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Case Index
Title
Date
A JAYACHANDRA KUMAR Vs. CHAIRMAN STATE BANK OF INDIA
September 1, 1992
A M HAREESH Vs. MANAGER SKYPAK INTERNATIONAL
June 27, 1992
A N RAJU Vs. CHAIRMAN/MANAGING DIRECTOR ANDHRA BANK
January 8, 1992
A N RAJU Vs. MANAGING DIRECTOR APSFC
February 24, 1992
A N SHARMA Vs. DIVISIONAL MANAGER SYNDICATE BANK
January 7, 1992
A P J SCHOOL Vs. M P BHANOT
September 15, 1992
A P J SCHOOL FARIDABAD Vs. M K MALHOTRA
November 3, 1992
A P JOAG Vs. CHAIRMAN WESTERN INDIA TRUSTEE AND EXECUTOR CO LTD
June 20, 1992
A R NARAYAN Vs. STATE BANK OF HYDERABAD
February 25, 1992
A R NARAYAN Vs. MANAGER U C O BANK
March 23, 1992
A REBELLO Vs. MOHAN JANA NAIK
August 25, 1992
A S VIJAYAKAR MEMBER Vs. BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD
October 13, 1992
AAR PEE APARTMENTS PVT LTD Vs. SHAKUNTALA DEVI
February 3, 1992
ABBEY CHEMICALS P LTD Vs. KANTIBHAI D PATEL
November 16, 1992
ABDUL AZIZ SULEMAN Vs. GENERAL MANAGER TELECOM
July 18, 1992
ACCUMULATOR MANUFACTURING CO Vs. P K KHINDRI
December 30, 1992
ACHARYA MAHARAJ SHREE TEJENDRA Vs. NAVDEEP CO-OPERATIVE BANK LTD
July 24, 1992
ADDITIONAL CHIEF ENGINEER Vs. RAMALINGAM
December 17, 1992
ADVERTISEMENT MANAGER EENADU TELUGU DAILY Vs. ANANTHA RAM KONGARA
November 28, 1992
AFZ-DA LEATHER PRODUCTS Vs. BISMI LEATHERS
December 17, 1992
AGARWAL SALES CORP Vs. JAGDISH PRASAD VYAS
July 25, 1992
AGNES DMELLO Vs. CANARA BANK
March 26, 1992
AJAY KUMAR PATRA Vs. PRINCIPAL-CUM-SECRETARY SUBARNA REKHA MAHAVIDYALAYA
December 18, 1992
AJMER SINGH COTTON AND GENERAL MILLS Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO
February 24, 1992
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. SIMPSON AND CO LTD
March 23, 1992
ALL INDIA DEFENCE PERSONNEL WELFARE ASSOCIATION REGD Vs. PUNJAB HOUSING DEVELOPMENT BOARD
February 20, 1992
AMAN DAHIYA Vs. UNION OF INDIA
March 17, 1992
AMAR DASS THAREJA Vs. D E S U
October 26, 1992
AMBASSY DRY CLEANERS AND FINISHERS Vs. MANIK CHAND AGARWAL
November 16, 1992
AMBER CEMENT PRIVATE LTD Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
November 20, 1992
AMBIKA COLD STORAGE P LTD Vs. STATE BANK OF INDIA
October 12, 1992
AMIT STEELS Vs. HARYANA STATE SMALL INDUSTRIES
August 19, 1992
AMRIT LAL Vs. INSTANT GROWTH FUNDS P LTD
February 4, 1992
AMTESHWAR ANAND Vs. DELVAN HOME MAKER PVT LTD
September 3, 1992
ANIL BABURAO KHANDAGALE Vs. BHAGIRATH CONSTRUCTION
August 27, 1992
ANIL R SHAH Vs. UNITED INDIA ASSURANCE CO LTD
June 24, 1992
ANILABEN NATVERLAL PATEL Vs. LIFE INSURANCE CORPORATION OF INDIA
September 30, 1992
ANJALI GUPTA Vs. K M ENTERPRISES
October 1, 1992
ANNAMALAI BUS TRANSPORT LTD Vs. K S SOMASUNDARAN
April 24, 1992
ANNAMALAI FINANCE LTD Vs. S M N CONSUMER PROTECTION COUNCIL
January 10, 1992
ANUP KUMAR ALIAS KAILASH SHARMA Vs. S M KANWAR
December 7, 1992
ANURADHA COATERS LTD Vs. NEW INDIA ASSURANCE CO LTD
May 7, 1992
AREA MANAGER TELECOMMUNICATION Vs. N P MEHTA
February 13, 1992
ARNOLD E KING Vs. STATE BANK OF MYSORE
September 28, 1992
ARUN KUMAR PRADHAN Vs. SECRETARY BOARD OF SECONDARY EDUCATION ORISSA
December 18, 1992
ARUN KUMAR SINGH Vs. M P RAJYA BEEJ EVAM FARM VIKAS NIGAM
March 11, 1992
