Case Index

Title
Date
A BASKARA NARAYANAN Vs. SO MURUGESARN
October 22, 2003
A C Kiruba Shankari Vs. State of Tamil Nadu
October 31, 2003
A C RANGANATHAN Vs. STATE OF TAMIL NADU REP
March 18, 2003
A CHANDRASEKARAN Vs. LOGAMBAL
December 23, 2003
A DEVARAJ Vs. MANAGEMENT A RAFEEQ AHAMED AND COMPANY
October 15, 2003
A DHANAVATHI AMMAL Vs. STATE
April 8, 2003
A Dilli Babu Vs. Assistant Commissioner of Civil Supplies
November 3, 2003
A G KRISHNAMURTHY SINCE DEAD Vs. M JAYARAMAIAH
April 22, 2003
A GOPI ALIAS KANDASAMY Vs. CHIEF ENGINEER PERSONNEL
September 12, 2003
A Ibrahim Vs. National Textiles Corporation Tamil Nadu and Pondicherry Limited
July 17, 2003
A JAGANNATHAN PADAYACHI Vs. ARULMIGHU SWAMINATHASWAMY DEVASTHANAM
April 17, 2003
A Jayachandran Vs. Indian Bank
October 14, 2003
A JAYAVEERAPANDIAN Vs. R RENGARAJAN
December 31, 2003
A JEGANNATHAN Vs. LOCAL LIBRARY AUTHORITY OF TIRUCHY
April 1, 2003
A Joseph Louis Vs. State of Tamilnadu
December 23, 2003
A K Gupta Vs. State
October 17, 2003
A KALAVATHY Vs. ASSISTANT DIRECTOR DISTRICT EMPLOYMENT EXCHANGE OFFICE
February 7, 2003
A Laxman Kini Vs. Indian Overseas Bank
November 6, 2003
A M Abdul Kareem Vs. Special Tahsildar Adi Dravidar Welfare Maduranthagam Town and Taluk
December 2, 2003
A M BASHEER AHMED Vs. DIRECTOR
February 13, 2003
A M RAMAKRISHNAN Vs. MADURAI VIRUDHUNAGAR NADARGAL URAVINMURAI PARIBALANA SABAI
June 30, 2003
A M SHAMSUDEEN Vs. A M MOHAMED SALIHU
May 1, 2003
A M SHAMSUDEEN Vs. A M MOHAMED SALIHU
May 14, 2003
A M Thavamani Vs. Malar Rani
October 17, 2003
A MOHAN DOSS Vs. REVENUE DIVISIONAL OFFICER
June 16, 2003
A MOHANDOSS Vs. STATE REP
August 1, 2003
A Mohanraj Vs. Union of India rep
November 13, 2003
A MUKRAM SHERIFF Vs. CHIEF EXECUTIVE OFFICER
September 19, 2003
A N Renugha Vs. State of Tamil Nadu
September 12, 2003
A P Ramasamy Vs. Dhanalakshmi
August 8, 2003
A PACKIARAJ SELVARAJ Vs. D PRATHAP
January 13, 2003
A PALANISWAMY Vs. G NACHIYAR
March 28, 2003
A Pappammal Vs. Union of India
July 31, 2003
A PEER MOHAMED Vs. STATE OF TAMIL NADU
January 9, 2003
A Ponnu Vs. Chief Education Officer
October 27, 2003
A PREMRAJ JAIN Vs. STATE OF TAMIL NADU
July 31, 2003
A R DEIVASIGAMANI MUDALIAR Vs. T N SOMASUNDARA NADAR DIED
July 9, 2003
A R NARAYANAN Vs. SPECIAL DEPUTY COLLECTOR STAMPS
January 24, 2003
A R PONNUSAMY Vs. THOPPALAN ALIAS KARUPPA GOUNDER
March 21, 2003
A Rajendran Vs. General Manager Thermal Power Station I
October 16, 2003
A RAMAKRISHNAN Vs. DEPUTY REGISTRAR OF COOP SOCIETIES
March 28, 2003
A REVATHY Vs. REGISTRAR, HIGH COURT AND CHIEF JUDGE, COURT OF SMALL CAUSES
July 4, 2003
A RUCKMANI Vs. CORRESPONDENT
February 19, 2003
A S BASKARAN Vs. INDIAN FINACE AND FACTORS LIMITED
August 18, 2003
A S MUTHUSWAMY Vs. DISTRICT COLLECTOR
March 13, 2003
A S PERIASAMY Vs. STATE OF TAMIL NADU
September 29, 2003
A S Raghunathan Vs. T Sampathkumar
December 11, 2003
A S RATHINAM Vs. A S PONNAMMAL
March 12, 2003
A S Samivel Vs. K Annamalai
September 30, 2003
A SATHYAMURTHY Vs. STATE
August 14, 2003
A SENTHIL KUMAR Vs. SURESH BAFNA
August 26, 2003
A Sethuraman Vs. Tamil Nadu Civil Supplies Corporation Ltd
September 18, 2003
A SETHURAMAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
November 18, 2003
A SILVEIRA Vs. MANAGING DIRECTOR
April 24, 2003
A Sreedevi Vs. Commissioner
September 23, 2003
A STEPHEN SAMUEL Vs. UNION OF INDIA
April 28, 2003
A T Shanmugam Vs. Executive Officer
December 31, 2003
A THANAPAL Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
April 22, 2003
A THANDAVAMURTHY Vs. GOVERNMENT OF TAMIL NADU
October 20, 2003
A THANGAMANI Vs. PANCHAYAT UNION
January 28, 2003
A THIAGARAJAN Vs. INDO BURMAH PETROLEUM CORPORATION
February 13, 2003
A Uma Rani Vs. District Collector
October 31, 2003
A V BHASKARAN Vs. N MOHAN
August 27, 2003
A V VEDARASU Vs. M SHAHUL HAMEED
March 20, 2003
A Varadharajan Vs. State of Tamil Nadu
December 29, 2003
A VENKATRAMANI Vs. V ARUNAGIRI
April 4, 2003
A VISWANATHAN Vs. BHARATH PETROLEUM LTD
April 30, 2003
A. RENGASWAMI Vs. THIRUKUMARAN SPINNERS REPRESENTED BY ITS PARTNER R. SENGALIAPPAN
June 19, 2003
AARAYEE Vs. STATE
April 29, 2003
AATHI ALIAS AATHIAPPAN Vs. STATE
February 27, 2003
ABDUL ALIM Vs. STATE OF TAMIL NADU
January 30, 2003
Abdul Jabbar Vs. Government of Tamil Nadu
October 20, 2003
ABDUL MAJEETH Vs. STATE
July 10, 2003
ABDUL RAHMAN KHAN Vs. IQBAL
April 21, 2003
Abdul Sattar H A L Vs. Union Bank of India
October 9, 2003
Abi International Vs. Additional Commissioner of Customs
October 8, 2003
Ace Investments LTD Vs. Settlement Commission Income Tax and Wealth Tax
September 26, 2003
ADAYAR VENKATARATHNAM NAGAR RESIDENTS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
October 14, 2003
ADDITIONAL DISTRICT SESSIONS JUDGE Vs. MOHAMMED SAFI
February 26, 2003
ADDITIONAL SESSIONAL JUDGE FAST TRACK COURT NO II TINDIVANAM REFERRING OFFICER Vs. STATE
September 2, 2003
ADDITIONAL SESSIONS JUDGE Vs. CHANDRASEKAR alias SEKAR
April 22, 2003
ADDITIONAL SESSIONS JUDGE CUM CHIEF JUDICIAL MAGISTRATE Vs. RAMESH alias ANTHONY PETER RAMESH
April 11, 2003
ADDITIONAL SESSIONS JUDGE CUM CHIEF JUDICIAL MAGISTRATE Vs. SHANKARA NARAYAN
March 5, 2003
ADIMADAVAN Vs. STATE
February 24, 2003
ADIPARASAKTHI CHARITABLE MEDICAL EDUCATIONAL Vs. STATE GOVERNMENT OF TAMIL NADU
June 30, 2003
ADIPARASAKTHI CHARITABLEMEDICAL EDUCATIONAL AND CULTURAL TRUST Vs. STATE GOVERNMENT OF TAMIL NADU REP
June 1, 2003
AGILA INDIA MINVARIYAM KANAKEETALAR MATTRUM PAAM VASULIPAVAR SANGAM REP Vs. STATE OF TAMIL NADU REP
March 18, 2003
Aided College Teachers Association Vs. Director of Collegiate Education
October 10, 2003
AIDED MIDDLE SCHOOL REP Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
August 21, 2003
Aiswarya Freight Carrier Vs. Union of India
October 8, 2003
AJITH Vs. STATE
July 11, 2003
AKILABASKAR Vs. STATE OF TAMIL NADU
March 28, 2003
AKSHAYA TEXTILES LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR
February 25, 2003
AL FATHIMA MUNAVERA Vs. S KANDASAMY
July 31, 2003
ALAGARSAMY Vs. STATE
August 6, 2003
ALAMELU AMMAL Vs. GOVINDASAMY NAICKER
March 13, 2003
ALITALIA LINEE AEREE ITALIANE S P A REP Vs. IQBAL Y MUNSHI
April 30, 2003
All India Council for Technical Education Vs. Karunya Institute of Technology and Science
December 23, 2003
All India Indian Overseas Bank Schedule Caste and Schedule Tribe Employees Welfare Association Vs. District Registrar
January 23, 2003
ALL INDIA SC ST RAILWAY EMPLOYEES Vs. CHAIRMAN RAILWAY BOARD
January 24, 2003
ALLAHABAD BANK Vs. KOTHARI PETROCHEMICALS LTD.
February 4, 2003
ALLAHABAD BANK Vs. RUKMANI AMMAL
July 1, 2003
AMA RAFEEK GULAM MOHIDEEN Vs. SECRETARY TO GOVERNMENT, HOME POLICE III DEPT
July 8, 2003
AMARAVATHI Vs. K KALIMUTHU
July 25, 2003
AMARAVATHI WINES Vs. ASSISTANT COMMISSIONER OF EXCISE
January 20, 2003
AMARJOTHI SPINNING MILLS LTD Vs. B R B GARMENTS
February 10, 2003
AMBER IMPEX Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
December 23, 2003
AMEED ALIAS SALEEM Vs. COMMISSIONER OF POLICE
June 30, 2003
Ameer Vs. State of Tamil Nadu
December 23, 2003
Ameer Abdulla Vs. State
December 19, 2003
AMINA BIBI DIED Vs. UMMU SALMA BIBI DIED
April 10, 2003
Amsaveni Vs. State of Tamil Nadu
November 21, 2003
Anand Vs. State
December 24, 2003
ANAND Vs. STATE OF TAMIL NADU
January 21, 2003
ANANTHIPALAYAM VELUPAIYAN ALIAS VELUSAMY Vs. STATE
July 11, 2003
ANEESUR RAHMAN Vs. GOVERNMENT OF TAMIL NADU
July 24, 2003
ANGAMMAL Vs. SPECIAL TAHSILDAR
August 5, 2003
ANGATHAL Vs. RAMASAMY
October 31, 2003
Anil Kumar Vs. State
September 29, 2003
Anjalammal Vs. State of Tamil Nadu
November 19, 2003
ANNA TRANSPORT CORPORATION LIMITED SALEM Vs. TRANSPORT COMMISSIONER
June 25, 2003
ANNADHURAI ALIAS DURAI Vs. STATE REP
August 12, 2003
Annai Sathya Women Teacher Training Institute Vs. National Council for Teacher Education
September 5, 2003
Annavu Chettiar Vs. District Revenue Officer
July 15, 2003
ANSALDO ENGERGIA S P A Vs. INCOME TAX OFFICER
March 13, 2003
ANTHONISAMY S Vs. PRESIDING OFFICER LABOUR COURT POUNDICHERRY
July 29, 2003
ANTHONY SHIEK SHIB PONG Vs. S E MAHOOB BASHA
October 28, 2003
Antony Devaraj Vs. Aralvaimozhi Kurusadi Devasahayam Mount Oor and Thuya Viagula
December 31, 2003
ANTONY NADAR Vs. STATE
March 12, 2003
ANU PRODUCTS LIMITED Vs. M VEERAMANI
August 26, 2003
ANUMUTHU Vs. INSPECTOR OF POLICE
February 26, 2003
APPANDAINATHA NAINAR Vs. APPADURAI
March 3, 2003
AR N SUPPIYAH Vs. STATE OF TAMIL NADU
November 28, 2003
ARASAN Vs. STATE OF TAMILNADU
March 4, 2003
ARCHEAN GRANITES PVT LTD Vs. GAGRAT GARDI AND CO
September 9, 2003
ARCOT N VEERASAMY Vs. GOVT OF TAMIL NADU
December 12, 2003
ARCOT. N. VEERASWAMY Vs. THE STATE OF TAINIL NATHI.HV THE CHIEF SECRETARY, GOVT. OF TARN II NADU FORT. ST. GEORGE, CHENNAI - 9,
November 13, 2003
AROKIAM Vs. STATE
March 5, 2003
AROUND THE WORLD TRAVEL AND TOURS P. LTD. Vs. UNION OF INDIA
October 22, 2003
AROUND THE WORLD TRAVEL AND TOURS P. LTD. Vs. UNION OF INDIA
September 5, 2003
ARRASU ENTERTAINMENTS Vs. STATE OF TAMIL NADU
January 1, 2003
ARRASU ENTERTAINMENTS REP BY S BOOPATHI Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT HOME (PRISONS-4) DEPARTMENT; SECRETARY TO GOVERNMENT, INFORMATION AND TOURISM (EXHIBITION) DEPARTMENT AND DIRECTOR, INFORMATION AND PUBLIFE INSURANCE CORPORATION RELATION DEPARTMENT
January 22, 2003
ARTHUR MARY AMMAL Vs. ARULDOSS PILLAI
July 23, 2003
Arul Anand Vs. Oil and Natural Gas Commission
December 10, 2003
ARULMIGHU ARASADI KARPAGA VINAYAGAR TEMPL Vs. COMMISSIONER
February 21, 2003
ARULMIGU DHANDAYUTHAPANISWAMY TEMPLE Vs. APPELLATE AUTHORITY PAYMENT OF GRATUITY ACT
March 13, 2003
ARUMALAIYAN @ ANNADURAI AND OTHERS Vs. STATE BY INSPECTOR OF POLICE, KEERAITHURAL P.S., MADURAI
March 31, 2003
Arumugam Vs. State
December 4, 2003
ARUMUGAM Vs. SUNDARAMMAL
April 7, 2003
ARUMUGAM Vs. M RANGASAMY
February 14, 2003
ARUMUGAPANDI Vs. INSPECTOR OF POLICE
April 8, 2003
ARUN BALAKRISHNAN IYER Vs. SONI HOSPITAL
June 17, 2003
ARUNA SUGARS LIMITED Vs. STATE OF TAMIL NADU
December 30, 2003
ARUNA THEATRE, REPRESENTED BY ITS PROPRIETOR, ARUNACHALAM Vs. SECRETARY TO GOVERNMENT, HOME (CINEMA II) DEPARTMENT; APPELLATE AUTHORITY/ADDITIONAL COMMISSIONER (CINEMA) AND DISTRICT COLLECTOR
January 14, 2003
ARUNACHALA MUDALIAR Vs. JAYALAKSHMI AMMAL
January 9, 2003
ARUNACHALAM PILLAI Vs. SORIMUTHU PILLAI
December 3, 2003
Asad Cassim Vs. Union of India
September 30, 2003
ASHOK Vs. STATE
February 5, 2003
ASHOK LEYLAND LIMITED Vs. M RAJAN BABU
October 20, 2003
ASHOK LEYLAND LIMITED Vs. PRESIDING OFFICER
February 14, 2003
ASHWIN RAJESH AND CO Vs. SARAVANA FABRICS
July 2, 2003
ASSISTANT DIRECTOR Vs. KHADER SULAIMAN
January 9, 2003
ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE GOVT OF INDIA MADRAS Vs. KHADER SULAIMAN
February 7, 2003
ASSOCIATION OF NSE MEMBERS OF INDIA Vs. UNION OF INDIA
April 25, 2003
Asst Collector of Customs Vs. Ramanathan
August 1, 2003
ATHAYEE Vs. L I C OF INDIA
June 17, 2003
ATHAYEE DIED Vs. LIFE INSURANCE CORPORATION OF INDIA COIMBATORE
June 27, 2003
Athmajothi ALIAS Krishnamurthy Vs. K Jothimani
October 15, 2003
ATOMIC ENERGY EMPLOYEES ASSOCIATION Vs. BLOCK DEVELOPMENT OFFICER
April 25, 2003
Aurobindo Ashram Harpegon Workshop Trust Vs. Assistant Commissioner of Wealth tax
December 1, 2003
AUSTIN REED LIMITED Vs. SUNTEX GRAMENTS
June 27, 2003
AYODHIRAMAN Vs. SUBRAMANIAM
April 10, 2003
Ayyankutty Vs. State of Tamil Nadu
September 3, 2003
AYYARU Vs. DISTRICT MAGISTRATE
March 13, 2003
Ayyasamy Pillai Vs. Rajangam
September 23, 2003
AYYAVOO ALIAS AYYASAMY Vs. STATE
July 23, 2003
Ayyavu Vs. State of Tamil Nadu
August 13, 2003
AZHAGESAN Vs. STATE
June 17, 2003
Azhagu Karuppanam Ambalam Vs. District Revenue Officer
March 31, 2003
B & C MILLS STAFF UNION Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
August 27, 2003
B ANUSUYA Vs. A GANESAN
July 17, 2003
B BALASUBRAMANIAN Vs. POWER GRID CORPORATION OF INDIA LIMITED
July 9, 2003
B G Gurupatham Vs. State Administrative Tribunal
July 15, 2003
B GOVINDARAJAN Vs. INSPECTOR OF POLICE
November 5, 2003
B Harsha Vs. Registrar Anna University
December 10, 2003
B INDHUMATHY Vs. TAMILNADU ELECTRICITY BOARD
March 28, 2003
B Kamaraj Vs. Director of Technical Education
December 31, 2003
B Lakshmi Vs. AIR Officer i c Personnel
October 17, 2003
B Loganathan Vs. Union of India
September 2, 2003
B MALLIGA Vs. SUPERINTENDING ENGINEER ELECTRICITY DISTRIBUTION CIRCLE/SOUTH TAMIL NADU ELECTRICITY BOARD
October 31, 2003
B MANI Vs. INSPECTOR OF POLICE
April 22, 2003
B MANOHARAN Vs. GENERAL MANAGERSOUTH CHENNAI TELEPHONES
January 8, 2003
B PARI Vs. R MURALI
October 8, 2003
B Rajarathinam Vs. B Venkatesan
August 29, 2003
B RAMACHANDRA ADITYAN Vs. M AMARNATH
March 28, 2003
B RANGANATHAN Vs. STATE
March 4, 2003
B S B K Private Limited Vs. Chief Engineer
October 22, 2003
B S JAYALAKSHMI Vs. B S SAIRAM
August 1, 2003
B Saroja Vs. District Collector
September 26, 2003
B Sekar Vs. Commandant
September 19, 2003
B Sundarambal Vs. Jawaharlal Jain
September 30, 2003
B V V S S NARAYANA Vs. MEDAPATTI VENKATAKRISHNA REDDY
March 12, 2003
B. PRABHAKARAN Vs. C. VEERASAMY NAIDU
February 21, 2003
BABA @ A.M. ISMAIL Vs. MOTHILAL
October 8, 2003
BABU Vs. STATE REP
June 18, 2003
BABU Vs. STATE REP
March 6, 2003
BABU SHERIFF ALIAS SAIBULLAH SHERIFF Vs. MAGBUL SHERIFF
March 21, 2003
BADHIRI NISHA Vs. STATE OF TAMIL NADU
April 30, 2003
BADRUNISSA Vs. TAMIL NADU STATE
June 26, 2003
Bakiyalakshmi Vs. Alamelu
August 14, 2003
Balaji Vs. State
January 30, 2003
BALAKRISHNA TRANSPORT Vs. COMMERCIAL TAX OFFICER
September 30, 2003
BALAKRISHNAN Vs. CHANDRASEKHARAN
July 11, 2003
BALASUBRAMANIAM Vs. STATE
June 27, 2003
BALASUNDARAM P Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
August 5, 2003
BALU ALIAS BALASUBRAMANI Vs. STATE
March 10, 2003
BALUSAMY Vs. DISTRICT COLLECTOR
March 28, 2003
BAMA Vs. RUKIYAL BIVI
November 25, 2003
BARATHY Vs. STATE
July 15, 2003
BASHA SAHIB Vs. VALIKANDAPURAM VILLAGE
January 27, 2003
Bata India Limited Vs. M R Manickam
November 7, 2003
Bava G Chokkappa Vs. District Revenue Officer
April 22, 2003
BCG VACCINE LABORATORY Vs. COMMITTEE FOR THE PURPOSE OF CONTROL AND SUPERVISION OF EXPERIMENT ON ANIMALS CPCSEA
April 30, 2003
BEGUM SEENI PICHAI AMMAL Vs. JANAB K MUTHU MOHAMED DIED
July 17, 2003
BENZ AUTOMOBILIES PRIVATE LIMITED Vs. C. MOHANASUNDARAM
July 21, 2003
BHAARATHIYA ELECTRICITY EMPLOYEES FEDERATION REGN NO 990/SLM AFFILIATED TO BHARATIYA MAZDOOR SANGH BMS Vs. MANAGEMENT
October 23, 2003
BHAJANLAL H RAHEJA Vs. P NATARAJAN DIED
February 24, 2003
Bharat Overseas Bank LTD Vs. Deputy Commissioner of Labour
December 2, 2003
BHARAT OVERSEAS BANK LTD Vs. APPELLATE AUTHORITY
April 1, 2003
BHARAT PETROLEUM CORPN LTD Vs. PETROLEUM EMPLOYEES UNION
March 27, 2003
Bharat Petroleum corporation LTD Vs. Church of South India
October 13, 2003
BHASKARAN Vs. STATE
February 13, 2003
BHAVANI AGENCIES Vs. STATE OF TAMILNADU
April 9, 2003
BHEL ANCILLARY ASSOCIATION RANIPET Vs. STATE OF TAMIL NADU
September 2, 2003
BHEL EXECUTIVES/OFFICERS ASSOCIATION Vs. DEPUTY COMMISSIONER OF INCOME-TAX
April 30, 2003
BHEL THUPPURAVU THOZHILALAR SANGAM BHELLIMITED RANIPET Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED RANIPET
September 24, 2003
BHUVANESWARI Vs. STATE REP
August 1, 2003
BHUVANESWARI FINANCE Vs. INSPECTOR OF POLICE
July 23, 2003
BIKRAM SINGH CHANNA Vs. REGISTRAR, CEGAT; COMMISSIONER OF CENTRAL EXCISE AND SUPERINTENDENT OF CENTRAL EXCISE
September 1, 2003
BILAL Vs. STATE OF TAMIL NADU
April 30, 2003
BINDU INDUSTRIES Vs. SOUNDARYA LEASING
February 26, 2003
BINNY LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
September 24, 2003
Binny Limited Vs. Deputy Commissioner of Police North
September 5, 2003
BIRENDRA SHARMA Vs. A V M PARCEL SERVICE
November 17, 2003
Blow Plast Limited Vs. J Devanatha
November 3, 2003
Board of Management of General Insurance Corporation Employees Cooperative Thrift and Credit Society LTD Vs. Joint Registrar Chennai Region Central Registrar of Cooperative Societies
December 11, 2003
BOMAN IRANI Vs. COMMISSIONER
February 7, 2003
BOOLOGHA PANDIAN Vs. STATE REP
June 17, 2003
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. A ARUMUGAM
September 22, 2003
BUSH BOAKE ALLEN (INDIA) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 19, 2003
Buvaneswari Graph Paper Vs. National Small Industries
October 10, 2003
C Arulsamy Vs. State
August 20, 2003
C B M College Vs. State Human Rights Commission
September 30, 2003
C BASKARAN Vs. MANAGING DIRECTOR
June 20, 2003
C Bright Gnana Singh Vs. Agarwal Vidyalaya and Junior College
November 6, 2003
C CHAKKARAVARTHY Vs. UNION OF INDIA
June 23, 2003
C DAMODARASAMY Vs. GOVERNMENT OF INDIA
January 9, 2003
C Doraisamy Vs. Neyveli Lignite Corporation Ltd
December 4, 2003
C GURUVABOYAN Vs. DIRECTOR OF SURVEY AND SETTLEMENT
August 26, 2003
C JANCY MINOR Vs. DIRECTOR OF MEDICAL EDUCATION
February 13, 2003
C JAYADEVAN Vs. CORPORATION OF COIMBATORE
August 22, 2003
C K IMPEX Vs. DEPUTY COMMERCIAL TAX OFFICER
February 3, 2003
C K PHILIPS Vs. T A SHANMUGAM
April 11, 2003
C KANDAMMAL Vs. S CHELLAPERUMAL
December 11, 2003
C Karthikeyan Vs. District Collector
September 5, 2003
C KUYALAL Vs. DY DIRECTOR, NARCOTIC CONTROL BUREAU
June 18, 2003
C Manohar Vs. State
November 24, 2003
C MUTHUKUMARASWAMY DECEASED VANITHA MANIKAVASAGAM Vs. STATE OF TAMILNADU
April 30, 2003
C N Harikrishnan Vs. Kinetic Finance Limited
November 21, 2003
C N PALAYYAN Vs. M N FAROOK
April 11, 2003
C NATARAJA PILLAI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
June 24, 2003
C NATARAJAN Vs. P KATHIRVEL
April 4, 2003
C Natarajan Vs. Sowdambigai Elementary and High School
September 24, 2003
C PALANISAMY Vs. CARDAMOM MARKETING CORPORATION
August 6, 2003
C PERIYASWAMY Vs. K SARASWATHY
August 1, 2003
C PRABHU Vs. ASSISTANT COMMISSIONER
February 28, 2003
C R PALANIDOSS Vs. S ARUMUGHAM
March 18, 2003
C R RAJASEKARAN Vs. JUDICIAL MAGISTRATE
February 19, 2003
C RAJAKUMAR Vs. DIRECTOR OF DRUGS CONTROL
February 25, 2003
C RAMANUJAM Vs. PRESIDING OFFICER
July 23, 2003
C S L Institute of Technology Vs. Government of Tamil Nadu
November 21, 2003
C S ROBERT Vs. M KANAGAPPAN
April 29, 2003
C S Srinivasan Vs. State of Tamil Nadu
December 1, 2003
C SARASWATHI Vs. S RAMACHANDRAN
December 18, 2003
C SUGUMARAN Vs. REVENUE DIVISIONAL OFFICER
August 29, 2003
C VEDIAPPAN Vs. KRISHNAN
August 29, 2003
C. CALASTINE Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
October 23, 2003
CAMTEX MILL NALLOOR REP Vs. ASSIST PROVIDENT FUND COMMISSIONER
February 25, 2003
Canara Bank Officers Association Vs. Canara Bank rep
November 18, 2003
Caravan Clothing Company P Limited Vs. Anbu Textiles
December 24, 2003
Carborandum Universal LTD Vs. Commissioner of Income tax
November 17, 2003
Carewell Pharma Vs. Managing DirectorTNMSC
September 22, 2003
Caterpillar India Pvt LTD Vs. Presiding Officer
October 17, 2003
CC (SEA PORT) Vs. SETTLEMENT COMMISSION S.R.F. LTD.
