Case Index

Title
Date
GOPAL DASS ARORA Vs. TAKKAR (INDIA) TEA CO.
March 31, 2003
KANPUR TRADING COMPANY PVT. LTD. Vs. AFROZ AHMED AND FEROZE AHMED TRADING AS SAHANA SOAP WORKS
March 24, 2003
PHILIPS INDIA LIMITED Vs. PHILIPS INFOTCH LIMITED
April 28, 2003
POONAM ELECTRICALS Vs. RANJIT ELECTRONICS
January 15, 2003
VIVIDHMARGI INVESTMENT PVT. LTD. Vs. GLENMARK PHARMACEUTICALS LTD.
May 26, 2003
ZARUJ ENTERPRISES Vs. ICI INDIA LTD.
March 28, 2003