ASHOK BANERJEE Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
December 15, 1992
ASHOK KUMAR Vs. MANAGING DIRECTOR MARUTI UDYOG LTD
August 7, 1992
ASHOK KUMAR SINGH Vs. GUJARAT CYCLES LTD
July 21, 1992
ASHOK PRABHAKAR Vs. STATE BANK OF INDIA
November 2, 1992
ASSISTANT DIRECTOR VIGILANCE HSEB Vs. KHAZANI
October 20, 1992
ASSISTANT ENGINEER Vs. OM PARKASH
December 16, 1992
ASSTT SUPERINTENDENT TELEGRAPH OFFICE Vs. DINESH KUMAR BHARTI
November 4, 1992
ATOMOS EXPORTS P LTD Vs. SYNDICATE BANK
November 18, 1992
ATTAUR REHMAN Vs. RAJASTHAN HOUSING BOARD
July 22, 1992
ATUL JAIN Vs. NEW INDIA ASSURANCE CO LTD
December 18, 1992
AVAS VIKAS PARISHAD Vs. RAJINDER KUMAR JAIN
November 30, 1992
B C NAGAPPA Vs. K KESAVA REDDY
December 5, 1992
B L AGARWAL Vs. NATIONAL INSURANCE CO LTD
October 12, 1992
B S SINGLA OF DISTRICT AMBALA Vs. CHAIRMAN/MANAGING DIRECTOR INDCHEM ATL LIMITED
December 4, 1992
B SHEKHAR HEGDE Vs. SUDHANSHU BHATTACHARYA
May 26, 1992
BANARSI LAL AGGARWAL RICE AND GENERAL MILLS Vs. UNITED INDIA INSURANCE CO LTD
December 18, 1992
BANK OF INDIA Vs. SADHU RAM GUPTA
March 17, 1992
BANK OF MADURAI LTD Vs. ELIZEBATH
August 10, 1992
BANK OF MAHARASHTRA Vs. M S NANDANWAR
January 14, 1992
BARODA MUNICIPAL CORPORATION Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT LTD
October 13, 1992
BARSAD ALI Vs. MANAGING DIRECTOR WEST BENGAL ESSENTIAL SUPPLIES COMMODITIES LTD
September 30, 1992
BHAG CHAND Vs. SIDDARTH GAS COMPANY
July 7, 1992
BHAGIRATHI PLASTIC INDUSTRIES Vs. STATE BANK OF INDIA
May 7, 1992
BHAGYASHRL A LOHIT Vs. HARIVUAY BUILDERS
July 14, 1992
BHARAT KUMAR SINHA Vs. CENTRAL BANK OF INDIA
March 12, 1992
BHAWANI PRASAD MISRA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR MARUTI UDYOG LTD
November 5, 1992
BHERU LAL Vs. BOARD
February 7, 1992
BHOJ DUTT MALHOTRA Vs. KAMLESH VOHRA
December 14, 1992
BIHAR DISTRIBUTORS Vs. NATIONAL INSURANCE CO LTD
July 15, 1992
BIREN KUMAR JAGDEV Vs. CONTROLLER OF EXAMINATION UTKAL UNIVERSITY
August 3, 1992
BISHNU CHARAN SAHOO Vs. SUPERINTENDING ENGINEER O S E B
July 7, 1992
BIZI INDUSTRIES Vs. STATE BANK OF INDIA
September 7, 1992
BORSALI APARTMENT CO-OP HOUSING SOCIETY LIMITED Vs. MANAGING DIRECTOR AHMEDABAD ELECTRICITY CO
March 12, 1992
BRANCH MANAGER ECONOMIC TRANSPORT ORGANISATION Vs. SYNCO TEXTILES PVT LTD
January 6, 1992
BRANCH MANAGER STATE BANK OF INDIA SURAT Vs. N RAVEENDRAN NAIR
March 18, 1992
BRITISH PHYSICAL LABORATORIES INDIA LTD Vs. K K BISWAS
October 12, 1992
C NUKLAMMA Vs. DISTRICT CIVIL SUPPLIES OFFICER
August 3, 1992
CENTRAL BANK OF INDIA Vs. PARWEEN NAYAK
September 4, 1992
CH VEERABHADRAYYA Vs. SECRETARY ANDHRA PRADESH RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
April 6, 1992
CHAIRMAN L I C OF INDIA Vs. A NARASAMMA
January 8, 1992
CHAIRMANSHRI GUJARAT RURAL HOUSING BOARD Vs. JANAKBHAI JASHUBHAI PATEL
August 4, 1992
CHALAPPURAM ASSOCIATES Vs. CORPORATION BANK
July 23, 1992
CHAMPABEN BABULAL Vs. C U SHAH MEDICAL CENTRE
July 10, 1992
CHANDER KANTA BANSAL Vs. K L M ROYAL DUTCH AIRLINES NEW DELHI
September 1, 1992
CHANDRAMANI SARANGI Vs. CENTRAL BANK OF INDIA
April 6, 1992
CHEMCROWN INDIA LIMITED Vs. NEW INDIA ASSURANCE COMPANY
July 3, 1992
CHIEF GENERAL MANAGER MAHANAGAR TELEPHONE NIGAM LTD Vs. V S NADKARNI
May 8, 1992
