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Case Index
Title
Date
A C I T Vs. SH A R DAHIYA
October 8, 2003
A C I T Vs. BAIKUNTH NATH SINGHAL
March 31, 2003
A C I T Vs. HANSABEN B MEHTA
February 21, 2003
A C I T Vs. AMAR CHAND RAJ KUMAR
December 9, 2003
A C I T Vs. NARENDRA I BHUVA
May 12, 2003
A K MODI Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 31, 2003
A P MOLLER MAERSK AGENCY INDIA PVT LTD Vs. DCIT SPECIAL RANGE 31
January 27, 2003
A P SAHGAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 23, 2003
A T E PVT LTD Vs. A C I T
February 24, 2003
A V M GLASS INDUSTRIES Vs. ITO
December 11, 2003
ABRAHAM KOSHY Vs. DCIT
August 5, 2003
ACIT Vs. DABUR INDIA LTD
July 24, 2003
ACIT INV CIRCLE 10 1 Vs. KAMAX CORPORATION
February 28, 2003
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AGARWAL METAL WORKS LTD
May 30, 2003
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HIRA INDUSTRIES LTD
July 4, 2003
AGARWAL DEVELOPERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 17, 2003
AJAY SINGH DEOL Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 21
October 22, 2003
AMARJIT SINGH BAKSHI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 24, 2003
ANAND AND COMPANY Vs. ACIT
February 27, 2003
ANANDILAL Vs. ASSTT CIT
July 25, 2003
ANIL S GORE Vs. ASSTT COMMISSIONER OF IT
September 23, 2003
ANIL SANGHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 7, 2003
ANURAG PICTURES Vs. INCOME TAX OFFICER
July 18, 2003
ANZ GRINDLAYS BANK Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 2
August 29, 2003
APR LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 18, 2003
ARUNA M KATARA Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 4, 2003
ASHOK KUMAR COMPANY Vs. ITO
June 25, 2003
ASHOKKUMAR ZINZUWADIA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
March 31, 2003
ASIA INVESTMENT LTD Vs. DCIT SPL RG 5
May 8, 2003
ASIA RESORT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 11, 2003
ASSAM STATE TEXTBOOK PRODUCTION AND PUBLICATION CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAURI KANTA BARKATAKY
June 5, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAURI KANTA BARKATAKY
June 10, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TEA AGENCY TRADING CENTRE
September 8, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DILIP KUMAR
April 2, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHESH INVESTMENTS
February 18, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MALU KHAN AND PARTY
September 10, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND SONI
May 9, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KAMAL KUMAR
March 28, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AIR CANADA
March 28, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAMKALI SHIVHAREY
November 28, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NARESH KUMAR AGGARWAL
June 16, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TURQUOISE INVESTMENTS AND FINANCE LTD
May 27, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DEBAJIT BEZBARUA
May 23, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ONKAR ENGINEERING P LTD
January 15, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AGGARWAL SANITARY AND HARDWARE CO
April 7, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HEERAL CONSTRUCTIONS P LTD
November 27, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. IIS INFOTECH LTD
July 7, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DYNAVISION LTD
January 21, 2003
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. B E L EMPLOYEES DEATH RELIEF BENEFIT FUND
