30, 2003
GYANANANDA SEN Vs. RANJIT KUMAR DAS
January 20, 2003
Hare Krishna Nayak Vs. Chairman, Steel Authority of India
April 8, 2003
Hari Shankar Nandy Vs. Union of India
February 5, 2003
HARIHAR SWAIN Vs. STATE OF ORISSA
July 22, 2003
HASINA BIBI Vs. AMURAT BIBI
June 20, 2003
HEMANTA KUMAR PARIDA Vs. STATE OF ORISSA
January 22, 2003
HIMANSU KUMAR PATEL Vs. BOARD OF SECONDARY EDUCATION ORISSA
January 8, 2003
HINDUSTAN AERONAUTICS LTD Vs. ULTRAMATRIX SYSTEMS PRIVATE LTD
April 7, 2003
Hindusthan Petroleum Corporation Limited Vs. Revenue Divisional Commissioner, Central Division
June 20, 2003
HRUSHIKESH DAS Vs. SHREE SHREE BRUNDABAN JEW THAKURA
June 17, 2003
IFGL Refractories Vs. Presiding Officer, Industrial Tribunal,Rourkela
June 24, 2003
INDIRA PANDA Vs. L A O
September 17, 2003
INDRAMANI PATI Vs. KRUSHNA CHANDRA PATI
October 29, 2003
INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LIMITED Vs. UTKAL MOULDERS LIMITED
August 26, 2003
IOGESWAR JENA Vs. STATE OF ORISSA
July 31, 2003
ISPAT LABOUR UNION STEEL Vs. STATE IMPLEMENTATION
September 9, 2003
ISWAR CHANDRA BEHERA Vs. STATE OF ORISSA
April 4, 2003
JADUNATH NAYAK Vs. SUB COLLECTOR BHADRAK
April 25, 2003
JAGABANDHU MAHANTA Vs. BIJAY KUMAR KAR
March 7, 2003
JAGANNATH TEMPLE MANAGING Vs. NARAYAN MOHAPATRA
March 27, 2003
JAGANNATH UDYOG Vs. CHAIRPERSON CUM M
March 4, 2003
Jai alias Gandhu Vs. Uchhaba Sahu
January 24, 2003
Jalandhar Pradhan Vs. State of Orissa
March 14, 2003
JAMBESWAR PAL Vs. STATE OF ORISSA
June 18, 2003
JASODA DAS Vs. STATE OF ORISSA
October 31, 2003
JATINDRA KUMAR MISRA Vs. MANORAMA SATPATHY
December 23, 2003
JAYA CHANDRA MOHAPATRA Vs. LAND ACQUISITION OFFICER
June 17, 2003
JAYADURGA PAPER BOX Vs. O S FINANCIAL CORPN CUTTACK
April 10, 2003
JAYANTA KUMAR MAITRA Vs. STATE OF ORISSA
August 14, 2003
JAYANTA KUMAR PANDA Vs. STATE OF ORISSA
March 5, 2003
JAYASHREE PATNAIK Vs. URBAN COOPERATIVE BANK
January 29, 2003
JHASKETAN PADHI ALIAS TIKINA DAS Vs. STATE OF ORISSA
June 27, 2003
JHILLY MALLICK Vs. BOARD OF SECONDARY EDUCATION
June 17, 2003
JOGENDRANATH GHAREI Vs. STATE OF ORISSA
February 3, 2003
Joginath Sahoo Vs. State of Orissa
February 19, 2003
JOSHAB BODRA Vs. STATE OF ORISSA
March 10, 2003
JYOSTNA SATAPATHY Vs. STATE OF ORISSA
October 30, 2003
K RAVICHANDRAN Vs. UNION OF INDIA
March 29, 2003
KABITA BISWAL Vs. NIASI BISWAL
March 25, 2003
Kailash Chandra Mahapatra Vs. Jyotindra Nath Mitra
February 14, 2003
KAILASH GHADEI Vs. STATE OF ORISSA
November 11, 2003
KAMALA LOCHAN NAYAK Vs. STATE OF ORISSA
September 23, 2003
KAMINI BALA PATRA Vs. GOURAHARI PATRA
March 21, 2003
Kartikeswar Sahoo Vs. Food Corporation of India
July 14, 2003
KESHAB CHANDRA SAHU Vs. STATE OF ORISSA
August 5, 2003
KHEMCHAND AGRAWAL Vs. COMMISSIONER, IRRIGATION, PRESENTLY DESIGNATED AS COMMISSIONER, WATER RESOURCES DEPARTMENT, GOVERNMENT OF ORISSA AND
January 21, 2003
KHIRALATA MOHANTA Vs. COLLECTOR
December 11, 2003
KHYAMASAGAR BAINA Vs. STATE
August 1, 2003
KISHORE CHANDRA SAHU Vs. STATE OF ORISSA
February 27, 2003
KISHORE ORAM Vs. STATE OF ORISSA
August 1, 2003
KORESH CHANDRA MAHURYA Vs. STATE OF ORISSA
August 26, 2003
KOTTA GOPINARAYAN CHOUDHARY Vs. STATE OF ORISSA
March 28, 2003
KRISHNA PRASAD LATH Vs. KAMALA GUPTA
January 16, 2003
KRUSHNA CHANDRA MAHAKUL Vs. STATE OF ORISSA
July 21, 2003
KRUSHNA CHANDRA SAHOO Vs. STATE OF ORISSA
February 24, 2003
KRUSHNA NAYAK Vs. PANCHAMI BEHERA
March 3, 2003
Kulamani Behera Vs. Suka Jena
February 14, 2003
KULAMANI MALLIK Vs. COLLECTOR
December 8, 2003
Kulamani Swain Vs. Union of India
March 6, 2003
KUNJABIHARI PRADHAN Vs. JAYANTI PRADHAN
June 17, 2003
KUNTI DEVI Vs. URMILA CHAUHAN ALIAS SUDHA