CHINTU CREATIONS PVT LTD Vs. M S TATA ENGINEERING AND LOCOMOTIVE CO LTD
November 6, 1992
CHIRAYINKIL C P BHADRAKUMAR Vs. S MAHENDRAN
November 11, 1992
CITI BANK Vs. RAMAN SHARMA
January 13, 1992
CITIBANK N A Vs. GANESH NARAIN SABOO
September 1, 1992
CLASSIC ELECTRONICS Vs. PUNJAB NATIONAL BANK
May 8, 1992
COL BHIM SINGH Vs. REGIONAL MANAGER NATIONAL INSURANCE CO LTD
February 13, 1992
COMMISSIONER MUNICIPAL CORPORATION Vs. RAKESH JOHARI
November 28, 1992
COMMON CAUSE Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
February 27, 1992
CONCEPT MARKETING CHANDIGARH Vs. ISHWER SINGH OF DISTRICT HISSAR
May 29, 1992
CONSUMER ACTION GROUP Vs. MANAGING DIRECTOR TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION
April 23, 1992
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. LIFE INSURANCE CORPORATION OF INDIA
March 16, 1992
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. RATILAL B PATEL
August 3, 1992
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. LIFE INSURANCE CORPORATION OF INDIA
May 11, 1992
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. LIFE INSURANCE CORPORATION OF INDIA
June 17, 1992
CONSUMER EDUCATION AND RESEARCH SOCIETY AHMEDABAD Vs. CANARA BANK
January 10, 1992
CONSUMER EDUCATION AND RESEARCH SOCIETYCOMPLAINA Vs. HINDUSTAN CIB A-GEIGY LTD
January 7, 1992
CONSUMER PROTECTION COUNCIL Vs. G M ORIENTAL INSURANCE CO LTD
July 2, 1992
CONSUMER PROTECTION COUNCIL Vs. SKY PAK COURIERS PVT LTD
September 11, 1992
CONSUMER PROTECTION COUNCIL AHMEDABAD Vs. NATIONAL DIARY DEVELOPMENT BOARD
February 25, 1992
CONSUMERS ASSISTANCE AND WELFARE CENTRE Vs. A P STATE ELECTRICITY BOARD
August 7, 1992
CORPORATION BANK Vs. FILMALAYA PVT LTD
January 8, 1992
CORPORATION BANK Vs. FILMALAYA PVT LTD
January 6, 1992
COSMOPOLITAN HOSPITALS Vs. VASANTHA P.NAIR
April 21, 1992
CUREWELL HOSPITAL PRIVATE LIMITED Vs. KOHLI MEDICAL GASES PVT LTD
April 9, 1992
CYMA EXPORTS PVT LTD Vs. DEVAIAH CHOURIRA
March 12, 1992
D F T GURGAON Vs. SURESH KUMAR
May 21, 1992
D M UNITED INDIA INSURANCE CO LTD Vs. SUBASH SURI AND CO
November 25, 1992
DAINIK RAIL YATRI SANGH Vs. GENERAL MANAGER NORTHERN RAILWAY
January 28, 1992
DALIP SINGH Vs. H S E B
November 23, 1992
DAVINDER BIR SINGH Vs. S D O H S E B DIST KURUKSHETRA
March 31, 1992
DAVINDRA KUMAR Vs. LUCKNOW VIKAS PRADHIKARAN
November 4, 1992
DEEKAY AND SONS P LTD Vs. HPL FOODS INDIA PVT LTD
June 22, 1992
DEEP ELECTRONICS Vs. SANJAY SITA KANT BHALERAO
January 28, 1992
DEEPAK GUPTA Vs. STANDARD TRANSPORT
April 27, 1992
DELHI DEVELOPMENT AUTHORITY Vs. A K MEHROTRA
April 16, 1992
DELHI STEEL TUBES INDUSTRIES LTD Vs. UNITED INDIA INSURANCE COMPANY LTD
March 30, 1992
DEPARTMENT OF TELEPHONES & ORS Vs. R SUBRAMANIAN
November 2, 1992
DEPOT MANAGER RAJASTHAN STATE ROADWAYS CORP Vs. BHAGWAN SINGH CHAUHAN
August 18, 1992
DEPTT OF TELECOMMUNICATION JIND Vs. VINOD KUMAR GOYAL
July 24, 1992
DEVAKANTA KAKATI Vs. STATE BANK OF INDIA
March 17, 1992
DHARMATMA PRASAD MISHRA Vs. SUB-DIVISIONAL OFFICER ELECTRICITY
March 20, 1992
DIAMOND ELASTOMERS Vs. UNITED INDIA INSURANCE CO LTD
May 18, 1992
DIGVIJAY BISCUITS P LTD Vs. SECRETARY K E B
August 27, 1992
DILIP BAPAT Vs. PANCHAVATI COOPERATIVE HOUSING SOCIETY LTD
December 10, 1992
