Home
Case Index
Title
Date
ACCHERAM NAVARANG Vs. UNION OF INDIA
April 28, 2003
AJAY SHANKAR RAO GHODE Vs. STATE OF CHHATTISGARH
February 24, 2003
ALPANA GUPTA Vs. SUBODH KUMAR GUPTA
October 16, 2003
AMAR PRASAD & ORS. Vs. STATE OF CHHATTISGARH
February 25, 2003
AMAR SINGH Vs. AJIJ MOHAMMAD
February 1, 2003
ANANT KUMAR DENIAL Vs. STATE OF C.G
April 10, 2003
ANIL BANSAL Vs. STATE OF CHHATTISGARH
November 4, 2003
ANWAR KHAN Vs. STATE OF MADHYA PRADESH
August 13, 2003
ASHISH SHARMA Vs. STATE OF CHHATTISGARH
August 18, 2003
BHAGIRATHI NIMALKAR Vs. STATE OF CHHATTISGARH
July 31, 2003
BHANU KANWAR Vs. STATE OF CHHATTISGARH
May 7, 2003
BHARAT LAL SAHU Vs. STATE OF C G
February 6, 2003
BHUPAL SAHU Vs. STATE OF MADHYA PRADESH
January 23, 2003
BISAHU Vs. STATE OF CHHATTISGARH
January 29, 2003
BUDHRAM Vs. SUB-DIVISIONAL OFFICER
June 23, 2003
CHABADI @ PAKALO Vs. STATE OF CHHATTISGARH
February 25, 2003
CHANDRA KIRAN CHOUDHARY Vs. STATE OF CHHATTISGARH
March 29, 2003
DEEN DAYAL Vs. STATE OF CHHATTISGARH
July 9, 2003
DEENANATH SINGH Vs. OMPRAKASH
January 22, 2003
DEWNATH SAHU Vs. STATE OF CHHATTISGARH
August 11, 2003
DHARMENDRA SWAROOP JAIN Vs. UNION OF INDIA
December 6, 2003
DIBODH NAGESIA Vs. STATE OF MADHYA PRADESH
July 28, 2003
DILARAM MANJHI Vs. STATE OF CHHATTISGARH
May 7, 2003
DILIP DESHMUKH Vs. STATE OF C.G. AND ORS.
December 6, 2003
ELECTION COMMISSIONER OF INDIA Vs. STATE OF C G
November 14, 2003
GAUKARAN ALIAS PHUSAKU Vs. STATE OF CHHATTISGARH
April 29, 2003
GITIKA SHANKAR MISHRA Vs. STATE OF C.G.
November 21, 2003
GULAB KHATRI Vs. STATE OF C G
August 18, 2003
HARISH CHANDRA DIXIT Vs. STATE OF CHHATTISGARH & ORS.
March 17, 2003
HARISHANKAR @ SANJAY Vs. STATE OF CHHATTISGARH
September 9, 2003
HEMENDRA BHAI Vs. STATE OF CHHATTISGARH
January 6, 2003
IDU MOHAMMAD KHAN Vs. STATE OF CHHATTISGARH
April 16, 2003
JAGDISH KUMAR DHONGARA Vs. STATE OF CHHATTISGARH
February 24, 2003
JEEVAN Vs. STATE OF CHHATTISGARH
December 16, 2003
JEEVATI BAI Vs. SURMOTI
September 10, 2003
JHAGRU RAM Vs. STATE OF CHHATTISGARH
August 21, 2003
JOGINDER SINGH Vs. STATE OF CHHATTISGARH
January 16, 2003
KALIPAD VISHWAS Vs. STATE OF M PCG
August 4, 2003
KAMAL DAS MOHANT Vs. STATE OF CHHATTISHGARH
February 27, 2003
KAMAL NARAYAN KHANDELWAL Vs. UNION OF INDIA
February 6, 2003
KAMATA PRASAD CHOBEY Vs. STATE OF C.G.
