Case Index

Title
Date
COMMISSIONER OF CENTRAL EXCISE, COIMBATORE Vs. EL. P. EM. INDUSTRIES
September 3, 2003
D. P. GUPTA Vs. PARSURAM TIWARI
August 7, 2003
DENA SNUFF (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
September 2, 2003
RADHEY SHYAM SODANI Vs. STATE OF RAJASTHAN
March 6, 2003
RAM NATH Vs. RAJENDER PERSHAD
October 29, 2003
S. C. PANDEY Vs. STATE OF M. P.
March 25, 2003
SORABKHAN GANDHKHAN PATHAN Vs. STATE OF GUJARAT
July 16, 2003
STATE OF A. P. Vs. CHUNDRU VEERRAJU
February 5, 2003
STATE OF U. P. Vs. RAM GOPAL
April 16, 2003
STATE OF U. P. Vs. BHRIGUJI CONSTRUCTIONS
July 30, 2003
UNION OF INDIA Vs. NARENDRA NATH ROY CHOUDHURY
October 29, 2003
V. M. MANOHAR PRASAD Vs. N. RATNAM RAJU
October 15, 2003
V. P. SHETH Vs. STATE OF M. P.
February 14, 2003
A ABDUL KAFFAR Vs. STATE OF KERALA
December 18, 2003
A C RAZIA Vs. GOVERNMENT OF KERALA
May 7, 2003
A G SAINATH REDDY Vs. GOVERNMENT OF ANDHRA PPADESH
February 28, 2003
A I CONFEDERATION OF THE BLIND Vs. UNION OF INDIA
October 28, 2003
A K BINDAL Vs. UNION OF INDIA
April 25, 2003
A K SOUMINI Vs. STATE BANK OF TRAVANCORE
August 14, 2003
A MOHAMMAD BASHEER Vs. STATE OF KERALA
July 17, 2003
A. P. SRTC Vs. S. JAYARAM
July 22, 2003
ABATI BEZBARUAH Vs. DEPUTY DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA
February 14, 2003
ABDUL MAJID ABDUL HAK ANSARI Vs. STATE OF GUJARAT
January 21, 2003
ABDUL RAZAK DAWOOD DHANANI Vs. UNION OF INDIA
April 17, 2003
ABDUL SATTAR Vs. KHUTEJABI
May 1, 2003
ABHIMANYU PRASAD Vs. STATE OF U. P.
December 5, 2003
ABHUPINDER SHARMA Vs. STATE OF HIMACHAL PRADESH
October 16, 2003
ABL INTERNATIONAL LIMITED Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED
December 18, 2003
ABRAHAM KURUVILA Vs. S.C.T. INSTITUTE OF MEDICAL SCIENCES AND TECHNOLOGY
September 5, 2003
ABRAHAM LUKOSE Vs. MALLAPPALLY SERVICE COOP. SOCIETY LTD.
November 28, 2003
ACHALDAS DURGAJI OSWAL Vs. RAMVILAS GANGABISAN HEDA
January 15, 2003
ADITYA MASS COMMUNICATIONS PRIVATE LIMITED Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 23, 2003
AGRICULATURE MARKET COMMITTEE RAJAM Vs. RAJAM JUTE AND OIL MILLERS ASSOCIATION RAJAM
February 25, 2003
AHMEDABAD EDUCATION SOCIETY Vs. GILBER B SHAH
December 8, 2003
AHMEDNAGAR ZILLA SDV AND P SANGH LIMITED Vs. STATE OF MAHARASHTRA
November 5, 2003
AHTASHMUDDIN Vs. VOCATIONAL EDUCATION SOCIETY
January 24, 2003
AHUJA INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
April 3, 2003
AI RAILWAY PARCEL AND GOODS PORTERS UNION Vs. UNION OF INDIA
August 22, 2003
AIR INDIA CABIN CREW ASSOCIATION Vs. YESHAWINEE MERCHANT
July 11, 2003
AJAY KUMAR POEIA Vs. SHYAM
December 11, 2003
AJAY MITRA Vs. STATE OF MADHYA PRADESH
January 28, 2003
ALI M K Vs. STATE OF KERALA
April 22, 2003
ALMITRA H. PATEL Vs. UNION OF INDIA
January 14, 2003
ALPIN INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
January 14, 2003
AMAN MARBLE INDUSTRIESP LTD Vs. COLLECTOR OF CENTRAL EXCISE, JAIPUR
September 18, 2003
AMAR SINGH Vs. BALWINDER SINGH
January 31, 2003
AMCO BATTERIES LIMITED BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE BANGLORE
February 26, 2003
AMEER TRADING CORPORATION LIMITED Vs. SHAPOORJI DATA PROCESSING LIMITED
November 18, 2003
AMINA Vs. HASSN KOYA
April 28, 2003
AMIT ALIAS AMMU Vs. STATE OF MAHARASHTRA
August 6, 2003
AMIYA BALA PAUL Vs. COMMISSIONER OF INCOME TAX SHILLONG
July 7, 2003
AMRENDRA PRATAP SINGH Vs. TEJ BAHADUR PRAJAPATI
November 21, 2003
AMZAD ALI ALIAS AMZAD KHAN Vs. STATE OF ASSAM
July 22, 2003
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. G. MOHAN REDDY
September 16, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S NARSAGOUD
January 15, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. B VIKRAM REDDY
January 14, 2003
ANGANG GROUP INTNL TRADING CORPORATION Vs. PIPAVAV RAILWAY CORPORATION LIMITED
May 9, 2003
ANIL K. SURANA Vs. STATE BANK OF HYDERABAD
October 7, 2003
ANIL KUAMR Vs. STATE OF UTTAR PRADESH
February 13, 2003
ANIL KUMAR SINGH Vs. CHAIRMAN DEALERS SELECTION BOARD
March 3, 2003
ANIL PANJWANI Vs. UNION OF INDIA
May 5, 2003
ANIL SHARMA Vs. STATE OF HARYANA
September 26, 2003
ANJU MUKHI Vs. SATISH K. BHATIA
October 8, 2003
ANOKHA Vs. STATE OF RAJASTHAN
December 8, 2003
ANWAR CHAND SAB NANADIKAR Vs. STATE OF KARNATAKA
September 17, 2003
APANGSHU MOHAN LODH Vs. STATE OF TRIPURA
October 30, 2003
APARNA A SHAH Vs. SHETH DEVELOPERS PVT LTD
July 1, 2003
APEX CO OPERATIVE BANK OF URBAN BANK OF MAHARASHTRA AND GOA LIMITED Vs. MAHARASHTRA STATE CO OPERATIVE BANK LIMITED
October 29, 2003
APPROPRIATE AUTHORITY OF INCOME TAX Vs. JAGDISH ELECTRICIANS INDIA P LTD
August 28, 2003
APPROPRIATE AUTHORITY, INCOME TAX DEPARTMENT Vs. R. SHANMUGANATHAN
July 25, 2003
ARCHANA M KAMATH Vs. CANARA BANK
February 6, 2003
ARM GROUP ENTERPRISE LIMITED Vs. WALDORF RESTAURANT
April 1, 2003
ARUN PASWAM S I Vs. STATE OF BIHAR
December 12, 2003
ARUNKUMAR Vs. SHRINIWAS
April 8, 2003
ARVIND YADAV Vs. RAMESH KUMAR
April 28, 2003
ARVINDBHAI NAROTTAM SHAH Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD
November 5, 2003
ASHA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
September 3, 2003
ASHA PRASAD Vs. CHANDRAKANT GOPALKA
November 21, 2003
ASHAN DEVI Vs. PHULWASI DEVI
November 19, 2003
ASHFAQ Vs. STATE GOVT OF NCT OF DELHI
December 10, 2003
ASHOK KUMAR MANDAL Vs. RABINDRA NATH BANERJEE DEAD
December 3, 2003
ASHOK KUMAR PANDEY Vs. STATE OF WEST BENGAL
November 18, 2003
ASHOK PAPER KAMGAR UNION Vs. DHARAM GODHA
September 5, 2003
ASHWANI KUMAR SINGH Vs. U P PUBLIC SERVICE COMMISSION
July 14, 2003
ASLAM ALIAS BHURE Vs. UNION OF INDIA
March 31, 2003
ASLAM PARVEZ Vs. GOVERNMENT OF NCT OF DELHI
April 16, 2003
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. HARWOOD GARMENTS
November 5, 2003
ASSISTANT COMMISSIONER ASSESSMENT II BANGALORE Vs. VEELLIAPPA TEXTILES LIMITED
September 16, 2003
AUDHAR Vs. CHANDRAPATI
September 15, 2003
AUGUSTINE SALDANHA Vs. STATE OF KARNATAKA
August 26, 2003
AWAZ PRAKASHAN PRIVATE LIMITED Vs. PRAMOD KUMAR PUJARI
April 2, 2003
AZEEZ SAIT Vs. AMAN BAI
October 13, 2003
B CHANDRASEKHAR REDDY Vs. STATE OF ANDHRA PRADESH
April 23, 2003
B JANAKIRAMAIAH CHETTY Vs. A K PARTHASARTHI
April 3, 2003
B L GUPTA CONSTRUCTION PRIVATE LIMITED Vs. BHARAT CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
November 5, 2003
B M AGARWAL Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
June 30, 2003
B P SHARMA Vs. UNION OF INDIA
August 18, 2003
B S JOSHI Vs. STATE OF HARYANA
March 13, 2003
B. S. SHIROL Vs. SRI VEERBHADRESHWAR EDUCATION SOCIETY
March 4, 2003
BABU LAL Vs. STATE OF MADHYA PRADESH
October 31, 2003
BABU PARASU KAIKADI Vs. BABU
October 29, 2003
BABU S O RAVEENDRAN Vs. BABU S O BAHULEYAN
August 11, 2003
BABUDAS Vs. STATE OF MADHYA PRADESH
April 29, 2003
BABULAL Vs. STATE OF M P
October 31, 2003
BABULAL Vs. SHANKAR LAL
August 7, 2003
BACHHU NARAIN SINGH Vs. NARESH YADAV
December 19, 2003
BADAM SINGH Vs. STATE OF MADHYA PRADESH
November 4, 2003
BADRINARAYAN CHUNILAL BHUTADA Vs. GOVINDRAM RAMGOPAL MUNDADA
January 15, 2003
BAGDI RAM Vs. STATE OF MADHYA PRADESH
December 3, 2003
BAHADUR SINGH LAKHNBHAI GOHIL Vs. JAGDISHBHAI M KAMALIA
December 17, 2003
BAITARANI GRAMIYA BANK Vs. PALLAB KUMAR
September 10, 2003
BAJAJ AUTO LIMITED Vs. R P SAWANT
September 11, 2003
BAJAJ AUTO LIMITED Vs. BHOJANE GOPINATH D
December 17, 2003
BAKHTAWAR TRUST Vs. M D NARAYAN
May 6, 2003
BALDEV SINGH Vs. STATE OF MADHYA PRADESH
January 6, 2003
BALESHWAR PASWAN Vs. STATE OF BIHAR
December 16, 2003
BALJEET SINGH Vs. HARLIVELEEN
May 5, 2003
BALRAM KUMAWAT Vs. UNION OF INDIA
August 27, 2003
BALRAM SINGH Vs. STATE OF PUNJAB
May 7, 2003
BALUBHAI NATHALAL BHARADA Vs. STATE OF MAHARASHTRA
July 24, 2003
BALWANT SINGH Vs. BACHAN SINGH
April 7, 2003
BALWANT SINGH Vs. ANAND KUMAR SHARMA
January 28, 2003
BANARSI Vs. RAM PHAL
February 17, 2003
BANK OF BARODA Vs. SADRUDDIN HASAN DAYA
December 12, 2003
BANK OF INDIA Vs. SURENDRA STEEL INDUSTRIES PRIVATE LIMITED
September 11, 2003
BANTIL ALIAS GUDDU Vs. STATE MADHYA PRADESH
November 4, 2003
BASAMMA (DEAD) BY LRS. Vs. PATEL VEERABASAPPA (DEAD) BY LRS.
December 11, 2003
BASHEER ALIAS N.P. BASHEER Vs. STATE OF KERALA
July 22, 2003
BASHIR AHMED Vs. ABDUL RAHMAN
March 12, 2003
BASIC SHIKSHA PARISHAD Vs. SUGNA DEVI
December 12, 2003
BASISTH ROY Vs. STATE OF BIHAR
February 6, 2003
BENTOOL STEEL PRODUCTS PRIVATE LIMITED Vs. O. M. A. MOHAMMED OMAR
February 27, 2003
BHAGAT RAM Vs. SURESH
November 25, 2003
BHAGWAN SINGH Vs. STATE OF MADHYA PRADESH
January 23, 2003
BHAILAL REROLLERS Vs. MADHYA PRADESH ELECTRICITY BOARD
August 19, 2003
BHARAT Vs. STATE OF MADHYA PRADESH
January 30, 2003
BHARAT CHAUDHARY Vs. STATE OF BIHAR
October 8, 2003
BHARAT COKING COAL LIMITED Vs. ANNAPURNA CONSTRUCTION
August 29, 2003
BHARAT DAMODAR KALE Vs. STATE OF ANDHRA PRADESH
October 8, 2003
BHARAT ELECTRONICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 29, 2003
BHARAT HEAVY ELECTRICAL LIMITED Vs. STATE OF UTTAR PRADESH
July 21, 2003
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE INDORE
March 25, 2003
BHARAT LAL BARANWAL Vs. VIRENDRA KUMAR AGARWAL
January 29, 2003
BHARGAVAN Vs. STATE OF KERALA
November 17, 2003
BHAVSINGH Vs. KESHAR SINGH
September 10, 2003
BHAVSINH Vs. KESHAR SINGH
October 10, 2003
BHILAI POWER SUPPLY COMPANY LIMITED Vs. STATE OF MADHYA PRADESH
January 21, 2003
BHIM SINGH Vs. STATE OF HARYANA
September 24, 2003
BHIMANAGOUDA BASANAGOUDA PATIL Vs. MOHAMMAD GUDUSAHEB
February 17, 2003
BHIMRAO ALIAS RAMESH PANDHARI BHADE Vs. STATE OF MAHARASHTRA
February 6, 2003
BHUPINDER PAL SINGH Vs. DIRECTOR GENERAL OF CIVIL AVITION
March 4, 2003
BHUPINDER SHARMA Vs. STATE OF H P
October 16, 2003
BIBI ZUBAIDA KHATOON Vs. NABI HASSAN SAHEB
November 6, 2003
BIDESH SINGH Vs. MADHU SINGH
September 23, 2003
BIHAR PUBLIC SERVICE COMMISSION Vs. VINOY KUMAR SINGH
August 4, 2003
BIHAR STATE AGRL. MKT. BOARD Vs. ANIL PRASANT
September 25, 2003
BIHAR STATE FINANCIAL CORPN. Vs. UNITED MOULDING WORKS, RANCHI
April 7, 2003
BIHAR STATE HOUSING BOARD Vs. STATE OF BIHAR
September 5, 2003
BIHAR STATE MINERAL DEVELOPMENT CORPORATION Vs. ENCON BUILDERS INDIA PRIVATE LIMITED
August 21, 2003
BIKAU PANDEY Vs. STATE OF BIHAR
November 25, 2003
BIMAL N DESAI Vs. STATE OF KARNATAKA
April 25, 2003
BIMAN BOSE Vs. STATE OF W.B.
February 5, 2003
BIMLA DEVI Vs. STATE OF HARYANA
April 10, 2003
BIMLESH TANWAR Vs. STATE OF HARYANA
March 10, 2003
BIPINCHANDRA PARSHOTTAMDAS PATEL VAKIL Vs. STATE OF GUJARAT
April 14, 2003
BISHAN KUMAR ALIAS BINNY ALIAS BAGGA Vs. STATE OF DELHI
January 15, 2003
BISHARAT ALI RAJPUT Vs. UNION OF INDIA
November 21, 2003
BOARD OF SECONDARY EDUCATION OF ASSAM Vs. MOHAMMAD SARIFUZ ZAMAN
December 19, 2003
BOKAJAN CEMENT CORPORATION EMPLOYEES UNION Vs. CEMENT CORPORATION OF INDIA LIMITED
November 10, 2003
BOMBAY STOCK EXCHANGE Vs. JAYA I SHAH
October 17, 2003
BONDAR SINGH Vs. NIHAL SINGH
March 4, 2003
BRIJ BEHARI SAHAI Vs. STATE OF UTTAR PRADESH
November 28, 2003
BRIJPAL SINGH Vs. STATE OF MADHYA PRADESH
April 29, 2003
BRIJRANI Vs. STATE OF MADHYA PRADESH
July 31, 2003
BSES LIMITED Vs. TATA POWER COMPANY LIMITED
October 17, 2003
BUSINESS LINK Vs. A S ADVERTISING COMPANY
April 1, 2003
CADILA LABORATORIES PRIVATE LIMITED Vs. C C E VADODARA
February 13, 2003
CALCUTTA CHEMICALS CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
March 12, 2003
CANARA BANK Vs. DEBASIS DAS
March 12, 2003
CBI Vs. DHAN SINGH
March 13, 2003
CCE Vs. NATCO PHARMA LTD.