DINESH BHAGAT Vs. BAJAJ AUTO LIMITED
October 30, 1992
DIPTI ILESHBHAI RAWAL Vs. VINODBHAI VELJIBHAI MISTRY
August 28, 1992
DISTRICT ENGINEER TELECOM Vs. MEENA AGRAWAL
September 16, 1992
DISTRICT MANAGER DEPTT OF TELECOMMUNICATION ERODE Vs. S CHANDRA SEKAR
October 21, 1992
DISTRICT MANAGER PATNA TELEPHONES Vs. BIHAR STATE SUBORDINATE SERVICES BOARD
March 17, 1992
DISTRICT MANAGER PATNA TELEPHONES PATNA Vs. BIHAR STATE SUBORDINATE SERVICES BOARD
August 3, 1992
DISTRICT MANAGER TELEPHONE Vs. S S SODHI
March 12, 1992
DISTRICT MANAGER, TELEPHONES & ORS Vs. MUNILAL BRIJ MOHAN
September 23, 1992
DIVISIONAL ENGINEER TELEGRAPHS Vs. K C GUPTA
December 16, 1992
DR VALAMPURIJEHN Vs. JOINT DIRECTOR DIRECTORATE OF STATE LOTTERIES
April 22, 1992
DRAUPADI DEVI S CHAUDHARI Vs. UNITED INDIA INSURANCE CO LTD
November 2, 1992
ELECTRICITY DEPARTMENT GOVERNMENT OF GOA Vs. NUNES ENTERPRISES
December 7, 1992
ELECTRO FABRICS Vs. UNION OF INDIA
April 28, 1992
ELECTRONIKA Vs. ORSON SALES LTD
May 13, 1992
ESCORTS LTD Vs. PRAHALAD SINGH
December 23, 1992
ESTATE OFFICER HUDA Vs. RAM SARUP
September 9, 1992
EXECUTIVE ENGINEER Vs. MANAGER A C C LTD
December 31, 1992
EXECUTIVE ENGINEER H S E B AMBALA Vs. HARCHARAN SINGH
July 22, 1992
EXECUTIVE ENGINEER P H E D DRILLING AND HAND PUMP DIVISION JODHPUR Vs. ASIAN TRADING CO
July 15, 1992
FLAME GAS SERVECE BIKANER Vs. AKLESH KUMAR BANSAL
October 13, 1992
FRENNIE FITTER Vs. STATE BANK OF INDIA
November 13, 1992
G D KHANDESHE Vs. EXECUTIVE ENGINEER
January 28, 1992
G V KRISHNA REDDY Vs. KALPESH RASIKLAL SHAH & ANR
November 5, 1992
GAJENDRA PLASTICS PVT LTD Vs. CENTRAL TOOL ROOM AND TRAINING CENTRE
September 4, 1992
GAURI DEVI Vs. UNION OF INDIA
October 13, 1992
GEETA RANI Vs. AIR FREIGHT LTD
January 31, 1992
GEETANJALI SILK HOUSE Vs. NEW INDIA ASSURANCE CO LTD
April 16, 1992
GENERAL CO-OPERATIVE GROUP-HOUSING SOCIETY LTD Vs. J K CEMENT WORKS
January 7, 1992
GENERAL MANAGER SOUTHERN RAILWAYS MADRAS Vs. N PRABAHARAN
April 7, 1992
GENERAL MANAGER TELECOMMUNICATION Vs. R S AGASHE
October 29, 1992
GHAN SHYAM DAS MODI Vs. DIVISIONAL ENGINEER TELECOMMUNICATION
July 6, 1992
GIAN PRAKASH Vs. M T N L
December 17, 1992
GODAVARI N KANJALE Vs. MADHAV LAXMAN JOSHI
April 20, 1992
GODREJ AND BOYCE MFG CO PVT LTD Vs. BHARATLAL AGRAWAL
October 29, 1992
GOPAL CHARAN ROUL Vs. EXECUTIVE ENGINEER P W D
September 7, 1992
GOPAL D MAHGAONKAR Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
March 9, 1992
GORDHAN DASS RATHI STEELS LTD Vs. THERMAX LTD
May 10, 1992
GOURI SHANKAR DOKANIA AND CO Vs. MINISTRY OF FINANCE
January 28, 1992
GRAM PANCHAYAT OF DAHINA Vs. H S E B
December 17, 1992
GREEN TRANSPORT COMPANY Vs. NEW INDIA ASSURANCE COMPANY LTD
May 20, 1992
GUJARAT ELECTRICITY BOARD Vs. BABABHAI DOSBHAI MANSURI
May 14, 1992
GUJARAT ELECTRICITY BOARD Vs. SHAH BABULAL VIRCHAND
June 23, 1992
GURCHARAN SINGH OF BARARA Vs. SHASHI BHUSHAN OF BARARA
February 4, 1992
GURDIAL SINGH Vs. UNITED LAND AND HOUSING LTD
February 27, 1992
GURDIAL SINGH Vs. UNITED LAND AND HOUSING LTD
December 11, 1992
GURUMUKH RAI AGARWALLA Vs. SALES TAX OFFICER
October 27, 1992
GWALIOR FREIGHT CARRIERS Vs. NATIONAL INSURANCE CO
October 29, 1992
GYANENDRA KUMAR MOHANTY Vs. KINETIC HONDA MOTOR COMPANY LTD.
