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Case Index
Title
Date
A.EN., PHED Vs. AMAR SINGH SAINI
June 6, 2003
AEN, PHED, JODHPUR Vs. HABIB AHMED
August 29, 2003
AJMER VIDYUT VITRAN NIGAM LTD. Vs. PRAMOD SISODIYA
November 13, 2003
AJMER VIDYUT VITRAN NIGAM LTD. Vs. SITARAM
May 22, 2003
AMAR CHAND KUMAWAT Vs. LIC OF INDIA
June 2, 2003
ARAWALI AUTOMOBILES (P) LTD. Vs. JAGDISH PRASAD SAINI
June 4, 2003
B.L.BHOJAK Vs. RAJ HOUSING BOARD
November 19, 2003
BABULAL GODIKA Vs. UNIT TRUST OF INDIA
June 9, 2003
BEGUM BARKAT NISA Vs. RAJASTHAN HOUSING BOARD
November 20, 2003
BHARTIYA HINDI SANSTHAN Vs. GENERAL MANAGER, TELEPHONES
June 4, 2003
BHILWARA SYNTHETICS LTD. Vs. CARRYCO ROAD CARRIERS
December 15, 2003
BHUNESH KUMAR BHATNAGAR Vs. DHAPA DEVI
December 4, 2003
BOARD OF SECONDARY EDUCATION Vs. SUNIL KUMAR SHARMA
September 3, 2003
CHAIRMAN, RAJASTHAN HOUSING BOARD Vs. BHAGWAT VALLABH SHARMA
December 11, 2003
CHATURBHUJ KUMAWAT Vs. BHARAT SANCHAR NIGAM LTD.
June 2, 2003
CHURU ZILA SAHAKARI BHOOMI VIKAS BANK Vs. YASEEM KHAN
November 24, 2003
CIMMCO LTD. Vs. HIND FABRICS PVT.LTD.
September 3, 2003
DINESH KUMAR MISHRA Vs. NEW INDIA ASSURANCE CO.
December 11, 2003
DINESH SHARMA Vs. PURAN CHAND
June 12, 2003
EAST INDIA TRANSPORT CO. Vs. MEHTA FENT CENTRE
December 17, 2003
G.L.D.L.INVESTORS CONSUMERS ASSOCIATION Vs. GOLDEN LAND DEVELOPMENT INDIA LTD.
November 20, 2003
G.M.T.D., AJMER Vs. USHA RANI SHARMA
May 30, 2003
GAFOOR KHAN Vs. UNITED INDIA INSURANCE CO.LTD.
June 9, 2003
GARIMA GUPTA Vs. SINGHAL HOSPITAL AND FAMILY WELFARE CENTRE
July 10, 2003
GENERAL MANAGER, BARAN NAGRIK SAHAKARI BANK LTD. Vs. SUNDER LAL
October 23, 2003
GENERAL MANAGER, STATE BANK OF INDIA Vs. ANAND SINGH
June 24, 2003
GHEESA RAM SAINI Vs. A.S.MALHOTRA
December 11, 2003
GOVERNMENT OF RAJASTHAN Vs. KISHORE KUMAR
October 31, 2003
HARI SINGH Vs. PAL-PEUGEOT LTD.
July 24, 2003
HARIKISHAN Vs. R.S.E.B.
April 23, 2003
HARJEET KAUR Vs. SANTOKBA DURLABHJI MEMORIAL TRUST
May 26, 2003
HULASH CHANDRA Vs. ESCORTS G.C.B.LTD.
February 21, 2003
INDIAN OIL CORPN.LTD. Vs. STATE OF RAJASTHAN
June 19, 2003
INDIAN PETROCHEMICALS CORPO-RATION LTD. Vs. BALWANT SINGH BHALLA
December 4, 2003
ISHWAR LAL Vs. R.S.E.B.
December 2, 2003
JAGRAJ @ JAGRAM RATHI Vs. LIC OF INDIA
June 30, 2003
JAIN T.T.COLLEGE Vs. BHAGWAN SAHAI GUPTA
June 2, 2003
JODHPUR VIDYUT VITRAN NIGAM LTD. Vs. BIRMARAM
December 10, 2003
KAMAL AND COMPANY Vs. ANIL KUMAR DAGA
October 10, 2003
KAMAL MOTOR CO. Vs. SHYAM CHOUDHARY
June 6, 2003
KAMAL YADAV Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD.