March 29, 2003
CCE, BHOPAL Vs. VINDHACHAL PROCESS CORPORATION
September 4, 2003
CCE, BOMBAY-III Vs. YASH PHARMA CHEM (BOM) PVT. LTD.
March 6, 2003
CCE, CHENNAI Vs. TWENTY FIRST CENTURY PHARMACEUTICAL P. LTD.
September 17, 2003
CCI CHAMBER CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DEVELOPMENT CREDIT BANK LIMITED
August 29, 2003
CDC FINANCIAL SERVICES (MAURITIUS) LTD. Vs. BPL COMMUNICATIONS LTD.
January 28, 2003
CENTRAL BANK OF INDIA Vs. VRAJLAL KAPURCHAND GANDHI
July 16, 2003
CENTRAL BUREAU OF INVESTIGATION Vs. ASHIQ HUSSAIN FAKTOO
January 30, 2003
CENTRAL DAIRY FARM Vs. GLINDIA LIMITED
October 14, 2003
CENTRAL FOR ENQUIRY INTO HEALTH AND ALLIED THERMES CEHAT Vs. UNION OF INDIA
September 10, 2003
CENTRAL FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
September 16, 2003
CENTRE FOR ENVIRONMENTAL LAW WORLD WIDE FUND-INDIA Vs. UNION OF INDIA
September 5, 2003
CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK Vs. P C KAKKAR
February 11, 2003
CHAIRMAN AND MD BPL LIMITED Vs. S P GURURAJ
October 13, 2003
CHAIRMAN CUM MANAGING DIRECTOR NATIONAL TEXTILES CORPORATION LIMITED Vs. N T C WBAB AND O LIMITED EMPLOYEES UNION
October 14, 2003
CHAIRMAN STATE BANK OF INDIA Vs. ALL ORISSA STATE BANK OFFICERS ASSOCIATION
July 31, 2003
CHALLAMANE HUCHHA GOWDA Vs. M R TIRUMALA
December 8, 2003
CHAMAN Vs. STATE OF UTTAR PRADESH
February 13, 2003
CHAMPALAL FAUJMAL FULPAGER Vs. LAXMIBAI HARAKCHAND RAKA
July 17, 2003
CHANAKYA DHIBAR Vs. STATE OF WEST BENGAL
December 19, 2003
CHANCHAL GOYAL Vs. STATE OF RAJASTHAN
February 18, 2003
CHANDER PAL ALIAS RAJ PAL Vs. STATE OF HARYANA
October 16, 2003
CHANDIGARH ADMINISTRATION Vs. SURINDER KUMAR
November 27, 2003
CHANDIGARH HOUSING BOARD, CHANDIGARH Vs. K. K. KALSI
December 10, 2003
CHANDRA SINGH Vs. STATE OF RAJASTHAN
July 22, 2003
CHANDRAMOHAN RAMCHANDRA PATIL Vs. BAPU KOYAPPA PATIL
February 19, 2003
CHANDY VARGHESE Vs. K ABDUL KHADER
August 8, 2003
CHARANJIT KAUR Vs. UNION OF INDIA
April 4, 2003
CHARANJIT SINGH Vs. R C JAIN
January 15, 2003
CHARMINAR COOPERATIVE URBAN BANK LIMITED Vs. MOHAN REDDY
August 14, 2003
CHAUDHARI RAMJIBHAI NARASANGBHAI Vs. STATE OF GUJARAT
November 10, 2003
CHEF FOREST CONSERVATOR WILD LIFE Vs. NISAR KHAN
February 18, 2003
CHERLOPALLI CHELIMINABI SAHEB Vs. STATE OF ANDHRA PRADESH
January 31, 2003
CHIEF CONSERVATOR OF FORESTS Vs. RAHMAT UJJAH
January 14, 2003
CHIEF CONSERVATOR OF FORESTS GOVERNMENT OF ANDHRA PRADESH Vs. COLLECTOR
February 18, 2003
CHINNAIAH ALIAS CHINNASAMY Vs. STATE
September 18, 2003
CHITTAR LAL Vs. STATE OF RAJASTHAN
July 21, 2003
CHITTARMAL Vs. STATE OF RAJASTHAN
January 8, 2003
CHUNNI LAL SHARMA Vs. STATE OF RAJASTHAN
January 29, 2003
CITIBANK N A Vs. STANDARD CHARTERED BANK
October 8, 2003
CITY OF INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. DAMODAR KHEMCHAND TALREJA
March 4, 2003
COALTAR CHEMICALS MANUFACTURING CO. Vs. UNION OF INDIA
October 15, 2003
COLLECTOR Vs. P MANGAMMA
February 28, 2003
COLLECTOR CENTRAL EXCISE MADRAS Vs. ITC LIMITED BIHAR
February 6, 2003
COLLECTOR OF C EX PUNE Vs. PARANJAPE METAL SHAPER PRIVATE LIMITED
March 11, 2003
COLLECTOR OF CENRTAL EXCISE AURANGABAD Vs. MOTOR INDUSTRIES COMPANY LIMITED
January 31, 2003
COLLECTOR OF CENTRAL EXCISE Vs. VIKSHARA TRADING AND INVEST P LTD
August 27, 2003
COLLECTOR OF CENTRAL EXCISE Vs. JAYPEE FORGES
November 13, 2003
COLLECTOR OF CENTRAL EXCISE Vs. WANDER LTD.
August 27, 2003
COLLECTOR OF CENTRAL EXCISE Vs. TECHNOWELD INDUSTRIES
March 27, 2003
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. ORIENT FABRICS PRIVATE LIMITED
November 25, 2003
COLLECTOR OF CENTRAL EXCISE BARODA Vs. L M P PRECISION ENGG CO LTD
December 16, 2003
COLLECTOR OF CENTRAL EXCISE BOLPUR Vs. STEEL AUTHORITY OF INDIA LIMITED DURGAPUR STEEL PLANT
April 24, 2003
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. DIVYA ENTERPRISES LIMITED
March 5, 2003
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. ALCOBEX METALS
March 12, 2003
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. UNIVERSAL ELECTRICAL INDUSTRIES
March 11, 2003
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. GURU NANAK REFRIGERATION CORPORATION
March 27, 2003
COLLECTOR OF CENTRAL EXCISE PUNE Vs. TATA ENGINEERING AND LOCOMATIVE COMPANY LIMITED
November 4, 2003
COLLECTOR OF CENTRAL EXCISE, NEW DELHI Vs. BHAGSONS PAINT INDUSTRY (INDIA)
October 16, 2003
COLLECTOR OF CUSTOMS Vs. NAHAR FINANCIAL AND INVESTMENT LTD.
August 7, 2003
COLLECTOR OF CUSTOMS BOMBAY Vs. ELEPHANTA OIL AND INDUSTRIES LIMITED BOMBAY
January 31, 2003
COLLECTOR OF STAMPS Vs. HEM LATA
April 23, 2003
COMMANDANT 11TH BATTALION A P SPECIAL POLICE IR CUDDAPAH CUDDAPAH DISTRICT Vs. B SHANKAR NAIK
April 25, 2003
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. P V BALAKRISHNAN NAIR
September 4, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. WEST COAST INDUSTRIAL GASES LIMITED
April 23, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. M P V AND ENGG INDUSTRIES
March 11, 2003
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, SURAT Vs. TATA SSL LTD
April 14, 2003
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. JALARAM CRAFTS PRIVATE LIMITED
March 12, 2003
COMMISSIONER OF CENTRAL EXCISE ALLAHABAD Vs. HIMTAJ AYURVEDIC UDYOG KENDRA
April 30, 2003
COMMISSIONER OF CENTRAL EXCISE BANGALORE Vs. ESCORT MAHLE LIMITED
May 6, 2003
COMMISSIONER OF CENTRAL EXCISE BHOPAL Vs. FINITE POLYMERS
March 12, 2003
COMMISSIONER OF CENTRAL EXCISE CALCUTTA Vs. SHARMA CHEMICAL WORKS
April 30, 2003
COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV Vs. PANDIT D P SHARMA
April 30, 2003
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH I Vs. MARKFED VANASPATI AND ALLIED INDUSTRIES
April 9, 2003
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH II Vs. STEEL STRIPS LIMITED
April 22, 2003
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. T V S SUZUKI LIMITED HOSUR
August 6, 2003
COMMISSIONER OF CENTRAL EXCISE DELHI Vs. ITC LIMITED
March 6, 2003
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. ALLIED PHOTOGRAPHICS INDIA LIMITED
November 13, 2003
COMMISSIONER OF CENTRAL EXCISE MUNBAI III Vs. ISPL INDUSTRIES LIMITED
April 21, 2003
COMMISSIONER OF CENTRAL EXCISE NEW DELHI Vs. MAURYA UDYOG LIMITED
February 26, 2003
COMMISSIONER OF CENTRAL EXCISE VADODARA Vs. STEELCO GUJARAT LTD
December 10, 2003
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. SRIVALLABH GLASS WORKS LIMITED
February 27, 2003
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. KARTIK STEELS LIMITED
January 24, 2003
COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. FRICK INDIA LTD.
November 10, 2003
COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. ASIAN PEROXIDE LTD
May 6, 2003
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. LAMTUFF PLASTICS
November 12, 2003
COMMISSIONER OF CENTRAL EXCISE, MEERUT Vs. PRINCE GUTKA LTD.
September 1, 2003
COMMISSIONER OF CUSTOMS Vs. RANGI INTERNATIONAL
January 21, 2003
COMMISSIONER OF CUSTOMS (EP), MUMBAI Vs. PRAYAG EXPORTERS PVT. LTD.
April 8, 2003
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. M P STEEL CORPORATION
March 12, 2003
COMMISSIONER OF CUSTOMS KOLKATTA Vs. GRAND PRIME LIMITED
July 7, 2003
COMMISSIONER OF CUSTOMS NEW DELHI Vs. C T SCAN RESEARCH CENTRE PRIVATE LIMITED
May 1, 2003
COMMISSIONER OF CUSTOMS, AIR CARGO, NEW DELHI Vs. J.G. EXPORTS
April 16, 2003
COMMISSIONER OF CUSTOMS, CHENNAI Vs. YESES INTERNATIONAL
October 13, 2003
COMMISSIONER OF CUSTOMS-II, MADRAS Vs. LAKSHMI MACHINE WORKS LTD
February 27, 2003
COMMISSIONER OF INCOME TAX Vs. GOD GRANITES
April 23, 2003
COMMISSIONER OF INCOME TAX Vs. A B A SONS
April 23, 2003
COMMISSIONER OF INCOME TAX Vs. NABHINANDAN DIGAMBER JAIN
January 28, 2003
COMMISSIONER OF INCOME TAX Vs. SANT RAM MANGAT RAM JEEWELLERS
January 14, 2003
COMMISSIONER OF INCOME TAX Vs. FORAMER FRANCE
January 16, 2003
COMMISSIONER OF INCOME TAX Vs. INDO NIPPON CHEMICALS COMPANY LIMITED
January 23, 2003
COMMISSIONER OF INCOME TAX BHOPAL Vs. SHELLY PRODUCTS
May 8, 2003
COMMISSIONER OF POLICE HUBLI Vs. R S MORE
January 21, 2003
COMMISSIONER OF SALES TAX Vs. SUBHASH AND CO
February 17, 2003
COMMISSIONER OF WEALTH TAX HYDERABAD Vs. TRUSTEES OF HEH
April 16, 2003
COMMON CAUSE Vs. UNION OF INDIA
October 8, 2003
COMMR. OF C. EX. & CUS., BHUBANESWAR-I Vs. TATA IRON AND STEEL CO. LTD
April 30, 2003
COMMR. OF C. EX., CHANDIGARH Vs. SMITHKLINE BEECHAM CO. HEALTH C. LTD.
September 5, 2003
COMMUNIDADE OF MOROMBI-O-PEQUENO Vs. STATE OF GOA
December 11, 2003
COMPTROLLER AND AUDITOR GENERAL Vs. KAMLESH VADILAL MEHTA
January 21, 2003
CONTINENTAL CONSTRUCTION LIMITED Vs. STATE OF UTTAR PRADESH
September 22, 2003
CONTINENTAL CONSTRUCTION LTD Vs. UNION OF INDIA
September 4, 2003
COSMEDICS Vs. COMMISSIONER OF CENTRAL EXCISE
November 12, 2003
CULCUTTA GUJARAT EDUCATION SOCIETY Vs. CALCUTTA MUNICIPAL CORPORATION
August 25, 2003
D P LON Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
March 13, 2003
D R YADAV Vs. R K SINGH
July 18, 2003
D S LAKSHMAIAH Vs. L BALASUBRAMANIYAM
August 27, 2003
D S PARVATHAMMA Vs. A SRINIVASAN
March 31, 2003
D S POONIA Vs. YUMNA DIMBAJIT SINGH
February 25, 2003
D SAIBABA Vs. BAR COUNCIL OF INDIA
May 6, 2003
DABUR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 28, 2003
DAEWOO MOTORS INDIA LIMITED Vs. UNION OF INDIA
February 20, 2003
DAMODAR Vs. STATE OF RAJASTHAN
September 18, 2003
DARPAN KUMAR SHARMA Vs. STATE OF TAMIL NADU
January 20, 2003
DARSHANA ARORA Vs. KALU @ NARESH
December 19, 2003
DAVID JUDE Vs. HANNAH GRACE JUDE
July 30, 2003
DAYAL SINGH Vs. UNION OF INDIA
January 29, 2003
DAYANIDHI BISOI Vs. STATE OF ORISSA
July 23, 2003
DDA Vs. KRISHAN LAL NANDRAYOG
September 11, 2003
DEB NARAYAN HALDER Vs. ANUSHREE HALDER
August 26, 2003
DEEN DAYAL DIDWANIA Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOM
April 3, 2003
DELHI ADMINISTRATION Vs. MADAN LAL NANGIA
October 8, 2003
DELHI DEVELOPMENT AUTHORITY Vs. SHYAM SUNDAR KHANNA
September 18, 2003
DELHI DEVELOPMENT AUTHORITY Vs. VIJAYA C GURSHANEY
August 26, 2003
DELHI DEVELOPMENT AUTHORITY Vs. JOGINDER S MONGA
December 12, 2003
DELHI FARMING AND CONSTRUCTION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
March 26, 2003
DELHI TRANSPORT CORPORATION LIMITED Vs. ROSE ADVERTISING
April 17, 2003
DENSONS PULTRETAKNIK Vs. COMMISSIONER OF CENTRAL EXCISE
January 15, 2003
DEPARTMENT OF TELECOMMUNICATION Vs. CELLULAR OPERATION ASSOCIATION OF INDIA
March 4, 2003
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS Vs. ROSHANLAL AGARWAL
March 5, 2003
DESIGNATED AUTHORITY Vs. INDIAN REFRACTORY MAKERS ASSOCIATION
March 5, 2003
DEV SINGH Vs. PUNJAB TOURISM DEVELOPMENT CORPORATION LIMITED
September 2, 2003
DEVA Vs. SAJJAN KUMAR
August 26, 2003
DEVATHA VENKATASWAMY RANGAIAH Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH
September 9, 2003
DEVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
September 17, 2003
DHANANJAY Vs. CHIEF EXECUTIVE OFFICER ZILA PARISHAD JALNA
January 30, 2003
DHARAM CHAND Vs. HARYANA AGRICULTURAL UNIVERSITY
November 12, 2003
DHARAM DUTT Vs. UNION OF INDIA
November 24, 2003
DHARAM PAL SINGH Vs. UNION OF INDIA
March 13, 2003
DHIRAJBHAI GORAKHBHAI NAYAK Vs. STATE OF GUJARAT
July 25, 2003
DILIP SINGH Vs. SIKH GURDWARA PRABHANDAK COMMITTEE
October 15, 2003
DINESH RATHI Vs. SWASTIK BUILDERS
May 5, 2003
DIPAK CHANDRA RUHIADAS Vs. CHANDAN KUMAR SARKAR
July 31, 2003
DIRECT GENERAL RPF Vs. SAI BABU
January 29, 2003
DIRECTOR GENERAL R P F Vs. CH SAI BABU
January 29, 2003
DIRECTOR OF INDUSTRIES & MINES, GOA Vs. A. H. JAFFAR
April 14, 2003
DIRECTOR, NAVODAYA VIDYALAYA SAMITI Vs. BABBAN PRASAD YADAV
May 2, 2003
DIT Vs. BRARAT DIAMOND BOURSE
December 19, 2003
DIVISIONAL CONTROLLER KSRTC Vs. MAHADEVA SHETTY
July 31, 2003
DLF QUTAB ENCLAVE COMPLEX EDUCATION CHARITABLE TRUST Vs. STATE OF HARYANA
February 17, 2003
DULAL PODDAR Vs. EXECUTIVE ENGINEER DONA CANAL DIVISION
November 12, 2003
DUNCANS INDUSTRIES LIMITED Vs. UNION OF INDIA (UOI)
October 30, 2003
DURACELL INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
January 30, 2003
DURGA PRASAD GUPTA Vs. STATE OF RAJASTHAN
September 25, 2003
DWARKA PRASAD Vs. UNION OF INDIA
July 28, 2003
DWARKA PRASAD AGARWAL Vs. B D AGARWAL
July 7, 2003
DWARKA PRASAD AGARWAL Vs. RAMESH CHANDRA AGARWALA
July 7, 2003
DWARKAPRASAD Vs. NIRANJAN
March 4, 2003
E A SATHYANESAN Vs. V K AGNIHOTRI
December 18, 2003
E M KUTHURATHULLAH Vs. R RAJENDRAN
February 25, 2003
EASLAND COMBINES COIMBATORE Vs. COLLECTOR OF CENTRAL EXCISE COIMBTORE
January 13, 2003
EASTERN COALFIELDS Vs. JOSCON
July 31, 2003
ECE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
March 27, 2003
ENGINEERING LAGHU UDYOG EMPLOYEES UNION Vs. JUDGE LABOUR COURT AND INDUSTRIAL TRIBUNAL
November 25, 2003
ESCORTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
March 12, 2003
F M DEVARU GANAPATI BHAT Vs. PRABHAKAR GANAPATHI BHAT
December 19, 2003
FATIMA MOHAMMAD AMIN Vs. UNION OF INDIA
January 16, 2003
FEDERAL BANK LIMITED Vs. SAGAR THOMAS
September 26, 2003
FEDERATION OF RAILWAY OFFICERS ASSOCIATION Vs. UNION OF INDIA
March 13, 2003
FLEX LAMINATORS AND FLEX INDUSTRIES LTD. Vs. COMMR. OF C. EX., MEERUT
December 17, 2003
FOOD CORPORATION OF INDIA Vs. SURENDRA DEVENDRA AND MAHENDRA TRANSPORT COMPANY
February 5, 2003
FOOD CORPORATION OF INDIA Vs. INDIAN COUNCIL OF ARBITRATION
July 17, 2003
FOOD CORPORATION OF INDIA Vs. SURANA COMMERCIAL COMPANY
September 19, 2003
FORBES GOKAK LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AURANGABAD
February 26, 2003
FULCHAND GOPE Vs. STATE OF JHARKHAND
December 16, 2003
G BASSI REDDY Vs. INTERNATIONAL CROP RESEARCH INSTUTUTE
February 14, 2003
G CHRISTHUDAS Vs. ANBIAH
February 19, 2003
G S AUTO INTERNATIONAL LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
January 15, 2003
G VARANDANI Vs. KURUKSHETRA UNIVERSITY
August 13, 2003
GAJENDRA SINGH Vs. RAM SINGH
July 31, 2003
GAMMON INDIA LTD. Vs. M. S. REDDY & CO.
