Case Index

Title
Date
A G PARDESHI Vs. NATIONAL TEXTILE CORPORATION
June 12, 2003
A P ANGADI Vs. MAHARASHTRA STATE ELECTRICITY BOARD
April 19, 2003
A P MOLTER SINGAPORE PVT LTD Vs. ASSISTANT DIRECTOR
September 2, 2003
A S IYER Vs. UNION OF INDIA
October 17, 2003
A V P ENTERPRISES PUNE Vs. PARVATI V GAIKWAD PUNE
January 22, 2003
ABBUBAKAR AND ABBU PATHAN SULEMAN Vs. M N SINGH COMMISSIONER OF POLICE
June 6, 2003
ABDUL HABIB ABDUL RASHID RATHOD Vs. STATE OF MAHARASHTRA
April 17, 2003
ABDUL HAMID ABOOBAKAR COATWALA Vs. BOARD OF TRUSTEES PORT OF BOM
April 8, 2003
ABDUL KHALID HAJI MOHAMMAD Vs. STATE OF MAHARASHTRA
November 5, 2003
ABDUL MAJID Vs. ANSARI MOHAMMED ZAKI
November 10, 2003
ABDUL RAZAK HAJI ISMAIL Vs. DIRECTOR OF ENFORCEMENT
December 16, 2003
ABDUL RAZAK LATIF SAHEB MOMIN Vs. MURLIDHAR SURATMAL KUKADEJA KOLHAPUR
August 5, 2003
ABDUL SAJID ABDUL SADIQ Vs. STATE OF MAHARASHTRA
March 20, 2003
ABDUL SAMEE Vs. MOHD. ISHAQ
December 8, 2003
ABDUL SATHAR Vs. UNION OF INDIA
January 21, 2003
ABDUL SATTAR AHMED PAGARKAR CAPT Vs. R H MENDONCA COMMISSIONER OF POLICE
February 20, 2003
ABDUL SHAKUR UMAR SAHIGARA AND COMPANY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
September 12, 2003
Abhijeet Saraswat Vs. Nalamaty Doraiah
December 19, 2003
ABHIJIT ASHOK RAJAPURE Vs. STATE OF MAHARASHTRA
August 6, 2003
ABHIMAN SATYABHAN SALVE Vs. STATE OF MAHARASHTRA
July 1, 2003
ACWORTH LEPROSY HOSPITAL Vs. R N BADE
July 3, 2003
ADANI EXPORTS LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
January 27, 2003
AGOSTINHO MENEZES Vs. REGIONAL DIRECTOR ESI CORPORATION GOA
September 19, 2003
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
October 3, 2003
AHMED HUSSEIN SHAIKH NABI Vs. STATE OF MAHARASHTRA
September 15, 2003
AIR INDIA LIMITED Vs. A J TEXERIA
September 16, 2003
AIR INDIA LIMITED Vs. B P SHARAMA
December 8, 2003
AIR INDIA LIMITED Vs. LIBIO FRANCISCO COLACO
June 30, 2003
AIR INDIA LIMITED A COMPANY REGISTERED UNDER THE COMPANIES ACT 1956 Vs. RAGHUNATH N PATIL AND S C PANDEY PRESIDING OFFICER
October 14, 2003
Aishat Olabisi Ibrahim Vs. H G Boricha
November 24, 2003
Ajanta Pharma LTD Vs. Assistant Commissioner of Income Tax
November 29, 2003
AJAY ANANDKUMAR PATIL Vs. STATE OF MAHARASHTRA
August 22, 2003
AJAY SHYAMKANT CHAUDHARY Vs. JANATA SAHAKARI BANK LIMITED
July 4, 2003
AJCON CAPITAL MARKET LTD Vs. MAYA RASAYAN LTD
March 27, 2003
AJIT CHANDRAKANT NAGARKAR AND ORS Vs. MULUND GYMKHANAS COLLEGE OF PHYSICAL EDUCATION AND ORS
July 24, 2003
AJIT CHANDRAKANT SATKAR Vs. DISTRICT COLLERCTOR OF PUNE
June 26, 2003
AJIT LAXMAN KAMBLE Vs. STATE OF MAHARASHTRA
September 24, 2003
AKBAR NAZIR AHMED Vs. STATE OF MAHARASHTRA
July 15, 2003
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. STATE OF MAHARASHTRA
September 2, 2003
AKHTARIBEGUM ABDUL GANI SHAIKH Vs. STATE OF MAHARASHTRA
March 20, 2003
AKSHAY RANKA RATANCHAND RANKA Vs. STATE OF MAHARASHTRA
April 21, 2003
ALBAN JOSEPH GONSALVES Vs. RALLIS INDIA LTD
September 12, 2003
ALEYAMA MATHAI ALMEIDA Vs. STATE OF GOA
September 10, 2003
ALFA LAVAL INDIA LTD Vs. DY COMMISSIONER OF INCOME TEX
September 17, 2003
ALIM MURTAZA KOTHAWALA Vs. KASAM SHAIKH SARDAR PINJARI
August 6, 2003
ALL INDIA SOVERDIA SANGAM TRUST Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
July 2, 2003
ALLAHBAKSH ISMAIL EBRAHIM Vs. COMMISSIONER OF POLICE
October 16, 2003
ALPANA CHINAI Vs. INCOME TAX OFFICER
November 29, 2003
AMAR ALIAS AMARSINGH GULABSINGH RATHOD Vs. STATE OF MAHARASHTRA
April 17, 2003
AMARSIDH GURUSIDHA DAYAL Vs. STATE OF MAHARASHTRA
November 14, 2003
AMARSINHA S/O OMPRAKASH KADAM Vs. STATE OF MAHARASHTRA
June 26, 2003
AMBICAPRATAPSINH SISODIA Vs. UNION OF INDIA
February 7, 2003
AMEETA SHAH Vs. STATE OF MAHARASHTRA
April 10, 2003
AMERICAN BUREAU OF SHIPPING Vs. COMMISSIONER OF INCOME-TAX
July 24, 2003
AMERSEY DAMODAR Vs. DY. COMMISSIONER OF INCOME TAX
August 25, 2003
AMIN KHAN AMANULLAH KHAN Vs. STATE OF MAHARASHTRA
April 4, 2003
AMIN MOHAMMAD SHAH MOHAMMAD SIDDIQUI Vs. STATE OF MAHARASHTRA
September 18, 2003
AMOGH ENTERPRISE Vs. ANJALI THAKRAN
December 11, 2003
AMRITLAL CHEMAUX LIMITED Vs. OFFICIAL LIQUIDATOR
January 17, 2003
AMRUTA DINA NANDA GAWALI Vs. MASJID SANSTHA
November 7, 2003
AMY N IRANI Vs. MAKERS DEVELOPMENT SERVICES PRIVATE LTD
January 15, 2003
ANAGRAM FINANCE LTD Vs. SUNIL RAMDEO SIKEHI
December 17, 2003
ANAND PATWARDHAN Vs. CENTRAL BOARD OF FILM CERTIFICATION
April 24, 2003
ANANDA DATTU PATIL Vs. NIVRUTTI ANANDA PATIL
June 26, 2003
ANANDA GYANA NARWADE Vs. STATE OF MAHARASHTRA
June 5, 2003
ANANDA RAMDAS SHIRSAT Vs. STATE OF MAHARASHTRA
November 21, 2003
ANANDKUMAR N PATIL Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
February 25, 2003
ANANT CHUNILAL KATE Vs. INCOME TAX OFFICER
November 17, 2003
ANANT RAMCHANDRA PUNDIK Vs. STATE OF MAHARASHTRA
July 3, 2003
ANANT VASANTRAO KIRKASE Vs. STATE OF MAHARASHTRA
August 8, 2003
ANARKALI ASHOKSINGH THAKUR Vs. AUTHORISED OFFICER S B KHOT
March 27, 2003
ANGURIBAI BABULAL PATODI PROPRIETOR MAHENDRA WASTRA BHANDAR Vs. UNITED INDIA INSURANCE CO LTD
November 24, 2003
ANIL DATTATRAYA ADE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
June 27, 2003
ANIL DATTATRAYA ADE ANIL DATTATRAYA ADE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI REGION AMRAVATI
March 13, 2003
ANIL DINMANI SHANKAR JOSHI Vs. CHIEF OFFICER PANVEL MUNICIPAL COUNCIL
January 10, 2003
ANIL GURJAR KALE Vs. STATE OF MAHARASHTRA
June 19, 2003
ANIL KALGONDA PATIL Vs. GRAM PANCHAYAT CHIPRI
August 5, 2003
ANIL KUMAR CHAWLA Vs. STATE OF MAHARASHTRA
September 19, 2003
ANIL LALA SAUNDADE Vs. STATE OF MAHARASHTRA
January 14, 2003
ANIL THAKERANEY Vs. DARIUS KAPADIA
March 20, 2003
ANIL UMRAO GOTE Vs. STATE OF MAHARASHTRA
December 15, 2003
ANILKUMAR JINABHAI PATIL Vs. KALPITA BUILDERS PVT LTD
March 13, 2003
ANILKUMAR RAGHUNATHRAO CHANDORIKAR Vs. STATE OF MAHARASHTRA
June 18, 2003
ANIRUDDHA SITARAM SINGH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
September 8, 2003
ANJANA D SAWANT Vs. BABA ABDUL KHAN DAULAT KHAN
June 20, 2003
ANJUMAN E TALIM E JAMHOOR Vs. RAMA KALU SONAWANE
August 14, 2003
ANKIT SECURITIES and FINANCE CO P LTD Vs. BIRLA INVESTMENT SERVICES
December 8, 2003
ANNA KRISHNA NATULKAR Vs. RAMU GANNU PATIL
June 4, 2003
ANNA TATOBA TODKAR Vs. BHAU BALU MAKANE
January 9, 2003
ANNASAHEB BALGONDA PATIL Vs. SIDHAPPA GIRAPPA HEMGIRI
June 18, 2003
ANTHONY JOSE NAZARETH RODRIGUES Vs. PANAJI MUNICIPAL COUNCIL
January 21, 2003
ANTONIO R BORGES Vs. UNION OF INDIA
February 19, 2003
ANTONIO R. BORGES AND ORS. Vs. UNION OF INDIA (UOI), THROUGH ITS SECRETARY, MINISTRY OF SURFACE TRANSPORT (SHIPPING) AND ORS.
January 27, 2003
ANUBAI Vs. VITHOBA SHRIPATI SAVANT
April 24, 2003
APARNA ANIL BANGALI Vs. STATE OF MAHARASHTRA
October 3, 2003
APNI CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
July 18, 2003
ARJUN BHANDARI Vs. BRUTE ENGINEERING CORPORATION
January 28, 2003
ARJUN DADA GADAGE Vs. MALLAPPA GURAPPA CHOUGULE
July 23, 2003
ARTI NIRMALKUMAR JAIN Vs. BHARAT VILLA CHS LTD
August 14, 2003
ARUN S O HARENDRA DEOTALE Vs. NARHAR S O MAHADEORAO PANDE
March 7, 2003
ARUNBHAI P PARIKH Vs. USHA V KEJARIWAL
July 10, 2003
ARVIND GOENKA Vs. PENNZOIL PRODUCTS COMPANY
April 1, 2003
ARVIND RAGHUNATH KADAM Vs. PANDURANG SHANKAR KADAM
July 1, 2003
ARVIND Y DESHPANDE Vs. STATE OF MAHARASHTRA
June 30, 2003
ASEEM SHABANALI MERCHANT Vs. BRIJ MEHRA
August 28, 2003
ASHA BHOSLE Vs. MAGNASOUND INDIA LTD
April 30, 2003
ASHA CHAKRADHAR RAUT Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY
July 30, 2003
ASHALATA EKNATH PATIL Vs. NAMA KAMLU WARA
August 14, 2003
ASHOK DASHRATH WALDE Vs. STATE OF MAHARASHTRA
August 7, 2003
ASHOK KONDIBA WAGHMARE Vs. STATE OF MAHARASHTRA
September 23, 2003
ASHOK KUMAR Vs. STATE OF MAHARASHTRA
April 5, 2003
ASHOK KUMAR KACHRULAL ABAD Vs. STATE OF MAHARASHTRA
December 2, 2003
ASHOK PUNJABRAO CHINCHOLKAR Vs. MADHUKAR NAGORAO SAMBARE
December 2, 2003
ASHOK RAVJI VADODRIYA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 7, 2003
ASHOK SURENDRA UPADHYAY Vs. STOCK EXCHANGE MUMBAI
October 14, 2003
ASHOK V GAONKAR Vs. TELECOM DISTRICT MANAGER
September 26, 2003
ASHOK VITHOBA RUGE Vs. STATE OF MAHARASHTRA
March 11, 2003
ASHOKKUMAR GULABRAO LONDHE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
July 2, 2003
ASHTECH Vs. ALLAHABAD BANK
February 5, 2003
ASIAN PAINT INDIA LIMITED Vs. UNION OF INDIA
December 8, 2003
ASLAM ALIAS ASLAM KAMINA SALLU KHAN Vs. UNION OF INDIA
July 22, 2003
ASLAMALIASASLAM KAMINASALLU KHAN Vs. UNION OF INDIA AND THE STATE OF MAHARASHTRA
July 22, 2003
ASSOCIATION OF MANAGEMENTS OF UNAIDED P M Vs. STATE OF MAHARASHTRA
August 23, 2003
ASTT. COMMISSIONER OF INCOME TAX Vs. OMPRAKASH & CO.
March 25, 2003
ASUDANAL LAXMANDAS SINDHI Vs. KISANRAO WAMANRAO DHARMALE
March 4, 2003
ATAL BANDHU Vs. YAVATMAL MUNICIPAL COUNCIL
February 28, 2003
ATMARAM G MOHITE Vs. STATE OF MAHARASHTRA
December 10, 2003
ATMARAM RAGHUNATH PASHTE Vs. CHAIRMAN ALYANI GEGAON NANDVAL ASHNOLI SHIKSHAN SANSTHA
September 2, 2003
ATUL RATIKANT SHAH Vs. SHEKHAR K SHAH
September 3, 2003
AUDCO INDIA LTD. Vs. UNION OF INDIA (UOI) AND ORS.
September 8, 2003
AUGUSTO T SAUDE NOROBHA Vs. STATE OF GOA
June 27, 2003
AUSTIN ENGINEERING CO LTD Vs. UNION OF INDIA
July 14, 2003
AUTO GENERAL Vs. ENGINEERING WORKERS UNION
June 18, 2003
AUTO STEEL INDUSTRIES Vs. UNION OF INDIA
July 15, 2003
AUTOLITE INDIA LIMITED Vs. UNION OF INDIA
April 19, 2003
AVINASH PANDURANG TARAWADE Vs. STATE OF MAHARASHTRA
December 19, 2003
AVTAR HARIPAD BISWAS Vs. STATE OF MAHARASHTRA
July 25, 2003
AWDHESH NARAYAN K SINGH Vs. ADARSH VIDYA MANDIR TRUST
December 12, 2003
AYUSHAKTI AYURVED PVT LTD Vs. HINDUSTAN LEVER LIMITED
April 22, 2003
B S KHATRI Vs. STATE OF MAHARASHTRA
July 28, 2003
B.R. HERMAN & MOHATTA (INDIA) (P) LTD. Vs. ASSTT. COMMISSIONER
August 12, 2003
BABAJAN MOHAMMED IBRAHIM Vs. MUNICIPAL CORPORATION CORPORATION OF GREATER BOMBAY
May 19, 2003
BABAJI SAKARAM KALSHAONKAR AND MRS CHANDRAVATI BABAJI KALSHAONKAR Vs. ADMINISTRATIVE TRIBUNAL DY COLLECTOR BARDEZ DR SUSAN SZILAGYI LAD
July 4, 2003
BABAN BABURAO BORATE Vs. DIGAMBAR GANPAT ALHAT
July 1, 2003
BABASAHEB JANARDHAN INGOLE Vs. STATE OF MAHARASHTRA
September 25, 2003
BABASAHEB MURLIDHAR GADHE Vs. STATE OF MAHARASHTRA
November 17, 2003
BABASAHEB S/O DHONDIBA SULE AND JALINDAR S/O DHONDIBA SULE Vs. ASRUBA S/O DHONDIBA SULE DASHRATH S/O DHONDIBA SULE ABIBAI
February 11, 2003
BABULAL BABAN JADHAO Vs. STATE OF MAHARASHTRA
July 31, 2003
BABURAO ABAJI CHAVAN Vs. STATE OF MAHARASHTRA
June 25, 2003
BABURAO DHONDIBA SALOKHE Vs. KOLHAPUR MUNICIPAL CORPORATION
April 19, 2003
BABURAO GANGARAM GADIWAD Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
June 13, 2003
BABURAO GANPATRAO KAKADE Vs. STATE OF MAHARASHTRA
March 7, 2003
BABURAO S O SONU SAKHARKAR Vs. ABHIMAN S O SONU SAKHARKAR
April 25, 2003
BABURAO SHANKAR MAHAJAN Vs. NARAYAN BALAJI BUDHKAR
September 22, 2003
BABURAO SIDHU JADHAV PATIL Vs. STATE OF MAHARASHTRA
April 29, 2003
BABURAOSAHEBRAO DESHMUKH Vs. MAHARASHTRA INSECTICIDES LIMITED
December 15, 2003
BADSHAHAI ANJUMAN-E-ESHAR-E-TALIM Vs. STATE OF MAHARASHTRA
July 10, 2003
BAHADUR ALI JAWAHIR Vs. SAYED MAIRUDDIN SAYED HABIB
July 24, 2003
BAJAJ TEMPO LIMITED Vs. SUBHASH SIMRATMAL GUGALE
June 17, 2003
BAJANAN NAGU PATIL Vs. ASSISTANT COLLECTOR
September 3, 2003
BAJIRAO HARI SHALAKE Vs. STATE OF MAHARASHTRA
August 1, 2003
BALAJI ALIAS GANU SAKHARAM MUNDHE Vs. STATE OF MAHARASHTRA
August 8, 2003
BALAJI ALIAS GANU SAKHARAM MUNDHE Vs. STATE OF MAHARASHTRA
August 7, 2003
BALAKESHWAR SHIKSHAN MANDAL Vs. JAYWANT BHAGUJI GADEKAR
June 10, 2003
BALASAHEB DATTATRAYA GANGNE Vs. STATE OF MAHARASHTRA
October 1, 2003
BALASAHEB PANDITRAO PAWAR Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
September 3, 2003
BALASAHEB RAGHUNATH KATAD Vs. GAYABAI BALASAHEB KATAD
February 6, 2003
BALIRAM ANNA JAWIR Vs. BASAVANNAPPA B GAOVE
January 16, 2003
BALIRAM RAMCHANDRA MAJGAONKAR Vs. DISTRICT AND SESSIONS JUDGE
February 7, 2003
BALKISAN LAXMICHAND DIDWANI Vs. STATE OF MAHARASHTRA
April 30, 2003
BALKRISHNA SHIVAPPA SHETTY Vs. MAHESH NENSHI BHAKTA
February 10, 2003
BALRAJ TULSIDAS PILLAI Vs. STATE OF MAHARASHTRA
August 20, 2003
BALU ALIAS MADHAVRAO SHANKARRAO GHORPADE Vs. RADHAKKABAI PANDITRAO GHORPADE
August 5, 2003
BALU HANMANT MOHITE Vs. DURGAPPA YELAPPA POWER
July 22, 2003
BALWANT DATTU PATIL Vs. STATE OF MAHARASHTRA
July 1, 2003
BANDU ALIAS CHARANDAS SUDAMRAO DIGHADE Vs. STATE OF MAHARASHTRA
January 15, 2003
BANK OF INDIA Vs. ORIENT WOOLLWN TEXTILE MILLS PVT LTD
January 29, 2003
BANK OF MAHARASHTRA Vs. CHINTAMANI OIL INDUSTRIES WANI
January 31, 2003
BANOBEE BABBU GARVE Vs. BABBU HIRU GARVE
November 12, 2003
BANSAL PROMOTERS AND BUILDERS Vs. STATE OF MAHARASHTRA
November 5, 2003
BAPURAO KISANRAO JAMGADE Vs. STATE OF MAHARASHTRA
January 9, 2003
BARON INTERNATIONAL LTD Vs. UNION OF INDIA
September 18, 2003
BARSES J A DSOUZA Vs. MUNICIPAL CORPORATION OF GR BRIHAN MUMBAI
February 27, 2003
BASANT LAL AGARWAL Vs. LLOYDS FINANCE LTD
November 21, 2003
BASANT MERTIA Vs. UNIVERSITY OF PUNE
July 29, 2003
BASANT RUBBER FACTORY LTD Vs. K RAMCHANDRAM GOUNDUR
August 25, 2003
BAYABAI ALIAS VIJUBAI VINAYAK SARVE Vs. PUSHPABAI HIRALAL SARVE
April 5, 2003
BEHRAM S DOCTOR Vs. STATE OF MAHARASHTRA
July 4, 2003
BENNETT COLEMAN AND COMPANY Vs. BOMBAY UNION OF JOURNALISTS
August 14, 2003
BERAR GENERAL EDUCATION SOCIETY AKOLA Vs. JT CHARITY COMMISSIONERS AMRAVATI
December 1, 2003
BHAGWAN TUKARAM PARADESHI Vs. VITTHAL NAMDEV VARJE
August 29, 2003
BHAGWANJI KARSANBHAI RATHOD Vs. SURAJMAL ANANDRAJ MEHTA
July 8, 2003
BHAGWANRAO SACASHIV GAIKWAD Vs. NARNARI JAYAVANT ZAAGZAP
September 20, 2003
BHAGWAT BHIMRAO SOMWANSHI Vs. CHIEF OFFICER
December 18, 2003
BHAGWATI CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
October 7, 2003
BHAJANDAS GOREKH BHUIRKAR Vs. DISTRICT ELECTION OFFICER
November 4, 2003
BHALCHANDRA BHAGWAN KALWADE Vs. EDUCATION OFFICER Z P AHMEDNAGAR
October 16, 2003
BHALCHANDRA NAMDEO SHINDE Vs. STATE OF MAHARASHTRA
March 13, 2003
BHANUDAS ALIAS BHANUPRATAPHONAJI GAJBHIV Vs. STATE OF MAHARASHTRA SHANTARAMSAKHARAM JONDHALE KUSUMBAI
April 23, 2003
BHARAT CO OPERATIVE BANK LIMITED MUMBAI Vs. UNION OF INDIA
August 11, 2003
BHARAT M NAGORI Vs. SATISH ASHOK SABNIS
March 28, 2003
BHARAT PANDHARINATH MORE Vs. STATE OF MAHARASHTRA
August 5, 2003
BHARAT PERTROLEM CORPORATION LTD Vs. NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD
November 28, 2003
BHARAT PETROLEUM CORPORATION LIMITED Vs. THAKORBHAI RANCHHODJI DESAI
February 21, 2003
BHARAT SHANTILAL SHAH Vs. STATE OF MAHARASHTRA
March 5, 2003
BHARATIYA DAK TAR MAZDOOR MANCH Vs. GENERAL MANAGER KALYAN TELECOM DISTRICT
January 17, 2003
BHASKAR B BHOSLE Vs. STATE OF MAHARASHTRA
July 21, 2003
BHASKAR VIRAPPA KANCHAN Vs. STATE OF MAHARASHTRA
February 25, 2003
BHAU ANNA PATIL Vs. DHONDIBAI BHIMA NHAVI
August 13, 2003
BHAURAO GANPATRAO ZADE Vs. WASUDEO SHRAWAN RUDRAKAR
November 12, 2003
BHAURAOSANTOSHRAO GAME Vs. NATTHUNANBA MIRASHE
August 13, 2003
BHAUSAHEB ALIAS SANDU RAGHUJI MAGAR Vs. LEELABAI BHAUSAHEB MAGAR
July 7, 2003
BHAUSAHEB MAHADEO KARALE Vs. STATE OF MAHARASHTRA
March 25, 2003
BHAUSAHEB MAHADEO KARALE Vs. STATE OF MAHARASHTRA
March 24, 2003
BHENOY G DEMBLA Vs. PREM KUTIR PVT LTD
June 30, 2003
BHIKUSA YAMUKSA KSHTRIYA PVT LTD Vs. ASST COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
November 17, 2003
BHIMRAO LAXMANRAO NIHARE Vs. NATWARLAL RATANSI THAKKAR
January 31, 2003
BHIMRAO PANDURANG ZILE Vs. MANDA BHIMRAO ZILE
February 13, 2003
BHIMRAO S/O LAXMANRAO NIHARE Vs. NATWARLAL S/O RATANSI THAKKAR
January 13, 2003
BHOLA ALIAS CHANDRAKANT SHAMRAO TAVDAR Vs. STATE OF MAHARASHTRA
June 18, 2003
BHOR INDUSTRIES LIMITED Vs. ANIL MAHAJAN
July 17, 2003
BHOR INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 13, 2003
BHOR INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 2003
BHUMIRAJ RAMSWAMI TEWAR Vs. SR INSPECTOR OF POLICE
March 23, 2003
BHUMIRAJ RAMSWAMI TEWAR Vs. SR INSPECTOR OF POLICE AND STATE OF MAHARASHTRA
March 27, 2003
BIDDLE SAWYER LIMITED Vs. CHEMICAL EMPLOYEES UNION
March 31, 2003
BIDDLE SAWYER LTD Vs. CHEMICAL EMPLOYEES UNION
June 20, 2003
Birla Global Finance LTD Vs. STATE OF MAHARASHTRA
November 18, 2003