April 30, 2003
ASST COMMISSIONER OF INCOME TAX Vs. SRI DAKSHESH S SHAH
February 19, 2003
ASST COMMISSIONER OF INCOME TAX Vs. HONBLE JUSTICE SHRI MOTILAL B NAIK
September 30, 2003
ASSTT C I T Vs. PAMIR INTERNATIONAL CO
July 23, 2003
ASSTT CIT Vs. AVTAR SINGH
June 1, 2003
ASSTT CIT Vs. MUNNI DEVI ICE COLD STORAGE P LTD
May 30, 2003
ASSTT CIT Vs. RADHEY SHYAM PODDAR
January 8, 2003
ASSTT CIT Vs. KIRAN SEHGAL VIVEK SEHGAL
September 12, 2003
ASSTT CIT Vs. SHAH ENGINEERING CO
January 23, 2003
ASSTT CIT Vs. SHIVA SHANKAR GRANITES P LTD
June 27, 2003
ASSTT CIT Vs. MANOJ KUMAR SEKHRI
November 13, 2003
ASSTT CIT Vs. MEAL AUTO CREDIT LTD
September 18, 2003
ASSTT COMMISSIONER OF INCOME TAX Vs. SANT SHOE STORE
May 29, 2003
ASSTT COMMISSIONER OF INCOME TAX CC II Vs. MADAN LAL BASSI
June 11, 2003
B KARAMCHAND PIARELAL Vs. INCOME TAX OFFICER
December 12, 2003
B S AGRICULTURAL INDUSTRIES INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 17, 2003
B SUBHADRA Vs. INCOME TAX OFFICER
December 15, 2003
BAIDYANATH AYURVED BHAWAN LTD Vs. JOINT COMMISSIONER OF INCOME TAX
January 31, 2003
BALAJI MOTORS P LTD Vs. DY CIT
July 30, 2003
BANARSILAL MALHOTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 9, 2003
BANWARILAL BHARTIYA Vs. INCOME TAX OFFICER
September 12, 2003
BEHRAM B DUBASH Vs. ITO
November 27, 2003
BHAGAWANDAS SHARDA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2003
BHAGIRATHI RAM THROUGH HIS LEGAL HEIRS SMT GANGOTRI DEVI Vs. INCOME TAX OFFICER
February 10, 2003
BHAGYODAY INVESTMENTS PVT LTD Vs. A C G T
August 1, 2003
BHANU R SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 30, 2003
BHAVAL SYNTHETICS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
March 28, 2003
BHAVNAGAR ELECTRICITY COMPANY LTD Vs. ASSTT CGT
July 17, 2003
BIRLA TYRES Vs. JOINT COMMISSIONER OF INCOME TAX
May 28, 2003
BIRLA TYRES Vs. JOINT COMMISSIONER OF INCOME TAX
June 6, 2003
BRIJ LAL GOYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 30, 2003
BRITISH AIRWAYS PLC Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 26, 2003
BUDHEWAL CO OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 20, 2003
C E S C LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 6, 2003
C MALATHY Vs. INCOME TAX OFFICER
April 30, 2003
C P TEXTILE Vs. INCOME TAX OFFICER
January 7, 2003
C RAMAIAH REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 25, 2003
C RAMAN REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX INV
July 25, 2003
CEA CONSULTANTS P LTD Vs. ITO
December 19, 2003
CENTRE FOR WOMENS DEVELOPMENT STUDIES Vs. DEPUTY DIRECTOR OF INCOME TAX EXEMPTION
January 7, 2003
CHANDRA AGENCIES Vs. INCOME TAX OFFICER
August 29, 2003
CHARBHAI BIDI WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 7, 2003
CHAWLA TECHNO CONSTRUCT LTD Vs. D C I T
June 30, 2003
CHHABRIA TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 8, 2003
CHROMA BUSINESS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 17, 2003
COMET FOODS AND METAL LTD Vs. INCOME TAX OFFICER
July 7, 2003
CONNEMARA BUSINESS ASSOCIATES Vs. ASSTT COMMISSIONER OF INCOMETAX
June 24, 2003
COROMANDEL MARKETING IND Vs. ADDL COMMISSIONER OF INCOME TAX ASST SPL RANGE 1
January 17, 2003
D C I T Vs. AVERY CYCLE INDS
June 16, 2003
D P KARAI Vs. ASSTT CIT
March 1, 2003
DCIT Vs. PAUL DHILLON
January 31, 2003
DCIT SPL RANGE Vs. UNITED VANASPATI LTD
December 10, 2003
DCIT SPL RANGE 18 Vs. AAKROSH INVESTMENT AND LEASING P LTD
August 7, 2003
DCIT SPL RANGE 6 Vs. A TOSH AND SONS LTD
April 30, 2003
DEBAPRIYA GUHA Vs. ACIT
January 21, 2003
DEENA NATH AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 28, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA FINANCIAL CORPN LTD