November 13, 2003
KESARI DEVI Vs. L.I.C.OF INDIA
December 8, 2003
KISHORE KUMAR Vs. BRANCH MANAGER, S.B.B.J.
July 16, 2003
KOTA OPEN UNIVERSITY Vs. RAVI KUMAR SHARMA
July 21, 2003
KRISHNA KUMAR Vs. SUBHASH BANSAL
July 7, 2003
KUSHAL CHAND DANGER Vs. SINGAPORE AIRLINES LTD.
July 22, 2003
L.I.C. Vs. MUNNI DEVI
November 7, 2003
LADOO RAM TOSHNIWALA Vs. RAJASTHAN LAGHU UDHYOG NIGAM LTD.
July 14, 2003
LAKSHMI NARAIN Vs. RAJASTHAN AVASAN MANDAL
August 7, 2003
LIC OF INDIA Vs. HUNDI BAI
May 27, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. KAILASHI DEVI CHAUDHARY
November 17, 2003
M.P.MATHUR Vs. POST MASTER GENERAL, JAIPUR
June 9, 2003
MADAN SINGH Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO.LTD.
July 21, 2003
MAHENDRA SHARMA Vs. PARMATMA SHARAN PALIWAL
May 5, 2003
MAHESH MISHRA Vs. RAM SWAROOP
May 29, 2003
MAHESH TAILOR Vs. ORIENTAL INSURANCE CO.LTD.
December 8, 2003
MEENA MAHALAWAT Vs. LIFE INSURANCE CORPORATION OF INDIA
November 3, 2003
MODERN GROUP OF INDUSTRIES Vs. BHANWAR LAL BHAVSAR
December 18, 2003
MOMAN RAM Vs. NAGAR PALIKA, CHURU
November 18, 2003
MUNICIPAL COUNCIL, AJMER Vs. ARUN SHARMA
June 2, 2003
NAGAR PALIKA, DAUSA Vs. ASHOK KUMAR JAIN
January 23, 2003
NAGAR SUDHAR NYAS Vs. USHA
July 11, 2003
NAVYUG MACHINERY STORES Vs. SHYAM LAL
December 4, 2003
NISHA GUPTA Vs. RAJ.HOUSING BOARD
June 16, 2003
NOMAN ALI Vs. RAJASTHAN HOUSING BOARD
July 7, 2003
PAWAN KUMAR RANA Vs. CANARA BANK
January 6, 2003
PHOOLCHAND ARYA Vs. RAJASTHAN HOUSING BOARD
November 5, 2003
PRABANDHAK, RASHTRIYA BEEJ NIGAM Vs. SATNAM SINGH
July 17, 2003
PREM KUMAR KAPOOR Vs. SECRETARY, RAJASTHAN HOUSING BOARD
October 28, 2003
PUBLIC HEALTH ENGG.DEPTT. Vs. MARIE D.SILVA
September 24, 2003
PUNJAB NATIONAL BANK Vs. SATYA PRAKASH
October 22, 2003
PUNJAB NATIONAL BANK Vs. YOGESH KUMAR
December 4, 2003
PUNJAB NATIONAL BANK Vs. ARJUN
May 1, 2003
R.P.PAREEK Vs. CHIEF SECRETARY, GOVERNMENT OF RAJASTHAN
May 19, 2003
R.S.E.B. Vs. GAYATRI OIL AND FLOUR MILLS
December 19, 2003
R.S.E.B. Vs. TEJ SINGH
December 8, 2003
RAJASTHAN GASES LTD. Vs. G.K.BHATNAGAR
August 7, 2003
RAJASTHAN HOUSING BOARD Vs. MUKESH KUMAR MATHUR
May 7, 2003
RAJASTHAN HOUSING BOARD Vs. SHIV SINGH CHOUDHARY
November 12, 2003
RAJASTHAN HOUSING BOARD Vs. SHIVRATAN MANDAVARIA
November 24, 2003
RAJASTHAN STATE Vs. VIDHYA JHA
November 20, 2003
RAJASTHAN UNIVERSITY Vs. RAMESH KUMAR SHARMA
January 30, 2003
RAJDHANI TRANSPORT COMPANY Vs. J.K.LABORATORIES (P) LTD.