BISMILLAKHA SALARKHA PATHAN Vs. STATE OF MAHARASHTRA
July 25, 2003
BLUE CHIP REAL ESTATE PVT LTD Vs. BRIJ MEHRA
August 28, 2003
BLUE STAR LIMITED Vs. UNION OF INDIA
July 1, 2003
BOC INDIA LTD Vs. UNION OF INDIA
September 15, 2003
BOMAN P IRANI Vs. MANILAL P GALA
September 26, 2003
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. A R BHARATI DEPUTY CONSERVATOR OF FOREST
September 15, 2003
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
September 20, 2003
BOMBAY ENVIRRONMENTAL ACTION GROUP Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
October 17, 2003
BOMBAY FIRE FIGHTERS SERVICES UNION Vs. REGISTRAR OF TRADE UNIONS
April 7, 2003
BOSTIAO ALIAS SEBY RODRIGUES Vs. STATE
November 18, 2003
BRIHANMUMBAI MAHANAGAR PALIKA Vs. GANGARAM MUTHYANNA MUKADAM
June 13, 2003
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. DATTATRAYA E GALAVE
July 11, 2003
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. GENERAL SECRETARY BEST WORKERS UNION
July 25, 2003
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. HARGOVIND G SINGH
August 26, 2003
BRIHANMUMBAI UNION OF JOURNALISTS Vs. INDIAN EXPRESS NEWSPAPERS BOMBAY LIMITED
June 17, 2003
BRIHHANMUMBAI MUNICIPAL CORPORATION Vs. SURYAKANT SABAJI CHATURVEDI
September 22, 2003
BRITISH BANK OF INDIA Vs. COMMISSIONER OF INCOME-TAX
July 9, 2003
BUSSA OVERSEAS AND PROPERTIES PVT LTD Vs. UNION OF INDIA
September 15, 2003
C GUPTA Vs. GLAXO SMITHKLINE PHARMACEUTICAL LIMITED
October 17, 2003
C M C LIMITED Vs. UNIT TRUST OF INDIA
October 3, 2003
C NATVARLAL AND CO Vs. ASSISTANT COLLECTOR OF CUSTOMS ACC
November 4, 2003
C P KOTWAL Vs. ALI ASHAD
January 19, 2003
C P SINGHANIA Vs. GARWARE CLUB HOUSE
February 14, 2003
CAMILO PIEDADE COLACO Vs. CHANDRAKANT S KENI
December 5, 2003
CAPRIHANS INDIA LIMITED Vs. TARUN SEEM
July 24, 2003
CAPSTAN ENGINEERING WORKS Vs. UNION OF INDIA
March 21, 2003
CAPT ABDUL SATTAR AHMED PAGARKAR Vs. R H MENDSONSA
February 20, 2003
CEAT LIMITED Vs. ANAND ABA SAHEB HAWALDAR
June 13, 2003
CEAT LIMITED Vs. DAYARAM KISHORELAL YADAV
September 11, 2003
CEAT LIMITED Vs. DAYARAM KISHORELAL YADAV
September 10, 2003
CEAT LIMITED (ELECTRONICS DIVISION) Vs. B K NAIK
June 12, 2003
CENTRAL BANK OF INDIA Vs. ROOFIT INDUSTRIES LIMITED
February 17, 2003
CENTRAL BANK OF INDIA Vs. ROOFIT INDUSTRIES LTD
December 17, 2003
CENTRAL BANK OF INDIA Vs. DENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
February 27, 2003
CENTRAL BUREAU OF INVESTIGATION Vs. K HARWINDER BAWA
March 17, 2003
CENTRAL BUREAU OF INVESTIGATION ANTI-CORRUPTION BRANCH Vs. K HARWINDER BAWA AND SHRI K BANDOPADHYAY
March 13, 2003
CENTRAL INDIA BUILDERS Vs. FOOD CORPORATION OF INDIA
March 4, 2003
CHAGANLAL TARACHAND RAI Vs. STATE OF MAHARASHTRA
September 11, 2003
CHAIRMAN PRESIDENT ROTARY CHARITABLE TRUST Vs. NAGENDRA PRATAPSINGH
June 17, 2003
CHAIRMAN SECRETARY OF INSTITUTE OF SHRI ACHARYA RATNA DESHBHUSHAN SHIKSHAN PRASARAK MANDAL Vs. BHUJGONDA B PATIL
February 27, 2003
CHAMPABAI Vs. STATE OF MAHARASHTRA
August 22, 2003
CHAMPAT GANPATRAO GANJRE Vs. MAHADEO BHAGWAN UMAK
February 24, 2003
CHANDAN ANADRAO RANGARI Vs. STATE OF MAHARASHTRA
July 15, 2003
CHANDMAL DONGARMAL SHELOT Vs. SHANTILAL VALCHAND SHELOT
July 1, 2003
CHANDMAL MOTILAL BORA Vs. STATE OF MAHARASHTRA
August 8, 2003
CHANDRABHAN S O DASRATH BAGADE Vs. NITIN S O JAYRAMJI GADKARI
February 24, 2003
CHANDRAKANT BAJIRAO SHINDE Vs. STATE OF MAHARASHTRA
February 20, 2003
CHANDRAKANT DHONDIBA KOLAVALE Vs. GOVERNMENT OF MAHARASHTRA
January 14, 2003
CHANDRAKANT GANPAT RAJE Vs. CHAIRMAN MAH STATE ELEC BOARD
June 11, 2003
CHANDRAKANT JAGANNATH GHODKE Vs. COMMISSIONER FOR CO OPERATION and REGISTRAR CO OPERATIVE SOCIETIES
April 24, 2003
CHANDRAKANT KHARE Vs. STATE OF MAHARASHTRA
September 30, 2003
CHANDRAPUR ZILLA SAHAKARI KRUSHI AND GRAMIN BAHUUDESHIYA DEVELOPMENT BANK LTD Vs. STATE OF MAHARASHTRA
August 1, 2003
CHANDRASHEKHAR NARAYAN JOSHI Vs. STATE OF MAHARASHTRA
October 7, 2003
CHANDU CHAITRAM ASWANI Vs. STATE OF MAHARASHTRA
March 21, 2003
CHANDUMALJAMNUMAL KUKREJA Vs. GYARSILALRAMJILAL AGRAWAL
September 25, 2003
CHARANJITLAL KOSHRAJ CHADDA Vs. SURESH RAMCHANDRA
August 7, 2003
CHARLES F PAIS Vs. STATE OF GOA
July 22, 2003
CHATURBHUJ DWARKADAS KAPADIA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY VIII
February 13, 2003
CHEMOSYN LTD. Vs. UNION BANK OF INDIA
July 3, 2003
CHETAN BHANUPRASAD DESAI Vs. RASIKALAL R ZAVERI
November 27, 2003
CHETANA HARISH AWARI Vs. HARISH WAMANRAO AWARI
February 18, 2003
CHHABUBAI SHANKAR BHANDE Vs. RAMCHANDRA BHAU BHANDO
January 14, 2003
CHHATRAPATI SHIVAJI EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
October 3, 2003
CHHAYA MARUTIRAO PUJARI Vs. STATE OF MAHARASHTRA
August 13, 2003
CHINTAMAN PRASAD DHANUSHADHARI DUBEY Vs. KUNJBIHARI BABULAL TIWARI
March 21, 2003
CHIRANTAN MAHENDRA SHUKLA Vs. UNION OF INDIA
September 23, 2003
CHUDGAR AND CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 9, 2003
CIBY JOHN D MELLO Vs. RAJASHREE ELECTRIC CORPORATION
September 4, 2003
CINE EXHIBITION ASSOCIATION Vs. STATE OF MAHARASHTRA
July 3, 2003
CITIBANK N A Vs. COMMISSIONER OF INCOME TAX
March 5, 2003
CITIZENS FORUM FOR SCIENTIFIC DEVELOPMENT OF PIMPRI CHINCHWAD Vs. STATE OF MAHARASHTRA
January 22, 2003
CLAUDIO FERNANDES Vs. MARGAO MUNICIPAL COUNCIL
July 30, 2003
CO OPERATIVE BANK EMPLOYEES UNION SINDHUDURG Vs. STATE OF MAHARASHTRA
September 22, 2003
COLLECTOR Vs. SADYA SAKHARAM BAWANE
April 22, 2003
COLOBA CENTRAL CO OPERATIVE CONSUMER WHOLESALE AND RETAIL STORES LIMITED ALIAS SAHAKAR BHANDAR Vs. KUSUMBEN KANTILAL SHAH
September 8, 2003
COMMERZBANK AQ Vs. ISIBARS LTD
January 30, 2003
COMMISSIONER OF C. EX. AND CUS. Vs. MAHYCO SEEDS LTD.
November 17, 2003
COMMISSIONER OF CUS & C EX , GOA Vs. CHOWGULE BROTHERS
October 7, 2003
COMMISSIONER OF CUSTOMS Vs. MARMO CLASSIC
July 3, 2003
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE GOA Vs. ADANI EXPORTS LTD
December 2, 2003
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GOA, MARMUGOA, GOA Vs. ADANI EXPORTS LTD. AND ANOTHER
December 9, 2003
COMMISSIONER OF CUSTOMS P Vs. JAYANTILAL AMBALAL CHOKSHI P LTD
April 25, 2003
COMMISSIONER OF INCOME TAX Vs. SUDHIR S MEHTA
April 23, 2003
COMMISSIONER OF INCOME TAX Vs. CITIBANK N A
April 23, 2003
COMMISSIONER OF INCOME TAX Vs. CENTRAL BANK OF INDIA
April 17, 2003
COMMISSIONER OF INCOME TAX Vs. DINERS BUSINESS SERVICES P LTD
April 17, 2003
COMMISSIONER OF INCOME TAX Vs. BANK OF MAHARASHTRA PUNE
April 17, 2003
COMMISSIONER OF INCOME TAX Vs. EMIRATES COMMERCIAL BANK LTD
April 30, 2003
COMMISSIONER OF INCOME TAX Vs. KOTAK MAHINDRA FINANCE LIMITED
April 30, 2003
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA
March 12, 2003
COMMISSIONER OF INCOME TAX Vs. BANK OF BARODA
March 12, 2003
COMMISSIONER OF INCOME TAX Vs. BANK OF AMERICA NT AND SA
March 12, 2003
COMMISSIONER OF INCOME TAX Vs. ASIAN CABLE CORPORATION LTD
March 5, 2003
COMMISSIONER OF INCOME TAX Vs. S M HOLDING AND FINANCE P LTD
March 5, 2003
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA
March 19, 2003
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL DATA MANAGEMENT LIMITED
February 20, 2003
COMMISSIONER OF INCOME TAX Vs. CHEMIEQUIP LTD
February 20, 2003
COMMISSIONER OF INCOME TAX Vs. ATTAR MOHD DAWOOD AND BROS
February 25, 2003
COMMISSIONER OF INCOME TAX Vs. BHOR INDUSTRIES LTD
February 26, 2003
COMMISSIONER OF INCOME TAX Vs. BASSEIN METALS P LTD
January 15, 2003
COMMISSIONER OF INCOME TAX Vs. LOKHANDWALA CONSTRUCTION INDS LTD
January 15, 2003
COMMISSIONER OF INCOME TAX Vs. BANGALORE CLOTHING CO
January 15, 2003
COMMISSIONER OF INCOME TAX Vs. PRAKASH PICTURES
January 15, 2003
COMMISSIONER OF INCOME TAX Vs. MOTICHAND CONSTRUCTION CO PVT LIMITED
January 22, 2003
COMMISSIONER OF INCOME TAX Vs. S M SAGAR
January 22, 2003
COMMISSIONER OF INCOME TAX Vs. BADRIDAS GAURIDU P LIMITED
January 22, 2003
COMMISSIONER OF INCOME TAX Vs. MAJOR GENERAL SIR SHAHAJI CHATRAPATI
January 23, 2003
COMMISSIONER OF INCOME TAX Vs. SHAHAJI CHATRAPATI
January 23, 2003
COMMISSIONER OF INCOME TAX Vs. PANDURANG DAYARAM TALMALE
February 13, 2003
COMMISSIONER OF INCOME TAX Vs. WALCHANDNAGAR INDUSTRIES LTD
February 6, 2003
COMMISSIONER OF INCOME TAX Vs. MAFATLAL FINE SPINNING AND MANUFACTURING CO LTD
February 5, 2003
COMMISSIONER OF INCOME TAX Vs. SHATRUNJAY DIAMONDS
January 29, 2003
COMMISSIONER OF INCOME TAX Vs. CITIBANK N.A.
April 16, 2003
COMMISSIONER OF INCOME TAX Vs. INSTITUTE OF BANKING PERSONNEL SELECTION
July 9, 2003
COMMISSIONER OF INCOME TAX Vs. A N NAIK ASSOCIATES
July 23, 2003
COMMISSIONER OF INCOME TAX Vs. SHAPOORJI PALLONJI AND CO P LTD
July 22, 2003
COMMISSIONER OF INCOME TAX LATUR Vs. LATUR DIST CENTRAL CO OP BANK LTD
October 16, 2003
COMMISSIONER OF INCOME TAX MUMBAI CITY Vs. SHATRUNJAY DIAMONDS
January 9, 2003
COMMISSIONER OF INCOME TAX NAGPUR Vs. VIDYA VIKAS VIHAR
February 13, 2003
COMMISSIONER OF INCOME-TAX Vs. AMITABH BACHCHAN CORPORATION LTD
January 22, 2003
COMMISSIONER OF INCOME-TAX Vs. TEXSPIN ENGG AND MFG WORKS
March 5, 2003
COMMISSIONER OF INCOME-TAX Vs. TRADERS PVT LTD
April 16, 2003
COMMISSIONER OF INCOME-TAX Vs. BRITISH BANK OF MIDDLE EAST
April 17, 2003
COMMISSIONER OF INCOME-TAX Vs. ANDERSON MARINE AND SONS PVT LTD
December 16, 2003
COMMISSIONER OF INCOME-TAX Vs. DEUTSCHE BANK A.G.
July 24, 2003
COMMISSIONER OF INCOME-TAX Vs. SESA GOA LTD
July 16, 2003
COMMISSIONER OF INCOME-TAX Vs. AHMEDNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LTD
July 17, 2003
COMMISSIONER OF INCOME-TAX, MUMBAI Vs. TEXSPIN ENGG AND MFG WORKS, MUMBAI
March 15, 2003
COMMISSIONER OF SALE TAX Vs. MATUSHREE TEXTILE LTD
August 22, 2003
COMMISSIONER OF SALES TAX Vs. STATE OF MAHARASHTRA
February 18, 2003
COMMISSIONER OF STATE EXCISE Vs. MAHARASHTRA RETAIL LIQUOR DALRS ASSOCIATION
March 6, 2003
COMPANIES ACT 1956 Vs. STATE OF MAHARASHTRA
April 30, 2003
CONSULTANCY SERVICES PRIVATE LIMITED Vs. JENNER FENTON SLADE LIMITED
January 22, 2003
CONTROLLER OF STORES Vs. COMMISSIONER OF SALES TAX
August 14, 2003
COTT BEVERAGE INC A GEORGIC CORPORATION Vs. SILVASSA BOTTLING COMPANY
October 7, 2003
COURT OF ITS OWN MOTION Vs. JAYASHREE KHADILKAR PANDEY
July 11, 2003
COURT RECEIVER HIGH COURT AS RECEIVER OF THE BUSINESS AND ASSETS OF AHMED Vs. R R OMMERBHOY PVT LTD
April 25, 2003
COURT RECEIVER HIGH COURT BOMBAY Vs. R P OMMERBHOY PVT LTD
April 28, 2003
CRAWFORD BAYLEY AND COMPANY Vs. UNION BANK OF INDIA
April 25, 2003
CREDIT AGRICOLE INDISUEZ Vs. CREDENTIAL FINANCE LTD
March 7, 2003
D V SHETTY BEING THE HEAD ADMINISTRATION OF CITICORP INFORMATION Vs. BOMBAY MUNICIPAL CORPORATION H Y NAIR BEING JR ENGINEER OF BOMBAY
April 28, 2003
DADAR AVANTI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
January 30, 2003
DADAR MANISH MARKET CO-OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
April 30, 2003
DADI GANGARAM NAIK OF SHIRODA GAO Vs. ADARSHA VIDYA PRASARAK MANDAL
September 2, 2003
DAGDU PATOLE ADVOCATE Vs. SHANTARAM GANPAT DORGE
June 27, 2003
DAIMLER CHRYSLER INDIA P LTD Vs. UNION OF INDIA
September 15, 2003
DAJI DADA PAWAR Vs. ORNATE MULTI MODEL CARRIERS PRIVATE LIMITED
June 26, 2003
DALJIT KAUR JOGGI Vs. MUMBAI SUBURBAN ELECTRICITY SUPPLY LIMITED
July 16, 2003
DATTA MANIKA DHOBI Vs. DATTATRAYAALIASDATTOPANTGANPATRAO KULKARNI AND THE MAHARASHTRA REVENUE
January 20, 2003
DATTARAJ JANRAOJI NIMKAR Vs. SWARGIYA SAKHARAMJI SHIKSHAN SANSTHA NAGPUR
August 27, 2003
DATTATRAY G SANKHE Vs. STATE OF MAHARASHTRA
June 11, 2003
DATTATRAY GOPAL UPADHYE Vs. NEMICHAND SHANTILAL BAKLIWALA
January 16, 2003
DATTATRAYA MAHADEV DESHMUKH Vs. MAHRASHTRA STATE ROAD
September 18, 2003
DAVID K N Vs. S R CHAUBEY CHATURVEDI
February 27, 2003
DAYABHAI SHAMBHU GALA Vs. LYDIA COOP HOUSING SOCIETY LTD
September 12, 2003
DAYAL MAROTI LAKHOTE Vs. STATE OF MAHARASHTRA
June 6, 2003
DAYALGOPALDAS MULCHANDANI AND TWO ORS Vs. SAVITA
June 20, 2003
DAYANAND B NAYAK Vs. KETAN K TIRODKAR
December 17, 2003
DAYASHANKAR CHANDRASHEKHAR TIWARI Vs. MUNICIPAL CORPORATION OF THE CITY OF NAGPUR
May 2, 2003
DEELIP BHIKAJI SONAWANE Vs. STATE OF MAHARASHTRA
February 6, 2003
DEEP NARAYAN CHAVAN Vs. STATE OF MAHARASHTRA
April 22, 2003
DEEPAK BABURAO JAWAL Vs. SATATE OF MAHARASHTRA
August 29, 2003
DEEPAK PANDURANG BAHEKAR Vs. STATE OF MAHARASHTRA
July 8, 2003
DEEPAK PANDURANG BAHEKAR Vs. STATE OF MAHARASHTRA
July 7, 2003
DEEPAK SHRIRAM TIRKE Vs. STATE OF MAHARASHTRA
December 18, 2003
DELFINA GOMES PINTO Vs. SAFIABI WD/O SHAIKH ABDUL RAZAK
August 4, 2003
DENSING S/O MULA BAVISKAR Vs. STATE OF MAHARASHTRA
September 19, 2003
DEO KESHAV NAIK Vs. SEBY MARTINS
July 20, 2003
DEPTY SIGNAL MAHILA MANDAL LAKADGANJ Vs. STATE OF MAHARASHTRA
January 31, 2003
DEPUTY REGIONAL TRANSPORT OFFICER Vs. YASHWANT NARAYANRAO THAKARE
February 18, 2003
DESHBHAKATA RATNAPPA KUMBHAR PANCHAGANGA SAHAKARI KARKHANA LTD Vs. HONBLE MINISTER STATE EXCISE MANTRALAYA MUMBAI
October 17, 2003
DEU KESHAV NAIK Vs. SEBY MARTIN
June 20, 2003
DEVANG RASHIKLAL VORA Vs. UNION OF INDIA
August 18, 2003
DEVENDRADAYAL LOHOKARE Vs. STATE OF MAHARASHTRA
June 24, 2003
DEVGIRI TEXTILE MILLS LTD Vs. ANIL AMBADASRAO JAWLE
February 4, 2003
DEVICHAND CHUNILAL RANAVAT Vs. MALTI MADHAV DANDEKAR
May 2, 2003
DEVIDAS DASHRATH KOTE Vs. STATE OF MAHARASHTRA
July 11, 2003
DEVPRAKASH RAJPUT Vs. BHARAT VORA
August 8, 2003
DHANJI R ZALTE Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
April 4, 2003
DHANSINGH LALSINGH BHOPALE Vs. KAMINIBAI
August 13, 2003
DHARMA ALIAS KUMAR SONADI TEWAR Vs. M N SINGH
March 12, 2003
DHARMENDRA DEVRAM PATIL Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
July 3, 2003
DHAWAL S CHOTAI Vs. UNION OF INDIA
April 30, 2003
DHEERAJ PADALALU DR Vs. STATE OF MAHARASHTRA
February 15, 2003
DHIRENDRA BHANU SANGHVI Vs. ICDS LIMITED
March 19, 2003
DHONDI VELLAPPA PATIL Vs. SPECIAL LAND ACQUISITION OFFICER
January 9, 2003
DHONDIBA MALHARRO NAIK Vs. SHRIRAM RAMCHANDRA AINDALWAR
February 18, 2003
DHONDIBA SAKHARAM THANGE Vs. STATE OF MAHARASHTRA
February 26, 2003
DIANILINS ORGANICS PVT LTD Vs. ASSISTANT COMMISSNOR OF C EXCISE
October 10, 2003
DIGAMBAR DHARMA DESHMUKH Vs. RUSTAM APPARAO DESHMUKH
July 4, 2003
DIGAMBAR P DESHMUKH Vs. MOHAN B DESHMUKH
July 4, 2003
DIGAMBARPANDURANG DESHMUKH Vs. MOHANBHAURAO DESHMUKH
July 4, 2003
DIL CO INTERNATIONAL Vs. MESO PRIVATE LTD
February 5, 2003
DILIP DEVDATTA JEJANI Vs. SATATE OF MAHARASHTRA
August 8, 2003
DILIP NATHUJI MADAVI Vs. STATE OF MAHARASHTRA
June 17, 2003
DILIP P MEHTA Vs. MERCURY PAINTS and VARNISHES LIMITED
June 12, 2003
DILIP VAMAN BORKAR Vs. KRISHNA BHIMRAO GHARSE
November 20, 2003
DILIPKUMAR CHIMANLAL MANTAR Vs. INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED
December 19, 2003
DILIPNARAYAN LELEKAR Vs. STATE OF MAHARASHTRA
September 15, 2003
DINESH GOPAL BHURE Vs. STATE OF MAHARASHTRA
February 18, 2003
DINESH MAHADEV PARMAR Vs. M N SINGH COMMISSIONER OF POLICE
April 5, 2003
DINESH R DUNG Vs. UNION OF INDIA
July 28, 2003
DINESH VRAJLAL LAKHANI Vs. PARKE DAVIS LIMITED
July 23, 2003
DINESHKUMAR GULABCHAND AGRAWAL Vs. COMMISSIONER OF INCOME-TAX
January 9, 2003
DINKARRAO RAJARAMPANT POLE Vs. STATE OF MAHARASHTRA
March 13, 2003
DIPAK HARI KIVKALWAR Vs. STATE OF MAHARASHTRA
January 9, 2003
DIRECTOR GENERAL OF POLICE Vs. GOA STATE COMMISSION FOR BACKWARD CLASSES
September 29, 2003
DISHA SHIKSHAN V VIKAS KENDRA Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
January 21, 2003
DIST CENTRAL CO OPERATIVE BANK LTD Vs. HEMINATH BALBHIM SHIDE
March 6, 2003
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BAPU ONKAR CHAUDHARY
October 13, 2003
DIVISIONAL CONTROLLER STATE TRANSPORT DIVISION Vs. GAJANAN SAVLARAM HINGSE
March 7, 2003
DIWAKAR PUNDLIKRAO SATPUTE Vs. ZILLA PARISHAD WARDHA
December 8, 2003
DNYANDEO KARBHARI NAGARE Vs. GITARAM SHANKAR WAKCHAURE
July 14, 2003
DNYANDEO VINAYAK RAJARAM NEMADE Vs. STATE OF MAHARASHTRA
November 14, 2003
DNYANOBA ANNASAHEB KALE Vs. STATE OF MAHARASHTRA
September 10, 2003
DNYANOBA ANNASAHEB KALE Vs. STATE OF MAHARASHTRA
September 20, 2003
DURGASHANKAR S TRIVEDI Vs. BABUBHAI BHULABHAI PAREKH
January 22, 2003
DURYODHAN MAHADEV KALE Vs. ELECTION RETURNING OFFICER
June 9, 2003
DWARKADAS ALIAS DWARKAPRASAD RAMJEEVAN AGRAWAL DECEASED Vs. STATE OF MAHARASHTRA
February 18, 2003
DY. COMMISSIONER OF INCOME TAX Vs. NEELKANTH BUILDERS (P) LTD.