January 9, 2003
Kusha Chandra Sahoo Vs. State Bank of India a statutory Local Head Office at Forest Park, New Capital, Bhubaneswar and Branch Office at Jajpur
February 20, 2003
L A COLLECTOR Vs. DUMUNI HASADA
April 15, 2003
L.A.Zone Officer, Talcher-Sambalpur Rail Link, Angul Vs. Rabindranath Panda
January 31, 2003
LABANYA SINGH Vs. TAPOI SINGH
February 24, 2003
Lakhiram Agarwala Vs. Land Acquisition Officer, Sambalpur
January 31, 2003
LAKSHMAN KUMAR LENKA Vs. CENTRAL ELECTRICITY SUPPLY COMPANY
December 5, 2003
LAL CHATRAPATI SAI Vs. SHANTI PRIYA PANDA
October 29, 2003
LALIT MOHAN PRADHAN Vs. STATE OF ORISSA
October 29, 2003
LAND ACQUISITION Vs. OM PRAKASH SAHU
April 15, 2003
Land Acquisition and Resettlement Officer, Upper Kolab Hydro Electric Project, Koraput Vs. Amiya Kumar Sahu
June 19, 2003
Land Acquisition and Resettlement Officer, Upper Kolab Hydro-Electric Project, Koraput Vs. Laxmidhar Sahu
June 19, 2003
LAND ACQUISITION OFFICER Vs. TRILOCHAN SAHU
May 2, 2003
LAND ACQUISITION OFFICER Vs. BICHITRANANDA PARIJA
March 12, 2003
LAND ACQUISITION OFFICER Vs. GOURAHARI MISHRA
January 8, 2003
LATA BHOI Vs. DURGA PRASAD BHOI
January 21, 2003
LATA BHOI Vs. DURGA PRASAD BHOI
February 21, 2003
LAXMAN ROUT Vs. DIRECTOR GENERAL OF POLICE
June 19, 2003
LAXMI MAGAR Vs. KISHORIMONI PATEL
January 21, 2003
Laxmidhar Padhi Vs. Commissioner-cum-Secretary to Govt.(R.W.) Department
September 3, 2003
Laxmidhar Pradhan Vs. State of Orissa
January 8, 2003
LAXMIDHAR ROUL Vs. DEBRAJ MOHANTY
February 28, 2003
Lingaraj Das Vs. Union of India
February 19, 2003
LINGARAJ OIL INDUSTRIES LTD Vs. STATE OF ORISSA
April 10, 2003
LOHIA INDUSTRIES Vs. FOOD INSPECTOR CUTTACK MUNICIPAL CORPORATION
June 20, 2003
LOKANATH SINGH Vs. STATE OF ORISSA
January 30, 2003
M GRANITES Vs. STATE OF ORISSA
August 1, 2003
M SANTAMA Vs. STATE OF ORISSA
March 24, 2003
M SIVAJI Vs. M KURESUM
June 17, 2003
MAA BARUNEI ENTERPRISERS Vs. UNION OF INDIA
April 4, 2003
MAA BHABANI CONFECTIONERY Vs. ORISSA STATE FINANCIAL CORPORATION
October 20, 2003
MADAN MOHAN SAHU ALIAS SAHOO Vs. BIJAY KUMAR SAHOO
June 17, 2003
Madhabananda Mallick Vs. R.B.Trading Company
June 23, 2003
MADHU SUDAN PANDA Vs. COMMISSIONER OF HINDU
July 16, 2003
MADHU SUDAN PRADHAN Vs. SANTOSH KUMAR DAS
November 20, 2003
MADHUSUDAN DALABEHERA Vs. STATE OF ORISSA
April 24, 2003
MADHUSUDAN JENA Vs. CHAIRMAN AND MANAGING DIRECTOR UNITED BANK OF INDIA
February 19, 2003
MAHANTA ALIAS ADHIKARI KRUSHNA Vs. STATE OF ORISSA
March 21, 2003
Mahendra Kumar Singh Vs. Central Administrative Tribunal
March 6, 2003
MAHENDRA MAHANTA Vs. TARINI DEI
April 9, 2003
Mahendra Naik alias Mahendra Ku.Naik Vs. State
January 16, 2003
MAKARADHWAJA DHARUA Vs. NABA BHOI
September 5, 2003
MAMATA MOHANTY Vs. CHAIRMAN COAL INDIA LIMITED
April 18, 2003
MAMTA MANJARI SANIBIGRAHA Vs. DEBENDRA PRASAD SANIBIGRAHA
April 4, 2003
Mana Santa Vs. State of Orissa
June 28, 2003
MANABINDA SARKAR Vs. STATE OF ORISSA
April 25, 2003
MANAGEMENT OF ASKA CO-OPERATIVE CENTRAL BANK LTD Vs. STATE OF ORISSA
January 22, 2003
MANAGEMENT OF ORISSA MINING CORPORATION LIMITED Vs. 1ST WORKMAN REP
June 18, 2003
MANAGEMENT OF TCPB THE OBEROI PALM BEACH Vs. PRESIDING OFFICER LABOUR COURT
January 6, 2003
Managing Committee of Maa Mangala Girls High School Vs. State of Orissa
March 5, 2003
Manas Ranjan Das Vs. State of Orissa
January 24, 2003
MANAS RANJAN DAS Vs. STATE OF ORISSA
January 21, 2003
MANASI MOHANTY Vs. GOKUL CHANDRA DAS
February 21, 2003
MANBODHA PRADHAN Vs. STATE OF ORISSA
April 23, 2003
MANCHESWAR SERVICE CO OP SOCIETY LTD Vs. ANANT NARAYAN MISHRA
April 23, 2003
MANDAKINI SENAPATI Vs. STATE OF ORISSA
