Case Index

Title
Date
ANJANA VERMA Vs. ASHOK KUMAR THAKUR
February 3, 2003
ASHOK KUMAR CHOUDHARY Vs. SHASHI BHUSHAN SINGH
August 5, 2003
ASIAN PLY Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD.
May 19, 2003
BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD Vs. NITISH PRATAP SINGH
February 27, 2003
BRANCH MANAGER, LIC OF INDIA Vs. SAVITRI DEVI
January 10, 2003
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY Vs. RAHUL RANJAN KHAD AND CEMENT STORE
May 6, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. DEWANTI KUWAR
February 20, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. BIRESH KUMAR SINHA
February 14, 2003
MOTILAL KHAITAN Vs. REGIONAL MANAGER/BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD.
February 5, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. SUNIL STORES
March 28, 2003
RAJU KUMAR GUPTA Vs. UNITED INDIA INSURANCE COMPANY LTD.
May 19, 2003
SAVITRI SINGH Vs. RANBIR PD.SINGH
February 19, 2003
SUPERINTENDENT OF POST OFFICE, DARBHANGA DIVISION Vs. SANJAY KUMAR DEO
January 27, 2003
UDAY SHANKAR BHAGAT Vs. SANTOSH KUMAR SAH
July 2, 2003
UNION OF INDIA Vs. RAJESHWAR TIWARY
August 7, 2003
WIPRO LIMITED Vs. S.I.DESNAVI
January 12, 2003