April 8, 2003
GANDHI SAHITYA SANGH Vs. UNION OF INDIA
April 4, 2003
GANGA RETREAT AND TOWERS LIMITED Vs. STATE OF RAJASTHAN
December 19, 2003
GANPAT MAHADEO GAWAND Vs. SHRINIVAS M PENDSE
April 2, 2003
GARG TRADING CO. Vs. UNION OF INDIA (UOI)
August 19, 2003
GAYA YADAV Vs. STATE OF BIHAR
February 18, 2003
GAZI SADUDDIN Vs. STATE OF MAHARASHTRA
August 25, 2003
GEETA DEVI Vs. DAULATI DEVI
January 15, 2003
GEETU SAPRA Vs. B L KAPOOR MEMORIAL HOSPITAL
October 31, 2003
GENERAL MANAGER DEPARTMENT OF TELECOMMUNICATIONS THIRUVANANTHAPURAM Vs. JACOB KOCHUVARKEY KALLIATH DEATH
April 1, 2003
GENERAL MANAGER KISAN SAHKARI CHINI MILLS LIMITED SULTANPUR UTTAR PRADESH Vs. SATRUGHAN NISHAD
October 8, 2003
GERMAN HOMEOPATHIC DISTRIBUTORS Vs. COMMISSIONER OF CUSTOMS
October 16, 2003
GHANCHI RUBINA SALIMBHAI Vs. METHUBHA DIWANSINGH SOLANKI
July 24, 2003
GHAPOO YADAV Vs. STATE OF MADHYA PRADESH
February 17, 2003
GHAZIZBAD DEVELOPMENT AUTHORITY Vs. ANOOP SINGH
January 23, 2003
GHELABHAI JAGMALBHAI BHAWAD Vs. STATE OF GUJARAT
July 24, 2003
GOA PLAST PRIVATE LIMITED Vs. CHICO URSULA DSOUZA
November 20, 2003
GOAPLAST PRIVATE LIMITED Vs. CHICO URSILA DSOUZA
March 7, 2003
GODREJ AND BOYCE MANUFACTURING CO LTD Vs. N RANGASWAMY
January 17, 2003
GOKULDAS EXPORTS Vs. JAIN EXPORTS PRIVATE LIMITED
August 4, 2003
GOLAKONDA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
August 1, 2003
GORA LAL Vs. UNION OF INDIA
December 18, 2003
GORLE S NAIDU Vs. STATE OF ANDHRA PRADESH
December 15, 2003
GOURA VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
November 19, 2003
GOVERNMENT OF ANDHRA PRADESH Vs. MEDWIN EDUCATIONAL SOCIETY
November 11, 2003
GOVERNMENT OF MAHARASHTRA Vs. DEOKAR DISTILLERY
March 10, 2003
GOVERNMENT OF NCT OF DELHI Vs. JASPAL SINGH
August 8, 2003
GOVERNMENT OF TAMIL NADU Vs. M ANANCHU ASARI
October 29, 2003
GOVERNMENT OF WEST BENGAL Vs. TARUN K ROY
November 18, 2003
GOVT OF ANDHRA PRADESH Vs. M T KHAN
December 5, 2003
GRAM PANCHAYAT, ROORKI Vs. JT. DEVELOPMENT COMMR
December 18, 2003
GRID CORPORATION OF ORISSA Vs. RASANANDA DAS
September 26, 2003
GROUP GENERAL MANAGER PROJECTS O N G C Vs. A M SAIYD
December 12, 2003
GSF MEDICAL AND PARAMEDICAL ASSOCIATION Vs. ASSOC OF MANAGEMENT OF SELF FINANCING TECHNICAL
December 15, 2003
GUEST KEEN WILLIAMS LIMITED Vs. B.R. GOVINDASWAMY
September 5, 2003
GULSHAN SCHDEVA Vs. SUNDIAL COMMUNICATIONS PRIVATE LIMITED
November 14, 2003
GUNANIDHI MARTHA Vs. GOVERNMENT OF ORISSA
March 27, 2003
GURBAX SINGH Vs. STATE OF PUNJAB
April 3, 2003
GURBAX SINGH Vs. PUNJAB MANDI BOARD
December 18, 2003
GURDEV SINGH Vs. STATE OF PUNJAB
August 1, 2003
GURUCHARAN KUMAR Vs. STATE OF RAJASTHAN
January 8, 2003
GURUVAYUR DEVASWOM MANAGING COMMITTEE Vs. C K RAJAN
August 14, 2003
GWALIOR DUGDHA SANGH SAHAKARI LIMITED Vs. G M GOVERNMENT MILK SCHEME NAGPUR
August 21, 2003
GYASIRAM Vs. STATE OF MADHYA PRADESH
January 6, 2003
GYASUDDIN KHAN ALIAS MD GYASUDDIN KHAN Vs. STATE OF BIHAR
November 7, 2003
H GANGAHANUME GOWDA Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED
February 5, 2003
H SESHADRI Vs. K R NATARAJAN
April 10, 2003
HAMLET SASI Vs. STATE OF KERALA
August 21, 2003
HAR VILAS Vs. MAHENDRA NATH
September 11, 2003
HARDIE TRADING LIMITED Vs. ADDISONS PAINTS AND CHEMICALS LIMITED
September 12, 2003
HARE RAM PANDEY Vs. STATE OF BIHAR
December 10, 2003
HARGURPRATAP SINGH Vs. STATE OF PUNJAB
November 7, 2003
HARI SHANKAR PRASAD Vs. SHAHID ALI KHAN
March 13, 2003
HARIJANA NARAYANA Vs. STATE OF ANDHRA PRADESH
July 30, 2003
HARIKRISHNA LAL Vs. BABU LAL MARANDI
October 30, 2003
HARINAGAR SUGAR MILLS LIMITED Vs. STATE OF BIHAR
November 19, 2003
HARISH VERMA Vs. AJAY SRIVASTAVA
September 16, 2003
HARISHCHANDRA HEGDE Vs. STATE OF KARNATAKA
December 18, 2003
HARPIT SINGH ANAND Vs. STATE OF WEST BENGAL
September 26, 2003
HARSH KUMAR Vs. BHAGWAN SAHAI RAWAT
August 21, 2003
HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANKS EMPLOYEES UNION
December 18, 2003
HARYANA STATE HANDLOOM AND HANDICRAFT CORPORATION LIMITED Vs. JAIN SCHOOL SOCIETY
October 29, 2003
HARYANA TOURISM CORPORATION LIMITED Vs. FAKIR CHAND
October 14, 2003
HARYANA VIDYUT PRASARAN NIGAM Vs. MUKESH KUMAR
February 21, 2003
HAWRAH MUNICIPAL CORPORATION Vs. GANGES ROPE COMPANY LIMITED
December 19, 2003
HEM RAJ Vs. STATE OF PUNJAB
September 9, 2003
HIGH COURT EMPLOYEES WELFARE ASSOCIATION CALCUTTA Vs. STATE OF WEST BENGAL
November 18, 2003
HIGH COURT OF GUJARAT Vs. GUJARAT KISHAN MAZDOOR PANCHAYAT
March 10, 2003
HIGH COURT OF JUDICATURE AT BOMBAY Vs. BRIJ MOHAN GUPTA
January 23, 2003
HIGH COURT OF JUDICATURE FOR RAJASHTAN Vs. P P SINGH
January 27, 2003
HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA
November 27, 2003
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. GOPAL KRISHNA SENGUPTA
April 9, 2003
HINDUSTAN COPPER LTD. Vs. STATE OF M. P.
December 9, 2003
HINDUSTAN LEVER Vs. STATE OF MAHARASHTRA
November 18, 2003
HINDUSTAN LEVER LTD Vs. FOOD INSPECTOR
July 25, 2003
HINDUSTAN METAL PRESSING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE PUNE
February 27, 2003
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. PINKCITY MIDWAY PETROLEUMS
July 23, 2003
HIRA LAL Vs. STATE GOVERNMENT OF NCT OF DELHI
July 25, 2003
HIRA LAL HARI LAL BHAGWATI Vs. C B I NEW DELHI
May 2, 2003
HISSAR CENTRAL CO OPERATIVE BANK LIMITED Vs. KALI RAM
January 14, 2003
HMT LIMITED Vs. P SUBBARAYUDU
August 7, 2003
HYTHRO POWER CORPORATION LIMITED Vs. DELHI TRANSCO LIMITED
July 30, 2003
I I T T COLLEGE OF ENGINEERING Vs. STATE OF H P
August 8, 2003
IBRAHIMPATNAM TALUK VYAVASAYA COLLIE SANGHAM Vs. K SURESH REDDY
August 19, 2003
IFCI LIMITED Vs. PUNJAB WIRELESS SYSTEMS LIMITED
February 17, 2003
IIIACHI DEVI Vs. JAIN SOCIETY PROTECTION OF ORPHANS INDIA
September 26, 2003
IITT COLLEGE OF ENGINEERING Vs. STATE OF HIMACHAL PRADESH
August 8, 2003
IMDAD ALI Vs. KESHAV CHAND
February 19, 2003
INDER PAL YADAV Vs. UNION OF INDIA
January 13, 2003
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. HAMENDRA NATH MUKHERJEE
April 3, 2003
INDIAN HANDICRAFTS EMPORIUM Vs. UNION OF INDIA
August 27, 2003
INDIAN OVERSEAS BANK Vs. COMMISSIONER OF INCOME TAX MADRAS
May 1, 2003
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED Vs. AJAY KUMAR
February 27, 2003
INDIAN RED CROSS SOCIETY Vs. NEW DELHI MUNICIPAL COMMITTEE
April 28, 2003
INDIRA JAISING Vs. REGISTRAR GENERAL SUPREME COURT OF INDIA
May 9, 2003
INDIRA VIJ Vs. STATE OF HARYANA
November 18, 2003
INDRA BHANU GAUR Vs. COMMITTEE MANAGEMENT OF M M DEGREE COLLEGE
November 7, 2003
INDRA BHANU GAUR Vs. COMMITTEE MANAGEMENT OF M M DEGREE COLLEGE COLLEGE
November 6, 2003
INDUSTRIAL CABLES INDIA LTD. Vs. COLLECTOR OF CENTRAL EXCISE, CHANDIGARH
December 18, 2003
INTERNATIONAL COACH BUILDERS LIMITED Vs. KARNATAKA STATE FINANCIAL CORPORATION
March 5, 2003
ISLAMIC ACADEMY OF EDUCATION Vs. STATE OF KARNATAKA
August 14, 2003
ISLAMIC MISSION OF INDIA Vs. M. TASNEEM SULTANA
February 27, 2003
ITW SIGNODE INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
November 19, 2003
ITW SIGNODE INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
February 20, 2003
J M D ALLOYS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
March 6, 2003
J P BANSAL Vs. STATE OF RAJASTHAN
March 12, 2003
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. U.O.I.