June 23, 2003
Manguli Nayak Vs. State of Orissa
February 26, 2003
MANIBHADRA BISWAL Vs. STATE OF ORISSA
June 20, 2003
MANJUSHREE TRIPATHY Vs. SECRETARY ORISSA LEGISLATIVE
September 10, 2003
Mankturam Agrawal Vs. Shankar Mahauti
April 16, 2003
MANMATHA KUMAR JENA Vs. SANJUKTA JENA
June 18, 2003
Manmohan Mohanty Vs. General Manager
September 12, 2003
MANORANJAN MOHANTY ALIAS PATTNAIK Vs. SARADA CHARAN MOHANTY ALIAS PATTNAIK
December 11, 2003
MANORANJAN PARIDA AND ANR. Vs. KALANDI CHARAN DUTTA
March 21, 2003
Manpreet Kaur Vs. Balwinder Singh Gogia
June 23, 2003
MATHURI BEWA Vs. PRAFULLA ROUTRAY
February 21, 2003
MATU MUNDA Vs. STATE OF ORISSA
March 31, 2003
MAYADHAR BEHERA Vs. LORD LINGARAJ MAHAPRABHU
August 22, 2003
MD ABBAS MOHIDDEN Vs. DIRECTOR GENERAL COAST GUARD
March 5, 2003
MINAKETAN BHOI Vs. STATE OF ORISSA
February 17, 2003
MINATI DAS Vs. STATE OF ORISSA
April 25, 2003
Minati Das Vs. State of Orissa
September 22, 2003
MINATI DIXIT Vs. AJAYA KUMAR DIXIT
March 7, 2003
MINATI SAHOO AND ORS. Vs. BASANTA KUMAR SAHOO
March 25, 2003
MISS. BANDANA MUNDRA Vs. SRINIBAS AGRAWAL @ NIWAS AGRAWAL
June 20, 2003
MOHAN BEHERA Vs. STATE
January 22, 2003
MOHAN BISWAL Vs. GOPINATH DEV
April 24, 2003
MOHAN DAS Vs. STATE OF ORISSA
November 12, 2003
Mrutyunjaya Konhar Vs. State of Orissa
March 28, 2003
MUNA JANI Vs. STATE OF ORISSA
January 22, 2003
Nabakishore Mishra Vs. Special Land Acquisition Officer Dhenkanal
March 5, 2003
NALCO Vs. REGISTRAR OF COMPANIES
August 22, 2003
NALINIKANTA MUDULI Vs. STATE OF ORISSA
April 25, 2003
NAMITA SWAIN Vs. BOARD OF SECONDARY EDUCATION
August 28, 2003
Nanakram Idnani Vs. M.Kamalanabha Rao
March 6, 2003
Nanda Kishore Pattnaik Vs. Dhrubendra Chandra Mohanty
October 27, 2003
NANDAKISHORE NAYAK Vs. STATE OF ORISSA
February 21, 2003
NANI GOPAL PANDA Vs. STATE OF ORISSA
August 1, 2003
NARAHARI ROUT Vs. STATE OF ORISSA
July 4, 2003
NARAYAN BAG Vs. STATE OF ORISSA
July 31, 2003
Narayan Barik alias Jaya Singh Vs. Land Acquisition Officer, Puri
February 4, 2003
NARAYAN CHANDRA MISHRA Vs. STATE OF ORISSA
January 29, 2003
Narayan Dash Vs. Gouranga Charan Dash
September 5, 2003
NARAYAN JOSHI Vs. PRAMILA PANDA
December 17, 2003
NARAYAN NAYAK Vs. STATE OF ORISSA
November 3, 2003
NARAYAN PARIDA Vs. STATE OF ORISSA
August 14, 2003
NARAYAN ROUT ORS. Vs. STATE OF ORISSA AND ANR.
April 25, 2003
Narendra Kumar Chawda Vs. Keonjhar Municipal Council
January 20, 2003
NARENDRA KUMAR JAIN Vs. BASUDEV BEHERA
June 19, 2003
Natabar alias Abhaya Kr.Das Vs. State of Orissa
July 16, 2003
National Insurance Vs. Anish Khan
March 27, 2003
NATIONAL INSURANCE CO LTD Vs. NIRANJAN PARIJA
March 27, 2003
NATIONAL INSURANCE COMPANY Vs. URMILA JENASAMANTA
August 4, 2003
NATIONAL INSURANCE COMPANY LTD Vs. BHAGABAN BEHERA
April 7, 2003
New India Assurance Vs. Sambari Munda
March 6, 2003
New India Assurance Vs. Susanta Kumar Nayak
February 14, 2003
NEW INDIA ASSURANCE CO LTD Vs. A SINGARA VADIVELA
August 4, 2003
NEW INDIA ASSURANCE CO LTD Vs. MOHAN KUMAR SAHOO
July 23, 2003
NEW INDIA ASSURANCE CO LTD Vs. SUJATA SENDHA
January 10, 2003
NEW INDIA ASSURANCE CO LTD Vs. MOHINI CHARAN BEHERA
March 26, 2003
New India Assurance Co.Ltd represented by Divisional Manager, Cuttack Vs. Anjana Bewa alias Anjana Dei
September 9, 2003
NICCO CORPORATION LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
July 18, 2003
NIKHIL KUMAR PATTANAIK Vs. STATE OF ORISSA
April 23, 2003
NILANCHAL PANIGRAHI Vs. STATE OF ORISSA
January 10, 2003
NIMAI BHANDARI ALIAS BARIK Vs. STATE
January 10, 2003
Nirakar Sahoo Vs. Dhenkanal Gramya Bank
January 9, 2003
NIRANJAN BEHERA Vs. STATE OF ORISSA AND ORS.