October 16, 2003
DY. COMMISSIONER OF INCOME TAX Vs. SUNIL TOLARAM
November 20, 2003
EARTH DESIGNERS AND DEVELOPERS PRIVIT LIMITED Vs. M K PATIL ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF MAHARASHTRA STATE
April 17, 2003
Eastman Kodak Company Vs. Messrs Moti International
October 6, 2003
ELCID CO-OPERATIVE HOUSING SOCIETY LTD. Vs. ITO
April 11, 2003
ELECTROFRONTS Vs. UNION OF INDIA
July 2, 2003
EMMEL FINANCIAL SERVICES Vs. NIKKO STOCK BROKERS P LTD
March 12, 2003
EMPIRE MACHINE TOOLS Vs. K C SINGH ADDITIONAL COLLECTOR OF CUSTOMS
July 8, 2003
EMPLOYEES STATE INSURANCE CORPORATION Vs. FAMOUS STEEL DOOR MFG CO
February 14, 2003
ENGINEERING AND ANCILLIARY MANUFACTURES Vs. SALIM KHAN
April 19, 2003
ENGINEERING AND METAL WORKERS UNION Vs. COMMISSIONER OF LABOUR
January 24, 2003
ENTERTAINMENT NETWORKS INDIA LTD Vs. UNION OF INDIA
March 21, 2003
ERROL ROBERT LUCIEN Vs. STATE OF MAHARASHTRA
November 11, 2003
EVELYN DIAS Vs. OMPRAKASH JAIGOPAL MAHRA
March 10, 2003
EVEREST ENTERPRISES Vs. N K CONSTRUCTIONS PRIVATE LIMITED
August 13, 2003
EVERETT TRAVEL SERVICE Vs. ASM SHIPPING LIMITED
June 26, 2003
EXECUTIVE ENGINEER Vs. BHIMRAO SHIORAM KHOBRAGADE
November 13, 2003
EXECUTIVE ENGINEER, IRRIGATION DIVISION, GONDIA AND OTHERS Vs. ANANDRAO RAMCHANDRA KHOBRAGADE
November 13, 2003
EXECUTIVE ENGINEER, LRRIGATION DIVISION,GONDIA Vs. MAROTI S/O JANBA DUPARE
November 13, 2003
F D C LIMITED Vs. FEDERATION OF MEDICAL REPRESENTATIVES ASSOCIATION INDIA
January 24, 2003
FABER CASTELLAKTIENGESELLSCHAFT Vs. PIKPEN PRIVATE LIMITED
May 2, 2003
FAKIRA GOPAL SHENDE Vs. STATE OF MAHARASHTRA
October 15, 2003
FATEHSINH MOHANSINH CHAUHAN Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI SILVASSA
February 21, 2003
FAZE THREE EXPORTS LTD Vs. PANKAJ TRADING CO
November 11, 2003
FEDERATION OF ASSOCIATION OF MAHARASHTRA FAM Vs. STATE OF MAHARASHTRA
September 5, 2003
FILMYUG PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
January 22, 2003
FLOTECH WELDING AND CUTTING SYSTEMS LTD Vs. CHANDER SINGH
March 4, 2003
FOODS FATS AND FERTILIZERS LTD Vs. VEGETABLES VITAMIN FOODS CO PVT LTD
April 3, 2003
FORCE SHIPPING LIMITED Vs. ASHAPURA MINECHEM LIMITED
March 12, 2003
FORUM FOR FAIRNESS IN EDUCATION Vs. UNIVERSITY OF MUMBAI
May 2, 2003
FRONTIER DRILLING AS Vs. JAGSON INTERNATIONAL LTD
April 29, 2003
FUJAIRAH NATIONAL SHIPPING AGENCY Vs. M V SAGAR SHAKTI
March 27, 2003
FULABAI DASHRATH PAWAR Vs. SUMAN ANKUSH NAWALE
February 1, 2003
G B NAYYAR Vs. ASHOK SATYADEV MISHRA AND STATE OF MAHARASHTRA
March 20, 2003
GADCHIROLI ZILLA SAHAKARI KRUSHI AND GRAMIN BAHUUDESHIYA DEVELOPMENT BANK LTD Vs. STATE OF MAHARASHTRA
January 16, 2003
GAJANAN EKNATH MARATHE Vs. STATE OF MAHARASHTRA
November 17, 2003
GAJANAN HARIBHAU JAVRE Vs. STATE OF MAHARASHTRA
June 19, 2003
GAJANAN KALIPURI PURI Vs. STATE OF MAHARASHTRA
June 17, 2003
GAJANAN NAGU PATIL Vs. NAMA LAKU LIGHADA
September 3, 2003
GAJANAN RAMCHANDRA SHINDE Vs. REGISTRAR, SHIVAJI UNIVERSITY
January 10, 2003
GAJENDRA ALIAS GAJANAN ALIAS JAVAI EKNATH MURLE Vs. STATE OF MAHARASHTRA
August 12, 2003
GALIB HUSSAIN KHAN Vs. STATE OF MAHARASHTRA
October 8, 2003
GANESH BHAGWAN JADHAV Vs. STATE OF MAHARASHTRA
November 4, 2003
GANESH KISANRAO MAHALLE Vs. STATE OF MAHARASHTRA
March 19, 2003
GANESH MASUJI ANER Vs. PANDHARINATH RESHMAJI RANER
October 9, 2003
GANESH R BAHETI Vs. UNIVERSITY OF PUNE
July 11, 2003
GANESH TRIMBAK SARDESHMUKH Vs. BANDU AMBADAS LONKAR
January 29, 2003
GANGA CO OPERATIVE HOUSING SOCIETY LIMITED MUMBAI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
August 22, 2003
GANGARAM S O BHIKA BHURIWALE Vs. DEOKABAI
August 22, 2003
GANGO CO-OPERATIVE HOUSING SOCIETY LTD, MUMBAI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
August 8, 2003
GANGU GAWAS Vs. DEPUTY COLLECTOR
August 1, 2003
GANPAT GAJABA AVHAD Vs. STATE OF MAHARASHTRA
February 27, 2003
GANPATRAO PARVATRAO KATE Vs. AJIT PAWAR
June 6, 2003
GANU KISNA BURADKAR Vs. MANIK KISNA BURADKAR
January 22, 2003
GARWARE CHEMICALS LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
December 18, 2003
GARWARE SHIPPING CORPORATION LTD Vs. OIL AND NATURAL GAS CORPORATION LTD
March 6, 2003
GEETA KISAN GORE Vs. STATE OF MAHARASHTRA
July 15, 2003
GENERAL LABOUR UNION RED FLAG Vs. ARJANDAS METAL INDUSTRIES PVT LTD
July 4, 2003
GENERAL MANAGER, CENTRAL RAILWAY, BOMBAY Vs. SHAKUNTALA
September 11, 2003
GERMAN REMEDIES Vs. STATE OF MAHARASHTRA
June 27, 2003
GHANSHYAM NEW ANDRAM PARWANI Vs. NANDLAL NAGARDAS VORA
January 22, 2003
GIRDHAR ATMARAMJI DIWANE Vs. STATE OF MAHARASHTRA
September 23, 2003
GIRDHARILAL JIWANLAL LAKHOTIYA Vs. PANDURANG GANAJI DHUDE & OTHERS
March 28, 2003
GIRISH KANTAPPA SHETTY Vs. STATE OF MAHARASHTRA
November 11, 2003
GIRJABAI TANTU SHARNAGAT Vs. JADHAORAO S/O SADASHIO LANJEWAR
January 8, 2003
GLAXO GROUP LTD Vs. NEON LABORATORIES LTD
June 3, 2003
GLOBAL ENTERPRISES Vs. UNION OF INDIA
December 15, 2003
GOA MRF EMPLOYEES UNION Vs. MRF LIMITED
May 2, 2003
GOA PORT AND DOCK EMPLOYEES UNION Vs. MARMAGAO PORT TRUST
September 26, 2003
GOBIBAI V GHANAVAT Vs. STATE OF MAHARASHTRA
January 24, 2003
GODAVARI FOUNDATION JALGAON Vs. STATE OF MAHARASHTRA
September 11, 2003
GODAVARI SUGAR MILLS LTD Vs. STATE OF MAHARASHTRA
October 17, 2003
GODREJ PROPERTIES AND INVESTMENTS LIMITED Vs. TRIPURA CONSTRUCTION
January 8, 2003
GODREJ SOAPS LIMITED Vs. BABAN BABURAO NEMANE
April 16, 2003
GOODLAS NEROLAC PAINTS LTD Vs. PAINTS EMPLOYEES UNION
August 22, 2003
GOODLASS NEROLAS PAINTS LTD Vs. STATE OF MAHARASHTRA
March 31, 2003
GOPAL DWARKAPRASAD PANDEY Vs. DUSTRICT COLLECTOR BHANDARA
March 24, 2003
GOPICHAND ANA BHAVISKAR Vs. STATE OF MAHARASHTRA
August 29, 2003
GORAKH DADA ALIAS GANGARAM SHELAR Vs. STATE OF MAHARASHTRA
June 24, 2003
GOVARDHANDAS S O PAIKAJI BRAHMANE Vs. SHRIDHARPRASAD RAUTRAI
December 12, 2003
GOVIND GOPAL PAWAR Vs. STATE OF MAHARASHTRA
January 30, 2003
GOVIND TIBLE Vs. CHIEF SECRETARY
March 12, 2003
GRAM PANCHAYAT Vs. KRISHNA CHARITABLE TRUST
March 20, 2003
GRAMIN VIKAS SANSTHA Vs. STATE OF MAHASHTRA
September 26, 2003
GREATER BOMBAY CO OPERATIVE BANK LIMITED Vs. DHILLON P SHAH
October 3, 2003
GREEN CROSS Vs. ENGINNERING AND GENERAL WORKERS UNION
March 20, 2003
GREGORIO PEREIRA (DECEASED) L RS Vs. DAMAZIO BENTO PEREIRA
October 16, 2003
GRINDWELL NORTON LTD Vs. JAGDISH PRASAD JANGID ASSISTANT COMMISSIONER OF INCOME TAX
December 10, 2003
GUJARAT AMBUJA CEMENT LTD Vs. SEALAND SHIPPING AND EXPORTS PRIVATE LIMITED
June 23, 2003
GUJARAT AMBUJA CEMENT LTD Vs. C VARGHESE
July 10, 2003
GUJARAT PLASTIC INDUSTRIES A PARTNERSHIP FIRM DULY REGISTERED UNDER THE INDIAN Vs. UNION OF INDIA
March 20, 2003
GULABRAO DHARMA POL Vs. UNION OF INDIA
December 17, 2003
GULABRAO NAMDEORAO MENKAR Vs. STATE OF MAHARASHTRA
February 28, 2003
GULABRAO SAHEBRAO SHINDE Vs. SAYAJI SHANKAR SHINDE
October 31, 2003
GULAM MOHAMAD GULAM AHMAD Vs. STATE OF MAHARASHTRA N/CELL CB CID
August 13, 2003
GULAM MOHAMAD GULAM AHMAD Vs. STATE OF MAHARASHTRA
August 14, 2003
GULAMUDDIN HISAMUDDIN Vs. MOHD BASHIRUDDIN MOHD SAIFUDDIN
September 12, 2003
GURMIT SINGH BINDRA Vs. DWARKA TOURIST HOTEL PRIVATE LIMITED
February 17, 2003
GURUDATTA SUGARS LTD Vs. UNION OF INDIA
June 13, 2003
H & R JOHNSON (INDIA) LTD Vs. UNION OF INDIA
December 2, 2003
H M P ENGINEERS LTD Vs. RALIES INDIA LTD
August 4, 2003
HANMANT RAMHARI GHODAKE Vs. STATE OF MAHARASHTRA
January 16, 2003
HARDASMAL S O HIRANAND GURNANI Vs. STATE OF MAHARASHTRA
October 7, 2003
HARESH CHINNUBHAI SHAH Vs. RAJESH PRABHAKAR JHAVERI
November 4, 2003
HARI BALASAHEB YADAV Vs. STATE OF MAHARASHTRA
June 24, 2003
HARI FAKIRA KALE Vs. STATE OF MAHARASHTRA
February 20, 2003
HARI NARAYAN KHEDHAR Vs. SWARKABAI PANDURANG KHEDKAR
April 22, 2003
HARIDAS DAYARAM WANKHADE Vs. STATE OF MAHARASHTRA
July 24, 2003
HARIKESHAO SHRIRAM GADHWE Vs. STATE OF MAHARASHTRA
July 14, 2003
HARINARAYAN G BAJAJ Vs. RAJESH MEGHANI
October 17, 2003
HARISH KHERIT DIP Vs. M N SINGH COMMISSIONERS OF POLICE
October 10, 2003
HARISH MOTICHAND SARIYA Vs. AJANTA INDIA LIMITED
April 9, 2003
HARJIT KAUR KULJITSINGH KOHLI Vs. PADMAVATI J SETHIA
February 3, 2003
HARSHA INDUKUMAR BHOJANI Vs. INDUKUMAR RATILAL BHOJANI
June 18, 2003
HATIMBHAI KHURSHID HUSSEIN BOHARI Vs. CHANDANMAL RAGHUNATH SAKHALE
October 10, 2003
HEMA RAVISHANKAR Vs. K R RAVISHANKAR
October 31, 2003
HEMANTKUMAR HARIBHAU PAWAR Vs. RAJUSING CHUDAMAN RATHOD
August 12, 2003
HEMANTKUMAR NARAYAN BALI Vs. STATE OF MAHARASHTRA
August 20, 2003
HEMENDRA MATHRADAS KOTHARI Vs. STATE OF MAHARASHTRA
January 27, 2003
HEMMO PHARMA Vs. DAWOOD SHOES PRIVATE LIMITED
January 15, 2003
HI TECH ENGINEERS Vs. UNION OF INDIA
July 28, 2003
HINDUSTAN AERONAUTICS LTD Vs. STATE OF MAHARASHTRA
September 26, 2003
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 7, 2003
HINDUSTAN FERRODO LTD Vs. HARI LACHMAN HASIJA
February 26, 2003
HINDUSTAN PETROLIUM CORPORATION LTD Vs. D N VIDHATE
July 8, 2003
HITACHI JEWELLERY INDUSTRIES LIMITED Vs. CHOKSI ARVIND JEWELLERS
December 3, 2003
Hitechi Jewellery Industries LTD Vs. Messrs Choksi Arvind Jewellers
December 12, 2003
HITESH PRAVINCHAND SHAH Vs. STATE OF MAHARASHTRA
October 17, 2003
HMP ENGINEERS LIMITED Vs. RALLIS INDIAN LIMITED MUMBAI
February 21, 2003
HMP ENGINIRS LIMITED Vs. RALLIS INDIA LTD
February 2, 2003
HOMI PHIROZ RANINA Vs. STATE OF MAHARASHTRA
February 4, 2003
HOTEL BANDRA INTERNATIONAL (P) LTD Vs. BRIJ MEHRA
February 28, 2003
HOTEL BANDRA INTERNATIONAL P LTD Vs. BRIJ MEHRA
August 28, 2003
HOTEL BANDRA INTERNATIONAL PRIVATE LIMITED Vs. BRIJ MEHRA
March 28, 2003
HUSSAIN KHANRASUL KHAN Vs. STATE OF MAHARASHTRA
July 8, 2003
HYDERABAD SIND NATIONAL COLLEGIATE BOARD Vs. NISHA RAJPUT
July 18, 2003
I V P LTD Vs. UNION OF INDIA
December 2, 2003
ICICI LTD Vs. LLOYDS FINANCE LTD
March 21, 2003
IMMIGRANTS IDEAL PRODUCERS CO OPERATIVE SOCIETY LTD Vs. JAHANARA MOIZ DALAL
September 25, 2003
IN MATTER OF SCHEME OF AMALGAMATION BETWEEN MAY FAIR LTD AND ZODIAC CLOTHING CO LTD MAY FAIR LIMITED Vs. STATE
June 26, 2003
IN MATTER OF SCHEME OF ARRANGEMENT BETWEEN NICHOLAS PIRAMAL INDIA LIMITED AND KOJAM FININVEST NICHOLAS PIRAMAL (INDIA) LTD Vs. STATE
December 4, 2003
IN MATTER OF SECTION 80 Vs. STATE
November 18, 2003
IN RE, PARKE-DAVIS (INDIA) LTD. Vs. STATE
February 7, 2003
IN RE: ZEE TELEFILMS LIMITED; IN RE: PROGRAMME ASIA TRADING COMPANY LIMITED Vs. STATE
March 13, 2003
INDIAN AIR FORCE EMPLOYEES UNION Vs. STATE OF MAHARASHTRA COMMISSIONER OF PROFESSION TAX UNION OF INDIA UOI
March 7, 2003
INDIAN BANK Vs. INDIAN FARMERS PRIVATE LIMITED
January 27, 2003
INDIAN BANK Vs. K NARAYANA DAS
March 25, 2003
INDIAN EXPRESS NEWSPAPERS BOMBAY LIMITED Vs. SHIV KAPOORIA
June 19, 2003
INDIAN RAYON CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
January 22, 2003
INDO SCHOTTLE AUTO PARTS PRIVATE LIMITED Vs. UNION OF INDIA
January 28, 2003
INDRANIL D DESHMUKH Vs. MUMBAI UNIVERSITY
September 5, 2003
INDUSIND ENTERPRISES AND FINANCE LIMITED Vs. INDUSIND BANK LIMITED
June 5, 2003
INDUSTRIAL WORKS UNION Vs. NEO PHARMA LTD
July 9, 2003
INFRASTRUCTURE LEASING Vs. SUN EARTH CERAMICS
June 18, 2003
INSIGHT DIAGNOSTIC AND ONCOLOGICAL RESEARCH INSTITUTE PVT LTD Vs. DEPUTY CIT
April 16, 2003
INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE DRI Vs. AMJAD HUSEEIN KHAN
February 13, 2003
INTERNATIONAL REINSURANCE AND INSURANCE CONSULTANCY SERVICES PVT LTD Vs. JENNER FENTON SLADE LTD
January 22, 2003
INTERNATIONAL SOCIETY FOR ROAD TRANSPORT AND SAFETY NAGPUR Vs. REGIONAL TRANSPORT OFFICE NAGPUR
September 4, 2003
IQBAL HASAN SHAIKH IBRAHIM KASKAR Vs. STATE OF MAHARASHTRA
September 4, 2003
IRIDIUM INDIA TELECOM LIMITED Vs. MOTOROLA INC
December 12, 2003
IRIDIUM INDIA TELECOM LIMITED Vs. MOTOROLA INC A CORPORATION
August 8, 2003
IRIDIUM INDIA TELECOM LTD Vs. MOTOROLA INC
October 17, 2003
ISHWARDAS PUNDLIKRAO KIRKITE Vs. STATE OF MAHARASHTRA
December 18, 2003
ITC CLASSIC FINANCE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 29, 2003
J G HEGDE Vs. R D SHUKLA
September 17, 2003
J H PODAR HIGH SCHOOL Vs. STATE OF MAHARASHTRA
August 6, 2003
J N MARSHALL AND CO Vs. INCOME TAX OFFICER
April 24, 2003
J RAJMOHAN PILLAI Vs. STATE OF MAHARASHTRA AND Y S VAZE DY COMMISSIONER OF INCOME TAX
March 12, 2003
J S R PARABRAHMAN Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY HAVING OFFICE
December 30, 2003
J SMITH CLOTHING PVT LTD Vs. ANIL KUMAR JAIN PARTNER OF ANIL KUMAR JAIN AND CO A REGISTERED PARTNERSHIP
April 25, 2003
JAGANNATH DAMODAR HOLE Vs. STATE OF MAHARASHTRA
October 17, 2003
JAGANNATH FAKIRCHAND KHANDEBHARAD Vs. STATE OF MAHARASHTRA
April 21, 2003
JAGANNATH S SHRIKE Vs. DEVIDAS MARTAND DESHPANDE
January 16, 2003
JAGANNATH VYANKATRAO THAKARE Vs. STATE OF MAHARASHTRA
June 26, 2003
JAGDEO RAMCHANDRA RAIPURE Vs. STATE OF MAHARASHTRA
January 10, 2003
JAGDEO VITHAL DHAGE Vs. STATE OF MAHARASHTRA
August 29, 2003
JAGDISH SONI Vs. MUNICIPAL CORPN OF GREATER MUMBAI
October 13, 2003
JAGMOHAN SINGH GUJRAL OF INDIAN Vs. SATISH ASHOK SABNIS
March 26, 2003
JAGSON INTERNATIONAL LTD Vs. OIL AND NATURAL GAS COMMISSION
June 12, 2003
JAGU TUKARAM WAGHAMALE Vs. DNYANDEO BALA WAGHMALE
January 20, 2003
JAIRAM Vs. VITHAL
August 22, 2003
JAISINGH ASHARFILAL YADAV Vs. STATE OF MAHARASHTRA
March 31, 2003
JALGAON DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. UNION OF INDIA
September 5, 2003
JAMSHED KHURSHED SETNA Vs. RUPAREL FINANCE CORPORATION
January 28, 2003
JAMSHER MOTIRAM VALVI Vs. STATE OF MAHARASHTRA
July 28, 2003
JANAK KHEMSINGH MARAKAM Vs. STATE OF MAHARASHTRA
April 23, 2003
JANAKALYAN SAHAKARI BANK LTD Vs. BAKUL ALIAS BANKIM PADAMSHI DHARAMSHI
August 19, 2003
JANARDAN KRISHNAJI KULKARNI Vs. VISHNU GANAPATI GHORAPADE
August 20, 2003
JANARDAN SUBRAO PAI Vs. CHANDRA KAMALAKSHA PAI
February 25, 2003
JANARDHAN MOHANDAS RAJAN PILLAI Vs. MADHUBHAI PATEL
August 8, 2003
JANARDHAN NAGO PATIL Vs. RAMANAND RAMDAS MISHRA
August 22, 2003
JANARDHAN S/O KISHANRAO GAWANDE Vs. STATE OF MAHARASHTRA AND ORS
April 5, 2003
JANCY NELSON DSOUZA Vs. NELSON DSOUZA
May 5, 2003
JANEY NEISON DSOUZA Vs. NELSON DSOUZA
May 2, 2003
JARIPATKA DALIT KALYAN MAHILA MANDAL Vs. STATE OF MAHARASHTRA
November 4, 2003
JAYANT CHUDAMAN NITNAVARE Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
