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Case Index
Title
Date
A.K.KALIA Vs. GENERAL MANAGER TELEPHONES, CHANDIGARH TELECOM CIRCLE
October 20, 2003
AARTI SHARMA @ JUHI SHARMA Vs. INDU PRABHAKAR
July 30, 2003
AJAY WALIA Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
December 9, 2003
ALLAHABAD BANK Vs. CHANDIGARH CONSTRUCTION COMPANY PVT.LTD.
February 26, 2003
ALPIC FINANCE LTD. Vs. BALBIR KAUR
March 10, 2003
ANITA CHHABRA Vs. REGISTRAR, PUNJAB UNIVERSITY
August 26, 2003
ANUPRIYA SETHI Vs. CMPL MOTORS PVT. LTD.
January 29, 2003
ANUPRIYA SETHI Vs. CMPL MOTORS PVT.LTD.
February 16, 2003
APEX MOTORS Vs. NEELAM RATTAN
August 27, 2003
ASHISH MOHAN GUPTA Vs. T.V.SUNDRAM IYENGER AND SONS LTD.(TOOLS AND GARAGE EQUIPMENTS)
August 7, 2003
ASHOKA RICE MILL Vs. NATIONAL INSURANCE CO.LTD.
December 17, 2003
AVTAR SINGH Vs. CHANDIGARH HOUSING BOARD, THROUGH ITS CHAIRMAN
December 2, 2003
AVTAR SINGH SAHOTA Vs. PEARL INTERNATIONAL TOURS AND TRAVELS PVT.LTD.
October 9, 2003
B.S.LOBNANA Vs. S.D.O., WATER SUPPLY
September 10, 2003
BANK OF INDIA Vs. VIVEK BHANDARI & ASSOCIATES
July 7, 2003
BHARGAVA NURSING HOME Vs. CHARAN KAMAL KAUR
February 10, 2003
BIPPINJIT SINGH Vs. STATE OF PUNJAB
December 10, 2003
CALCUTTA CONSTRUCTION COMPANY Vs. SENIOR DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
January 16, 2003
CHANDIGARH ADMINISTRATION THROUGH SDO Vs. HARINDER SINGH
January 7, 2003
CHANDIGARH BUILDERS & PROMOTERS LIMITED Vs. DARSHAN LAL
November 10, 2003
CHANDIGARH INDUSTRIAL AND TOURISM DEVELOPMENT CORPORATION LTD. Vs. ROSHAN LAL
July 3, 2003
CHARANJIT SINGH Vs. CHIEF ADMINISTRATOR, PUNJAB URBAN DEVELOPMENT AUTHORITY
February 10, 2003
CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD. Vs. ASHU BATTA
December 17, 2003
DESIGNER INTERNATIONAL Vs. COL.RAJ KUMAR DUTTA
October 21, 2003
DHARAM PAL Vs. LIFE INSURANCE CORPORATION OF INDIA
August 1, 2003
EAST WEST OPTICIANS Vs. RAJIV GUPTA
October 15, 2003
G.D.SINGH Vs. PARMINDER SINGH
July 29, 2003
GAGAN CHOWDHARY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 30, 2003
GENERAL MANAGER, B.S.N.L. Vs. PREMRAJ JAIN
December 11, 2003
GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATION Vs. KRISHAN KUMAR SHARMA
August 6, 2003
GIAN SINGH BIRDI Vs. ADMINISTRATOR, UT, CHANDIGARH
December 5, 2003
GOYAL PAPER SUPPLIERS Vs. UNITED INDIA INSURANCE CO.LTD.
December 17, 2003
GULAB INDUSTRIES PVT.LIMITED Vs. R.N.G.SUITING LIMITED
January 27, 2003
GULATI LAW HOUSE Vs. UMA KANT MEHTA, PARTNER U.K.MEHTA & ASSOCIATES, CHARTERED ACCOUNTANTS
December 19, 2003
GULSHAN RAI Vs. R.K.SAYAL, CHAIRMAN & M.D., GOLDEN FOREST (I) LTD.
January 22, 2003
GURDIP SINGH Vs. UNION OF INDIA
December 8, 2003
GURPREET SINGH Vs. HARMAN MILKFOODS LIMITED
July 10, 2003
GURSEWAK SINGH SEKHON Vs. NEW INDIA ASSURANCE COMPANY LIMITED
March 27, 2003
HARDEEP SINGH Vs. ARVINDRA ELECTRONICS PVT.LTD.
December 3, 2003
HARDEV SINGH Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD.
February 5, 2003
HARVINDER KAUR Vs. PRINCIPAL
December 19, 2003
HINDUSTAN MOTORS LIMITED Vs. RAM JAG YADAV
April 1, 2003
INDERJIT KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
July 25, 2003
INDIAN INSTITUTE OF ENGINEERING STUDIES Vs. TEJINDER SINGH
January 27, 2003
INDIRA ARORA Vs. CHANDIGARH ADMN.