March 27, 2003
NIRANJAN BHARATI Vs. STATE OF ORISSA
August 29, 2003
NIRANJAN DAS Vs. ORISSA STATE ELECTRICITY BOARD
August 1, 2003
NIRANJAN NAYAK Vs. STATE OF ORISSA
June 20, 2003
NIRUPAMA DEY Vs. CHITANYA DALUA
October 17, 2003
NISHAMANI SINGH Vs. NISHAMANI DIBYA
February 18, 2003
OBEROI PALAM BEACH HOTEL Vs. PRESIDING OFFICER
January 6, 2003
OCL INDIA LIMITED Vs. STATE OF ORISSA
February 28, 2003
ORES INDIA PVT LTD Vs. STEEL AUTHORITY OF INDIA
February 3, 2003
ORIENTAL INSURANCE CO LTD Vs. A SIMA PATRA
May 16, 2003
ORIENTAL INSURANCE CO LTD Vs. AKADASI DAS
April 30, 2003
ORIENTAL INSURANCE CO LTD Vs. ASARATHUN BIBI
November 12, 2003
ORIENTAL INSURANCE CO LTD Vs. BHAIGA PRADHAN
September 9, 2003
Oriental Insurance Company Vs. Nirupama Mahalik
June 18, 2003
Oriental Insurance Company Ltd. Vs. Md.Alisi
November 12, 2003
Orissa Agro Industries Corporation Vs. K.C.S.Private
August 30, 2003
ORISSA AGRO INDUSTRIES CORPORATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 19, 2003
ORISSA SMALL SCALE INDUSTRIES Vs. STATE OF ORISSA
July 4, 2003
ORRISSA CONSUMERS CO OPERATIVE FEDERATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
November 14, 2003
P K CONSTRUCTION Vs. STATE OF ORISSA
September 24, 2003
P PAPAMMA Vs. STATE OF ORISSA
February 18, 2003
P.D.Agarwall Vs. General Manager, N.T.P.C.
February 21, 2003
Padma Charan Champati Vs. Managing Director, Orissa State Financial Corporation
October 20, 2003
PADU KHILLA Vs. STATE OF ORISSA
February 17, 2003
PANCHEI BEWA Vs. GOURANGA CHARAN SWAIN
August 12, 2003
PANDU GAGRAI Vs. STATE OF ORISSA
July 11, 2003
Paradeep Phosphates Limited Vs. Phani Bhusan Kanungo
July 4, 2003
Paradeep Phosphates Mazdoor Union Vs. State of Orissa
June 24, 2003
PARAL @ ANIL KUMAR SINGH Vs. STATE OF ORISSA
December 3, 2003
Paramananda Swain Vs. Rabindranath Swain
February 14, 2003
PARIKHIT BAKSI Vs. UKIS SINGH BAKSI
January 10, 2003
PHILIP MANDAL AND FIVE ORS. Vs. STATE OF ORISSA AND ANR.
September 5, 2003
Pitambar Deo Vs. Ashok Kumar Tripathy, IAS, Commissioner -cum- Secretary to Government, Schools and Mass Education
May 16, 2003
POKANI ALIAS PRAKASHINI MOHAPATRA Vs. STATE OF ORISSA
September 9, 2003
PRADEEP KUMAR DEO Vs. STATE OF ORISSA
August 4, 2003
PRADEEP KUMAR NAYAK Vs. BOARD OF DIRECTORS, ORISSA LIFT IRRIGATION CORPORATION LTD
January 31, 2003
PRADEEP KUMAR PRADHAN Vs. DALIMBU SAHU
January 6, 2003
PRADEEPTA KUMAR MOHAPATRA Vs. UNION OF INDIA
August 26, 2003
PRAFULLA BEHERA Vs. STATE ORISSA
March 13, 2003
Prafulla Kumar Naik Vs. State of Orissa
June 26, 2003
Prafulla Kumar Nayak Vs. Sunamani Bewa
February 14, 2003
Prafulla Kumar Samal alias Prafulla Samal Vs. State of Orissa
November 28, 2003
PRAHALLAD MOHANTY Vs. STATE OF ORISSA
September 18, 2003
PRAJATANTRA PRACHAR SAMITY Vs. COMMISSIONER OF INCOME TAX
January 15, 2003
PRAKASH CHANDRA PANDA Vs. INSTITUTE OF LIFE SCIENCE
January 22, 2003
PRAMOD CHANDRA RATH Vs. DHRUBA CHARAN PATTNAIK
June 28, 2003
Pramod Kumar Pati Vs. Chief Secretary, Orissa
May 7, 2003
Pramod Kumar Pradhan Vs. State
February 26, 2003
PRAMOD KUMAR SETHI Vs. STATE OF ORISSA
August 22, 2003
PRAMOD NAIK Vs. SUKANTI NAIK
October 15, 2003
PRASANNA KUMAR PANDA Vs. CENTRAL ELECTRICITY SUPPLY CO
April 8, 2003
PRASANTA KUMAR SWAIN Vs. SATRUGHNA SWAIN
August 22, 2003
PRASHANTA KUMAR DAS Vs. STATE OF ORISSA
April 25, 2003
PRATAP SAHU Vs. STATE OF ORISSA
May 2, 2003
Pratima Manjari Mishra Vs. Sub-Collector, Baripada
October 29, 2003
PRATIVA MUDULI Vs. NINA ALIAS RATNAMANJARI BAL
March 21, 2003
PRAVAKAR SWAIN Vs. STATE OF ORISSA
September 24, 2003