September 11, 2003
JAYASHREE VINOD BILTHARE Vs. VINOD BHAGWANDAS
July 3, 2003
JAYPRAKASH LAXMAN TAMBE Vs. STATE OF MAHARASHTRA
June 11, 2003
JAYPRAKASH SAKHARAM ZANWAR Vs. STATE OF MAHARASHTRA
June 4, 2003
JAYSINH MORARJI POPAT Vs. GULABBEN HANSRAJ DEDHIA
April 22, 2003
JEANETTE K ALEMAO Vs. CHIEF COMMISSIONER OF INCOME-TAX
November 5, 2003
JEEGAR GEMS Vs. UNION OF INDIA
November 19, 2003
JEEVAN VIKAS EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
June 17, 2003
JERRY ALEX BRAGANZA ALIAS JERONIMO ORICULO ALEX BRAGANZA Vs. RAJESHREE alias RAYESHRIE RAMDAS BORKAR
July 10, 2003
JESMAJO INDUSTRIAL FABRICATIONS - KARNATAKA PVT LTD Vs. INDIAN OIL CORPORATION LIMITED A CORPORATION BEING GOVERNMENT OF INDIA
February 10, 2003
JILAJIT RAMNANDAN CHAUDHRI Vs. DAWN MILLS LTD
July 23, 2003
JINDAL DRUGS LIMITED Vs. STATE OF MAHARASHTRA
May 2, 2003
JITENDRA SAVLA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 28, 2003
JITENDRA SAVLA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 9, 2003
JITENDRA VASANT MAHADIK Vs. K G PATIL SPECIAL EXECUTIVE MAGISTRATE
February 6, 2003
JIVANLAL S O KANNAIYALAL PALIWAL Vs. KRISHNARAO D SATHONE
October 17, 2003
JIVATSINGH DHANSINGHANI Vs. PADMA HEMANDAS
August 28, 2003
JIWANLALPOKARDAS MOTWANI Vs. STATE OF MAHARASHTRA
September 5, 2003
JOSE PHILIPS DOMINGO DSOUZA Vs. SHRI RAJENDRA VISHWANAT ARLEKAR AND OTHER
July 18, 2003
JRY INVESTMENTS PRIVATE LIMITED Vs. DECCAN LEAFINE SERVICES LTD
March 11, 2003
JYOTI PARTAB LALWANI Vs. COLLECTOR OF MUMBAI
September 17, 2003
JYOTI PRALHAD SANGLE Vs. STATE OF MAHARASHTRA
February 15, 2003
JYOTSNA KRISHNAKUMAR TARKAR Vs. KRISHNAKUMAR SADANAN TARKAR
June 10, 2003
K D PENDSE Vs. BRIHAN MUMBAI MAHANAGAR PALIKA
February 13, 2003
K MUKTA ASHOK KHANKHOJE Vs. NAMDEORAO TUKARAM KHUTAPHALE
November 20, 2003
KADAMBA TRANSPORT CORPORATION LIMITED Vs. YESHWANT DAMODAR DIVKAR
June 12, 2003
KAILAS PANDURANG FULZALE PRISONER NO 3268 Vs. STATE OF MAHARASHTRA
June 18, 2003
KAILASH BALIRAM PAWAR Vs. STATE OF MAHARASHTRA
February 13, 2003
KALIBAI KANA PATIL Vs. USHA GOPAL HIRANANDANI
September 19, 2003
KALPANA BHANDARI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 5, 2003
KALWAN AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA THE DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
March 26, 2003
Kalyani Packaging Industry Vs. Union of India
September 11, 2003
KALYANI PACKAGING INDUSTRY Vs. UNION OF INDIA
November 11, 2003
KAMAL KISHOR GUPTA MRS ANITA KAMAL GUPTA AND LYKA SILK MILLS LTD Vs. D S DHAWDE AND THE STATE OF MAHARASHTRA
April 4, 2003
KAMAL VIRDICHANDJI GARG Vs. FIRE INDIA PVT LTD
March 22, 2003
KAMALABAI VILASRAO RAJE NIMBALKAR Vs. STATE OF MAHARASHTRA
January 9, 2003
KAMALAKANT SHABLO PILYENKAR Vs. STATE OF GOA
April 4, 2003
KAMATAKA POWER CORPORATION LIMITED Vs. GRAHAK PANCHAYAT, NAGPUR
September 26, 2003
KAMI VITTHAL MANDHARE Vs. STATE OF MAHARASHTRA
September 20, 2003
KAMLABEN PURSHOTTAM Vs. H ARVINDRAI
June 18, 2003
KAMLAKAR LACHHAYYA OLLALA Vs. STATE OF MAHARASHTRA
April 30, 2003
KAMLESH LAKHMICHAND TALREJA Vs. VASHDEV P VALECHA
June 17, 2003
KANCHANPRASAD KASHIPRASAD SHAH Vs. STATE OF MAHARASHTRA
September 12, 2003
KANHAYALALSHANKAR BADASHAH AND BALKRISHNASHANKAR BADASHAH Vs. BUDHAGANGARAM NEWARE SUDHAKARGANGARAM NEWARE SHRIMATI WATSALA
March 24, 2003
KANKALESHWAR SONAPPA NARE Vs. DIVISIONAL CONTROLLER
March 3, 2003
KANU VITTHAL MANDHARE Vs. STATE OF MAHARASHTRA
September 20, 2003
KANUBHAI ENGINEERS LTD Vs. UNION OF INDIA
September 1, 2003
KARIMKHA AJIJKHA Vs. STATE OF MAHARASHTRA
October 23, 2003
KARNATAKA POWER CORPORATION LID Vs. GRAHAK PANCHAYAT
October 9, 2003
KASHINATH CHINDHUJI SHASTRI Vs. HARIBHAU NATHUJI BAWANTHADE
December 15, 2003
KASHINATH LAXMAN INGLEY Vs. STATE OF MAHARASHTRA
January 23, 2003
KASHINATH LAXMAN WAGHMARE Vs. GANPAT TUKARAM KASHMIRE
January 21, 2003
KASHINATH S O LAXMANRAO GHATE Vs. KISAN S O RAMAJI KHANKE
April 5, 2003
KASHINATHLAXMANRAO GHATE Vs. KISANRAMAJI KHANKE
April 5, 2003
KASHMIRA LEO REBELLO Vs. HIMALAYA DRUG COMPANY
November 12, 2003
KASHMIRSINGH MOHANSINGH LATHE Vs. STATE OF MAHARASHTRA
February 14, 2003
KAVERI ENTERTAINMENT LIMITED Vs. STATE
March 20, 2003
KAVERI ENTERTAINMENT LTD Vs. STATE OF MAHARASHTRA
April 8, 2003
KAWADU MADHAV BANSOD Vs. STATE OF MAHARASHTRA
July 2, 2003
KELKAR AND KELKAR Vs. INDIAN AIRLINES
December 12, 2003
KERALEEYA SAMAJAM Vs. STATE OF MAHARASHTRA
December 11, 2003
KERELA STATE ELECTRONICS Vs. JAYSHREE N K
July 14, 2003
KESHAO SHRIRAM KODWATE Vs. STATE OF MAHARASHTRA
December 18, 2003
KESHAV MAHADEO INGOLE Vs. STATE OF MAHARASHTRA
October 7, 2003
KESHAVRAJ LALCHAND SAKRANEY Vs. SPECIAL LAND ACQUISITION OFFICER
February 20, 2003
KESHUB MAHINDRA Vs. UNION OF INDIA
February 4, 2003
KETAN BOLINJKAR Vs. ASSTT. COMMISSIONER OF INCOME TAX
May 12, 2003
KHAJIYABEE SHAIKH AHMED Vs. STATE OF MAHARASHTRA
November 20, 2003
KHALIL NABI PATEL Vs. GULAM HUSSAIN SHARFUDDIN PATEL
January 10, 2003
KHANNUBI Vs. SALIM S O RANNU RAYALIWALE
February 7, 2003
KINETIC MOTOR CO LTD Vs. DY COMMISSIONER OF INCOME TAX
January 23, 2003
KIRTILAL KALIDAS DIAMOND EXPORTS Vs. STATE OF MAHARASHTRA
November 28, 2003
KISAN PANDURANG PACHANGE Vs. STATE OF MAHARASHTRA
December 5, 2003
KISHAN HANUJI JAMBHULKAR Vs. STATE OF MAHARASHTRA
April 23, 2003
KISHAN RAMCHANDRA KUMBHAR Vs. KASHINATH BANDU TELI DR
June 6, 2003
KISHANLAL MANKLAL RATHI Vs. DINKAR YASHWANT PATIL
August 18, 2003
KISHOR BALAJI KHADSE Vs. STATE OF MAHARASHTRA
September 1, 2003
KISHOR R MADAN Vs. RAMESH A PHATNANI
August 18, 2003
KISHOR SHRIRAM AGRAWAL Vs. STATE OF MAHARASHTRA
July 4, 2003
KISHORE RAMANNA PUJARI Vs. COMMISSIONER OF POLICE GREATER MUMBAI
April 5, 2003
KISHORE S O DIGAMBAR WANKHEDE Vs. STAE OF MAHARASHTRA
July 25, 2003
KISHORE S/O UTTAM MORE Vs. STATE OF MAHARASHTRA
July 22, 2003
KISHORE SHANKAR SINGAPURKAR Vs. STATE OF MAHARASHTRA
April 24, 2003
KOLD-HOLD INDUSTRIES P LTD Vs. ARABIAN EXPORTS LTD
January 30, 2003
KOLHAPUR DISTRICT CENTRAL CO OPERATIVE Vs. MAHARASHTRA LABOUR WELFARE BOARD
February 7, 2003
KOMARANAND PAPPYA HARIJAN Vs. STATE OF MAHARASHTRA
November 5, 2003
KONKAN EDUCATION AND MEDICAL TRUST A PUBLIC CHARITABLE TRUST DULY Vs. STATE OF MAHARASHTRA THE SECRETARY TO GOVERNMENT MEDICAL EDUCATION AND DRUGS
February 13, 2003
KONKAN RAILWAY CORPORATION PVT LTD Vs. ISCO TRACK SLEEPERS PVT LTD
March 3, 2003
KOTAK MAHINDRA FINANCE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 2003
KOTAK MAHINDRA FINANCE LTD Vs. T THOMAS EDUCATIONAL TRUST A CHARITABLE AND EDUCATIONAL TRUST
March 28, 2003
KRISHAN CHAND RAMOTRA Vs. SHIVAJI UNIVERSITY
June 12, 2003
KRISHNA D SINGH Vs. PAVAN T PUNJABI
September 3, 2003
KRISHNA ENTERPRISES Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
March 19, 2003
KRISHNA LAXMAN BHATKAR Vs. VITHAL GANESH ATHAVALE
November 17, 2003
KRISHNADAS SHANKARRON ABHARE Vs. STATE OF MAHARASHTRA
April 17, 2003
KRISHNAKANT SAKHARAM GHAG Vs. UNION OF INDIA (UOI)
September 2, 2003
KRISHNARAOPRALHADRAO DESHMUKH Vs. DATTOPANTRAMCHANDRARAO DESHMUKH
August 18, 2003
KRUSHNA GANPAT DUHIJOD Vs. STATE OF MAHARASHTRA
December 18, 2003
KU KANTA D/O VYANKAT JADHAV Vs. STATE OF MAHARASHTRA
July 16, 2003
KU SANGITA D/O SUNILKUMAR GANGULY Vs. STATE OF MAHARASHTRA
December 19, 2003
KU SONALI RAMKRISHNA BAYANI Vs. STATE OF MAHARASHTRA
September 18, 2003
KULDIPKUMAR GIRDHAR DAS Vs. COMMISSIONER OF STATE EXCISE GOVERMENT OF MAHARAASHTRA
July 14, 2003
KUNTA NARAYAN JAGDALE Vs. STATE OF MAHARASHTRA
July 18, 2003
KUNWARSEN JAIN Vs. SECRETARY TEXTIELS COMMITTEE GOVT OF INDIA MUMBAI
September 11, 2003
KURIAKOSE V CHERIAN Vs. AIR INDIA EMPLOYEES SELF CONTRIBUTORY SUPERANNUATION PENSION SCHEME FINANCE DEPT
April 4, 2003
KUTTAN VEERMUTTU HARIJAN KAMRAJ NAGAR Vs. STATE OF MAHARASHTRA
November 5, 2003
KUWARBEN CHHABILDAS PATEL Vs. STATE OF MAHARASHTRA
April 29, 2003
L & R JOHNSON (INDIA) LIMITED Vs. UNION OF INDIA
January 2, 2003
L and R JOHNSON INDIA LIMITED Vs. UNION OF INDIA
December 2, 2003
L R PATEL FAMILY TRUST Vs. INCOME TAX OFFICER
March 19, 2003
LABOUR LAW PRACTITIONERS ASSOCIATION Vs. VIDARBHA LABOUR LAWS PRACTITIONERS ASSOCIATION
August 8, 2003
LAKHANSINGH Vs. PRESIDING OFFICER
March 3, 2003
LALABI MANKHAN Vs. DHELULLAKHAN IMAMKHAN LODHI
May 2, 2003
LALCHAND MANAKCHAND MEHTA Vs. NEELAMCHAND HARAKCHAND MEHTA
April 24, 2003
LALCHAND SHEETALSING PARDESHI Vs. RAMKRISHNA KASHINATH JADHAV
August 13, 2003
LALIT G SAHANI Vs. STATE
January 8, 2003
LATOBA BANDU Vs. DEPUTY DEVELOPMENT COMMISSIONER AND SUPERINTENDING ENGINEER
November 20, 2003
LAXMAN BABURAO AWALE Vs. STATE OF MAHARASHTRA
August 4, 2003
LAXMAN HARLAL RATHOD Vs. STATE OF MAHARASHTRA
August 13, 2003
LAXMAN NARAYAN RAMDASI Vs. STATE OF MAHARASHTRA
August 6, 2003
LAXMAN VENKATESH SAVOIKAR AND OTHERS Vs. STATE OF GOA THROUGH CHIEF SECRETARY AND OTHERS
July 18, 2003
LAXMAN WASUDEO NIMJE Vs. SUNITA LAXMAN NIMJE
April 10, 2003
LAXMANBABURAOAWALE Vs. STATE OF MAHARASHTRA
February 4, 2003
LAXMI CORPORATION Vs. C ANTONY LOUIS
January 16, 2003
LAXMI VIDYA MANDAL Vs. STATE OF MAHARASHTRA
March 25, 2003
LAXMI VIVIDH KARYAKARI SHAAKARI Vs. KOLHAPUR DISTRICT CO OPERATIVE BANK LTD
September 3, 2003
LAXMIBAI NANDKUMAR PATIL Vs. M N SINGH COMMISSIONER OF POLICE STATE OF MAHARASHTRA AND THE
March 28, 2003
LAXMIBAI RAMRAO PATIL Vs. STATE OF MAHARASHTRA
June 19, 2003
LAXMIBAI SHANKAR MURARKHARE Vs. STATE OF MAHARASHTRA
June 27, 2003
LAXMIKANT BALKRISHNA JOSHI Vs. SHIKSHAN PRASARAK MANDAL
June 27, 2003
LEENA LAWRENCE LEWIS Vs. M N SINGH COMMISSIONER OF POLICE
February 20, 2003
LEX INDIA Vs. PUNJAB AND SIND BANK
June 24, 2003
LEXICOM FINANCE LIMITED Vs. PARK SECURITIES LIMITED
November 14, 2003
LILABAI WD/E GANPAT PARATE Vs. STATE OF MAHARASHTRA
February 17, 2003
LILY BABU Vs. MUNICIPAL COMMISSIONER FOR GREATER MUMBAI
June 4, 2003
LINGU DHARMA MESHRAM Vs. STATE OF MAHARASHTRA
June 5, 2003
LIVERPOOL and LONDON STEAMSHIP PROTECTION AND INDEMINITY ASSOCIATION LTD Vs. ARABIAN TANKERS CO LLC
April 30, 2003
LIVERPOOL AND LONDON STEAMSHIP PROTECTION AND INDEMNITY ASSOCIATION LIMITED Vs. M T SYMPHONY EX ARABIAN LADY
January 22, 2003
LOTAN DAU PAVRA Vs. STATE OF MAHARASHTRA
April 7, 2003
M SAGAR CHAINNAYYA Vs. SAUD AKHTAR KHAN
December 19, 2003
MADAN GOVARDHANDAS GOENKA Vs. UNION OF INDIA
April 30, 2003
MADANLAL SHARAM Vs. STATE OF MAHARASHTRA
July 14, 2003
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July 21, 2003
MADHAVGIR Vs. STATE OF MAHARASHTRA
August 6, 2003
MADHAVNATH B TAMBOLI Vs. STATE OF MAHARASHTRA
June 27, 2003
MADHAVSINGH Vs. STATE OF MAHARASHTRA
February 18, 2003
MADHUKAR KUBAL Vs. STATE THROUGH PUBLIC PROSECUTOR
July 10, 2003
Madhukar Punjaji Rhoi Vs. State of Maharashtra
December 19, 2003
MADHUKAR RAJARAM PATIL Vs. MADHUKAR MALHAR VITWEKAR
October 9, 2003
MADHUR INDUSTRIES LTD Vs. M V ORIENT COMMERCE
April 23, 2003
MADHURIBAI MOHAN WALKE Vs. ANNAPURNABAI KESHAO WALKE
April 21, 2003
MADHURIDEVI D TIWARI Vs. SARASWATIBAI TIWARI
July 4, 2003
MADHUSUDAN R TALATHI Vs. NANDKUMAR CHINTAMAN KANE
February 24, 2003
MADHUSUDAN RAJESHWAR MALVI Vs. MANDAKINI BHAURAVJI KAMBLE
March 12, 2003
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May 2, 2003
MAHADEO SAHEBRAO JADHAV Vs. UNIVERSITY OF PUNE
October 9, 2003
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January 6, 2003
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September 4, 2003
MAHADEV MAHANTAPPA PATIL Vs. AHMED USMAN SAYYED
September 23, 2003
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August 29, 2003
MAHADIK PETROLEUM P. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
September 23, 2003
MAHADU ALIAS MAHADEO BAJI BHOSALE Vs. APPAJI GUNBARAO alias GANPATRAO
January 17, 2003
MAHARASHTRA APEX CORPORATION LTD Vs. BINDU SYNTHETICS LTD
August 22, 2003
MAHARASHTRA GENERAL KAMGAR UNION Vs. ESTRELLA BATTERIES LTD
September 19, 2003
MAHARASHTRA GENERAL KAMGAR UNION Vs. ESTRELLA BATTERIES LTD
September 20, 2003
MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY, GRIHA NIRMAN BHAVAN Vs. RAJENDRA CONSTRUCTION COMPANY
June 4, 2003
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. AHMAD ABDUL RAHEMAN
January 10, 2003
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION THROUGH REGIONAL OFFICER Vs. SPECIAL LAND ACQUISITION OFFICER(I)
January 10, 2003
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATION Vs. TUKARAM SAHABRAO VEER
February 18, 2003
MAHARASHTRA POWER DEVELOPMENT CORPORATION LIMITED Vs. DABHOL POWER COMPANY
October 10, 2003
MAHARASHTRA POWER DEVELOPMENT CORPORATION LIMITED Vs. DABHOL POWER CO
September 2, 2003
MAHARASHTRA RAJYA VAN SHRAMIK MAHASANGH Vs. STATE OF MAHARASHTRA
November 18, 2003
MAHARASHTRA RAJYA VIDYUT MANDAL TANTRIK KAMGAR UNION Vs. CHAIRMAN, MSEB
August 4, 2003
MAHARASHTRA RAJYA VIJ PATHBANDHARE KAMGAR SANGH Vs. STATE OF MAHARASHTRA
June 19, 2003
MAHARASHTRA SAURAKSHA RAKSHAK AGHADI Vs. SECURITY GUARDS BOARD FOR GRATER BOMBAY AND THANE DISTRICT
September 24, 2003
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS FEDERATION EMPLOYEES UNION Vs. MAHARASHTRA STATE COOPERATIVE COTTON
January 20, 2003
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January 23, 2003
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February 24, 2003
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December 11, 2003
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April 25, 2003
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January 24, 2003
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September 3, 2003
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BAPU ONKAR CHAUDHARI
October 13, 2003
MAHARASHTRA STATE TEXTILE CORPORATION LIMITED Vs. GOPAL BALU SAIKAR
January 7, 2003
MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES Vs. VIBHAVARI DILIP PAWAR
March 21, 2003
MAHARASTRA STATE POWERLOOM COR LTD Vs. K D RANGATE
September 2, 2003
MAHATMA GANDHI NAGAR, SHAIKH SAJAN ALIAS SHAIKH HOHAMED SHAHJAHAN, MOHAMMED MANSOOR MUILA Vs. STATE OF MAHARASHTRA
September 12, 2003
MAHATMA GANDHI TALUKA SHIKSHAN MANDAL Vs. SAMBHAJI A PATIL
October 15, 2003
MAHAVIR MEDICAL RESEARCH CENTRE Vs. UNION OF INDIA (UOI) AND ORS.