May 20, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. BOROSIL GLASS WORKS LTD
July 10, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. RANJIT KAUR
June 4, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. V M JOG CONSTRUCTION LTD
September 8, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. I T C HOTELS LTD
April 25, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. SURFACE FINISHING EQUIPMENT
July 14, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHURU ZILA SAHAKARI DUGDH UTPADAK SANG LTD
May 28, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. BOROSIL GLASS WORKS LTD
January 28, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. GIRNAR INVESTMENT LTD
July 17, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. RANBAXY LABORATORIES LTD
October 20, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. A K GANJU
September 4, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. FINLAY CORPORATION LTD
January 22, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. UNITED VANASPATI LTD
December 10, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAI MATA PLYWOOD CO P LTD
June 9, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. MRS LEELA PRASAD
December 26, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. ALLEN AND ALVAN P LTD
September 18, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOVIND RUBBER P LTD
January 29, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. EVEREST WOOLLEN MILLS P LTD
October 13, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. BICYCLE MFG CORPN
June 9, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. CONCEPT DATA MANAGEMENT P LTD
September 11, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. INDIAN MANAGEMENT ADVISORS AND LEASING P LTD
September 27, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. LOTUS FINANCE AND INVESTMENT P LTD
May 30, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROYAL METAL PRINTERS P LTD
October 8, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. DWARKA CEMENT WORKS LTD
August 12, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. ABU DHABI COMMERCIAL BANK LTD
June 30, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. B P AGARWALLA AND SONS LTD
June 30, 2003
DEPUTY DIRECTOR OF INCOME TAX EXEMPTION Vs. VISHWA HINDU PARISHAD
June 30, 2003
DEV KUMAR JAIN Vs. INCOME TAX OFFICER
October 23, 2003
DEVANG S DESAI Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 23, 2003
DHIRUBHAI H AMBANI HUF Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE
June 18, 2003
DHRUV N SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 9, 2003
DILIP S DAHANUKAR Vs. ASST COM OF INCOME TAX
May 27, 2003
DINA METAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 26, 2003
DRISH SHOES LTD Vs. ASSTT CIT
January 7, 2003
DULI CHAND LUXMI NARAIN Vs. ACIT
December 17, 2003
DURGESHWARI INVESTMENTS P LTD Vs. INCOME TAX OFFICER
December 4, 2003
DY CIT Vs. HARJAS P LTD
May 2, 2003
DY CIT Vs. MAGHAR SINGH SONS
November 13, 2003
DY CIT Vs. GEETA GUPTA
June 30, 2003
DY CIT SPECIAL RANGE 18 Vs. RELIANCE INDUSTRIES LTD
October 23, 2003
DY CIT SPECIAL RANGE 54 Vs. GODREJ PROPERTIES AND INVESTMENTS LTD
November 14, 2003
DY CIT SPL R 26 Vs. GIRNAR INVESTMENT LTD
July 17, 2003
DY CIT V M/S PRAKASH INDUSTRIES LTD Vs. STATE
December 19, 2003
DY COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES
January 31, 2003
DY COMMISSIONER OF INCOME TAX SP RG Vs. SIEMENS AG
April 17, 2003
DY COMMISSIONER OF INCOME TAX SPL RANGE Vs. STERLING STEELS AND WIRE LTD NOW JCT LTD