September 10, 2003
CC (SEA PORT) Vs. S.R.F. LTD.
October 9, 2003
CETARPILLAR INDIA PRIVATE LIMITED THIRUVELLORE Vs. PRESIDING OFFICER SECOND ADDITIONAL LABOUR COURT MADRAS
October 17, 2003
Ch Hari Vs. Senior Commandant Disciplinary Authority CISF Unit
September 11, 2003
Chairman Vs. Arulnathan
June 26, 2003
CHAIRMAN Vs. CHELLAPANGI
July 3, 2003
CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU Vs. UNION OF INDIA UOI REP
January 31, 2003
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. PARVATHI AMMAL
April 8, 2003
CHAKKU BAI Vs. STATE
April 25, 2003
CHAMBA FABRICS Vs. MISTY APPARELS PVT LTD
August 27, 2003
CHANDRA Vs. DISTRICT COLLECTOR
February 26, 2003
CHANDRA Vs. LOGANATHAN ELECTRICALS
April 10, 2003
Chandran Vs. District Magistrate and District Collector
September 19, 2003
CHANDRAN ALIAS KUTTIPAYAN Vs. STATE
January 27, 2003
Chandran ALIAS Muthiah Vs. State
July 11, 2003
CHANDRASEKAR SEKAR Vs. STATE OF TAMIL NADU
April 22, 2003
CHANDRASEKARAN Vs. L. VALLIAMMAL
April 4, 2003
Chandrasekaran Vs. State
August 20, 2003
CHANDRU Vs. STATE
April 17, 2003
Charles Vs. State
December 19, 2003
CHATRAPATHY SHANMUGHAM Vs. S RANGARAJAN
August 28, 2003
CHELLA MUTHU Vs. HARIKRISHNAN
August 6, 2003
CHELLADURAI ALIAS KARUPPUSWAMY Vs. STATE INSPECTOR OF POLICE
January 22, 2003
Chellammal Vs. State of Tamil Nadu
November 19, 2003
CHELLAN Vs. STATE REP
August 11, 2003
CHELLAPPA PRESIDENT Vs. SECRETARY TO GOVERNMENT
July 15, 2003
Chennai Malar Viyabarigal Sangam Vs. Corporation of Chennai
November 14, 2003
CHENNAI VIDEO AND PHOTOGRAPHERS ASSOCIATION Vs. UNION OF INDIA (UOI)
September 17, 2003
CHHAYA GUPTA Vs. DISTRICT REGISTRAR CHENNAI
June 18, 2003
CHIEF ENGINEER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
June 16, 2003
CHIEF ENGINEER PERSONNEL Vs. S BALASUBRAMANIAN
June 27, 2003
CHIEF POSTMASTER GENERAL Vs. G CHAMUNDESWARI
June 25, 2003
CHINNAMMAL Vs. PERIYASAMI
February 6, 2003
Chinnan Vs. Marappan
December 18, 2003
CHINNAPILLAI Vs. RAMANUJA PADAYACHI
April 4, 2003
Chinnapillai ALIAS Perumal Vs. Peruma
June 25, 2003
Chinnathurai Vs. Sankar
December 9, 2003
CHINNATHURAI Vs. DISTRICT MAGISTRATE
March 13, 2003
CHINNATHURAI Vs. GOVERNMENT OF TAMILNADU
January 31, 2003
CHINNAYYA GOUNDER Vs. STATE OF TAMIL NADU
April 30, 2003
Chithayan Vs. State
August 4, 2003
CHITRA Vs. STATE OF TAMIL NADU
March 19, 2003
Chitra Srinivasan Vs. R Srinivasan
December 18, 2003
CHOCKALINGAM Vs. SWASTIK FILAMENTS PVT LIMITED
January 23, 2003
CHOCKKAPPAN Vs. STATE OF TAMIL NADU
December 9, 2003
CHOLAMANDALAM INVESTMENT AND FINANCE CO Vs. A RAJAN
December 19, 2003
Cholan Paper and Board Mill Private LTD Vs. Commissioner of Customs
October 17, 2003
CHOLAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
July 24, 2003
Christian Medical and Hospital Vs. Inspector of Labour
November 4, 2003
CHRISTIAN MEDICAL COLLEGE and HOSPITAL Vs. HE DEPUTY COMMISSIONER OF LABOUR
February 20, 2003
CHRISTIAN MEDICAL COLLEGE and HOSPITAL Vs. PRESIDING OFFICER ANDANOTHER
June 20, 2003
CHRISTIAN VELLALAR SANGAM Vs. MINOR JEFFRI SAM BALAN
January 31, 2003
CHURCH OF GOD FULL GOSPEL Vs. GOVERNMENT OF TAMIL NADU
February 28, 2003
CITY TOWER HOTELS P LTD Vs. COMMERCIAL TAX OFFICER
March 13, 2003
CITY UNION BANK LIMITED Vs. C THANGARAJAN
February 21, 2003
Coastal Packers Private LTD Vs. Government of Tamil Nadu
December 5, 2003
Coimbatore District Aided Secondary and Higher Secondary School Managements Association Vs. State of Tamil Nadu
December 11, 2003
COIMBATORE DISTRICT REAL ESTATE PROMOTERS ASSOCIATION Vs. STATE OF TAMIL NADU
June 18, 2003
Coimbatore Stock Exchange LTD Vs. Tamil Nadu Electricity Regulatory Commission
September 30, 2003
COIMBATORE UNITED PEOPLE TRANSPORT LTD Vs. STATE OF TAMIL NADU
April 11, 2003
COMMISSIONER Vs. NILGIRIS CO OPERATIVE MARKETING SOCIETY LTD
June 27, 2003
COMMISSIONER Vs. ARULMIGHU ARASADI KARPAGA VINAYAGAR TEMPLE
July 1, 2003
COMMISSIONER Vs. ARULMIGU AHOBILA MADAM
March 13, 2003
COMMISSIONER Vs. AUTHORITY APPOINTED UNDERTAKING THE MINIMUM WAGES ACT
January 30, 2003
Commissioner and Director of Survey and Settlement Vs. C V Varadharajan
November 17, 2003
COMMISSIONER H R AND C E A DEPARTMENT MADRAS Vs. ARULMIGHU ARASADI KARPAGA VINAYAGAR TEMPLE
July 15, 2003
COMMISSIONER OF CUSTOMS (SEA PORT) Vs. REGISTRAR, OFFICE OF C AND CE AND SRF LIMITED
September 10, 2003
COMMISSIONER OF GIFT TAX Vs. SREE VISALAM CHIT FUND LTD
November 12, 2003
COMMISSIONER OF GIFT TAX Vs. K B AVURUMANKUTTY
April 7, 2003
COMMISSIONER OF GIFT-TAX Vs. S. ASHOK
November 3, 2003
COMMISSIONER OF INCOME TAX Vs. E.I.D. PARRY (INDIA) LTD.
November 5, 2003
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU MINERALS LTD.
March 24, 2003
COMMISSIONER OF INCOME TAX Vs. D. RM. M. SP. SV. A. ANNAMALAI CHETTIAR
December 10, 2003
COMMISSIONER OF INCOME TAX Vs. CORAL ELECTRONICS (P) LTD.
December 1, 2003
COMMISSIONER OF INCOME TAX Vs. T.S. SANTHANAM
March 26, 2003
COMMISSIONER OF INCOME TAX Vs. C. ANANTHAN CHETTIAR
December 15, 2003
COMMISSIONER OF INCOME TAX Vs. DAS WINES AND LIQUORS
April 21, 2003
COMMISSIONER OF INCOME TAX Vs. S K MYLSAMY GOUNDER
April 7, 2003
COMMISSIONER OF INCOME TAX Vs. ESSORPE MILLS LTD
December 17, 2003
Commissioner of Income Tax Vs. M Subramaniam
December 23, 2003
COMMISSIONER OF INCOME TAX Vs. G S R KRISHNAMURTHY
March 31, 2003
COMMISSIONER OF INCOME TAX Vs. SAMBANDAM SPINNING MILLS PRIVATE LTD
April 4, 2003
Commissioner of Income tax Vs. Henkel SPIC India Ltd
December 16, 2003
Commissioner of Income Tax Vs. Deputy Director of Small Savings
December 15, 2003
COMMISSIONER OF INCOME TAX Vs. SOFT BEVERAGES P LTD
December 10, 2003
Commissioner of Income tax Vs. Chennai Properties and Investments Ltd
March 28, 2003
COMMISSIONER OF INCOME TAX Vs. P NATARAJAN
March 28, 2003
COMMISSIONER OF INCOME TAX Vs. DRILCOS INDIA PVT LTD
December 2, 2003
Commissioner of Income Tax Vs. Seshasayee Paper and Board Ltd
December 2, 2003
Commissioner of Income tax Vs. S D V Chandru
December 9, 2003
Commissioner of Income Tax Vs. Associated Electrical Agencies
December 8, 2003
COMMISSIONER OF INCOME TAX Vs. S I PROPERTY DEVELOPMENT PVT LTD
December 8, 2003
Commissioner of Income tax Vs. Meenakshi Asphalts
March 24, 2003
COMMISSIONER OF INCOME TAX Vs. SAKTHI TEXTILES LTD
March 25, 2003
COMMISSIONER OF INCOME TAX Vs. GOLDEN TOUCH
March 26, 2003
COMMISSIONER OF INCOME TAX Vs. SRI KARTHIKEYA SPINNING AND WEAVING MILLS LTD
March 26, 2003
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU MINERALS LTD
November 12, 2003
COMMISSIONER OF INCOME TAX Vs. XOMOX INDIA LTD
November 12, 2003
COMMISSIONER OF INCOME TAX Vs. SUREKHA P KOTHARI
November 19, 2003
COMMISSIONER OF INCOME TAX Vs. K RAMACHANDRAN
March 19, 2003
COMMISSIONER OF INCOME TAX Vs. G S R KRISHNAMURTHY
March 20, 2003
Commissioner of Income tax Vs. Southern Roadways Ltd
March 21, 2003
COMMISSIONER OF INCOME TAX Vs. SAKTHI SIVAM THEATRES P LTD
March 24, 2003
COMMISSIONER OF INCOME TAX Vs. AMBADI ENTERPRISES LTD
November 24, 2003
COMMISSIONER OF INCOME TAX Vs. DYNA VISION LTD
November 24, 2003
COMMISSIONER OF INCOME TAX Vs. PACKWELL KARNATAKA INDUSTRIES
November 25, 2003
COMMISSIONER OF INCOME TAX Vs. MAPS TOURS AND TRAVELS
September 5, 2003
Commissioner of Income Tax Vs. Surekha P Kothari
October 19, 2003
COMMISSIONER OF INCOME TAX Vs. G VENKATESAN
January 20, 2003
COMMISSIONER OF INCOME TAX Vs. ENTERPRISING EXPORTERS P LTD
November 10, 2003
COMMISSIONER OF INCOME TAX Vs. MADRAS REFINERIES LTD
November 5, 2003
COMMISSIONER OF INCOME TAX Vs. GANESH STORES
November 5, 2003
Commissioner of Income tax Vs. R S Trust
November 4, 2003
COMMISSIONER OF INCOME TAX Vs. BEST AND CROMPTON ENGINEERING LTD
November 4, 2003
COMMISSIONER OF INCOME TAX COIMBATORE Vs. ALAGENDRAN FINANCE LIMITED
April 9, 2003
COMMISSIONER OF INCOME-TAX Vs. MADURANTAKAM CO-OPERATIVE SUGAR MILLS LTD
March 26, 2003
COMMISSIONER OF INCOME-TAX Vs. NATHAN MINING WORKS
December 2, 2003
COMMISSIONER OF INCOME-TAX Vs. MARRY JOSEPH
March 19, 2003
COMMISSIONER OF WEALTH TAX Vs. SHARDLOW INDIA LTD
March 20, 2003
Commissioner of Wealth tax Vs. B R Theatres and Industrial Concerns P Ltd
December 1, 2003
Controller of Examinations Pondicherry University Vs. S Shyamala
December 1, 2003
Council of the Institute of Chartered Accountants of India Vs. R Ayyavoo
December 30, 2003
D Asokan Vs. Commissioner of Municipal Council
September 3, 2003
D C SAHOO Vs. GROUP COMMANDANT
March 21, 2003
D Dayalan Vs. Commissioner
November 18, 2003
D DEVENDRAN Vs. NACHIMUTHU GOUNDER
February 21, 2003
D Dhanapal Vs. D David Livingstone
October 21, 2003
D ISSAC JEPAKUMAR Vs. GOVERNMENT OF TAMIL NADU
October 14, 2003
D Issac Jepakumar Vs. Government of Tamil Nadu
September 14, 2003
D Jagadees and Co Vs. Shree Periyandavar Fabrics
December 1, 2003
D Jagadees and Co Vs. Shree Periyandavar Fabrics
December 9, 2003
D Jayakumar Ponnudurai Vs. District Elementary Educational Officer
September 5, 2003
D Jayasitharathan Vs. Revenue Divisional Officer
October 8, 2003
D Jeyaraj Vs. Managing Director
November 19, 2003
D Jothinath Vs. Employees State Insurance Corporation
December 16, 2003
D Micheal Vs. Presiding Officer
September 12, 2003
D Philomina Vs. P Velusamy
December 15, 2003
D Pitchandi Vs. Management of Binny Ltd
September 24, 2003
D Raja Vs. Secretary Regional Transport Authority
October 7, 2003
D Rajarathinam Vs. Management of Metro Transport Corporation Ltd
August 18, 2003
D REETA JOSEPHINE NESAM Vs. CHAIRMAN SALEM VINAYAKA MISSION
February 7, 2003
D SAMRAJ ALIAS NEWRAJ Vs. K N NAGARAJAN
April 1, 2003
D SANTHAPPAN Vs. IBP COMPANY LTD
April 8, 2003
D SHANTHI BAI Vs. AYSHA BEE
April 1, 2003
D SRIRAMULU Vs. REGISTRAR
February 27, 2003
D STALIN Vs. M SELVAMANI
January 31, 2003
D Velazhagan Vs. Tamil Nadu Pollution Control Board
September 23, 2003
D. LAWRANCE Vs. THE DISTRICT AND SESSIONS JUDGE, MADURAI
February 5, 2003
D.C.W. LIMITED Vs. ASSTT. COMMISSIONER OF CENTRAL EXCISE
October 21, 2003
DAMODARA NAICKER DIED Vs. COLLECTOR OF CHENGALPATTU DISTRICT AT KANCHEEPURAM
February 28, 2003
DAMODHARAN Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE KEERIPARAI POLICE STATION
December 8, 2003
DARLING T V CENTRE Vs. GENERAL MANAGER CHENNAI TELEPHONES
September 8, 2003
David Vs. State
August 21, 2003
DCW LTD Vs. COLLECTOR OF CENTRAL EXCISE
January 1, 2003
DCW LTD Vs. COLLECTOR OF CENTRAL EXCISE
January 22, 2003
DCW LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS
June 25, 2003
DEAN AGRICULTURAL COLLEGE AND RESEARCH INSTITUTE KILLIKULAM VALLANAD Vs. S SAKILABANU
September 26, 2003
Debi Goenka Vs. B D Gard
October 9, 2003
Deepak Vs. Tamil Nadu State Housing Board
November 6, 2003
DEPARTMENT OF POSTS Vs. BEULA ARULRATHINAM
January 8, 2003
DEPUTY COMMISSIONER JUDICIAL Vs. M PERUMAL
April 30, 2003
Deputy Inspector General of Police Vs. K K Jaffarullakhan
December 23, 2003
DEVAN ALIAS DEVARAJ Vs. STATE
July 8, 2003
Devaraj Vs. State
October 20, 2003
DEVENDIRAN Vs. STATE
March 5, 2003
Devendran Vs. State
December 2, 2003
Devi Padmanabhan Vs. State
September 4, 2003
Devikarani Vs. Srinivasa Iyer
July 8, 2003
DHANA SINGH Vs. STATE OF TAMIL NADU
March 26, 2003
Dhanalakshmi Vs. Commissioner of Police
December 22, 2003
Dhanalakshmi Vs. Revenue Divisional Officer
December 12, 2003
DHANALAKSHMI MILLS LIMITED TIRUPPUR Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
August 12, 2003
DHANAPAL Vs. STATE
August 7, 2003
DHANDAPANI CEMENTS PRIVATE LIMITED Vs. BINNY ENGINEERING LIMITED CHENNAI
October 13, 2003
DHANDAPANI DIED Vs. KARPAKAM
March 24, 2003
DHANDAYUTHAPANI R Vs. C R KALEEL
August 29, 2003
DHEERAN CHINNAMALAI TRANSPORT CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
August 4, 2003
DINDIGUL SPINNERS ASSOCIATION Vs. SECRETARY TO GOVT
October 21, 2003
DINESH DALMIA Vs. COMMISSIONER OF POICE
March 28, 2003
DIRECTOR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
July 8, 2003
Director of Employment and Training Vs. T Jothiprakash Sundar Raj
November 12, 2003
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. A M M HOSPITALS AND MEDICAL BENEFIT SOCIETY
March 20, 2003
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. A V NARAYANAN TRUST
December 9, 2003
DIVISIONAL PERSONAL OFFICER Vs. UNNAMALAI
February 19, 2003
DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAY Vs. A JOHN
March 13, 2003
DIWANA ALIAS SETTU Vs. STATE REP
July 10, 2003
DOLLAR COMPANY PRIVATE LTD Vs. SECRETARY PWD HIGHWAYS
June 20, 2003
Dorairaj Vs. Commissioner
November 28, 2003
DORAISAMY M Vs. STATE OF TAMIL NADU
June 27, 2003
Drivers Conductors Bus Service P LTD Vs. Regional Transport Authority
December 1, 2003
DURAI Vs. STATE
March 24, 2003
Duraikannu Vs. Malayammal
September 11, 2003
DURAIKANNU PADAYACHI Vs. MEERA
July 23, 2003
DURAIPANDIAN Vs. DISTRICT COLLECTOR
April 30, 2003
DURAISAMY Vs. STATE REP
March 31, 2003
Duraisamy Vs. State
October 10, 2003
DURAISWAMY NAICKER Vs. KALIAMMAL
April 7, 2003
E A Chandrasekaran Vs. Venkatachalam
December 17, 2003
E S CHANDRASEKARAN Vs. DIRECTOR GENERAL
January 22, 2003
E SATHEESH KUMAR Vs. VIJAYA BANK
February 28, 2003
E SEETHARAMA REDDIAR Vs. S JAYARAMAN
July 16, 2003
E SOMASEKARAN Vs. KANCHANA
August 8, 2003
E THANIGAI MALAI Vs. CHIEF EXECUTIVE OFFICER
April 11, 2003
E V KUMAR Vs. UNION OF INDIA REP
July 28, 2003
Eeyakkara Palani Vs. State
July 3, 2003
EGMORE BENEFIT SOCIETY EMPLOYEES UNION Vs. JT COMMR OF LABOUR
June 30, 2003
EKAMBARAM Vs. STATE
January 14, 2003
ELANGO ALIAS ELANGOVAN Vs. STATE
June 24, 2003
ELANGO INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
August 6, 2003
Elangovan Vs. Jayabalan
September 2, 2003
Elumala Vs. Govt of Tamil Nadu
November 24, 2003
Elumalai Vs. State of Tamil Nadu
December 23, 2003
ELUMALAI Vs. STATE OF TAMIL NADU
March 25, 2003
Elumalai Vs. State
July 8, 2003
EMARESAN Vs. RADHA
April 24, 2003
EMBAR NAIDU Vs. RATHNAM CHETTAIR
March 18, 2003
EMPLOYEES STATE INSURANCE Vs. M GANESAN
February 21, 2003
EMPLOYEES STATE INSURANCE CORPORATION Vs. S SAVITHRI
April 30, 2003
Eonour Technologies Limited Vs. Madhya Pradesh Stock Exchange
November 17, 2003
ESESHASAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 28, 2003
ESSAR MACHINE WORKS LIMITED Vs. CEGAT
December 31, 2003
ESWARI Vs. CO OWNERS REP
July 30, 2003
Executive Engineer and Administrative Officer Vs. S Govindaraj
December 3, 2003
Farooq Vs. State of Tamil Nadu
July 14, 2003
FENNER INDIA LTD Vs. JOINT REGIONAL DIRECTOR
March 12, 2003
FIRST INTERNATIONAL LINE S A PANAMA Vs. CHOKHANI INTERNATIONAL LTD
July 14, 2003
Fisher Pumps P LTD Vs. Commercial Tax Officer
December 16, 2003
FISHER XOMOX SANMAR LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2003
FLAT PROMOTERS ASSOCIATION CHENNAI Vs. STATE OF TAMIL NADU
March 24, 2003
Fr John Joseph Vs. State of Tamiil Nadu
December 10, 2003
FRANCIS VINCENT NEELANKOVIL TRICHUR Vs. INDUSTRIAL TRIBUNAL MADRAS
December 11, 2003
FRENDI FASHIONS PVT LTD Vs. JOINT DIRECTOR APPAREL EXPORT PROMOTION COUNCIL
March 27, 2003
FULLER INDIA LTD Vs. JOINT COMMISSIONER OF INCOME TAX
August 12, 2003
G Anandan Vs. Director General
September 30, 2003
G Aroselvan Vs. State of Tamilnadu
October 7, 2003
G BALARAMA NAIDU Vs. BALARAMA NAIDU
March 31, 2003
G DHARANI Vs. STATE OF TAMIL NADU
August 14, 2003
G Gajalakshmi Vs. Presiding Officer
September 19, 2003
G GANESAN Vs. GOVERNMENT OF TAMILNADU REP
July 4, 2003
G GENGAVARAJAN Vs. D MANIVEL
December 1, 2003
G GOPI Vs. DISTRICT COLLECTOR
March 21, 2003
G GOPI Vs. G THIYAGARAJAN
October 8, 2003
G Jayachandra Vs. State of Tamilnadu
September 29, 2003
G Kotteeswaran Vs. P Venkatesan
October 16, 2003
G KRISHNAMOORTHY Vs. SUKUMAR
January 23, 2003
G Madesan Vs. Dharmapuri Municipality
July 30, 2003
G MADHUMITHA Vs. STATE OF TAMIL NADU
October 31, 2003
G Mani Vs. Regional Transport Authority
September 15, 2003
G Manoharan Vs. Government of Tamil Nadu
September 4, 2003
G Mary Suseela Vs. Micheal
December 24, 2003
G Masilamani Vs. Joint Director of School Education
August 14, 2003
G PALANISAMY Vs. STATE
February 3, 2003
G Purushothaman Vs. Superintending Engineer
December 10, 2003
G Rajendran Vs. President
December 17, 2003
G RAMAKRISHNAN Vs. ZONAL MANAGER BANK OF INDIA
April 7, 2003
G RAMAKRISHNAN Vs. CHIEF REGIONAL MANAGER
March 28, 2003
G Ramasamy Vs. District Collector
October 7, 2003
G S KRISHNAN Vs. UNION OF INDIA
April 10, 2003
G S Mani Vs. Health Officer
July 17, 2003
G SAKKARAVEL Vs. COMMISSIONER
October 17, 2003
G Shanmugam Vs. S Uma
November 28, 2003
G SHANMUGHAM Vs. C K SEETHALAKSHMI
April 9, 2003
G SIVALINGAM Vs. STATE OF TAMIL NADU
April 10, 2003
G SUMATI Vs. STATE OF TAMILNADU
July 4, 2003
G Udayakumar Vs. State of Tamil Nadu
November 20, 2003
G Udayakumar Vs. State of Tamil Nadu
November 11, 2003
G Udhaya Bharathi Vs. State of Tamil Nadu
December 9, 2003
G VALAPPAN Vs. S MADHAVAN PILLAI
July 10, 2003
G Venu Vs. Syndicate Bank
November 18, 2003
G. BALU @ BALACHANDIRAN Vs. STATE
April 24, 2003
GABRIEL Vs. DEPUTY REGISTRAR HOUSING
April 29, 2003
Ganapathy Motor Service Vs. Employees State Insurance Corporation
January 29, 2003
Ganapathy Padayachi Vs. Mookan alias Ramasamy Padayachi
August 8, 2003
GANDHIPURAM SARVODAYA SANGAM Vs. DISTRICT REGISTRAR OFFICER OF THE DISTRICT REGISTRAR
July 8, 2003
GANDIBAN TRANSPORTS Vs. REGIONAL TRANSPORT AUTHORITY; STATE TRANSPORT APPELLATE TRIBUNAL AND PURATCHI THALAIVAR MGR TRANSPORT CORPORATION LIMITED, REP BY ITS MANAGING DIRECTOR
June 18, 2003
GANDIBAN TRANSPORTS Vs. REGIONAL TRANSPORT AUTHORITY CHENGALPATTU DIST
June 1, 2003
GANESA NAICKER Vs. SUBBIAH THEVAR
January 14, 2003
GANESAN Vs. STATE
June 23, 2003
Ganesan ALIAS Muthusamy Vs. State
December 12, 2003
GANGAI VINAYAGAR TEMPLE Vs. MEENAKSHI AMMAL
January 6, 2003
Gangatharan Vs. State
July 9, 2003
GARUDA CHIT AND TRADING CO P LTD Vs. CORAMANDEL INDAG PRODUCTS P LTD
February 17, 2003
GEETHA RAMACHANDRAN Vs. S RAVICHANDRAN
March 24, 2003
GENERAL MANAGER Vs. T M DAYANANDAN
April 30, 2003
GENERAL MANAGER RANI MANGAMMAL TRANSPORT Vs. VICTOR
March 20, 2003