May 20, 1992
H JULES AND CO Vs. OVERNITE EXPRESS PRIVATE LTD
June 11, 1992
H S E B Vs. PIRTHI SINGH
December 15, 1992
H S E B PANCHKULA Vs. ANOOP STONE CRUSHER
April 10, 1992
H S WADHWA Vs. MANAGING DIRECTOR INDIAN AIRLINES
August 7, 1992
HANUMAN GANESH ABHYANKAR Vs. RAJENDRA MANMOHAN BARTAKKE
November 5, 1992
HARYANA FINANCIAL CORPORATION OF CHANDIGARH Vs. JAMNA DASS COTTON MILLS OF HANSI
December 17, 1992
HARYANA STATE ELECTRICITY BOARD Vs. VISHAL FOOD PRODUCTS
November 30, 1992
HARYANA STATE ELECTRICITY BOARD Vs. JAWAHAR LAL SINGLA
December 9, 1992
HARYANA STATE ELECTRICITY BOARD Vs. SANJAY GUPTA
July 24, 1992
HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORP LTD Vs. CEMENT CORPORATION OF INDIA LTD
December 18, 1992
HIND CONSTRUCTION CO Vs. NATIONAL INSURANCE COMPANY
October 29, 1992
HIND CONSTRUCTION CO Vs. NATIONAL INSURANCE COMPANY LTD
March 23, 1992
HINDUSTAN COPPER LIMITED Vs. NEW INDIA ASSURANCE CO LTD
March 23, 1992
HINDUSTAN COPPER LTD Vs. NEW INDIA ASSURANCE CO LTD
July 8, 1992
HINDUSTAN FERRO ALLOYS LTD Vs. ORIENTAL INSURANCE CO LTD
July 21, 1992
HINDUSTAN INDUSTRIAL PRODUCTS Vs. S D O H S E B SUB-DIVISIONAL SATROD HISAR
September 29, 1992
HINDUSTAN LEVER LTD Vs. SHIVOM AGARWAL
December 17, 1992
HINDUSTAN PAPER CORPORATION LTD Vs. DHIR COPY HOUSE
October 12, 1992
HIRALAL BHIMSEN SHARMA Vs. VIAST CORPORATION
August 26, 1992
HOMAI J SHROFF Vs. EASTERN ENGINEERS
January 8, 1992
HOUSING BOARD HARYANA Vs. KARTAR SINGH
July 16, 1992
I C MEHTA CONVENOR CONSUMER PROTECTION SOCIETY Vs. DIVISIONAL ENGINEER TELEGRAPHS REWARI
August 3, 1992
I D C ELECTRONICS LTD Vs. AJARA URBAN CO-OPERATIVE BANK LTD
November 2, 1992
INDIAN AIRLINES CORPORATION Vs. ABDUL MAJID
December 17, 1992
INDIAN AIRLINES CORPORATION Vs. PATEL RAMUBHAI SHANKER LAL
December 10, 1992
INDIAN OIL CORPORATION LTD Vs. L S LALITHA & ORS
February 24, 1992
INDIAN OIL CORPORATION LTD Vs. V VENKATARAMAN
March 25, 1992
INDIAN OIL CORPORATION LTD Vs. V VENKATARAMAN
December 18, 1992
INDRABHAN Vs. ASSTT ENGINEER GRAMIN VIDHYUT SAHAKARI SAMITI
October 29, 1992
INDU COURIERS P LTD Vs. VAIRAVAN AND SONS
November 23, 1992
INDUMATI PAL Vs. PUNJAB AND SIND BANK
September 10, 1992
INTERNATIONAL COMPUTERS INDIA MANUFACTURING LTD Vs. MONARCH AGENCIES
September 24, 1992
IQBAL KRISHAN SHARMA Vs. MARUTI UDYOG LTD
December 18, 1992
ISHWAR DAS Vs. VINAY KUMAR GUPTA
January 8, 1992
ISWAR CHANDRA PATEL Vs. ORISSA AGRO INDUSTRIES CORPORATION LTD
February 29, 1992
J L NAYAK Vs. AMARNATH AND CO
March 3, 1992
J N SAIGAL Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
August 19, 1992
J P KHANGARE Vs. EXECUTIVE ENGINEER M S E B
March 10, 1992
J S LAKRA Vs. NATIONAL INSURANCE CO LTD
December 4, 1992
JAGDISH PRASAD DAGAR Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION
March 5, 1992
JAGESHWAR PANDEY Vs. U P STATE ELECTRICITY BOARD
