Case Index

Title
Date
ASHOK KUMAR UPADHYAY Vs. GHAZIABAD DEVELOPMENT AUTHORITY
August 25, 2003
ASHOKAN P K Vs. TATA HOME FINANCE LTD
September 3, 2003
AVINASH BHATIA Vs. SANJEEV SINGH ANAND
August 25, 2003
BADRUL ISLAM Vs. SAGAR ESTATES
September 15, 2003
BHIM SEN Vs. DELHI DEVELOPMENT AUTHORITY
January 3, 2003
DIRECTOR GENERAL (INVESTIGATION & REGISTRATION) Vs. ALBERT DAVID LIMITED
January 15, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LIMITED
March 3, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MYSORE PAPER MILLS LIMITED
January 28, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UPTRON INDIA LTD
January 8, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. THERMAX PRIVATE LIMITED
February 27, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SRICHAKRA TYRES LTD
August 8, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BASF I LIMITED
August 8, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. VOLTAS LTD
February 3, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. NOVARTIS INDIA LTD
February 20, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PARKE DAVIS INDIA LTD
December 19, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BYFORD LEASING LTD
March 24, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SRI SARVARAYAY SUGARS LTD
August 12, 2003
DIRECTOR GENERAL INVESTIGATION AND RESTRICTION Vs. GODREJ SOAPS LTD
August 19, 2003
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. PUSTAK MAHAL AND ORS.
February 7, 2003
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LIMITED
December 12, 2003
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. NATIONAL PANASONIC INDIA LTD
February 13, 2003
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. ESCORT YAMAHA MOTORS LTD
February 13, 2003
HAJI NASIRUDDIN Vs. PREM PHARMACEUTICALS
February 17, 2003
K K SAVJANI Vs. MADHUBHAI RATHOD
March 28, 2003
LGM NETWORK Vs. STAR INDIA PVT LTD
May 9, 2003
MADURA COATS LIMITED Vs. INDIAN OIL CORPORATION LIMITED
January 14, 2003
MADURA COATS LTD Vs. HINDUSTAN PETROLEUM CORPORATION LTD
December 19, 2003
MANJU CHAUHAN Vs. INDIAN MEDICINE BOARD
September 23, 2003
MOHAN KHANNA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
July 3, 2003
MULCHAND BAKHRU Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
February 17, 2003
MYJ AGRO FUEL INDUSTRIES Vs. SUNRISE FUEL INDUSTRIES
August 8, 2003
NAMRATA CHAWLA Vs. RAJ SUDHA TOWER PVT LTD
February 26, 2003
NAND GOPAL GOYAL Vs. COLGATE PALMOLIVE (INDIA) LTD.
November 3, 2003
NAV SANGAM CO OPERATIVE GROUP HOUSING SOCIETY LTD Vs. DELHI DEVELOPMENT AUTHORITY
February 4, 2003
O P DANI Vs. MEERUT DEVELOPMENT AUTHORITY
July 16, 2003
POLYFOAMS PVT LTD Vs. PREMIER AUTOMOBILES LTD
October 15, 2003
PUSHPA RANI PURI Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
October 8, 2003
R K BHANDARI Vs. AIR FRANCE
April 3, 2003
RATTAN LAL Vs. U P AVAS AVAM VIKAS PARISHAD
February 6, 2003
VED PRAKASH Vs. GHAZIABAD DEVELOPMENT AUTHORITY
November 20, 2003
VIJAY KRIDA MANDAL Vs. DYNAVOX ELECTRONICS LTD
July 21, 2003
VIKRAMADITYA DUGGAL Vs. MARUTI UDYOG LTD
August 1, 2003