January 13, 2003
JAI KARAN Vs. STATE OF UTTAR PRADESH
October 28, 2003
JAI PAL Vs. STATE OF UTTAR PRADESH
January 31, 2003
JAMAL UDDIN AHMED Vs. ABU SALEH NAJMUDDIN
February 28, 2003
JAMEEL AHMED Vs. STATE OF RAJASTHAN
April 30, 2003
JAMES MARITIN Vs. STATE OF KERALA
December 16, 2003
JAMESKUTTY JACOB Vs. UNITED INDIA INSURANCE COMPANY LIMITED
August 5, 2003
JAMIL AHMED Vs. INDUSTRIAL DEVELOPMENT COMMISSIONER & PRINCIPAL SECRETARY
August 22, 2003
JAMMIGUMPULA SIVAIAH Vs. A. P. STATE FINANCIAL CORPORATION
August 5, 2003
JANDEL SINGH Vs. STATE OF MADHYA PRADESH
May 8, 2003
JARNAIL SINGH Vs. STATE OF HARYANA
April 9, 2003
JASBIR KAUR Vs. UNION OF INDIA
November 13, 2003
JAUSS POLYMERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 18, 2003
JAVAREGOWDA K. C. Vs. STATE OF KARNATAKA
February 19, 2003
JAVED Vs. STATE OF HARYANA
July 30, 2003
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY Vs. T SUMALATHA
August 11, 2003
JEET SINGH Vs. STATE OF MADHYA PRADESH
August 21, 2003
JIBONTARA GHATOWAR Vs. SARBANANDA SONOWAL
May 9, 2003
JINDAL STRIPE LIMITED Vs. STATE OF HARYANA
September 26, 2003
JINESHWARDAS Vs. JAGRANI
September 26, 2003
JITENDRA Vs. STATE OF MADHYA PRADESH
September 18, 2003
JITENDRA KUMAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 17, 2003
JOHN VALLAMATTOM Vs. UNION OF INDIA
July 21, 2003
JOHNSON AND JOHNSON LTD. Vs. COLLECTOR OF CENTRAL EXCISE, MUMBAI
August 5, 2003
JOSEPH AND JOSE Vs. STATE OF KERALA
April 22, 2003
JUGAL CHANDRA SAIKIA Vs. STATE OF ASSAM
March 4, 2003
JUGAL KISHORE Vs. STATE OF PUNJAB
August 7, 2003
JUPUDI VENKATA VIJAYA BHASKAR Vs. JUPUDI KESAVA RAO
September 19, 2003
JUSTICE P VENUGOPAL Vs. UNION OF INDIA
September 1, 2003
JUSTICE P VENUGOPAL Vs. UNION OF INDIA
August 1, 2003
JUSTICE S K RAY Vs. STATE OF ORISSA
January 20, 2003
K A ABDUL JALEEL Vs. T A SHAHIDA
April 10, 2003
K ANBAZHAGAN Vs. SUPERINTENDENT OF POLICE
November 18, 2003
K BALAKRISHNAN Vs. K KAMALAM
December 18, 2003
K C G VERGHESE Vs. K T RAJENDRAN
January 24, 2003
K ETHIRAJAN Vs. LAKSHMI
September 26, 2003
K K JOHN Vs. STATE OF GOA
September 18, 2003
K N SHARMA Vs. TOSHALI RESORTS INTERNATIONAL
January 10, 2003
K P DWIVEDI Vs. STATE OF UTTAR PRADESH
December 17, 2003
K P MATHEW Vs. PAUL MATHEW
December 5, 2003
K PANDURANGAN Vs. S S R VELUSAMY
September 18, 2003
K R ANITHA Vs. REGIONAL DIRECTOR ESI CORPORATION
September 17, 2003
K R INDIRA Vs. G ADINARAYANA
October 7, 2003
K R INDIRA Vs. G ADINARAYANA
October 9, 2003
K SAMANTARAY Vs. NATIONAL INSURANCE COMPANY LIMITED
September 12, 2003
K SHAMRAO Vs. ASSISTANT CHERITY COMMISSIONER
March 4, 2003
K SIVARAMAIAH Vs. RUKMANI AMMAL
November 20, 2003
K T VENKATAGIRI Vs. STATE OF KARNATAKA
February 13, 2003
K VINOD KUMAR Vs. S PALANISAMY
August 28, 2003
K. K. ROAD MERCHANTS, E. A. R. W. A. , T. N. Vs. DISTRICT COLLECTOR, T. N.
April 10, 2003
K.C. JAVAREGOWDA Vs. STATE OF KARNATAKA
February 19, 2003
KACHA KANTI SEVA SAMITY Vs. KACHA KANTI DEVI
March 28, 2003
KADHAR NAINA USHMAN Vs. UNION OF INDIA
March 4, 2003
KAILASH CHANDER Vs. OM PRAKASH
July 17, 2003
KAILASH KUMAR SANWATIA Vs. STATE OF BIHAR
September 2, 2003
KAILASH NATH AGARWAL Vs. PRADESHIYA INDUSTRIES AND INVESTIGATION CORPORATION OF UTTAR PRADESH
February 14, 2003
KAILASH NATH GUPTA Vs. ENQUIRY OFFICER R K RAI ALLAHABAD BANK
March 28, 2003
KAILASH NATH GUPTA Vs. ENQUIRY OFFICER R K RAI ALLAHABAD BANK
March 27, 2003
KAILASH SINGH Vs. STATE OF BIHAR
December 5, 2003
KALIYAPERUMAL Vs. STATE OF TAMIL NADU
August 27, 2003
KAMALAKAR NANDRAM BHAVSAR Vs. STATE OF MAHARASHTRA
November 21, 2003
KAMALAM Vs. SIVAPRAKASAM PILLAI
July 24, 2003
KAMALJIT SINGH Vs. STATE OF PUNJAB
October 16, 2003
KAMKHAYA STEELS (P) LTD. Vs. UNION OF INDIA
April 25, 2003
KAMLENDRA PRATAP SINGH ALIAS KAMLOO SINGH ALIAS KALOO SINGH Vs. STATE OF U.P. AND OTHERS
August 26, 2003
KAMMA OTUKUNTA RAM NAIDU Vs. CHEREDDY PEDDA SUBBA REDDY
September 19, 2003
KANAK Vs. U P AVAS EVAM VIKAS PARISHAD
October 1, 2003
KANAK Vs. U P AVAS EVAM VIKAS PARISHAD
September 1, 2003
KANJU MUHAMMED AND KHUMANI Vs. STATE OF KERALA
August 11, 2003
KANPUR DEVELOPMENT AUTHORITY Vs. SHEELA DEVI
November 28, 2003
KANTA DEVI Vs. UNION OF INDIA
March 12, 2003
KAPILA HINGORANI Vs. STATE OF BIHAR
May 9, 2003
KARAMJIT SINGH Vs. STATE DELHI ADMINISTRATION
March 26, 2003
KARAN SINGH Vs. STATE OF MADHYA PRADESH
September 26, 2003
KARIM HUSSAIN SOHRA SINDHI Vs. STATE OF GUJARAT
April 16, 2003
KARIMBANAKKAL SULAIMAN Vs. SPECIAL TAHSILDAR
January 23, 2003
KARNATAKA POWER CORPN. LTD. Vs. ALAGENDRAN EXPORTS LTD.
April 1, 2003
KARNATAKA WAKF BOARD Vs. STATE OF KARNATAKA
April 30, 2003
KASHI NATH Vs. JAGANATH
November 5, 2003
KASTURI BAI Vs. ANGURI CHAUDHARY
February 5, 2003
KEDIA AGGLOMERATED MARBLES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
January 14, 2003
KENDRIYA VIDYALAYA SANGATHAN Vs. RAM RATAN YADAV
February 26, 2003
KERALA STATE ROAD TRANSPORT CORPORATION Vs. K O VARGHESE
April 17, 2003
KESAR DEVI Vs. UNION OF INDIA
July 31, 2003
KESHAV Vs. DEVI SINGH
October 14, 2003
KESORAM RAYON AND KESORAM INDUSTRIES LIMITED Vs. PRAN BALLAV DAS
January 27, 2003
KEWAL SINGH Vs. STATE OF PUNJAB
October 14, 2003
KHAITAN ELECTRICAL LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
August 6, 2003
KHATEMA FIBRES LTD Vs. COMMISSIONER OF CUSTOMS, TUGHLAKABAD
April 4, 2003
KHETRABASI BISWAL Vs. AJAYA KUMAR BARAL
November 20, 2003
KHILIL KHAN Vs. STATE OF MADHYA PRADESH
October 8, 2003
KHIMA VIKAMSHI Vs. STATE OF GUJARAT
March 27, 2003
KISHORE KUMAR GYANCHANDANI Vs. G.D. MEHROTRA
February 28, 2003
KISHOREBHAI KHEMANCHAND GOYAL Vs. STATE OF GUJARAT
October 30, 2003
KOJJA SREENU Vs. STATE OF ANDHRA PRADESH
December 18, 2003
KRISHANA GYANODAY SUGAR LIMITED Vs. STATE OF BIHAR
February 18, 2003
KRISHI UTPADAN MANDI SAMITI Vs. PILIBHIT PANTNAGAR BEEJ LIMITED
November 28, 2003
KRISHNA Vs. STATE REPRESENTATIVE
July 28, 2003
KRISHNA GOPE Vs. STATE OF BIHAR
August 25, 2003
KRISHNA MOHAN KUL NANI CHARAN KUL Vs. PRATIMA MAITY
September 9, 2003
KRISHNA MOHAN PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
July 28, 2003
KRISHNA PILLAI RAJASEKHARAN NAIR Vs. PADMANABHA PILLAI
December 15, 2003
KRISHNAN Vs. STATE
July 28, 2003
KSRTC Vs. T. SHREE RAMA REDDY
March 11, 2003
KULDIP CHAND Vs. ADVOCATE GENERAL TO GOVERNMENT OF HIMACHAL PRASHAD
February 14, 2003
KULDIP SINGH Vs. STATE OF DELHI
December 11, 2003
KUNAL SINGH Vs. UNION OF INDIA
February 13, 2003
KUNJANAM ANTONY Vs. STATE OF KERALA
February 6, 2003
KUSUM NARULA Vs. STATE OF PUNJAB
February 18, 2003
L CHANDRAIAH Vs. STATE OF ANDHRA PRADESH
November 6, 2003
LAJYA DYEING AND BLEACHING WORKS Vs. UNION OF INDIA
April 2, 2003
LAKHA RAM SHARMA Vs. BALAR MARKETING PVT LTD
August 1, 2003
LAKSHMI NARAIN MANDAL Vs. STATE OF BIHAR
August 5, 2003
LAL SINGH Vs. STATE OF MADHYA PRADESH
August 11, 2003
LAL SINGH Vs. STATE OF UTTAR PRADESH
November 4, 2003
LALIT JALAN Vs. BOMBAY GAS COMPANY LIMITED
April 16, 2003
LALIT POPLI Vs. CANARA BANK
February 18, 2003
LALLI ALIAS JAGDEEP SINGH Vs. STATE OF RAJASTHAN
April 2, 2003
LALLU MANJHI Vs. STATE OF JHARKHAND
January 7, 2003
LALU PRASAD YADAV Vs. STATE
August 26, 2003
LAND ACQUISITION OFFICER KAMMARAPALLY VILLAGE NIZAMABAD DISTRICT ANDHRA PRADESH Vs. NOOKALA RAJAMALLU
November 21, 2003
LAND COMMISSIONER MADRAS Vs. RAJESWARI
April 3, 2003
LATIM LIFESTYLE AND RESORTS LIMITED Vs. SAJ HOTELS PRIVATE LIMITED
January 30, 2003
LAXMAN SINGH Vs. POONAM SINGH
September 10, 2003
LAXMINARAYAN R BHATTAD Vs. STATE OF MAHARASHTRA
April 4, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. SHANTA ALIAS RADHIKE LAGMA DOLLI
July 21, 2003
LILA GHOSH DEAD Vs. STATE OF WEST BENGAL
November 18, 2003
LIVERPOOL AND LONDON S P AND I ASSOCIATION LIMITED Vs. M V SEA SUCCESS
November 20, 2003
LIYAQAT ALI Vs. UNION OF INDIA
May 2, 2003
LUDHIYANA CENTRAL CO OPERATIVE BANK LIMITED Vs. AMRIK SINGH
August 19, 2003
M A MURTHY Vs. STATE OF KARNATAKA
September 2, 2003
M ANASUYA DEVI Vs. M MANIK REDDY
October 16, 2003
M C MEHTA Vs. UNION OF INDIA
September 18, 2003
M C MEHTA Vs. UNION OF INDIA
December 18, 2003
M C MEHTA Vs. UNION OF INDIA
April 2, 2003
M C MEHTA Vs. UNION OF INDIA
April 8, 2003
M C MEHTA Vs. UNION OF INDIA
May 8, 2003
M C MEHTA Vs. UNION OF INDIA
May 10, 2003
M C MEHTA Vs. UNION OF INDIA
January 8, 2003
M C MEHTA Vs. UNION OF INDIA
February 20, 2003
M CHINNASAMY Vs. K C PALANISAMY
November 21, 2003
M D ARMY WELRARE HOUSING ORGANISATION Vs. SUMANGAL SERVICES PRIVATE LIMITED
October 8, 2003
M D MAHARASHTRA COTTON GROWERS MARKET FEDERATION LIMITED Vs. CHOUGHULE POPATRAO ANNASAHEB
May 2, 2003
M L YACOB SHERIFF Vs. RAJRANI DEVI
December 17, 2003
M NARAYANDAS Vs. STATE OF KARNATAKA
September 19, 2003
M P A I T PERMIT OWNERS ASSISTANT Vs. STATE OF MADHYA PRADESH
November 28, 2003
M P CEMENT MANUFACTURERS ASSOCIATION Vs. STATE OF MADHYA PRADESH
December 9, 2003
M P STATE ELECTRICITY BOARD Vs. JARINA BEE
July 15, 2003
M PRABHULAL Vs. ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE
September 19, 2003
M RANGASAMY Vs. RENGAMMAL
August 25, 2003
M S MADHUSOODHANAN Vs. KERALA KAUMUDI PRIVATE LIMITED
August 1, 2003
M T W TENZING NAMGYAL Vs. MOTILAL LAKHOTIA
February 5, 2003
M V SHANKAR BHAT Vs. CLAUDE PINTO
February 14, 2003
M V SUBRAMANYA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
September 3, 2003
M.A.KUTTAPPAN Vs. KRISHANAN NAYANAR
February 11, 2003
M.S.N. NADAF Vs. SPECIAL LAND ACQUISITION OFFICER
October 16, 2003
M/S. ARCA CONTROLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 16, 2003
MAAN SINGH Vs. UNION OF INDIA
February 18, 2003
MACSON MARBLES PVT. LTD. Vs. UNION OF INDIA
November 11, 2003
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
August 19, 2003
MADAN MOHAN RAJGARHIA Vs. MAHENDRA R SHAH AND BROTERS
July 31, 2003
MADANLAL Vs. YOGA BAI
February 24, 2003
MADHUKAR VERMA Vs. STATE OF M P
August 7, 2003
MAHAD COOP. URBAN BANK LTD. Vs. ORIENTAL INSURANCE CO. LTD.
September 2, 2003
MAHARASHTRA EKTA HAWKERS UNION Vs. MUNICIPAL CORPORATION GREATER MUMBAI
December 9, 2003
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF MAHARASHTRA
March 4, 2003
MAITRI KOLEY Vs. NEW INDIA INSURANCE COMPANY
November 4, 2003
MALIYAKKAL ABDUL AZEEZ Vs. ASSISTANT COLLECTOR KERALA
January 17, 2003
MALKHANSINGH Vs. STATE OF MADHYA PRADESH
July 8, 2003
MALLIKARJUN Vs. GULBARGA UNIVERSITY
November 5, 2003
MANAGEMENT OF THE GOODWILL GIRLS HIGH SCHOOL Vs. J MARY SUSHEELA
April 30, 2003
MANAGEMENT OF THE GOODWILL GIRLS HIGH SCHOOL Vs. J MARY SUSHEELA
April 29, 2003
MANAGER NIRMALA SENIOR SECONDARY SCHOOL PORT BLAIR Vs. N I KHAN
November 21, 2003
MANAGING DIRECTOR UTTAR PRADESH LAND DEVELOPMENT CORPORATION Vs. AMAR SINGH
April 1, 2003
MANGAT SINGH TRILOKCHAN SINGH Vs. SATPAL
September 26, 2003
MANGE RAM Vs. FINANCIAL COMMISSIONER
January 8, 2003
MANJU DEVI AND ANOTHER Vs. MUSAFIR PASWAN
March 31, 2003
MANJUNATH ANANDAPPA URF SHIVAPPA HANSI Vs. TAMMANASA
March 13, 2003
MANKE RAM Vs. STATE OF HARYANA
April 10, 2003
MANOHAR LAL ALIAS MANOHAR SINGH Vs. MAYA
March 31, 2003
MANOREY MANOHAR Vs. BOARD OF REVENUE UP
April 2, 2003
MANSOOR AHMED Vs. STATE OF JAMMU AND KASHMIR
February 26, 2003
MARUTHI FERTO CHEMICALS LTD Vs. SUSHEELA B.S.
February 14, 2003
MARUTI RAMA NAIK Vs. STATE OF MAHARASHTRA
September 9, 2003
MASOODA RASHID AND ORS. Vs. STATE OF J AND K AND ORS.