December 30, 2003
DY COMMISSIONER OF INCOME TAX SPL RANGE 45 Vs. TRISTAR CONSULTANTS
November 5, 2003
DY COMMISSIONER OF IT SPECIAL RANGE Vs. CWC WINES P LTD
November 14, 2003
DY CWT Vs. PURE DRINKS CAL LTD
April 23, 2003
EASTERN INTERNATIONAL HOTELS LTD Vs. DY COMMISSIONER OF INCOME TAX SPL RANGE 15
December 16, 2003
EDWARD KEVENTER PVT LTD Vs. DCIT
January 18, 2003
EICHER LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 4, 2003
ESTATE LATE SHRI DHARAMBIR HANSRAJ AGGARWAL THROUGH LEAL HEIR SHRI ARUN KUMAR D AGGARWAL Vs. DCIT
October 14, 2003
ESTATE OF LATE SHRI DHARAMBIR HANSRAJ AGGARWAL V DY CIT Vs. STATE
October 14, 2003
FATEH MAIDAN CLUB Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 13, 2003
FINOLEX COIL P LTD Vs. JOINT CIT
October 2, 2003
FINQUICK FINANCE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 25, 2003
FISONS PLC Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 26
November 18, 2003
FIZZ DRINKS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 30, 2003
FLOATGLASS INDIA LIMITED Vs. A C W T RANGE 10 1
January 7, 2003
GAGAN TRADING CO LTD Vs. ACIT
December 15, 2003
GANESH ALU BHANDAR Vs. INCOME TAX OFFICER
June 19, 2003
GARWARE WALL ROPES LTD Vs. ADDL CIT SPL RG 26
January 21, 2003
GEM MOTORS Vs. INCOME TAX OFFICER
June 30, 2003
GIFT TAX OFFICER Vs. DEEP SURGICAL CENTRE
July 5, 2003
GODAVARI DRUGS LTD Vs. JCIT ASSTS SR 1
January 24, 2003
GOPAL DASS KULWANT RAI Vs. INCOME TAX OFFICER
May 13, 2003
GULAB SINGH Vs. ACIT
August 13, 2003
GYAN CHAND JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 18, 2003
GYNENDRA BANSAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 21, 2003
H P STATE FOREST CORPN LTD Vs. JOINT CIT
March 10, 2003
H P STATE INDUSTRIAL DEV CORPN LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 9, 2003
HAMILTON RESEARCH TECHNOLOGY P LTD Vs. ASSTT CIT
August 25, 2003
HANSA BAI SANGHI Vs. INCOME TAX OFFICER
April 24, 2003
HARI PRASAD GUPTA Vs. JOINT CIT
November 12, 2003
HARYANA STATE CO OP SUPPLY AND MARKETING FEDERATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE I
July 31, 2003
HARYANA STATE CO OP SUPPLY AND MARKETING FEDERATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 3, 2003
HINDALCO INDUSTRIES LTD Vs. INCOME TAX OFFICER
November 25, 2003
HINDUSTAN CONDUCTORS LIMITED Vs. DCIT SPECIAL RANGE 1
January 31, 2003
HINDUSTAN CONDUCTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 31, 2003
HINDUSTAN HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT SPECIAL RANGE
September 1, 2003
HITKARI FIBRES LTD Vs. JT COMMR OF INCOME TAX SPL RG 1
May 26, 2003
HORIZON Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 2003
HOTEL HIGHWAY INN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 24, 2003
HOUSING AND URBAN DEVELOPMENT CORPN Vs. DCIT SPL RANGE 24
March 17, 2003
HUGES ESCORTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 24, 2003
HYCRON INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 14, 2003
ICI INDIA LTD Vs. DCIT SR 15
November 25, 2003
ICICI LTD Vs. DY CIT SPECIAL RANGE 36
August 14, 2003
INCOME TAX OFFICER Vs. RADHA KRISHNA JALAN
September 17, 2003
INCOME TAX OFFICER Vs. SHAHID ATIQ L/H OF LATE SHRI ATIQUER REHMAN
October 12, 2003
INCOME TAX OFFICER Vs. PATIL AUTOMOBILES
March 7, 2003
INCOME TAX OFFICER Vs. NARMADA CEMENT CO LTD
April 17, 2003
INCOME TAX OFFICER Vs. MAHIPAL TEXTILES MILLS
September 16, 2003
INCOME TAX OFFICER Vs. CHOUDHURY FARRQUE ALI AND MARBLE CO
September 10, 2003
INCOME TAX OFFICER Vs. GURDEV SINGH
March 6, 2003
INCOME TAX OFFICER Vs. TIRLOK TIRATH VIDYAVATI CHUTTANI CHARITABLE TRUST