August 3, 1992
JAI DEV SHARMA Vs. WHEEL WORLD STAFFROAD AMBALA CANTT
August 25, 1992
JAIN JEWELLERS Vs. ORIENTAL INSURANCE CO LTD
January 13, 1992
JAINA PROPERTIES Vs. RISAL KAUR
April 30, 1992
JAINA PROPERTIES PRIVATE LTD Vs. KAVITA KATARIA
February 24, 1992
JANAK M.CHANDAN Vs. AHMEDNAGAR SAHAKARI BANK LTD.
December 7, 1992
JAYANTIBHAI RAMABHAI PATEL Vs. GUJARAT ELECTRICITY BOARD
July 28, 1992
JEHANABAD GAS AGENCY Vs. SANJAY KUMAR
March 24, 1992
JELLAP VENKATESWARA RAO Vs. COMMISSIONER SOCIAL WELFARE DEPARTMENT
April 6, 1992
JOSEPH CHARIAN Vs. GESTETNER INDIA LTD
February 11, 1992
JUGAL KISHORE JAISWAL Vs. PRESIDENT GRAMIN VIDYUT SAHAKARI SAMITI MARYADIT
November 28, 1992
JYOTI MARKETING AND PROJECTS LTD Vs. M PANDIAN
May 7, 1992
K G MANDAOKAR Vs. KETAN CONSULTANTS PVT LTD
April 7, 1992
K GRACY KUTTY Vs. ANNAMMA OOMMEN
November 17, 1992
K N MEHTA Vs. S B I OVERSEAS BRANCH
June 19, 1992
K RAVINDRAN Vs. SINGAPORE AIRLINES LTD
October 15, 1992
K S PARAMESWARAN Vs. CHOICE BUILDERS PUNE
November 4, 1992
K S YADAV Vs. UNISCANS AND SONICS LTD
March 13, 1992
K SEEMA SHUKLA Vs. GLOBEX INTERNATIONAL COMPUTERS AND SERVICES
November 4, 1992
K T SHIVAIAH Vs. CANARA BANK
March 16, 1992
K TAGORE Vs. AVULA GOPAL RAO
December 5, 1992
KALYANI GANDHI Vs. BRANCH MANAGER INDIAN AIRLINES
April 25, 1992
KAMAL INDIA PVT LTD Vs. MUNICIPAL CORPORATION OF DELHI
June 22, 1992
KANJIBHAI GOVABHAI PRAJAPATI Vs. MANAGER HINDUSTAN TRADING CORPORATION
November 27, 1992
KANKATI ANNAPURANAMMA Vs. CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH TRANSPORT
February 29, 1992
KANTASINHA Vs. I MAHAJAN
October 29, 1992
KARACHI EDUCATION SOCIETY Vs. H S RAO
June 3, 1992
KARNATAKA STATE ELECTRICITY BOARD Vs. G N SESHADRI
December 31, 1992
KASTJRI Vs. MANAGER STATE BANK OF BICANER AND JAIPUR
July 15, 1992
KISHORE CHANDRA JENA Vs. BLOCK DEVELOPMENT OFFICER
August 6, 1992
KRAFT PAPER MILIS PRIVATE LIMITED Vs. NEW BANK OF INDIA
September 1, 1992
KRAFT PAPER MILLS PVT.LTD. Vs. NEW BANK OF INDIA
January 9, 1992
KRISHAN DAS AGGARWAL Vs. UNION OF INDIA
August 5, 1992
KRISHAN DAS M INANI Vs. SECRETARY RAJASTHAN HOUSING BOARD
February 12, 1992
KRISHAN LAL Vs. CHIEF ADMINISTRATOR
February 4, 1992
KRISHNA CONDUCTORS PVT LTD Vs. ANDHRA BANK
January 10, 1992
KULDIP SINGH KALRA Vs. ROSHAN LAL PAL
December 7, 1992
KUTUBUDDIN HUSSAIN Vs. JAWAHAR VERMA
October 29, 1992
KWALITY CONDUIT PVT LTD Vs. CENTRAL BANK OF INDIA
July 9, 1992
L C MALHOTRA Vs. J C MEHTA AND CO
January 28, 1992
L I C OF INDIA Vs. SHYAM DULARI DEVI AGRAWAL
August 5, 1992
L R GUPTA AND CO Vs. TELECOM DISTRICT MANAGER
December 7, 1992
LAJYA GUPTA Vs. SHAM SUNDER
March 26, 1992
LAKSHMANBHAI NAGINDAS PARMAR Vs. UNITED INDIA INSURANCE COMPANY
June 17, 1992
LAKSHMI VAIDYANATHAN Vs. HOYSALA BUILDING DEVELOPMENT CO LTD
August 22, 1992