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED Vs. R DEVARAJ
September 4, 2003
GEORGE OAKES LTD Vs. COMMISSIONER OF WEALTH TAX
November 11, 2003
GEORGE THOMAS Vs. SRIVIDYA
March 4, 2003
GLOBAL METALS INC Vs. COMMISSIONER OF CUSTOMS (IMPORTS) AND SPK IMPEX
May 13, 2003
GOLD QUEST INTERNATIONAL PVT LTD Vs. STATE OF TAMIL NADU
April 9, 2003
GOPAL Vs. STATE REP
August 13, 2003
Gorthatti Naushad Suhel Vs. University of Madras
October 22, 2003
GOVERNMENT OF TAMIL NADU Vs. S MARIMUTHU
February 17, 2003
GOVERNMENT OF TAMIL NADU Vs. M RADHAKRISHNAN
February 27, 2003
Government of Tamil Nadu Vs. Union of India
February 4, 2003
GOVERNMENT OF TAMIL NADU Vs. TAMIL NADU CO-OPERATIVE SUBORDINATE OFFICERS
July 11, 2003
Government of Tamil Nadu Vs. Secretary
December 5, 2003
GOVINDAMMAL Vs. THULASI PILLAI
July 1, 2003
GOVINDAPPA NAIDU Vs. C SIDDA CHETTY
July 9, 2003
GOVINDARAJ Vs. STATE
April 17, 2003
GOVINDARAJ Vs. STATE
March 11, 2003
GOVINDARAJ and CO Vs. NEDUNGADI BANK LTD
March 21, 2003
GOVINDASAMY Vs. STATE REP
June 30, 2003
Govindasamy Vs. Velchami
October 10, 2003
Govindasamy Vs. State
October 23, 2003
GREAT ROYAL CIRCUS Vs. CHIEF INSPECTOR
March 28, 2003
GREAT ROYAL CIRCUS CHENNAI Vs. ANIMAL WELFARE BOARD OF INDIA
January 10, 2003
GUNASUNDARI Vs. STATE OF TAMIL NADU
April 21, 2003
GUPTA ENTERPRISES Vs. STATE OF TAMIL NADU
March 17, 2003
GUPTA ENTERPRISES MADRAS Vs. IRUSAPPAN
December 9, 2003
GURUSWAMI MUDALIAR Vs. M MURUGESAN
February 28, 2003
H D Dhanasingh Durai Vs. Videsh Sanchar Nagam Limited
December 3, 2003
H E T C EDUCATIONAL SOCIETY Vs. STATE OF TAMILNADU
April 23, 2003
H NAINA MOHAMED Vs. R GOKUL
January 10, 2003
H SHAJAHAN Vs. STATE OF TAMIL NADU
February 4, 2003
HABIBIA GIRLS PRIMARY SCHOOL Vs. NOORINISHA
October 31, 2003
HAIRTHA FINANCE LTD Vs. ATV PROJECTS INDIA LTD
April 1, 2003
HAJI M S A LIAQUATH ALI Vs. CHIEF ENGINEER; SUPERINTENDING ENGINEER AND DIVISIONAL ENGINEER
February 24, 2003
HARICHANDRAN ALIAS SARAVANAN Vs. STATE
March 12, 2003
Hariharan Vs. State
December 16, 2003
HARIKUMAR RAJAH Vs. ASHOK R. THAKKAR
August 22, 2003
HARMAN STEEL INDUSTRIES Vs. COMMERCIAL TAX OFFICER KANCHEEPURAM
November 18, 2003
Hassan Barati Vs. Dean
December 18, 2003
HELEN P Vs. SECRETARY TO GOVERNMENT
March 18, 2003
HEPSYBAH INBAM Vs. GOVERNMENT OF TAMILNADU
February 26, 2003
Hiluru Hameedha Begum Vs. Pappammal
December 19, 2003
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SPENCER AND COMPANY LIMITED CHENNAI
October 15, 2003
Hotel Royal Park LTD Vs. Pondicherry Planning Authority
December 23, 2003
Hussainy Begum Vs. R Natarajan
October 7, 2003
HYBRO CHAINS PVT LTD Vs. ASIL INDUSTRIES LTD
July 30, 2003
HYDHRAS Vs. P P KUNHAVAA
August 5, 2003
I S ILANGO Vs. V PERIASAMY
June 26, 2003
IMMACULATE HEART OF MARY SOCIETY Vs. SPECIAL TAHSILDAR
February 4, 2003
IN RE: W.S. INDUSTRIES (INDIA) LTD. Vs. STATE
September 2, 2003
INBARAJ Vs. KALUNGUVILAI CMS SUDHANGA SUVISESA SABAI THROUGH ITS PRESIDENT RAJIAH NADAR
October 20, 2003
INCOME TAX OFFICER Vs. BALAJI CHIT FUND
April 24, 2003
INDIA CINE AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME-TAX
November 3, 2003
INDIA RADIATORS LTD Vs. PRESIDING OFFICER
March 3, 2003
INDIAN BANK Vs. PRESIDENT
February 21, 2003
INDIAN BANK MARDAS GEORGE TOWN BRANCH Vs. NEW INDIA MARITIME AGENCIES P LTD
January 11, 2003
INDIAN HUME PIPE CO Vs. PRESIDING OFFICER
February 1, 2003
Indian Institute of Architects Vs. State of Tamil Nadu
July 21, 2003
Indian National Trust for Art and Cultural Heritage INTAVH Vs. Chennai Metropolitan Development Authority
November 17, 2003
INDIAN OVERSEAS BANK GENERAL MANAGER CHENNAI Vs. K PERICHIAPPAN
December 15, 2003
INDIAN TARPAULINS INDUSTRIES Vs. G KRISHNAMURTHI and PARTIES
March 5, 2003
INDIRA Vs. SURGENT MAGARAJAN
January 31, 2003
INDO INTERNATIONAL LTD Vs. CONTINENTAL CARRIERS PRIVATE LTD
October 10, 2003
INDUSTRIAL CATERING SERVICES PVT LTD Vs. COMMERCIAL TAX OFFICER
March 27, 2003
J ABDUL SALAM Vs. ARULMIGU KONIAMMAN DEVASTHANAM
March 24, 2003
J ANAND Vs. INSPECTOR OF INSURANCE
March 18, 2003
J Anand Vs. Inspector of Insurance
April 18, 2003
J BASKARAN Vs. REGIONAL INSTITUTE OF CORRECTIONAL ADMINISTRATION
November 25, 2003
J Baskaran Vs. Regional Institute of Correctional Administration
October 25, 2003
J BERNARD JACOB ROSS Vs. CHAIRMAN TNEB
March 18, 2003
J Jeyalakshmi Vs. State of Tamil Nadu
August 5, 2003
J K Pharmachem Limited Vs. State of Tamil Nadu
October 21, 2003
J Mala Vs. Modern Cargo Services Pvt Ltd
December 3, 2003
J NANDHINI Vs. DEPUTY COMMISSIONER OF LABOUR
March 31, 2003
J NICI SUGANTHAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
April 30, 2003
J PADMAVATHY Vs. STATE OF TAMIL NADU
February 17, 2003
J PAZHANI Vs. SUBRAYAPILLAI
August 29, 2003
J S Chitharanjan Vs. S Usha Kalyani
December 19, 2003
J S MOSES Vs. STATE
August 22, 2003
J SIVAKUMARAN Vs. VICE CHANCELLOR BHARATHIAR UNIVERSITY
April 30, 2003
J TAMILSELVAN Vs. DEPUTY COMMERCIAL TAX OFFICER
October 22, 2003
J VANARAJ Vs. STATE
March 7, 2003
J Zeenath Bivi Vs. M Khader Ibrahim
December 24, 2003
JABARAJ THIRAVIAM AND R M VASANTHI Vs. J JOEL
September 18, 2003
Jacob Educational Medical and Charitable Trust Vs. Govt of Tamil Nadu
August 8, 2003
JAGADEESAN Vs. INSPECTOR OF POLICE
April 17, 2003
JAGATHEESAN LORRY TRANSPORTS Vs. INDIAN OIL CORPORATION LIMITED
July 18, 2003
JAINLABDIN Vs. STATE
April 24, 2003
JAN DE NUL N V Vs. DEPUTY COMMISSIONER OF CUSTOMS
February 5, 2003
JANARTHANAN Vs. CHIEF ENGINEER DISTRIBUTION
September 30, 2003
Janarthanan Vs. State
December 30, 2003
JAPS TECH ENGINEERS PRIVATE LTD Vs. RECOVERY OFFICER
April 28, 2003
JAYA VENKATESA SUBBU Vs. JAYA BHASKARAN AND COMPANY
July 21, 2003
JAYABAL Vs. STATE
April 17, 2003
Jayabarath Fabric Mills LTD Vs. Unitex Exports
October 17, 2003
JAYACHANDRAN Vs. NEELAKANTA REDDIAR
March 13, 2003
JAYALAKSHMI Vs. STATE OF TAMIL NADU
July 25, 2003
JAYAM COMPANY Vs. T RAVICHANDRAN
March 4, 2003
Jayant Rajan Vs. S Lakshmanan
August 4, 2003
JAYAPAL Vs. STATE
January 31, 2003
JAYARAJ Vs. STATE
July 28, 2003
Jayaraman Vs. Dalavai Nagarajan
September 18, 2003
JAYARAMAN Vs. EXECUTIVE OFFICER
March 21, 2003
JAYASINGH MANOHARAN Vs. CHAIRMAN AIRPORTS AUTHORITY OF INDIA
July 15, 2003
Jayasitharathan Vs. Registrar
October 8, 2003
JEEVA TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER
July 1, 2003
JEGAJOTHI Vs. MANAGER
April 4, 2003
JEGAM BLUE METAL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
March 24, 2003
JESUDOSS Vs. SEBASTHIAN DIED
January 3, 2003
Jewana Gowder Vs. District Collector
December 29, 2003
JEYARAMA REDDIAR Vs. COLLECTOR
February 27, 2003
JINI DHANRAJGIR Vs. COMMISSIONER
February 5, 2003
JOHN PETER Vs. GENERAL MANAGER
March 21, 2003
JOHNKUMAR Vs. STATE REP
April 29, 2003
Joseph Vs. Secretary to Govt of Tamil Nadu
November 20, 2003
JOSEPH DHARMA SEKARAN Vs. DISTRICT EDUCATIONAL OFFICER
April 28, 2003
JOSER ALIAS PONNUSAMY Vs. STATE INSPECTOR OF POLICE
January 14, 2003
JUSTICE G RAMANUJAM Vs. OIL AND NATURAL GAS COMMISSION
April 4, 2003
JUSTICE P VENUGOPAL Vs. UNION OF INDIA
April 23, 2003
Justin Raj Vs. Susethubala Zeenath
October 20, 2003
K A SELVANACHI Vs. S R SEKAR
January 31, 2003
K ADILAKSHMI Vs. STATE OF TAMIL NADU
August 1, 2003
K Appanraj Vs. Secretary
November 3, 2003
K ARAVIND Vs. INSPECTOR OF POLICE
May 6, 2003
K AYYASAMMY Vs. MOHANASUNDARI
March 18, 2003
K AYYASAMMY Vs. MOHANASUNDARI
March 13, 2003
K BAGYALAKSHMIAMMAL Vs. STATE
October 14, 2003
K BAKTHAVATCHALAM Vs. MANAGEMENT OF I C F REP
March 17, 2003
K C GANDHI Vs. GROUP COMMANDANT
January 29, 2003
K Chandru Vs. President
September 10, 2003
K CHELLAM PILLAI Vs. PALAVESAM PILLAI
February 10, 2003
K Chinnathambi Rowther Vs. K Shanmugam
November 5, 2003
K D MENON Vs. PANCHITRA
March 4, 2003
K DHANDAPANI Vs. SUPERINTENDING ENGINEER CUDDALORE ELECTRICITY DISTRIBUTION CIRCLE T N E B
October 9, 2003
K GOPALAKRISHNAN I P S SUPERINTENDENT OF POLICE ON SOMPULSORY WAIT SRI SAKATHI NILAYAM SALEM CAMP SALEM DISTRICT Vs. SYED MUNIR HONDA I A S SECRETARY TO GOVERNMENT OF TAMIL NADU HOME SC DEPARTMENT CHENNAI
September 4, 2003
K GOVINDARAJAN V C BALACHANDRAN Vs. DEPUTY REGISTRAR OF CHITS
April 21, 2003
K J ARUL Vs. TAMIL NADU ELECTRICITY BOARD
March 19, 2003
K J RAJU Vs. STATE
June 17, 2003
K JAGANNATHAN Vs. REGIONAL TRANSPORT AUTHORITY SOUTH ARCOT
June 18, 2003
K JAGATHEESWARAN Vs. STATE
June 27, 2003
K Jayaraman Vs. Commissioner of Police
September 24, 2003
K K JANARTHANAM ALIAS JAFER Vs. CANARA BANK
February 20, 2003
K K PALANISAMY GOUNDER Vs. AMIRTHAMMAL
March 3, 2003
K K Swaminathan Vs. Srinivasagam
October 10, 2003
K KARUNAKARAN Vs. STATE OF TAMIL NADU
March 26, 2003
K L KRISHNAMURTHY Vs. STATE
January 21, 2003
K M CHERIAN Vs. K V GEORGE
July 9, 2003
K M KANNU GOUNDER Vs. MAHBOOB ALI SAHIB
April 22, 2003
K M VIDYA SAGAR Vs. RENU JAYAKUMAR
August 21, 2003
K MALATHI Vs. S RAJASEKARAN
March 21, 2003
K MALINI Vs. SECRETARY
March 10, 2003
K MARIMUTHU Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
June 25, 2003
K MARIMUTHUSAMY ALIAS MARIMUTHU Vs. MAHALATCHUMI
September 4, 2003
K MOHAN Vs. TAMIL NADU ELECTRICITY BOARD CHENNAI
September 30, 2003
K MUNUSAMY Vs. STATE OF TAMIL NADU
March 28, 2003
K MURALI Vs. COMMISSIONER EXCISE CUM SECRETARY TO GOVERNMENT REVENUE
March 7, 2003
K MURTHY Vs. TAHSILDAR
May 13, 2003
K Muthukrishnan Vs. Income Tax Officer Circle I
October 9, 2003
K MUTHUSAMY Vs. GOVERNMENT OF TAMILNADU
February 24, 2003
K NAGARAJAN Vs. R RADHA
January 27, 2003
K NAGARAJAN Vs. K S RAMASAMY, S/O SENNIMALAI GOUNDER AND R RADHA, W/O K S RAMASAMY
July 17, 2003
K NATARAJAN Vs. P K RAJASEKARAN
April 30, 2003
K NATHMAL Vs. DISTRICT COLLECTOR
April 17, 2003
K P ENTERPRISES Vs. DISTRICT COLLECTOR SALEM
January 31, 2003
K P GOVINDARAJAN Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY NAMAKKAL
November 12, 2003
K P Manimaran Vs. State of Tamil Nadu
September 29, 2003
K P Mariappan Vs. Tamil Nadu Civil Supplies Corporation Limited
October 16, 2003
K P Nataraj Vs. State of Tamil Nadu
October 31, 2003
K P S SATHYAMOORTHY Vs. STATE OF TAMILNADU
February 4, 2003
K P SELVARAJAN Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
March 20, 2003
K PALANISAMY Vs. KALIAMMAL
January 29, 2003
K PANDURANGAN Vs. ABDUL SHUKOOR and CO
January 22, 2003
K Parkunam Vs. Chairman
September 9, 2003
K POUNRAJAN Vs. COLLECTOR CHENNAI DISTRICT CHENNAI
July 29, 2003
K Pradeep Vs. Secretary to Government
November 6, 2003
K Purushothaman Vs. State of Tamil Nadu
October 6, 2003
K PURUSHOTHAMAN LOTTERY AGENCY Vs. U T PONDICHERRY
December 23, 2003
K R Lakshminarasimhan Vs. State of Tamilnadu
December 5, 2003
K R NARAYANASWAMY Vs. GROUP GENERAL MANAGER
March 13, 2003
K R Sekar Vs. Director of School Education
October 8, 2003
K R SHANMUGAM Vs. DISTRICT COLLECTOR
July 25, 2003
K R SUBBIAH Vs. INDIAN BANK
February 3, 2003
K R SUBRAMANIAN Vs. V A ARUMUGANATHAN
July 17, 2003
K RAJASEKAR Vs. DISTRICT EDUCATIONAL OFFICER SIVAGANGE
November 19, 2003
K Ramamoorthy Vs. Tamil Nadu State Transport Corporation Kumbakonam Region III Ltd
November 17, 2003
K Ramanathan Vs. Govt of Tamil Nadu
September 4, 2003
K Ramaraj Vs. S V A R Su Sevugan Chettiar
December 10, 2003
K Ramasami Chettiar Vs. State of Tamilnadu
October 13, 2003
K S MANI Vs. VARALAKSHMI CHIT FUND VELLORE LIMITED
August 26, 2003
K S Selvaraj Vs. Komaleeswarar Devasthanam
October 13, 2003
K S Sundaram Vs. Union of India
December 5, 2003
K SAMINATHAN Vs. PRESIDING OFFICER
June 24, 2003
K Samisundara Raj Vs. Inspector of Police
December 10, 2003
K SANKARAN Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF HOME AFFAIRS; COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE, CHENNAI PORT TRUST AND ASSISTANT COMMANDANT,/SEC III, CENTRAL INDUSTRIAL SECURITY FORCE, CHENNAI PORT TRUST
October 13, 2003
K SAROJA Vs. SANKARASWAMY
March 11, 2003
K SAROJA Vs. SECRETARY TO GOVERNMENT
January 29, 2003
K Selvaraj Vs. Superintending Engineer
November 7, 2003
K SELVARAJ Vs. STATE OF TAMIL NADU
February 17, 2003
K SELVARAJ Vs. SHEIK IBRAHIM
August 29, 2003
K Shanmugam Vs. State of Tamil Nadu
October 13, 2003
K SRINIVA BHATTAR Vs. COMMISSIONER
February 26, 2003
K SUKUMARAN Vs. UNION OF INDIA
February 13, 2003
K SULOCHANA Vs. SEKARALIASGUNASEKAR
December 2, 2003
K Thambiraja Vs. Intelligence Officer
February 4, 2003
K THAYAPPAN Vs. BLOCK DEVELOPMENT OFFICER
March 6, 2003
K THILAGESWARAN Vs. STATE OF TAMIL NADU
October 16, 2003
K THILLAINAYAKAM Vs. COMMISSIONER
August 25, 2003
K THIRUMURTHY Vs. MUTHAMMAL
August 1, 2003
K UMAPATHY Vs. AIRPORTS AUTHORITY OF INDIA
August 14, 2003
K V Krishnan Vs. Chairman and Managing Director
October 21, 2003
K V MUTHURAMALINGAM Vs. SOLOMAN
February 11, 2003
K V PERIYA PIDARAN Vs. P SINNA ILANGAN
September 16, 2003
K V Ramasamy Vs. Superintendent of Customs
December 11, 2003
K V T Vs. State
December 16, 2003
K VALLAI SWAMY ANDOTHERS Vs. GOVERNMENT OF TAMIL NADU
July 15, 2003
K Varadarajan Vs. K Mani
October 10, 2003
K VARADHARAJAN Vs. DIRECTOR OF HIGHER SECONDARY SCHOOL EDUCATION
March 31, 2003
K VELMURUGAN Vs. R KANNAN DIED
June 23, 2003
K VELU Vs. STATE OF TAMIL NADU
October 9, 2003
K Velu Vs. State of Tamil Nadu
October 1, 2003
K VENKATACHALAM Vs. V RANGANATHAN
February 13, 2003
K VENUGOPAL DIED Vs. COMMISSIONER and SECY
January 8, 2003
K VIJAYABOOPATHY Vs. REGIONAL CENTRAL APPRENTICESHIP ADVISER AND DIRECTOR OF TRAINING
March 19, 2003
K VINODKUMAR Vs. S PALANISAMY
March 4, 2003
K Yohan Vs. Tamil Nadu Pollution Control Board
October 30, 2003
K. GOVINDAN Vs. STATE OF TAMIL NADU BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT,
October 21, 2003
K. PALVANNAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
December 5, 2003
K.P. DATED Vs. SAROJINI
February 28, 2003
KAILASH ROHERA Vs. FIRST LEASING COMPANY OF INDIA
January 10, 2003
Kailash Rohera Vs. First Leasing Company of India Limited
September 9, 2003
KAIPILLAI ALIAS KANNIAN ALIAS Vs. STATE
February 18, 2003
Kalaimani Vs. Commissioner of Police
December 30, 2003
KALAISELVAM Vs. SPECIAL COMMISSIONER AND TRANSPORT COMMISSIONER AND REGIONAL TRANSPORT AUTHORITY
September 4, 2003
KALI AERATED WATER WORKS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
February 26, 2003
KALIA PILLAI DIED Vs. KATHAYEE AMMAL DHARMAMCHARITIES
July 9, 2003
KALIAPPAN DIED Vs. VENKATACHALAM
June 27, 2003
Kalidoss Pillai Vs. Palani Subban Pillaidied
November 10, 2003
Kalimuthu Vs. Kandasamy Gounder
October 29, 2003
KALIYAPPAN Vs. EDUMBAN
August 22, 2003
KALYANAM Vs. RAMESH
January 24, 2003
KALYANI P Vs. DIVISIONAL MANAGER SOUTHERN RAILWAY PERSONAL BRANCH DIVISIONAL OFFICE MADRAS
July 31, 2003
KAMAKANNAN P Vs. ST THOMAS MOUNT PANCHAYAT UNION MADRAS
October 20, 2003
KAMAL BOTHRA Vs. STATE
July 24, 2003
KAMALA Vs. STATE OF TAMIL NADU
March 26, 2003
Kamala Anbarasu Vs. State
July 30, 2003
KAMALAMMAL Vs. MINOR SENTHIL
March 4, 2003
KANAGARAJ Vs. STATE
February 17, 2003
KANAKARAJ Vs. STATE OF TAMIL NADU
March 27, 2003
Kanavaipitchai Vs. State
August 7, 2003
KANCHI KAMAKOTI PEETAM CHARITABLE TRUST HOSPITAL Vs. INDUSTRIAL TRIBUNAL
September 30, 2003
Kandan Vs. Inspector of Police
July 4, 2003
Kandan ALIAS Mayil Kandan Vs. State
August 6, 2003
KANDAN DIED Vs. K PERIASWAMY
November 28, 2003
Kannan Vs. State
December 10, 2003
KANNAN Vs. GOVINDASAMY
July 4, 2003
Kanthasamy Vs. State
December 4, 2003
KARBAGA BALAJI FINANCE Vs. STATE OF TAMIL NADU
July 14, 2003
Kartheepan Tourist Bus Service Vs. Government of Tamil Nadu
July 21, 2003
KARUMALAIYAN ALIAS ANNADURAI Vs. STATE
March 31, 2003
KARUNA ALIAS KARUNAKARAN Vs. STATE REP
July 2, 2003
KARUNAKARAN Vs. RAJASEKARAN
July 31, 2003
Karuppa Padayachi Vs. Jayachandran
October 23, 2003
Karuppasamy Vs. State
August 7, 2003
KARUPPIAH Vs. STATE REP
April 23, 2003
KARUPPIAH ALIAS BOSAN Vs. STATE
February 5, 2003
KASINATHAN Vs. P A THANGAVEL
November 4, 2003
Kasthuri Vs. Baskaran
August 22, 2003
KATHAN Vs. SCAW MANAK CHAND SHOHAJI
November 6, 2003
KAUSALYA Vs. DISTRICT HEALTH OFFICER
June 19, 2003
KEDARNATH JAGDISH RAI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
August 29, 2003
Keerapalayam Panchayat Union Vs. Akila
October 7, 2003
KESAVALU NAIDU Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 28, 2003
KEYSTONE INDIA PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 30, 2003
KISHORELAL ASERA Vs. HAJI ESSA ABBA SAIT ENDOWMENTS REP
July 15, 2003
KODAIKANAL INTERNATIONAL SCHOOL Vs. MINOR NIHAL GHOSH
March 21, 2003
KOKILA Vs. SWATHANTHIRA
December 30, 2003
KOLANDAISWAMY Vs. STATE REP
August 12, 2003
KOTHAI FINANCE REP Vs. CHINNASAMY
July 25, 2003
KOUSALYA EDUCATIONAL TRUST REP Vs. K VIJAYAKUMARI
August 14, 2003
KOVAI PERIYAR MAAVATTA DRAVIDA PANCHALAL THOZHILALAR MUNNETRE SANGAM COIMBTORE Vs. COMMISSIONER OF LABOUR REGISTRATION OF TRADE UNIONS CHENNAI
July 31, 2003
KOVAIPUDUR CONSUMMERS CO OPERATIVE STORES RE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
September 15, 2003
KOVIL PILLAI Vs. STATE
August 8, 2003
KOZHI KARUPPASAMY Vs. STATE OF TAMIL NADU
January 8, 2003
Krishna Traders Vs. Commercial Tax Officer
November 14, 2003
KRISHNABAI Vs. K A KRISHNAMURTHY
October 16, 2003
KRISHNAN Vs. NARASIMMAN
February 10, 2003
KRISHNAN P Vs. MANAGEMENT JONAS WOODHEAD AND SONS INDIA
June 18, 2003
KRISHNAVENI Vs. STATE OF MADRAS
October 17, 2003
Kumar Vs. State
August 23, 2003
KUMAR Vs. STATE
July 23, 2003
KUMAR ALIAS KUMARAVEL Vs. STATE
April 9, 2003
KUMAR ALIAS SIVAKUMAR Vs. STATE
July 21, 2003
KUMARI Vs. STATE OF TAMIL NADU
March 26, 2003
KUMBAKONAM CO OPERATIVE URBAN BANK LTD Vs. A R MANOHARAN
February 6, 2003
KUMBAKONAM MILK SUPPLY COOPERATIVE SOCIETY Vs. REGIONAL DIRECTOR
April 11, 2003
Kuppusamy Vs. State
July 8, 2003
L Bhuvaneswaran Vs. Registrar of Co operative Societies
September 25, 2003
L K S Gani Vs. Commercial Tax Officer
December 1, 2003
L M Menezes Vs. Rt Rev Dr Lawrence Pius
December 22, 2003
L M MENEZES Vs. MOST REV ARUL DAS JAMAS
January 6, 2003
L Ramaswamy Vs. Inspector General of Police Southern Sector
October 21, 2003
L SURESH Vs. P RAVI
January 30, 2003