December 20, 2003
INCOME TAX OFFICER Vs. HONEY ENTERPRISES
December 15, 2003
INCOME TAX OFFICER Vs. SUNIL M KASLIWAL
March 7, 2003
INCOME TAX OFFICER Vs. SHAHID ATIQ L/H OF LATE ATIQUER REHMAN
August 12, 2003
INCOME TAX OFFICER Vs. SINAR MAS PULP AND PAPER INDIA LIMITED
January 22, 2003
INCOME TAX OFFICER Vs. RAMABEN MEHTA
November 10, 2003
INCOME TAX OFFICER Vs. MATADIN SNEHLATA HUF
July 25, 2003
INCOME TAX OFFICER Vs. VEGUNTA SURYA PRAKASA RAO SONS AND CO
April 21, 2003
INCOME TAX OFFICER Vs. K RAMABRAHMAM AND SONS P LTD
March 31, 2003
INCOME TAX OFFICER Vs. SHAKUN JAIN
October 27, 2003
INCOME TAX OFFICER Vs. P SHANKARAIAH YADAV
June 30, 2003
INCOME TAX OFFICER Vs. MAHAVEER INDUSTRIES
December 4, 2003
INCOME TAX OFFICER Vs. LIYAKAT ALI MOHD SADIK
September 17, 2003
INCOME TAX OFFICER Vs. DHARAM VIR TULI
March 20, 2003
INCOME TAX OFFICER Vs. VINITA BAID
April 25, 2003
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. DCIT SPL RANGE 36
January 3, 2003
ITO Vs. GARGH SONS
March 11, 2003
ITO Vs. EVERSHIN PLATERS
May 30, 2003
ITO Vs. TRILOK TIRATH VIDYAVATI CHUTTANI CHARITABLE TRUST
December 20, 2003
ITO Vs. TULSI RAM TEJ CHAND
January 28, 2003
ITO Vs. MOHAN SINGH
October 21, 2003
ITO Vs. GARG ENTERPRISES
July 18, 2003
ITO Vs. MANJIT SINGH SEKHON
January 30, 2003
ITO Vs. RAMNIVAS AGRAWAL
December 29, 2003
ITO Vs. BRAGWANT KISHORE SOOD
March 3, 2003
ITO Vs. GDB SHARE STOCK BROKING SERVICES LTD
August 26, 2003
J C I T SPL RANGE Vs. MASTER CAPITAL SERVICES LTD
May 8, 2003
J M SHARES AND STOCK BROKERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 9, 2003
J T HOLDINGS PVT LTD Vs. ITO
January 23, 2003
JAGADAMBA CONSTRUCTION CO Vs. INCOME TAX OFFICER
September 10, 2003
JAGATJIT INDUSTRIES LTD Vs. DY COMMISSIONER OF INCOME TAX
May 2, 2003
JAGDISH LAL KHURANA Vs. DY CIT
January 9, 2003
JAI MICA SUPPLY CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 7, 2003
JAIN IRRIGATION SYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 7, 2003
JAWAHAR JINDAL CO OWNERS Vs. ITO
March 21, 2003
JCIT Vs. SARASWATI REAL ESTATES AND INVESTMENTS P LTD
December 5, 2003
JCIT SPL RANGE I Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD
December 26, 2003
JEETAY INVESTMENTS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 9, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD
December 5, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. SIGNATURE
July 31, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. MASTER CAPITAL SERVICES LTD
August 9, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. PODDAR PROJECTS LTD
December 18, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR AGGARWALA AND SONS
December 31, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. GRAMOPHONE CO OF INDIA LTD
April 29, 2003
JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 14 Vs. GRAPHITE INDIA LTD
May 30, 2003
JOINT COMMISSIONER OF INCOME TAX SPL RANGE Vs. MANGALAM TIMBER PRODUCTS LTD
December 12, 2003
JT C I T SPECIAL RANGE 13 Vs. TATA FINANCE LTD
October 17, 2003
JYOTI PRABHA SOCIETY Vs. COMMISSIONER OF INCOME TAX
January 29, 2003
JYOTI PRASAD MITTAL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 18, 2003
K B MEHTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 5, 2003
K C K A GUPTA Vs. ASSTT CIT
July 31, 2003
KAILASHANAND MISSION TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 8, 2003
KANDABAI S BALDAWA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 29, 2003
KANHAIYA ICE FACTORY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 3, 2003
KANTILAL T SANGHVI K SANGHVI AND CO Vs. ACIT
January 21, 2003