June 16, 2003
MAHENDRA CHUNILAL MEHTA Vs. RAJENDRA CHUNILAL MEHTA
April 22, 2003
MAHENDRA HARISHCHANDRA NATHE Vs. COMMISSIONER NASHHIK MUNICIPAL CORPORATION
August 7, 2003
MAHENDRA INDERMAL BORANA Vs. ANIL SHANKAR JOSHI
September 15, 2003
MAHESH ALIAS SONYA MOHAN PANDIT Vs. M N SINGH
January 20, 2003
MAHESH JAYALAL DAYALAL Vs. STATE OF MAHARASHTRA
February 28, 2003
MAHESHWAR HYDEL POWER CORPORATION LIMITED Vs. CHITROOPA PALIT
July 25, 2003
MAHINDRA AND MAHINDRA LIMITED Vs. VIJAY DAMODAR MEHTA
March 13, 2003
MAHINDRA AND MAHINDRA LIMITED Vs. COMMISSIONER OF INCOME TAX
January 29, 2003
MAHIPAL BATTULAL JAIN Vs. UNION OF INDIA
December 11, 2003
MAHRATTA CHAMBER OF COMMERCE Vs. STATE OF MAHARASHTRA
July 28, 2003
MAJ RETDBABU THOMAS Vs. GOA SHIPYARD LIMITED
November 25, 2003
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January 10, 2003
MAMMEN MATHEW Vs. KUNIEL KUMAR
February 28, 2003
Mamta Kulkarni of Mumbai Vs. Additional Chief
November 17, 2003
MANA ADIM JAMAT MANDAL Vs. STATE OF MAHARASHTRA
June 11, 2003
MANDABAI WD O PRABHAKAR PUDAKE Vs. DALJITRAI S O DINANATH CHHABRA
December 1, 2003
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June 18, 2003
MANGAL SHRIDHAR PATIL Vs. STATE OF MAHARASHTRA
June 18, 2003
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September 2, 2003
MANHERLAL C SHAH Vs. HATIMBHAI ABBASBHAI SAIFEE
January 29, 2003
MANIK RAMA SAPTE Vs. STATE OF MAHARASHTRA
September 15, 2003
MANIK RAMA SAPTE Vs. STATE OF MAHARASHTRA
July 31, 2003
MANMATH S RAUT DR Vs. MALLIKARJUN LAXMAN BABARE
February 27, 2003
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March 31, 2003
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March 25, 2003
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August 6, 2003
MANOHAR BURDE Vs. UNION OF INDIA
January 31, 2003
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November 21, 2003
MANOHAR G SCINDIA Vs. UNION OF INDIA
December 18, 2003
MANOHAR GUNAJ ANUBHAWNE Vs. STATE MAHARASHTRA
August 15, 2003
MANOHAR GUNAJI ANUBHAWNE Vs. STATE OF MAHARASHTRA
August 5, 2003
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June 24, 2003
MANOHAR PANDHARI DEULKAR Vs. COMMISSIONER NAGPUR DIVISION
February 26, 2003
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June 25, 2003
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July 25, 2003
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April 5, 2003
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April 7, 2003
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September 20, 2003
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July 25, 2003
MANSINGH RAJARAM RATHOD Vs. M N SINGH COMMISSIONER OF POLICE BRIHAN MUMBAI
June 4, 2003
MARATHWADA RADIO COMMUNICATION SYS Vs. GENERAL MANAGER TELECOM DEPARTMENT
November 10, 2003
MARATHWADA RADIO COMMUNICATION SYSTEMS Vs. GENERAL MANAGER, TELECOM DEPARTMENT
November 7, 2003
MARAZBAN JEHANGIRJI PATEL Vs. STATE OF MAHARASHTRA
July 2, 2003
MARMO CLASSIC Vs. UNION OF INDIA
July 14, 2003
MAROTRAOSHAMRAO PACHARE Vs. USHA MAROTRAO PACHARE
August 6, 2003
MARS ENTERPRISES Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
July 14, 2003
MARUTI KAMANNA PATIL Vs. CHAIRMAN NAV MAHARASHTRA SHIKSHAN MANDAL
June 6, 2003
MASTER RAJEEV SHANKARLAL PARMAR Vs. OFFICER IN CHARGE POLICE STATION MALAD MUMBAI
August 26, 2003
MATHURA BHUVAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. OFFICIAL LIQUIDATOR
July 9, 2003
MATRACO LIMITED Vs. UNION OF INDIA
September 22, 2003
MATRU ASHISH CO OPERATIVE HOUSING SOCIETY LTD Vs. BHAVANA MATERNITY HOME
July 25, 2003
MATRU ASHISH CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. BHAVANA MATERNITY HOME
June 25, 2003
MAVAL TALUKA GENERAL KAMGAR SANGHTNA Vs. KIRKEE CANTONMENT BOARD
February 26, 2003
MAYFAIR LIMITED Vs. STATE OF MAHARASHTRA
June 26, 2003
MEHBOOBKHAN BABARKHAN Vs. BABARKHAN AHEMADKHAN
June 23, 2003
MEMBER NEW INDIA ASSURANCE CO LIMITED Vs. SAMIR RAMANLAL GANDHI
November 18, 2003
MENA ALIAS MANORAMA KANTAWLA Vs. GEETA M KANTAWALA
March 10, 2003
MERCHANT ALIAS SOMJI AGRO INDUSTRIES AND INVESTMENT PRIVATE LIMITED Vs. BRIJ MEHRA
August 28, 2003
MERINO LEATHERS PVT LTD Vs. WENTZEL AND SCHMIT GMBH
March 26, 2003
MICHAEL D COSTA Vs. GOVERNMENT OF GOA THROUGH THE SECRETARY
June 11, 2003
MICHAEL JACKSON Vs. MICHEL JACKSON FASHION INDIA LTD
April 9, 2003
MILILAB PRIVATE LIMITED Vs. GLEMARK PHARMACEUTICALS LIMITED
July 29, 2003
MILIND ATRNARAM PAWAR Vs. STATE OF MAHARASHTRA
June 23, 2003
MILIND PRABHAKAR ROKADE Vs. STATE OF MAHARASHTRA
February 10, 2003
MILITARY ROAD RESIDENTS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
February 13, 2003
MIRABAI SHIVAJI ROTE Vs. STATE OF MAHARASHTRA
August 4, 2003
MODEST SHIPPING AGENCY PVT LTD Vs. CHIEF COMMR OF CUS
November 3, 2003
MOHAMED ENSHEEL Vs. K P GUNDECHA
February 10, 2003
MOHAMMAD ASGAR Vs. STATE OF MAHARASHTRA
December 12, 2003
MOHAMMAD GAUSUDDIN Vs. STATE OF MAHARASHTRA
March 5, 2003
MOHAMMAD NABI AHMED NABI QURESHI Vs. M N SINGH COMMISSIONER OF POLICE
March 4, 2003
MOHAMMAD SAJJID IQBAL ALIAS SK IMAM Vs. STATE OF MAHARASHTRA
January 22, 2003
MOHAMMAD SALIM BASHIR SHAIKH Vs. STATE OF MAHARASHTRA
March 24, 2003
MOHAMMED AKBAR Vs. MUSTAFA KHAN
September 19, 2003
MOHAMMED ASLAM SHAIKH HUSSAIN Vs. QAMARUNNISA MOHAMMAD ASLAM
October 6, 2003
MOHAMMED FURKHAN MOHAMMED BASHIR JOZA Vs. STATE OF MAHARASHTRA
December 16, 2003
MOHAN Vs. ARJUNA
October 17, 2003
MOHAN J PAWAR Vs. ARJUN N DIGHADE
October 17, 2003
MOHAN PARASNATH GOSWAMI Vs. COMMITTEE FOR SCRUTINY OF CASTE CERTIFICATES
March 10, 2003
MOHAN PARMANAND KHATRI Vs. M G INGLE
February 13, 2003
MOHAN R MHATRE Vs. UDAIPUR DISTILLERY CO LTD
June 18, 2003
MOHANDAS DHANDUMAL KHEMANI Vs. STATE OF MAHARASHTRA
March 12, 2003
MOHANLALRAMDULARE VISHWAKARMA Vs. MOHANLALMANIKLAL GUPTA
April 24, 2003
MOHANR MHATRE Vs. UDAIPUR DISTILLERY COMPANY LTD
June 13, 2003
MOHD JIYAUDDIN MOHDNIYAJUDDIN Vs. MADARSE MADINATUL ULOOM EDU SOCIETY
January 7, 2003
MOHD NABI AHMED NABI QURESHI Vs. M N SINGH COMMISSIONER OF POLICE THE STATE OF MAHARASHTRA AND THE
March 4, 2003
MOHMAD HAFIZ KHAN Vs. ANAND FINANCE
July 23, 2003
MOINODDIN KHODBODDIN Vs. STATE OF MAHARASHTRA
February 14, 2003
MOSES FERNANDES Vs. STATE OF MAHARASHTRA
April 30, 2003
MOTILAL HASTIMAL BOTHARA Vs. STATE OF MAHARASHTRA
January 31, 2003
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September 12, 2003
MOTIRAM YESHWANT GAIKWAD Vs. AKKATAI UTTAM TRIMUKHE
March 5, 2003
MOTOR ACCIDENT CLAIMS TRIBUNAL MUMBAI BAR ASSOCIATION Vs. STATE OF MAHARASHTRA
December 10, 2003
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August 8, 2003
MRF LIMITED Vs. GOA MRF EMPLOYEES UNION GOA
August 12, 2003
MRS. ALKA P. VALA Vs. ITO
January 23, 2003
MUKESH DATTOPANT MUDGAL Vs. COLLECTOR, NAGPUR
November 3, 2003
MUKESH GUPTA Vs. SICOM LIMITED MUMBAI
June 11, 2003
MUKESH K BAJAPA Vs. MUNICIPAL CORPORATION OF GR BOMBAY
January 17, 2003
MUKUND LIMITED Vs. MUKUND KAMGAR UNION
January 8, 2003
MULJIBHAI LADHARAM PATEL Vs. MARIA F SOUZA AGUIAR
November 14, 2003
MULRAJ JAYANTILAL SHETH Vs. GOVERNOR R B I BOMBAY
April 29, 2003
MULTIFORM MACHINERY BOM PVT LTD Vs. DEEPAK INDUSTRIES LTD
September 26, 2003
MUMBAI MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. MINISTER FOR STATE ENERGY INDUSTRY
June 5, 2003
MUMBAI MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. SATYAPRAKASH LAXMISINGH
February 11, 2003
MUNAWAR KHAN HUSSEIN KHAN Vs. SOMNATH H HOLKAR
August 22, 2003
MUNICIPAL CORPORATION OF BRIHAN MUMBAI Vs. HOTEL HILL TOP INTERNATIONAL
September 24, 2003
MUNICIPAL COUNCIL AMBAJOGAI Vs. KAIMKHAN SARDARKHAN
January 1, 2003
MUNICIPAL COUNCIL TIRODA Vs. K RAVINDRA and COMPANY
February 4, 2003
MUNICIPAL ENGINEERS ASSOCIATION Vs. MUMBAI MUNICIPAL CORPORATION
October 14, 2003
MURLIDHAR DATOBA NIMANKA Vs. HARISH BALKRISHNA LATANE
March 5, 2003
MUSA S/O IBRAHIM Vs. STATE OF MAHARASHTRA AND ORS
September 15, 2003
MUSHTAQUE ALI S/O MOHAMMAD ALI Vs. STATE OF MAHARASHTRA
July 31, 2003
MUSIC BROADCAST PRIVATE LIMITED AND ORS Vs. PHONOGRAPHIC PERFORMANCE LIMITED AND ORS
June 6, 2003
N R C EMPLOYEES UNION Vs. N R C LIMITED
June 27, 2003
NAFIS AHMED ANSARI Vs. STATE OF MAHARASHTRA
July 2, 2003
NAGARAJ GOWDA Vs. TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LTD
June 25, 2003
NAGARKAR AJIT CHANDRAKANT Vs. MULUND GYMKHANAS COLLEGE OF PHYSICAL EDUCATION
July 24, 2003
NAGINBHAI LALLUBHAI PATEL Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI
February 24, 2003
NAGNATH MANIKRAO KUSHNURE Vs. STATE OF MAHARASHTRA
January 27, 2003
NAGPUR DISTRICT CENTRAL CO OPERATIVE BANK Vs. STATE OF MAHARASHTRA
August 1, 2003
NAGPUR DISTRICT CENTRAL CO-OP BANK LTD Vs. STATE OF MAHARASHTRA
December 10, 2003
NAGREEKA EXPORTS LIMITED Vs. UNION OF INDIA
February 28, 2003
NAJMUNBEE Vs. SK SIKANDAR SK REHMAN
February 7, 2003
NAMDEO Vs. STATE OF MAHARASHTRA
July 25, 2003
NAMDEO BADDHU JADHAV Vs. STATE OF MAHARASHTRA
July 2, 2003
NAMDEO PANDURANG DHANBHAR Vs. STATE OF MAHARASHTRA
June 12, 2003
NAMDEO SHRIPAT MORE Vs. SURPLUS LAND DETERMINATION NO 2 TRIBUNAL
July 4, 2003
NANASAHEB MARUTI SAWANT Vs. SHANKAR LAXMAN KALOKHE
September 5, 2003
NANDED NAGARPALIKA DUKAN VYAPARI SANGHATANA Vs. NANDED WAGHALA CITY MUNICIPAL CORP NANDED
February 21, 2003
NANDINI MEHTA PROPRIETOR OF LAYOVAK LABORATORIES Vs. AMOL KATE AND SHUBHANGINI KANADE
September 16, 2003
NANDKISHOR S/O NAMDEORAO ZADE Vs. PUNJABRAO KRISHI VIDYAPEETH
November 19, 2003
NARABAI J PATIL Vs. NARAYAN D PATIL
October 10, 2003
NARANG HOTELS AND RESORTS PVT LTD Vs. STATE OF MAHARASHTRA
October 9, 2003
NARAYAN AVACHITRAO DESHMUKH Vs. STATE BANK OF INDIA
November 25, 2003
NARAYAN KISANRAO SAMUNDRE Vs. STATE OF MAHARASHTRA
February 7, 2003
NARAYAN MUGU TELI Vs. RAMCHANDRA MUGU TELI
December 9, 2003
NARAYAN S/O SAMBHAJI SHELKE Vs. STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR
March 12, 2003
NARAYAN SITARAM KUMBHAR Vs. SHANTABAI KISHANRAO
February 10, 2003
NARENDRA BHASKARRAO PATIL Vs. MUNICIPAL SECRETARY JALGAON CITY
November 6, 2003
NARENDRA BHIWAPURKAR ANDHA VIDYALAYA Vs. SHOBHA LAXMAN PACHKAWADE
August 20, 2003
NARENDRA H KHURANA Vs. COMMISSIONER OF POLICE
December 18, 2003
NARENDRA JAGANNATH JOSHI Vs. STATE OF MAHARASHTRA
January 13, 2003
NARENDRA KANTILAL SHAH Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES APPEAL BOMBAY
December 12, 2003
NARENDRA KANTILAL SHAH Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES
July 7, 2003
NARENDRA MARTAND VYAVAHARE, TRUSTEE Vs. DEVELOPMENT ENGINEER, (SEWAGE OPERATION), PUNE MUNICIPAL CORPORATION, PUNE
August 28, 2003
NARENDRA UDARAM MENDHE Vs. STATE OF MAHARASHTRA
June 5, 2003
NARENDURA DHUDKU THAKUR Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
June 27, 2003
NARHAR RANGO KULKARNI Vs. MILIND SHRIPAD BENDRE
July 11, 2003
NARHAR SHRIPAD MUNISHWAR Vs. STATE OF MAHARASHTRA AT THE INSTANCE OF POLICE INSPECTOR
July 22, 2003
NARIMAN POINT ASSOCIATION Vs. STATE OF MAHARASHTRA
February 14, 2003
NARSING NAGORAO HIPPARGEKAR Vs. STATE OF MAHARASHTRA
March 7, 2003
NATIONAL FEDERATION OF TELECOM EMPLOYEES BSNL UNION Vs. CHIEF GENERAL MANAGER TELECOM FACTORY BHARAT SANCHAR NIGAM LIMITED DEONAR
October 7, 2003
NATIONAL INSTITUTE OF EDUCATION Vs. NAV BHARAT SHIKSHAN MANDAL
February 20, 2003
NATIONAL TEXTILE CORPORATION LIMITED Vs. UNION OF INDIA
February 14, 2003
NATWARLAL DEOCHANDDAS GUJRATHI Vs. MOTILAL RAOJI BANSI
March 13, 2003
NAVNILAL K SHAH Vs. UNION OF INDIA
July 17, 2003
NAYAN Vs. STATE OF MAHARASHTRA
September 24, 2003
NAZIRKHAN MOHAMMED Vs. DAMODHAR S/O MAROTI PATRE
January 21, 2003
NEELA EXPORTS P LTD Vs. UNION OF INDIA
December 2, 2003
NEERAJA RAJENDRANATH MISHRA Vs. KALYAN DOMBIVALI MUNICIPAL CORPORATION SCHOOL BOARD
February 6, 2003
NETLAL SHIVRAM LILHARE Vs. STATE OF MAHARASHTRA
January 30, 2003
NEW HIND TEXTILE MILLS UNIT OF N T C LIMITED MUMBAI Vs. RASHTRIYA MILL MAZDOOR SANGH
June 11, 2003
NEW INDIA ASSURANCE CO LTD Vs. PUSHPA ASHOK KAKDE
November 29, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANTHOSHIDEVI
November 21, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMIR RAMANLAL GANDHI
September 18, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HANIL ERA TEXTILES LIMITED
March 27, 2003
NEW INDIA ASSUURANCE CO Vs. SHREELATA MOHANRAO TUPKAR
January 16, 2003
NIBILAL FAKIRAHAMAD SHAIKH Vs. SHANKARRAO CHANNAVIRAPPA KIGANI
October 8, 2003
NIBILAL FAKIRAHAMAD SHAIKH Vs. SHANKARRAO CHANNAVIRAPPA KIGANI
August 10, 2003
Nicholas Piramal India LTD Vs. STATE OF MAHARASHTRA
December 4, 2003
NICHOLAS PRIAMAL INDIA LIMITED Vs. KOJAM FININVEST NICHOLAS PIRAMAL LTD
December 4, 2003
NILAM TRIVEDI ALIAS NILAM N MANDAL Vs. UNIVERSITY OF MUMBAI
July 29, 2003
NILESH LALIT PAREKH Vs. ARUNABEN A DHOLAKIA
January 17, 2003
NILESH M MAHADESHWAR Vs. UNION OF INDIA
August 8, 2003
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June 19, 2003
NIRJALABAI PRALHAD KAWALE Vs. VISHWANATH BHIMRAO KAWALE
September 29, 2003
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October 3, 2003
NISHIKANT SUKERKAR Vs. GOVERNMENT OF INDIA
July 29, 2003
NITA SHANKARRAO SOMKUWAR Vs. MILIND SHANKARRAO SOMKUWAR
September 8, 2003
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November 7, 2003
NITCO TILES P. LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
September 23, 2003
NITIN JAIRAM GADKARI Vs. STATE OF MAHARASHTRA
November 29, 2003
NITIN SHANKAR KADKOL Vs. UNION OF INDIA
December 17, 2003
NITIN SHANKAR KADKOL Vs. UNION OF INDIA
September 18, 2003
NIVRUTTI ANNA KADAM Vs. NAMDEO BALA SAWANT
January 16, 2003
Nivrutti Gangaram Pawar Vs. Dinkar Maruti Jadhav
September 11, 2003
NIYAZ AHMAD ABDUL JABBAR Vs. STATE OF MAHARASHTRA
June 19, 2003
NOBLE PAINTS PRIVATE LTD Vs. ASHOK TUKARAM SHINDE
September 16, 2003
NOOR ALAM NAIMULLA KHAN Vs. M N SINGH COMMISSIONER OF POLICE
September 12, 2003
NOOR HASAN ABDUL SHAIKH Vs. STATE OF MAHARASHTRA
April 9, 2003
NOOR MAHAMED ALIAS MOHD Vs. NADIRSHAH ISMAILSHAH PATEL
March 27, 2003
NOOR MOHAMED ALIAS MOHD SHAH R PATEL Vs. NADIRSHAH ISMAILSHAH PATEL
March 23, 2003
NOORKHAN JAFARKHAN Vs. SK JAKEER SK AKBAR
January 15, 2003
NORTH GOA PLANNING AND DEVELOPMENT AUTHORITY Vs. SHYAMSUNDER NEOGUI
January 8, 2003
OBC INDIA LTD Vs. UNION OF INDIA
September 15, 2003
OCEANIC IMPORTS & EXPORTS CORPORATION Vs. ASTT. COMMISSIONER OF INCOME TAX
May 2, 2003
OIL AND NATURAL GAS COMMISSION Vs. GARWARE SHIPPING CORPORATION LTD
August 5, 2003
OIL AND NATURAL GAS COMMISSION Vs. COMEX SERVICES SA
March 12, 2003
OM PRAKASH NAVANI Vs. JUNO CHANGAS PEREIRA
March 20, 2003
OM PRAKASH NAVANI Vs. HERBERT JOSEPH PEREIRA
April 16, 2003
OM SAI HOTELS AND RESTAURANTS MUMBAI Vs. REGIONAL PROVIDENT FUND COMMISSIONER I MAHARASHTRA AND GOA
September 30, 2003
OMEGA AG SEEDS INDIA LIMITED Vs. BANK OF BARODA
January 6, 2003
OMPRAKASHGULABCHAND BAJORIA Vs. RAMESH RAMNIVAS SONI AND SHEIKH MALANGSHEIKH HUSAIN - DEAD
August 20, 2003
ONE UP SHARES AND STOCK BROKERS PVT LTD Vs. R R SINGH COMMISSIONER OF INCOME TAX
March 12, 2003
ONKAR S O MAHADEORAO KONDE Vs. SHOBHA AMBADAS UGALE
August 22, 2003
ORIENTAL CONTAINERS LTD Vs. UNION OF INDIA
March 7, 2003
ORIENTAL INSURANCE CO LTD Vs. MANDABAI WD O BHAURAO NATKAR
November 28, 2003
ORIENTAL INSURANCE CO LTD Vs. OLIVIA VAZ
September 19, 2003
ORION TRAVELS (P) LTD Vs. ASTT. COMMISSIONER OF INCOME TAX
August 1, 2003
OSWAL AGRO MILLS LTD Vs. CUSTODIAN
June 10, 2003
P AND O AUSTRALIA PORTS PTY LIMITED Vs. BOARD OF TRUSTEES OF JAWAHARLAL NEHRU PORT TRUST
January 28, 2003
P K JAIN Vs. RANCHHOD KISHANDAS CHHABRIA
February 26, 2003
P K JAIN, ASSTT COLLECTOR OF CUSTOMS Vs. RANCHHOD KISHANDAS CHHABRIA
February 2, 2003
P P KUMBHARE Vs. GOVERMENT OF GOA
December 8, 2003
P RAMACHANDRAN NAIR Vs. SUPARNA TAPAN DAS
June 19, 2003
P V ALI MUBARAK Vs. BANK OF TOKYO MITSUBISHI LIMITED
February 25, 2003
PADMA NARSIMA KOKARNE Vs. COMMISSIONER OF POLICE
June 23, 2003
PADMA PRAFULLA SHIRKE AND SHRI PRAFULLA SHANKAR SHIRKE JAGDALE Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
March 24, 2003
PADMAKAR KISAN SHEKOKAR Vs. STATE OF MAHARASHTRA
September 20, 2003
PADMAKAR TRIMBAK PANDIT Vs. UNIVERSITY OF PUNE
December 16, 2003
PADMARAG CO OPERATIVE HOUSING SOCIETY LIMITED Vs. KAUMUDI RAMESH PALSULE DESAI
April 8, 2003
PADMAVATI ANANTRAI MEHTA Vs. STATE OF MAHARASHTRA
October 17, 2003
PADUJI Vs. STATE OF MAHARASHTRA
March 6, 2003
PANCHAYAT SAMITI Vs. GANESH RAGHUNATH NAZIRKAR
August 22, 2003
PANDHARINATH CHIRKUTRAO RAMTEKE Vs. STATE OF MAHARASHTRA
January 31, 2003
PANDIT BAJIRAO WABALE SINCE DECEASED Vs. PADMAWATI GANPATRAO HULE
May 2, 2003
PANDURANG GOMAJI WAKODE Vs. STATE OF MAHARTASHTRA
May 2, 2003
PANDURANG GUNJAL Vs. SHYAMSINGH B THAKUR
July 3, 2003
PANDURANG NAGO SAKINLAWAR Vs. STATE OF MAHARASHTRA
September 3, 2003
PANDURANG NAMDEO MULANDE Vs. ARJUN KRISHNAJI ARAJ
August 13, 2003
PANDURANG SHRIRAM GADEKAR Vs. STATE OF MAHARASHTRA
September 25, 2003
PANDURANG SUBRAO DHABUGADE Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
December 17, 2003
PANDURANG TULSHIRAM PAIGHAN Vs. STATE OF MAHARASHTRA
August 7, 2003
PANJABRAO SADASHIORAO WANKHEDE Vs. RAJEEV AGRAWAL
October 10, 2003
PARA MEDICAL EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD Vs. SHASHIKALA KAMBLE
September 17, 2003
PARAS RAMPRASAD SAHU Vs. STATE OF MAHARASHTRA
March 3, 2003
PARASHRAM BABAN SHELAR Vs. DATTATRAYA MARUTI GALANDE
July 25, 2003
PARASHRAM S O KASHIRAM SAKHARE Vs. VATSALABAI
August 20, 2003
PAREKH AND CO Vs. S M VALVI
June 19, 2003
PARIKH PETROL CHEMICAL AGENCIES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 2003
PARNIMA JAITLY Vs. RAVI BANSI JAISINGH
July 23, 2003
PARSIK JANATA SAHAKARI BANK LTD Vs. SHANTARAM BALWANT TAKANE
August 11, 2003
PARVATABAI BHAURAO GAIKWAD Vs. STATE OF MAHARASHTRA
April 25, 2003
PARVATIBAI RAMDAS ASHAR Vs. BHIMJI MAKHANJI
July 3, 2003
PAWAN ENTERPRISES Vs. SATISH H VERMA
January 10, 2003
PEOPLE FOR ELIMINATION OF STRAY TROUBLES PEST Vs. STATE OF GOA
January 7, 2003
PERCEPT D MARK PVT LTD Vs. ZAHEER KHAN
December 10, 2003
PERSWAMI KANDSWAMI DEVENDRA Vs. SENIOR INSPECTOR OF POLICE
February 28, 2003
PERSWAMI KANDSWAMI DEVENDRA Vs. SENIOR INSPECTOR OF POLICE
March 28, 2003
PFIZER EMPLOYEES UNION Vs. REGIONAL PROVIDENT FUND
April 17, 2003
PIDILITE INDUSTRIES LIMITED Vs. S M ASSOCIATES
February 10, 2003
PIONEER SALES AGENCIES P LTD Vs. OLYMPUS SUPERSTRUCTURES PVT LTD
January 23, 2003
POOJA GRANITES AND MARBLES LTD Vs. ISPAT FINANCE LTD
February 27, 2003
POONA MERCHANTS CHAMBER Vs. STATE OF MAHARASHTRA
February 21, 2003
POORNIMA M DESHPANDE NEE DR POORNIMA JOSHI Vs. DEAN GOA MEDICAL COLLEGE AND STATE OF GOA
April 3, 2003
POPAT BHIMAJI SANDBHOR Vs. RAMBHAU DAGADU SANDBHOR
March 27, 2003
POPAT KASHINATH BODKE Vs. KAMALABAI POPAT BODKE
February 6, 2003
PRABHAKAR DATTATRAYA TELGU Vs. STATE OF MAHARASHTRA
August 20, 2003
PRABHAKAR K GHATE Vs. STATE OF MAHARASHTRA
November 27, 2003
PRABHAKAR KRUSHNAJI DESHMUKH Vs. SUBHASH JASRAJ KARNAWAT
December 18, 2003
PRABHAKAR PANDURANG INGOLE Vs. STATE OF MAHARASHTRA
February 20, 2003
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August 20, 2003
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January 21, 2003
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July 22, 2003
PRABHAKAR VYANKATESH SANGWAI Vs. STATE OF MAHARASHTRA
February 11, 2003
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December 16, 2003
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February 28, 2003
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August 13, 2003
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June 19, 2003
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December 4, 2003
PRADIPSINGH Vs. STATE OF MAHARASHTRA
August 11, 2003
PRAKASH Vs. PRAMOD
July 3, 2003
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February 6, 2003
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September 20, 2003
PRAKASH D SHAH Vs. UNION OF INDIA
September 16, 2003
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January 16, 2003
PRAKASH NAMDEORAO KEDAR Vs. UNION OF INDIA
August 8, 2003
PRAKASH PANDHAINATH MORE Vs. STATE OF MAHARASHTRA
February 26, 2003
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June 30, 2003
PRAKASH RAMAJI LENDE Vs. UNITED CHURCH OF NORTHERN INDIA
October 6, 2003
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June 18, 2003
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June 8, 2003
PRAKASH VASUDEV RAGHUVANSHI Vs. STATE OF MAHARASHTRA
December 2, 2003
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July 8, 2003
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August 25, 2003
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September 30, 2003
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June 16, 2003
PRASHANT CORPORATION Vs. UNION OF INDIA
September 2, 2003
PRASHANT ROHIT GHASIRAM TANDON Vs. STATE OF MAHARASHTRA
December 3, 2003
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February 6, 2003
PRATIBHA SYNTEXT LTD Vs. UNION OF INDIA
July 28, 2003
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August 26, 2003
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September 25, 2003
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September 2, 2003
PREM KUTIR PVT LTD Vs. BHENOY G DEMBLA
February 14, 2003
PREMA BANGAR SWAMY Vs. STATE OF MAHARASHTRA
December 17, 2003
PREMIER AUTOMOBILES LTD Vs. INCOME TAX OFFICER
April 9, 2003
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April 29, 2003
PRESIDENT JANATA SHIKSHAN MANDAL Vs. SUBHASH VITHOBA SHELKE
September 12, 2003
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December 15, 2003
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July 22, 2003
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January 6, 2003
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July 28, 2003
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April 30, 2003
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August 20, 2003
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November 4, 2003
PROCHY NUMAZAR MEHTA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 19, 2003
PROCTER AND GAMBLE INDIA LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
October 1, 2003
PUNA RAJARAM SARATKAR Vs. STATE OF MAHARASHTRA
June 20, 2003
PUNDIK KONDABA GOPALE Vs. STATE OF MAHARASHTRA
July 25, 2003
PUNDLIK SAMPAT THORAT Vs. SUBHANKHAN GULABKHAN
November 6, 2003
PUNE GANESH FESTIVAL Vs. PUNE MUNICIPAL CORPORATION
August 28, 2003
PUNE GANESH FESTIVAL JANOTSAV Vs. PUNE MUNICIPAL CORPORATION
August 22, 2003
PUNE KHADYA PEYA VIKRETA SANGH Vs. STATE OF MAHARASHTRA
February 20, 2003
PUNEET RESINS LIMITED Vs. UOI AND ORS.
