Case Index

Title
Date
ANANDA GHOSH Vs. DEBSISHU NURSING HOME PVT.LTD.
December 3, 2003
ASHOK NANDI Vs. AJIT SAHA
April 25, 2003
AWADESH KUMAR SINGH Vs. BIMAN BANGLADESH AIRLINES
April 4, 2003
BIRENDRA NATH KOYAL Vs. W.B.S.E.B.
August 4, 2003
C.E.S.C. Vs. MADAN MOHAN SINGH
November 25, 2003
C.E.S.C.LIMITED Vs. RUMA BANERJEE
December 31, 2003
C.E.S.C.LIMITED Vs. MOHIT KUMAR BANERJEE
December 31, 2003
C.E.S.C.LTD Vs. ALOK PAUL
July 14, 2003
C.E.S.C.LTD. Vs. KARUNA PAUL
February 21, 2003
C.E.S.C.LTD. Vs. UTTAM MONDAL
March 21, 2003
CESC LTD. Vs. BALARAM DAY
March 25, 2003
CHHABI MAJUMDER Vs. G.P.GUPTA, CHAIRMAN U.T.I.
December 2, 2003
CHHABI MAJUMDER Vs. G.P.GUPTA, CHAIRMAN U.T.I.
February 1, 2003
CHIEF POST MASTER GENERAL Vs. KAMALA PRASAD KAJARIA
February 21, 2003
DIPAK DEY Vs. DEBASHIS SARKAR
October 29, 2003
DULAL BANERJEE Vs. ARUNDHATHI SENGUPTA
August 11, 2003
FIRST FLIGHT COURIERS PVT.LTD. Vs. HURNARAYAN AMARNATH MEHRA
September 29, 2003
FLEXIBLE PRINT PACK PVT.LTD. Vs. WEST BENGAL SMALL INDUSTRIES CORPORATION LTD.
April 22, 2003
GENERAL MANAGER, EASTERN RAILWAY, HOWRAH DIVISION Vs. RAKHAL CHANDRA BHATTACHARJEE
March 21, 2003
HINDUSTAN YARN TWISTING CO. Vs. ALLAHABAD BANK
July 31, 2003
HIRENDRA NARAYAN SANYAL Vs. GREATER CAL.GAS SUPPLY CORPORATION LTD.
August 29, 2003
INDIAN ELECTRIC AND TRANSFORMER CO. Vs. UNITED BANK OF INDIA
July 7, 2003
KRISHNENDU GHOSH Vs. LNDOCULTURE TOURS PVT.LTD.
February 21, 2003
L.I.C.I. Vs. JAMUNA CHANDA
November 24, 2003
LEENA BHATTACHARJEE Vs. NIGHTANGLE DIAGNOSTIC AND EYE CARE RESEARCH CENTRE (P) LTD.
August 25, 2003
LIFE INSURANCE CORPN.OF INDIA Vs. MAMATA ROY
May 29, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. MAHABIR PRASAD HANSARIA
March 21, 2003
MANSHI ESTATES PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
March 26, 2003
MANSHI ESTATES PVT.LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
March 1, 2003
MITALI SAHA AND MAYA SAHA Vs. ANZ GRINDLAYS BANK
July 14, 2003
NARENDRA NATH HAZRA Vs. UNITED BANK OF INDIA
August 29, 2003
NATIONAL INSURANCE CO.LTD. Vs. BIMAN KR.CHANDA
August 1, 2003
NATIONAL INSURANCE COMPANY LTD. Vs. SUKLA DUTTA
December 18, 2003
ORIENTAL INSURANCE CO.LTD. Vs. HIND UDYOG CORPORATION
April 7, 2003
PANCHMUKHI TEA PACKAGING (P) LTD. Vs. PUNJAB AND SIND BANK
March 20, 2003
PARTHA SARATHI SENGUPTA Vs. S.BASU
August 25, 2003
PASUPATI KHADYA TEL UDYOG PVT.LTD. Vs. EAGLE STAR INSURANCE CO.LTD.
September 3, 2003
PRADEEP KR.SHARMA Vs. HOWRAH GAS SERVICE
February 21, 2003
PRADIP KUMAR MITRA Vs. GOODYEAR INDIA LTD.
August 29, 2003
RAJENDRA KR.AGARWAL Vs. SKYLINE NEPC LTD.
February 21, 2003
RAMESH KHAITAN Vs. NATIONAL INSURANCE CO.LTD.
December 19, 2003
RAMESH KHAITAN Vs. NATIONAL INSURANCE CO. LTD.
December 29, 2003
S.BANDYOPADHYAY Vs. KAMAL KUMAR MITRA
December 23, 2003
SANDEEP SARKAR Vs. EKO X-RAY CLINIC
December 3, 2003
SANTI NATH SARKAR Vs. ASIT MAITY
August 11, 2003
SANTIMOY MALLICK Vs. MRITUNJOY SIL
July 17, 2003
SOMA GHOSH Vs. DIRECTOR, PEERLESS HOSPITAL & B.K.ROY RESEARCH CENTRE
August 14, 2003
SR.POST MASTER, ALIPORE POST OFFICE Vs. SAKTIPADA MUKHERJEE
August 22, 2003
SRI SANTIMOY MALLICK Vs. MRITUNJOY SIL
August 13, 2003
STATE BANK OF INDIA Vs. THAKURDAS PAUL
August 29, 2003
SURADHAN ENTERPRISE Vs. NATIONAL INSURANCE CO.LTD.
April 11, 2003
UNITED BANK OF INDIA Vs. PARAMANANDA PRASAD
August 22, 2003
UNITED BANK OF INDIA Vs. PARAMANANDA PRASAD
August 23, 2003
UTTAM KUMAR KOLEY Vs. W.B.S.E.B.
December 12, 2003
VAIDYANATHAN LAKSHMAN Vs. SPECIALITY RANBAXY LTD.
December 24, 2003
VINAY NARAIN Vs. NATIONAL INSURANCE COMPANY LIMITED
March 21, 2003
VIRA AGENCY Vs. PAL PEUGEOT LTD.
June 17, 2003
W.B.S.E.B. Vs. SANAT KR.DUTTA
March 26, 2003
W.B.S.E.B. Vs. DIPTI KUMAR GHOSH
July 3, 2003
W.B.S.E.B. Vs. ANANTA KUMAR PALIT
December 12, 2003
W.B.S.E.B. Vs. KONA IRON & STEEL CO.LTD.
February 20, 2003
WEST BENGAL STATE ELECTRICITY BOARD Vs. DHIRENDRA NATH MONDAL
November 19, 2003
WEST BENGAL STATE ELECTRICITY BOARD Vs. PRANAB KUMAR ROY
December 22, 2003