L V ANANDAN Vs. STATE
April 10, 2003
L Venkatachalam Vs. United Commercial Bank
January 20, 2003
L Vijayalakshmi Vs. Assistant Engineer
September 25, 2003
LAKSHANA COTTON MILLS LIMITED COIMBATORE Vs. GOVERNMENT OF TAMIL NADU CHENNAI
August 20, 2003
LAKSHMANA KONAR Vs. NAMALWAR KONAR
December 24, 2003
LAKSHMI SARASWATHI BUS SERVICE Vs. GOVERNMENT OF TAMIL NADU
March 21, 2003
Lakshmi Vilas Bank LTD Vs. Presiding Officer
December 31, 2003
LAND ACQUISITION OFFICER Vs. NARENDRA DAIRY FARMS P LTD
March 17, 2003
LAND ACQUISITION OFFICER CUM DEPUTY COLLECTOR REV Vs. ANGELINE DEVADOSS
February 28, 2003
LATHA C MOHAN Vs. CAVINKAR PVT LTD
March 18, 2003
LEELA RATHNAM Vs. VIKAS ELECTRO CHEM AGENCIES PRIVATE LIMITED
December 4, 2003
LEELA SHANKAR Vs. STATE
April 5, 2003
Leela Shankar ALIAS Shankar Vs. State
April 8, 2003
LEENA ENTERPRISES Vs. CHAIRMAN
April 29, 2003
LEON BERNARD Vs. CENTRAL
April 29, 2003
LIC Housing Finance Limited Vs. Futnani Diary Farm
December 15, 2003
LIEBHERR EXPORT AG Vs. NEYVELI LIGNITE CORPORATION LIMITED
April 30, 2003
LOWER BHAVANI FARMERS FEDERATION Vs. STATE OF TAMIL NADU
February 25, 2003
M A BADRUDEEN Vs. STATE OF TAMIL NADU
April 30, 2003
M A GOVINDASAMY Vs. UNION OF INDIA
June 20, 2003
M A KAVERI GOUNDER Vs. EXECUTIVE ENGINEER
October 13, 2003
M Abdul Samad Sahib Sons Vs. Presiding Officer
November 14, 2003
M Agasthilingam Pillai Vs. K R Narasimha Iyer
November 28, 2003
M Anandhai Vs. District Magistrate and District Collector
November 7, 2003
M Anbazhagan Vs. District Magistrate and District Collector
December 23, 2003
M ANTONY Vs. STATE OF TAMIL NADU
March 19, 2003
M ARUMUGAM Vs. DISTRICT REVENUE OFFICER
January 8, 2003
M Asoan D Sheam Vs. P Mohan Ram alias Mohan
September 9, 2003
M B S KRISHNAN Vs. GOVERNMENT OF TAMIL NADU
July 31, 2003
M Balasubramaniam Vs. Arulmighu Chamundiamman Thirukoil
December 12, 2003
M Chella Thambi Vs. Presiding Officer
October 31, 2003
M CHELLADORAI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY
January 8, 2003
M CHOKALINGAM PETER ALIAS SUBRAMANIYAM Vs. STATE
August 6, 2003
M Desarani Vs. Government of Tamil Nadu
December 30, 2003
M G PICTURES MADRAS LTD Vs. ASST CIT
April 24, 2003
M G RAJAMANI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
July 24, 2003
M G RAJENDRAN Vs. DISTRICT FOREST OFFICER
January 24, 2003
M G SELVARAJ Vs. INTELLIGENCE OFFICER
January 28, 2003
M G SINGARAVELU Vs. STATE
November 25, 2003
M Gopinathan Vs. Sub Registrar
December 30, 2003
M I Sowkath Ali Vs. Chief Engineer Distribution TNEB
September 5, 2003
M Indirani Vs. Saravana Finance
October 28, 2003
M K DANGE Vs. CHAIRMAN CUM MANAGING DIRECTOR OIL AND NATURAL GAS CORPORATION LTD
August 22, 2003
M K HARI GOVINDAN Vs. A R RAJARAM
January 23, 2003
M K Muthu Vs. Additional Deputy Inspector General of Police Group Centre
September 5, 2003
M K RAMADOSS Vs. GOVERNMENT OF TAMIL NADU
November 12, 2003
M KAKANITHI MARAN Vs. STATE
July 28, 2003
M Kalidas Vs. Registrar of Co operative Societies
October 31, 2003
M KARPAGAVINAYAGAM AND A K RAJAN Vs. STATE OF TAMIL NADU
March 10, 2003
M Karunamurthy Vs. State of Tamil Nadu
September 10, 2003
M KARUNANIDHI; C CHINNAIAN; G ALAGIRI; R SAMPATH KUMAR AND P MURUGESAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, DEPARTMENT OF FOOD AND CIVIL SUPPLIES AND CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
June 16, 2003
M KASTURI Vs. INSPECTOR GENERAL OF REGISTRATION
January 30, 2003
M KRISHNAMOORTHY Vs. P M NEELAMEGHAM
April 9, 2003
M Manimegalai Vs. State of Tamil Nadu
October 16, 2003
M MEERA HUSSAIN ALIAS KALIBATHULLA Vs. STATE OF TAMIL NADU
April 22, 2003
M Mohamed Ibrahim Vs. Commissioner Udhagamandalam Municipality
November 10, 2003
M MOHAMMAD ASLAM Vs. C N A GOWTHAMAN
March 3, 2003
M MONCHARAN Vs. C VENKATESH
March 18, 2003
M MURUGASEKHAR Vs. CHIEF ENGINEER PERSONNEL
April 4, 2003
M MUTHUSAMI THEVAR (DECEASED) Vs. REGIONAL TRANSPORT AUTHORITY
June 27, 2003
M Nagarajan Vs. District Educational Officer
September 12, 2003
M NAGARAJAN Vs. REGISTRAR
August 26, 2003
M NALLATHAMBI Vs. STATE OF TAMIL NADU
March 26, 2003
M Narasimha Reddy Vs. Government of Tamil Nadu
November 6, 2003
M NIRMALA Vs. DISTRICT COLLECTOR
April 30, 2003
M O HASAN MUTHOOS MARICAR P LTD Vs. U NARGIS
February 28, 2003
M P DHANARAJ Vs. TAMIL NADU ELECTRICITY BOARD
February 25, 2003
M PERIASAMY Vs. S RAMASAMY GOUNDER
July 15, 2003
M PERUMAL Vs. DISTRICT COLLECTOR
June 27, 2003
M Perumal Vs. State of Tamil Nadu
November 18, 2003
M PONNAPANDIAN Vs. SELVABAKIYAM
September 3, 2003
M R DAMON Vs. REV M M RAJA DASS
March 10, 2003
M R Kavitha Vs. District Collector
September 12, 2003
M R SRIDHAR Vs. DISTRICT COLLECTOR
February 7, 2003
M RAGHAVAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 10, 2003
M Raja Vs. State
December 9, 2003
M RAJIV MINOR Vs. DIRECTOR OF MEDICAL EDUCATION
September 29, 2003
M RAMACHANDRAN Vs. STATE
March 5, 2003
M RAMALINGAM Vs. V SUBRAMANYAM
February 21, 2003
M Raman Vs. Indev Trans
October 16, 2003
M Ramanathan Vs. M Vasantha
October 21, 2003
M REVATHI Vs. SOCIETY FOR APPLIED MICROWAVE ELECTRONICS ENGINEERING AND RESEARCH SAMEER
July 25, 2003
M S JAIN KIRAN ROAD LINES CHENNAI Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT CHENNAI
November 28, 2003
M S RAMA MOHAN RAO Vs. S NAGU BA
June 24, 2003
M SAGUBAR SATHIK Vs. STATE REP
July 15, 2003
M Salem Vs. Josephine Mary
October 31, 2003
M SARFUDEEN NOW DETAINED IN CENTRAL PRISON CHENNAI AS COFEPOSA DETENU Vs. STATE OF TAMIL NADU
September 19, 2003
M SAROJINI Vs. STATE OF TAMIL NADU
January 21, 2003
M SATHEE DEVI Vs. STATE OF TAMIL NADU
March 19, 2003
M SATHIAMOORTHI Vs. STATE
September 9, 2003
M Selvaraj Vs. Inspector of Police
August 25, 2003
M SELVARAJAN Vs. DISTRICT COLLECTOR AND ANOTHER
January 6, 2003
M SIGAMANI Vs. MANAGEMENT OF CENTRAL INSTITUTE OF PLASTICS ENGINEERING and TECHNOLOGY
April 30, 2003
M SIVAJI GANESAN Vs. REGIONAL MANAGER TAMIL NADU CIVIL CIVIL SUPPLIES CORPORATION LIMITED SALEM
July 22, 2003
M SOMESWARANS Vs. STATE OF TAMIL NADU
January 8, 2003
M Subramanian Vs. Secretary to Government
September 26, 2003
M SUNDARAPPAN Vs. SECRETARY GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPTT
August 22, 2003
M T C LICENSED ADVERTISERS ASSOCIATION Vs. METROPOLITAN TRANSPORT CORPORATION
February 26, 2003
M THANIGAIVELU Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
November 18, 2003
M THOMAS Vs. INSPECTOR GENERAL/NS
October 7, 2003
M UMAR FAROOQ HUSSAIN Vs. MANAGING DIRECTOR
June 19, 2003
M V SADAGOPAL NAICKER Vs. REVENUE DIVISIONAL OFFICER
June 1, 2003
M VEERATESWARAN Vs. DEPUTY COLLECTOR
March 18, 2003
M Venda Vs. State of Tamil Nadu
November 19, 2003
M VENKATACHALAM Vs. TAMIL NADU CEMENTS CORPORATION
February 28, 2003
M VIDYASAGAR Vs. DEPUTY GENERAL MANAGER
June 20, 2003
M VIRUDHAGIRI Vs. ELANGOVAN
March 4, 2003
M VIVEKANANDAN Vs. DISTRICT COLLECTOR
March 28, 2003
MACNEILL AND MAGOR KILBURN GROUP COMPANIES EMPLOYEES UNION Vs. MACNEILL AND MAGOR LTD
December 23, 2003
Madana Gopal Vs. State
November 28, 2003
MADASAMY Vs. STATE
February 11, 2003
Madavan Vs. State
September 9, 2003
MADHANAGOPAL ALIAS MADHAN Vs. RASIKA RANJANI SABHA REP
December 9, 2003
Madras Aluminium Company Limited Vs. Tamil Nadu Electricity Board
October 14, 2003
MADRAS CEMENTS LTD Vs. COMMERCIAL TAX OFFICER III
December 18, 2003
Madras Chingleput General Workers Union Vs. Employees State Insurance Corporation
September 8, 2003
Madras City Flour Mill Owners Association Vs. M Radha
December 19, 2003
MADRAS COATS LIMITED REP Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT MADURAI
December 11, 2003
Madras High Court Staff Association Vs. Government of Tamil Nadu
October 23, 2003
MADRAS MEDICAL MISSION Vs. PONDICHERRY UNIVERSITY
February 6, 2003
MADRAS MEDICAL MISSION Vs. K M CHERIAN
September 10, 2003
Madras Medical Mission Vs. State of Tamil Nadu
September 12, 2003
MADRAS METROPOLITAN DEVELOPMENT AUTHORITY Vs. SEARS ELECTRONICS LIMITED
April 21, 2003
MADRAS PORT TRUST Vs. V RAMALINGAM
April 8, 2003
Madras Star Hotel Employees Union Vs. Presiding officer
November 28, 2003
MADRAS STEEL RE ROLLERS ASSOCIATION Vs. UNION OF INDIA
March 5, 2003
MADRAS STOCK EXCHANGE LIMITED Vs. S S R RAJAKUMAR
February 25, 2003
Madura Coats Limited Vs. Central Board of Excise and Customs
September 30, 2003
MADURA COATS LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
December 11, 2003
MADURA COATS THIRUPPUR Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
October 23, 2003
MADURA ENTERPRISES Vs. C THANGAVEL
April 25, 2003
MADURAI KAMARAJ UNIVERSITY ADMINISTRATIVE STAFF WELFARE ASSOCIATION REG NO 74 OF 1991 Vs. MADURAI KAMARAJ UNIVERSITY
January 28, 2003
Mahaboob Subbukani Beevi died Vs. Hameed Bathumma Beevi
July 23, 2003
Mahajana Educational Board Vs. State of Tamilnadu
January 4, 2003
Mahalakshmi Vs. Chairman and Managing Director
November 1, 2003
MAHALAKSHMI Vs. CHAIRMAN AND MANAGING DIRECTOR METRO WATER SUPPLY AND SEWERAGE BOARD CHENNAI
November 16, 2003
MAHALAKSHMI Vs. CHAIRMAN AND MANAGING DIRECTOR METRO WATER SUPPLY AND SEWERAGE BOARD CHENNAI
November 25, 2003
MAHALAKSHMI GIRLS HIGHER SECONDARY SCHOOL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
September 16, 2003
MAHAVIR MIRROR INDUSTRIES Vs. DESIGNATED AUTHORITY DIRECTOR GENERAL OF ANTI DUMPING AND ALLIED DUTIES MINISTRY OF COMMERCE AND INDUSTRY GOVERNMENT OF INDIA NEW DELHI
March 13, 2003
MAHAVIR MIRROR INDUSTRIES REP Vs. DESIGNATED AUTHORITY DIRECTOR GENERAL
March 1, 2003
MAHESH Vs. STATE
April 10, 2003
MAJOR K MATHEWS RTD Vs. REGISTRAR GENERAL
April 4, 2003
Mala Vs. Secretary to Government
December 23, 2003
MALLADI DRUGS AND PHARMACEUTICALS LTD Vs. GOVERNMENT OF INDIA
February 4, 2003
MALLIKA Vs. S K RAJENDRAN
August 5, 2003
Management Vs. G Paramanandam
October 17, 2003
MANAGEMENT FLORA TEXTILES LTD Vs. K KARPAGAM 2/32 VELAYAPALAYAM KADIVOTIPALAYAM KARUMATHAPATTY
March 4, 2003
Management of Arkonam Co operative House Mortgage Society Vs. T J Rangappan
August 22, 2003
MANAGEMENT OF ASHOK LEYLAND LTD Vs. R BHASKAR
January 30, 2003
Management of Aurofood Private Limited Vs. Presiding Officer
September 22, 2003
MANAGEMENT OF BEST AND CROMPTON ENGINEERING LTD Vs. PRESIDING OFFICER
February 4, 2003
MANAGEMENT OF BINNY LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
July 31, 2003
MANAGEMENT OF BLUE STAR LIMITED MADRAS Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT MADRAS
August 5, 2003
MANAGEMENT OF CHERAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
July 2, 2003
MANAGEMENT OF CHRISTIAN MEDICAL COLLEGE AND Vs. PRESIDING OFFICER LABOUR COURT
January 29, 2003
MANAGEMENT OF CMC HOSPITAL VELLORE Vs. JOINT COMMISSIONER OF LABOUR APPELLATE UNDER PAYMENT OF GRATUITY AND CHENNAI
September 25, 2003
MANAGEMENT OF DHEERAN CHINNAMALAI TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER
August 14, 2003
MANAGEMENT OF DYNAMIC MOTORS AND SERVICES CHENNAI Vs. ASST COMMISSIONER OF LABOUR CONCILIATION II CHENNAI
January 14, 2003
MANAGEMENT OF EASUM REYROLLE LIMITED Vs. PRESIDING OFFICER LABOUR COURT
September 16, 2003
MANAGEMENT OF INDIA PISTONS LTD Vs. P O THIRD ADDITIONAL LABOUR COURT
September 22, 2003
MANAGEMENT OF INDIA RADIATORS LTD Vs. PRESIDING OFFICER AND ANOTHER
January 3, 2003
MANAGEMENT OF INDO SHELL MOULD LIMITED PLANT II COIMBATORE Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES COIMBTORE
November 3, 2003
MANAGEMENT OF KANCHEEPURAM CENTRAL CO-OPERATIVE BANK LIMITED, REP BY ITS GENERAL MANAGER Vs. DEPUTY COMMISSIONER OF LABOUR (APPEALS) AND R MURUGAPPAN
October 10, 2003
MANAGEMENT OF KASTURI MILLS LTD Vs. S DEVARAJ
September 16, 2003
MANAGEMENT OF KATTABOMMAN TRANSPORT CORPORATION Vs. LABOUR COURT
October 13, 2003
MANAGEMENT OF KUTTY FLUSH DOORS and FURNITURE Vs. PRESIDING OFFICER
April 4, 2003
MANAGEMENT OF M R F LIMITED ICHIPUTHUR Vs. PRESIDING OFFICER LABOUR COURT VELLORE
November 3, 2003
MANAGEMENT OF MADRAS HOTEL ASHOKA PRIVATE LIMITED CHENNAI Vs. V SUBRAMANI
October 10, 2003
MANAGEMENT OF MADURA COATS LIMITED PAPANASAM MILLS POST AMBASAMUDRAM Vs. G PANDI
August 27, 2003
MANAGEMENT OF MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. JOINT COMMISSIONER OF LABOUR
September 18, 2003
MANAGEMENT OF MAHAKAVI BHARATHIAR TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER
July 17, 2003
Management of Melur Co operative Urban Bank Limited Vs. Deputy Commissioner of Labour
November 1, 2003
MANAGEMENT OF METTUR Vs. K GOVINDARAJAN
January 14, 2003
MANAGEMENT OF METTUR BEARDSELL LIMITED, PRESENTLY KNOWN AS BEARDSELL LIMITED Vs. WORKMEN OF METTUR BEARDSELL LIMITED, REP BY THEIR SECRETARY, METTUR BEARDSELL EMPLOYEES ASSOCIATION; METTUR TEXTILE INDUSTRIES LIMITED AND PREMPLOYEES STATE INSURANCE CORPORATIONDING OFFICER, INDUSTRIAL TRIBUNAL
April 22, 2003
MANAGEMENT OF N P K R R CO OPERATIVE SUGAR MILLS LIMITED Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
June 24, 2003
MANAGEMENT OF PALLAVAN TRANSPORT CORPN Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
October 16, 2003
Management of S G S Limited Vs. Presiding Officer
December 2, 2003
MANAGEMENT OF SRI GANAPATHY MILLS CO LTD Vs. PRESIDING OFFICER
July 8, 2003
MANAGEMENT OF SUNDARAM INDUSTRIES LIMITED Vs. PRESIDING OFFICER
June 20, 2003
MANAGEMENT OF SURAT GOODS TRANSPORT SERVICE MADRAS Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS MADRAS
October 23, 2003
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION KUMBAMNNAM DIVISION 1 LIMITED KUMBAKONAM Vs. S ARULANANDAM
October 31, 2003
MANAGEMENT OF TANSI METTUR DAM Vs. PRESIDING OFFICER LABOUR COURT SALEM
July 29, 2003
Management of The Lakshmi Vilas Bank LTD Vs. Dy Commissioner of Labour Appeals Appellate Authority under Sec 412 of the TNSE Act
December 12, 2003
Manager Vs. G Vincent Paulraj
September 8, 2003
Manager Personnel and Administration Vs. Neslin Joseph Prim
September 26, 2003
MANAGING DIRECTOR Vs. KALA
July 25, 2003
MANAGING DIRECTOR Vs. ABDUL SALAM
January 29, 2003
MANAGING DIRECTOR Vs. PRESIDING OFFICER
July 9, 2003
Managing Director P T MGR Transport Corporation now known as Tamil Nadu Transport Corporation VPM Division III LTD Vs. Lakshmi Govardan
December 8, 2003
MANAGING DIRECTOR PULLIKAI MILLS Vs. PRESIDING OFFICER LABOUR COURT
October 6, 2003
Managing Director Pullikai Mills Vs. Presiding Officer Labour Court
November 6, 2003
MANGAYEE ALIAS ESWARI Vs. STATE REP
August 4, 2003
Mani Vs. State
October 10, 2003
MANI Vs. STATE INSPECTOR OF POLICE
March 11, 2003
MANI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
August 5, 2003
MANI Vs. INSPECTOR OF POLICE
July 1, 2003
MANI Vs. STATE REP
April 17, 2003
MANI ALIAS ELUMALAI Vs. STATE
January 27, 2003
MANI ALIAS SUBRAMANI Vs. STATE
February 21, 2003
MANIKKUNDU Vs. STATE
December 12, 2003
MANJULA A4 Vs. STATE
January 24, 2003
MANOHARAN Vs. STATE
July 8, 2003
MANOKARAN ALIAS RAMAMOORTHY Vs. M DEVAKI
February 21, 2003
MANORANJAN PATTANAIK Vs. INSPECTOR GENERAL
March 6, 2003
MARAGATHAMMAL Vs. SEETHA ALIAS MUTHAMMAL
April 23, 2003
MARAMERI PONNIAH Vs. STATE
August 12, 2003
MARIA RONIKKAM Vs. ARULDASS
October 21, 2003
MARIAMMA Vs. DEPUTY LABOUR COMMISSIONER I
July 14, 2003
MARIAMMAL Vs. STATE OF TAMIL NADU
December 30, 2003
MARIAPPAN Vs. STATE
April 21, 2003
Mariappan Vs. State
November 19, 2003
MARIAPPAN ALIAS MUTHU Vs. STATE
July 21, 2003
MARIMUTHU Vs. STATE OF TAMIL NADU
January 23, 2003
Mariyammal Spinners P LTD Vs. State of Tamiil Nadu
November 6, 2003
MARY JOHN Vs. STATE OF TAMIL NADU
March 7, 2003
MASSEYS Vs. CORPORATION OF CHENNAI REP
March 28, 2003
MASTAN GOUSE MOHIDEEN Vs. GOVERNMENT OF INDIA
June 25, 2003
MATHI ALIAS MATHIVANAN Vs. COMMISSIONER OF POLICE
March 28, 2003
Mathuram Vs. Alagu
September 29, 2003
MAYAR HK LIMITED Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL MV NEETU
July 18, 2003
MEENAKSHI BUS TRANSPORTS REP Vs. SAFE SERVICE LIMITED
June 18, 2003
Meenakshiammal Vs. Velammal
January 7, 2003
MEENAKSHIAMMAL Vs. VELAMMAL
November 7, 2003
MEENU EQUIPMENTS Vs. COMMISSIONER OF INCOME TAX
November 5, 2003
Meenu Equipments Vs. Commissioner of Income tax
October 5, 2003
MEIYAZHAGAN Vs. STATE REP
June 26, 2003
Mela Ayyavayal Ayakkattars Vs. Sannasi
November 28, 2003
MELUR CO OPERATIVE URBAN BANK LIMITED 317 ALAGAR KOIL ROAD MELUR 625 106 MADURAI DISTRICT Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER TAMIL NADU SHOPS AND ESTABLISHMENTS ACT / KUTTURAVU MALLIGAI INDIRA NAGAR ANNA NAGAR EAST MADURAI
November 14, 2003
MESSERS MADURA COATS LTD Vs. DEVADOSS SATHRAJ
July 23, 2003
METROPOLITAN TRANSPORT CORPORATION Vs. KRISHNASWAMY
April 30, 2003
MICHEL SELVARAJ Vs. ASHOK LEYLAND LIMITED
November 6, 2003
MINISTRY OF FINANCE Vs. MOHAMED HUSSAIN
July 23, 2003
Minor Cibiraj Vs. M Jayanthi
August 29, 2003
MINOR M S TAMILSELVAN Vs. REGISTRAR BHARATHIAR UNIVERSITY
July 28, 2003
Minor S Sunayana Vs. Minor S Sunayana
December 30, 2003
MINOR S V BRATHEEP Vs. STATE OF TAMIL NADU
August 11, 2003
MINOR S V BRATHEEP Vs. STATE OF TAMILNADU
October 17, 2003
MINOR SATHISH BABU Vs. MOHAN
December 24, 2003
MINOR SHANMUGAM Vs. N R MANI
November 11, 2003
MINOR SHANMUGAM Vs. N R MANI
October 11, 2003
MOGAPAIR ERI RESIDENTS WELFARE ASSOCIATION Vs. TAMIL NADU HOUSING BOARD
April 3, 2003
Mohamed Ibrahim Vs. Secretary to Government of Tamilnadu
September 18, 2003
MOHAMMAD YUCUB Vs. N MOHANRAJ
January 7, 2003
MOHAN Vs. STATE
January 30, 2003
MOHAN AND MURUGAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
June 14, 2003
MOHAN KUMAR ALIAS MOHAN KUMAR PANDIAN Vs. STATE
February 25, 2003
MOHAN MURTI SHANDILYA Vs. UNION OF INDIA
March 28, 2003
Mohandoss Vs. State
September 2, 2003
MOHANRAJ ALIAS SAKTHIVEL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
November 17, 2003
MOHD AMJATH ALI Vs. STATE
February 24, 2003
MOHIDEEN KHAN Vs. SABJAN SAHIB
June 27, 2003
Molly Abraham Vs. State
September 3, 2003
MOOKKANDI Vs. STATE OF TAMIL NADU
June 16, 2003
Moslem Mondal Vs. Union of India
October 28, 2003
Mottaiyasamy Vs. State
August 5, 2003
MRS. VASANTHA RAMANAN Vs. OFFICIAL LIQUIDATOR AND ORS.