Pravas Chandra Das Vs. Urban Cooperative Bank
December 24, 2003
Pravas Chandra Mohapatra Vs. Union of India
January 30, 2003
Pravas Kumar Sahu Vs. State of Orissa
February 27, 2003
PRAVASH KUMAR SAHOO Vs. HONBLE SPEAKER
May 6, 2003
PRAVAT KUMAR BANERJEE Vs. UNITED BANK OF INDIA
March 28, 2003
PREMA KUMAR NANDA AND ORS. Vs. SMT. BINITA KUMARI NAYAK @ NANDA
April 4, 2003
Prema Manjari Pattnaik Vs. Ratnamani Kar
January 20, 2003
Premalata Samal Mohapatra Vs. Basanta Manjari Patra
March 27, 2003
PRIYABRATA SUKLA Vs. STATE OF ORISSA
March 21, 2003
PURANDAR MIRDHA Vs. STATE OF ORISSA
July 11, 2003
PURANDAR PRADHAN Vs. GATI PRADHAN
December 11, 2003
PURNA CHANDRA DAS ADHIKARI AND ORS. Vs. STATE OF ORISSA
April 23, 2003
PURNA CHANDRA KODAMANSIGH Vs. ADMINISTRATOR JAGANNATHA
September 22, 2003
PURNA CHANDRA MOHANTY Vs. SPECIAL LAND ACQUISITION
January 7, 2003
PURNA CHANDRA PANDA Vs. STATE OF ORISSA
November 11, 2003
Purnananda Swain Vs. State of Orissa
February 27, 2003
PURUSHOTTAM RANA Vs. KANAKALATA RANA
September 5, 2003
PURUSOTTAM PRADHAN Vs. STATE OF ORISSA
April 10, 2003
RABEHA KHATUN Vs. STATE OF ORISSA
October 31, 2003
RABI @ MAGUNI @ MANGULU MAHAKUD Vs. STATE OF ORISSA
July 17, 2003
RABI NAIK Vs. BAULA DEI
January 31, 2003
RABINARAYAN HATI Vs. NITYANANDA PATRA
April 23, 2003
RABINARAYAN HATI Vs. NITYANANDA PATRA
September 12, 2003
RABINDRA KUMAR MAJHI Vs. STATE OF ORISSA
July 17, 2003
RABINDRA KUMAR PANDA Vs. STATE OF ORISSA
May 14, 2003
RABINDRANATH GOUNDA Vs. STATE
February 17, 2003
RAGHUNATH BARDHAN Vs. BISWANATH BARDHAN
June 18, 2003
RAGHUNATH DAS Vs. STATE OF ORISSA
May 2, 2003
RAGHUNATH DEY Vs. NIRMAL CHANDRA DEY ALIAS NILAMANI
April 22, 2003
RAICHARAN CHAMPATI Vs. MANAGING DIRECTOR ORISSA STATE FINANCIAL CORPORATION
October 20, 2003
RAJ KISHORE AGARWAL Vs. STATE OF ORISSA
January 17, 2003
RAJ KISHORE CHHAPOLIA Vs. STATE OF ORISSA AND 7 OTHERS
February 14, 2003
RAJ KISHORE SWAIN Vs. RANJANA MOHARANA
January 8, 2003
RAJA KISHORE JENA Vs. ORISSA ADMINISTRATIVE TRIBUNAL
June 18, 2003
RAJA PAL Vs. ELECTION OFFICER CUM BLOCK
July 2, 2003
RAJAT KUMAR DAS ALIAS DIPU DAS Vs. REPUBLIC OF INDIA
August 1, 2003
RAJAT KUMAR PATTNAYAK Vs. STATE OF ORISSA
January 14, 2003
RAJAYYA BOSI Vs. UNION OF INDIA
July 3, 2003
RAJENDRA KUMAR NANDA Vs. STATE OF ORISSA
December 12, 2003
Rajib Lochan Panda Vs. Council of Higher Secondary Education, Orissa
January 17, 2003
RAJIN @ RAJINDRA DIP Vs. STATE OF ORISSA
July 22, 2003
RAJKISHORE AGARWAL Vs. BASUDEV BEHERA
June 19, 2003
RAJKISHORE SINGH Vs. STATE OF ORISSA
May 16, 2003
RAJKUMARI PANIGRAHI Vs. STATE OF ORISSA
September 5, 2003
RAJU PRADHAN AND ORS. Vs. THE STATE AND ANR.
August 6, 2003
RAM NARAYAN MOHANTY Vs. STATE OF ORISSA
March 25, 2003
Rama Chandra Mallick Vs. Sribachha alias Bachha Mallick
January 24, 2003
RAMA CHANDRA MOHAPATRA Vs. RABINDRANATH MOHAPATRA
August 12, 2003
RAMA CHANDRA PANIGRAHI Vs. STATE OF ORISSA
April 16, 2003
RAMA KANTA SWAIN Vs. MANAGING DIRECTOR INDUSTRIAL
June 20, 2003
RAMA PANIGRAHI Vs. STATE OF ORISSA
February 28, 2003
RAMABALLAV KHADANGA Vs. TRINATH UDGATA
June 18, 2003
Ramani Ranjan Das Vs. Controller of Examinations
February 19, 2003
RAMASANKAR MISRA Vs. STATE OF ORISSA
December 15, 2003
RAMESH CHANDRA BHUYAN Vs. UNION OF INDIA
March 25, 2003
RAMESH CHANDRA ROUT Vs. STATE OF ORISSA
September 8, 2003
RAMESH CHANDRA SAMANTRAY Vs. STATE OF ORISSA
September 2, 2003
Ramesh Jena Vs. State of Orissa
March 5, 2003
RAMESH SUNDARA Vs. STATE OF ORISSA
June 24, 2003
RANJIT ALIAS RAJAT KUMAR DAS Vs. STATE OF ORISSA
March 20, 2003
RASHID ASLAM Vs. STATE OF ORISSA
August 14, 2003