November 17, 2003
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February 18, 2003
PURNA MEDIUM PROJECT DIVISION Vs. Y R REDDY
October 9, 2003
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July 29, 2003
PUTHIGODI ALI USMAN BASHEER VELLANKOD Vs. INTELLIGENT OFICER NARCOTIC CONTROL CELL COMMISSIONERATE PREVENTORATE MUMBAI
June 25, 2003
QASSIM MOHD YOUSUF AQUIL BASTAKI Vs. SULTANA ABDUL AHAD NARVEL DR FAUZAN ABDUL AHAD NARVEL SHRI MAIRAJ
March 25, 2003
R B PATIL Vs. BABU RATANSHI GAJRA
January 9, 2003
R H SAYYAD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
June 4, 2003
R R OOMERBHOY PVT LTD Vs. COURT RECEIVER HIGH COURT BOMBAY
July 28, 2003
R S SHARMA Vs. UNION OF INDIA
November 11, 2003
R V DNYANSAGAR Vs. MAHARASHTRA INDUSTRIAL AND TECHNICAL CONSULTANCY ORGANISATION LIMITED
February 26, 2003
R.K.KITCHEN EQUIPMENTS Vs. MAJID YUSUF HURAPE
June 5, 2003
RACHITA RAJENDRA DHURU Vs. GAUTAM ANNA GAIKWAD, OCCUPATION- SUB-INSPECTOR OF POLICE, R/O 16/51, MAHIM NEW POLICE COLONY, MAHIM, MUMBAI 16
July 4, 2003
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August 14, 2003
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November 25, 2003
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July 18, 2003
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July 9, 2003
RAGHUNATH ABAJIRAO SHINDE LT CO Vs. STATE OF MAHARASHTRA
January 17, 2003
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October 15, 2003
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June 20, 2003
RAHIMA ABUSAHEB MUNSHI Vs. STATE OF MAHARASHTRA
February 6, 2003
RAHUL SAKHARAM NAIK Vs. DIVISIONAL SECRETARY MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
June 23, 2003
RAINBOW AGRI INDUSTRIES LTD Vs. INCOME TAX APPELLATE TRIBUNAL
August 20, 2003
RAJANI BHARAT CHACHIRE Vs. DIVISIONAL CONTROLLER MSRTS
July 10, 2003
RAJARAM BANDEKAR (SIRIGAO) MINES PVT LTD, GOA Vs. STEPHEN FERNANDES
September 3, 2003
RAJARAM BANDEKAR SRIGAO MINES PRIVATE LIMITED GOA Vs. STEPHEN FERNANDES
September 15, 2003
RAJARAM S KANERKAR Vs. MORARJEE GOKULDAS SPINNING AND WEAVING CO LTD
January 8, 2003
RAJASHREE BOKADE Vs. UNION OF INDIA
June 27, 2003
RAJEEV KISAN PATIL Vs. STATE OF MAHARASHTRA
February 11, 2003
RAJEEV SHANKARLAL PARMAR ALIAS PINTYA Vs. OFFICER IN CHARGE POLICE STATION
August 6, 2003
RAJENDRA CHANDRAKANT DHURU Vs. STATE OF MAHARASHTRA
July 4, 2003
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January 20, 2003
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August 12, 2003
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April 8, 2003
RAJENDRAPRASAD R SINGH Vs. MUNICIPAL CORPN OF GR BOMBAY
January 24, 2003
RAJESH BABURAO MUDHALE Vs. M N SINGH
January 28, 2003
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June 17, 2003
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December 2, 2003
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December 18, 2003
RAJESH RAMRAO RAUT Vs. STATE OF MAHARASHTRA
June 5, 2003
RAJESH SADANAND PATIL Vs. ADDITIONAL COLLECTOR
February 13, 2003
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November 12, 2003
RAJHANNS NARAYANRAO SHAHAPURE Vs. PRABHAVATI VITHALRAO KAMBLE
February 18, 2003
RAJINDER SINGH GABA Vs. STATE OF MAHARASHTRA
April 16, 2003
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September 22, 2003
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July 1, 2003
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January 24, 2003
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March 20, 2003
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June 17, 2003
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March 31, 2003
RAJPAL SHYAMLAL SOUDE Vs. STATE OF MAHARASHTRA
January 24, 2003
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February 18, 2003
RAJU GIRDHARILAL SHRIVASTAV Vs. STATE OF MAHARASHTRA
July 13, 2003
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August 6, 2003
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July 2, 2003
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August 12, 2003
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June 26, 2003
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February 28, 2003
RAMA NAMA PAWAR Vs. STATE OF MAHARASHTRA
January 24, 2003
RAMANLAL Vs. NIYAJ MOHAMMAD KHAN AKHIL KHAN
December 10, 2003
RAMANNA Vs. STATE OF MAHARASHTRA
August 18, 2003
RAMBHAU BHADUJI BHENDE Vs. KISAN BHANDUJI BHENDE
October 17, 2003
RAMBHAU MAROTI ATAPALKAR Vs. STATE OF MAHARASHTRA
June 3, 2003
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October 3, 2003
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August 19, 2003
RAMCHANDRA LAXMAN SANKHE Vs. PRESIDENT ARYAN EDUCATION SOCIETY
July 22, 2003
RAMCHANDRA SHANKAR RANDIVE Vs. UTTAM MARUTRAO RANDIVE
February 18, 2003
RAMCHANDRA SHRIPATI JADHAV Vs. STATE OF MAHARASHTRA
January 20, 2003
RAMCHANDRA SITARAM DHARMIK Vs. STATE OF MAHARASHTRA
August 20, 2003
RAMCHANDRA VISHNU PARANJAPE DR Vs. SHARAYU JUGALKISHORE GUPTA
June 10, 2003
RAMCHANDRABHIKAJI JAGTAP Vs. DUDHARAM LANGRUJI PADVEKAR DEAD
August 25, 2003
RAMCHANDRAGOVINDRAO DHARMADHIKARI Vs. STATE OF MAHARASHTRA
July 4, 2003
RAMDAS MAHADEO PACHGADE Vs. POLICE STATION CHAMORSHI
January 22, 2003
RAMDAS SHRIRAM CHAUDHARI Vs. GUNA KONDU DHANGER SURESH GUNA DHANGER AND DYANESHWAR GUNA DHANGER
April 10, 2003
RAMESH DAJI JADHAV Vs. NATIONAL TEXTILE CORPORATION
November 6, 2003
RAMESH DEOBA GAIKWAD Vs. STATE OF MAHARASHTRA
August 7, 2003
RAMESH NARAYANRAO DEWAR Vs. STATE OF MAHARASHTRA
March 19, 2003
RAMESH RAMCHANDRA NEWARE Vs. SHANKAR MAHADEO CHEFALKAR
April 10, 2003
RAMESH RAMCHANDRA RAUT Vs. STATE OF MAHARASHTRA
July 8, 2003
RAMESH RAMDAS VAIDYA Vs. STATE OF MAHARASHTRA
March 11, 2003
RAMESH S O BHIKAMCHAND JAIN Vs. CORPORATION BANK BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES
February 17, 2003
RAMESH S O FATTUJI DONGARDIVE Vs. SAHEBRAO S O GOVINDRAO SONEKAR alias SONBARSE
April 29, 2003
RAMESH S/O RAMNIRANJAN VISHWAKARMA Vs. STATE OF MAHARASHTRA
November 28, 2003
RAMESH S/O UTTAMRAO BHANAPURE Vs. ANJANABAI W/O GOPALRAO BHANAPURE
March 26, 2003
RAMESH SAWANT Vs. STATE OF MAHARASHTRA
April 8, 2003
RAMESH SHIVRAM KHAIRNAR Vs. STATE OF MAHARASHTRA
June 23, 2003
RAMESH THANERAM GUPTA Vs. DADARAO RAMCHANDRA GUDADHE
November 20, 2003
RAMESHBHIKAMCHAND JAIN Vs. CORPORATION BANK
February 17, 2003
RAMESHKUMAR BHANDARI Vs. STATE OF MAHARASHTRA
January 9, 2003
Rameshwarnath Dhashrathnath Upadhyay Vs. State of Maharashtra
December 12, 2003
RAMKISAN GANPATRAO SOLANKE Vs. APPARAOEKNATH JADHAV
March 25, 2003
RAMKRUSHNA NARAYANRAO IKHAR Vs. STATE OF MAHARASHTRA
October 6, 2003
RAMNATH VISHNU WARINGE Vs. DISTRICT COLLECTOR OF PUNE ENTERTAINMENT
February 3, 2003
RAMRAO Vs. VIJAYKUMAR
July 15, 2003
RAMRAO S O MAHADEO GIRHE Vs. SHRIKANT JICHAKAR M L C
March 12, 2003
RAMSAGAR RAMSEVAK MISHRA Vs. STATE OF MAHARASHTRA
January 20, 2003
RANGE FOREST OFFICER Vs. SAHEBRAO SAMPATRAO NINGOT
April 10, 2003
RANGNATH DASHRATH VADAR Vs. BHAGATSING VITHALSING KOTWAL POWER OF ATTORNEY GIRAJABAI VITHALSING KOTWAL
January 8, 2003
RANJANA ASHOKRAO DESAI Vs. ASHOKRAO YASHWANTRAO DESAI
December 8, 2003
RANJIT DATTARAM SATARDEKAR Vs. RUCMINI RAGHUNATH NARVEKAR
September 10, 2003
RANJIT SINH V PATIL Vs. COLLECTOR
November 21, 2003
RATAN GANPAT DURGE Vs. STATE OF MAHARASHTRA
January 8, 2003
RATI SHAPUR MODY Vs. RUPAREL FINANCE CORPORATION
January 28, 2003
RATNAGIRI JILLAH SAHAKARI BANK KARMACHARI SANGH Vs. STATE OF MAHARASHTRA
July 11, 2003
RAVI RAMESHKUMAR BHATIA Vs. COMMISSIONER OF ULHASNAGAR MUNICIPAL CORPORATION
December 4, 2003
RAVI SHEKHAR BHARDWAJ Vs. DIRECTOR GENERAL OF POLICE
July 16, 2003
RAVINBHUSHAN ANANT DATAR Vs. WAMAN DATTATRAY PUROHIT
August 14, 2003
RAVINDRA DAYARAM KOLHAYE Vs. STATE OF MAHARASHTRA AND ANR
July 11, 2003
RAVINDRA KASHIRAO DESHMUKH Vs. PRESIDING OFFICER SCHOOL TRIBUNAL THE SHIVAJI SHIKSHAN SANSTHA
August 12, 2003
RAVINDRA MUTNEJA RAJENDRA MUTNEJA CHANDRAPRAKASH MENDA KALPESH PATEL Vs. BHAVAN CORPORATION A PARTNERSHIP FIRM REGISTERED UNDER INDIAN PARTNERSHIP ACT
February 27, 2003
RAVIPRAKASH BABULALSING PARMAR Vs. STATE OF MAHARASHTRA
July 28, 2003
RAVIPRAKASH BABULALSING PARMAR Vs. STATE OF MAHARASHTRA
June 28, 2003
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. KUMAR STILL and GENERAL MILLS PROPRIETORS NALWA METAL and ALLOYS PVT LTD
July 17, 2003
REGIONAL TRANSPORT OFFICER DY AKOLA Vs. YASHWANT NARAYANARAO THAKARE
February 18, 2003
RELAY SHIPPING AGENCY LIMITED Vs. TAX RECOVERY OFFICER
January 22, 2003
ROBERT ELANGO J Vs. INSPECTOR OF POLICE
December 10, 2003
ROHIDAS SHANKAR PATIL Vs. MAYRA GILBERT MENDOSA
March 21, 2003
ROHIT KUMAR ARORA Vs. INDRAVADAN R SHAH
March 19, 2003
ROMEO SAM ARAMBHAN Vs. UNION OF INDIA
July 21, 2003
ROOPKALA EXPORT CORPORATION INDIA Vs. UNION OF INDIA
August 5, 2003
ROSHAN ALIAS LOSHAN ALIAS NARAYAN TULSHIRAM GEDAM Vs. STATE OF MAHARASHTRA
July 4, 2003
ROTOPACKING MATERIALS INDUSTRY Vs. RAVINDER KUMAR CHOPRA
August 5, 2003
ROYAL CANIN S A Vs. VENKY'S INDIA LIMITED
November 3, 2003
RUKHAMABAI VITHOBAJI BADWAIK DEAD Vs. NARSURAM
April 7, 2003
RUKHMABAI W/O VITHAL DEOTALE Vs. LAXMIBAI W/O LAXMAN MUNESHWAR
January 22, 2003
S B P Vs. PATEL ENGINEERING LIMITED
February 3, 2003
S L KALVITKAR Vs. SECRETARY CHAIRMAN MAHATMA PHULE EDUCATION SOCIETY BHOIWADA
April 7, 2003
S M MALLEWAR Vs. STATE OF MAHARASHTRA
September 18, 2003
S V VASAIKAR Vs. UNION OF INDIA
February 14, 2003
SABIRA ASLAM SIKWANI Vs. MOHAMMED YUSUF HUSSAIN
February 26, 2003
SADA X. RAUT DESSAI Vs. STATE OF GOA AND OTHERS
August 12, 2003
SADASHIV K SUTAR Vs. KOLHAPUR ZILLA JANATA SAHAKARI BANK LTD
September 15, 2003
SADASHIV S O VITHOBA HATKAR Vs. STATE OF MAHARASHTRA
November 10, 2003
SADASHIVRAO BALAJI SATONE Vs. STATE OF MAHARASHTRA
September 29, 2003
SADBUDDHI BRAHMESH WAGH Vs. SATIESH RAGHVENDRA WAGH
November 28, 2003
SADBUDHI BRAHMESH WAGH Vs. SHEELA MAHABALESHWAR WAGH
March 28, 2003
SADHANA RAJENDRA KARKUD ALIAS SADHANA RAMDAS SHINDE Vs. STATE OF MAHARASHTRA
August 20, 2003
SADULLA SHAKUR SONDE Vs. COLLECTOR DIST RAIGAD ALIBAUG
May 2, 2003
SAFIA NOOR MOHD. MUJAWAR Vs. NALINI SHINGOTE
February 13, 2003
SAFIYABI Vs. SHAFIK MOHD KHAN
June 25, 2003
SAGAR PUNJABRAO KAWALE Vs. STATE OF MAHARASHTRA
June 24, 2003
SAGAR SANJOG CO-OPERATIVE HOUSING SOCIETY LTD. Vs. ITO
December 23, 2003
SAGIR AHMED NANHE Vs. MARIA PIEDADE GONSALVES
January 31, 2003
SAHEBRAO SADASHIV MORE Vs. CHAINSUKH MADANLAL SANCHETI
March 24, 2003
SAIBABA FLOUR MILLS LIMITED Vs. NATIONAL CO OPERATIVE CONSUMERS FEDERATION OF INDIA LIMITED
February 10, 2003
SAINATH MANDIR TRUST Vs. VIJAYA
March 27, 2003
SAIPEM S P A Vs. JINDAL DRILLING AND INDUSTRIES LTD
February 21, 2003
SAJJAN NARAYANRAO SALUNKE Vs. STATE OF MAHARASHTRA
September 4, 2003
SAKHARI ALIAS SHAKUNTALA MUNDALA NAYAK Vs. STATE OF MAHARASHTRA
November 7, 2003
SALIM ANNURUDDIN SHAIKH ALIAS KALYA Vs. M N SINGH COMMISSIONER OF POLICE
March 13, 2003
SALMAN SALIM KHAN Vs. STATE OF MAHARASHTRA
September 3, 2003
SAMADHAN Vs. STATE OF MAHARASHTRA
June 17, 2003
SAMADHAN PUNAJI CHORPAGAR Vs. STATE OF MAHARASHTRA
July 17, 2003
SAMBHAJI S O MOTIRAM DHARLE Vs. STATE OF MAHARASHTRA
April 22, 2003
SAMPAT KISAN GAVALI Vs. TANAJI SUKA GAVALI
June 10, 2003
SAMSHER ALI Vs. STATE OF MAHARASHTRA
March 4, 2003
SANA NADIM PAWASKAR Vs. STATE OF MAHARASHTRA
February 14, 2003
SANDEEP MADHUSUDAN PATIL Vs. STATE OF MAHARASHTRA
November 20, 2003
SANDESH YASHWANT KATWATE Vs. STATE OF MAHARASHTRA
June 20, 2003
SANDVIK ASIA LTD Vs. STATE OF MAHARASHTRA
October 16, 2003
SANGAMNER BHAG SAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA
October 9, 2003
SANGAPPA V TENGINAKAI Vs. ATMARAM J SHETTYE
November 20, 2003
SANGEETA BALAYYA BHUREWAR Vs. STATE OF MAHARASHTRA
June 20, 2003
SANGRAM SINGH Vs. STATE OF MAHARASHTRA
October 15, 2003
SANJAY Vs. STATE OF MAHARASHTRA
December 9, 2003
SANJAY ABHIMANYU PARODE Vs. STATE OF MAHARASHTRA
June 30, 2003
SANJAY KISAN KADSE Vs. STATE OF MAHARASHTRA
October 16, 2003
SANJAY SAKHARAM DONGARE Vs. JYOTI SANJAY DONGARE alias JYOTI PRAKASH WANKHEDE
February 25, 2003
SANJEEV G DEVRE Vs. STATE OF MAHARASHTRA
September 11, 2003
SANJIV SHESHRAO CHAVAN Vs. STATE OF MAHARASHTRA
March 13, 2003
SANJU ALIAS SANJAY PATANGRAO JAGTAP Vs. STATE OF MAHARASHTRA
October 7, 2003
SANJU ALIAS SANJAY PATANGRAO JAGTAP Vs. STATE OF MAHARASHTRA
October 10, 2003
SANTOSH A CHAVAN Vs. STATE OF MAHARASHTRA
February 26, 2003
SANTOSH BHAGWANDIN BACHHARAJ Vs. SUPERINTENDENT CENTRAL PRISON
April 19, 2003
SANTOSH GANAPAT NARANAWARE Vs. ZUNABAI RAJARAM GAIKWAD
October 3, 2003
Santosh Raghunath Ghavre Vs. Municipal Corporation of Gr Bombay
December 18, 2003
SANVLO NAIK Vs. STATE
August 1, 2003
SARASWATI SHIVANAND KUMBHAR Vs. STATE OF MAHARASHTRA
November 12, 2003
SARDAR MOHAMMED WALI Vs. P S NAMBOODRI
November 29, 2003
SARFUDDIN AMINUDDIN Vs. STATE OF MAHARASHTRA
March 20, 2003
SARJERAO PAWAR DETENU SANTOSH Vs. M N SINGH COMMISSINER OF POLICE
October 15, 2003
SATHE BISCUITS AND CHOCOLATES COMPANY LIMITED Vs. BANK OF MAHARASHTRA
December 4, 2003
SATINDERPALSINGH ANAND Vs. SHARMPAL BALMUKUND CHOPRA
February 25, 2003
SATISH S/O SUBHASH PATIL Vs. MUNICIPAL COUNCIL
March 17, 2003
SATYABHAMABAI Vs. CHHATRAPATI S O ZIBAL DHANJODE
April 25, 2003
SAU PUSHPADEVI Vs. STATE OF MAHARASHTRA
July 25, 2003
SAU RABU ISMAIL RATHAN Vs. RAJU JAYSINGH BHISE
July 22, 2003
SAU RANJANA SHIVAJI RAKHPASARE Vs. SHIVAJI BAPU RAKHPASARE
July 15, 2003
SAU UJWALA ANILKUMAR JAIN Vs. STATE OF MAHARASHTRA
February 27, 2003
SAU VARSHA ASHOK SHARMA Vs. SAU VANMALA PRAKASH SONONE
February 10, 2003
SAU VASUNDHARA ASHOKRAO PATIL Vs. RAJARAM BAPU SAHAKARI BANK LTD SANGLI
June 6, 2003
SAURABH KALANI Vs. TATA FINANCE LTD
April 29, 2003
SAURABHKALANI Vs. TATA FINANCE LTD
April 28, 2003
SAURASHTRA PATEL SAMAJ Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
July 4, 2003
SAVALDAS HASUMAL MAKHEJA Vs. PREMCHAND S/O MANIKCHAND OSWAL
February 21, 2003
SAVALDAS HASUMAL MAKHIJA Vs. PREMCHAND MANIKCHAND OSWAL
February 24, 2003
SAVALRAM FAGU YERNE Vs. STATE OF MAHARASHTRA
February 5, 2003
SAVERA A SOCIETY REGISTERED UNDER THE SOCIETIES REGISTRATION ACT 1860 Vs. STATE OF GOA
July 21, 2003
SAWALARAMSAKHARAM MOTHE Vs. RATNAMALABAI
August 28, 2003
SAWITRIBAI F S P M WARDHA Vs. DHANANJAY D DIWATE
October 13, 2003
SAYED MALLOOMIYAH SAYED Vs. STATE OF MAHARASHTRA
November 17, 2003
SAYED MUMTAZ ALI DEPUTY STATION MANAGER Vs. UNION OF INDIA
January 28, 2003
SAYYED AMIR SAYYAD AMANODDIN Vs. STATE OF MAHARASHTRA
October 8, 2003
SCHEME OF AMALGAMATION OF INDUSIND ENTERPRISES AND FINANCE LTD Vs. STATE OF MAHARASHTRA
June 5, 2003
SEAHORSE SHIPPING AND SHIP-MANAGEMENT PVT LTD Vs. UNION OF INDIA
November 4, 2003
SEALAND SHIPPING AND EXPORTS PRIVATE LIMITED Vs. GUJARAT AMBUJA CEMENT LTD
April 30, 2003
SECTION 80 Vs. STATE OF MAHARASHTRA
November 18, 2003
Securities AND Exchange Board of India Vs. Sterlite Industries India
October 13, 2003
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SANGEETA JAYESH VALIA
December 5, 2003
SEKHSARIA EXPORTS Vs. UNION OF INDIA
September 2, 2003
SERUM INSTITUTE OF INDIA LTD Vs. STATE OF MAHARASHTRA
July 4, 2003
SEWAKRAM JANGALI TEMBHARE Vs. STATE OF MAHARASHTRA
January 16, 2003
SHAH VELJI NARSEE Vs. VASANTRAI UMIYASHANKAR PANDYA
March 3, 2003
SHAH VELJI NARSI KUMKUM FACTORY Vs. MUNICIPAL CORPORATION OF CITY OF AMRAVATI
April 25, 2003
SHAHAJI BAPURAO DESHMUKH Vs. MANAGING DIRECTOR CITY AND INDUSTRIAL DEV CO OF MAH LTD
December 9, 2003
SHAHAJILINGRAM BHOSALE Vs. CHIEF ADMINISTRATIVE OFFICER CITY CIDCO OF MAHARASHTRA LTD