October 28, 2003
MATHEW P THOMAS Vs. KERALA STATE CIVIL CORPORATION LIMITED
February 19, 2003
MEGH SINGH Vs. STATE OF PUNJAB
September 15, 2003
MEHSANA DISTRICT CO OPERATIVE MILK P U LIMITED Vs. UNION OF INDIA
March 31, 2003
MERCYKUTTY AMMA Vs. KADAVOOR SIVADASAN
November 6, 2003
METAL BOX INDIA LIMITED Vs. CONMMISSIONER OF CENTRAL EXCISE MUMBAI
April 3, 2003
MISHRA DHATU NIGAM LIMITED Vs. M VENKATAIAH
August 13, 2003
MITHAILAL DALSANGAR SINGH Vs. ANNABAI DEVRAM KINI
September 16, 2003
MITHILESH SINGH Vs. UNION OF INDIA
February 27, 2003
MODI ENTERTAINMENT NETWORK Vs. W S G CRICKET PTE LIMITED
January 21, 2003
MODI INDS. LTD. Vs. STATE OF ORISSA
January 27, 2003
MOHAMMAD ALI Vs. JAGADISH KAKITA
October 7, 2003
MOHAMMAD HAROON ANSARI Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT A P
December 12, 2003
MOHINDER SINGH Vs. STATE OF PUNJAB
September 11, 2003
MOIJULLAH ALIAS PUTTAN Vs. STATE OF RAJASTHAN
December 19, 2003
MOTI Vs. STATE OF UTTAR PRADESH
March 7, 2003
MOTILAL Vs. NIYAZUDDIN
July 21, 2003
MOUSAM SINGHA ROY Vs. STATE OF WEST BENGAL
August 21, 2003
MUDDANNA Vs. PANTHANAGER GROUP PANCHAYAT KENGERI HOBLI
May 9, 2003
MUJEEB MODERN RICE MILLS Vs. P. DORAISAMY GOUNDER
July 11, 2003
MUNICIPAL CORPORATION OF DELHI Vs. INTNL SECURITY AND INTELLIGENCE AGENCY LIMITED
February 6, 2003
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. LAXMAN IYER
October 27, 2003
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. KAMLA MILLS LIMITED
July 11, 2003
MUNNA Vs. STATE
August 27, 2003
MUNNA ALIAS SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH
September 16, 2003
MUSTAFA AHMED DOSSA ALIAS MUSTAFA MAJNU Vs. STATE OF MAHARASHTRA
November 21, 2003
MUTHUSAMY Vs. STATE OF TAMIL NADU
December 11, 2003
MYSORE CEMENT LIMITED Vs. SVEDALA BARMAC LIMITED
March 12, 2003
N BAGAVATHY AMMAL Vs. COMMISSIONER OF INCOME TAX MADURAI
January 27, 2003
N C DHOUNDIAL Vs. UNION OF INDIA
December 11, 2003
N C JOHN AND SONS LTD Vs. COMMISSIONER OF INCOME TAX
January 22, 2003
N D JAYAL Vs. UNION OF INDIA
September 1, 2003
N D THANDANI Vs. ARNAVAZ RUSTOM PRINTER
November 28, 2003
N D THANDANI Vs. ARNAVAZ RUSTOM PRINTER
November 24, 2003
N KHADERVALI SAHIB Vs. N GURU SAHIB
February 5, 2003
N S NAYAK AND SONS Vs. STATE OF GOA
May 8, 2003
N T R UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA Vs. G BABU RAJENDRA PRASAD
March 10, 2003
N. RAVI Vs. SPEAKER
November 10, 2003
NAIR SERVICE SOCIETY Vs. DISTRICT OFFICER KERALA PUBLIC SERVICE COMMISSION
November 17, 2003
NAIR SERVICE SOCIETY Vs. DIST OFFICER KERALA PUBLIC SERVICE COMMISSION
December 17, 2003
NALIN THAKOR Vs. STATE OF GUJARAT
November 4, 2003
NAMDEV VYANKAT GHADGE Vs. CHANDRAKANT GANPAT GHADGE
February 25, 2003
NAQUI IMAM Vs. MASOOD MANZAR
February 21, 2003
NARAYAN MISHRA Vs. PRAMOD KUMAR GUPTA
February 6, 2003
NARAYAN PRASAD AGRAWAL Vs. STATE OF MADHYA PRADESH
April 29, 2003
NARAYAN PRASAD LOHIA Vs. NIKUNJ KUMAR LOHIA
January 28, 2003
NARAYANA CHANDRIKA TRUST Vs. COMMISSIONER OF GIFT TAX KERALA
April 25, 2003
NARBADA DEVI GUPTA Vs. BIRENDRA KUMAR JAISWAL
November 3, 2003
NARCOTICS CONTROL BUREAU MUMBAI Vs. ABDULLAH HUSSAIN JUMA
July 13, 2003
NARCOTICS CONTROL BUREAU MUMBAI Vs. ABDULLAH HUSSAIN JUMMA
July 30, 2003
NARENDERA NATH KHAWARE Vs. PARASNATH KHAWARE
April 17, 2003
NASEEM Vs. STATE OF HARYANA
March 26, 2003
NASIRUDDIN Vs. SITA RAM AGARWAL
January 28, 2003
NATHU RAM (DEAD) BY LRS. AND OTHERS Vs. STATE OF RAJASTHAN
February 18, 2003
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LIMITED Vs. UNION OF INDIA
March 25, 2003
NATIONAL ALUMINIUM COMPANY LIMITED Vs. PRESSTEEL AND FABRICATIONS PRIVATE LIMITED
December 18, 2003
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. GANGA ENTERPRISES
August 28, 2003
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT
August 8, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. AJIT KUMAR
September 2, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. GEETA DEVI
July 17, 2003
NATIONAL POWER TRANSMISSION CORPORATION LIMITED Vs. CEMENT LIMITED
September 25, 2003
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. KARRI POTHURAJU
August 13, 2003
NATIONAL WINDER Vs. COMMISSIONER OF C EX ALLAHABAD
March 11, 2003
NATURALLE HEALTH PRODUCTS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
November 11, 2003
NAVIN M. RAHEJA Vs. UNION OF INDIA
February 24, 2003
NAVIN M. RAHEJA Vs. UNION OF INDIA
April 28, 2003
NAWAB SYED MURTAZA ALI KHAN Vs. PRESCRIBED AUTHORITY RAMPUR
August 18, 2003
NAWAL SINGH Vs. STATE OF UTTAR PRADESH
September 23, 2003
NAZIR KHAN Vs. STATE OF DELHI
August 22, 2003
NEELU ARORA Vs. UNION OF INDIA
January 24, 2003
NEERAJ MUNJAL Vs. ATUL GROVER MINOR
January 16, 2003
NELLOR MARTHANDAM VELLALLAR Vs. COMMISSIONER HINDU RELIGIONS AND CHARITABLE ENDOWMENTS
July 30, 2003
NEW DELHI MUNICIPAL CORPORATION Vs. SATISH CHAND
September 11, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C PADMA
September 12, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A K SAXENA
November 7, 2003
NEWS ITEM PUBLISHING IN HINDUSTAN TIMES TITLED AND QUIT FLOW MAILY YAMUNA Vs. UNION OF INDIA
December 12, 2003
NIKHIL KUMAR Vs. L M VAS
July 31, 2003
NIPHA STEELS LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD
May 7, 2003
NISHIKANT SUKERKAR Vs. GOVERNMENT OF INDIA
January 20, 2003
NOISE POLLUTION Vs. IN RE
September 10, 2003
NOISE POLLUTION IMPLIMENTATION OF LAWS FOR RESTRICTION USE OF LOUDSPEKERS AND HIGH VOLUME PRODUCING SOUND SYSTEMS Vs. UNION OF INDIA
April 7, 2003
NORTH ZONE CULTURAL CENTRE Vs. VEDPATHI DINESH KUMAR
April 17, 2003
NULON INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
November 27, 2003
O P CHOUDHARY Vs. REHABILITATION MINISTRY EMPLOYEES HOUSE BUILDING SOCIETY
April 2, 2003
OFFICERS AND SUPERVISORS OF IDPL Vs. CHAIRMAN AND MDIDPL
July 24, 2003
OFFICERS AND SUPERVISORS OF IDPL Vs. CHAIRMAN AND M D IDPL
February 24, 2003
OIL AND NATURAL GAS COMMISSION Vs. SAW PIPES LIMITED
April 17, 2003
OIL AND NATURAL GAS COMMISSION Vs. DEEPAK FERTILIZERS & PETROCHEMICALS CORPN.
February 18, 2003
OM PRAKASH BHATIA Vs. COMMISSIONER OF CUSTOMS NEW DELHI
July 7, 2003
OM PRAKASH SOOD Vs. UNION OF INDIA
August 26, 2003
OMKAR OVERSEAS LTD. Vs. UNION OF INDIA (UOI)
August 5, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. T S SASTRY
October 30, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. DEVIREDDY KONDA REDDY
January 24, 2003
ORISSA CONCRETE AND ALLIED INDS LIMITED Vs. STATE OF CHHATISGARH
April 2, 2003
ORISSA INDUSTRUAL INFRASTRUCTURE Vs. SUPAI MUNDA
December 5, 2003
ORISSA STATE PREVENTION AND CONTROL OF POLLUTION BOARD Vs. ORIENT PAPER MILLS
March 10, 2003
ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. MANOJ K MOHANTY
April 17, 2003
OTIS ELEVATOR EMPLOYEES UNION S REG Vs. UNION OF INDIA
November 11, 2003
P AND B PHARMACEUTICALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
February 19, 2003
P C KESAVAN KUTTUNAYAR Vs. HARISH BHALLA
September 23, 2003
P J NARAYAN Vs. UNION OF INDIA
August 8, 2003
P K MOHAMMAD SHAFFI Vs. PALLATH MOHAMMAD HAJI
April 21, 2003
P LAL Vs. UNION OF INDIA
February 5, 2003
P M LATHA Vs. STATE OF KERALA
March 5, 2003
P M PUNNOOSE Vs. K M MUNNERUDDI
July 23, 2003
P N PREMACHANDRAN Vs. STATE OF KERALA
November 6, 2003
P P FATHIMA Vs. STATE OF KERALA
November 4, 2003
P P MOHAMMED Vs. K RAJAPPAN
July 15, 2003
P T RAJAN Vs. T P M SAHIR
September 26, 2003
P V RADHAKRISHNA Vs. STATE OF KARNATAKA
July 25, 2003
P. C. C. POLE FACTORY Vs. COLLECTOR OF CENTRAL EXCISE
October 30, 2003
P. DINAKARAN Vs. JANAK RAJ CHOPRA
August 4, 2003
P. MANJULA Vs. GOVERNMENT OF A.P.
March 11, 2003
P. SADASIVAN Vs. STATE OF KERALA
May 2, 2003
PALLAPOTHU SITARAMKRISHNA Vs. KONAPPAREDDY KALIDAS
April 22, 2003
PAMULA SARASWATHI Vs. STATE OF ANDHRA PRADESH
February 18, 2003
PAMURU VISHNU VINOD REDDY Vs. CHILLAKURU CHANDRASEKHARA REDDY
February 17, 2003
PANDIAN CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX MADURAI
April 24, 2003
PANNA LAL GHOSH Vs. LAND ACQUISITION COLLECTOR
December 12, 2003
PANYAM CEMENTS AND MINERALS LIMITED Vs. UNION OF INDIA
July 7, 2003
PARAMJEET GAMBHIR Vs. STATE OF MADHYA PRADESH
March 13, 2003
PARASA RAJA MANIKYALA RAO Vs. STATE OF ANDHRA PRADESH
October 15, 2003
PARKASH Vs. STATE OF HARYANA
December 2, 2003
PARWATI BAI Vs. RADHIKA
May 1, 2003
PAUSAI Vs. STATE NCT OF DELHI
December 11, 2003
PAWAN HANS LIMITED Vs. UNION OF INDIA
April 8, 2003
PAWAN KUMAR Vs. STATE OF HARYANA
July 23, 2003
PAWAN KUMAR DUTT Vs. SHAKUNTALA DEVI
August 13, 2003
PEARL ORGANICS LIMITED Vs. ICICI LIMITED
September 19, 2003
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
March 13, 2003
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
December 16, 2003
PEPSI FOODS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
November 25, 2003
PERCEPT ADVERTISING LIMITED Vs. M RAVINDRAN ADMINISTRATOR ANUBHAV PLANTATION LIMITED
March 5, 2003
PERMINDER CHARAN SINGH Vs. HARJIT KAUR
April 14, 2003
PHOOL BADAN TIWARI Vs. UNION OF INDIA
April 3, 2003
PHOOLMATI Vs. KALAWATI
January 13, 2003
PIPRI CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY Vs. DIWAKAR GOPAL KHARE
February 7, 2003
PITCHAI Vs. STATE
November 20, 2003
POLYGLASS ACRYLIC MFG COMPANY LIMITED Vs. COMMISSIONER OF CUSTOMS VISHAKHAPATNAM
March 31, 2003
PONDICHERRY KHADI AND VILLAGE INDUSTRIES BOARD Vs. P KULOTHANGAN
October 31, 2003
POONA ROLLING MILLS Vs. COLLECTOR OF CENTRAL EXCISE, PUNE
November 18, 2003
POORAN CHAND NANGIA Vs. NATIONAL FERTILIZERS LIMITED
October 8, 2003
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. A P WASAN
March 3, 2003
PRABHA SHANKAR DUBEY Vs. STATE OF MADHYA PRADESH
December 2, 2003
PRABHU NARAIN Vs. STATE OF U. P.
March 12, 2003
PRABODH N SHAH Vs. S B I
August 8, 2003
PRAFULLA KUMAR DAS Vs. STATE OF ORISSA
October 7, 2003
PRAHIBITION AND EXCISE SUPRITENDENT ANDHRA PRADESH Vs. TODDY TAPPERS CO OPERATIVE SOCIETY MARREDPALLY
November 17, 2003
PRAKASH H JAIN Vs. MARIE FERNANDES
September 23, 2003
PRAKASH SHUKLA Vs. STATE OF RAJASTHAN AND ORS.
February 8, 2003
PRAMOD JHA Vs. STATE OF BIHAR
March 3, 2003
PRAMOD K PANKAJ Vs. STATE OF BIHAR
November 20, 2003
PRATIBHA NEMA Vs. STATE OF MADHYA PRADESH
July 30, 2003
PRATIMA SINHA Vs. SHASHI KUMAR NARAIN SINHA
May 9, 2003
PRAVEEN KUMAR Vs. STATE OF KARNATAKA
October 15, 2003
PRAYAG UPNIVESH AWAS EVAM NIRMAN SAHKARI SAMITI LIMITED Vs. ALLAHABAD VIKAS PRADHIKARAN
April 16, 2003
PREETAM SINGH Vs. STATE OF RAJASTHAN
November 4, 2003
PREM SAGAR Vs. DHARAMBIR
October 29, 2003
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
September 16, 2003
PREMA Vs. SURAT SINGH
February 4, 2003
PREMIER TYRES LTD. Vs. COLLECTOR OF CENTRAL EXCISE
November 12, 2003
PRESIDENT, KARAD NAGAR PARISHAD Vs. UDAYSINGH B. MOHITE
January 21, 2003
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. YAMTHONG HAOKIP
November 11, 2003
PRITHVI SINGH Vs. RANDHIR SINGH
March 3, 2003
PUBLIC SERVICES TRIBNAL BAR ASSOCIATION Vs. STATE OF UTTAR PRADESH
January 29, 2003
PUNIT RAI Vs. DINESH CHAUDHARY
August 19, 2003
PUNJAB NATIONAL BANK Vs. INDIAN BANK
April 22, 2003
PUNJAB PROCESSORS PVT. LTD. Vs. COLLECTOR OF CUSTOMS
September 4, 2003
PUNJAB SMALL-SCALE INDUSTRIES AND EXPORT CORPORATION LIMITED Vs. JHUJHARSINGH
November 6, 2003
PUNJAB WAKF BOARD, AMBALA CANTONMENT Vs. SANTOKH SINGH
January 24, 2003
PURE HELIUM INDIA PRIVATE LIMITED Vs. OIL AND NATURAL GAS COMMISSION
October 9, 2003
PURSHOTTAM DAS TANDON Vs. MILITARY ESTATE OFFICER
December 19, 2003
PUSAI Vs. STATE NCT OF DELHI
November 11, 2003
PUTTAGANGAMMA Vs. VARIJA
November 25, 2003
QUASER ELECTRONICS P. LTD. Vs. COLLECTOR OF CENTRAL EXCISE, BOMBAY
August 5, 2003
R B SEWAK RAM MATERNITY HOSPITAL CHARITABLE INSTITUTION Vs. VEERAN DEVI
July 11, 2003
R BALAKRISHNA PILLAI Vs. STATE OF KERALA
February 28, 2003
R KUPPAYEE Vs. RAJA GOUNDER
December 10, 2003
R N RAJANNA Vs. STATE OF KARNATAKA
November 7, 2003
R SAI BHARATHI Vs. J JAYALALITHA
November 24, 2003
R V E VENKATACHALA GOUNDER Vs. ARULMIGU VISWESARASWAMI AND V P TEMPLE
October 8, 2003
R. VENKATESHAM CHETTY Vs. KARNATAKA STATE
January 16, 2003
R.M. UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
December 18, 2003
RACHAKONDA VENKAT RAO Vs. R SATYA BAI
September 11, 2003
RACHITA DASH Vs. SURESH CHANDRA DASH
January 27, 2003
RADHA MOHAN LAL Vs. RAJASTHAN HIGH COURT JAIPUR BENCH
February 11, 2003
RADHA RAMAN SAMANTA Vs. BANK OF INDIA
December 19, 2003
RADHA RAMAN SHARMA Vs. STATE OF BIHAR
March 6, 2003
RAFIQUE BIBI Vs. SAYED WALIUDDIN
August 28, 2003
RAI SUDHIR PRASAD Vs. STATE OF BIHAR
July 15, 2003
RAI VIMAL KRISHNA Vs. STATE OF BIHAR
July 7, 2003
RAJ KISHORE JHA Vs. STATE OF BIHAR
October 7, 2003
RAJ KUMAR KHEMKA Vs. STATE OF UTTAR PRADESH
July 30, 2003
RAJASTHAN FINANCIAL CORPORATION Vs. MAN INDUSTRIAL CORPORATION LIMITED
August 26, 2003
RAJASTHAN HIGH COURT JODHPUR Vs. BABU LAL ARORA
December 12, 2003
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. HARISH KUMAR PUROHIT
April 1, 2003
RAJASTHAN SPG AND WVG MILLS LIMITED Vs. COMMISIONER OF CENRTAL EXCISE JAIPUR
January 31, 2003
RAJEEVAN Vs. STATE OF KERALA
February 17, 2003
RAJENDRA Vs. STATE OF M P
December 17, 2003
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
September 11, 2003
RAJENDRA SHANTARAM TODANKAR Vs. STATE OF MAHARASHTRA
January 7, 2003
RAJESH D DARBAR Vs. NARASINGRAO KRISHNAJI KULKARNI
August 6, 2003
RAJGOPAL Vs. KISHAN GOPAL
September 16, 2003
RAJKUMARI Vs. S H O NOIDA
September 19, 2003
RAJMATA VIJAYA RAJE SCINDIA Vs. STATE OF M.
