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Case Index
Title
Date
IN THE MATTER OF APPLICATION FILED BY THE (I) MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 24, 2003
IN THE MATTER OF APPLICATION OF BSES LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 11, 2003
IN THE MATTER OF APPLICATIONS FILED BY (I) EUROTEX INDUSTRIES LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 22, 2003
IN THE MATTER OF APPLICATIONS FILED BY LARSEN & TOUBRO LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 8, 2003
IN THE MATTER OF DETERMINATION OF TARIFF APPLICABLE TO VARIOUS CATEGORIES OF CONSUMERS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
April 21, 2003
IN THE MATTER OF DETERMINATION OF TARIFF APPLICABLE TO VARIOUS CATEGORIES OF CONSUMERS OF MAHARASHTRA Vs. MAHARAS HTRA ELECTRICITY REGULATORY COMMISS ION
December 1, 2003
IN THE MATTER OF DETERMINATION OF TARIFF FOR THE FERRO ALLOY INDUSTRY AND RELATED ISSUES Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
August 1, 2003
IN THE MATTER OF DISPUTE BETWEEN BSES LTD. AND TATA ELECTRIC GROUP OF COMPANIES Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 10, 2003
IN THE MATTER OF ELECTRICITY CONSUMERS ASSOCIATION Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
January 7, 2003
IN THE MATTER OF FIVE APPLICATIONS FILED BY M/S BSES LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 25, 2003
IN THE MATTER OF IMPLEMENTATION OF SAFETY MEASURES, AND REGARDING TERMS AND CONDITIONS OF SUPPLY Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 10, 2003
IN THE MATTER OF IMPROPER BILLING AND RECTIFICATION PROCEDURES, METERING ISSUES AND OTHER MATTERS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 8, 2003
IN THE MATTER OF JOINT REVIEW PETITION OF M/S ISPAT INDUSTRIES LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 14, 2003
IN THE MATTER OF MSEB TARIFF RATE APPLICABLE TO STREETLIGHT SERVICES Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
February 11, 2003
IN THE MATTER OF PETITION FILED BY (I) M/S ISPAT INDUSTRIES LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 25, 2003
IN THE MATTER OF PETITION FILED BY M/S BALAJI ELECTRO SMELTERS LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 21, 2003
IN THE MATTER OF PETITION FILED BY M/S BALAJI ELECTRO SMELTERS LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
March 24, 2003
IN THE MATTER OF PETITION FILED BY M/S RHT CONSUTRUCTIONS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
March 24, 2003
IN THE MATTER OF PETITION OF M/S ISPAT PROFILES INDIA LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 21, 2003
IN THE MATTER OF PETITION OF MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 2, 2003
IN THE MATTER OF PURCHASE OF POWER FROM BAGASSE BASED CO-GENERATION PROJECTS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 13, 2003
IN THE MATTER OF PURCHASE OF POWER FROM BAGASSE BASED CO-GENERATION PROJECTS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 21, 2003
IN THE MATTER OF RECTIFICATION OF EXCESS BILLING BY MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 10, 2003
IN THE MATTER OF RELIEF AGAINST PROCEEDING WITH DISCONNECTION BY MSEB Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 20, 2003
IN THE MATTER OF REVIEW PETITION OF M/S VIDARBHA CHAMBER OF SMALL SCALE INDUSTRIES Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 15, 2003
IN THE MATTER OF SEVEN APPLICATIONS FILED BY M/S TATA POWER COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 17, 2003
IN THE MATTER OF STATE GOVERNMENT SUBSIDY ON ACCOUNT OF TARIFF FOR AGRICULTURAL AND POWERLOOM CONSUMERS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
August 26, 2003
IN THE MATTER OF STATE GOVERNMENT SUBSIDY ON ACCOUNT OF TARIFF FOR AGRICULTURAL CONSUMERS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 21, 2003
IN THE MATTER OF WRONGFUL APPLICATION OF HTP-II TARIFF FOR ELECTRICITY SUPPLY TO MAHARASHTRA STATE Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
August 19, 2003