Home
Case Index
Title
Date
AMAR KAUR Vs. PUNJAB STATE ELECTRICITY BOARD
January 8, 2003
BALWINDER SINGH, J.E., P.S.E.B. Vs. OM PARKASH KANDHARI
May 7, 2003
BHARAT SANCHAR NIGAM LIMITED Vs. KARNAIL SINGH
October 28, 2003
CHAIRMAN, P.S.E.B. Vs. MOHINDER KAUR
January 23, 2003
CHAIRMAN, PSEB Vs. AMRIK SINGH
April 2, 2003
CHAND SINGH Vs. SUB-DIVISIONAL OFFICER, SUB-DIVISION OFFICE, P.S.E.B.
July 30, 2003
COZY TRAVELS Vs. S.S.SURI
March 16, 2003
D.S.SACHAR Vs. ZONAL MANAGER, PUNJAB AND SIND BANK, CHANDIGARH
January 17, 2003
DEVNEET KAUR Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
April 2, 2003
EKTA UPPAL Vs. ASIAN LACTO INDUSTRIES LIMITED
May 12, 2003
EXCELLENT SOFTTECH LIMITED Vs. JATINDER SINGH WALIA
September 22, 2003
G.M., BHARAT SANCHAR NIGAM LTD. Vs. LT.COL.B.S.MANN
September 15, 2003
GURDEV KAUR Vs. MOHINDER KAUR
February 27, 2003
GURDEV SINGH Vs. AJMER SINGH
July 25, 2003
GURDIAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 28, 2003
GURNAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
July 30, 2003
HAKAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 21, 2003
HIMAT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 30, 2003
IMPROVEMENT TRUST Vs. GURMIT KAUR
April 1, 2003
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. RAVI KANTA GOYAL
March 24, 2003
J.S.MALHOTRA Vs. PUNJAB STATE ELECTRICITY BOARD
August 25, 2003
JAGTAR SINGH Vs. KIRPAL SINGH
May 8, 2003
JAGTAR SINGH Vs. KIRPAL SINGH
August 5, 2003
JALANDHAR DELHI GOODS TRANSPORT PVT.LTD. Vs. JYOTI SARUP SHOOR
May 28, 2003
JAWAHAR GOYAL Vs. ASHU RANI
May 28, 2003
JUDGE MOHAN DUGGAL Vs. DISCOVERY COMMUNICATION INDIA
January 16, 2003
K.K.FOAMS INDUSTRIES Vs. PUNJAB FINANCIAL CORPORATION
April 30, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. MADHU BALA
August 11, 2003
MANJIT RANI Vs. NEW INDIA ASSURANCE CO.LTD.
May 30, 2003
MANPREET KAUR Vs. VEENA GHUMBER
October 21, 2003
MODERN POULTRY FARM Vs. BIOMED (P) LTD.
March 24, 2003
MUNICIPAL COUNCIL Vs. ROSHAN LAL
June 9, 2003
NATIONAL INSURANCE COMPANY Vs. BHAJAN SINGH BAL
May 30, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. ROOP DAS
May 8, 2003
NATIONAL INSURANCE COMPANY LTD. Vs. GURDIP SINGH
May 23, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. PARAMJIT SINGH`
May 28, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHANDER SHEKHAR JULKA
August 25, 2003
ORIENTAL INSURANCE CO.LTD. Vs. UTTAM CHAND
April 1, 2003
ORIENTAL INSURANCE COMPANY Vs. S.SURINDERPAL SINGH
May 30, 2003
P.U.D.A. Vs. MALVINDER KAUR
April 10, 2003
PARTAP RANA Vs. MANAGER, NATIONAL INSURANCE COMPANY LTD.
May 13, 2003
POST MASTER GENERAL Vs. ADALAT CHAUHAN
May 30, 2003
POST MASTER, HEAD POST OFFICE Vs. BALJINDER SINGH
March 24, 2003
PRAN NATH BHATIA Vs. EVERGROWTH TELECOM LTD.