October 28, 2003
RAJNI KUMAR Vs. SURESH KUMAR MALHOTRA
March 28, 2003
RAM ASHREY SINGH Vs. RAM BUX SINGH
February 11, 2003
RAM CHANDRA SINGH Vs. SAVITRI DEVI
October 9, 2003
RAM DULAR RAI Vs. STATE OF BIHAR
November 27, 2003
RAM GANGA COMMAND AREA DEVELOPMENT AUTHORITY Vs. SHEETAL KUMAR VAISH
March 12, 2003
RAM KISHOR GUPTA Vs. RAMESH CHANDRA BHATNAGAR
January 10, 2003
RAM NARAIN POPLY Vs. CENTRAL BUREAU OF INVESTIGATION
January 14, 2003
RAM NARAIN SHARMA Vs. STATE OF BIHAR
July 22, 2003
RAM PAL Vs. STATE OF UTTAR PRADESH
July 6, 2003
RAM PAL Vs. STATE OF UTTAR PRADESH
August 6, 2003
RAM PREETI YADAV Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
September 3, 2003
RAM SINGH Vs. UNION TERRITORY CHANDIGARH
November 7, 2003
RAM SWAROOP Vs. MOHINDRU
December 18, 2003
RAM UDGAR SINGH Vs. STATE OF BIHAR
November 3, 2003
RAMABAI PADMAKAR PATIL Vs. RUKMANIBAI VISHNU VEKHANDE
August 14, 2003
RAMAKANT DATTATRAYA DESHPANDE Vs. DADU BHAGOJI PATIL
December 12, 2003
RAMAKANT RAI Vs. MADAN RAI
September 25, 2003
RAMAKRISHNA KAMAT Vs. STATE OF KARNATAKA
February 5, 2003
RAMANAND YADAV Vs. PRABHU NATH JHA
October 31, 2003
RAMANUJ PRASAD Vs. COAL INDIA LIMITED
September 17, 2003
RAMASHRYA SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 22, 2003
RAMATHAL Vs. MANAGING DIRECTOR CHERAN TRANSPORT CORPORATION COIMBATORE
July 8, 2003
RAMCHARAN Vs. STATE OF M.P.
March 3, 2003
RAMCO INDUSTRIES WORKERS HOUSE BLDG CO OPERATIVE SOCIETY Vs. LAKSHMEESHA M
August 28, 2003
RAME GOWDA Vs. VARADAPPA NAIDU
December 15, 2003
RAMESH CHAND ARDAWATIYA Vs. ANIL PANJWANI
May 5, 2003
RAMESH CHANDRA SINHA Vs. STATE OF BIHAR
August 18, 2003
RAMESHCHANDRA WAHIWATDAR SUBSTITUTED Vs. NARAYAN
August 26, 2003
RAMGOPAL Vs. BALAJI MANDIR TRUST
February 19, 2003
RAMNIK VALLABHDAS MADHVANI Vs. TARABEN PRAVINLAL MADHVANI
November 5, 2003
RANBIR SINGH Vs. KARTAR SINGH
February 25, 2003
RANCHI MUNICIPAL CORPORATION Vs. SYED ABBAS KAZIM AND ORS.
January 8, 2003
RANGNATH MISHRA Vs. UNION OF INDIA
July 31, 2003
RANGNATH PARMESHWAR (PANDIT) KULKARNI-MAIL (DECEASED) THROUGH LRS Vs. EKNATH
April 4, 2003
RATANSINH DALSUKHBHAI NAYAK Vs. STATE OF GUJARAT
October 29, 2003
RAVINDER KAUR Vs. ASHOK KUMAR
October 15, 2003
RAVINDER NARAIN Vs. UNION OF INDIA
February 28, 2003
RAVINDER PAL SINGH SIDHU CHAIRMAN PUNJAB PUBLIC SERVICE COMMISSION Vs. STATE
January 13, 2003
REENA MEHRA Vs. ROHIT RAI MEHRA
January 24, 2003
REGIONAL MANAGER U P S R T C ETAWAH Vs. HOTI LAL
February 11, 2003
REGIONAL MEDICAL RESEARCH CENTRE, TRIBALS Vs. GOKARAN
April 25, 2003
REGIONAL OFFICER CBSE Vs. KU SHEENA PEETHAMBARAN
September 1, 2003
REGU MAHESH REGU MAHESWAR RAO Vs. RAJENDRA PRATAP BHANJ DEV
October 30, 2003
REKHA MUKHARJEE Vs. ASHISH KUMAR DAS
November 18, 2003
REMA Vs. ABDUL RAHIMAN
March 24, 2003
RENU DEVI Vs. MAHENDRA SINGH
February 4, 2003
RENUKA DATLA Vs. SOLVAY PHARMACEUTICAL B V
October 30, 2003
RESEARCH FOUNDN Vs. UNION OF INDIA
September 24, 2003
RESERVE BANK OF INDIA Vs. CECIL DENNIS SOLOMON
December 4, 2003
RIKHI RAM Vs. SUKHRANIA
February 5, 2003
RIZAN Vs. STATE OF CHHATTISGARH
January 21, 2003
ROOP KUMAR Vs. MOHAN THEDANI
April 2, 2003
ROURKELA SHRAMIK SANGH Vs. STEEL AUTHORITY OF INDIA LIMITED
January 29, 2003
RUPINDER KAUR SURI Vs. DIGVIJAY CEMENT CO. LTD.
April 17, 2003
S A JALALUDDIN Vs. BANGALORE DEVELOPMENT AUTHORITY
February 27, 2003
S D S SHIPPING PRIVATE LIMITED Vs. JAY CONTAINER SERVICES COMPANY PRIVATE LIMITED
May 8, 2003
S DEVASAHAYAM Vs. JOINT DIRECTOR
December 16, 2003
S M NILAJKAR Vs. TELECOME DISTRICT MANAGER KARNATAKA
March 31, 2003
S M S SANDHU Vs. CHANDIGARH ADMINISTRATION
January 23, 2003
S P BADRINATH Vs. GOVERNMENT OF ANDHRA PRADESH
September 16, 2003
S R RADHAKRISHNAN Vs. NEELAMEGAM
July 31, 2003
S R RADHAKRISHNAN Vs. NEELAMEGAM
July 21, 2003
S R RAMARAJ Vs. SPECIAL COURT BOMBAY
August 19, 2003
S SAMUEL M D HARRISONS MALAYALAM Vs. UNION OF INDIA
November 6, 2003
S. N. SHIRABADIGI Vs. BIJAPUR GRAMEENA BANK
January 29, 2003
S. S. SYED MOIDEEN Vs. CHAKKAN PALLIALIL PATHUMMA
September 11, 2003
SABITRI SAHOO Vs. UNION OF INDIA
April 25, 2003
SADHANA LODH Vs. NATIONAL INSURANCE COMPANY LIMITED
January 24, 2003
SADHU RAM Vs. STATE OF RAJASTHAN
April 10, 2003
SAFIYA Vs. GOVERNMENT OF KERALA
July 28, 2003
SAHADEO SINGH Vs. UNION OF INDIA
February 6, 2003
SAHEBGOUDA Vs. OGEPPA
March 28, 2003
SAHYADRI SAHAKARI SAKHAR KARKHANA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNA
February 25, 2003
SAIHBA ALI Vs. STATE MAHARASHTRA
July 24, 2003
SAIKOU JABBI Vs. STATE OF MAHARASHTRA
December 3, 2003
SALIGRAM KHIRWAL Vs. UNION OF INDIA
September 9, 2003
SALIM AKHTAR ALIAS MOTA Vs. STATE OF UTTAR PRADESH
April 9, 2003
SAMTEL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
March 12, 2003
SANABOINA SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
July 29, 2003
SANDEN VIKAS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
March 4, 2003
SANJIV KUMAR Vs. STATE OF HARYANA
November 25, 2003
SANKAR RAM AND COMPANY Vs. KASI NAICHER
July 30, 2003
SANTOSH KUMAR Vs. STATE OF ANDHRA PRADESH
May 22, 2003
SANTOSH KUMAR Vs. G R CHAWLA
September 10, 2003
SARAT KUMAR PANIGRAHI Vs. SECY BOARD OF SECONDARY EDUCATION ORISSA
February 28, 2003
SAROJ KUMARI Vs. KIRAN PARUTHI
July 24, 2003
SARVA SHRAMIK SANGH Vs. INDIAN SMELTING AND REFINING COMPANY LIMITED
October 28, 2003
SARWAN KUMAR Vs. MADAN LAL AGGARWAL
February 6, 2003
SATHYANARAYANA BROTHERS PRIVATE LIMITED Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
November 18, 2003
SATYA RANJAN MAJIHI Vs. STATE OF ORISSA
August 25, 2003
SAURABH CHAUDRI Vs. UNION OF INDIA
November 4, 2003
SAVITHRI YESHWANTRAO CHAGULE Vs. CHAMU JUNNAPPA
March 31, 2003
SAVITRI CAIRAE Vs. U P AVAS EVAM VIKAS PARISHAD
May 1, 2003
SAYEDA AKHTAR Vs. ABDUL AHAD
July 18, 2003
SAYYED AQUEEL ARIF Vs. UNIVERSITY OF PUNE
May 1, 2003
SECRETARY ANDHRA PRADESH PUBLIC SERVICE COMMISSION Vs. YVVR SRINIVASULU
April 17, 2003
SECRETARY OF MINISTRY OF CHEMICALS AND FERTILIZERS GOVERNMENT OF INDIA Vs. CIPLA LIMITED
August 1, 2003
SECRETARY SCHOOL COMMITTEE THIRUVALLUVAR HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU
April 2, 2003
SECRETARY SELECTION COMMITTEE Vs. N ANIRUDHAN MINOR
March 12, 2003
SECRETARY SREE UJJINI JSVV SANGHA Vs. RHM CHANNABASAVA SWAMY
July 25, 2003
SECRETARY STATE OF KARNATAKA Vs. UMADEVI
October 15, 2003
SECRETARY THIRUMURUGAN CO OPERATIVE AGRICULTURAL CREDIT SOCIETY Vs. M LALITHA DEAD
December 11, 2003
SECTION FORESTOR Vs. MANSUR ALI KHAN
December 11, 2003
SECUNDERABAD CANTONMENT BOARD ANDHRA CIRCLE SECUNDERABAD REP Vs. MOHAMMAD MOHIUDDIN
November 28, 2003
SETH CHAND RATAN Vs. PANDIT DURGA PRASAD
March 28, 2003
SETH MOHANLAL HIRALAL Vs. STATE OF M.P.
August 19, 2003
SHAILENDRA PRATAP Vs. STATE OF UTTAR PRADESH
January 8, 2003
SHAKILA ABDUL GAFAR KHAN Vs. VASANT RAGHUNATH DHOBLE
September 8, 2003
SHAKUNTALA Vs. BALKRISHNA
July 25, 2003
SHALIGRAM SHRIVASTAVA Vs. NARESH SINGH PATEL
January 19, 2003
SHAMBHU INVESTMENT P LTD Vs. COMMISSIONER OF INCOME TAX
January 21, 2003
SHAMBHU NATH JAISWAL Vs. OM PRAKASH
May 2, 2003
SHAMSUDDIN Vs. STATE OF MADHYA PRADESH
December 18, 2003
SHANKAR K MANDAL Vs. STATE OF BIHAR
April 17, 2003
SHANKAR POPAT GAIDHANI Vs. HIRAMAN UMAJI MORE
February 14, 2003
SHANTI KUMAR PANDA Vs. SHANKUNTALA DEVI
November 3, 2003
SHARDA Vs. DHARMPAL
March 28, 2003
SHARDA DEVI Vs. STATE OF BIHAR
January 8, 2003
SHEIKH NOOR Vs. SHEIKH G S IBRAHIM
August 4, 2003
SHEKHAR CHANDRA GHOSH Vs. SANKAR CHANDRA GHOSH
January 14, 2003
SHINAGARA SINGH Vs. STATE OF HARYANA
November 4, 2003
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. MAHANT HARNAM SINGH
September 16, 2003
SHIV BALI AND ANOTHER Vs. STATE OF U.P.
April 8, 2003
SHIV KUMAR BHAGAT Vs. STATE OF BIHAR
September 12, 2003
SHIV NANDAN DIXIT Vs. STATE OF UTTAR PRADESH
December 19, 2003
SHIV NANDAN DIXIT Vs. STATE OF U P
February 19, 2003
SHIV NARAIN SINGH Vs. STATE OF U. P.
July 24, 2003
SHIV PARSHAD PANDEY Vs. C B I
March 5, 2003
SHIV SHAKTI CO OPERATIVE HOUSING SOCIETY NAGPUR Vs. SWARAJ DEVELOPERS
April 17, 2003
SHIVRAJ BIPURAY JADHAV Vs. STATE OF KARNATAKA
July 15, 2003
SHRIDHAR Vs. STATE OF MADHYA PRADESH
August 18, 2003
SHRIRAM Vs. STATE OF MADHYA PRADESH
November 24, 2003
SHYAM SINGH Vs. DARYAO SINGH
November 19, 2003
SHYAMA CHARAN DASH Vs. STATE OF ORISSA
March 11, 2003
SIDDEGOWDA Vs. ASSISTANT COMMISSIONER
February 13, 2003
SIDHARATH PHARMACEUTICALS Vs. COLLECTOR OF CENTRAL EXCISE
September 18, 2003
SIMON Vs. STATE OF KARNATAKA
November 20, 2003
SIMON Vs. STATE OF KARNATAKA
October 16, 2003
SIMPLEX CASTINGS LIMITED Vs. COMMISSIONER OF CUSTOMS VISHAKHAPATNAM
April 2, 2003
SINTER PLAST CONTAINERS Vs. COLLECTOR OF CENTRAL EXCISE AHMEDABAD
April 3, 2003
SITARAM KHANDELWAL Vs. UNION OF INDIA
March 13, 2003
SIVAM Vs. R. DHANRAJ
September 24, 2003
SOHAN LAL ALIAS SOHAN SINGH Vs. STATE OF PUNJAB
October 14, 2003
SOHAN LAL GUPTA Vs. ASHA DEVI GUPTA
September 1, 2003
SOU VIJAYA ALIAS BABY Vs. STATE OF MAHARASHTRA
September 3, 2003
SOUTH EASTERN COALFIELDS LIMITED Vs. STATE OF MADHYA PRADESH
October 13, 2003
SPECIAL PRINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, SURAT
November 12, 2003
SPECT OF SHRI RAVINDER PAL SINGH SINDHU CHAIRMAN PUNJAB SERVICE COMMISSION Vs. UNION OF INDIA
January 13, 2003
SRI KRISHNA CHAUBEY Vs. STATE OF U. P.