KARNATAKA GOLF ASSOCIATION Vs. DIRECTOR OF INCOME TAX EXEMPTION SPECIAL RANGE III
March 12, 2003
KARNATAKA GOLF ASSOCIATION Vs. DIRECTOR OF INCOME TAX EXE
July 31, 2003
KOLAHPUR SUGAR MILLS LTD Vs. DY CIT
August 29, 2003
KRIPA CHEMICALS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 7, 2003
KRISHNA ELECTRICAL INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 20, 2003
KRISHNAGOPAL NAGPAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 7, 2003
KUMAR AGENCIES INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 2003
LARENCE TRADERS LTD Vs. INCOME TAX OFFICER
June 30, 2003
LATHIA RUBBER MFG CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 8, 2003
LAXMI JAIN Vs. DY C I T SPECIAL RANGE 11
February 26, 2003
LLOYDS REALTY LIMITED Vs. D C I T SPECIAL RANGE 36
July 1, 2003
LUCENT TECHNOLOGIES HINDUSTAN LTD Vs. INCOME TAX OFFICER
October 31, 2003
M ASHOK KUMAR PORWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 13, 2003
M C ABRAHAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 26, 2003
M DAMODARAN NAIR Vs. INCOME TAX OFFICER
January 31, 2003
M S AGGARWAL Vs. D C I T
January 19, 2003
M S CHAHAL Vs. INCOME TAX OFFICER
December 31, 2003
MAFATLAL HOLDINGS LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 23, 2003
MAHARASHTRA STATE ELECTRICITY BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 29, 2003
MAHENDRA SINGH NARENDRA SINGH Vs. INCOME TAX OFFICER
March 28, 2003
MAHESHWARI INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 6, 2003
MALA DAYANITHI Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 5, 2003
MALWA COTTON SPINNING MILLS Vs. ASSTT COMMISSIONER OF INCOME TAX
December 10, 2003
MAMATHA HOTELS BY K L GEORGE AND 11 ORS ERSTWHILE PARTNERS Vs. ASST COMMR OF INCOME TAX
October 31, 2003
MAMATHA MOTELS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 31, 2003
MANGAT SINGH Vs. ITO
April 30, 2003
MARG CONSTRUCTIONS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
August 27, 2003
MASTER VIJAY R OSWAL Vs. INCOME TAX OFFICER
March 4, 2003
MATHURA ZILA SAHKARI BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 6, 2003
MAX INDIA LTD Vs. ASSTT CIT
August 1, 2003
MEGA MANAGEMENT SERVICES P LTD Vs. INCOME TAX OFFICER
November 12, 2003
MELVILLE FINVEST LTD Vs. JOINT COMMISSIONER OF I T ASSTS SPL RG 6
February 28, 2003
MID EAST PORT FOLIO MANAGEMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 14, 2003
MINDA HUF LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 25, 2003
MINWOOL ROCK FIBERS LTD Vs. JOINT CIT
October 30, 2003
MOHAN MEAKIN LTD Vs. INCOME TAX OFFICER
December 4, 2003
MS AMITA BATRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 21, 2003
MUNJAL SALES CORPN Vs. ASSTT CIT
January 3, 2003
NABHA RICE OIL MILLS Vs. ITO
April 8, 2003
NAGIN DAS M GORADIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 27, 2003
NANDI HOUSING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 21, 2003
NAWAL KISHORE AND SONS JEWELLERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 12, 2003
NEETA EXPORTS Vs. INCOME TAX OFFICER
July 27, 2003
NEO PIPES TUBES CO LTD Vs. DY CIT
April 29, 2003
NETRA PAL SINGH Vs. ASSTT CIT
April 23, 2003
NEW HOLLAND TRACTORS INDIA P LTD Vs. INCOME TAX OFFICER
March 21, 2003
NIRMALA BAXI Vs. ITO
February 28, 2003
OM BUILDERS P LTD Vs. ACIT
December 2, 2003
OMAN INTERNATIONAL BANK SAOG Vs. DY COMMISSIONER OF INCOME TAX
November 27, 2003
P DINESHKUMAR CO Vs. ASSTT CIT
September 10, 2003
P RAMA RAO Vs. JOINT COMMISSIONER OF INCOME TAX SPL RANGE 4
January 9, 2003
PARASMANI INVESTMENT CO P LTD Vs. ASSTT CIT
January 16, 2003
