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Case Index
Title
Date
ADIKANDA BISWAL Vs. SENIOR SUPERINTENDENT OF POST OFFICES
April 2, 2003
AJAY KUMAR SEHGAL Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD.
February 28, 2003
ASHOK KUMAR TRIPATHY Vs. CHAIRMAN, ORISSA STATE HOUSING BOARD
July 31, 2003
ASHOK MOMIN G.A.S.(I) Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
April 17, 2003
ASOKE MUKHERJI Vs. KUONI TRAVEL (INDIA) LTD.
November 17, 2003
BALLARPUR INDUSTRIES LTD. Vs. P.K.PADHY
April 30, 2003
BASANTA KUMAR PANDA @ BATAKRUSHNA PANDA Vs. PRAFULLA KUMAR DAS
February 28, 2003
BASUDEV PANDA Vs. P.SHANKARA RAO
March 31, 2003
BATAKRUSHNA DAS CHOUDHURY Vs. ORISSA STATE HOUSING BOARD
February 28, 2003
BHAVANI SHANKAR SINGH Vs. STATION MASTER
March 31, 2003
BHUBANESWAR DEVELOPMENT AUTHORITY Vs. RAM DAYAL PRASAD
October 31, 2003
BHUPEN MAHAPATRA Vs. BIJOY KISHORE PATRA
November 17, 2003
BIJAYA LAL BISWAL Vs. PURUSHOTTAM PANDA
April 30, 2003
BIJOY KRUSHNA MOHANTY Vs. B.N.SAHA
April 17, 2003
BIJOY KUMAR SAHOO Vs. CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA
December 31, 2003
BIJOY KUMAR SINHA Vs. CESCO, BHUBANESWAR
November 17, 2003
BIRANCHI NARAYAN KAR Vs. COMPUTER POINT (F)
February 26, 2003
BISWANATH PATNAIK Vs. SECRETARY, ORISSA STATE HOUSING BOARD
February 28, 2003
BRANCH MANAGER, LIC OF INDIA Vs. BHOLANATH SAHOO
November 18, 2003
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD. Vs. SANTOSH KUMAR ROUT
February 28, 2003
CHAIRMAN, GRID CORPN.OF ORISSA Vs. NRUSINGH CHARAN PATRA
February 28, 2003
CHAIRMAN, TRANSASIA BIO-MEDICALS LTD. Vs. ASHOK KUMAR SINGHAL
February 28, 2003
CHIEF GENERAL MANAGER, TELECOMMUNICAITON Vs. JAGDISH PRASAD JAIN
April 9, 2003
CHILIKA LAKE ICE FACTORY Vs. CENTRAL ELECTRICITY SUPPLY CO.OF ORISSA LTD.
June 27, 2003
DIBAKAR MOHAPATRA Vs. DHANESWAR ROUT
December 8, 2003
DIRECTOR GENERAL OF POSTS, NEW DELHI Vs. HANUMAN BIRA SANKAT MOCHAN TRUST
March 3, 2003
DIRECTOR OF AGRICULTURE & FOOD PRODUCTION Vs. SIBA PRASAD SAHU
December 11, 2003
DIRECTOR, MEDICAL AND HEALTH SERVICES, ISPAT GENERAL HOSPITAL Vs. ANJALI DAS
February 28, 2003
DIVISIONAL MANAGER, LIFE INSURANCE CORPN.OF INDIA Vs. PRATIMA MANSINGH
February 28, 2003
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. NARAYAN DAS GUPTA
February 28, 2003
EXECUTIVE ENGINEER, ELECTRICAL, KENDRAPADA Vs. NARAYAN CHANDRA SWAIN
October 31, 2003
EXECUTIVE OFFICER, BARIPADA MUNICIPALITY Vs. PURAN CHANDRA SINGH
October 21, 2003
GAJENDRA PRASAD PANDA Vs. ORIENTAL INSURANCE CO.LTD.
October 31, 2003
GENERAL MANAGER, SOUTH EASTERN RAILWAY Vs. BRAJAKISHORE SAHOO
April 9, 2003
GENERAL MANAGER, TELECOM Vs. GENERAL MANAGER, ORISSA SCHEDULED CASTES AND SCHEDULED TRIBES DEVP.FINANCE CO-OP.CORPN.LTD.
February 17, 2003
HERO HONDA MOTORS LTD. Vs. DURGA SHANKAR DASH
October 31, 2003
HRUSHIKESH DASH Vs. ORISSA STATE HOUSING BOARD
July 11, 2003
JUNIOR ENGINEER ELECTRICAL Vs. SALARAM PRADHAN
October 31, 2003
KHETRABASI SAHOO Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 18, 2003
KISHORE AUTOMOBILE (P) LTD. Vs. PREMA CHANDRA BENIA
July 31, 2003
KISHORE CHANDRA SAHOO Vs. BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD.