March 26, 2003
INTERNATIONAL INSTITUTE OF INFORMATION AND TECHNOLOGY Vs. SUMER SINGH
December 19, 2003
JAGDEEP SINGH VIRK Vs. WORLDWIDE IMMIGRATION CONSULTANCY SERVICES THROUGH LT.COL.B.S.SANDHU
April 12, 2003
JAGDEEP SINGH VIRK Vs. WORLDWIDE IMMIGRATION CONSULTANCY SERVICES THROUGH LT.COL.B.S.SANDHU
December 17, 2003
JAGJIT SINGH LALI Vs. AVINASH GUPTA
April 1, 2003
JALMEDHA Vs. UNITED INDIA INSURANCE CO.LTD.
January 30, 2003
JOGINDER SINGH KALIA Vs. UNION TERRITORY OF CHANDIGARH
February 10, 2003
K.C.SINGLA Vs. RAJESH SAYAL
March 5, 2003
KANWAR RANI SMT.SUNITA DEVI Vs. SHANTI TRADERS
December 8, 2003
KANWAR SATPAL SINGH Vs. ROCKLAND LEASING LTD.
November 13, 2003
KAWALJIT KAUR Vs. PASCO AUTOMOBILES
August 28, 2003
KULDEEP SINGH Vs. CHANDIGARH ADMN.
March 14, 2003
LAKHBIR SINGH Vs. ADVISER, CIVIL AVIATION, HARYANA
November 13, 2003
LEELA JINDAL Vs. DEEPAK TRANSPORT CORPORATION
October 14, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. NARINDER KAUR
October 6, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. MADHU BALA GUPTA
December 3, 2003
LIFE INSURANCE CORPORATION OF INDIA THROUGH AUTHORISED OFFICER, MARKETING MANAGER Vs. INDERJIT KAUR
December 16, 2003
LT. COL. LAKHBIR SINGH BEDI Vs. MODERN DENIM LTD.
October 27, 2003
MADAN ARORA Vs. UNITED INDIA INSURANCE COMPANY LTD.
December 17, 2003
MALWA CONSUMER STORE Vs. MODI XEROX LIMITED
August 4, 2003
MANAGING DIRECTOR, MARUTI UDYOG LTD. Vs. RAJESH MITTAL
December 5, 2003
MANJIT KAUR Vs. NEW INDIA ASSURANCE CO.LTD.
June 9, 2003
MARUTI UDYOG Vs. VIKAS VINAYAK
October 6, 2003
MAYUR CO-OPERATIVE GROUP HOUSING SOCIETY LTD. Vs. OSAN & ASSOCIATES
March 7, 2003
MISS ANUJA SAINI Vs. GOLDEN PROJECTS LIMITED
October 6, 2003
MS.SHALINI SHARMA Vs. LALA LAJPAT RAI MEMORIAL AYURVEDIC MEDICAL COLLEGE & HOSPITAL AND OTHERS
May 30, 2003
NAGINA SINGH ATWAL Vs. NATIONAL INSURANCE CO.LTD.
January 29, 2003
NARINDER KAUR Vs. ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
December 17, 2003
NATIONAL CONSUMER AWARENESS GROUP Vs. JAN PRIYA FINANCE AND INDUSTRIAL INVESTMENT LTD.
July 25, 2003
NATIONAL INSURANCE CO.LTD. Vs. MANJIT SINGH
July 9, 2003
NATIONAL INSURANCE CO.LTD. Vs. LT.COL.G.S.SANDHU
May 19, 2003
NATIONAL INSURANCE CO.LTD. Vs. LAXMI CHAND
July 3, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. HARIDEV CHEMICAL
October 31, 2003
NATIONAL INSURANCE COMPANY LTD. Vs. PREM CHAND SHARMA
December 18, 2003
O.P.KOHLI Vs. ROOP LAL NANGIA
January 29, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. SAVIKAR PLYBOARDS LIMITED
April 2, 2003
P.D.HOTELS PVT.LTD.THROUGH ITS DIRECTOR SH.PRITPAL SINGH Vs. CHANDIGARH ADMINISTRATION
May 16, 2003
P.N.WANCHOO Vs. AIR FRANCE
October 7, 2003
PANKAJ GUPTA Vs. CHANDIGARH HOUSING BOARD
March 31, 2003
PANKAJ JINDAL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
August 19, 2003
PARMINDER SINGH BRAR Vs. TAROM ROMANIAN AIR TRANSPORT
August 29, 2003
PARVEEN GUPTA Vs. GENERAL MANAGER, TELECOM DEPTT.