February 18, 2003
MUNEESAN V Vs. INDIAN OVERSEAS BANK MADRAS
August 5, 2003
MUNIAMMAL Vs. MUTHU GOUNDER DIED
February 6, 2003
Muniappan Vs. District Magistrate and District Collector
November 20, 2003
MUNISAMY Vs. SPECIAL TAHSILDAR LAND ACQUISITION
July 14, 2003
Muniyandi Vs. State
November 24, 2003
MUNIYANDI Vs. STATE
April 28, 2003
Munusamy Vs. Secretary to Government of Tamil Nadu
December 10, 2003
MURALEEDHARAN Vs. STATE
January 9, 2003
MURTHY Vs. STATE REP
March 27, 2003
Murugan Vs. State
July 28, 2003
Murugan Vs. State
August 5, 2003
MURUGAN Vs. GOVERNMENT OF TAMIL NADU
February 4, 2003
MURUGAN ALIAS SETTU Vs. STATE
July 14, 2003
Murugan Textile Agencies Vs. State of Tamil Nadu
September 4, 2003
MURUGANANDAM Vs. STATE REP
April 8, 2003
Murugesan Vs. District Collector and District Magistrate
November 19, 2003
MUSIC ACADEMY Vs. INSPECTOR GENERAL OF REGISTRATION
January 24, 2003
MUTHIAH Vs. MANAGEMENT OF SEETHALAKSHMI MILLS REP
October 30, 2003
MUTHU KUTTY Vs. STATE
August 7, 2003
MUTHUKUMAR ALIAS SUNDARAM Vs. STATE OF TAMIL NADU
February 4, 2003
MUTHUSELVI Vs. SIVAGURUNATHAN
August 29, 2003
MUTHUSWAMY Vs. INSPECTOR OF POLICE
July 24, 2003
Muthuvali Raja Ganapathi Vs. State rep
November 12, 2003
MUTHUVEL Vs. STATE
January 13, 2003
MUTHUVEL INDUSTRIES Vs. T MARUTHAMUTHU
June 18, 2003
N A R NAGARAJAN Vs. ADDITIONAL REGISTRAR OF COMPANIES TAMILNADU
February 26, 2003
N A S ANSARI Vs. T RAMALINGAM REP
April 4, 2003
N Arumugam Vs. University of Grants Commission
November 6, 2003
N BALAJI Vs. SAVITHIRI
October 8, 2003
N BASKARAN Vs. GOVERNMENT OF TAMIL NADU
April 30, 2003
N Chennakesavalu Vs. Commissioner
July 25, 2003
N Eswaran Vs. State Bank of India
August 14, 2003
N G R PRASAD ADVOCATE CHENNAI Vs. GOVERNMENT OF INDIA
April 4, 2003
N GANESAN Vs. NAGARATHNAM DIED
June 19, 2003
N JANARDHANAM Vs. TIRUCHIRAPALLI CO OPERATIVE BUILDING SOCIETY LIMITED
March 28, 2003
N KARPAGAM Vs. P DEIVANAIAMMAL ALIAS DEIVATHAL ALIAS DEIVATHAYEE AMMAL
January 31, 2003
N KRISHNAN Vs. ORANGE VALLEY TEA INDUSTRY
November 11, 2003
N L C CONTRACTORS SANGAM Vs. CHAIRMAN CUM MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION
April 22, 2003
N M KARUNAKARAN Vs. STATE
March 27, 2003
N Nataraj Vs. Deputy Commissioner of Income tax
April 4, 2003
N Neela Vs. Joint Director
October 9, 2003
N P Veerasamy Vs. State of Tamil Nadu
August 22, 2003
N R KALIAPPAN Vs. PRESIDING OFFICER
July 7, 2003
N RAMATHILAGAM Vs. LABOUR OFFICER CONCILIATION
June 18, 2003
N RENGASAMY Vs. S GANESAN
July 22, 2003
N SELVAKUMAARAN Vs. SPECIAL COMMISSIONER HINDU RELIGIOUS and CHARITABLE ENDOWNMENT and ANOTHER
April 29, 2003
N SETHURAMAN Vs. DIRECTOR OF SCHOOL EDUCATION
April 17, 2003
N SHANMUGHAM Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
June 27, 2003
N SHANMUGHAM Vs. RATHINAM alias RATHINAVELAYUDHAM DIED
April 4, 2003
N SREEDHARAN NAIR ANGALAMMAN KOIL STREET CHOOLAI MADRAS 112 Vs. MOTTAIPATTI CHINNA PALLIVASAL MUSLIM JAMATH VIRUDHUNAGAR
March 4, 2003
N Thanu Lingam Vs. Management
September 3, 2003
N Thulasi Doss Vs. T Sumathi
December 16, 2003
N VEDACHALAM Vs. CHENNAI METROPOLITAN WATER
March 3, 2003
N VELLAICHAMY Vs. RETURNING OFFICER CUM COMMISSIONER
April 30, 2003
N VIJAYA Vs. STATE OF TAMIL NADU
March 19, 2003
N VIVEKANANDA Vs. SENIOR REGIONAL MANAGER
July 7, 2003
NACHAYEE AMMAL Vs. VENUGOPALAKRISHNASWAMY TEMPLE
March 1, 2003
NACHIAMMAL Vs. EKANATHAN
August 22, 2003
NAFEESA NACHIAR DIED Vs. UMMA HABEEBA NACHIAR AND
June 1, 2003
NAGALAKSHMI FINANCE INVESTMENTS CONSULTANTS Vs. STATE REP
July 24, 2003
NAGAMMAL Vs. INSPECTOR OF POLICE
March 28, 2003
NAGAPPAN Vs. STATE
February 10, 2003
Nagaraj Vs. C P Munikrishnappa
October 14, 2003
NAGARAJAN Vs. STATE OF TAMIL NADU
February 7, 2003
NAGARAJAN Vs. STATE
February 21, 2003
Nagarajan Vs. State of Tamil Nadu
December 23, 2003
NAGARAJAN M Vs. SECRETARY TO GOVERNMENT
December 31, 2003
NAGARAJAN M Vs. REGISTRAR HIGH COURT MADRAS
August 26, 2003
NALLUSAMY Vs. STATE
July 7, 2003
Namachivayam Vs. State of Tamil Nadu
November 17, 2003
Namakkal Mavatta Anaithu Tourist Vs. State of Tamil Nadu
October 16, 2003
Nandh Products Promoters P LTD Vs. District Forest Officer
October 16, 2003
NANDHU ALIAS NANDHAKUMAR Vs. STATEREP
July 29, 2003
NANDINI Vs. COMMISSIONER OF POLICE
July 28, 2003
NANJUKUTTY Vs. R KUPPUSWAMI
January 24, 2003
NARASIMHAN Vs. CENTRAL REP
June 24, 2003
Narasingapuram Extension Welfare Association Vs. Inspector General of Registration
September 30, 2003
NATARAJAN Vs. UNION TERRITORY OF PONDICHERRY
February 3, 2003
Natarajan Vs. State
November 1, 2003
NATARAJAN Vs. D CHANDRASEKARAN
December 24, 2003
NATARAJAN Vs. STATE
June 30, 2003
NATARAJAN Vs. STATE
November 27, 2003
NATARAJAN T Vs. INDIAN OXYGEN LIMITED
November 19, 2003
Natesan Vs. Pandari Narayanan
August 14, 2003
NATIONAL CLEARING CELL RESERVE BANK OF INDIA CHENNAI Vs. S AMOSE
June 27, 2003
NATIONAL INSURANCE CO LTD Vs. GEETHA
December 25, 2003
NATIONAL INSURANCE CO LTD Vs. SRINIVASA GOODS TRANSPORT
April 17, 2003
National Insurance Co LTD Vs. R V Das
December 19, 2003
NATIONAL INSURANCE CO LTD Vs. SUJAYA C MOORTHY
December 12, 2003
NATIONAL INSURANCE CO LTD Vs. N PONNAIYAN alias KOLAPPAN
August 1, 2003
NATIONAL INSURANCE CO LTD Vs. AYYADURAI
February 21, 2003
NATIONAL INSURANCE CO LTD COIMBATURE REGIONAL OFFICE Vs. K NANDABALAN COMMISSIONER OF POLICE TIRUNELVELI
October 29, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. M NANDAN
October 27, 2003
National Insurance Company LTD Vs. Rani
October 27, 2003
NATIONAL INSURANCE COMPANY LTD Vs. DHANALAKSHMI
April 17, 2003
Navaneet Rohatgi Vs. State
October 23, 2003
NAZARETH CO OPERATIVE BUILDING SOCIETY LIMITED Vs. KANAKARAJ DIED
June 9, 2003
NAZARETH COOPERATIVE BUILDING SOCIETY LIMITED Vs. KANAKARAJ DIED
June 19, 2003
NAZREEN TEXTILES Vs. KIRON CREATIONS PVT LTD
February 20, 2003
Nazreen Textiles Vs. Mysty Apparals Pvt Ltd
February 20, 2003
Neelavathy Vs. Secretary to Government
December 19, 2003
NEELAVENI RAMACHANDRAN Vs. NATIONAL BANK FOR AGRICULTURE and RURAL DEVELOPMENT NABARD
April 30, 2003
NEHRU MEMORIAL COLLEGE Vs. GOVERNMENT OF TAMIL NADU
June 27, 2003
NEPC Micon Limited Vs. Siemens Ltd
January 3, 2003
NEPC MICON LIMITED 36 WALLAJAH ROAD MADRAS 600 002 Vs. SIEMENS LTD
December 3, 2003
Neptune Inflatables LTD Vs. Hydra
August 8, 2003
NEW AMBADI ESTATES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 11, 2003
New India Assurance Co LTD Vs. Workman C Gnanam
September 16, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NAGARATHINAMMA
August 5, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TMT PONNAMMAL
April 25, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K MOOKKAN
April 30, 2003
Nilamgala Finance and Investments P LTD Vs. Deputy Superintendent of Police
August 12, 2003
Nilgiri Dairy Farm Limited Vs. Superintending Engineer
October 8, 2003
NILGIRIS DISTRICT CONSUMERS CO OPERATIVE WHOLESALE STORES LIMITED UDHAGAMANDALAM Vs. APPELLATE AUTHORITY DEPUTY COMMISSIONER OF LABOUR COIMBATORE
August 1, 2003
Ninan Vs. State of Tamilnadu
August 5, 2003
Nirandaraselvi Vs. District Magistrate cum District Collector
December 12, 2003
NIRMALA BALAGOPAL Vs. VENKATESULU BALAGOPAL
October 21, 2003
NIRMALA RANI Vs. STATE OF TAMILNADU
February 18, 2003
NOOR AHMED Vs. S RAMASAMY
April 29, 2003
NOVEL GRANITES LTD Vs. LAKSHMI GENERAL FINANCE LTD
June 17, 2003
O M Jessymol Vs. Director of Teachers Training Research Education
September 18, 2003
O N G C GENERAL WORKERS UNION Vs. GROUP GENERAL MANAGER
February 26, 2003
OBASAMUDRAM LIMESHELL LABOUR DEVELOPMENT SOCIETY Vs. STATE OF TAMIL NADU
July 1, 2003
OMEGA S A BIENNE SWITZERLAND Vs. AVANTI KOPP ELECTRICALS LTD
July 9, 2003
ORIENT ORGANICS LIMITED Vs. CHAIRMAN CUM PROMOTION CORPORATION OF TAMIL NADU LIMITED
September 30, 2003
Oriental Insurance Company Vs. M Usharani
September 16, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOHAN
April 25, 2003
P ARUSAMY Vs. ASSISTANT COMMISSIONER OF LABOUR
March 26, 2003
P B NEDUNGADI Vs. CHAIRMAN
June 23, 2003
P BALUCHAMY Vs. STATE REP
June 23, 2003
P CHANDRASEKARAN Vs. STATE
February 27, 2003
P CHRISTOPER RAJ Vs. SUB INSPECTOR OF POLICE
August 22, 2003
P DEEPTHA Vs. V S CHANDRASEKARAN
April 10, 2003
P DURAISAMY Vs. UNIVERSITY OF MADRAS
March 20, 2003
P G GOPAL Vs. V MANICKAVELU
September 19, 2003
P GANESAN Vs. INSPECTOR GENERAL OF REGISTRATION
January 30, 2003
P GANESAN Vs. SUBBIAH DHARMANIDHI
March 18, 2003
P GANESHAMMAL Vs. M JEGANATHAN
June 27, 2003
P K Abdul Rahman Haji Vs. State of Tamil Nadu
December 16, 2003
P K ANNAMALAI AS TRUSTEE AND WORSHIPPER Vs. COMMISSIONER H R and C E DEPARTMEN
April 16, 2003
P K Durairaj Vs. Chennai Port Trust
November 4, 2003
P K Durairaj Vs. Chennai Port Trust
September 29, 2003
P K NATARAJAN Vs. GOVT OF TAMIL NADU
February 27, 2003
P KALYANASUNDARAM Vs. K PAQUIALATCHAMY
January 10, 2003
P KANDASAMY Vs. SECRETARY TO GOVERNMENT
July 9, 2003
P Kuganantham Vs. State of Tamil Nadu
October 6, 2003
P LAKSHMANAN Vs. COMMISSIONER CORPORATION OF CHENNAI
January 8, 2003
P LAKSHMANAN Vs. M KRISHNAPPA
April 17, 2003
P LALITHA Vs. KALIMUTHU
August 8, 2003
P Loganathan Vs. Commissioner
February 18, 2003
P M Ramalingam Commandant Vs. Director General of Police
September 26, 2003
P MAHENDRAN Vs. CHIEF ENGINEER
June 20, 2003
P MANI Vs. MANAGING DIRECTOR
June 16, 2003
P Mani Vs. Managing Director
September 10, 2003
P MOHAN Vs. DISTRICT COLLECTOR AND CHAIRMAN
August 14, 2003
P MOHAN Vs. G CHANDRASEKARAN
March 3, 2003
P Murugan Vs. Govt of Tamil Nadu
July 22, 2003
P MURUGESAN Vs. ASSISTANT DIRECTOR OF MINES
June 17, 2003
P N Ananthanarayanan Vs. Union of India
May 13, 2003
P N Peruvazhuthi Vs. Union Territory of Pondicherry
November 12, 2003
P NATARAJAN Vs. COMMISSIONER OF LABOUR
March 21, 2003
P Natarajan Vs. Central Government
December 31, 2003
P NATARAJAN Vs. STATE OF TAMIL NADU REP
July 25, 2003
P Nedumaran Vs. STATE
December 18, 2003
P NEDUMARAN Vs. STATE
March 26, 2003
P NEELAKANDAN Vs. EXECUTIVE OFFICER
April 10, 2003
P OCHU Vs. SELSA
February 14, 2003
P PERUMAL Vs. MINOR KUMARESAN
July 18, 2003
P R HEMACHANDRA BABU Vs. P R JANARDHANAM
April 11, 2003
P R Nallappa Vs. P K Srinivas
September 24, 2003
P R P GRANITES Vs. CHECK-POST OFFICER/ASSISTANT COMMERCIAL TAX OFFICER PUZHAL CHECK-POST INCOMING CHENNAI
August 29, 2003
P RAJENDRAN Vs. STATE OF TAMIL NADU
April 4, 2003
P RAMAKRISHNAN AND V K MOHANDAS Vs. UNION OF INDIA UOI REP
January 30, 2003
P Ramasamy Vs. State of Tamil Nadu
October 13, 2003
P RATHINAM Vs. STATE
July 2, 2003
P RAVI Vs. INSPECTOR OF POLICE
July 9, 2003
P S LOGANATHAN Vs. TAMIL NADU ELECTRICITY BOARD
March 27, 2003
P S MUTHUSAMY Vs. G DEENADAYALAN
August 6, 2003
P S NATARAJAN Vs. CHIEF INSPECTOR OF FACTORIES
April 30, 2003
P S Subramaniam Mudaliar Vs. Collector N A A District
October 21, 2003
P S VENKATESAN Vs. C VIJAYALAKSHMI
August 26, 2003
P SAMIAPPA GOUNDER Vs. REGIONAL TRANSPORT AUTHORITY
April 30, 2003
P Sampathkumar Vs. State of Tamil Nadu
October 6, 2003
P Santhammal Vs. State
November 19, 2003
P SAROJA Vs. N MEERA BAI
July 29, 2003
P Sathyanathan Vs. State of Tamil Nadu
July 24, 2003
P SAYAMBU NADAR Vs. V SUBRAMANIAM
January 24, 2003
P SENTHIL Vs. PRINCIPAL
February 10, 2003
P Shanmugasundaram Vs. Abishek Poddar
October 9, 2003
P SRIDHAR Vs. STATE OF TAMIL NADU
January 23, 2003
P SUBBA NAICKER Vs. VELUCHAMY NAICKER
December 24, 2003
P SUBBAN Vs. H T L LIMITED REP
August 14, 2003
P Sundararaja Vs. Apparel Export Promotion Council
December 31, 2003
P SUNDARASIVIDU Vs. CENTRAL BANK OF INDIA
July 25, 2003
P SWAMINATHAN Vs. OFFICER COMMANDING D 2 SIGNAL
March 31, 2003
P SYAMALA PROPRIETRIX PRAJWAL ASSOCIATE Vs. R GOPINATHAN
July 31, 2003
P T GOPALARAJA Vs. INSPECTOR OF POLICE
March 18, 2003
P T SUMBER MITRA JAYA Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA NEW DELHI
March 18, 2003
P Uthami Vs. Erode Municipality
November 11, 2003
P Vadivel Vs. Management of Food Corporation of India
October 22, 2003
P Vaithyalingam Vs. Commissioner of Sugars
September 16, 2003
P VEERAIYAN Vs. DIVISIONAL MANAGER CHERANGODE TEA DIVISION
December 12, 2003
P VENKATARAMA REDDY Vs. SPECIAL TAHSILDAR
March 19, 2003
P Vijayakumar Vs. State
July 2, 2003
PABBU PENCHALARATHNAMMA Vs. STATE
July 22, 2003
Pachaimuthu Vs. State rep
November 13, 2003
Pachaiyappan Vs. State
July 24, 2003
PACHAMMAL Vs. RATHINASAMY
October 21, 2003
PACHAMUTHU Vs. STATE OF TAMILNADU
July 31, 2003
PACIFIC ROOFINGS (P) LIMITED Vs. TAMIL NADU ELECTRICITY BOARD REP BY ITS CHAIRMAN; EXECUTIVE ENGINEER, O AND M NORTH, TAMIL NADU ELECTRICITY BOARD AND ASSISTANT EXECUTIVE ENGINEER, RURAL NORTH, TAMIL NADU ELECTRICITY BOARD
September 16, 2003
PACKIAM Vs. STATE REP
July 24, 2003
PACKIATHAI @ PACKIATHAI AMMAL AND OTHERS, Vs. STATE
June 26, 2003
PACKIYATHAI MIDDLE SCHOOL Vs. DISTRICT COLLECTOR
November 10, 2003
PADALAM COOPERATIVE SUGAR MILLS CANE GROWERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT
March 13, 2003
Padi Pudunagar Pothunala Manram Vs. State of Tamil Nadu
August 22, 2003
PADMAVATHI Vs. STATE OF TAMIL NADU
December 29, 2003
PADMINI RAJASEKARAN Vs. INDIAN AIRLINES LIMITED
June 19, 2003
PAKKIRATHAMMAL Vs. TMT VELAMBAL
December 30, 2003
PAKKIRISAMY Vs. S RAMAN
July 1, 2003
PALANI Vs. STATE
August 4, 2003
PALANI A1 Vs. STATE OF TAMIL NADU
February 25, 2003
PALANI MUNICIPAL COUNCIL Vs. C SADASIVAM
February 20, 2003
PALANI S Vs. M D TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD CHENNAI
December 31, 2003
PALANIAMMAL Vs. PALANISWAMI
July 28, 2003
PALANICHAMY Vs. RAJALAKSHMI
July 14, 2003
PALANISWAMI Vs. P VELLINGIRI GOUNDER
February 25, 2003
PALANISWAMY K C CHAIRMAN CHERAN GROUP COIMBATORE Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION NEW DELHI
September 25, 2003
PALANIVELU Vs. MEENAKUMARI
November 21, 2003
PALANIYANDI Vs. STATE
April 22, 2003
Palaniyandi Pillai Vs. State
November 24, 2003
PALAT ACHUTHAN Vs. MANAGEMENT CITI BANK N A MUMBAI
August 8, 2003
PALLAVAN TRANSPORT CORPORATION LIMITED Vs. M ANBUMANI
September 23, 2003
PALLAVAN TRANSPORT CORPORATION LIMITED Vs. DHANALAKSHMI
October 14, 2003
PALNISAMY GOUNDER Vs. PERIAMMAL
February 28, 2003
PAMURU VISHNU VINODH REDDY Vs. CHILLAKURU CHANDRASEKHARA REDDY
February 17, 2003
PANDI Vs. STATE REP
August 26, 2003
PANDIAMMAL Vs. STATE OF TAMIL NADU
February 21, 2003
PANDIAN Vs. STATE REP
March 27, 2003
PANDIAN CHEMICALS LTD Vs. COMMISSIONER OF INCOME-TAX
November 5, 2003
PANDIYAN ROADWAYS CORPORATION LTD Vs. PRINCIPAL LABOUR COURT
April 4, 2003
Pandyan Hotels LTD Vs. Commissioner of Income Tax
November 19, 2003
PARAMESWARI Vs. DISTRICT COLLECTOR
June 23, 2003
PARRYS CONFECTIONERY LTD. Vs. STATE
September 23, 2003
PARVATHI AMMAL DIED Vs. KAMALAMMAL
July 9, 2003
PASUMAI IRRIGATION LIMITED A COMPANY REGISTERED UNDER THE COMPANIES ACT HAVING ITS REGISTERED OFFICE AT NO 29 POLICE COMMISSIONER OFFICE ROAD EGMORE CHENNAI €“ 8 Vs. MANSI FINANCE CHENNAI LIMITED
March 13, 2003
Pasumpon Muthuramalinga Thevar Nagar Narpani Mandram Vs. Executive Officer
October 7, 2003
PASUVARAJ Vs. STATE REP
July 8, 2003
PATEL SURESHBHAI Vs. COMMISSIONER OF POLICE OFFICE OF THE COMMISSIONER OF POLICE EGMORE CHENNAI
December 30, 2003
Pattammal Vs. K K 127 Hosur Primary Agricultural Cooperative Bank Limited
December 17, 2003
Pattu Vs. State of Tamil Nadu
November 21, 2003
PAULRAJ Vs. STATE
February 28, 2003
Paulraj ALIAS Paul Vs. Commissioner of Police Detaining Authority
November 21, 2003
PAUVAN RAJ Vs. STATE
February 20, 2003
PAZA NEDURAMAN Vs. STATE
March 3, 2003
PAZHANI J PROPRITOR PAZHANI MURUGAN LORRY SERVICE PONDICHERRY Vs. SUBRAYAPILLAI
August 29, 2003
Pechimuthupandiyan Vs. Sountharrajan
October 23, 2003
PEEGEES TRUST Vs. COMMISSIONER OF INCOME TAX
August 21, 2003
PEER MOHAMMED Vs. STATE
April 1, 2003
Peerammal Beevi Vs. V Chinnasamy Nicker
April 30, 2003
PENQUIN LEATHERS Vs. ARUNACHALAM PROPRIETOR M/S PIONEER LEATHERS
February 3, 2003
PERIANAYAGASAMY MADRID DIED Vs. MARIE YVETTE GISELE MADRID
March 4, 2003
PERIASAMY Vs. K PERIYASAMY
July 15, 2003
PERIYASAMY Vs. STATE
February 4, 2003
Perumal Vs. District Magistrate and District Collector
November 18, 2003
Perumal Vs. State
June 30, 2003
PERUMAL KONAR Vs. G RAVINDRAN
April 4, 2003
PETER @ SUBRAMANIYAM Vs. STATE BY INSPECTOR OF POLICE
August 6, 2003
PETROLEUM WORKERS UNION Vs. HINDUSTAN PETROLEUM CORPN LTD
December 31, 2003
Petromarine Products LTD Vs. Ocean Marine Services Co Ltd
November 27, 2003
PHARMACEUTICAL MANUFACTURERS ASSOCIATION OF TAMIL NADU CHENNAI Vs. GOVERNMENT OF TAMIL NADU
September 5, 2003
PICHAI AND S KALIAPERUMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPT, REGISTRAR, ANNAMALAI UNIVERSITY AND ANNAMALAI UNIVERSITY REP BY ITS REGISTRAR
September 19, 2003
PICNIC PARK HOTEL PVT LTD Vs. PICNIC HOTEL PRIVATE LTD
April 22, 2003
PIRANAVASUDARAM M Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
July 30, 2003
PLANTATION LABOUR ASSOCIATION Vs. SENIOR LICENSING OFFICER
January 24, 2003
PLANTATION WORKERS UNION CONGRESS Vs. TAMIL NADU TEA PLANTATION CORPORATION LTD
April 4, 2003
POLARIS SOFTWARE LAB LIMITED REP Vs. SUREN KHIWADKAR PUNE
September 8, 2003
Pon Abarnam Finance LTD Vs. P D Xavier
October 14, 2003
Ponnammal Vs. State
October 7, 2003
PONNAMMAL Vs. SUBBURAMAN
August 8, 2003
PONNAMMAL Vs. COMMISSIONER OF POLICE GREATER CHENNAI CHENNAI €“ 8
March 7, 2003
PONNAPPAN Vs. STATE
March 10, 2003
Ponnusami Vs. State
November 12, 2003
POOJARANI ALIAS ADILAKSHMI Vs. KRISHNA REDDIAR
March 13, 2003
POOLUDAIYAR CHETTIAR Vs. GANI
June 18, 2003
POOMPIHAR SHIPPING CORPORATION LIMITED TUTICORIN Vs. REGIONAL PROVIDUNT FUND COMMISSIONER MADURAI
August 14, 2003
POONAM EASWARDAS Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 9, 2003
PR CHOCKALINGAM Vs. M PICHAI
February 26, 2003
PRABAKARAN Vs. STATE OF TAMILNADU REP
March 18, 2003
PRABHAKAR NAIDU Vs. TIRUVALANGADU CO OPERATIVE PRIMARY AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED
October 13, 2003
PRAKASH TRANSPORTS 100 MOSIKIRANAR STREET INDIRA NAGAR ERODE €“ 638 003 Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH SALEM
October 22, 2003
Prasad Mathew Vs. S C V Unit of Sun T V Pvt Ltd
October 23, 2003
PREMANANDA TRUST Vs. DISTRICT COLLECTOR
March 7, 2003
PREMAVATHY Vs. STATE OF TAMIL NADU
November 14, 2003
PREMPLOYEES STATE INSURANCE CORPORATIONDENT, NEERODI FISHERIES CO-OPERATIVE SOCIETY LIMITED Vs. JOINT DIRECTOR OF FISHERIES (REGIONAL) AND TMT S RANI
September 29, 2003
PRESIDENT NEERODI FISHERIES CO OPERATIVE SOCIETY LIMITED Vs. JOINT DIRECTOR OF FISHERIES REGIONAL
September 29, 2003
PRIYADARSHINI FABS LTD Vs. SUPERINTENDING ENGINEER
March 21, 2003
PROF I ELANGOVAN Vs. STATE OF TAMIL NADU
September 15, 2003
PSG COLLEGE OF TECHNOLOGY Vs. SECRETARY
July 24, 2003
PULAVAR B M SENGUTTUVAN Vs. STATE
September 18, 2003
Puratchi Tahalaivar MGR Transport Corporation LTD Vs. Presiding Officer Principal Labour Court
October 8, 2003
PURATCHI TALAIVAR MGR TRANSPORT CORPORATION LIMITED Vs. INDUSTRIES TRIBUNAL
October 8, 2003
PURFINA CHEMICALS PRIVATE LTD Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
July 7, 2003
PUSHPAK AKARWAL Vs. STATE OF TAMIL NADU
October 7, 2003
PUSHPAM Vs. K M MEERAN
October 22, 2003
PUSHPAM Vs. STATE
July 3, 2003
QUEEN MARY SWARNAM Vs. COMMISSIONER AND SECRETARY
February 21, 2003
R Alwarappan Vs. Tamil Nadu Civil Supplies Corporation Ltd
October 27, 2003
R AMMAIYAPPAN Vs. REGIONAL TRANSPORT AUTHORITY
April 25, 2003
R ANANTHAKUMAR Vs. DISTRICT COLLECTOR
March 28, 2003
R Angappan Vs. A G Srinivasan
August 25, 2003
R ANTHONISAMY ALIAS ASHOK Vs. STATE OF TAMILNADU
July 30, 2003
R ANUSUYA Vs. UNION OF INDIA
April 30, 2003
R BASKARAN Vs. STATE
August 25, 2003
R CHINNADURAI Vs. S RAJALAKSHMI
December 18, 2003