RASID KHAN KHAIRAN BIBI Vs. ABDUL GAFFAR KHAN FOGARA BIBI
April 9, 2003
RASMI RANJAN SAHOO Vs. BOARD OF SECONDARY EDUCATION
January 27, 2003
RATHA BEHERA Vs. GANGEI BEHERA
January 24, 2003
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE Vs. DHARANIDHAR DIXIT
January 30, 2003
RISHABH ELECTRICALS P LTD Vs. CHIEF MINISTER OF ORISSA
January 30, 2003
S CHANDRA Vs. ORISSA SALES TAX TRIBUNAL
August 6, 2003
S M S DEMAG AG Vs. NEELACHAND ISPAT NIGAM LIMITED
December 24, 2003
Sabara Mantri Vs. State of Orissa
January 29, 2003
Sabitri Das Vs. Saraswati Barik
January 21, 2003
SABITRI JAGADEV Vs. STATE OF ORISSA
December 3, 2003
SABITRI SENAPATI Vs. JUDGE FAMILY COURT CUTTACK
December 9, 2003
SACHALA DEI Vs. GANESH CHANDRA PRADHAN
September 16, 2003
SADANANDA DOLOI Vs. STATE OF ORISSA
September 26, 2003
SADASIV MOHAPATRA Vs. PRAFULLA KUMAR DAS
June 18, 2003
SALIM Vs. DISTRICT MAGISTRATE, UJJAIN
January 30, 2003
SALMA MAJHI Vs. BIJA MAJHI
August 26, 2003
SAMIR CHAKRABARTY ALIAS KASINATH BAGCHI Vs. STATE OF ORISSA
February 27, 2003
SAMIR FRANCIS Vs. STATE OF ORISSA
April 4, 2003
SAMIR KARPARDAR Vs. SUSIL KUMAR KARPARDAR
April 21, 2003
Samir Kumar Baghel Vs. Chairman, Admission Sub-Committee
January 22, 2003
SAMITA DEV SARKAR Vs. UTKAL UNIVERSITY
February 4, 2003
SANATAN BARIK Vs. PURNA CHANDRA BARIK
January 14, 2003
SANATAN SAHU Vs. NARAN BEHERA
March 14, 2003
SANIA JANI Vs. STATE
April 2, 2003
SANIA SANATAN MALLIK Vs. STATE OF ORISSA
July 24, 2003
Sankirtan Sha Vs. Jaya Krushna Patel
February 18, 2003
SANO MURMU Vs. STATE OF ORISSA
March 20, 2003
Santa Kumari Das Vs. Judge, Family Court, Cuttack
April 17, 2003
SANTOSH KUMAR BHUKTA Vs. STATE OF ORISSA
July 24, 2003
SANTOSH KUMAR MISHRA Vs. UNION OF INDIA
February 25, 2003
SANTOSH KUMAR MODI Vs. SALES TAX OFFICER DHENKANAL CIRCLE ANGUL
November 6, 2003
SAPA MAHALAXMI Vs. SAPA LINGARAJ
June 17, 2003
SARALA MOHARANA Vs. STATE OF ORISSA
October 15, 2003
SARAT CHANDRA PATRA Vs. ANANTA KUMAR BEHERA
April 25, 2003
Sarita Singhi Vs. State of Orissa
September 12, 2003
SAROJ BAG Vs. STATE OF ORISSA
March 28, 2003
SAROJ KUMAR RAY Vs. SANTILATA MALLICK
June 18, 2003
Sarthak Ray Chowdhury Vs. Central Board of Secondary Education, Shikshya Kendra
March 11, 2003
SASHI BHUSHAN PRADHAN Vs. BASUDHA KAMA
March 3, 2003
SASHIREKHA BEHERA Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY, HOME DEPARTMENT AND ORS.
November 18, 2003
SASWATI ALIAS SARASWATI PARICHHA Vs. RADHAKRUSHNA PATHY
October 17, 2003
SATYA NARAYAN MOHAPATRA Vs. STATE OF ORISSA
October 31, 2003
SATYA RANJAN MAJHI Vs. STATE OF ORISSA
March 5, 2003
Satyabhama Baral Vs. Special Land Acquisition Officer, M.C.I.I.Project, Cuttack
January 7, 2003
SATYABHAMA PUSPALAK Vs. STATE OF ORISSA
April 10, 2003
SATYANANDA SAHU ALIAS KUNA Vs. STATE OF ORISSA
September 12, 2003
SAUDAMINI PATTNAIK Vs. STATE OF ORISSA
January 8, 2003
SAUKI PRADHAN Vs. STATE OF ORISSA
April 21, 2003
SECRETARY BAR ASSOCIATION SOHELLA Vs. D MOHAPATRA EXECUTIVE MAGISTRATE
December 5, 2003
SECRETARY COMMUNIST PARTY OF INDIA MARXIST GANJAM BERHAMPUR Vs. JUDHISTIRA PATNAIK
September 30, 2003
SECRETARY HOME DEPARTMENT Vs. SUSILA KUMARI PADHI
February 11, 2003
SENIOR DEVISION MANAGER NEW INDIA ASSURANCE CO LTD Vs. SHANTILATA SORENG
June 18, 2003
SENIOR DIVISIONAL MANAGER Vs. UMABATI NAIK
April 22, 2003
SHAIKH FARID Vs. STATE OF ORISSA
April 30, 2003
SHAILENDRA KUMAR TOMATIA Vs. REPUBLIC OF INDIA
May 16, 2003
SHANTIBALA ALIAS SHANTILATA DEI Vs. KRUSHNA CHANDRA SAMANTARAY
July 2, 2003
SHIMA PRADHAN Vs. STATE OF ORISSA
July 24, 2003