July 2, 2003
SHAHANA JABEEN MOHAMMAD ABDUL RASHID Vs. STATE OF MAHARASHTRA
July 31, 2003
SHAHID MOHAMMAD YUSUF SHAIKH Vs. M N SINGH COMMISSIONER OF POLICE
February 26, 2003
SHAIKH ABDUL KADER Vs. STATE OF MAHARASHTRA
May 22, 2003
SHAIKH ABDUL KADER Vs. STATE
March 22, 2003
SHAIKH DAWOOD SHAIKH OMMOR ALIAS MUJJAWAR Vs. RESERVE BANK OF INDIA
September 12, 2003
SHAIKH ISAQS JAINUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
July 25, 2003
SHAIKH MOHAMMED SAEED KARAMATULLAH Vs. STATE OF MAHARASHTRA
December 29, 2003
SHAIKH MOHAMMED SAEED KARAMATULLAH Vs. SUPERINTENDENT OF PRISON
November 28, 2003
SHAIKH MOHAMMED SAEED KARAMATULLAH Vs. STATE OF MAHARASHTRA
November 29, 2003
SHAIKH RASHEED SHAIKH LATIF Vs. STATE OF MAHARASHTRA
April 3, 2003
SHAIKH SAMSUL HUDDA Vs. KHAYBER PROPERTIES AND INVESTMENT PRIVATE LIMITED
February 13, 2003
SHAIKH SHABBIR MOHD HASHAM AND ANOTHER Vs. STATE OF MAHARASHTRA
April 24, 2003
SHAILAJA A SAWANT Vs. SAYAJIRAO GANPATRAO PATIL
December 19, 2003
SHAILAJA RAMAKANT PALIWAL Vs. DIVISIONAL BOARD OF SECONDARY and HIGHER SECONDARY EDUCATION
June 13, 2003
SHAILESH HARINARAYAN BAJAJ Vs. CREATIVE OUTERWEAR LTD
January 17, 2003
SHAKER UL-KAREEM DR M A KAREEM Vs. STATE OF MAHARASHTRA
June 12, 2003
SHAKUNTALA ARJUN PAWAR Vs. STATE OF MAHARASHTRA
January 20, 2003
SHAKUNTALA T SONAWANE Vs. NARENDRA A KHAIRE
March 7, 2003
SHAKUNTALABAI NILKANTHRAO AVCHITE Vs. SANJAY MANOHAR GAIKWAD
April 21, 2003
SHALIKRAM DAGDUBA SOLUNKE Vs. STATE OF MAHARASHTRA
October 3, 2003
SHAMRAO JOTI KUMBHAR Vs. RAMESH KHANDU SAPRE
September 5, 2003
SHAMRAO TUKARAM NAIK Vs. DEVCHAND COLLEGE ARJUNNAGAR
February 26, 2003
SHANKAR DOMBAJI INGLE Vs. STATE OF MAHARASHTRA
August 8, 2003
SHANKAR MANAJI JADHAV Vs. WAMANRAO KESHVRAO YADAV
June 12, 2003
SHANKAR SAVALA GURAV Vs. BALA GOVINDA PATIL
September 5, 2003
SHANKARAN LAXMINARAYAN IYER Vs. STATE OF MAHARASHTRA
January 13, 2003
SHANTABAI VENICHAND SHAH Vs. KRISHNABAI HARIBHAU
July 14, 2003
SHANTILAL KASTURCHAND JAIN JACKSON JAMES AND MAURICE DESOUZA Vs. UNION OF INDIA THE MINISTRY OF RAILWAYS AND THE MUNICIPAL CORPORATION
February 20, 2003
SHARAD MAROTRAO KOLHE Vs. BALDEO RAJ MULKHRAJ CHHABRA
December 10, 2003
SHARAD MITTERSAIN JAIN Vs. STATE OF MAHARASHTRA
February 27, 2003
SHARADCHANDRA MALHARRAO AJINKYA Vs. MARKUS PHILIPS MENDOSA
August 27, 2003
SHARADSCHANDRA MARTANDRAO SHINDE Vs. AIR INDIA CORPORATION
February 28, 2003
SHARDA ISPAT LTD Vs. UNION OF INDIA
July 2, 2003
SHARDA VIPAT MESHRAM Vs. SHRAWAN MANIRAM DUPARE
March 4, 2003
SHARFUDDIN ABDUL HAMID Vs. DIVISIONAL CONTROLLER
November 5, 2003
SHARVAREE P NAIK Vs. GOA UNIVERSITY THROUGH ITS REGISTRAR
December 17, 2003
SHASHIKALABAI SHARANAPPA KANJE Vs. STATE OF MAHARASHTRA
April 7, 2003
SHASHIKANT GOVIND MALGAONKAR Vs. STATE OF MAHARASHTRA
January 10, 2003
SHASHIKANT S PUJARI Vs. SHAHAJI LAW COLLEGE
March 21, 2003
SHAUKANT ALI Vs. ECOMOMIC ENGINEERING CORPORATION
June 25, 2003
SHEEL ARORA Vs. SANJAY FETAH BAHADUR SRIVASTAVA
November 19, 2003
SHEELABAI BHAURAO WALDE Vs. STATE OF MAHARASHTRA
June 6, 2003
SHEETAL A ABHYANKAR Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
December 12, 2003
SHEIKH IBRAHIM Vs. STATE OF MAHARASHTRA
November 11, 2003
SHEIKH SALIM SALLU SHEIKH AZIZ Vs. STATE OF MAHARASHTRA
August 27, 2003
SHEIKH SAYID SHEIKH NAZIR Vs. STATE OF MAHARASHTRA
January 22, 2003
SHEIKH YUSUF SHEIKH KARIM Vs. STATE OF MAHARASHTRA
September 16, 2003
SHEILA MAHENDRA THAKKAR WIDOW OF LATE SHRI MAHENDRA NARANJI THAKKAR Vs. MAHESH NARANJI THAKKAR
April 29, 2003
SHESHRAO NIVRUTHI SURWASE Vs. NILKANTH JYOTIBA GAIKWAD
March 31, 2003
SHIKSHAN PRASARAK MANDAL Vs. LAXMIKANT BALKRISHNA JOSHI
November 18, 2003
SHIKSHAN PRASARAK MANDAL AKOLA Vs. LAXMIKANT BALKRISHNA JOSHI
December 2, 2003
SHIRISH GOVIND GANGAKHEDKAR Vs. MARUTI NARAYAN GAIKWAD
January 17, 2003
SHITAL SUDHIR SONAVLE Vs. GROUP GRAM PANCHAYAT
April 5, 2003
SHIVA DHANESH YADAV Vs. STATE OF MAHARASHTRA
February 17, 2003
SHIVA SUITINGS LTD Vs. UNION OF INDIA
January 21, 2003
SHIVAJI JANABA PATIL Vs. STATE OF MAHARASHTRA
June 10, 2003
SHIVAJI S/O BHIMRAO SAPATE Vs. UNION OF INDIA
July 1, 2003
SHIVCHANDRA JHUNJHUNWALA CHARITABLE TRUST Vs. GOVINDPRASAD GANESHPRASAD DUBEY
May 9, 2003
SHIVDAS KISANRAO PORE Vs. DNYANESHWAR NARAYANRAO SHELKE
September 11, 2003
SHIVGANGA PAPER CONVERTERS PVT LTD Vs. UNION OF INDIA
December 11, 2003
SHIVSHANKAR D V V U S M ALANI Vs. STATE OF MAHARASHTRA
September 20, 2003
SHIVSHANKAR HIRAMAN GEDAM Vs. STATE OF MAHARASHTRA
December 18, 2003
SHIVSHANKAR KESORAO TIJARE Vs. STATE OF MAHARASHTRA
August 28, 2003
SHIVSHANKAR TULSIRAM PANDE Vs. STATE OF MAHARASHTRA
September 24, 2003
SHOBHA Vs. STATE OF MAHARASHTRA
January 1, 2003
SHOBHA BHAURAO RANE Vs. BHAURAO GULABRAO RANE
March 20, 2003
SHOBHA M BHAVE Vs. STATE OF MAHARASHTRA
August 8, 2003
SHOBHA PRAKASH DESHMUKH Vs. STATE OF MAHARASHTRA
August 10, 2003
SHOBHADEVI Vs. HINDI PRASARAK MANUAL
March 28, 2003
SHREYANS INDUSTRIES Vs. STATE OF U P
August 12, 2003
SHRIKANT R SANKANWAR Vs. KRISHNA BALU NAUKUDKAR
January 16, 2003
SHRIKISHAN SHIVNARAYAN TOSHNIWAL SINCE DECEASED PER L RS SMT KASTURBAI SHRI Vs. BABURAO EKNATH SIRSATH AND AMBABAI
August 28, 2003
SHRIKRISHANADAMODAR PAWAR Vs. HARBANSING CHAMBASING BHATIYA
August 12, 2003
SHRIKRUSHNA ALIAS KISAN RAGHUNATH RANE Vs. STATE OF MAHARASHTRA
July 3, 2003
SHRINIWAS MULCHAND LADNIYA Vs. LAXMINARAYAN JAINARAYAN RATHI
February 11, 2003
SHRIRAM DHONDUJI RAUT Vs. BAHU UDDESIYAB SAHAKARI SANSTHA VIRSI
September 18, 2003
SHRIRAM SAHAKARI SAKHAR KARKHANA LIMITED Vs. STATE OF MAHARASHTRA
February 25, 2003
SHRIRAM UDDHAV MURARI Vs. STATE OF MAHARASHTRA
July 21, 2003
SHUBHAKARAN MURALIDHARJI DHANUKA Vs. STATE OF MAHARASHTRA
October 16, 2003
SHYAMRAO KEWALRAM KAPGATGE Vs. STATE OF MAHARASHTRA
April 29, 2003
SIA GEMS AND JEWELLERY PRIVATE LIMITED MUMBAI Vs. SIA FASHION MUMBAI
June 11, 2003
SIC IDDLE SAWYER LIMITED A DEEMED PUBLIC LTD Vs. CHEMICAL EMPLOYEES UNION AND SHRI T M MANTRI MEMBER INDUSTRIAL TRIBUNAL
March 31, 2003
SIDDHARTH HOLDING PVT LTD Vs. SAIDALE CO OPERATIVE HOUSING SOCIETY LTD
March 20, 2003
SIDHU SUKHDEV WAGHMARE Vs. STATE OF MAHARASHTRA
September 15, 2003
SIEMENS LTD.MUMBAI Vs. V.VENUGOPAL
April 24, 2003
SIERRA INTERNATIONAL SHIPPING CORPN Vs. M V UMKA
January 16, 2003
SILARBI SHABIR SHAIKH Vs. STATE OF MAHARASHTRA
January 21, 2003
SIMPLEX MILLS COMPANY LIMITED Vs. STATE OF MAHARASHTRA
April 4, 2003
SION SHIVNERI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
July 10, 2003
SION VISHWABHARATI CO OP HSG SOCIETY LTD Vs. L I C OF INDIA
July 22, 2003
SITARAM GANGADHAR SHENDE Vs. SPECIAL LAND ACQUISITION
September 19, 2003
SITARAMJI PUNDALIKRAO DABHADE Vs. CHAKRADHAR SADASHIVRAO DUBEY
September 30, 2003
SIYAKA MARONG ABDOULAYA Vs. J L PANDEY
January 28, 2003
SK HASAN SK KHANNU RAYALIWALE Vs. STATE OF MAHARASHTRA
June 3, 2003
SK HASAN SK KHANNU RAYALIWALE Vs. STATE OF MAHARASHTRA
June 4, 2003
SK IBRAHIM Vs. SK MEHMOOD
February 28, 2003
SK MUSTAFA SK IBRAHIM Vs. STATE OF MAHARASHTRA
June 27, 2003
SK REHANABI SK AHMED Vs. SK AHMED SK MIYA
August 22, 2003
SK SALIM SK SAYED Vs. STATE OF MAHARASHTRA
August 19, 2003
Smoke Affected Residents Forum Vs. Municipal Corporation
December 19, 2003
SMOKE AFFECTED RESIDENTS' FORUM Vs. MUNICIPAL CORPORATION OF GREATER
March 31, 2003
SMT. ASHALATA PHALDESSAI Vs. STATE OF GOA AND ANOTHER
July 9, 2003
SMT. SANTABEN NATWARLAL HARGOVANDAS FOUNDATION Vs. ASSTT. DIRECTOR OF INCOME TAX
October 14, 2003
SO SINDHU GOROBA GAISAMUDRE Vs. GOROBA BUVAJI GAISAMUDRE
March 3, 2003
SOBHA ANIL LONDASE Vs. STATE OF MAHARASHTRA
April 30, 2003
SOLAPUR MUNICIPAL CORPORATION Vs. SADASHIV GIRAPPA KAMBLE
September 4, 2003
SOMAJI MADAN PATIL D Vs. SUMERSING BATESING NAIK
February 14, 2003
SOMNATHEKNATH YAWALKAR Vs. NARHARGANPATRAO MALKARE
September 25, 2003
SOMRAS DISTILLERIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 18, 2003
SONABAI PUNDLIKRAO GHUGE Vs. STATE OF MAHARASHTRA
July 14, 2003
SONI MEDICAL STORES Vs. STATE OF MAHARASHTRA
March 26, 2003
SOOBHIR VISHAL KALI Vs. STATE OF MAHARASHTRA
March 25, 2003
SOPAN Vs. UTTAMRAO
February 21, 2003
SOPAN SADASHIV KADAM Vs. NIVRUTTI SAKHARAM JADHAV
July 10, 2003
SOU SHOBHA BHAURAO RANE ASHWIN Vs. BHAURAO
March 20, 2003
SPECIAL LAND ACQUISITION OFFICER Vs. WALLACE FLOUR MILLS CO LTD
October 10, 2003
SPECIAL LAND ACQUISITION OFFICER RAMUBEN NAGABHAI BHARWAD Vs. COMMISSIONER B M C GREATER BOMBEY
October 13, 2003
STANDARD CHARTERED BANK LTD Vs. GRINDLAYS BANK EMPLOYEES UNION
February 11, 2003
STANDARD CHARTERED BANK LTD Vs. SUDHAKAR D KHANVIKAR
August 11, 2003
STAR INDIA PRIVATE LIMITED Vs. LAXMIRAJ SEETHARAM NAYAK
January 10, 2003
STARDENT LABORATORY PVT LTD Vs. SHRAMIK SAHAKAR SANGH
September 22, 2003
STASTE OF MAHARASHTRA Vs. BALU MITHU DHAMKE
September 16, 2003
STATE Vs. SANJAY THAKRAN
September 30, 2003
STATE Vs. GERMAN REMEDIES LIMITED
June 27, 2003
STATE Vs. AMALGAMATION OF SAURASHTRA PAINTS LTD AND GNP (MADRAS) LTD GOODLASS NEROLAC PAINTS LTD
March 31, 2003
STATE BANK OF INDIA Vs. JAYASHREE LAXMAN HABBU
September 11, 2003
STATE BANK OF INDIA Vs. AMRAVATI ZILLA KRISHI AUDYOGIK SAHAKARI SANGH MARYADIT
October 17, 2003
STATE BANK OF INDIA Vs. COMPANIES ACTALSTOM POWER BOILERS LIMITED
March 21, 2003
STATE BANK OF INDORE Vs. RASHTRIYA MAZDOOR SENA
June 12, 2003
STATE OF GOA Vs. GURUDAS TIMBLO
January 16, 2003
STATE OF GOA Vs. IRRIGATION DEPARTMENT VERSUS VAIKUNTH J NAIK
November 21, 2003
STATE OF GOA Vs. MARIANINHA VAZ
September 25, 2003
STATE OF GOA AND ORS. Vs. GURUDAS TIMBLO AND ORS.
January 9, 2003
STATE OF MAHARASHTRA Vs. CHANDRAKANT RAMRAO PHADATARE
November 18, 2003
STATE OF MAHARASHTRA Vs. CHANDRAKANT DAULATRAO CHAVAN
January 22, 2003
STATE OF MAHARASHTRA Vs. MANILAL VISANJI GHALA
January 16, 2003
STATE OF MAHARASHTRA Vs. NARESH P MANE
January 14, 2003
STATE OF MAHARASHTRA Vs. NARESH P MANE
January 13, 2003
STATE OF MAHARASHTRA Vs. RAGHUNATH DEORAM KATKAR
January 8, 2003
STATE OF MAHARASHTRA Vs. JALINDHAR RAMCHANDRA PISAL
January 16, 2003
STATE OF MAHARASHTRA Vs. BALKRISHNA EKNATH SALVI
January 31, 2003
STATE OF MAHARASHTRA Vs. CHANDRAKANT SHIVRAM TAWADE
June 26, 2003
STATE OF MAHARASHTRA Vs. SADASHIV S/O KASHINATH KULKARNI
June 24, 2003
STATE OF MAHARASHTRA Vs. EKNATH NARAYAN GADHAVE
June 23, 2003
STATE OF MAHARASHTRA Vs. MANOHAR RAGHUNATH SAWANT
June 23, 2003
STATE OF MAHARASHTRA Vs. DEVRAM NANA MANGELA
June 23, 2003
STATE OF MAHARASHTRA Vs. AMIN RASOOL NADAF
June 12, 2003
STATE OF MAHARASHTRA Vs. CHANDRAKANT RAMRAO PHADATARE
July 29, 2003
STATE OF MAHARASHTRA Vs. BABURAO RAJARAM PATIL
June 23, 2003
STATE OF MAHARASHTRA Vs. VIJAY SHAMRAO KAMBLE
June 19, 2003
STATE OF MAHARASHTRA Vs. JAGANNATH SANTRAM AVAGHADE
June 13, 2003
STATE OF MAHARASHTRA Vs. UDHAV MADHAV PATIL
June 11, 2003
STATE OF MAHARASHTRA Vs. RUSHI FAKRU ZADE
November 3, 2003
STATE OF MAHARASHTRA Vs. JANARDHAN GANGARAM VAIDHYA
November 25, 2003
STATE OF MAHARASHTRA Vs. RAJKUMAR NANDKISHOR DEVDA
March 10, 2003
STATE OF MAHARASHTRA Vs. SHANKAR KONDIBA BITAKE
June 24, 2003
STATE OF MAHARASHTRA Vs. JAYSINGH WADHU SINGH
July 17, 2003
STATE OF MAHARASHTRA Vs. JAITUNBEE BEWA MADAR MOHAMAD
September 15, 2003
STATE OF MAHARASHTRA Vs. MANOHARSINGH RAGHUVIRSINGH THAKUR
August 11, 2003
STATE OF MAHARASHTRA Vs. PRADEEP DIGAMBAR SHANKARWAR
August 14, 2003
STATE OF MAHARASHTRA Vs. JANARDAN RAGHO SHIRKE
August 14, 2003
STATE OF MAHARASHTRA Vs. SHASHIKANT BHAGWANT JADHAV
August 8, 2003
STATE OF MAHARASHTRA Vs. PRAKASHCHAND BANSILAL KANKARIA
July 25, 2003
STATE OF MAHARASHTRA Vs. RAMNATH NAMDEO GADHE
July 25, 2003
STATE OF MAHARASHTRA Vs. DNYANESHWAR NARAYAN POTE
July 25, 2003
STATE OF MAHARASHTRA Vs. HANUMANTA ALIAS HANMAPPA MALAPPA KOLI
August 1, 2003
STATE OF MAHARASHTRA Vs. MILIND DAYABHAI BABRIA
July 31, 2003
STATE OF MAHARASHTRA Vs. ISHWAR SAMBHAJI BADAR
July 31, 2003
STATE OF MAHARASHTRA Vs. BHALCHANDRA NEMGONDA CHOUGULE
July 15, 2003
STATE OF MAHARASHTRA Vs. MURLI RAMCHAND PURUSWAMI
July 4, 2003
STATE OF MAHARASHTRA Vs. MAHARASHTRA LAND DEVELOPMENT CORPORATION
October 8, 2003
STATE OF MAHARASHTRA Vs. JAYPRAKASH KRISHNA MANGAONKAR
January 15, 2003
STATE OF MAHARASHTRA Vs. VINOD RATILAL THAKKAR
September 20, 2003
STATE OF MAHARASHTRA Vs. TEJU ALIAS TEJSINGH ALIAS TAJKUMAR
November 7, 2003
STATE OF MAHARASHTRA Vs. RAMNARAYAN LATAPRASAD NAMDEO
November 13, 2003
STATE OF MAHARASHTRA Vs. TANAJI SHAMRAO SHALKE
January 17, 2003
STATE OF MAHARASHTRA Vs. TEJU TEJSINGH TEJKUMAR RAMLAL RATHOD
October 17, 2003
STATE OF MAHARASHTRA Vs. RAHUL ALIAS RAOSAHEB DASHRATH BHONGALE
October 17, 2003
STATE OF MAHARASHTRA Vs. JANARDHAN YADAV GAVALI BAPU YADAV GAVALI ANNAPURNABAI PANDHARINATH PATIL
February 13, 2003
STATE OF MAHARASHTRA Vs. OMPRAKASH
November 27, 2003
STATE OF MAHARASHTRA Vs. AMIT alias AMMU GAJANAN GANDHI
February 4, 2003
STATE OF MAHARASHTRA Vs. KHIVRAJ GIRADHARILAL OZA
November 19, 2003
STATE OF MAHARASHTRA Vs. RAGHUPATIRAO C S VENKATRAMAN
November 25, 2003
STATE OF MAHARASHTRA Vs. HARIBHAU KRISHNAJI DESHMUKH
June 13, 2003
STATE OF MAHARASHTRA Vs. SUBHASH
April 25, 2003
STATE OF MAHARASHTRA Vs. PANDIT GANPAT TARE
April 5, 2003
STATE OF MAHARASHTRA Vs. RANJIT MEGHARAJ BHILLAM
March 25, 2003
STATE OF MAHARASHTRA Vs. BHASKAR RAJESHWAR GANGSHETTIWAR
March 27, 2003
STATE OF MAHARASHTRA Vs. NATHUJI
March 4, 2003
STATE OF MAHARASHTRA Vs. ZAKIR ALI PARVARISH ALI
March 4, 2003
STATE OF MAHARASHTRA Vs. ABDULLA ALISAHEB KAZI ABUBKAR ALISAHEB KAZI AND ABDULKADIR ALISAHEB KAZI
March 5, 2003
STATE OF MAHARASHTRA Vs. SURESHCHANDRA KHUSHALCHAND BAKLIWAL
March 10, 2003
STATE OF MAHARASHTRA Vs. IBRAHIM KALUBHAI KAZI
February 21, 2003
STATE OF MAHARASHTRA Vs. JOAO BADGI FERNANDES
December 15, 2003
STATE OF MAHARASHTRA Vs. FAKIRA SHIVLAL THAKUR
December 4, 2003
STATE OF MAHARASHTRA Vs. RAJENDRA SHANTILAL NAHAR
December 4, 2003
STATE OF MAHARASHTRA THROUGH SHRI O P DHUBEY Vs. JAGDISH GANGADHAR WORLIKAR
June 3, 2003
STAYAVATI T NAIK MR ASHOK T NAIK MRS PUSHPALATA T NAIK SHRI KISHOR Vs. HARI NILKANT FALARI
July 3, 2003
STEEL INDUSTRIES OF INDIA Vs. ASSTT. COMMISSIONER OF INCOME TAX
May 11, 2003
STOCK EXCHANGE MUMBAI Vs. V S KANDALGAONKAR
March 27, 2003
SUBBAYA BALACHANDA Vs. STATE
March 28, 2003
SUBHADRA BAI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
June 4, 2003
SUBHALAKSHMI SUBHASH RAJDERKAR Vs. URMILA RAMESHCHANDRA PARIKH
June 12, 2003
SUBHAS GANPAT KALZUNKAR Vs. BAYER INDIA LIMITED THANE
August 25, 2003
SUBHASH NATBUJI BHANDARE Vs. STATE OF MAHARASHTRA
March 19, 2003
SUBHASH TRIMBAKRAO INAMDAR Vs. PANDURANG TANSINGH SAVNER
April 8, 2003
SUBHODKUMAR Vs. BHAGWANT NAMDEORAO MEHETRE
March 24, 2003
Suburban Education Society Vs. Charity Commissioner of Maharashtra State
November 29, 2003
SUCHETA DILIP GHATE Vs. DILIP SHANTARAM GHATE
March 21, 2003
SUDAMA SEVAKMAL RAJDEO Vs. STATE OF MAHARASHTRA
July 3, 2003
SUDHA BHASKARARAO SAIKHEDE Vs. YASHODABAI SHIKSHAN SANSTHA
July 24, 2003
SUDHAKAR HARI JADHAV Vs. STATE OF MAHARASHTRA
December 4, 2003
SUDHIR Vs. STATE OF MAHARASHTRA
July 17, 2003
SUJA AGENCIES Vs. UDAY SINGH B RAWAT
June 12, 2003
SUJATA MUKUNDA MANERAO Vs. STATE OF MAHARASHTRA
June 4, 2003
SUJIT DINANAT SADAN Vs. STATE OF MAHARASHTRA
June 24, 2003
SULOCHANA DAULATRAO THAKARE Vs. SANGAM SHIKSHAN SANSTHA
July 25, 2003
SUNDEEP FOOD PRODUCTS Vs. NANDURA NAGAR PARISHAD
September 22, 2003
SUNIL GANPATRAO KALE Vs. STATE OF MAHARASHTRA
June 6, 2003
SUNIL GOPALKRISHNA TUVLARE Vs. PRINCIPAL SOU VASUDHANTAI DESHMUKH KRISHI VIDYALAYA MUNDGOAN
December 12, 2003