R Chinnappan Vs. Kairunbee
December 11, 2003
R DEVADASS Vs. SUBORDINATE JUDGE PONNERI
August 26, 2003
R DHANALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
October 29, 2003
R Dhanasekaran Vs. Government of Tamilnadu
October 30, 2003
R DHANDAYUTHAPANI Vs. C R KALEEL ENFORCEMENT OFFICER EMPLOYEES
August 29, 2003
R GANDHI Vs. STATE OF TAMIL NADU
March 18, 2003
R GANESAN Vs. SUPERINTENDING ENGINEER
January 3, 2003
R Ganesan Vs. State of Tamil Nadu
November 6, 2003
R Ganesan Vs. G Jayaseelan
October 8, 2003
R Govindarajan Vs. Hindustan Petroleum Corporation Ltd
September 12, 2003
R Govindasamy Vs. District Collector
October 14, 2003
R HAFEEZUR RAHMAN Vs. STATE OF TAMIL NADU
November 10, 2003
R Hafeezur Rahman Vs. State of Tamil Nadu
November 1, 2003
R HAFEEZUR RAHMAN Vs. THE STATE OF TAMIL NADU AND OTHERS
November 20, 2003
R HARI Vs. STATE OF TAMIL NADU
April 30, 2003
R Hari Ramesh Vs. T Pramod Wilson
December 24, 2003
R Ilayaraja Vs. State of Tamil Nadu
September 29, 2003
R J A Raveendran Vs. State of Tamilnadu
September 18, 2003
R JAMES Vs. ASSISTANT MANAGER NATIONAL INSURANCE COMPANY LIMITED
March 17, 2003
R JAWAHAR Vs. TAMILNADU CIVIL SUPPLIES CORPORATION
June 27, 2003
R JAYACHANDRAN Vs. COMMISSIONER OF INCOME TAX
September 3, 2003
R JAYACHANDRAN Vs. SPECIAL COMMISSIONER COMMISSIONER OF REVENUE ADMINISTRATION
January 7, 2003
R JAYAPAUL Vs. PAPPAYEE AMMAL
March 7, 2003
R JEYAPRAKASAM Vs. TAMIL NADU ELECTRICITY BOARD
March 19, 2003
R K Rahuram Mohan Vs. State of Tamil Nadu
September 23, 2003
R KAARUPPAN Vs. PATRON OF THE CHENNAI RIFLE CLUB
December 16, 2003
R Kaaruppan Vs. Baljit Singh Sethi
December 12, 2003
R KAILASH BAI Vs. GENERAL MANAGER
February 28, 2003
R KALA Vs. USHA SAMPATH
April 11, 2003
R KALYANASUNDARAM Vs. MANAGING DIRECTOR
March 12, 2003
R Kamalam Vs. Deputy Registrar of Co operative Societies
December 24, 2003
R Karuppan Vs. Patron of Chennai Rifle Club
December 5, 2003
R KASTHURI Vs. R RAVEENDRAN
March 3, 2003
R Kondaiah Vs. Union of India
November 21, 2003
R KRISHNAMURTHY Vs. STATE
March 13, 2003
R Krishnamurthy Vs. Indian Institute of Technology
October 14, 2003
R Krishnan Vs. Commisioner Hindu Religious and Charitable Endowment Department
October 10, 2003
R KRISHNAN Vs. CHIEF ENGINEER
April 8, 2003
R Kumar Vs. Sundaram Chits India Limited
August 22, 2003
R LAKSHMANA PERUMAL Vs. M RAJAMANI
June 25, 2003
R MALAR KODI Vs. STATE REP
August 14, 2003
R MALARVIZHI Vs. INSPECTOR OF POLICE
July 23, 2003
R MANOHARAN Vs. SYNDICATE BANK
June 16, 2003
R MURUGESAN Vs. STATE
November 25, 2003
R Muthuveerasamy died Vs. State of Tamil Nadu
October 28, 2003
R NALLUSAMY Vs. UNION OF INDIA
July 14, 2003
R NATARANJAN Vs. DISTRICT CONSUMER DISPITES REDRESSAL FORUM OF COIMBATORE DISTRICT
October 13, 2003
R NATESAN Vs. CITY UNION BANK LTD
March 21, 2003
R PALANI DURAI Vs. STATE OF TAMIL NADU REP
March 17, 2003
R PARAMASIVAM Vs. INSPECTOR OF POLICE METTUPALAYAM POLICE STATION COIMBATORE
April 28, 2003
R Paulsamym Vs. Superintendent
August 1, 2003
R R Gopal ALIAS Nakkeeran Gopal Vs. State
September 19, 2003
R R GOPAL ALIAS NAKKHEERAN GOPAL Vs. STATE
March 5, 2003
R RAGHUPATHY Vs. NIL
March 13, 2003
R RAJALAKSHMI Vs. INSPECTOR GENERAL OF REGISTRATION
January 1, 2003
R RAJALAKSHMI Vs. INSPECTOR GENERAL OF REGISTRATION
January 30, 2003
R Rajaraman Vs. Secretary to the Government Public Works Department
October 8, 2003
R RAJBABU Vs. TAX RECOVERY OFFICER
August 25, 2003
R RAJUPANDI Vs. TAMIL NADU ELECTRICITY BOARD
February 6, 2003
R RAMACHANDRA THEVAR Vs. MURUGESAN
September 30, 2003
R Ramakrishna Vs. Bharat Sanchar Nigam Limited
September 22, 2003
R RAMARAJU Vs. REVENUE DIVISIONAL OFFICER AND EXECUTIVE MAGISTRATE
April 9, 2003
R Ramsundar Vs. Joint Director of Higher
July 29, 2003
R Rangasamy Vs. State of Tamil Nadu
October 30, 2003
R Rathinam Vs. P Nityanandam
August 20, 2003
R RATHINASABAPATHY Vs. STATE
December 17, 2003
R RAVI Vs. REGIONAL TRANSPORT OFFICER SALEM
January 22, 2003
R RAVICHANDRAN Vs. STATE OF TAMILNADU REP
August 25, 2003
R Ravindran Vs. Government of Tamil Nadu
September 29, 2003
R S Gowri Sankar Vs. State
August 28, 2003
R S KUMARASAMY IYER FIRM Vs. T V KRISHNAMOORTHY
October 30, 2003
R S R Chit Funds Private Limited Vs. State of Tamil Nadu
November 21, 2003
R S RAJENDRAN Vs. ARAYEE
July 30, 2003
R S Somanathan Vs. State rep The Inspector of Police
December 8, 2003
R Sankaran Vs. Secretary
December 16, 2003
R Santhanam Vs. Collector Chennai District
October 31, 2003
R SHANMUGAM Vs. STATE
July 3, 2003
R SOUNDARARAJAN POOSARI Vs. JOINT COMMISSIONER
March 12, 2003
R SRINIVASAN Vs. STATE OF TAMIL NADU
August 7, 2003
R SUBRAMANIAM Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
March 28, 2003
R THIRUMAVALAVAN Vs. SUMATHI UDAYAKUMAR
April 11, 2003
R Usharani Vs. District Collector
December 31, 2003
R Usharani Vs. Director of School Education
September 9, 2003
R V SWAMINATHAN Vs. TAMIL NADU ELECTRICITY BOARD
August 14, 2003
R VADIVELU Vs. SAKTHI ASPHALTS AND PELTS
January 13, 2003
R Vaidyanathan Vs. MMTC Ltd
September 30, 2003
R VARADACHARI Vs. MANAGEMENT OF PRESS TRUST OF INDIA
February 6, 2003
R VEERAPANDIAN Vs. STATE OF TAMILNADU
October 14, 2003
R VELLINGIRI Vs. KUPPATHAL
July 11, 2003
R VijayaKumar Vs. Chairman cum Managing Director Texco Limited
October 23, 2003
R. ARULSIGAMANI Vs. PAULDURAI ALIAS PERUMAL
April 8, 2003
R. DHANDAPANIMUTHU AND ANOTHER Vs. STATE, REP. BY INSPECTOR OF POLICE CENTRAL CRIME BRANCH, TIRUPPUR
September 23, 2003
R. GURUSAMY Vs. STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE CB CID, COIMBATORE AND STATE
December 19, 2003
R.P. GOYANGA Vs. P.M.S. TRADERS
February 28, 2003
RABI Vs. STATE REP
August 13, 2003
Radha Mandhiri Vs. Suguna
September 30, 2003
RADHAKRISHNA K Vs. INDIAN BANK
October 6, 2003
RADHAKRISHNAN ALIAS R K Vs. STATE
May 6, 2003
RAFEEK GULAM MOHIDEEN Vs. SECRETARY TO GOVT
July 8, 2003
RAGHUNATH V NAIR Vs. STATE
October 14, 2003
Raghupathi Vs. State
November 20, 2003
RAHAEL Vs. PALAMMAL
April 30, 2003
RAHAMATHULLA Vs. STATE
July 10, 2003
RAHMATH UMMAL Vs. S MOHAMMED IBRAHIM DIED
April 23, 2003
RAJ G Vs. SENIOR BRANCH MANAGER SYNDICATE BANK
September 19, 2003
RAJA Vs. GOVT OF TAMIL NADU REP
July 25, 2003
RAJA Vs. STATE OF TAMIL NADU
June 17, 2003
RAJA ALIAS APPASAMI Vs. STATE
June 19, 2003
RAJA PAPER and BOARD MILL Vs. K SHEIKSHINDHA
April 8, 2003
RAJAGOPAL Vs. STATE
June 27, 2003
RAJAM OIL CO Vs. EX OFFICIO SECRETARY TO GOVERNMENT
January 23, 2003
RAJAMANI Vs. INSPECTOR OF POLICE
March 4, 2003
RAJAMANICKAM Vs. DISTRICT REVENUE OFFICER
August 1, 2003
Rajamanikam Vs. State
August 5, 2003
RAJAMMAL Vs. MARUDAMMAL
January 21, 2003
RAJAMMAL Vs. PERIYANAYAGAM
April 17, 2003
RAJAN Vs. STATE
April 4, 2003
Rajan ALIAS Raghuseelan ALIAS Ravi ALIAS Raghu Vs. State
July 29, 2003
RAJANGAM Vs. STATE
December 12, 2003
Rajathi Ammal Vs. Annalakshmi
November 6, 2003
RAJENDRAN Vs. STATE
April 21, 2003
RAJENDRAN ALIAS MUKKAN ALIAS KUMARASAMY Vs. STATE
December 12, 2003
RAJESH BABU ALIAS RAJESH ALIAS RAJESHKUMAR ALIAS BABU Vs. STATE REP
June 30, 2003
Rajith Vs. State
August 8, 2003
RAJKUMAR MENON Vs. UPASANA FINANCE LIMITED
November 11, 2003
Raju Vs. State rep
November 21, 2003
RAJU Vs. MUTHUAMMAL
July 4, 2003
RAJU Vs. STATE
July 31, 2003
Raju Vs. State of Tamil Nadu
November 10, 2003
Ramachandran Vs. State
December 12, 2003
RAMACHANDRAN Vs. Y THEVA NESOM AMMAL
April 7, 2003
RAMACHANDRAN Vs. BABY
March 26, 2003
Ramajayam Constructions Vs. Superintending Engineer
December 29, 2003
Ramakrishna Vs. Kannan
December 15, 2003
Ramalingam Vs. State
November 28, 2003
RAMALINGAM Vs. STATE
February 17, 2003
RAMALINGAM Vs. STATE
February 13, 2003
RAMALINGAM Vs. STATE OF T N
January 31, 2003
RAMAMOORTHY Vs. STATE
July 4, 2003
RAMAMURTHI Vs. CHINNARAJU GOUNDER
January 10, 2003
RAMAMURTHY ALIAS RAMU Vs. INSPECTOR OF POLICE
January 9, 2003
RAMANATHAN Vs. STATE
April 7, 2003
Ramani Vs. Commissioner of Police
November 20, 2003
RAMANUJAM C CHENGAI DISTRICT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
July 23, 2003
RAMANUJAM R Vs. CHIEF INSPECTOR OF FACTORIES CHENNAI
November 12, 2003
RAMAR Vs. STATE
April 29, 2003
RAMAR Vs. STATE REP
July 30, 2003
RAMASAMY Vs. STATE OF TAMIL NADU REP
July 10, 2003
RAMASAMY Vs. STATEREP
July 2, 2003
RAMASAMY Vs. STATE INSPECTOR OF POLICE
June 27, 2003
RAMASWAMY Vs. INSPECTOR GENERAL OF RAGISTRATIONS MADRAS
September 12, 2003
RAMASWAMY Vs. INSPECTOR GENERAL OF REGISTRATIONS SANTHOME MADRAS
September 1, 2003
RAMASWAMY NAIDU TEXTILES LTD. Vs. CEGAT
April 22, 2003
Ramco Industries Limited Vs. Superintending Engineer
September 30, 2003
RAMCO SUPER LEATHERS LTD. Vs. ASSOCIATES INDIA FINANCIAL SERVICES (P) LTD.
August 21, 2003
RAMESH Vs. STATE
March 17, 2003
RAMESH BABU Vs. TMT USHA
January 31, 2003
RAMESH ENTERPRISES LTD Vs. ESI CORPORATION
April 17, 2003
Ramkumar Vs. Inspector of Police
September 10, 2003
Ramu Gounder Vs. K Radhakrishnan
August 6, 2003
Ranganathan Vs. State
June 26, 2003
RANGARAJ ALIAS MYSOORAN ALIAS PATHIRAPPAN Vs. STATE
July 3, 2003
Rangasami Vs. Kasiappa Gounder
August 1, 2003
RANGASAMY ALIAS PONNAN Vs. STATE
February 10, 2003
RANI Vs. STATE OF TAMIL NADU
July 8, 2003
Rani Vs. District Magistrate and District Collector
December 16, 2003
RANI D/O THANISLAS Vs. STATE OF TAMIL NADU
April 30, 2003
Rani Muniraj Vs. Inspector of Matriculation Schools
September 12, 2003
RANIPET GREAVES EMPLOYEES UNION Vs. COMMISSIONER OF LABOUR CHENNAI
September 5, 2003
RANJITKUMAR Vs. GOPAL
February 6, 2003
Rasappan Vs. Distict Collector
September 8, 2003
RATHINAM PILLAI Vs. CHELLAMMAL
January 9, 2003
RATHINAVEL NAICKER Vs. STATE OF TAMIL NADU
March 24, 2003
RAVI FABRICS Vs. SHAHERBON TRADERS
January 3, 2003
Ravichandran Vs. Managing Director Pallavan Transport Corporation Ltd
October 20, 2003
Ravichandran Vs. Natarajan Nadar
December 19, 2003
RAVIKUMAR Vs. STATE
December 24, 2003
RAVISHANKAR R Vs. MANAGEMENT OF G E POWER CONTROLS INDIA PRIVATE LIMITED
December 8, 2003
RAYALA CORPORATION (P) LTD. Vs. COMMISSIONER OF INCOME TAX
April 30, 2003
REGIONAL DIRECTOR E S I CORPN Vs. P MANICKAM PROPRIETOR THIRUMURUGAN ENGINEERING WORKS
November 3, 2003
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. SUNDARAM CLAYTON LIMITED MOPPET DIVISION REGD OFFICE MADRAS
December 10, 2003
REGIONAL MANAGER Vs. PRESIDING OFFICER
June 20, 2003
RESKIN ANTONY JESURAJ Vs. STATE OF TAMIL NADU
September 3, 2003
Revenue Divisional Office Vs. Athappa Gounder died
July 28, 2003
REVENUE DIVISIONAL OFFICER Vs. N SWAMINATHAN
January 1, 2003
REVENUE DIVISIONAL OFFICER METTUR Vs. N SWAMINATHAN
April 23, 2003
RITA AGENCIES Vs. ENFIRCEMENT OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION
April 1, 2003
RITU DEVI Vs. COMMISSIONER OF INCOME TAX
August 18, 2003
ROBERT Vs. STATE REP
June 19, 2003
ROOBI Vs. STATE OF TAMIL NADU
March 26, 2003
ROSAMMAL MEMORIAL MINORITY TEACHER TRAINING INSTITUTE FOR WOMEN Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS
August 1, 2003
RUKMANI Vs. WELLINGTON CANTONMENT
January 21, 2003
RUKMANI Vs. STATE OF TAMILNADU
March 31, 2003
Ruth Mary Vs. Commissioner Corporation of Chennai
December 9, 2003
S A Syed Mohammed Vs. Secretary to the Government of India
November 19, 2003
S ABDULLAKHAN Vs. TRIBUNAL FOR DISCIPLINARY PROCEEDINGS
January 22, 2003
S ACHTHAN Vs. M GOPAL
April 30, 2003
S Akila Vs. Registrar Annamalai University
September 26, 2003
S ANANDARAJ Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED CUDDALORE
March 24, 2003
S Anantharaj Vs. Managing Director
October 20, 2003
S Annamalai Vs. Tahsildar and Executive Magistrate
December 2, 2003
S Arul Lingam Vs. Joint Registrar of Co operative Socities
September 29, 2003
S ARUMUGA DEVAR Vs. STATE OF TAMIL NADU
April 30, 2003
S Arumugam Vs. State of Tamilnadu
December 23, 2003
S Arumugam Vs. Presiding Officer
July 29, 2003
S ASOKAN Vs. STATE REP
March 3, 2003
S B FAZLUDDIN AND MD ANSARI Vs. STATE BY DY SUPERINTENDENT OF POLICE AND S I T C B C I D
July 15, 2003
S BALASUBRAMANIAN Vs. DY COMMR OF POLICE
April 8, 2003
S Baskaran Vs. State of Tamil Nadu
September 3, 2003
S BHUVANESWARI Vs. ACI AGRO CHEMICAL INDUSTRIES LTD
November 27, 2003
S Chandramohan Vs. Registrar Anna University
October 14, 2003
S Chinnusamy Vs. Deputy Registrar of Co op Societies
October 13, 2003
S DASARADHAN Vs. E CHELLAPPAN
September 17, 2003
S G BADRINATH Vs. V JAGANATHAN
December 2, 2003
S G BALAMURUGAN Vs. SECRETARY
August 1, 2003
S GANDHIMATHI Vs. DY REGISTRAR OF COOPERATIVE SOCIETY MILK TIRUNELVELI
March 28, 2003
S GOWRI Vs. ASSISTANT CONSERVATOR OF FOREST PROSECUTION SQUAD
July 31, 2003
S Hema Vs. Union of India
December 1, 2003
S Inbaraj Vs. Director of School Education
September 16, 2003
S INDRAKUMARI Vs. S SUBBAIAH
January 10, 2003
S Indrani Vs. Government of Tamil Nadu
November 6, 2003
S JAGADEESAN Vs. STATE
April 9, 2003
S JAHUBAR ALI Vs. STATE OF TAMIL NADU
January 30, 2003
S JAISINGH Vs. STATE
June 26, 2003
S JARLIN PRINSO Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS
March 13, 2003
S Jaya Jaya Bhuvaneswari Vs. General Manager Operation
October 27, 2003
S JAYARAJ Vs. TAHSILDAR MAYILADUTHURAI
October 27, 2003
S K GANESAN Vs. N K KANDASAMY
February 7, 2003
S K Mathena Vs. State of Tamil Nadu
July 14, 2003
S K MATHENA Vs. STATE OF TAMIL NADU
August 14, 2003
S K MUTHUSAMY Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION
January 7, 2003
S K NATESAN Vs. STATE REP
August 8, 2003
S Kandavel Vs. Pondicherry Institute of Post Matric Technical Education PIPMATE Pondicherry
August 14, 2003
S Karthick Perumal Vs. Sterling Business Services Private Ltd
November 28, 2003
S Karunanidhi Vs. Indian Bank
September 26, 2003
S Karunanidhi Vs. State of Tamilnadu
October 16, 2003
S KASI Vs. SECRETARY CORRESPONDENT
March 4, 2003
S KRISHNA PILLAI Vs. DIRECTOR OF EMPLOYMENT TRAINING
November 21, 2003
S KRISHNAMOORTHY Vs. OFFICER INCHARGE
September 4, 2003
S KRISHNAN Vs. INDIRA VADHANAM
January 24, 2003
S KUMAR Vs. SAPTAGIRI INVESTMENTS
October 8, 2003
S Kumaresan Vs. State
October 21, 2003
S LILLY PUSHPAM Vs. UNION OF INDIA
July 17, 2003
S LOGANATHAN Vs. INSPECTOR OF PANCHAYAT
March 7, 2003
S MADHUSOODANAN NAIR Vs. BHARAT HEAVY ELECTRICALS LTD
March 21, 2003
S MALLIKA Vs. DIRECTOR OF SCHOOL MATRICULATION EDUCATION
April 30, 2003
S MANI Vs. DIRECTOR GENERAL
April 11, 2003
S Mohammed Ali Vs. State
September 16, 2003
S MOHAMMED ALI Vs. STATE OF TAMIL NADU
January 30, 2003
S Mohammed Meeran Vs. State of Tamil Nadu
November 19, 2003
S MOHAN Vs. STATE
July 16, 2003
S MOORTHY Vs. L ALPHONES
March 7, 2003
S MOOSA Vs. TAMIL NADU WAKF BOARD
March 7, 2003
S MURUGAN Vs. VOC INDUSTRIAL TRAINING INSTITUTE
February 21, 2003
S MURUGIAH REDDIAR Vs. DISTRICT COLLECTOR
August 22, 2003
S MUTHURAMAN Vs. PRESIDING OFFICER
April 4, 2003
S N JAYAPAL Vs. PRINCIPAL CHIEF
February 4, 2003
S NAMBINARAYANAN Vs. S RAMAN REDDIAR
September 25, 2003
S NARAYANAN Vs. TAMIL NADU TREASURIES AND ACCOUNTS OFFICERS ASSOCIATION
July 4, 2003
S NATARAJAMURTHY Vs. COMMERCIAL TAX OFFICER
January 9, 2003
S NAVANEETHAKRISHNAN Vs. SYNDICATE BANK
June 27, 2003
S NOORJAHAN Vs. SADHIK BATCHA
October 30, 2003
S P DHANDAPANI Vs. PREMA
June 20, 2003
S P SARAVANAN Vs. COMMISSIONER
April 25, 2003
S PADMANABAN Vs. M P APOORVA KUMAR
August 26, 2003
S PALANISAMY Vs. BHARAT PETROLEUM CORPORATION LTD
February 18, 2003
S Pancharatnam Vs. Tamil Nadu Electricity Regulatory Commission
October 10, 2003
S PANDARINATHAN Vs. DIRECTOR, DIRECTORATE OF TECHNICAL EDUCATION AND PRINCIPAL, VALLIVALAM DEMPLOYEES STATE INSURANCE CORPORATIONKAR POLYTECHNIC
October 15, 2003
S Paramasivan Vs. Pandyan Grama Bank
December 31, 2003
S PARANJOTHI Vs. D BALASUBRAMANIAM
March 21, 2003
S PETHAIYAN Vs. JOTHI
December 8, 2003
S PREM GIRI Vs. COMMISSIONER OF CUSTOMS
April 30, 2003
S R KUMARASWAMI Vs. SELLAMUTHU
April 25, 2003
S R RAMESH Vs. STATE OF TAMILNADU REP
March 20, 2003
S R SENGOTAVELU Vs. DISTRICT COLLECTOR NAMAKKAL
September 15, 2003
S RADHAKRISHNAN Vs. COMMISSIONER CORPORATION OF MADRAS
March 7, 2003
S RAHAMATHULLAH Vs. RATNA BAI
December 19, 2003
S RAJAGOPAL Vs. BOB CARDS LIMITED CHENNAI
December 24, 2003
S RAJAGOPALAN Vs. KATTABOMMAN TRANSPORT CORPORATION
August 7, 2003
S Rajaram Vs. Secretary to Government
October 21, 2003
S RAMADOSS Vs. STATE
January 24, 2003
S RAMADOSS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
September 18, 2003
S Ramaiyah Vs. State
October 20, 2003
S RAMASWAMY Vs. CHAIRMAN CUM MANAGING DIRECTOR HINDUSTAN PHOTO FILMS MANUFACTURING COMPANY LIMITED
July 25, 2003
S Ramathilagam Vs. Srivilliputtur Municipality
September 15, 2003
S RAMESH BABU Vs. R BHASKAR
March 3, 2003
S RANIBAI Vs. DISTRICT ELEMENTARY EDUCATION OFFICER
June 27, 2003
S RATNA Vs. B SHAJAHAN
July 31, 2003
S RENGANATHAN Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT
September 16, 2003
S RENGANATHAN Vs. M/S VASANTHAM AND CO
June 24, 2003
S Rethinam Vs. Seenivasa Naidu
November 5, 2003
S Rosemary Vs. Director of Collegiate Education
October 17, 2003
S RUKMANI AMMAL Vs. K RAVICHANDRAN
June 1, 2003
S S Mohamed Zackariya Vs. Sub Inspector of Police
September 10, 2003
S S SHARFUDEEN Vs. COMMERCIAL TAX OFFICER LEIGH BAZAAR ASSESSMENT CIRCLE SALEM
August 13, 2003
S S SUNDARAM Vs. INDIAN OVERSEAS BANK
March 11, 2003
S Sarvothaman Vs. S Gunasekaran
December 30, 2003
S SHANMUGAM Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL
January 7, 2003
S Shanthi Vs. Director of Medical Education
September 29, 2003
S Sharravvanan Vs. State of Tamil Nadu
October 30, 2003
S Shomya Vs. Academic Officer
October 17, 2003
S SIVAGAMI Vs. PERIASAMY
February 17, 2003
S Sridhar Vs. State
November 25, 2003
S SRINIVASAN Vs. ADDITIONAL DIRECTOR
March 27, 2003
S SRINIVASAN Vs. PRESIDING OFFICER LABOUR COURT
March 28, 2003
S SUBRAMANIAM Vs. R NATARAJAN
February 14, 2003
S Subramanian Vs. Management of Titan Industries Ltd
July 16, 2003
S SUBRAMANIAN Vs. COMMISSIONER OF INCOME TAX
April 30, 2003
S SURESH KUMAR Vs. UNION OF INDIA
February 3, 2003
S T RAJA DANIEL Vs. HIGH COURT OF JUDICATURE AT MADRAS
July 4, 2003
S TAMILSELVI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
November 21, 2003
S THANGAMUTHU Vs. N PALANISAMY
December 17, 2003
S THIRUPATHY Vs. STATE OF TAMIL NADU
December 23, 2003
S ULAGANATHAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
April 4, 2003
S VEERAKUMAR Vs. STATE BANK OF INDIA
March 28, 2003
S VENKATARAMAN Vs. UNION OF INDIA
January 30, 2003
S Venkatesan Vs. Chairman
September 26, 2003
S Vijayakumar Vs. Returning Officer
October 6, 2003
S VINCENT PRABAKAR Vs. METROPOLITAN TRANSPORT CORPORATION
April 4, 2003
S Visagam Vs. State
September 2, 2003
S VISWANATHAN 4/373 FOURTH CROSS STREET RAJAJI NAGAR MADIPAKKAM CHENNAI Vs. ASHOK LEYLAND FINANCE LTD
October 28, 2003
S&S INDUSTRIES AND ENTERPRISES LIMITED REP BY ITS MANAGING DIRECTOR Vs. AGRI DEVELOPMENT FINANCE (TAMIL NADU) LIMITED
July 14, 2003
S. KARUNAKARAN Vs. INCOME TAX OFFICER
September 2, 2003
S. RUKMANI AMMAL Vs. K. RAVICHANDRAN
June 26, 2003
Sadakathullah Appa College Vs. All India Council for Technical Education
November 19, 2003
SAGAYATHOTTAM INSTITUTE Vs. GOVERNMENT OF TAMIL NADU
March 13, 2003
SAID ALAVI Vs. KANNAN
December 31, 2003
Saira Zackira Vs. Joint Secretary
December 12, 2003
SAKTHI SUGAR LIMITED Vs. SEED INSPECTOR
February 24, 2003
SAKTHI SUGAR LIMITED Vs. XAVIER POULRAJ
February 24, 2003
SAKTHI TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX
March 25, 2003
SAKTHIVEL Vs. STATE
March 26, 2003
SAKTHIVEL Vs. STATE
June 25, 2003
Salem Co operative Sugar Mills LTD Vs. Commissioner of Income Tax
November 19, 2003
SALEM COOPERATIVE SUGAR MILLS LTD Vs. S KUPPANNAN
August 6, 2003
SALES SERVICE COMPANY Vs. AKB PAPER MILL PLANT SUPPLIERS (P.) LTD.
