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Case Index
Title
Date
ALL INDIA FEDERATION OF CUSTOMS AND CENTRAL EXCISE TELECOM STAFF Vs. UNION OF INDIA
May 10, 2003
ALL INDIA HOT WEATHER WATERMEN ASSOCIATION Vs. UNION OF INDIA
January 1, 2003
AMAR BAHADUR MISHRA Vs. UNION OF INDIA
May 6, 2003
AMIR CHAND KAKKAR Vs. UNION OF INDIA
August 4, 2003
ASHA SHARMA Vs. UNION OF INDIA
February 17, 2003
ASHISH SHARMA Vs. UNION OF INDIA
February 28, 2003
ASHWANI KUMAR Vs. DIVISIONAL RAILWAY MANAGER NORTHERN RLY
February 25, 2003
ASI CHOTTEY LAL Vs. COMMISSIONER OF POLICE
February 26, 2003
AVTAR SINGH Vs. UNION OF INDIA
April 29, 2003
B S RATH Vs. UNION OF INDIA
January 31, 2003
BADRI Vs. UNION TERRITORY
July 28, 2003
BALKRISHNA UDEBHANJI NARNAWARE Vs. UNION OF INDIA
May 2, 2003
BANJARI AYYANNA Vs. UNION OF INDIA
January 30, 2003
BHAGAT RAM Vs. UNION OF INDIA
February 24, 2003
COURT ON ITS OWN Vs. SH VIDYA NAND SHARMA
March 24, 2003
DEEPAK SUDHAN BAHUGUNA Vs. UNION OF INDIA
November 28, 2003
DNANAESHWAR EKNATH VANARASE Vs. UNION OF INDIA
April 29, 2003
G P GHORE Vs. UNION OF INDIA
June 30, 2003
G S TAWARMALANI Vs. UNION OF INDIA
July 18, 2003
G V PERUMAL Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
July 17, 2003
G VIVEKANAND SWAMIJEE Vs. UNION OF INDIA
February 14, 2003
GULAB BHAI SHANKARJI DESAI Vs. UNION OF INDIA
December 5, 2003
GULAM MUSTAFA Vs. UNION OF INDIA
January 1, 2003
GURDEEP SINGH Vs. UNION OF INDIA
September 3, 2003
HARI KRISHAN HIRANI Vs. UNION OF INDIA
April 11, 2003
HARISH CHANDRA SINGH Vs. UNION OF INDIA
January 7, 2003
HARSH VARDHAN Vs. GOVT OF NCT OF DELHI
February 14, 2003
J P SRIVASTAVA Vs. UNION OF INDIA
May 26, 2003
JIVAN SHUKLA Vs. UNION OF INDIA
January 30, 2003
K DHARMARAJAN IAS Vs. UNION OF INDIA
March 26, 2003
K JAGANNADHA RAO Vs. GOVERNMENT OF A P
July 3, 2003
K L SHARMA S E Vs. UNION OF INDIA
May 23, 2003
K S SUBRAMANIAN Vs. UNION OF INDIA
April 17, 2003
K.R. ALVA Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD.
January 7, 2003
KASHINATH DHANU PATIL Vs. UNION OF INDIA
February 24, 2003
KISALAY MUKHERJEE Vs. UNION OF INDIA
November 18, 2003
L S PATIL Vs. UNION OF INDIA
January 22, 2003
M K SRIVASTAVA Vs. UNION OF INDIA
December 19, 2003
M P BANSAL Vs. KENDRIYA VIDYALAYA SANGATHAN
January 3, 2003
M P BANSAL IAS Vs. UNION OF INDIA
March 10, 2003
M R NATH Vs. UNION OF INDIA
May 12, 2003
MANOJ KUMAR V KUMARE Vs. UNION OF INDIA
April 11, 2003
MARIAMMA JOSE Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
June 9, 2003
N N S RANA Vs. UNION OF INDIA
October 24, 2003
NARESH K GUPTA Vs. UNION OF INDIA
April 25, 2003
O P KEJRIWAL Vs. UNION OF INDIA
May 8, 2003
P B NARANG Vs. UNION OF INDIA
February 3, 2003
P HARI KUMAR Vs. UNION OF INDIA
February 21, 2003
P KESAVA MANDADI Vs. KENDRIYA VIDYALAYA SANGATHAN
February 13, 2003
P SHANKARAIAH Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
January 24, 2003
PARMANAND PRASAD MISRA Vs. UNION OF INDIA
May 28, 2003
PHULESHWAR PRASAD SINGH Vs. UNION OF INDIA
May 5, 2003
PHULESWAR PRASAD VERMA Vs. UNION OF INDIA
February 11, 2003
PREM PRAKASH TIWARI Vs. UNION OF INDIA
March 21, 2003
R BHARDWAJ Vs. UNION OF INDIA
July 9, 2003
R K SINGH Vs. UNION OF INDIA
May 27, 2003
RAJA RAM VERMA Vs. UNION OF INDIA
January 10, 2003
RAMESH CHAND Vs. UNION OF INDIA
March 21, 2003
RISHI PRAKASH TYAGI Vs. UNION OF INDIA
February 6, 2003
S K TANDON Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
January 2, 2003
S L KUKREJA Vs. UNION OF INDIA
August 4, 2003
S N RAI Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH THROUGH THE DIRECTOR GENERAL
March 13, 2003
S R ARYA Vs. UNION OF INDIA
February 26, 2003
SADHNA JOSHI Vs. UNION OF INDIA
April 7, 2003
SAMITA TAUDU Vs. UNION OF INDIA
March 12, 2003
SANJAY KUMAR Vs. UNION OF INDIA
October 20, 2003
SANJAY KUMAR IAS Vs. UNION OF INDIA
March 20, 2003
SANTOSH KUMAR MISHRA Vs. GOVERNMENT OF INDIA
July 18, 2003
SATISH KUMAR SHARMA Vs. UNION OF INDIA
August 5, 2003
SATYENDRA JEET SINGH ADDL COMMISSIONER Vs. UNION OF INDIA
April 7, 2003
SEEMA SUDHAKAR KULKARNI Vs. UNION OF INDIA
June 9, 2003
SHAFIQUL HAQUE MAZUMDAR Vs. UNION OF INDIA
August 5, 2003
SHER SINGH Vs. UNION OF INDIA
October 17, 2003
SHER SINGH Vs. UNION OF INDIA
April 29, 2003
SHIV BAHADUR JOSHI Vs. ELECTION COMMISSIONER OF INDIA
September 22, 2003
SHIV KUMAR SHARMA Vs. KAMAL PANDEY
December 12, 2003
SONIKA KOHLI Vs. UNION OF INDIA
August 27, 2003
SUDHIR SHARMA Vs. UNION OF INDIA
April 1, 2003
SUNIL RANJAN MONDAL Vs. UNION OF INDIA
February 26, 2003
SURENDRA KUMAR Vs. UNION OF INDIA
July 7, 2003
SUSHMA SONI Vs. UNION OF INDIA
February 24, 2003
V BHANSALI Vs. UNION OF INDIA
May 6, 2003
VIDHATA Vs. UNION OF INDIA
April 4, 2003
VISHRAM SINGH YADAV Vs. UNION OF INDIA
July 9, 2003
YATENDRA SINGH JAFA Vs. UNION OF INDIA
July 29, 2003