November 10, 2003
RAJENDRA KUMAR Vs. JAIPUR DEVELOPMENT AUTHORITY
November 13, 2003
RAJENDRA KUMARI Vs. CHAIRMAN AND MANAGING DIRECTOR, ORIENTAL INSURANCE COMPANY LTD.
May 29, 2003
RAJNI DEVI Vs. UNITED INDIA INSURANCE CO.LTD.
August 14, 2003
RAKESH GOODS TRANSPORT CO. Vs. ORIENTAL INSURANCE CO.LTD.
March 31, 2003
RAMESH BHARDWAJ Vs. BOARD OF SECONDARY EDUCATION
June 18, 2003
RAMESH CHAND VERMA Vs. CHAIRMAN, DISTRICT FORUM, DHOLPUR
November 7, 2003
RAMESHWAR PRASAD Vs. NAGAR PALIKA, DHOLPUR
June 9, 2003
RAVI SHANKAR AGARWAL Vs. R.S.E.B.
November 11, 2003
S.K.BHARAGAVA Vs. MAHADEVA
September 8, 2003
SANTOSH GAUR Vs. CHIEF GENERAL MANAGER, TELE-COMMUNICATION
November 13, 2003
SHARDA DEVI Vs. RAJASTHAN STATE ELECTRICITY BOARD
February 3, 2003
SHELL BHARGAVA Vs. RAJASTHAN AVASAN MANDAL
February 6, 2003
SHEO PD.JAIN Vs. DIRECTOR, LOCAL BODIES
November 13, 2003
SHIV DEVI AGARWAL Vs. UNION OF INDIA
June 24, 2003
SHRENIK MARBLES LTD. Vs. SPEEDLINE MOTORS (P) LTD.
June 24, 2003
SOMESH READYMADE GARMENT Vs. NEW INDIA ASSURANCE COMPANY
November 24, 2003
SONI HOSPITAL Vs. ORIENTAL INSURANCE CO.LTD.
November 6, 2003
STATE BANK OF INDORE Vs. UNION OF INDIA
August 14, 2003
STATE INSURANCE & GPF DEPARTMENT Vs. MOHINI VIJAY
October 28, 2003
SUB POST MASTER, SUB POST OFFICE Vs. BHARAT
January 20, 2003
SUNIL & COMPANY Vs. KATARIA TRANSPORT CORPORATION
December 10, 2003
SUNIL KUMAR NANDAWAT Vs. CASTROL INDIA LTD.
December 8, 2003
SUPERINTENDENT, INDUSTRIAL TRAINING INSTITUTE Vs. SUBHASH CHAND MATHUR
November 18, 2003
SUPTD.POST OFFICER Vs. SHER SINGH
June 20, 2003
TELECOM DISTRICT ENGINEER, DEPARTMENT OF TELECOMMUNICATIONS Vs. BANARSI DEVI
December 11, 2003
THAR AANCHALIK GRAMEEN BANK Vs. CHAIN SINGH
November 27, 2003
TIDDARAM Vs. JAMINDARA AUTOS PVT.LTD.
July 3, 2003
UDAIPUR CENTRAL CO-OPERATIVE BANK Vs. ANURAG NAGAR
November 7, 2003
UNION OF INDIA Vs. BRIJ MOHAN KHANDELWAL
December 4, 2003
UNION OF INDIA Vs. KAILASH CHAND
June 20, 2003
UNION OF INDIA Vs. RAM SAHAI
June 24, 2003
UNITED INDIA INSURANCE CO.LTD. Vs. LALA
June 2, 2003
UNIVERSITY OF RAJASTHAN Vs. AJIT KUMAR
November 17, 2003
URBAN IMPROVEMENT TRUST Vs. MOHD.ZAHEER
November 17, 2003
URBAN IMPROVEMENT TRUST Vs. MAHADEV
June 4, 2003
VIPUL MATHUR Vs. RAJASTHAN HOUSING BOARD
December 11, 2003