December 1, 2003
KAMTA BAI Vs. INDERCHAND PAREKH
December 17, 2003
KAMTA PRASAD CHOUBEY Vs. STATE OF CHHATTISGARH
December 4, 2003
KARAN SINGH Vs. STATE OF CHHATTISGARH
March 10, 2003
KHEM RAJ SAHU Vs. STATE OF CHHATTISGARH
February 19, 2003
KHILAWAN SINGH Vs. STATE OF CHHATTISGARH
February 17, 2003
KHORBAHRIN BAI Vs. TULSA RAM
February 14, 2003
KRISHNA DATT UPADHYAY Vs. STATE OF CHHATTISGARH
December 3, 2003
KRISHNA RICE MILL INDUSTRIES Vs. STATE OF CHHATTISGARH
July 4, 2003
LAKHAN LAL SAHU Vs. STATE OF C G
August 13, 2003
LALARAM Vs. STATE OF CHHATTISGARH
December 19, 2003
LALLAN SINGH Vs. STATE OF CHHATTISGARH & ORS.
December 4, 2003
LALOO YADAV Vs. STATE OF C.G
May 9, 2003
LAXMINARAYAN GIRI Vs. STATE OF MADHYA PRADESH
January 21, 2003
M.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF CHHATTISGARH
March 29, 2003
MADAN SINGH Vs. SUDHIR KUMAR AGRAWAL
December 19, 2003
MADARI @ DHIRAJ Vs. STATE OF CHHATTISGARH
November 5, 2003
MAHANT LAL DAQS Vs. JAITRAM
November 18, 2003
MEEGALE PNEUMATICS Vs. BHILAI ELECTRICAL SUPPLY COMPANY LIMITED
July 2, 2003
MEHANDI LAL YADAV Vs. STATE OF CHHATTISGARH
March 12, 2003
MOTILAL Vs. STATE OF M P
January 30, 2003
MUKESH SAHU Vs. STATE OF CHHATTISGARH
May 7, 2003
MUNNA KHAN Vs. STATE OF MADHYA PRADESH
March 27, 2003
NARAYAN VISHWAS Vs. STATE OF M P
January 29, 2003
NARENDRA PRAKASH MEHER Vs. STATE OF CHHATTISGARH
May 7, 2003
NASHIMA BANO Vs. STATE OF CHHATTISGARH
July 4, 2003
NASIR KHAN Vs. STATE OF CHHATTISGARH
January 3, 2003
NEELKANTH Vs. STATE OF CHHATTISGARH
August 23, 2003
NEELKANTH Vs. STATE OF CHHATTISGARH
September 9, 2003
NEHRU Vs. STATE OF CHHATTISGARH
April 29, 2003
P VANKAT RAO Vs. STATE OF CHHATTISGARH
February 5, 2003
PAWAN KUMAR Vs. STATE OF CHHATTISGARH
June 27, 2003
PAWAN RATAN MANDAL Vs. STATE OF CHHATTISGARH
August 18, 2003
PHOOL SINGH Vs. STATE OF CHHATTISGARH
November 17, 2003
PRAHLAD Vs. STATE OF M.P
April 26, 2003
PREM SINGH CHAUHAN Vs. L.M. PANDEY
January 21, 2003
PRIKSHIT KUMAR SATNAMI Vs. STATE OF CHHATTISGARH
July 5, 2003
PUNAM CHAND GOLCHA Vs. STATE OF C.G
February 20, 2003
PURRU ALIAS LAXMI NARAYAN Vs. STATE OF MADHYA PRADESH
May 7, 2003
RADHESHYAM YADU Vs. STATE OF CHHATTISGARH
June 30, 2003
RAJ KUMAR Vs. STATE OF MADHYA PRADESH
July 28, 2003
RAJENDRA KUMAR SHRIVASTAVA Vs. CHIEF GENERAL MANAGER
September 26, 2003
RAJENDRA PRASAD Vs. STATE OF CHHATTISGARH AND ANOTHER
August 21, 2003
RAM BHAROSA Vs. STATE OF CHHATTISGARH
January 24, 2003
RAM SINGH Vs. STATE OF CHHATTISGARH
July 24, 2003
RAMBHAROS SAHU Vs. STATE OF CHHATTISGARH
June 24, 2003
RAMDHAR Vs. STATE OF C.G
May 7, 2003
RAMESH JAIN Vs. STATE OF CHHATTISGARH
December 19, 2003
RAMLAKHAN GUPTA Vs. STATE OF CHHATTISGARH
February 24, 2003
RAMPHAL Vs. SUKHIRAM