December 11, 2003
SRI SATHYA SAI INST., HIGH. MEDI. SCIENCES Vs. UNION OF INDIA (UOI)
September 12, 2003
ST JOHNS TEACHERS TRANING INSTITURTE Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION
February 7, 2003
ST. THERESA'S TENDER LOVING CARE HOME Vs. PARCHURI JAMUNA
January 28, 2003
STAR INDIA PRIVATE LIMITED Vs. SITI CABLE NETWORK LIMITED
September 9, 2003
STAR IRON WORKS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS CALCUTTA
January 22, 2003
STATE Vs. NAVJOT SANDHU alias AFSHAN GURU
May 9, 2003
STATE Vs. DILBAGH
January 16, 2003
STATE ANDAMAN AND NICOBAR ADMN Vs. SHYAM RAJ
November 4, 2003
STATE BANK OF INDIA Vs. RAM DAS
October 29, 2003
STATE BANK OF INDIA Vs. L KAHHAIAH
August 19, 2003
STATE BANK OF INDIA Vs. K P SUBBAIAH
July 16, 2003
STATE BANK OF INDIA Vs. K P NARAYANAN KUTTY
January 16, 2003
STATE BANK OF INDIA Vs. SREE RAYALASEEMA PAPER MILLS LTD.
March 31, 2003
STATE BANK OF PATIALA Vs. JAGGA SINGH
March 13, 2003
STATE GOVERNMENT OF NCT OF DELHI Vs. PREM RAJ
August 5, 2003
STATE OF A. P. Vs. CHUNDRU VEERRAJU
November 20, 2003
STATE OF ANDHRA PRADESH Vs. P V HANUMANTHA RAO
October 14, 2003
STATE OF ANDHRA PRADESH Vs. V VASUDEVA RAO
November 13, 2003
STATE OF ANDHRA PRADESH Vs. K SRINIVASULU REDDY
December 18, 2003
STATE OF ANDHRA PRADESH Vs. GOVERDHANLAL PITTI
March 11, 2003
STATE OF ANDHRA PRADESH Vs. K PURSHOTTAN REDDY
March 10, 2003
STATE OF ANDHRA PRADESH Vs. MARRI VENKAIAH
July 28, 2003
STATE OF ANDHRA PRADESH Vs. D DASTAGIRI
April 23, 2003
STATE OF BIHAR Vs. KALIKA KUER alias KALIKA SINGH
April 25, 2003
STATE OF BIHAR Vs. LAL KRISHNA ADVANI
September 16, 2003
STATE OF BIHAR Vs. KEDAR SAO
August 25, 2003
STATE OF BIHAR Vs. INDUSTRIAL CORPORATION PRIVATE LIMITED
September 4, 2003
STATE OF BIHAR Vs. SURENDRA PRASAD
April 2, 2003
STATE OF GOA Vs. COLFAX LABORATORIES LIMITED
October 29, 2003
STATE OF GUJARAT Vs. SALIMBHAI ABDULGAFFAR SHAIKH
September 8, 2003
STATE OF GUJARAT Vs. SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES
January 29, 2003
STATE OF HARYANA Vs. BALWANT SINGH
March 4, 2003
STATE OF HARYANA Vs. JAI SINGH
February 17, 2003
STATE OF HARYANA Vs. JASBIR KAUR
August 5, 2003
STATE OF HARYANA Vs. TILAK RAJ
July 14, 2003
STATE OF HARYANA Vs. ANKUR GUPTA
September 3, 2003
STATE OF HARYANA Vs. INDIRA KUMARI
August 13, 2003
STATE OF HARYANA Vs. JAGBIR SINGH
September 26, 2003
STATE OF HARYANA Vs. SUMITRA DEVI
November 6, 2003
STATE OF HARYANA Vs. SURAJ
November 12, 2003
STATE OF HARYANA Vs. GURCHARAN SINGH
November 12, 2003
STATE OF HARYANA Vs. BABITA YADAV
May 1, 2003
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH
October 8, 2003
STATE OF HIMACHAL PRADESH Vs. M P GUPTA
December 9, 2003
STATE OF HIMACHAL PRADESH Vs. YASH PAL GARG
April 30, 2003
STATE OF J&K AND Vs. NEW STAR CRUSHERS
August 21, 2003
STATE OF JAMMU AND KASHMIR Vs. GHULAM MOHAMMAD DAR
November 20, 2003
STATE OF KARNATAKA Vs. PUTTARAJA
November 27, 2003
STATE OF KARNATAKA Vs. P M BHASKARA GOWDA
November 6, 2003
STATE OF KARNATAKA Vs. MAPILLA P P SOOPI
September 23, 2003
STATE OF KARNATAKA Vs. T M A PAI FOUNDATION
April 1, 2003
STATE OF KARNATAKA Vs. AMAJAPPA
July 31, 2003
STATE OF KARNATAKA Vs. M V MAHESH
March 4, 2003
STATE OF KARNATAKA Vs. SHARIFF
January 27, 2003
STATE OF KARNATAKA Vs. VISHWABARATHI HOUSE BUILDING CO OPERATIVE SOCIETY
January 17, 2003
STATE OF KARNATAKA Vs. MOHAMMED NAZEER ALIAS BABU
January 24, 2003
STATE OF KARNATAKA Vs. M V MANJUNATHEGOWDA
January 7, 2003
STATE OF KARNATAKA Vs. IRAPPA MAGUNDAPPA MANGALORE
February 25, 2003
STATE OF KARNATAKA Vs. B. K. KANVI
April 8, 2003
STATE OF KARNATAKA Vs. PAPANNA URUF BABAVARAJ SHIVAPPA
April 2, 2003
STATE OF KERALA Vs. KASI RAM
March 11, 2003
STATE OF KERALA Vs. K SAROJINI AMMA
October 14, 2003
STATE OF KERALA Vs. M AVINASIAPPAN
November 20, 2003
STATE OF KERALA Vs. MOHAN DAS
December 9, 2003
STATE OF M P Vs. RAM SWAROOP VAISHYA
January 28, 2003
STATE OF M. P. Vs. PRAKASH SINGH CHAUHAN
April 3, 2003
STATE OF MADHYA PRADESH Vs. RAMSWAROOP VAISHYA
January 28, 2003
STATE OF MADHYA PRADESH Vs. DEVKINANDAN MAHESHWARI
February 3, 2003
STATE OF MADHYA PRADESH Vs. BHOLA BHAIRON PRASAD RAGHUVANSHI
February 6, 2003
STATE OF MADHYA PRADESH Vs. K C T DRINKS LIMITED
March 4, 2003
STATE OF MADHYA PRADESH Vs. GOPAL D TIRTHANI
July 28, 2003
STATE OF MADHYA PRADESH Vs. MISHRILAL
April 2, 2003
STATE OF MADHYA PRADESH Vs. AWADH KISHORE GUPTA
November 18, 2003
STATE OF MADHYA PRADESH Vs. GHUDAN
October 15, 2003
STATE OF MADHYA PRADESH Vs. KRIPARAM
September 25, 2003
STATE OF MADHYA PRADESH Vs. BASANTILAL
September 11, 2003
STATE OF MADHYA PRADESH Vs. GHANSHYAM SINGH
September 11, 2003
STATE OF MADHYA PRADESH Vs. MANSINGH
August 13, 2003
STATE OF MADHYA PRADESH Vs. KEDIA LEATHER AND LIQUOR LIMITED
August 19, 2003
STATE OF MAHARASHTRA Vs. B E BILLIMORIA
August 14, 2003
STATE OF MAHARASHTRA Vs. MAIMUMA BANU
August 5, 2003
STATE OF MAHARASHTRA Vs. MAIMUMA BANU
September 5, 2003
STATE OF MAHARASHTRA Vs. KASHIRAO
August 27, 2003
STATE OF MAHARASHTRA Vs. BASANTILAL
September 11, 2003
STATE OF MAHARASHTRA Vs. S D SHINDE AND COMPANY
September 17, 2003
STATE OF MAHARASHTRA Vs. CHRISTIAN COMMUNITY WELFARE COUNCIL OF INDIA
October 15, 2003
STATE OF MAHARASHTRA Vs. GAJANAN
December 18, 2003
STATE OF MAHARASHTRA Vs. SALMAN SALIM KHAN
December 18, 2003
STATE OF MAHARASHTRA Vs. PRAFUL B DESAI
April 1, 2003
STATE OF MAHARASHTRA Vs. JALGAON MUNICIPAL COUNCIL
February 14, 2003
STATE OF MANIPUR Vs. R K MANIKANTA SINGH
December 19, 2003
STATE OF MANIPUR Vs. MOHAMMAD RAJAODIN
August 28, 2003
STATE OF NAGALAND Vs. TOULVI KIBAMI
October 16, 2003
STATE OF ORISSA Vs. BHIKARI CHARAN KHUNTIA
September 22, 2003
STATE OF ORISSA Vs. LODU SWAIN
September 23, 2003
STATE OF ORISSA Vs. RAJENDRA KUMAR DAS
August 29, 2003
STATE OF ORISSA Vs. KANDURI SAHOO
December 4, 2003
STATE OF ORISSA Vs. A RAJESWAR PATRA
December 17, 2003
STATE OF ORISSA Vs. MANGALAM TIMBER PRODUCTS LIMITED
November 11, 2003
STATE OF ORISSA Vs. JOGINDER PATJOSHI
November 13, 2003
STATE OF ORISSA Vs. DEDENDRA NATH PADHI
February 6, 2003
STATE OF ORISSA Vs. GOKULANANDA JENA
July 30, 2003
STATE OF ORISSA Vs. NITYANAND SATPATHY
July 31, 2003
STATE OF ORISSA Vs. LOCHAN NAYAK
July 31, 2003
STATE OF ORISSA Vs. BABAJI CHARAN MOHANTY
July 31, 2003
STATE OF ORISSA Vs. HABIBULLAH KHAN
December 16, 2003
STATE OF ORISSA Vs. SUBHRANTA KU. MOHANTY
December 10, 2003
STATE OF ORISSA Vs. JAYASHREE CHEMICALS
September 4, 2003
STATE OF ORISSA Vs. BIKASENDU DAS
April 8, 2003
STATE OF ORISSA Vs. NIRANJAN SEN
April 9, 2003
STATE OF PUNJAB Vs. BALKAR SINGH
April 8, 2003
STATE OF PUNJAB Vs. HARBANS SINGH
April 10, 2003
STATE OF PUNJAB Vs. SUCHA SINGH
February 11, 2003
STATE OF PUNJAB Vs. DEVANS MODERN BREWARIES LIMITED
November 20, 2003
STATE OF PUNJAB Vs. MELA SINGH
November 6, 2003
STATE OF PUNJAB Vs. JOGINDER SINGH
October 29, 2003
STATE OF PUNJAB Vs. DARSHAN SINGH
October 29, 2003
STATE OF PUNJAB Vs. RAMDEV SINGH
December 17, 2003
STATE OF PUNJAB Vs. BHAG SINGH
December 16, 2003
STATE OF PUNJAB Vs. KARNAIL SINGH
August 14, 2003
STATE OF PUNJAB Vs. DALJIT SINGH
September 25, 2003
STATE OF PUNJAB Vs. POHLA SINGH
September 22, 2003
STATE OF PUNJAB Vs. HARDAM SINGH
September 19, 2003
STATE OF PUNJAB Vs. CHARANJIT SINGH
September 17, 2003
STATE OF PUNJAB Vs. MANJIT SINGH
September 16, 2003
STATE OF PUNJAB Vs. PARAMJIT SINGH
October 16, 2003
STATE OF RAJASTHAN Vs. TARAN SINGH
October 8, 2003
STATE OF RAJASTHAN Vs. ANAND PRAKASH SOLANKI
August 25, 2003
STATE OF RAJASTHAN Vs. KHERAJ RAM
August 22, 2003
STATE OF RAJASTHAN Vs. RAJARAM
August 13, 2003
STATE OF RAJASTHAN Vs. RAJARAM
August 31, 2003
STATE OF RAJASTHAN Vs. TARAN SINGH
December 8, 2003
STATE OF RAJASTHAN Vs. DHOOL SINGH
December 18, 2003
STATE OF RAJASTHAN Vs. SHEO SINGH
February 2, 2003
STATE OF RAJASTHAN Vs. HAT SINGH
January 8, 2003
STATE OF RAJASTHAN Vs. SHEO SINGH
February 20, 2003
STATE OF RAJASTHAN Vs. NATHU
April 28, 2003
STATE OF RAJASTHAN Vs. BHAWANI
July 31, 2003
STATE OF RAJASTHAN Vs. RAJENDRA K. VERMA
April 2, 2003
STATE OF RAJASTHAN Vs. RADHA KRISHNA
July 30, 2003
STATE OF RAJASTHAN Vs. OM PRAKASH DADHICH
July 21, 2003
STATE OF RAJASTHAN Vs. DEEPA RAM
January 30, 2003
STATE OF T. N. Vs. R. R. GOPAL ALIAS NAKKEERAN GOPAL
September 26, 2003
STATE OF TAMIL NADU Vs. SUNDAR
December 11, 2003
STATE OF TAMIL NADU Vs. S SEBASTIN
October 29, 2003
STATE OF TRIPURA Vs. K K ROY
December 12, 2003
STATE OF U P Vs. U P SALES TAX OFFICERS GRADE II ASSOCIATION
April 16, 2003
STATE OF U. P. Vs. BIBHAKAR DWIVEDI
January 24, 2003
STATE OF U. P. Vs. HARENDRA KUMAR
February 6, 2003
STATE OF U. P. Vs. HEERA N. GURNANI
March 6, 2003
STATE OF U. P. Vs. RAMAVTAR SHARMA
April 24, 2003
STATE OF UTTAR PRADESH Vs. UTTAR PRADESH SALES TAX OFFICER GRADE II ASSOCIATION
April 16, 2003
STATE OF UTTAR PRADESH Vs. BHAGWANT
April 22, 2003
STATE OF UTTAR PRADESH Vs. ALLIED CONSTRUCTIONS
July 31, 2003
STATE OF UTTAR PRADESH Vs. GULAICHI
July 25, 2003
STATE OF UTTAR PRADESH Vs. PREMI
February 20, 2003
STATE OF UTTAR PRADESH Vs. DHARAMRAJ
February 17, 2003
STATE OF UTTAR PRADESH Vs. RASID
March 5, 2003
STATE OF UTTAR PRADESH Vs. CHANDRAPAL SINGH
March 12, 2003
STATE OF UTTAR PRADESH Vs. ARUN KUMAR GUPTA
January 8, 2003
STATE OF UTTAR PRADESH Vs. UNION OF INDIA
February 4, 2003
STATE OF UTTAR PRADESH Vs. JANKI DEVI PAL
February 13, 2003
STATE OF UTTAR PRADESH Vs. RAM BAHADUR SINGH
October 29, 2003
STATE OF UTTAR PRADESH Vs. JAGJEET SINGH
October 16, 2003
STATE OF UTTAR PRADESH Vs. VAM ORGANIC CHEMICALS LIMITED
October 17, 2003
STATE OF UTTAR PRADESH Vs. LALJI TANDON
November 3, 2003
STATE OF UTTAR PRADESH Vs. BABU
September 24, 2003
STATE OF UTTARANCHAL Vs. SIDHARTH SRIVASTAVA
June 5, 2003
STATE OF UTTARANCHAL Vs. RAJPAL SINGH PAHAWA
June 5, 2003
STATE OF W. B. Vs. KEDARNATH RAJGARHIA CHARIT TRUST ESTATE
December 3, 2003
STATE OF WEST BENGAL Vs. PANTHA CHATTERJEE
July 7, 2003
STATE OF WEST BENGAL Vs. SUBHASH CHANDRA PRATIHAR
August 5, 2003
STATE OF WEST BENGAL Vs. PRONAB KR SUR
April 4, 2003
STATE OF WEST BENGAL Vs. E I T A INDIA LIMITED
March 5, 2003
STATE OF WEST BENGAL Vs. ROAD TRANSPORT ASSOCIATION SILGURI
February 25, 2003
STATE OF WEST BENGAL Vs. AMRITLAL CHATTERJEE
September 3, 2003
STATE OF WEST BENGAL Vs. SUBHASH CHANDRA PRATIHAR
August 8, 2003
STATE THOUGH NARCOTICS CONTROL BUREAU Vs. KULWANT SINGH
February 11, 2003
STATE UNION OF INDIA Vs. RAM SARAN
December 4, 2003
STERLITE INDUSTRIES (INDIA) LTD. Vs. DESIGNATED AUTHORITY
November 25, 2003
SUBAL PAULE Vs. MALINA PAUL
February 13, 2003
SUBHASHIS BAKSHI Vs. WEST BENGAL MEDICAL COUNCIL
February 14, 2003
SUBIMAL SARKAR Vs. SACHINDRA NATH MONDAL
January 8, 2003
SUBRAMANIA Vs. STATE
April 22, 2003
SUCHA SINGH Vs. STATE OF PUNJAB
July 31, 2003
SUCHAND PAL Vs. PHANI PAL
November 6, 2003
SUDERSHAN SINGH Vs. HARINDER MOHAN SHARMA
July 31, 2003
SUDHA MISRA Vs. SUSHMA HAKSAR
April 21, 2003
SUDHAKAR VITHAL KUMBHARE Vs. STATE OF MAHARASHTRA
November 18, 2003
SUKANYA HOLDING PRIVATE LIMITED Vs. JAYESH H PANDYA
April 14, 2003
SUKHDEV SINGH Vs. DELHI STATE
September 1, 2003
SUKHWANT SINGH BALWINDER SINGH Vs. STATE
September 23, 2003
SUN BEVERAGES PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
November 28, 2003
SUNIL DUTT SHARMA Vs. CHIEF REGIONAL MANAGER
September 3, 2003
SUNIL KUMAR Vs. STATE OF GOVERNMENT OF NCT OF DELHI
October 15, 2003
SUNIL KUMAR GOYAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
May 9, 2003
SUNNY INDUSTRIES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
March 25, 2003
SUPER ELECTRONICS Vs. COLLECTOR OF CUSTOMS BOMBAY
January 28, 2003
SUPERINTENDENT ENGINEERS Vs. A SANKARIAH
October 17, 2003
SUPERINTENDENT OF POLICE C B I Vs. TAPAN KR SINGH
April 10, 2003
SUPREET BATRA Vs. UNION OF INDIA
January 27, 2003
SURENDRA KUMAR SHARMA Vs. VIKAS ADHIKARI
May 9, 2003
SURENDRA KUMAR SHARMA Vs. VIKAS ADHIKARI
May 5, 2003
SURENDRA PASWAN Vs. STATE OF JHARKHAND
November 28, 2003
SURESH CHAUDHARY Vs. STATE OF BIHAR
March 5, 2003
SURESHCHANDRA SINGH Vs. FERTILIZER CORPORATION OF INDIA LIMITED
December 16, 2003
SURINDER KAUR GREWAL Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS
November 27, 2003
SURINDER SINGH Vs. STATE OF UTTAR PRADESH
September 5, 2003
SURINDER SINGH Vs. STATE OF PUNJAB
August 8, 2003
SURINDER SINGH Vs. VIDESH SANCHAR NIGAM LTD.
