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Case Index
Title
Date
AMRIT LAL BANSAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
August 25, 2003
ASHOK KUMAR Vs. SDO, HARYANA VIDYUT PARASARAN NIGAM LTD.
September 2, 2003
D.K.SHARMA Vs. TELECOMMUNICATION MANAGER, TELEPHONES, AMBALA
November 22, 2003
HARYANA STATE ELECTRICITY BOARD Vs. ANAND MEDICOS
August 1, 2003
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SATISH CHANDER SOOD
October 15, 2003
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. POONAM RAILHEN
April 24, 2003
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUNITA
January 20, 2003
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VANEET RAI WADHAWAN
January 2, 2003
LAKHBIR SINGH Vs. ADVISER, CIVIL AVIATION, HARYANA
November 13, 2003