Shiva Prakash Singh Vs. Director General, Central Industrial Security Force
August 26, 2003
Shri Abhaya Charan Mohanty Vs. State of Orissa
November 5, 2003
SHRI SOMNATH NANDA Vs. STATE OF ORISSA
July 3, 2003
SHYAM SUNDAR MOHAPATRA Vs. BRAHMANANDA SEN
October 15, 2003
SHYAM SUNDAR SAHOO Vs. BIBHU PRASAD SAHOO
April 25, 2003
SHYAMA SUNDAR KABAT Vs. STATE
January 9, 2003
SHYAMASUNDAR PALEI Vs. STATE OF ORISSA
May 9, 2003
SHYAMSUNDAR MISHRA Vs. LOKANATH MISHRA
March 20, 2003
SIDDARTHA SANKAR PATNAYAK Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA
December 22, 2003
SIDHESWAR SAHU Vs. SECOND ADDITIONAL DISTRICT JUDGE
February 27, 2003
Simadri Pattanaik Vs. State of Orissa
November 20, 2003
Simplex Concrete Piles Vs. Sales Tax Officer, Sambalpur III Circle
January 22, 2003
SIMPLEX ENGINEERING and FOUNDARY WORKS LTD Vs. B PATTNAIK
February 11, 2003
SISUPALA DURIA Vs. STATE OF ORISSA
September 5, 2003
SITA RAM NAYAK Vs. USHA RANI DASS
January 17, 2003
SITARAM ALIAS MAHENDRA GHOSH Vs. ANTARYAMI MOHAPATRA
September 5, 2003
Sitarani Sutar Vs. Board of Secondary Education, Orissa
February 14, 2003
SK ANSAR ALLI Vs. STATE OF ORISSA
December 12, 2003
SK. EDRISH @ SK. EDRISH Vs. STATE OF ORISSA
March 12, 2003
SK. KHAIRUR, ALIAS SK. KHAIRUL AND ORS. Vs. KANHU BAR
December 8, 2003
Smitarani Mohanty Vs. Suresh Kumar Mohanty
December 3, 2003
SMT. ANITA PANDA Vs. STATE OF ORISSA
June 19, 2003
SMT. CHANCHALA ALIAS TUANI PRADHAN Vs. HARIHAR BEHERA
May 1, 2003
SMT. KAMALA BARIK AND ANR. Vs. STATE OF ORISSA
August 8, 2003
SOMADARSAN MOHANTY Vs. UNION OF INDIA
September 11, 2003
SOMANATH SAHANI Vs. CHHAYA SAHANI
August 29, 2003
SOUBHAGYA KUMAR PANDA Vs. STATE OF ORISSA
May 2, 2003
SOUBHAGYA KUMAR PANDA Vs. STATE OF ORISSA
July 25, 2003
SOURINDRA NARAYAN BHANJA DEO Vs. STATE OF ORISSA
January 9, 2003
SPECIAL LAND ACQUISITION Vs. PRAMOD KUMAR BISOI
April 9, 2003
SPECIAL LAND ACQUISITION OFFICER Vs. AKURA GOUDA
August 12, 2003
Special Land Acquisition Officer, Nalco, Angul Vs. Dilip Kumar Mishra
March 26, 2003
Special land Acquisition Officer, Talcher (AHO.No.8/2000) New India Assurance Vs. Tankadhar Manabhoi and others (AHO.No.8/2000) Nishi Dibya
March 7, 2003
SRADHANJALI JENA Vs. STATE OF ORISSA
October 30, 2003
SRI BAIKUNTHANATH DEHURY AND ANR. Vs. STATE AND ANR.
May 16, 2003
Sri Bikas Kuanar Vs. Union of India
February 13, 2003
SRI GOPAL BANERIEE ALIAS GOPAL CHANDRA BANERJEE Vs. STATE OF ORISSA
February 17, 2003
SRI KALU CHARAN SWAIN AND ORS. Vs. STATE OF ORISSA AND ANR.
May 16, 2003
Sri Krushna Chandra Mohanty Vs. State of Orissa
November 4, 2003
Sri Sanjeev Marik Vs. Union of India
February 13, 2003
SRI. AKSHAYA KUMAR PARIDA Vs. STATE OF ORISSA
February 3, 2003
SRIDHAR PANI Vs. STATE OF ORISSA
May 16, 2003
STATE Vs. NIRAKAR PANIGRAHI
April 23, 2003
STATE Vs. BIMBADHAR KHUNTIA
February 28, 2003
STATE BANK OF INDIA Vs. SOMNATH SAHOO
June 17, 2003
STATE OF ORISSA Vs. HARIHARA PRADHAN
July 2, 2003
STATE OF ORISSA Vs. CHANDOLA PRADHAN
February 28, 2003
STATE OF ORISSA Vs. GURU CHARAN SAHU
March 28, 2003
STATE OF ORISSA Vs. DIBAKAR PATI
January 17, 2003
State of Orissa Vs. Debananda Pradhan
September 12, 2003
STATE OF ORISSA Vs. PRASANT KUMAR MOHANTY
October 17, 2003
STATE OF ORISSA Vs. SURENDRANATH KANUNGO
September 24, 2003
STATE OF ORISSA Vs. MANOJ KUMAR SINGH ALIAS MANOJ
July 24, 2003
STATE OF ORISSA Vs. DURGA CHARAN ROUTARAYA
December 22, 2003
State of Orissa Vs. Sabitri Nayak
January 21, 2003
State of Orissa Vs. Sanatan Mahalik
October 15, 2003
STATE TRANSPORT EMPLOYEES Vs. O S R T C
May 2, 2003
STEP ON PADHAN ALIAS MALLICK Vs. STATE OF ORISSA AND ORS.