February 27, 2003
Salini Nair Vs. Pondichery University
October 31, 2003
SAM DANIEL Vs. NESAMONY TRANSPORT CORPORATION
April 30, 2003
Samatha Nikila Vs. K Sathishkumar Reddy
October 28, 2003
SAMBA SIVAM Vs. GUNASEKARAN
April 29, 2003
SAMIKANNU NAIDU Vs. KRISHNAMURTHY NAIDU
August 20, 2003
SAMPATH M Vs. S SRINIVASAN
April 8, 2003
SANDS INDUSTRIES AND ENTERPRISES LIMITED Vs. AGRI DEVELOPMENT FINANCE TAMILNADU LTD
July 14, 2003
SANGHVI MOVERS LIMITED Vs. OIL AND NATURAL GAS COMMISSION
January 31, 2003
SANKAR Vs. STATE
January 13, 2003
SANKAR Vs. INSPECTOR OF POLICE
July 11, 2003
SANKAR SEALING SYSTEMS PRIVATE LIMITED Vs. JAIN MOTOR TRADING COMPANY
August 28, 2003
Sankaran Vs. Pandyvel
December 11, 2003
SANTOSH HOSPITALS PRIVATE LIMITED Vs. STATE HUMAN RIGHTS COMMISSION
March 13, 2003
SAPTHAGIRI EDUCATIONAL TRUST REP Vs. GOVERNMENT OF PONDICHERRY
February 28, 2003
Sarasu Vs. State of Tamil Nadu
March 14, 2003
SARASU Vs. STATE OF TAMIL NADU
March 24, 2003
SARASWATHY Vs. TAMIZHARASI
July 7, 2003
Saraswathy Vs. Meenakshy
August 27, 2003
SARAVANA PILLAI Vs. A S MARIAPPAN
February 21, 2003
SARAVANAMUTHU Vs. DISTRICT MAGISTRATE
March 19, 2003
Sarijabanu a Janarthani Vs. State
December 4, 2003
SAROJA Vs. INSPECTOR OF POLICE
July 2, 2003
Saroja Vs. Chennimalai
September 18, 2003
SAROJA Vs. STATE REP
July 25, 2003
SAROJINI GANGADHARAN Vs. STATE OF TAMIL NADU
March 28, 2003
SASIKALA RAMALINGAM Vs. SAMI IYHIA NATTAR
January 14, 2003
SATHIYABAMA Vs. M PALANISAMY
October 20, 2003
SATHYANARAYANA G Vs. GOVERNMENT OF TAMIL NADU
September 10, 2003
SATWANT SINGH Vs. BHARATI MOBINET LTD.
January 24, 2003
SAVARIYAPPAN Vs. STATE REP
July 16, 2003
SAVITHRI AMMAL Vs. R M SP RAMASAMI CHETTIAR
July 28, 2003
SDB CISCO India LTD Vs. Union of India
October 10, 2003
Seagull Security Bureau Vs. State Industrial Promotion Corporation of Tamil Nadu
December 10, 2003
SEARLE INDIA LIMITED Vs. M A MAJID
January 10, 2003
SEBASTIKANNU Vs. STATE OF TAMILNADU
July 25, 2003
SECRETARY Vs. K JANAKI B D S
April 23, 2003
SECRETARY Vs. MASTER J RAJKUMAR MINOR
April 30, 2003
Secretary Board of Matriculation Examination Vs. SRC Bhandari
October 7, 2003
SECRETARY THIRUVALLUVAR AIDED ELEMENTARY SCHOOL Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
November 10, 2003
SECRETARY TO GOVERNMENT Vs. M PADMANABHAN
June 26, 2003
SECRETARY TO GOVERNMENT Vs. V ANANTHASEKAR
July 8, 2003
SEETHA V Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED CHENNAI
September 23, 2003
SEETHALAKSHMI AMMAL Vs. TMT R GANAPATHI AMMAL
April 11, 2003
Sekar Vs. State
December 4, 2003
SEKAR Vs. STATE
March 24, 2003
SEKAR Vs. STATE OF TAMIL NADU
August 4, 2003
SEKAR ALIAS OTTAPALAYAM SEKAR Vs. STATE OF TAMIL NADU
November 20, 2003
SELLAMMAL NOW DECEASED Vs. M NATESAN
October 28, 2003
SELVAKUMAR Vs. STATE REP
July 2, 2003
SELVAM Vs. STATE
July 4, 2003
Selvam Vs. Secretary to Government
November 17, 2003
SELVAM Vs. STATE
January 27, 2003
SELVAM ALIAS GOVINDARAJ Vs. STATE
June 16, 2003
SELVARAJ ALIAS NARAYANASAMY Vs. STATE REP
June 26, 2003
Selvi Vs. State
December 23, 2003
SENGODA GOUNDAR DIED Vs. COMMISSIONER
June 27, 2003
Sengoda Gounder Vs. Chinna Ponnal
July 25, 2003
SENNIAPPA GOUNDER Vs. RAMASAMY
July 16, 2003
SENTHIL MURUGAN Vs. INSPECTOR OF POLICE
July 11, 2003
Senthil Transports Vs. Bharat Heavy Electricals Limited
December 19, 2003
SETHURAMAN CHETTIAR Vs. SARASWATHI
October 17, 2003
Settu Vs. State of Tamil Nadu
October 14, 2003
SEVATHAL Vs. BALAN
June 24, 2003
SHA MOOLCHAND PRAOPCHANDJI GANDHI Vs. C C (AIRPORT)
November 10, 2003
SHAIK MOHAMMED Vs. SHAH ABDUL AUJ AULAD FAMILY CHARITABLE TRUST KOOTHANALLUR
October 7, 2003
Shakilamary Vs. Secretary to Government
October 21, 2003
SHAKILAMARY Vs. SECRETARY TO GOVERNMENT
November 21, 2003
SHANKARAN NARAYAN Vs. STATE
March 5, 2003
Shanmuga Sundaram Vs. A S Kamalam
December 19, 2003
SHANMUGAM Vs. STATE OF TAMIL NADU
March 18, 2003
SHANMUGAM Vs. STATE
August 4, 2003
SHANMUGARAJ Vs. DEPUTY SUPERITENDENT OF POLICE TENKASI
December 19, 2003
SHANMUGAVELAYUDAM Vs. KRISHNAN
August 22, 2003
SHANMUGHAM Vs. SASHIKALA
April 23, 2003
SHANMUGHAVADIVEL ALIAS KANNAN Vs. STATE
April 29, 2003
Shantha Vs. Sharada
November 5, 2003
SHANTHA KUMARI Vs. PRINCIPAL ACCOUNTANT GENERAL (A AND E); DIRECTOR OF COLLEGIATE EDUCATION AND PRINCIPAL, ARIGNAR ANNA GOVERNMENT ARTS COLLEGE
September 24, 2003
Sharbudin Vs. K Subramani
December 31, 2003
SHEIK MOHAMMED Vs. SHAH ABDUL AUL AULAD FAMILY CHARITABLE TRUST
October 7, 2003
SHEIKCHAND BATCHA AND SUDAKAR Vs. STATE REP BY INSPECTOR OF POLICE
January 14, 2003
SHERFUDDIN ALIAS VELLAI Vs. STATE
March 28, 2003
SHOLAY COM PVT LTD Vs. REGIONAL DIRECTOR
April 22, 2003
SILAMBANI SRI CHIDAMBARA VINAYAGAR DEITY Vs. K PALANIAPPA PILLAI
November 21, 2003
Silambani Sri Chidambara Vinayagar Deity Vs. K Palaniappa Pillai
October 21, 2003
SIMON Vs. STATE REP
March 25, 2003
SINGAMUTHUPILLAI Vs. PANDITHURAI
August 14, 2003
Singaravelu Vs. State
November 11, 2003
SIVA Vs. STATE REP
June 26, 2003
Sivagnanamoorthy Vs. M Shanmugam
August 5, 2003
SIVAGURUNATHAN Vs. RAJENDRABABU
January 10, 2003
SIVAKUMAR Vs. STATE
January 29, 2003
SIVANANDA STEELS LTD Vs. INDIA CEMENTS CAPITAL FINANCE LTD
November 11, 2003
Sivanthiappan Vs. Madurai Ganesan
September 2, 2003
SIVARAJ Vs. STATE
April 25, 2003
SIVARAJ ALIAS SIVA Vs. STATE OF TAMIL NADU
February 19, 2003
Sivasankaran Vs. Unnamalai Ammal
September 26, 2003
SIVASANKARAN Vs. NNAMALAI AMMAL
September 26, 2003
SOLAIAMMAL Vs. RAJARATHINAM
October 10, 2003
Solaiappa Gounder Vs. State of Tamil Nadu
September 1, 2003
SOMASUNDARAM Vs. STATE
June 24, 2003
Somasundaram Vs. State
June 19, 2003
SOORATTAIANNAN ALIAS SENGALAIYAPPA GOUNDER Vs. S NATARAJAN
March 25, 2003
SOURIRAJAN Vs. GOVERNMENT OF TAMIL NADU
August 26, 2003
SOUTH INDIA CORPORATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 20, 2003
SOUTH INDIA EXPORT COMPANY PRIVATE LIMITED CHENNAI Vs. REGIONAL OFFICE TAMIL NADU E C I CORPORATION CHENNAI
October 22, 2003
SOUTH INDIA EXPORTS Vs. JOINT DIRECTOR OF FOREIGN TRADE CHENNAI
December 22, 2003
SOUTH INDIA EXPORTS Vs. JOINT DIRECTOR OF FOREIGN TRADE
April 30, 2003
SOUTH INDIA SMALL SPINNRS ASSOCIATION REP BY ITS PREMPLOYEES STATE INSURANCE CORPORATIONDENT U G KANAKARAJAN Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU ENERGY DEPARTMENT; TAMIL NADU ELECTRICITY BOARD REP BY ITS CHAIRMAN AND TAMIL NADU ELECTRICITY REGULATORY COMMISSION REP BY ITS CHAIRPERSON
October 21, 2003
SOUTH INDIA SURGICAL CO P LTD Vs. ASST COMMISSIONER OF INCOME TAX
March 3, 2003
SOUTHERN ANCILLARIES Vs. SOUTHERN ALLOY FOUNDARIES PRIVATE LIMITED
March 28, 2003
Southern Basic Chemical Vs. Assistant Engineer
October 21, 2003
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD Vs. S RATHISH KANNA
October 7, 2003
Southern Petrochemical Industries Corporation LTD Vs. S Rathish Kanna
November 7, 2003
Southern Railway Mazdoor Union Vs. Railway Board
October 17, 2003
SPECIAL DEPUTY COLLECTOR STAMP CUDDALORE Vs. CHEMICALS AND PLASTICS LTD
December 12, 2003
Special Officer Vs. Presiding Officer
December 8, 2003
SPECIAL OFFICER DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS PALACODE Vs. T N SEKAR
August 8, 2003
SPECIAL TAHSILDAR (LAND ACQUISITION) OAE PROJECT Vs. TMT E ALAMELU AMMAL UNION OF INDIA, REP BY SECRETARY TO GOVERNMENT, DEPARTMENT OF ATOMIC ENERGY AND CHIEF ADMINISTRATIVE OFFICER, DEPARTMENT OF ATOMIC ENERGY
March 28, 2003
SPECIAL TAHSILDAR L A Vs. E ALAMELU AMMAL
March 28, 2003
SPECIAL TAHSILDAR LA Vs. RATHINAREDDI
March 13, 2003
SPECIAL TAHSILDAR LA Vs. C JEYACHANDRAN
March 13, 2003
SPECIAL TAHSILDAR LA Vs. PARIMALA
February 14, 2003
SPECIAL TAHSILDAR LA CHENNAI EXPORT PROCESING ZONES SAIDAPET Vs. ANGAPPAN
April 28, 2003
SPECIAL TAHSILDAR LA KRISHNA WATER SUPPLY PROJECT Vs. W PREMKUMAR
April 30, 2003
SPECIAL TAHSILDAR LA NEIGHBOURHOOD SCHEME ERODE Vs. ARTHANARI GOUNDER
October 17, 2003
SPECIAL TAHSILDAR LAND ACQUISITION Vs. V PERUMAL
September 26, 2003
SQN LDR V Anand Vs. Directorate of Medical Education
November 10, 2003
Sree Maheswari Educational Trust Vs. Secretary to Government
September 12, 2003
Sree Vijayakumar Vs. State
April 1, 2003
Sri Kampahareswaraswamy Devasthanam Vs. Muthupandi
June 25, 2003
Sri Pandyan Travels Vs. Commissioner of Central Excise Service Tax Cell
August 22, 2003
Srikanth Vs. State of Tamilnadu
November 17, 2003
SRINIVASAN Vs. STATE
December 31, 2003
Srinivasan Vs. State
October 17, 2003
SRIRAM EDUCATIONAL TRUST Vs. PRESIDENT 89 PERUMALPATTU PANCHAYAT UNION THIRUVALLUR
April 30, 2003
SRIRAM EDUCATIONAL TRUST, REP BY ITS CHAIRMAN Vs. PRESIDENT, 89, PERUMALPATTU PANCHAYAT UNION
April 30, 2003
ST PAULS SEMINARY COLLEGE SOCIETY Vs. COLLECTOR
March 24, 2003
State Vs. Annadurai
December 4, 2003
State Vs. Saravanan
December 10, 2003
STATE Vs. SUPERINTENDENT RAJAPALAYAM COOPERATIVE MILK SUPPLY SOCIETY LTD
June 27, 2003
STATE Vs. SUBRAMANIAM
July 4, 2003
STATE Vs. RAMADEVI
July 8, 2003
STATE Vs. N AMIRTHAVEL
April 30, 2003
State Vs. Mathialagan
December 24, 2003
State Vs. P Rajagopal
October 6, 2003
STATE Vs. GOVINDARAJ
January 27, 2003
STATE Vs. DEVENDRAN
August 8, 2003
STATE Vs. TMT INDIRAKUMARI
July 15, 2003
STATE Vs. KAVERI
July 24, 2003
STATE BANK EMPLOYEES UNION Vs. UNION OF INDIA
June 24, 2003
STATE BANK OF HYDERABAD Vs. SIDDAMSETTY RAMESH
July 10, 2003
STATE BANK OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
December 4, 2003
State Bank of Travancore Vs. State of Tamil Nadu
October 23, 2003
STATE BY PUBLIC PROSECUTOR Vs. KASIM RAWTHAR; TAJUDEEN AND SHAIK ABDUL KADHAR
September 15, 2003
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD Vs. BALAJI PAPER BOARDS P LTD
February 11, 2003
State Lorry Owners Federation Tamil Nadu Vs. Transport Commissioner
October 17, 2003
STATE OF MIZORAM Vs. STATE OF TAMIL NADU
January 24, 2003
STATE OF TAMIL NADU Vs. P CHELLAM
August 1, 2003
State of Tamil Nadu Vs. VAIKO
December 15, 2003
STATE OF TAMIL NADU Vs. SIVAKUMAR
November 19, 2003
STATE OF TAMIL NADU Vs. R K HERBAL P LTD
November 14, 2003
State of Tamilnadu Vs. Tvl R K Herbal P Ltd
November 14, 2003
State of Tamilnadu Vs. Micheal Arul Balan
November 19, 2003
STATE OF TAMILNADU Vs. S NATARAJA THEVAR
January 24, 2003
STATE OF TAMILNADU REP Vs. CAPITAL REFRIGERATION
March 24, 2003
STATE OF TAMILNADU REP Vs. S NOOR MOHAMMED
June 19, 2003
STATEX MILLS Vs. C N P RUKMANI
February 21, 2003
STEEL AUTHORITY OF INDIA LIMITED COIMBATORE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
June 24, 2003
STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER
April 9, 2003
SUBBAIAH Vs. AMARAVATHY
October 14, 2003
SUBBAIAH Vs. STATE TAMIL NADU
January 8, 2003
Subbalakshmi Lakshmipathy College of Science Vs. University Grants Commission
October 31, 2003
Subbammal Vs. Paramasivam Asari
March 28, 2003
Subban Vs. Varadarajan
December 31, 2003
SUBBANNA GOUNDER Vs. SUBBAYAMMAL
March 17, 2003
Subbaraman Vs. Govindaraja Reddiar
August 5, 2003
SUBBIAH Vs. STATE OF TAMIL NADU
January 8, 2003
Subbiah Konar Vs. State of Tamil Nadu
August 29, 2003
SUBBIAH PILLAI DIED Vs. M A THIRUNAVUKKARASU PILLAI DIED
August 14, 2003
SUBETHA ALIAS SUMATHI Vs. STATE
July 7, 2003
SUBRAMANI Vs. STATE
July 9, 2003
SUBRAMANIAM Vs. VIJAYA
February 20, 2003
SUBRAMANIAN ALIAS SUBBAN Vs. STATE REP
July 23, 2003
Subramanian Swamy Vs. State of Tamil Nadu
November 21, 2003
SUDARSAN TRADING COMPANY LIMITED Vs. GOVERNMENT OF TAMILNADU
September 22, 2003
SUDHA @ SUDHAKAR, Vs. STATE, REP. BY INSPECTOR OF POLICE, VANDAVASI POLICE STATION
January 30, 2003
SUGUMARAN Vs. COMMISSIONER OF POLICE
February 10, 2003
SULOCHANA Vs. M KULASEKARAN
January 24, 2003
Sumangala Steel LTD Vs. Chairman and Managing Director SIPCOT
September 24, 2003
SUMANGALA STEELS LIMITED Vs. CHAIRMAN TAMIL NADU SALES TAX APPELLATE TRIBUNAL CHENNAI
October 23, 2003
SUNDAR GNANAOLIVU Vs. RAJENDRAN GNANAVOLIVU
January 14, 2003
Sundar Raj Vs. State
June 25, 2003
Sundara Raj Vs. State
August 7, 2003
SUNDARADAS Vs. SUBORDINATE JUDGE
April 23, 2003
Sundaram Vs. State
August 4, 2003
SUNDARAM FINANCE LIMITED CHENNAI Vs. KAMARAJ NATIONAL LABOUR ORGANISATION COIMBATORE
September 10, 2003
SUNDARAMURTHY Vs. STATE
February 6, 2003
SUNDARESAN Vs. DEPUTY COMMISSIONER OF LABOUR
November 12, 2003
SUNDARI Vs. STATE OF TAMIL NADU
April 30, 2003
SUNDARSAN TRADING COMPANY LIMITED Vs. GOVERNMENT OF TAMIL NADU
September 22, 2003
SUNSHINE ENTERPRISES Vs. UNION OF INDIA (UOI)
December 11, 2003
SUPERINTENDING ENGINEER Vs. M PARAMASIVAM
March 11, 2003
Superintending Engineer Vs. Labour Inspector
December 9, 2003
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER
July 18, 2003
SUPERINTENDING ENGINEER COIMBATORE ELECY DISTN CIRCLE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
October 21, 2003
Surendran Vs. State
July 21, 2003
SURESH BAFNA Vs. INSPECTOR GENERAL OF REGISTRATION
March 21, 2003
Suresh Kumar Vs. State
December 24, 2003
Suresh Manohar Vs. State of Tamil Nadu
September 15, 2003
SURESHKUMAR ALIAS SURESN ALIAS SURAN Vs. STATE REP
July 3, 2003
Surya Gears Limited Vs. State Industries Promotion Corporation of Tamil Nadu Limited
December 29, 2003
SUSAINATHAN Vs. MANIYASARAM
September 30, 2003
SUSAND AGENCIES Vs. TAMILNADU ELECTRICITY BOARD
March 4, 2003
Suseela Vs. Secretary to Government of Tamil Nadu
December 23, 2003
SUSHEELA EBENEZER Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD
April 11, 2003
SUSHILA Vs. NILHALCHAND NAHATA
June 17, 2003
SWAMINATHAN CONSTRUCTION Vs. DIVISIONAL ENGINEER NATIONAL HIGHWAYS THANJAVUR
February 7, 2003
SYED AHAMED KABIR Vs. UNION OF INDIA
March 6, 2003
SYED MUSTAFA Vs. STATE
June 19, 2003
SYED SADIQ Vs. STATE OF TAMIL NADU REP
August 7, 2003
T A GOPAL Vs. S SIVAGNANAM
February 3, 2003
T A KRISHNASWAMY Vs. STATE OF TAMIL NADU
April 28, 2003
T CHANDRAN Vs. DISTRICT COLLECTOR
February 28, 2003
T Chandrasekaran Vs. State of Tamil Nadu
April 8, 2003
T D THOMSON Vs. INDIAN OVERSEAS BANK REP
August 14, 2003
T DULIP SINGH Vs. CHIEF CONTROLLING REVENUE AUTHORITY and INSPECTOR GENERAL OF REGISTRATION KAMARAJAR SALAI
January 8, 2003
T E Vallabhan Vs. Godha Pushpam
August 22, 2003
T GANESAN Vs. CHAIRMAN
July 25, 2003
T GOVINDARAJU NAIDU Vs. SPECIAL DEPUTY COLLECTOR LA
February 17, 2003
T GOVINDASEETHARAM Vs. CHAIRMAN CHENNAI PORT TRUST
March 12, 2003
T Gurusamy Vs. District Collector cum Chairman of District level Vigilance Committee
September 26, 2003
T GURUSWAMY Vs. ASSISTANT HEALTH OFFICER I
March 28, 2003
T JAMES Vs. R TAMILSELVAN
August 27, 2003
T JANAKIARAMAN Vs. REVENUE DIVISIONAL OFFICER and LAND ACQUISITION OFFICER
August 4, 2003
T Jeyasingh Vs. Tamil Nadu Water Supply
November 10, 2003
T KALAISELVI Vs. REGIONAL TRANSPORT AUTHORITY
April 30, 2003
T Kalyanasundaram Vs. Board of Directors
November 6, 2003
T KANCHANA DEVI Vs. R D MANI
March 28, 2003
T Kantharaju Vs. N Kuppuswami
December 10, 2003
T M MANICKA NAICKER Vs. N J CHANDRASEKAR
June 24, 2003
T N OUTDOOR ADVERTISING ASSOCIATION Vs. UNION OF INDIA
February 21, 2003
T N S S STEELS PVT LTD Vs. PRINCIPAL OFFICER
August 22, 2003
T P Kabbilawsh Minor Vs. Union of India
September 24, 2003
T PERUMAL Vs. R NESAMMAL
June 20, 2003
T R Meenakshi Vs. State of Tamilnadu
November 7, 2003
T R SHANMUGAM Vs. ANGLO FRENCH TEXTILES
April 4, 2003
T R VIJAYANANDAN Vs. DISTRICT LEVEL VIGILANCE COMMITTEE ON COMMUNITY VERIFICATION
June 20, 2003
T RAGHAVAN Vs. INCOME TAX APPELLATE TRIBUNAL
March 13, 2003
T RAJENDRAN Vs. SECRETARY
March 1, 2003
T RAJESH KUMAR Vs. PRINCIPAL LAKSHMIPURAM COLLEGE OF ARTS and SCIENCE
January 9, 2003
T S DHAKSHINAMURTHY Vs. TAMIL NADU WATER SUPPLY AND DRINAGE BOARD
April 11, 2003
T S Karneeswaran Vs. Indian Oil Corporation Ltd
August 21, 2003
T SOUNDARAPANDIAN Vs. G RATHINAM
April 30, 2003
T STANES AND COMPANY LTD Vs. STATE
February 5, 2003
T SUBRAMANIA NADAR Vs. T VARADHARAJAN
April 16, 2003
T THIRUNAVUKKARASU, PREMPLOYEES STATE INSURANCE CORPORATIONDENT, EAST RAJAPALAYAM PANCHAYAT Vs. REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL
August 27, 2003
T UTTAMCHAN Vs. UNION OF INDIA
July 24, 2003
T V S INVESTMENTS LIMITED Vs. ESSORPEE MILLS LIMITED
December 3, 2003
T VEERAN Vs. STATE
July 1, 2003
T VENKATARAMAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
April 11, 2003
T VENKATESAN Vs. DISTRICT COLLECTOR
June 20, 2003
T VENNILA Vs. THANGAVEL alias KUMAR
January 10, 2003
T Vijaya Vs. Government of Tamil Nadu
December 30, 2003
T.K. SESHADRI AND ORS. Vs. REGISTRAR OF COMPANIES
March 24, 2003
TAMALARASI Vs. S KUMARASAMY GOUNDER
June 18, 2003
Tambaram Perunagar Anaithu Viyabarigal Sangam Vs. State of Tamil Nadu
October 21, 2003