June 16, 2003
PRAGATI PAPER INDUSTRIES LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
December 15, 2003
PRAN NATH BHATIA Vs. ELERGROWTH TELECOM LTD
May 12, 2003
PREETI LAKHANI Vs. GOLDEN FOREST (I) LIMITED
March 10, 2003
PREM CHAND GUPTA Vs. NEW INDIA ASSURANCE CO.LTD.
February 10, 2003
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED Vs. AVTAR KAUR
November 17, 2003
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LTD. Vs. MOHINDERJIT SINGH
November 17, 2003
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. SARVJIT KUMAR BAWA
November 12, 2003
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. VIKRAM SINGH
December 10, 2003
R.K.BAHL Vs. MEERA & CO.LIMITED
November 21, 2003
RAJESH KUMAR SHARMA Vs. BRIGHT CARRIER INSTITUTE
January 29, 2003
RAM BHAG GARG Vs. RICOH INDIA LTD.THROUGH ITS BRANCH MANAGER
October 15, 2003
RAM KUMAR Vs. KINETIC ENGINEERING LTD.
January 7, 2003
RAM SINGH Vs. WARAICH TOURS & TRAVELS
May 29, 2003
RAMA SINHA Vs. JYOTIKA GUPTA
August 19, 2003
RAMESH CHANDER KAPOOR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 11, 2003
RAMESH MITTAL Vs. PUNJAB SMALL SCALE AND EXPORT CORPORATION
September 24, 2003
RANA GURMEET SINGH Vs. HARMAN MILK FOODS LIMITED
July 10, 2003
RANDHIR GARG Vs. DIRECTOR, INSCOL TERTIARY CARE HOSPITAL
July 1, 2003
RANJNA BHARDWAJ Vs. REKHA RANI
July 31, 2003
RAVINDERJIT SINGH Vs. UNION OF INDIA THROUGH FINANCE SECRE-TARY, CHANDIGARH ADMINISTRATION, CHANDIGARH
December 2, 2003
RINKI GUPTA Vs. R.K.SYAL
December 11, 2003
ROHIT BANSAL Vs. GOLDEN FORESTS (INDIA) LIMITED
May 13, 2003
SACRED FARM PRODUCTS (INDIA) Vs. NATIONAL INSURANCE COMPANY LTD.
September 24, 2003
SANJEEV JAIN Vs. RELIANCE PETROLEUM LTD.
July 21, 2003
SANJEEV THAPAR Vs. KRISHNA AUTOMOBILES
January 13, 2003
SANTOSH KAUR SODHI Vs. VIJAY MUJOO
January 31, 2003
SARJIT SINGH Vs. CHANDIGARH HOUSING BOARD
September 15, 2003
SATWANT SINGH Vs. BALBIR SINGH
January 29, 2003
SAURABH NAGPAL Vs. ROYAL JORDANIAN AIRLINES
June 10, 2003
SAVIKAR PLYBOARDS LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 29, 2003
SELVAMANI Vs. K.P.SINGH
December 30, 2003
SENIOR SUPERINTENDENT OF POST OFFICES Vs. ANUKIRITI LEASING AND EXPORTS PVT.LTD.
June 10, 2003
SHIV AVTAR SINGH BAJWA Vs. POST MASTER, SECTOR 18, POST OFFICE
January 30, 2003
SHIVALIK AGRO CHEMICALS Vs. NEW INDIA ASSURANCE COMPANY LIMITED
December 18, 2003
SIL MIX TRIX JAM Vs. DHARAM SINGH
May 30, 2003
SILVER OAKS HEALTH AND TOURIST RESORT (P) LTD. Vs. JASBEEN K.GREWAL
July 9, 2003
STATE BANK OF PATIALA Vs. VISHWAS AHUJA
December 4, 2003
STERLING HOLIDAY RESORTS (I) LTD. Vs. V.P.GUPTA
May 12, 2003
SUKHBIR SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 11, 2003
TARA SINGH Vs. MUNICIPAL CORPORATION
November 13, 2003
TATA FINANCE LIMITED Vs. SURINDER LAL OHRI
July 22, 2003
TUSHHMAX OFFICE MACHINE Vs. JATINDER DUDEJA
September 10, 2003
UNION OF INDIA Vs. PRATIBHA
April 10, 2003
UNION OF INDIA Vs. UNAIR INDUSTRIES
July 9, 2003
UNION OF INDIA Vs. K.D.VASUDEVA
August 19, 2003
UNION OF INDIA, DEPTT.OF TELECOM Vs. JAGDISH MARWAHA
April 23, 2003
UNIT TRUST OF INDIA Vs. K.S.BADWAL
January 7, 2003
V.P.GUPTA Vs. SWASTIK CONSTRUCTION
December 9, 2003