September 9, 2003
SUBAL BALIARSINGH Vs. CHANCHALA BEWA
January 24, 2003
SUBAS CHANDRA RATH Vs. SRINANDAN MOHANTY
December 15, 2003
SUBASH CHANDRA DAS Vs. STATE OF ORISSA
April 25, 2003
Subash Chandra Panda Vs. Chairman-cum-Managing Director, Orissa Police Housing Welfare Corporation, Bhubaneswar
February 19, 2003
SUBHASISH SINGH Vs. CONVENOR P G MEDICAL
November 14, 2003
SUBURBAN PLY AN PANELS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 18, 2003
SUCHIT KUMAR SAHOO Vs. ADMINISTRATIVE OFFICER ORISSA
August 26, 2003
SUDARSAN BISWAL Vs. STATE OF ORISSA
June 17, 2003
SUKANTA KABATI Vs. STATE OF ORISSA
March 12, 2003
SUKANTA PATRA Vs. PRINCIPAL SECRETARY
December 11, 2003
SUKRU PRADHAN Vs. STATE OF ORISSA
September 26, 2003
SUMANTA ROUT Vs. STATE OF ORISSA
September 16, 2003
SUNAMANI BEWA Vs. BRAJABANDHU PATNAIK
August 22, 2003
SUNANDA NAYAK Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
July 16, 2003
SUNDAR MAJHI Vs. LUKHI MAJHIANI
January 16, 2003
SUNIL KUMAR DASH Vs. STATE OF ORISSA
September 11, 2003
SUNIL RAJGARHIA Vs. ORISSA STATE FINANCIAL CORPN
January 22, 2003
SUNIL RAJGHARHIA Vs. ORISSA STATE FINANCIAL CORPORATION
January 22, 2003
SURAJIT PATRA AND ANR. Vs. STATE OF ORISSA
June 24, 2003
Surendranath Khuntia Vs. Presiding Officer, Industrial Tribunal
June 18, 2003
SURENDRANATH PANDA AND ORS. Vs. STATE OF ORISSA
March 7, 2003
Surendranath Tripathy Vs. Indira Panda
September 15, 2003
SURESH CH PRADHAN Vs. HIGH COURT OF ORISSA
October 29, 2003
SURESH CHANDRA PADHEE Vs. STATE OF ORISSA
November 10, 2003
Suresh Chandra Pradhan Vs. State of Orissa
January 17, 2003
SURMANI RAGHUNATH PANIGRAHI Vs. ORISSA SANGEET NATAK AKADEMI
July 11, 2003
Susanta Kumar Panda Vs. State of Orissa
January 14, 2003
SUVENDU KU SAMANATARAY Vs. UTKAL UNIVERSITY
January 9, 2003
SYAMA GHANA BISWAL Vs. GENERAL MANAGER STATE BANK OF INDIA
June 17, 2003
Syed Ata Mehiuddin Vs. State of Orissa
June 18, 2003
Syed Manawar Sayeed Vs. Central Administrative Tribunal, Cuttack Bench
February 5, 2003
SYSMED LABORATORIES PVT LTD Vs. PANBROSS PHARMACEUTICALS
September 18, 2003
T NARASINGH MURTY Vs. G N GAJAPATI
June 18, 2003
TAMALAMANI MOHAPATRA Vs. STATE OF ORISSA
July 15, 2003
TAMASIKAR MALLIK Vs. STATE OF ORISSA
December 10, 2003
TANK TRUCK OWNERS Vs. UNION OF INDIA
August 5, 2003
TANKADHAR THAKUR AND ORS. Vs. STATE OF ORISSA AND ANR.
September 2, 2003
Tarulata Parida Vs. State of Orissa
June 26, 2003
THABIR CHARAN MISHRA Vs. MEMBER STATE CO OPERATIVE
September 3, 2003
The Divisional Manager, Orissa Estate Cashew Development Corporation Ltd. Vs. Presiding Officer, Labour Court
January 22, 2003
The Regional Manager, representing the Oriental Insurance Co.Ltd. Vs. A.Sima Patra
May 16, 2003
THOGARANI @ K. DAMAYANTI Vs. STATE OF ORISSA AND ANR.
February 25, 2003
TILATAMA BHATRA Vs. STATE ELECTION COMMISSION
January 29, 2003
TITO ALIAS SAYED USMAN ALI Vs. STATE OF ORISSA
January 29, 2003
TOMY THOMAS Vs. GOVERNMENT OF INDIA
March 6, 2003
TRIDENT SOFTECH P LTD Vs. STATE OF ORISSA
December 19, 2003
TRILOCHAN BEHERA Vs. COLLECTOR
April 21, 2003
TRILOCHAN JENA Vs. RABINDRANATH JENA
June 20, 2003
Tula Mallik Vs. Special Land Acquisition Officer, M.C.I.I.Project, Cuttack
January 7, 2003
UDAYANATH ALIAS ASWINI KUMAR SETHI Vs. STATE OF ORISSA
March 9, 2003
Udayanath Mohanty Vs. Brajabandhu Mishra
February 25, 2003
UDAYANATH MOHANTY Vs. STATE OF ORISSA
December 1, 2003
UGAM NATH Vs. STATE OF ORISSA
July 25, 2003
Uma Bhoi Vs. Sargul Gram Panchayat
September 5, 2003
UMA SHANKAR MISHRA Vs. STATE OF ORISSA
May 16, 2003
UMAKANT PATTNAYAK Vs. MANAGEMENT GAIETY CINEMA
March 11, 2003
UMAKANTA SARAF Vs. LINGARAJ SARAF
December 8, 2003
Umesh Chandra Dalai alias Satu Vs. Prativa Sahani
October 28, 2003
UNION OF INDIA Vs. RABINDRANATH DAS
March 28, 2003
UNION OF INDIA Vs. SURJAN SINGH
March 24, 2003
UNION OF INDIA Vs. DUSHASAN NAIK
February 27, 2003
United India Insurance Vs. Bishi Keshan Barik
January 20, 2003
United India Insurance Vs. Sita Bewa
March 28, 2003
UNITED INDIA INSURANCE CO LTD Vs. MANORAMA DAS
September 16, 2003
UNITED INDIA INSURANCE CO LTD Vs. MANORANJAN JENA
June 20, 2003
United India Insurance Co.Ltd. Vs. Commissioner for Workmens Compensation-cum-Assistant Labour Commissioner
August 25, 2003
UNITED INDIA INSURANCE COMPANY Vs. P KAMALA
June 20, 2003
UNIVERSE Vs. GOVT OF ORISSA
March 7, 2003
UPENDRANATH CHINARA Vs. KHURDA CENTRAL CO OPERATIVE BANK LTD
July 3, 2003
Upendranath Mohanty Vs. Surendranath Mohanty
November 19, 2003
UPENDRANATH SINGH Vs. SMRUTI RANJAN MOHANTY
March 24, 2003
USHARANI LENKA AND PANIGRAHI SUBASH CHANDRA DASH @ SAHOO Vs. PANIGRAHI SUBASH CHANDRA DASH @ SAHOO AND USHARANI LENKA
August 19, 2003
YASWANT POWAR Vs. STATE OF ORISSA
December 3, 2003