May 12, 2003
PRINCIPAL, IITT COLLEGE OF ENGINEERING Vs. PURNIMA
January 27, 2003
PRIT PAL SINGH (MINOR) Vs. ST.JUDES CONVENT SCHOOL
February 10, 2003
PSEB Vs. JAGROOP SINGH
May 6, 2003
PUDA Vs. JAI RAM
July 8, 2003
PUNJAB AND SIND BANK Vs. BALBIR SINGH
May 14, 2003
PUNJAB AND SIND BANK Vs. SHAKTI SALES CORPORATION
May 28, 2003
PUNJAB STATE ELECTRICITY BOARD Vs. BHAGWAN DASS
May 29, 2003
PUNJAB STATE ELECTRICITY BOARD Vs. NARINDER KAUR
March 31, 2003
PUNJAB STATE ELECTRICITY BOARD Vs. SANTOKH SINGH
January 10, 2003
PUNJAB STATE ELECTRICITY BOARD Vs. AVTAR SINGH
August 21, 2003
PUNJAB STATE ELECTRICITY BOARD Vs. RAJ BANSAL
May 12, 2003
PUNJAB STATE ELECTRICITY BOARD Vs. SHINGARA SINGH
May 19, 2003
PUNJAB STATE ELECTRICITY BOARD Vs. RAM PARKASH
October 20, 2003
PUNJAB STATE ELECTRICITY BOARD Vs. GARJIT KAUR
July 28, 2003
PUNJAB STATE ELECTRICITY BOARD Vs. BACHAN SINGH
October 14, 2003
PUNJAB STATE ELECTRICITY BOARD Vs. MOHAN SINGH
January 10, 2003
PUNJAB STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN Vs. KULDIP SINGH
May 19, 2003
PUNJAB STATE ELECTRICITY BOARD THROUGH ITS SUB-DIVISIONAL OFFICER Vs. KASHMIR SINGH
April 24, 2003
PUNJAB STATE ELECTRICITY BOARD, THROUGH ITS SENIOR EXECUTIVE ENGINEER Vs. DALJIT KAUR
April 3, 2003
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. GURKIRPAL KAUR
September 18, 2003
PUNJAB URBAN PLANING AND DEVELOPMENT AUTHORITY Vs. SAROJ BALA
August 8, 2003
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY(PUDA) THROUGH ESTATE OFFICER Vs. TEJ SINGH BUTALIA
April 9, 2003
RAJ KAUR Vs. HARWINDER SINGH
May 9, 2003
RAJ KRISHAN BATTA Vs. ALLIED INDUSTRIES
July 25, 2003
RAM KUMAR NATHU RAM Vs. GENERAL MANAGER TELEPHONES, BHARAT SANCHAR NIGAM LIMITED
March 24, 2003
RANI Vs. L.I.C.
May 30, 2003
RAVINDER KUMAR NAYYAR Vs. PUNJAB STATE ELECTRICITY BOARD
January 10, 2003
S.MOHINDER SINGH SURI Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
May 28, 2003
SANJAY AGRO INTERNATIONAL Vs. KHAZAN SINGH
October 29, 2003
SANTOSH RANI Vs. PUNJAB STATE ELECTRICITY BOARD
April 2, 2003
SAPNA MITTAL Vs. PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LTD.
May 20, 2003
SDO (TELEPHONE) Vs. VED PARKASH
October 22, 2003
SDO (TELEPHONE), DEPARTMENT OF TELECOMMUNICATION Vs. GURCHARAN SINGH
September 23, 2003
SDO, TELEPHONE Vs. SUDARSHAN BHANDARI
April 10, 2003
SHUBHKARAN RICE & GENERAL MILLS Vs. PUNJAB STATE ELECTRICITY BOARD
May 13, 2003
SOHAN LAL Vs. MUNICIPAL COUNCIL, MANDI GOBINDGARH
May 7, 2003
SONALI ARORA Vs. AIR FRANCE WORLDWAYS TRAVELS (P) LTD.
April 10, 2003
SPICE COMMUNICATION LIMITED Vs. JAGSIR SINGH DHALIWAL
January 10, 2003
SRAN FINVEST LIMITED Vs. TARSEM KAUR @ PUNAM
January 27, 2003
SUB DIVISIONAL OFFICER, PSEB Vs. SARPANCH, GRAM PANCHAYAT
August 21, 2003
SUCHA SINGH Vs. VISHAL ELECTRONICS
April 1, 2003
SUNIL KUMAR CHADDA Vs. AIR INDIA LTD.
January 8, 2003
SURINDER SINGH Vs. NEW INDIA ASSURANCE CO.LTD.
March 11, 2003
TELECOM, URBAN, SIRHIND Vs. RANJIT KAUR
July 25, 2003
UNION OF INDIA Vs. DALIP KAUR
April 28, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARJEEVAN KUMAR
April 4, 2003
USHA RANI Vs. ORIENTAL BANK OF COMMERCE
September 5, 2003