December 31, 2003
KISHORE KUMAR MISHRA Vs. ANUP DHIR SAMANTA
February 28, 2003
L.I.C.HOUSING FINANCE LTD. Vs. ANNAPURNA NAYAK
February 28, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. SEBATI MUNDA
March 31, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. MANMATH KUMAR AICH
April 17, 2003
M.L.NARAYANA Vs. CHAIRMAN, C.D.A., CUTTACK
December 16, 2003
MANAGER, UCO BANK, JUANPAL BRANCH Vs. PRADEEP KUMAR MAHARANA
December 31, 2003
MANAGING DIRECTOR, ORISSA AGRO INDUSTRIES CORPORATION LTD. Vs. RUPA SWAIN
February 28, 2003
MANAGING DIRECTOR, ORISSA CO-OPERATIVE HOUSING CORPN.LTD. Vs. CHARCHIKA PRASAD MAHAPATRA
April 17, 2003
MD.YUNUS H.K.SIPIA Vs. V.KRISHNA PRASAD
December 31, 2003
MIRZA NASAR ALI BAIG Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD.
April 30, 2003
MODERN RICE MILL MACHINERY COMPANY Vs. MAHESWAR SAHU
February 28, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. K.L.RAWANI
October 31, 2003
NIHAR RANJAN CHHOTRAY Vs. CHAIRMAN, BAJAJ AUTO LTD.
October 31, 2003
ORIENTAL INSURANCE CO.LTD. Vs. FAKIR MOHAN PRADHAN
April 30, 2003
ORIENTAL INSURANCE COMPANY LTD. Vs. ANANDA KUMAR AGRAWALA
October 31, 2003
PARITOSH DUTTA Vs. SUPERINTENDING ENGINEER (ELECTRICAL), CESCO
December 16, 2003
PEERLESS GENERAL FINANCE & INVESTMENT CO.LTD. Vs. ORISSA CONSUMER ASSOCIATION
February 28, 2003
POSTMASTER, KHURDA HEAD POST OFFICE Vs. PRADEEP KUMAR MOHANTY
March 31, 2003
PRAMOD KUMAR RATH Vs. DEPUTY GENERAL MANAGER (SERVICE), SERVICE DEPARTMENT, BAJAJ AUTO LTD.
April 30, 2003
PREM PRAKASH PANIGRAHI Vs. BANKA JEWELLERS
October 31, 2003
PRINCIPAL, DELHI PUBLIC SCHOOL Vs. PRIYANKA PRIYADARSHINI
October 31, 2003
PURNA CHANDRA NANDA Vs. REGIONAL MANAGER, ORIENTAL INSURANCE CO.LTD.
January 31, 2003
PURNA CHANDRA NAYAK Vs. KESHAB CHANDRA MISHRA
November 4, 2003
RABINDRA KUMAR NANDA Vs. MUKUNDA CH.RAY
November 17, 2003
REENA RANI BEHERA Vs. NEW INDIA ASSURANCE COMPANY LTD.
February 28, 2003
REGIONAL PROVIDENT FUND COMMISSIONER Vs. KAMALA MUNDA
February 25, 2003
SAMIR KUMAR PATTANAIK Vs. BANK OF BARODA
July 31, 2003
SANJAY KUMAR AGARWAL Vs. L.M.L.LTD.
February 28, 2003
SARYOO PRASAD ROY Vs. CHAIRMAN, ORISSA STATE HOUSING BOARD
April 30, 2003
SATYAM CASTING PVT.LTD. Vs. CESCO
October 31, 2003
SECRETARY, BHUBANESWAR STOCK EXCHANGE ASSOCIATION LTD. Vs. GIRIJA SANKAR DASH
September 23, 2003
SECURITY & DETECTIVE SERVICES (INDIA) Vs. SUB-POST MASTER, BARABATI STADIUM POST OFFICE
January 31, 2003
SENIOR BRANCH MANAGER, LIC Vs. TANGNDU GOURANGA PATRO
February 28, 2003
SENIOR MANAGER, CANARA BANK Vs. DEEPAK KUMAR MOHANTY
January 31, 2003
SK.ILLIAS Vs. CO-OPERATIVE FOR AMERICAN RELIEF EVERYWHERE (CARE)
February 21, 2003
SRIDHAR BARIK Vs. CHAIRMAN, TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD.
February 28, 2003
SRIKANTA MOHARANA Vs. DIVISIONAL MANAGER, LIC OF INDIA
November 17, 2003
SUB POSTMASTER, JENAPUR Vs. RAJIB CHARAN DAS
March 31, 2003
SUBASH CHANDRA MANGUAL Vs. PURI GRAMYA BANK
April 30, 2003
SURESH CHANDRA AGARWALLA Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD.
March 31, 2003
SURYAKANTA POULTRIES (P) LTD. Vs. REGIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD.
March 31, 2003
SUSANTA KUMAR PRADHAN Vs. D.K.DHANIJA
February 28, 2003
TATA REFRACTORIES LTD. Vs. CHAIRMAN, NEW INDIA ASSURANCE CO.LTD.
May 19, 2003
TRILOCHAN DASH Vs. BRANCH MANAGER, NATIONAL INSURANCE CO.LTD.
February 28, 2003
UNIT TRUST OF INDIA Vs. PANNALAL MALIKARJUNA SHARMA
September 24, 2003
UNITED BISCUITS PVT.LTD. Vs. BHUBANESWAR NANDA
October 31, 2003