LARSEN AND TOUBRO LTD Vs. POPHALE NURSING HOME
May 8, 1992
LIFE INSURANCE CORPORATION OF INDIA Vs. CHANDRA WATI DEVI
March 16, 1992
LIFE INSURANCE CORPORATION OF INDIA Vs. MUMTAJ BEGUM
October 15, 1992
LIFE INSURANCE CORPORATION OF INDIA Vs. SAMPOORAN SINGH
January 8, 1992
LOYAL MACHINE WORKS LTD Vs. SKY PAK COURIERS P LTD
January 11, 1992
LUMAX INDUSTRIES LTD Vs. UNITED INDIA INSURANCE CO LTD
July 8, 1992
M D ATAUR RAHMAN Vs. AUTO TRACTORS LTD
July 21, 1992
M I MISHRA Vs. SOCIETY SCOOTER
July 24, 1992
M P ELECTRICITY BOARD Vs. MOTILAL RAI
November 7, 1992
MADAN MOHAN LAL Vs. S D O WEST HSEB
December 9, 1992
MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. CONSUMERS COUNCIL OF INDIA
October 14, 1992
MADRAS TELEPHONES Vs. M SINGHARA VELU
March 23, 1992
MAHABIR PRASAD AGRAWAL Vs. SWASTIK GAS DISTRIBUTORS
July 15, 1992
MAHABUBNAGAR CITIZENS COUNCIL Vs. DIVISIONAL ENGINEER APSEB
December 4, 1992
MAHABUBNAGAR CITIZENS COUNCIL Vs. BIJLI MACHINE TOOLS SALES
November 28, 1992
MAHAD CO-OPEERATIVE URBAN BANK LTD Vs. SHARAD GOVIND CHOTHE
April 9, 1992
MAHAJAN STELL SALES Vs. SANTOSH RANI
July 20, 1992
MAHANAGAR TELEPHONE NIGAM LTD Vs. GHEVAR CHAND SAMAL SONIGARA
August 3, 1992
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. VISHWESHRAO KALE
March 26, 1992
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ARUN KUMAR BHAURAO SINGH
January 9, 1992
MAHARIA AUTOMOBILES Vs. SURJA
October 21, 1992
MAHENDRA KUMAR DALABEHERA Vs. STATE OF ORISSA
August 6, 1992
MAHENDRA SINGH JAIN Vs. SODHI TRANSPORT CO
May 20, 1992
MAHENDRA SINGH SINGHVI Vs. UNION OF INDIA
February 14, 1992
MAHESH BIHARI Vs. ANTHONY DSOUZA
September 17, 1992
MAHINDRA AND MAHINDRA LTD Vs. RAJ MOT
July 7, 1992
MAHINDRA AND MAHINDRA LTD Vs. B G THAKURDESAI
December 7, 1992
MALATI BHAT Vs. STATE BANK OF INDIA
May 20, 1992
MALATI DEVI Vs. ORISSA STATE ELECTRICITY BOARD
July 9, 1992
MALIKT MEMRATH Vs. ORIENTAL INSURANCE CO LTD
July 6, 1992
MANAGER BADKUL BROTHERS Vs. RAJESH KUMAR SEN
November 28, 1992
MANAGER S T D P C O Vs. JAYENDRA MANHARLAL UPADHYAH
April 22, 1992
MANMOHAN SINGH DARD Vs. AHUJA SERVICE STATION
October 12, 1992
MANOJ SHARMA Vs. ZILA PARISHAD
July 24, 1992
MARUTI UDYOG LIMITED Vs. KODAILKANAL TOWNSHIP
October 12, 1992
MINOR GITABEN Vs. NATIONAL INSURANCE CO
July 27, 1992
MODERN AUTOMOBILES Vs. MOHINDER PARTAP
September 29, 1992
MODERN AUTOMOBILES Vs. HARI MOHAN SWAMI
December 7, 1992
MODERN RICE MILL MACHINERY COMPANY Vs. SUSHIL KUMAR MONDAL
March 18, 1992
MOHAN LAL GUPTA Vs. HARYANA TELECOM CIRCLE
December 15, 1992
MOHANARAO MARUTHIRAO CHARGE Vs. SIPANI AUTOMOBILES LTD
February 4, 1992
MOHD RAFIQ ABDUL SHAKUR KACHHI Vs. REGIONAL MANAGER NATIONAL INSURANCE CO LTD
June 3, 1992
MOHIT BHATNAGAR Vs. BANK OF INDIA
March 26, 1992
MOHMED SIDDIK ADAM HAFEJI Vs. B J MEHTA
July 20, 1992