PARASMANI INVESTMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 16, 2003
PARMINDER SINGH Vs. ITO
May 28, 2003
PATEL NARAYANDAS BHAGWANDAS FERT P LTD Vs. DY COMMISSIONER OF IT RANGE 2
March 7, 2003
PATEL NARAYANDAS BHAGWANDAS FERTILISER P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 6, 2003
PEERLESS GENERAL FINANCE & INVESTMENT CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
March 7, 2003
PEERLESS GENERAL FINANCE INVESTMENT CO LTD Vs. JT CIT
March 7, 2003
PEERLESS HOTELS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
January 14, 2003
POYSHA OXYGEN P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 3, 2003
PRAGATI CONSTRUCTION CO Vs. ASSTT COMMISSIONER OF INCOME TAX
December 9, 2003
PRAKASH BHALAJI BAFNA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 5, 2003
PREMIER POLY SACKS P LTD Vs. JOW CIT
December 19, 2003
PRESSMAN ADVERTISING MARKETING LTD Vs. ASSTT CIT
December 31, 2003
PRINCE GUTKA LTD Vs. DCIT
May 29, 2003
PRINCE RUBBER PLASTICS Vs. DY CIT
January 27, 2003
PUNJAB STATE CO OP MILK PRODUCERS FEDERATION LTD Vs. JT CIT
April 10, 2003
PUNJAB TRACTOR AGRICULTURAL IMPLEMENTS Vs. ITO
April 21, 2003
PURE DRINKS NEW DELHI LTD Vs. DY CWT
April 23, 2003
PUSHPABEN H KOTICHA Vs. DY CIT
November 29, 2003
R K SWAMY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 8, 2003
R K SYNTHETICS Vs. INCOME TAX OFFICER
October 17, 2003
R R SEN AND BROTHERS Vs. JOINT COMMISSIONER OF INCOME TAX
April 30, 2003
RAJASTHAN SYNTEX LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
December 22, 2003
RAJATH LEASING AND FINANCE LTD Vs. JOINT COMMISSIONER OF I T SPECIAL RANGE 1
October 22, 2003
RAJESHWAR RAO Vs. CIT
January 31, 2003
RAJGARH LIQUORS Vs. COMMISSIONER OF INCOME TAX
February 7, 2003
RAM NATH CHADHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 30, 2003
RANBIR CHEMICALS P LTD Vs. DY CIT
April 4, 2003
RANJNABEN MANSUKHLAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 22, 2003
RAPTAKOS BRETT CO LTD Vs. DY CIT
September 30, 2003
RATI RAM GOTEWALA Vs. DCIT
August 7, 2003
RIKHABCHAND M LALWANI HUF Vs. JOINT COMMISSIONER OF INCOME TAX
July 31, 2003
RITA GAUR NOW RITA DIXIT Vs. DY CIT ASSESSMENT SPL RANGE II
July 21, 2003
ROADMASTER CYCLES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 11, 2003
ROGER ENTERPRISES PVT LTD Vs. DCIT SPL RANGE 5
May 8, 2003
RUPALI R DESAI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
September 9, 2003
S E INVESTMENTS LIMITED Vs. A C I T
August 14, 2003
SACHDEVA AND SONS E O U Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 30, 2003
SAINICO ENTERPRISES Vs. INCOME TAX OFFICER
May 30, 2003
SAIPEM S P A Vs. DCIT ASSTT SPECIAL RANGE 1
December 24, 2003
SAIPEM S P A Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2003
SAMCOR GLASS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 21, 2003
SANJAY CHAWLA Vs. INCOME TAX OFFICER
November 14, 2003
SANJAY D GUPTA Vs. A C I T
June 11, 2003
SANTOSH KUMAR KEJRIWAL EXECUTOR OF THE ESTATE OF LATE GIRDHARI LAL KEJRIWAL Vs. ACIT
November 25, 2003
SAPNA TOURS TRAVELS AND LEASING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 8, 2003
SATYABHUSHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 21, 2003
SAVIOUR CLINIC P LTD Vs. INCOME TAX OFFICER
December 19, 2003
SAYAR COTTON CO Vs. INCOME TAX OFFICER
July 8, 2003
SCHENECTADY BECK INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX NO 1
July 15, 2003
SDB CISCO INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 23, 2003
SH TIRATH RAM HUF Vs. ASSESSING OFFICER
November 28, 2003
SHEILA ANIL PAUL Vs. ACIT
April 23, 2003
SHEVANTIBHAI C MEHTA Vs. INCOME TAX OFFICER
August 28, 2003