Tamil Nadu Civil Supplies Corporation Limited Vs. Inspector of Labour Authority under the Tamil Nadu Industrial Establishment
November 11, 2003
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
March 24, 2003
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. B PURUSHOTHAMAN
March 10, 2003
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. C NATARAJA PILLAI
September 18, 2003
Tamil Nadu Co op Milk Producers Federation LTD Vs. Managing Director
October 31, 2003
TAMIL NADU CO OPERATIVE SUBORDINATE OFFICERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
July 5, 2003
TAMIL NADU CO OPERATIVE SUBORDINATE OFFICERSASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
July 6, 2003
TAMIL NADU ELECTRICITY BOARD Vs. R KANDASAMY
May 14, 2003
TAMIL NADU ELECTRICITY BOARD CHENNAI Vs. ARUPPUKOTTAI JAYAVILAS LIMITED
September 26, 2003
TAMIL NADU ESSENTIAL PLANT NUTRIENTS MANUFACTURERS Vs. UNION OF INDIA
February 17, 2003
TAMIL NADU GOVERNMENT PRESS WORKERS SANGAM MADRAS Vs. FIRST TRADE UNION ADDL REGISTRAR DEPUTY COMMISSIONER OF LABOUR I MADRAS
July 29, 2003
TAMIL NADU INDUSTRIAL INVESTMENT CORPN. LTD. Vs. TVL. KANMANI ICE FACTORY
July 3, 2003
TAMIL NADU MERCANTILE BANK LTD Vs. COMMISSIONER OF INCOME-TAX
November 17, 2003
Tamil Nadu Minerals Limited Vs. State of Tamil Nadu
December 22, 2003
TAMIL NADU NATIONAL MINE WORKERS UNION Vs. TAMIL NADU MINERALS LTD
March 19, 2003
TAMIL NADU NEWSPRINT AND PAPERS LTD Vs. EXPRESS PUBLICATION MADURAI LTD
January 6, 2003
Tamil Nadu Omni Bus Owners Association Vs. State of Tamil Nadu
December 30, 2003
TAMIL NADU OUTDOOR ADVERTISING ASSOCIATION Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
February 21, 2003
Tamil Nadu Petroleum Dealers Association Vs. Union of India
October 21, 2003
Tamil Nadu Pollution Control Board Employees Association Vs. Tamil Nadu Pollution Control Board
January 28, 2003
TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED CHENNAI Vs. REGIONAL PROVIDENT FUND COMMISSIONER CHENNAI
June 20, 2003
TAMIL NADU STATE HAND PUMP FITTERS HELPERS ASSOCIATION Vs. STATE OF TAMIL NADU REP
June 27, 2003
Tamil Nadu State Transport Corporation Vs. Presiding Officer
September 5, 2003
TAMIL NADU STATE TRANSPORT CORPORATION Vs. RAJATHI THANGAMANI
August 8, 2003
TAMIL NADU STATE TRANSPORT EMPLOYEES FEDERATION CITU Vs. STATE OF TAMIL NADU
June 27, 2003
Tamilnadu Brick Works Vs. District Collector
September 22, 2003
Tamilsundar Vs. State
July 9, 2003
TAN INDIA LIMITED Vs. CEGAT
September 19, 2003
TANFAC INDUSTRIES LTD Vs. MONOPOLIES and RESTRICTIVE
February 5, 2003
TATA IRON AND STEEL CO LTD Vs. ASSISTANT COMMISSIONER CT CENTRAL ASSESSMENT CIRCLE-V CHENNAI
November 13, 2003
TAYUB KHAN ALIAS TAYUB SULTAN Vs. HAIRUNNISSA BEEVI
July 1, 2003
TAYUB KHAN ALIAS TAYUB SULTAN Vs. HAINMNISSA BEEVI
July 25, 2003
TEXTILES Vs. STATE BANK OF INDIA
March 4, 2003
THAMBURAJA Vs. KANAKASABAI PADAYACHI
April 22, 2003
THAMILARASAN Vs. STATE
November 28, 2003
THAMIZHKAVALAN ALIAS BASKARAN Vs. STATE REP
March 4, 2003
THANGAM MOTORS P LTD Vs. REGISTRAR
January 10, 2003
THANGARAJ Vs. INSPECTOR OF POLICE
July 8, 2003
Thangavel Vs. Saminathan
September 19, 2003
THANICKACHALAM Vs. STATE
February 14, 2003
THANIGAIVELU M Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES KANCHEEPURAM ZONE KANCHEEPURAM
November 18, 2003
Thinaikulam Muslim Zamath Vs. Assistant Engineer Tamil Nadu Electicity Board
September 18, 2003
Thiru Kumarapillai Vaidyar Vs. District Collector
October 31, 2003
THIRU P MANI Vs. SECRETARY
October 30, 2003
Thiru Veera ALIAS Veeramuthu Vs. Commissioner of Police Greater Chennai
October 27, 2003
THIRUMALAI GOUNDER Vs. STATE OF TAMIL NADU
March 28, 2003
THIRUMALAISWAMI Vs. NALLATHAMBI
April 10, 2003
THIRUPATHI Vs. KOTHAI AACHI
January 14, 2003
THIRUPPUR MARKET VIYAPARIGAL SANGAM Vs. TAMIL NADU URBAN FINANCE AND INFRASTRUCUTURE DEVELOPMENT CORPORATION
April 28, 2003
THIYAGI PETROLEUMS REP BY ITS PARTNER, SARAVANAN Vs. HINDUSTHAN PETROLEUM CORPORATION LIMITED REP BY ITS ZONAL MANAGER; HINDUSTHAN PETROLEUM CORPORATION LIMITED REP BY ITS REGIONAL MANAGER; N V KANDASAMY
January 27, 2003
THIYAGI R P KALIMUTHU Vs. GOVERNMENT OF INDIA
June 20, 2003
THOOTHUKUDI MAVATTA THEN PAGUTHI NATTUPADAGU KATTUMARA MEENAVA SAMUTHAYA SANGAM Vs. MECHANISED BOAT FISHING
February 13, 2003
Thoppiliya Alli Raja Vs. State
July 29, 2003
THREE N PRODUCTS P LTD Vs. JOCIL LTD
April 30, 2003
THYAGI PONNURANGAM DWELLERS PUBLIC WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR
November 4, 2003
Thyagi Ponnurangam Dwellers Public Welfare Association Vs. District Collector
October 4, 2003
Tindivanam Co operative Housing Society Limited Vs. Deputy Commissioner of Labour
February 3, 2003
TINDIVANAM CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR AND G
February 13, 2003
Titan Industries Limited Vs. Additional Commissioner of Customs
October 16, 2003
TMT A AMMINI Vs. STATE OF TAMIL NADU, REP BY SECRETARY, EDUCATION DEPARTMENT
July 29, 2003
Tmt Basamma Vs. S Jethendraiah
January 22, 2003
TMT CHINNAPONNU Vs. STATE OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
March 26, 2003
Tmt Meena Vs. Special Commissioner and Commissioner of Land Administration
October 20, 2003
Tmt Prasanna Kumari Vs. Chairman
October 6, 2003
TMT S RAJESWARI Vs. MANNARGUDI MUNICIPALITY, REP BY ITS COMMISSIONER AND S KALAISELVAN, COMMISSIONER, MANNARGUDI MUNICIPALITY
July 18, 2003
Tmt S Tamilselvi Vs. District Collector and District Magistrate
October 21, 2003
TMT SALAMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
March 24, 2003
Tr Ramu ALIAS Thikkuvai Ramu ALIAS Ramamoorthy ALIAS Muthu Vs. Commissioner of Police
December 31, 2003
TULSYAN NEC LTD. Vs. COMMISSIONER OF CUSTOMS
January 24, 2003
TUSHAAR MEHTA Vs. CHIEF COMMISSIONER OF INCOME TAX
April 22, 2003
TUTICORIN DIOCESAN TRUST ASSOCIATION Vs. THAVAMANI
March 21, 2003
TVL JEGAM BLUE METAL Vs. TAMIL NADU INDUSTRIAL
March 24, 2003
Tvl Sumangala Steels Limited Vs. Chairman
October 23, 2003
TVS FINANCE AND SERVICES LTD. Vs. KWALITY SPINNING MILLS LTD.
September 12, 2003
U Bhaskaran Vs. Bank of India
January 29, 2003
U K RAJAH Vs. V RAMANATHAN
March 10, 2003
UCO Bank Vs. DIGBOI REFINDERY Indian Oil Corporation Ltd
December 16, 2003
UCO BANK FORMERLY KNOWN AS UNITED COMMERCIAL BANK SOWCARPET BRANCH Vs. UGRA PANDIAN
November 21, 2003
UDAYA KUMAR Vs. STATE REP
July 10, 2003
Umasankar ALIAS Sankar Vs. State of Tamilnadu
August 6, 2003
UMESH M TAHILRAMANI Vs. REGIONAL TRANSPORT OFFICER
February 7, 2003
Union of India Vs. R Gopalakrishnan
October 28, 2003
UNION OF INDIA Vs. E KESAVAN
March 1, 2003
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 29, 2003
UNION OF INDIA Vs. T M MARIMUTHU
February 6, 2003
UNION OF INDIA Vs. P VISWANATHAN
January 28, 2003
UNION OF INDIA Vs. M S FALULUDDEEN alias AKEEL alias MOHAMED SIDDIK
August 6, 2003
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI
July 22, 2003
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 1, 2003
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
June 30, 2003
UNION OF INDIA Vs. REGISTRAR
June 18, 2003
UNION OF INDIA Vs. R GOPALAKRISHNAN
November 28, 2003
Union of India Vs. Registrar
November 28, 2003
UNION OF INDIA REP Vs. SUDHIR KUMAR DAS
March 27, 2003
UNION OF INDIA REP Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
June 23, 2003
UNION OF INDIA REP Vs. U MUTHURAJ
July 1, 2003
UNITED INDIA INSURANCE CO LTD Vs. SAMPATHRANI
December 30, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M K SEKAR
April 30, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M V MUTHU
April 22, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MINOR R BASKARAND ANOTHER
January 10, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MUTHULAKSHMI
January 22, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. A V R TRANSPORTERS and EXPORTERS
February 25, 2003
Universal Print Systems LTD Vs. G Kuppusamy
September 16, 2003
USHA DEVI Vs. CLARION SHIPPING AGENCIES PVT LTD
August 27, 2003
USV LIMITED Vs. SYSTOPIC LABORATORIES LIMITED
July 11, 2003
V ACHUTHAN NAIR Vs. PRESIDING OFFICER LABOUR COURT
July 18, 2003
V Arumugham Vs. Revisional Authority and District Revenue Officer
December 18, 2003
V Ayyamperumal Vs. Executive Committee of Directors Appellate Authroity
September 8, 2003
V Balachandran Vs. Superintending Engineer Coimbatore Electricity Distribution
October 8, 2003
V Bhaskar Rao Vs. District Collector
November 19, 2003
V C BALACHANDRAN; V N CHAKRAPANI AND V C BALASUBRAMANI Vs. DEPUTY REGISTRAR OF CHITS AND N K RAMALINGAM, FOREMAN AND PREMPLOYEES STATE INSURANCE CORPORATIONDENT, SALEM SREE RAMAVILAS CHIT COMPANY (P) LIMITED
April 21, 2003
V C VISWANATHAN Vs. COMMISSIONER OF SATHYAMANGALAM MUNICIPALITY
September 30, 2003
V CAN NETWORK P LTD Vs. HOME SECRETARY
February 13, 2003
V CHINNIAH Vs. PITCHAIMUTHU
July 25, 2003
V DEVARAJ Vs. STATE OF TAMIL NADU
March 26, 2003
V G PANEERDAS AND CO P LTD Vs. NAGARATHNA
November 14, 2003
V GNANASEKARAN Vs. GOVERNMENT OF TAMIL NADU
January 20, 2003
V Guard Industries LTD Vs. Commercial Tax Officer
October 21, 2003
V GUARD INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER
November 21, 2003
V GUGANESWARI Vs. A SHAHUL HAMEED
July 15, 2003
V H Baskaran Vs. University of Madras
November 6, 2003
V Jaganathan Vs. State
August 21, 2003
V JAYABAL Vs. REVENUE DIVISIONAL OFFICER
January 24, 2003
V K K MIDDLE SCHOOL AVINIYAPATTI VIA KILSEVALPATTI SIVAGANGAI DISTRICT Vs. STATE OF TAMIL NADU
November 4, 2003
V K MUTHUSAMY GOUNDER Vs. M THANGAVELU
March 4, 2003
V Kannapiran Vs. State
October 16, 2003
V KASI Vs. PANDIAN ROADWAYS CORPORATION LTD
February 3, 2003
V KASI Vs. STATE OF TAMILNADU REP
March 18, 2003
V Krishnamurthy Vs. Airport Authority of India
October 28, 2003
V MARIA PUSHPA JANET RAJAM Vs. G ANANTHA JEYAKUMAR
August 14, 2003
V Mohana Vs. Deputy Commissioner of Labour
October 14, 2003
V MUNEESAN Vs. INDIAN OVERSEAS BANK
August 5, 2003
V Murugan Vs. Commissioner
September 9, 2003
V MURUGAN Vs. COMMISSIONER
September 11, 2003
V P R COLLEGE BEEDI COMPANY Vs. UNION OF INDIA
March 21, 2003
V PALANI Vs. S P CHANDRABOSE
January 31, 2003
V Palani Gounder Vs. K Rangasamy Gounder
August 8, 2003
V Panchavarnam Pillai Vs. State of Tamil Nadu
November 12, 2003
V Prekumar Vs. Commissioner of Police
December 22, 2003
V R Chinnan Chettiar Vs. Commissioner of Income tax
December 17, 2003
V R SUBBARAYA GOUNDER and SONS Vs. S K SAMY and SONS
January 24, 2003
V RADHAKRISHNAN Vs. STATE OF TAMIL NADU
August 28, 2003
V Ramachandran Vs. P N Lavakumar
December 30, 2003
V RAMAYAL Vs. STATE REP
July 29, 2003
V Ravichandran Vs. Director Employment and Training
October 15, 2003
V RAVISHANKAR Vs. UNION OF INDIA
July 9, 2003
V S BASHA Vs. TAMIL NADU WAKF BOARD
July 23, 2003
V S Mani Vs. Chief Engineer Distribution
September 29, 2003
V S MANI Vs. K RAJENDRAN
June 18, 2003
V SADASIVA CHETTY Vs. INCOME TAX OFFICER
August 20, 2003
V SAMPANGIRAMAIAH Vs. COLLECTOR
April 7, 2003
V SAMYA Vs. STATE OF TAMIL NADU REP
August 4, 2003
V SANKARAN Vs. MADRAS METROPOLITAN WATER SUPPLY and SEWERAGE BOARD
June 27, 2003
V SEETHA Vs. TAMIL NADU CIVIL SUPLIES CORPN LTD
September 23, 2003
V Shanmugam Vs. National Textile Corporation
November 4, 2003
V Srinivasan Vs. Joint Registrar Special Officer
September 17, 2003
V SUBRAMANIAM Vs. CENTRAL BANK OF INDIA
February 21, 2003
V Subramanian Vs. State of Tamil Nadu
October 28, 2003
V SUMATHI Vs. D VEDAGIRI
March 26, 2003
V SUNDARAJAN Vs. STATE OF TAMIL NADU
December 19, 2003
V Sundaravelu Vs. State of Tamil Nadu
August 29, 2003
V T Viswanathan Vs. Inspector of Panchayat and District Collector
September 1, 2003
V T VISWANATHAN Vs. INSPECTOR OF PANCHAYAT
February 24, 2003
V Thangaraj Vs. Sriram Chits and Investments Ltd
October 30, 2003
V V Karthikeyan Vs. Food Inspector
September 24, 2003
V Veerapandian Vs. Tamil Nadu Veterinary and Animal Sciences University
December 24, 2003
V VENKATESA SUBBU Vs. JAYA BHASKARAN AND CO
July 21, 2003
V. PALANI Vs. S. P. CHANDRABOSE
January 31, 2003
V.P. SUBRAMANIAM Vs. P. SARASWATHI
February 19, 2003
VAITHIALINGAM Vs. STATE
March 6, 2003
VALAR and CO CONSTRUCTIONS Vs. DIVISIONAL ENGINEER HIGHWAYS
February 25, 2003
VANAJAKSHI AMMAL Vs. RANIAMMAL
March 18, 2003
VANAVIL DYES AND CHEMICALS LTD., REP. BY THE MANAGER COMMERCIAL OPERATION Vs. THE JOINT SECRETARY (REVISION APPLICATION), GOVT. OF INDIA, MINISTRY OF FINANCE DEPARTMENT OF REVENUE,
October 30, 2003
VARNAKULA SURYA FLORA Vs. INSPECTOR OF POLICE
July 15, 2003
Varnica Herbs Vs. Central Board of Excise and Customs
November 6, 2003
VASAVI KANNIKAPARAMESWARI DEVASTHANAM Vs. CHAIRMAN
April 22, 2003
Vasu Vs. State
September 3, 2003
Vasu Chemicals Vs. Commercial Tax Officer
November 18, 2003
Vattavilai Sri Bhadrakali Educational Society Vs. State of Tamil Nadu
November 17, 2003
Vedavalliammale Vs. Venkataraja
December 12, 2003
VEERACHAMY Vs. STATE
March 19, 2003
Veerasamy Vs. State
July 10, 2003
VELAMMAL Vs. P KANAGU
August 29, 2003
VELAMMAL ALIAS SUBBULAKSHMI Vs. ACHAYYA NAICKER
March 31, 2003
VELANGANNI ALIAS PONNUDURAI ALIAS DURAI CHETTIAR Vs. STATE
April 8, 2003
Vellaichamay Vs. Yamulu Gounder
December 24, 2003
VELLAIKANNU Vs. STATE
April 1, 2003
VELLINGIRI Vs. STATE
July 17, 2003
VELLINGIRI ALIAS THAMBI Vs. STATE
April 30, 2003
VELLORE CO OPERATIVE SUGAR MILLS Vs. COMMISSIONER OF SUGAR
August 8, 2003
VELU Vs. ARIKRISHNAN
September 3, 2003
VELU Vs. ARIKRISHNAN
October 3, 2003
Velu Vs. State
December 31, 2003
VELUSAMY Vs. STATE
March 21, 2003
VELUSAMY KONAR Vs. STATE, THROUGH INSPECTOR OF POLICE
March 18, 2003
Veluthevar Vs. State
December 17, 2003
VENKATACHALAM Vs. SIDDAN
November 14, 2003
VENKATACHALAM Vs. ANGAMMAL
April 30, 2003
VENKATARAMAN Vs. STATE
June 17, 2003
VENKATARAMANASAMY Vs. S SETHURAMAN
April 29, 2003
VENKATESA PILLAI Vs. K SABAPATHI CHETTIAR DIED
January 24, 2003
Venkatesa Spinners P LTD Vs. Commercial Tax Officer
September 30, 2003
VENKATESAN Vs. STATE
February 27, 2003
VENKATESAN T Vs. DISTRICT COLLECTOR THIRUVALLUR
June 20, 2003
VENUGOPAL Vs. CHANDRAKASA PADAYACHI
February 21, 2003
VERONICA THOMAS RAJKUMAR Vs. JOSEPH JOHN PETER SANDY
July 16, 2003
VIC NIVAS AGENCY Vs. UNION INDIA
March 21, 2003
VICNIVAAS AGENCIES, REP BY ITS PARTNER Vs. RESERVE BANK OF INDIA, CENTRAL OFFICE, DEPT OF BANKING OPERATIONS AND DEVELOPMENT; TAMIL NADU MERCANTILE BANK LIMITED (HEAD OFFICE) AND PREMPLOYEES STATE INSURANCE CORPORATIONDING OFFICER, DEBTS RECOVERY TRIBUNAL
September 11, 2003
VIDYA BHARATHI WOMENS CO OPERATIVE STORES LIMITED Vs. AJMUNNISA WAKF ALAL AULAD TRUST
September 30, 2003
VIJAYA Vs. STATE OF TAMILNADU
July 31, 2003
Vijaya Vs. Commissioner Corporation of Chennai
November 6, 2003
VIJAYA Vs. STATE
April 30, 2003
VIJAYAKUMAR Vs. INSPECTOR OF POLICE
February 24, 2003
VIJAYALAKSHMI LEATHER INDUSTRIES PRIVATE LIMITED CHENNAI Vs. K NARAYANAN
January 27, 2003
VIJAYALAKSHMI VISWANATHAN Vs. S SOUDARA PANDIAN
June 17, 2003
VIJAYARAGHAVAN Vs. DAMODARAN DIED
March 25, 2003
VIJAYARAJAN Vs. MARIAMMAL
January 20, 2003
VIJEY AMALRAJ Vs. CHAIRMAN
March 10, 2003
VIJI ALIAS VIJAYAKUMAR ALIAS VIJAYARAJ Vs. INSPECTOR OF POLICE
July 7, 2003
VIJI ALIAS VIJAYAN ALIAS VIJAYAKUMAR Vs. COMMISSIONER OF POLICE
March 25, 2003
VILLUPURAM TALUK SC/ST TAXI OWNERS-CUM-DRIVERS ASSOCIATION Vs. REGIONAL DIRECTOR SRBC
October 31, 2003
VIMALAMMA Vs. DURAISAMY NAIDU
July 29, 2003
VINAYAKA MISSIONS KIRUPANANDA VARIYAR MEDICAL COLLEGE Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY
January 31, 2003
VINDIA EXPORTS P LTD Vs. STATE
February 20, 2003
VIRUMANDI Vs. STATE
July 9, 2003
VISALAM CHIT FUND LTD Vs. VASUDEVA ACHARI
February 28, 2003
VISWANATHAN Vs. STATE
August 1, 2003
Viveka Poorana Aided Elementary School Vs. Director of Elementary Education
October 9, 2003
Vivekanandam Pillai Vs. Government of Tamilnadu
September 29, 2003
Vl Spl 91 Arugavoor Primary Agricultural Co operative Bank Vs. Presiding Officer
September 15, 2003
WESTERN EXPORTS INDIA P LTD Vs. INDIAN OVERSEAS BANK
February 14, 2003
WILBERT APPUSAMY ANTHONY BENDICT Vs. STATE
June 26, 2003
WORKMAN OF BALMADIES ESTATE REP Vs. MANAGEMENT OF BALMADIES ESTATE NILGRIS DISTRICT
September 26, 2003
XAVIER SELLAPPAN Vs. REGISTRAR
June 19, 2003
XAVIER SELVARAJ Vs. STATE
June 19, 2003
XL FINANCE Vs. STATE
July 15, 2003
XS FINANCIAL SERVICES LTD Vs. N DEVENDRAN
January 31, 2003
Y NARAYANAN Vs. SURIYAN BENEFIT FUND
January 21, 2003
YASHODA RAJU Vs. A KUSELAN
November 18, 2003
Yoga ALIAS Yogaraj Vs. State of Tamil Nadu
December 24, 2003
YOGESWARI Vs. STATE OF TAMIL NADU
April 10, 2003
ZONAL MANAGER, FOOD CORPORATION OF INDIA Vs. WORKMEN REP BY CONVENER, FCI LABOUR FEDERATION
August 14, 2003