September 18, 2003
RAVINDRA KUMAR MISHRA Vs. DULAR RAM
March 12, 2003
RAYMOND LIMITED MUMBAI Vs. STATE OF CHHATISGARH
September 10, 2003
SAGAR KUMAR SAHU & ANR. Vs. STATE OF CHHATTISGARH
March 4, 2003
SAI Vs. STATE OF CHHATTISGARH
April 29, 2003
SAIYAD SHOUKAT ALI Vs. TIJIA BAI
September 2, 2003
SAMARU DAS MOHANT Vs. STATE OF CHHATTISGARH
March 28, 2003
SANDEEP SHOURI @ KAKE SHOURI Vs. STATE OF CHHATTISGARH
January 16, 2003
SANJEEV KUMAR AGARWAL Vs. STATE OF CHHATTISGARH
August 18, 2003
SANTOSH SHARMA Vs. STATE OF CHHATTISGARH
February 22, 2003
SANTRAM Vs. STATE OF C G
April 3, 2003
SARASWATIBAI Vs. STATE OF CHHATTISGARH
May 7, 2003
SAROJ AGRAWAL Vs. M.P. FINANCE DEPARTMENT CORPORATION
December 19, 2003
SHANKAR LOHA Vs. UNION OF INDIA
March 31, 2003
SHARDA FLOUR PVT LTD Vs. STATE OF CHHATTISGARH
July 25, 2003
SHEIKH RASUL Vs. ANWAR HAQUE
January 21, 2003
SHIV KUMAR GUPTA Vs. THE STATE OF CHHATTISGARH & ANR.
July 17, 2003
SHIVANANDAN Vs. STATE OF CHHATTISGARH
January 2, 2003
SHIVMANGAL Vs. STATE OF CHHATTISGARH
August 13, 2003
SHRIKISHAN AND COMPANY Vs. STATE OF CHHATTISGARH
July 25, 2003
SHRIKISHAN AND COMPANY Vs. STATE OF CHHATTISGARH
July 26, 2003
SOMESH DAS Vs. STATE OF CHHATTISGARH
April 21, 2003
STATE OF C G Vs. JAGDISH
August 18, 2003
STATE OF CHHATTISGARH Vs. BRIJPAL
July 24, 2003
STATE OF CHHATTISGARH Vs. KOMAL PRASAD PANDEY
August 7, 2003
STATE OF CHHATTISGARH Vs. TIRATHRAM
March 31, 2003
STATE OF CHHATTISGARH Vs. KAMLA PRASAD PANDEY
July 7, 2003
SUKHDEV Vs. STATE OF CHHATTISGARH
August 18, 2003
SUNDER SINGH DHRUW Vs. STATE OF CHHATISGARH
February 11, 2003
SUNIL KUMAR Vs. STATE OF CHHATTISGARH
July 17, 2003
SUNIL KUMAR JACHAK Vs. STATE OF MADHYA PRADESH
September 9, 2003
SURENDRA KUMAR PATEL Vs. STATE OF CHHATTISGARH
February 11, 2003
T. APARNA Vs. STATE OF C.G
December 19, 2003
TARUN CHATTERJEE Vs. VINOD KUMAR NAIK
May 9, 2003
TEJRAM S O AMARLAL Vs. STATE OF CHHATTISGARH
May 7, 2003
THANU Vs. STATE OF CHHATTISGARH
April 29, 2003
THE EXECUTIVE DIRECTOR (P & A) THROUGH THE SECRETARY AIRPORTS AUTHORITY OF INDIA (NAD) & ORS. Vs. B.P. PANDEY
March 27, 2003
TIJRAM YADAV Vs. STATE OF CHHATTISGARH
February 27, 2003
TRINATH DADSENA Vs. STATE OF CHHATISGARH
February 13, 2003
UDAY KUMAR JAIN Vs. STATE OF CHHATTISGARH
March 4, 2003
V K PUNISHI Vs. STATE OF M P
November 18, 2003
VIJAY KUMAR ALIAS MUNNA Vs. STATE OF M.P
February 27, 2003
VINOD BANGALI Vs. STATE OF CHHATTISGARH
July 4, 2003
VINOD KUMAR Vs. STATE OF C G
May 1, 2003
VISHAL AGRAWAL Vs. STATE OF CHHATTISGARH
February 1, 2003
VIVEK BISHWASH Vs. STATE OF CHHATTISGARH
January 14, 2003
YASHWANT KUMAR SAHU Vs. STATE OF C G
September 2, 2003
YASHWANT KUMAR SAHU Vs. STATE OF CHHATTISGARH AND ORS.
September 12, 2003