SHRIRAM CHITS AND INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 27, 2003
SHRIRAM HONDA POWER EQUIPMENT LTD Vs. DY CIT
December 23, 2003
SIGMA SEARCH LIGHTS LTD Vs. INCOME TAX OFFICER
June 6, 2003
SIKANDER PUBLISHING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 13, 2003
SIVABALA DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 14, 2003
SOMAYAJULU AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 17, 2003
SRI A D KUSHALAPPA AGRO INPUT CONSULTANCY CENTRE Vs. INCOME TAX OFFICER
November 27, 2003
SRI D ANAND BASAPPA Vs. INCOME TAX OFFICER
October 28, 2003
SRI S SANKARA REDDY Vs. COMMISSIONER OF INCOME TAX
December 31, 2003
SRJ SECURITIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 6, 2003
ST DON BOSCO EDUCATIONAL SOCIETY Vs. CIT
December 30, 2003
STAR CHEMICALS BOMBAY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2003
STERI MOULD P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 9, 2003
SUBHASH KUMAR JAIN Vs. ASSTT CIT
May 5, 2003
SUDHIR INDUSTRIES Vs. INCOME TAX OFFICER
September 17, 2003
SUDISHA FARM NURSERY Vs. INCOME TAX OFFICER
September 18, 2003
SUHAS K LUNKAD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 24, 2003
SUJANI TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 20, 2003
SUNIL LAMBA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 7, 2003
SUNRISE SALES CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 10, 2003
SUPREME TYRES Vs. ASSESSING OFFICER
February 28, 2003
SURENDER KUMAR MADAN Vs. ITO
May 7, 2003
SURESH CHAND VERMA Vs. ASSTT CIT
September 22, 2003
SUSHIL KUMAR AND CO Vs. JOINT COMMISSIONER OF INCOME TAX
August 14, 2003
SUTLEJ INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 10, 2003
SUTLEJ INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 22, 2003
SWASIK ASBESTOS PRODUCTS LTD Vs. DY CIT
August 7, 2003
TAPAN KUMAR SAHA Vs. INCOME TAX OFFICER
June 3, 2003
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. DCIT SPL RANGE 2
December 17, 2003
TEDCO INVESTMENT AND FINANCIAL SERVICES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 21, 2003
THARD HARDWARE CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 2003
TIRUPATI MERCANTILE LTD Vs. DY CIT
May 28, 2003
TIVOLI INVESTMENT AND TRADING CO PVT LTD Vs. ACIT
June 30, 2003
TREASURE ISLAND RESORTS PVT LTD Vs. DY COMMISSIONER OF INCOME TAX INV
August 27, 2003
TRIVENI ENGG WORKS LTD Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 20
July 5, 2003
TWENTY FIRST CENTURY STEELS LTD Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 15
December 3, 2003
U S SRIVASTAVA EDUCATIONAL MEMORIAL SOCIETY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 18, 2003
VASAVI PRATAP CHAND Vs. D C I T OSD XI
November 25, 2003
VEENA KANORIA Vs. INCOME TAX OFFICER
January 16, 2003
VEENA KANORIA Vs. ITO
January 16, 2003
VIJAY KAPOOR Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 13, 2003
VINOD KOTHARI CONSULTANTS LTD Vs. DY COMMISSIONER OF INCOME TAX
August 4, 2003
VINOD KOTHARI CONSULTANTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 12, 2003
VINSONS Vs. 3RD INCOME TAX OFFICER
February 5, 2003
VIPAN KUMAR SUDESH KUMAR HUF Vs. INCOME TAX OFFICER
August 1, 2003
WALKESHWAR TRIVENI CO OP HSG SOC LTD Vs. INCOME TAX OFFICER WARD 7 7
July 4, 2003
WEALTH TAX OFFICER Vs. KARAN KUMAR PARIHAR
December 22, 2003
WIPRO FINANCE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 21, 2003
WIPRO LTD Vs. INCOME TAX OFFICER
April 25, 2003
WTO Vs. PRATAP VILLAS PALACE TRUST
March 25, 2003
YAGYAWATI JAYSWAL FAMILY TRUST Vs. INCOME TAX OFFICER
July 21, 2003
ZAZMAN EXPORTS Vs. ITO
August 12, 2003