SUNIL PANDURANG PAKAR Vs. M N SINGH COMMISSIONERS OF POLICE
October 3, 2003
SUNIL PRINTS Vs. UNION OF INDIA
November 12, 2003
SUNIL SHANTARAM PAWAR Vs. STATE OF MAHARASHTRA
January 31, 2003
SUNIL SHRIRAM RAUT Vs. STATE OF MAHARASHTRA
July 28, 2003
SUNITA Vs. RAVI S O VENKATESH SANGAVAI
November 11, 2003
SUNITA DAULATRAO PATIL PRAKASH MALLIKARJUN BABA YASHWANT SHANKARRAO KORAKE Vs. STATE OF MAHARASHTRA
March 6, 2003
SUNITA GOWARDHAN KUTEMATE Vs. STATE OF MAHARASHTRA
February 11, 2003
SUNITI ASHOK SARATHI Vs. STATE OF MAHARASHTRA
August 20, 2003
SUO MOTO CRIMINAL CONTEMPT PETITION Vs. M K JOS
December 9, 2003
SUPERINTENDING ENGINEER GOSSERKHURD PROJECT Vs. MEMBER INDUSTRIAL COURT NAGPUR
February 21, 2003
SUPRABHA BHUPESH SEN Vs. STATE OF MAHARASHTRA
March 25, 2003
SURAIYA BEGUM LATIF BAIG Vs. LATIF BAIG MURTAZA BAIG
August 4, 2003
SUREKHA SANDIP HAJARE Vs. INSTACOMP
August 12, 2003
SURENDRA RAMCHANDRA JICHKAR Vs. STATE OF MAHARASHTRA
June 11, 2003
SURESH BALKRISHNA PAGALE Vs. STATE OF MAHARASHTRA
June 18, 2003
SURESH DADARAO KAPSE Vs. STATE OF MAHARASHTRA
August 11, 2003
SURESH G MOTWANI Vs. STATE OF MAHARASHTRA
May 15, 2003
SURESH GOVIND NAIK Vs. CENTRAL BUREAU OF INVESTIGATION
October 14, 2003
SURESH HARIRAM SADARANGANI Vs. STATE OF MAHARASHTRA
March 27, 2003
SURESH KABRA Vs. TRUSTED SHARES AND INVESTMENTS LIMITED
January 8, 2003
SURESH MARUTI GHULE Vs. MADHAVRAO DATTATRAYA KALBHOR
July 8, 2003
SURESH NARAYAN KHULE Vs. STATE OF MAHARASHTRA
June 26, 2003
SURESH PANDURANG PATKAR Vs. STATE OF MAHARASHTRA
July 8, 2003
SURESH S BHAMRE Vs. DEVENDRA PURUSHOTTAM SHINDE
July 8, 2003
SURESH S BHAMRE Vs. DEVENDRA PURUSHOTTAM SHINDE
July 28, 2003
SURESH S O TIKARAM PUSTODE Vs. STATE OF MAHARASHTRA
June 23, 2003
SURESH VITHAL BALLAL Vs. STATE OF MAHARASHTRA
November 19, 2003
SURESHYELLAJI YEREWAR Vs. STATE OF MAHARASHTRA
July 4, 2003
SURYABHAN POPAT LONDHE Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI
June 23, 2003
SURYAKANT RAHUL SHIRSAT Vs. RAHUL
December 19, 2003
SURYAKANTA Vs. RAHULGOPALRAO SHIRSAT
December 19, 2003
SUSHEEL MAHADESHWAR Vs. STATE OF MAHARASHTRA
April 30, 2003
SUVARNA PRAKASH PATIL Vs. ANIL HINDURAO POWAR
September 20, 2003
SWAPNA BADALSINGH RAGHUVANSHI Vs. STATE OF MAHARASHTRA
April 25, 2003
SWASTIK STEELS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 16, 2003
SYED SALMAN SHAHALIASBABA MIYANSYED SHAH KHAWJA HIMAYAT HUSSAIN SHAH Vs. STATE OF MAHARASHTRA
September 5, 2003
T P KUNHIRAMAN Vs. STATE OF MAHARASHTRA
October 8, 2003
T RAGHAVAN NAIR Vs. BRIJ MOHAN P SETHI
January 16, 2003
TABREZ KHAN S/O RAISUDDIN KHAN Vs. STATE OF MAHARASHTRA
April 16, 2003
TANOJKUMAR B CHATTERJI Vs. SOLAPUR MUNICIPAL CORPORATION
September 10, 2003
TAPARIA OVERSEAS P LIMITED Vs. UNION OF INDIA
January 7, 2003
TAPARIA TOOLS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
January 8, 2003
TARADEVI W/O. KISHORKUMAR AGRAWAL Vs. LATUR MUNICIPAL COUNCIL, THROUGH ITS CHIEF OFFICER
March 5, 2003
TATA CONSULTING ENGINEERS Vs. DILIP P PANDIT
September 8, 2003
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. UNION OF INDIA
January 14, 2003
TAX PRACTITIONERS BENEVOLENT FUND A PUBLIC CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX-1
September 29, 2003
TEJRAO ALIAS TEJABRAO KHANDUJI MAKODE Vs. STATE OF MAHARASHTRA
August 26, 2003
TEKSONS LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
November 10, 2003
THOMAS DIAS OF BOMBAY Vs. NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED
August 19, 2003
THOMAS FERNANDES Vs. STATE OF GOA
June 19, 2003
THOMAS VARGHIS Vs. STATE OF GOA
January 8, 2003
THYSSENKRUPP INDUSTRIES PVT LTD Vs. SANGAMNER BHAG SAHAKARI SAKHARKHANA LTD
August 21, 2003
TIMBLO MINERAL PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES Vs. HARDESH ORES PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT
September 5, 2003
TIRTHRAJ RAMNEGESHWAR TIWARI Vs. ARUNBHAI P PARIKH
July 10, 2003
TOTALA AUTO SERVICE Vs. STATE OF MAHARASHTRA
December 12, 2003
TOTPURT ACHUTAN NARAYAN MENON Vs. STATE OF MAHARASHTRA
September 3, 2003
TRANSASIA BIO MEDICALS LIMITED Vs. REGIONAL OFFICER TRANSPORT COMMISSIONER MUMBAI
July 18, 2003
TRANSASIA BIO MEDICALS LTD Vs. REVIJAY CLINICAL LABORATORY and HOSPITAL
April 7, 2003
TRANSPORT CORPORATION OF INDIA Vs. MAHARASHTRA RAJYA MATHADI TRANSPORT AND GENERAL KAMGAR UNION
April 16, 2003
TRANSPORT MANAGER PUNE MUNICIPAL TRANSPORT Vs. NATHURAM B NIGADE
April 4, 2003
TRIMBAKRAO VITHALRAO DHOKANE Vs. SATE OF MAHARASHTRA
September 24, 2003
TUKARAM AYAJI MAIND Vs. MUNICIPAL COUNCIL MEHEKAR
July 2, 2003
TUKARAM LAXMAN SHERKAR Vs. STATE OF MAHARASHTRA
April 25, 2003
TUKARAM MOTIRAM SHINDE Vs. VISHWANATH S O BHIMRAO KHANDELE
March 11, 2003
TUKARAM S O MOTIRAM KURHADE Vs. STATE OF MAHARASHTRA
June 2, 2003
TUKARAM VAIJNATH BAHIRWAL Vs. NASIB KAUR
February 15, 2003
TULARAM GOVINDA BHOGARE Vs. STATE OF MAHARASHTRA
November 3, 2003
TULSABAI Vs. ADDITIONAL COMMISSIONER
December 3, 2003
TULSHIRAM BHUMAYYA SHRIRAM Vs. AKBARKHAN MAJAFARKHAN
April 8, 2003
TULSIRAM NATTHUJI SALMAKHE Vs. GENERAL MANAGER MAHARASHTRA STATE CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED MUMBAI
December 4, 2003
U P STATE BRIDGE CORPORATION LTD Vs. UNION OF INDIA
August 11, 2003
UDAY S VAIDYA Vs. STATE OF GOA THROUGH CHIEF SECRETARY
June 23, 2003
UDHAV MARUTIRAO KADAM Vs. MAHARASHTRA STATE ELECTRICITY BOARD
April 24, 2003
UKANDA JANKIRAM GIRHE Vs. STATE OF MAHARASHTRA
July 8, 2003
ULHAS DIWAKAR JOSHI COMMISSIONER OF POLICE Vs. STATE OF MAHARASHTRA AND NAFIZ HAJIMIYA PATEL
March 10, 2003
UMAKANT G KALKOTWAR Vs. MAHATMA GANDHI VIDYA MANDIR NASHIK
July 15, 2003
UMESH ANANT BONDRE MR RAJENDRA HARISCHANDRA KALANGUTKAR AND MR Vs. VILLAGE PANCHAYAT OF CALANGUTE
September 8, 2003
UMRAODEVI SAWATRAJ GOLECHA Vs. STATE OF MAHARASHTRA
April 23, 2003
UNION BANK OF INDIA Vs. UNION BANK OF INDIA EMPLOYEES UNION
June 5, 2003
UNION OF INDIA Vs. ANILBHAGWANDAS GANGWANI AND THE HONBLE CHIEF JUSTICE BOMBAY HIGH
June 25, 2003
UNION OF INDIA Vs. ARORA ASSOCIATES
June 20, 2003
UNION OF INDIA Vs. STATE OF MAHARASHTRA
March 28, 2003
UNION OF INDIA Vs. ANUPAM BUILDER
February 15, 2003
UNION OF INDIA Vs. SHANTILAL JEWELLERS
November 14, 2003
UNION OF INDIA Vs. SHANTILAL JEWELLERS
November 11, 2003
UNION OF INDIA Vs. ANGELITO MERCADO
July 10, 2003
UNION OF INDIA Vs. SAI IMPEX
July 7, 2003
UNION OF INDIA Vs. JAIRAJ N SHETTY
July 4, 2003
UNION OF INDIA Vs. CHURCHILL ALEMAO
July 17, 2003
UNIVERSAL TRADES PRIVATE LTD Vs. UNION OF INDIA
February 11, 2003
USHABAI Vs. WASUDEOBALIRAMJI MEHARE
December 11, 2003
UTTAM STEEL LIMITED Vs. UNION OF INDIA
August 12, 2003
V M TELANG Vs. STATE MAHARASHTRA
March 28, 2003
V R WALVEKAR Vs. GOPAL NARAYAN MARATHE
June 18, 2003
V S GAJUL Vs. HONOURABLE DISTRICT JUDGE SOLAPUR
March 7, 2003
V U WARRIER Vs. SECRETARY OIL AND NATURAL GAS COMMISSION
February 15, 2003
V.D. BHOBE Vs. STATE OF GOA
July 28, 2003
VAIBHAV LAXMAN SURAVKAR Vs. ULTRA DRYTECH ENGINEERING
August 25, 2003
VAIBHAV LAXMAN SURAVKAR Vs. ULTRA DRYTECH ENGINEERING LTD
September 25, 2003
VAMAN RAGHUNATH FALLARY Vs. STATE OF GOA
June 3, 2003
VANARASHI W/O VISHNU GALBE Vs. VISHNU S/O SAKHARAM GALBE
March 10, 2003
VANDANA MOHAN GUNJAL Vs. STATE OF MAHARASHTRA
January 10, 2003
VANDANA RAJKUMAR VERMA Vs. STATE OF MAHARASHTRA
July 7, 2003
VANDANA SHRIDHAR PISE Vs. SHRIDHAR KISAN PISE
September 24, 2003
VARDHMAN CLOTH STORES Vs. ANIL
September 1, 2003
VARDHMAN CLOTH STORES Vs. ANIL
November 1, 2003
VASANT DHONDOPANT DEO Vs. STATE OF MAHARASHTRA
June 27, 2003
VASANT HARIBHAU UGALE Vs. STATE OF MAHARASHTRA
August 1, 2003
VASANT HARIBHAU UGALE Vs. STATE OFMAHARASHTRA
August 15, 2003
VASANT KRUSHNAJI KAMBLE Vs. STATE OF MAHARASHTRA
June 9, 2003
VASANT NAMDEO CHAVAN Vs. MAHARASHTRA STATE ROAD
June 3, 2003
VASANT NARAYAN SATAM Vs. MUNICIPAL CORPORATION
January 23, 2003
VASANT RAGHUNATHJI TEMBHARE Vs. JUGALKISHOR RAMLAL PANIA
December 2, 2003
VASANT S/O SATWAJI BABRE Vs. STATE OF MAHARASHTRA
July 16, 2003
VASANT WAMAN PRADHAN Vs. DATTATRAYA VITHAL SALVI
March 12, 2003
VASANT WAMAN PRADHAN Vs. DATTATRAYA VITHAL SALVI
March 13, 2003
VASANTA BHEDRUJI KHANGAR Vs. STATE OF MAHARASHTRA
April 17, 2003
VASANTRAO SHANKARRAO BHOSLE Vs. SUHAS RAMCHANDRA APTE
August 13, 2003
VASHU GOKALDAS KUKREJA Vs. MEENA VASHU KUKREJA
December 4, 2003
VASUDEO RAJENDRA DESHPRABHU Vs. STATE OF GOA
December 16, 2003
VASUDEO SHANKAR RAJPUT Vs. STATE OF MAHARASHTRA
January 20, 2003
VASUNDHARA ASHOKRAO PATIL Vs. RAJARAM BAPU SAHAKARI BANK LIMITED
June 6, 2003
VENUGOPAL ENGG P LTD Vs. UNION OF INDIA
August 12, 2003
VENUGOPAL ENGG P LTD Vs. UNION OF INDIA
August 6, 2003
VERSOVA GURUDUTT CO OPERATIVE HOUSING SOCIETY LTD Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES MUMBAI
October 7, 2003
VIDARBHA LABOUR LAW PRACTITIONERS ASSOCIATION Vs. STATE OF MAHARASHTRA
February 27, 2003
VIDARBHA MADHYAMIK SHIKSHAKSANGH Vs. STATEOF MAHARASHTRA
August 1, 2003
VIDEOCON INTERNATIONAL LIMITED Vs. INDUSIND BANK LTD
July 13, 2003
VIDEOCON INTERNATIONAL LIMITED Vs. INDUS IND BANK LIMITED
June 13, 2003
VIJAY BALKRISHNA INGLE Vs. STATE OF MAHARASHTRA
August 26, 2003
VIJAY DEORAO PATIL CHONDHIKAR Vs. MANOHARRAJUSINGH NAIK
August 8, 2003
VIJAY JAIN Vs. INVESTNET SECURITIES INDIA LIMITED
January 8, 2003
VIJAY KISAN KARANJKAR Vs. STATE OF MAHARASHTRA
June 27, 2003
VIJAY KRISHNA KUMBHAR Vs. COLLECTOR PUNE
December 17, 2003
VIJAY MADHAV KHER Vs. DILIP SIITARAM RAUL
July 29, 2003
VIJAY PANDITRAO VISALE Vs. STATE OF MAHARASHTRA
August 8, 2003
VIJAY RAMCHANDRA ANGRE Vs. S M SHANGARI
December 18, 2003
VIJAY SHANKAR SHIVARKAR Vs. STATE OF MAHARASHTRA
July 8, 2003
VIJAY SHANKAR SHIVARKAR Vs. STATE OF MAHARASHTRA
July 9, 2003
VIJAY SHRIKANT KARGUTKAR Vs. STATE OF MAHARASHTRA
August 19, 2003
VIJAY TRANSPORT CORPORATION Vs. MAFATLAL FINANCE CO LTD
November 29, 2003
VIJAY UTTAMLAL CHAUDHARY Vs. STATE OF MAHARASHTRA
January 27, 2003
VIJAYENDRA RAJARAO HALLAR Vs. STATE OF MAHARASHTRA
October 3, 2003
VIJAYKUMAR BHOGILAL PATEL Vs. KARIM MOHAMMED MAREDIE
September 22, 2003
VIJAYKUMAR BHOGILAL PATEL Vs. KARIM MOHAMMED MAREDIA
August 22, 2003
VIJAYKUMAR LAXMAN KABIR Vs. N R C LIMITED
October 13, 2003
VIJAYNAGAR CO-OP HOUSING SOCIETY LTD. Vs. ITO
November 14, 2003
VIJAYSINGH KRISHNARAO PARBAT Vs. RETURNING OFFICER
January 9, 2003
VIKAS KENDRA PRIVATE LTD Vs. LAXMI OIL MILLS COMPANY LTD
September 26, 2003
VIKAS RATANLAL JAIN Vs. STATE OF MAHARASHTRA
July 7, 2003
VIKRAM ISPAT Vs. STATE OF MAHARASHTRA
September 24, 2003
VILAS B PARAB Vs. UNION OF INDIA
October 13, 2003
VILAS BABU THANGE Vs. NICHOLAS PEREIRA
June 30, 2003
VILAS SAHEBRAO GADAKH Vs. DIVISIONAL JOINT REGISTRAR
August 29, 2003
VILAS SIDDHU JADHAV Vs. M N SINGH COMMISSIONER OF POLICE
April 4, 2003
VIMALABAI KESHAV GOKHALE Vs. AVINASH KRISHNAJI BINIWALE
June 19, 2003
VIMALBAI Vs. NARAYAN LIMBAJIRAO CHAUDHARI
August 14, 2003
VIMALBAI Vs. DIVISIONAL MANAGER
November 17, 2003
VIMALBAI NARAYANRAO Vs. NARAYAN LIMBAJIRAO CHAUDHARI
August 20, 2003
VINAY ASHARAM RATHI Vs. M S RAO
January 23, 2003
VINAYAK ANURLEKAR Vs. STATE
March 12, 2003
VINAYAK BALKRISHNA SAMANT Vs. MAHANAGAR TELEPHONE NIGAM LIMITED BOMBAY
November 12, 2003
VINCENT PALHA ALIAS VINCENTE PALKE Vs. JEFFERY FERNANDES
November 28, 2003
VINODKUMAR R GULATI AND ORS Vs. STATE OF MAHARASHTRA AND ORS
July 1, 2003
VIRENDRA BHANJI RATHOD Vs. ANAND VIHAR CO OPERATIVE HOUSING
August 19, 2003
VISHNU BABUSSO NAIK Vs. RAUJI YESSO NAIK
November 20, 2003
VISHNU GAUDE CENTRAL JAIL AGUADA Vs. STATE
November 12, 2003
VISHNU SHIVRAM MEHERE Vs. CITY OF AKOLA MUNICIPAL CORPN
December 8, 2003
VISHNU YESHWANT PARAB Vs. STATE OF GOA
December 2, 2003
VISHNU YESHWANT PARAB Vs. STATE OF GOA
November 17, 2003
VISHNUKUMAR RAMBHAUJI MOTDHARE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
July 9, 2003
VISHWANATH BHIKA KOLASE Vs. KISAN MAHADEO BAHADURE
April 4, 2003
VISHWANATH MARUTIRAO GAIKWAD DR Vs. DNYANESHWAR RAMCHANDRA KOTKAR
January 22, 2003
VISHWANATH TULSHIRAM DHANDE Vs. MURRLIDHAR RAMBHAU DHANDE
April 22, 2003
VISHWANATH YADAORAO SARANE Vs. STATE OF MAHARASHTRA
April 22, 2003
VISHWAS YESHWANT AND ANOTHER Vs. HELENA MASCARENHAS E, AND ANOTHER
August 7, 2003
VISHWASRAO MADHAVRAO CHIPLUNKAR Vs. KAMLABAI VISHWASRAO CHIPLUNKAR
July 24, 2003
VISWASRAO BHAURAO BHOITE (CHAVAN) Vs. STATE OF MAHARASHTRA
September 10, 2003
VITHAL BABA SHEVANTABAI VITHAL ANDHARE Vs. AHMED KHAN S O NANHE KHAN
June 13, 2003
VITHAL K SHETTY Vs. RITZ HOTEL
February 6, 2003
VITHAL VISHWAMBHARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
June 18, 2003
VITHAL VISHWAMBHARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
June 24, 2003
VITHALRAO ALIAS WAMANRAO Vs. RAMESH
August 26, 2003
VITTHAL HIRAJI JADHAV Vs. HARNABAI VITTHAL JADHAV
February 14, 2003
VITTHAL S O DEWAJI CHAVAN Vs. MEDICAL COUNCIL OF INDIA
July 8, 2003
VITTHALPANDURANG NAVLE Vs. STATE OF MAHARASHTRA
July 3, 2003
VIVEK DINANATH TARE Vs. UNION OF INDIA
August 20, 2003
VIVEK GOENKA Vs. STATE OF MAHARASHTRA
February 20, 2003
VIVEK PRAVIN TILWANI DR Vs. STATE OF MAHARASHTRA
July 10, 2003
VOLITION INVESTMENT PRIVATE LIMITED Vs. MADHURI JITENDRA MASHROO
February 13, 2003
VOLTAS LIMITED Vs. TEHSILDAR THANE
March 10, 2003
WADHWA SALES CORPORATION Vs. NARENDRA SHRIKISANJI PACHERIWALA
January 7, 2003
WAHIDKHAN MAJIDKHAN Vs. BADRESHMIN WAHIDKHAN
June 23, 2003
WALCHANDNAGAR INDUSTRIES LTD Vs. CONSTRUCTION EMPLOYEES UNION
August 29, 2003
WASUDEO Vs. STATE OF MAHARASHTRA
March 12, 2003
WASUDEO NINAJI SAKALKALE Vs. STATE OF MAHARASHTRA
September 23, 2003
WEARON EXPORTS PVT LTD Vs. UNION OF INDIA
November 10, 2003
WELCOMGROUP SEAROCK LANDS END Vs. TRYAMBAK KARBHARI WAGH
June 6, 2003
WESTERN COALFIELDS LTD Vs. SWATI INDUSTRIES
February 11, 2003
WESTERN COALFIELDS LTD Vs. STATE OF MAHARASHTRA
September 16, 2003
WIPRO LIMITED Vs. STATE OF MAHARASHTRA
July 16, 2003
WYETH HOLDINGS CORP Vs. SUN PHARMACEUTICALS INDUSTRIES LTD
September 30, 2003
XAVIER FERNANDES (REP BY PRESIDENT), GOA M R F EMPLOYEES UNION, PONDA Vs. M R F LTD , PONDA
July 24, 2003
YAKUB EBRAHIM PATEL ALIAS YAKUB Vs. S H SHOOL
January 7, 2003
YALAMALA KALIYA CHINNAPPA NAIDU Vs. STATE OF MAHARASHTRA
November 25, 2003
YANIV COHEN, (ISRAELI NATIONAL), PRESENTLY LODGED IN CENTRAL JAIL, AGUADA, SINQUERIM, BARDEZ, GOA Vs. STATE OF GOA, AS REPRESENTED BY OFFICER
December 5, 2003
YASHODABAI ANANDA PATIL Vs. GANPATRAO RASMCHANDRA PATIL
June 26, 2003
YASHWANT S O LAXMAN BHELAVE Vs. STATE OF MAHARASHTRA
February 7, 2003
YATIN NILKANTH BASTAV Vs. EXECUTIVE MAGISTRATE
April 8, 2003
YESABRAO S/O RANGRAO LOKHANDE Vs. MAROTI S/O LATE NAGAN BITEWAR
September 19, 2003
YESHWANT PALEKAR Vs. MANAGING DIRECTOR KADAMBA TRANSPORT CORPORATION
August 13, 2003
YESHWANT S/O NARAYANRAO WAINDESHKAR Vs. STATE OF MAHARASHTRA
September 24, 2003
YIJAY TRANSPORT CORPN Vs. STATE OF MAHARASHTRA
November 29, 2003
YOGENDRA BHAGATRAM SACHDEV Vs. STATE OF MAHARASHTRA
February 7, 2003
YOGINI UMESH CHIVHANE Vs. UMESH UTTAMRAO CHIVHANE
November 12, 2003
YVETTE MARIE AGUIAR Vs. MUNICIPAL CORPORATION OF BOMBAY
July 22, 2003
ZAHEER KHAN Vs. PERCEPT DMARK INDIA P LTD
December 19, 2003
ZAIBUNNISA MUTTALIB ALI KHANSONDE Vs. UNION OF INDIA
December 18, 2003
ZANDU PHARMACEITICALS WORKS LIMITED Vs. SNEHAL DHANSUKHLAL MUNIM
March 13, 2003
ZAVARAY S POONAWALLA Vs. UNION OF INDIA
April 28, 2003
ZEE TELEFILMS LTD Vs. SUNDIAL COMMUNICATION PRIVATE LIMITED
March 27, 2003
ZENITH COMPUTERS LIMITED Vs. UNION OF INDIA
December 15, 2003
ZODIAC CLOTHING COMPANY LIMITED Vs. JANTA KAMGAR UNION
February 13, 2003
ZUARI ESTATE DEVELOPMENT Vs. J R KANEKAR
July 30, 2003