April 24, 2003
SURYA DEV RAI Vs. RAM CHANDER RAI
August 7, 2003
SUSHIL KUMAR Vs. RAKESH KUMAR
October 16, 2003
SUSHIL MURMU Vs. STATE OF JHARKHAND
December 12, 2003
SUSHILA DEVI Vs. RAN VEER SINGH
August 4, 2003
SWASTIKA WOOLLEN INDUSTRIES (P) LTD. Vs. UNION OF INDIA
February 5, 2003
SWATI VERMA Vs. RAJAN VERMA
November 11, 2003
SYED T A NAQSHBANDI Vs. STATE OF JAMMU AND KASHMIR
May 9, 2003
SYNDICAT BANK Vs. RSR ENGINEERING WORKS
May 9, 2003
T A AHAMMED KABEER Vs. A A AZEEZ
April 10, 2003
T K KOYA Vs. K DEVARAJ
December 5, 2003
T K RANAGARAJAN Vs. GOVERNMENT OF TAMIL NADU
August 6, 2003
T LAKSHMIPATHI Vs. P NITHYANANDA REDDY
March 31, 2003
T N CIVIL SUPPLIES CORPORATION Vs. COMMISSIONER OF INCOME TAX
January 16, 2003
T N DADHA PHARMACEUTICALS Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
February 5, 2003
T. MOHD. HANEEF Vs. DY. COMMISSIONER
February 19, 2003
T.K. RANGARAJAN Vs. GOVT. OF TAMIL NADU
July 24, 2003
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA & ORS.
April 17, 2003
TAFCON PROJECTS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
September 25, 2003
TAMIL NADU STATE TRANSPORT CORPORATION TANJORE Vs. NATARAJAN
May 6, 2003
TATA CUMMINS LTD. Vs. STATE OF BIHAR
March 26, 2003
TATA HOUSING DEVELOPMENT AND COMPANY LIMITED Vs. GOA FOUNDATION
September 17, 2003
TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED Vs. UNION OF INDIA
February 5, 2003
TATA IRON AND STEEL CO. LTD. Vs. UNION OF INDIA (UOI)
December 11, 2003
TECSUN RUBBER PRODUCTS Vs. COMMISSIONER OF C. EX., COCHIN
November 27, 2003
TEJ BAHADUR DUBE Vs. FOREST RANGE OFFICER F S S W HYDERABAD
February 17, 2003
TEJ KAUR Vs. STATE OF PUNJAB
March 7, 2003
TEJUMAL BHOJWANI Vs. STATE OF UTTAR PRADESH
August 26, 2003
TENCON INDL. CORPN. Vs. COLLECTOR OF CENTRAL EXCISE, BOMBAY-I
July 30, 2003
TERI OAT ESTATES P LIMITED Vs. U T CHANDIGARH
December 19, 2003
THAKUR PRASAD Vs. RAJ KARAN
March 4, 2003
THAMAN KUMAR Vs. STATE OF UNION TERRITORY OF CHANDIGARH
May 6, 2003
THIRUMAL TIRUPATI DEVASTHANAMS Vs. THALLAPPAKA ANANTHA CHARYULU
September 10, 2003
TOLIN RUBBERS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, COCHIN
November 11, 2003
TRAI FOODS LTD. Vs. NATIONAL INSURANCE CO.
January 31, 2003
TRAMBAK RUBBER INDUSTRIES LIMITED Vs. NASHIK WORKERS UNION
July 16, 2003
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs. P SURYA BHAGWAN
April 29, 2003
TRANSWORLD SHIPPING SERVICES Vs. VISAKHAPATNAM PORT TRUST
July 17, 2003
TRAVANCORE DEVASWOM BOARD Vs. THANATH INTERNATIONAL
March 5, 2003
TUBE INVESTMENTS OF INDIA LTD. Vs. COLLECTOR OF CENTRAL EXCISE
January 15, 2003
TULSHIDAS KANOLKAR Vs. STATE OF GOA
October 27, 2003
TUNGBHADRA INDUSTRIES LTD. Vs. UNION OF INDIA
March 25, 2003
U DHAR Vs. STATE OF JHARKHAND
January 20, 2003
U P CO OPERATIVE CANE UNIONS FEDERATION Vs. WEST UTTAR PRADESH SUGAR MILLS ASSOCIATION
January 15, 2003
U P DRUGS AND PHARMACEUTICALS COMPANY LIMITED Vs. RAMANUJ YADAV
September 23, 2003
U P PUBLIC SERVICE COMMISSION ALLAHABAD Vs. SANJAY KUMAR SINGH
August 11, 2003
U P PUBLIC SERVICES COMMISSION Vs. SUBHASH CHANDRA DIXIT
November 5, 2003
U P RESI EMPLOYEES CO OPERATIVE HOUSE B SOCIETY Vs. NEW OKHLA INDUSTRIES DEVELOPMENT AUTHORITY
March 7, 2003
U P STATE ELECTRICITY BOARD Vs. COMMISSIONER OF C EX ALLAHABAD
March 5, 2003
U P STATE ELECTRICITY BOARD Vs. RAJESH KUMAR
December 18, 2003
U. P. STATE ROAD TRANSPORT CORPORATION Vs. RAM SINGH
April 14, 2003
UDAY Vs. STATE OF KARNATAKA
February 19, 2003
UMA DEVI NAMBIAR Vs. T C SIDHAN
December 11, 2003
UMA KANT SINHA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
July 23, 2003
UMESH JHA Vs. STATE OF BIHAR
January 14, 2003
UNION CARBIDE INDIA LTD. Vs. COLLECTOR OF CENTRAL EXCISE, CALCUTTA
September 25, 2003
UNION OF INDIA Vs. CHARAK PHARMACEUTICALS (INDIA) LTD.
March 26, 2003
UNION OF INDIA Vs. M. L. VASHISHT
September 17, 2003
UNION OF INDIA Vs. JUGAL KISHORE SAMAL
April 1, 2003
UNION OF INDIA Vs. TUKARAM GOVINDRAO TELANG
March 6, 2003
UNION OF INDIA Vs. BARODA PHARMACEUTICALS LIMITED
February 25, 2003
UNION OF INDIA Vs. KULDEEP SINGH
December 8, 2003
UNION OF INDIA Vs. SAVJIRAM
December 17, 2003
UNION OF INDIA Vs. C KRISHNA REDDY
December 18, 2003
UNION OF INDIA Vs. MADHUSUDAN PRASAD
October 28, 2003
UNION OF INDIA Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
October 29, 2003
UNION OF INDIA Vs. JAIPAL SINGH
November 3, 2003
UNION OF INDIA Vs. SOHAN LAL PUGLIA
November 19, 2003
UNION OF INDIA Vs. R PADMANABHAN
August 13, 2003
UNION OF INDIA Vs. B M RAVAL
August 8, 2003
UNION OF INDIA Vs. KULDIP SINGH PERMER
August 18, 2003
UNION OF INDIA Vs. YUSUF RAZAK DHANANI
September 9, 2003
UNION OF INDIA Vs. V PUNDARIKAKSHUDU AND SONS
September 9, 2003
UNION OF INDIA Vs. GULSHAN BAJWA
September 4, 2003
UNION OF INDIA Vs. PUNJAB SINGH
September 15, 2003
UNION OF INDIA Vs. V N BHAT
October 16, 2003
UNION OF INDIA Vs. PAUL MANICKAM
October 13, 2003
UNION OF INDIA Vs. TARIT RANJAN DAS
October 8, 2003
UNION OF INDIA Vs. AZADI BACHAO ANDOLAN
October 7, 2003
UNION OF INDIA Vs. SHIV DAYAL SOIN PRIVATE LIMITED
February 26, 2003
UNION OF INDIA Vs. JUSTICE S N SAXENA
February 20, 2003
UNION OF INDIA Vs. B N JHA
March 7, 2003
UNION OF INDIA Vs. BRITISH INDIA CORPORATION LIMITED
March 25, 2003
UNION OF INDIA Vs. AJIT JAIN
January 16, 2003
UNION OF INDIA Vs. A P BAJPAI
January 20, 2003
UNION OF INDIA Vs. CHOWGULE AND COMPANY LIMITED
January 24, 2003
UNION OF INDIA Vs. VIPAN KUMAR JAIN
January 23, 2003
UNION OF INDIA Vs. DHIR SINGH CHINA COLONEL
February 4, 2003
UNION OF INDIA Vs. SHIVENDRA BIKARAM SINGH
April 24, 2003
UNION OF INDIA Vs. CHAJJU RAM
April 16, 2003
UNION OF INDIA Vs. HOWRAH GANATANTRIK NAGARIK SAMITY
April 17, 2003
UNION OF INDIA Vs. G T C INDUSTRIES LIMITED
March 27, 2003
UNION OF INDIA Vs. INDALCO INDUSTRIES
April 3, 2003
UNION OF INDIA Vs. RAJIV KUMAR
July 18, 2003
UNION OF INDIA Vs. PRAKASH P HINDUJA
July 7, 2003
UNION OF INDIA Vs. MODILUFT LIMITED
May 7, 2003
UNION OF INDIA Vs. INTERNATIONAL TRADING COMPANY
May 7, 2003
UNION OF INDIA Vs. EX FIT LT G S BAJWA
May 2, 2003
UNION OF INDIA Vs. RAJESH P U PUTHUVALNIKATHU
July 30, 2003
UNION OF INDIA Vs. DEEPAK BHARADWAJ
July 30, 2003
UNION OF INDIA Vs. ALL GUJARAT FEDERATION OF TAX CONSULTANTS
September 19, 2003
UNION TERRITORY OF CHANDIGARH Vs. RAJESH KUMAR BASANDHI
September 8, 2003
UNITED BANK OF INDIA Vs. RAMDAS MAHADEO PRASHAD
November 4, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JYOTSNABEN SUDHIRBHAI PATEL
August 11, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LEHRU
February 28, 2003
UTKAL UNIVERSITY Vs. JYOTIRMAYEE NAYAK
April 2, 2003
V DANDAPANI CHETTIAR Vs. BALASUBRAMANIAN CHETTIAR
August 8, 2003
V HANUMANTHA REDDY Vs. LAND ACQUISITION OFFICER AND MANDAL R OFFICER
December 17, 2003
V K MAJOTRA Vs. UNION OF INDIA
September 9, 2003
V P PITHUPITCHAI Vs. SPECIAL SECRETARY TO THE GOVERNMENT OF TAMIL NADU
April 30, 2003
V RAJESHWARI Vs. T C SARAVANABAVA
December 16, 2003
V SWARAJYALAXMI Vs. AUTHORISED OFFICER LAND REFORMS MEDAK
April 16, 2003
VARJRAPU SAMBAYYA NAIDU Vs. STATE OF ANDHRA PRADESH
September 2, 2003
VED PRAKASH Vs. MINISTRY OF INDUSTRY
March 12, 2003
VEE NISSAN ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
December 18, 2003
VEEKAY PAPERS Vs. COMMISSIONER OF C. EX., MUMBAI
October 15, 2003
VICE CHAIRMAN AND MANAGING DIRECTOR APSIDC LIMITED Vs. R VARAPRASAD
May 22, 2003
VICE CHAIRMAN HYDERABAD URBAN DEVELOPMENT AUTHORITY Vs. KAVITHA REDDY
March 3, 2003
VIDEOCON PROPERTIES LIMITED Vs. BHALCHANDRA LABORATORIES
December 19, 2003
VIDYADHARAN Vs. STATE OF KERALA
November 14, 2003
VIJAY BAHADUR Vs. STATE OF U.P.
January 17, 2003
VIJAY K. DHAND Vs. STATE OF PUNJAB
April 8, 2003
VIJAY KUMAR AGRAWAL Vs. BIHAR STATE ELECTRICITY BOARD
April 7, 2003
VIJAY LAKSHMI Vs. PUNJAB UNIVERSITY
September 23, 2003
VIJAY SYAL Vs. STATE OF PUNJAB
May 22, 2003
VIJAYADEVI NAVALKISHORE BHARTIA Vs. LAND ACQUISITION OFFICER
March 5, 2003
VIJAYADEVI NAVALKISHORE BHARTIYA Vs. LAND ACQUISITION OFFICER
February 5, 2003
VIJAYKUMAR RAMCHANDRA BHATE Vs. NEELA VIJAYKUMAR BHATE
April 16, 2003
VIMAL SURESH KAMBLE Vs. CHALUVERAPINAKE APAL S P
January 8, 2003
VINOD KUMAR Vs. PREM LATA
August 19, 2003
VIP INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD
April 2, 2003
VIRENDER SAIGAL AND CO. Vs. A. K. MENON
April 1, 2003
VIRENDRA SINGH Vs. UNION OF INDIA
April 22, 2003
VISHAL Vs. STATE OF KARNATAKA
May 6, 2003
VISVESWARAN Vs. STATE REPUBLIC
April 28, 2003
VITHAL V GAITONDE Vs. UNION OF INDIA
December 16, 2003
VIVEK GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
September 25, 2003
VTH M AND T CONSULTANTS SECUNDERABAD Vs. S Y NAWAB
September 26, 2003
WELFARE ASSOCIATION ARP MAHARASHTRA Vs. RANJIT P GOHIL
February 18, 2003
WELLWORTH VANIJYA PRIVATE LIMITED Vs. CHOWDHARY UDHYOG PRIVATE LIMITED
February 6, 2003
WEST NBENGAL GOVERNMENT EMPLOYEES FOOD AND SUPPLIES CO OPERATIVE HOUSINGH SOCIETY LIMITED Vs. SULEKHA PAL DEY
April 16, 2003
WESTERN COALFIELDS LTD. Vs. CENTRAL BANK OF INDIA
March 27, 2003
WIDIA INDIA LIMITED Vs. STATE OF KARNATAKA
August 21, 2003
WPIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
September 18, 2003
YESHWANT Vs. TUKARAM GAMBHIR BAUSKAR
August 14, 2003
YOGESH KUMAR Vs. GOVERNMENT OF NTC DELHI
March 5, 2003
YUNIS KARIYA Vs. STATE OF MADHYA PRADESH
February 10, 2003
YUSUF BABU KHAN Vs. STATE OF RAJASTHAN
January 23, 2003
ZAFAR Vs. STATE OF UTTAR PRADESH
January 15, 2003