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Case Index
Title
Date
A. RAVINDER Vs. STATE OF ANDHRA PRADESH
February 27, 2003
ADAM AND COMPANY Vs. COMMERCIAL TAX OFFICER
March 7, 2003
ADITYA MUSIC Vs. STATE OF ANDHRA PRADESH
September 15, 2003
ANIL KUMAR CHOWDHURY Vs. CTO BOWBAZAR CHARGE
September 24, 2003
ANIL KUMAR MAITRA Vs. C T O 24 PARGANAS
August 4, 2003
ARUNODOY CARRIERS PVT LTD Vs. C T O
April 17, 2003
B K ENTERPRISES Vs. CTO/CENTRAL SECTION
November 14, 2003
BAHUBALI ATTRACTION PVT. LTD. Vs. COMMERCIAL TAX OFFICER, DURGAPUR RANGE AND ORS.
December 17, 2003
BEHARI GLASSWARE AGENCIES Vs. C T O RADHABAZAR CHARGE
November 20, 2003
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF ANDHRA PRADESH
August 13, 2003
CITIZEN UMBRELLA MANUFACTURERS LTD Vs. DY C C T
November 21, 2003
CRESENT TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER
April 28, 2003
DELTA AQUA FEEDS Vs. STATE OF ANDHRA PRADESH
November 13, 2003
DEPUTY COMMISSIONER COMMERCIAL TAXES Vs. ALFA MANUFACTURING CO
May 19, 2003
DOLAT ELECTRIC CORPORATION Vs. COMMERCIAL TAX OFFICER
August 22, 2003
FERRINGS PHARMACEUTICALS Vs. A C T O
September 26, 2003
G. BALRAJ Vs. STATE OF ANDHRA PRADESH
August 20, 2003
GAUTAM GHOSH Vs. DY CCT/DHARMOTALA CIRCLE
July 18, 2003
GREATER CALCUTTA GAS SUPPLY CORPORATION LTD Vs. CERTIFICATE OFFICER
January 31, 2003
J D JONES AND CO P LTD Vs. C T O CENTRAL SECTION
August 8, 2003
J. GOPALAKRISHNA & CO. Vs. STATE OF ANDHRA PRADESH
April 16, 2003
KIRAN EXPORTS INDIA Vs. CTO
January 9, 2003
M M NAGALINGAM NADAR COMPANY Vs. COMMERCIAL TAX OFFICER
December 23, 2003
M P AGARWAL Vs. C C T
September 26, 2003
M.B. SMELTERS Vs. STATE OF ANDHRA PRADESH
September 15, 2003
MOLLA MOFIDUL ISLAM Vs. CTO ASANSOL CHARGE
September 5, 2003
MOVING SPARES INDIA Vs. A C C T
June 19, 2003
NOKIA INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER
June 23, 2003
OCL INDIA LIMITED Vs. CTO
April 8, 2003
PANDIT DWARKA PRASAD SHARMA Vs. C T O ESPLANADE CHARGE
September 12, 2003
RAM BILASH AGARWAL Vs. C T O DURGAPUR RANGE
June 13, 2003
RASHTRIYA ISPAT NIGAM LIMITED Vs. STATE OF ANDHRA PRADESH
November 15, 2003
RUCHI SOYA INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER
November 10, 2003
S MARTIN Vs. COMMERCIAL TAX OFFICER
January 29, 2003
SARIAM TEA SEED GARDEN AND ANR. Vs. CTO/SILIGURI CHARGE AND ORS.
January 16, 2003
SHA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
May 9, 2003
SHEETAL SHIPPING AND METAL PROCESSORS LIMITED Vs. STATE OF ANDHRA PRADESH
February 10, 2003
SRI JAI PRAKASH TULSIAN Vs. A C C T BUREAU OF INVESTIGATION
December 24, 2003
SRI RANA DAKUA Vs. A C C T SPECIAL CELL
August 29, 2003
SUPREME OIL INDUSTRIES LTD Vs. ACCT /SPECIAL CELL
July 25, 2003
SYMPHONY RECORDING COMPANY Vs. STATE OF TAMIL NADU
October 29, 2003
UTTAM CHAND SETHIA Vs. C T O
August 8, 2003
VEERMANI BISCUITS INDUSTRIES LTD. Vs. STATE OF ANDHRA PRADESH
June 28, 2003