MONARCH PHOTOCOMP AND PRINTERS Vs. SUPER ENGINEERING CORPORATION
August 3, 1992
MUKAND LAL GABA Vs. TELECOM DISTRICT MANAGER OF KARNAL
December 28, 1992
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July 7, 1992
MUMBAI GRAHAK PANCHAYAT Vs. LOHIA MACHINES LTD
March 23, 1992
MUMBAI GRAHAK PANCHAYAT BOMBAY Vs. REGISTRAR UNIVERSITY OF BOMBAY
June 11, 1992
MUNICIPAL CORPORATION OF DELHI Vs. DHANRAJ JAIN
January 15, 1992
MUNICIPAL CORPORATION OF DELHI Vs. SUMER SINGH MANN
February 28, 1992
MUNICIPAL CORPORATION OF DELHI Vs. KAMAL INDIA PVT L TD
December 16, 1992
MUNICIPALITY CHITTORGARH Vs. MADAN LAL
December 26, 1992
N K DEVASSY Vs. UNITED INDIA INSURANCE CO LTD
November 5, 1992
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November 23, 1992
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November 13, 1992
NAFE SINGH BADAL OF DISTRICT JIND Vs. NATIONAL INSURANCE COMPANY LTD
February 24, 1992
NAGPUR IMPROVEMENT TRUST NIT Vs. T D WANKHEDE
December 7, 1992
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July 29, 1992
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May 19, 1992
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November 3, 1992
NARSUNS BATTERY MANUFACTURING CO PVT LTD Vs. GENERAL MANAGER ANDHRA BANK
September 1, 1992
NARWANA GAS SERVICE Vs. BHAGWAN DUTT
December 8, 1992
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November 25, 1992
NATABAR PRADHAN Vs. REGIONAL MANAGER
August 3, 1992
NATANI ENTERPRISES Vs. RAJASTHAN PATRIKA PRIVATE LTD
July 9, 1992
NATIONAL GAS SERVICE Vs. TRIJUHI NARAIN TEWARI
November 28, 1992
NATIONAL INSURANCE CO LTD Vs. MOHAN PRASAD
August 31, 1992
NATIONAL INSURANCE CO LTD Vs. SAT BHUSHAN JAIN
August 20, 1992
NATIONAL INSURANCE CO LTD Vs. BALDEV SINGH
March 25, 1992
NATIONAL INSURANCE CO LTD Vs. OM GENERAL STORES
October 15, 1992
NATIONAL INSURANCE CO LTD Vs. ASHOK CONSTRUCTION CO
January 14, 1992
NATIONAL INSURANCE CO LTD Vs. S D ARULNATHAN
January 7, 1992
NATIONAL INSURANCE CO LTD Vs. K D GODBOLE
February 28, 1992
NATIONAL INSURANCE CO LTD Vs. T K RAJA
May 8, 1992
NATIONAL INSURANCE CO.LTD. Vs. RAMAN SAHNI
January 31, 1992
NATIONAL INSURANCE COMPANY LTD Vs. J SARVESWARA RAO
April 22, 1992
NATIONAL INSURANCE COMPANY LTD Vs. R S OIL AND GENERAL MILLS P LTD
January 28, 1992
NATIONAL SEEDS CORPORATION LTD Vs. GRAHAK SURAKSHA MANDAL
April 20, 1992
NATIONAL SPORTS CLUB OF INDIA Vs. MUKESH GANJAWALA
March 12, 1992
NAWAL KISHORE SHARMA Vs. ACCOUNTANT STATE BANK OF INDIA
July 24, 1992
NAWAL KISHORE TOSHNIWAL Vs. RAJASTHAN HOUSING BOARD
July 14, 1992
NAYYAR AND COMPANY Vs. MEDICAL SUPERINTENDENT MEDICAL COLLEGE HOSPITAL ROHTAK
December 9, 1992
NEELA V RAJE Vs. AMOGH INDUSTRIES
January 6, 1992
NEW INDIA ASSURANCE CO LTD Vs. INDRAKUMAR NAINMAL PARMAR
May 7, 1992
NEW INDIA ASSURANCE CO LTD Vs. ANNAPURNA KRISHI KENDRA
March 23, 1992
NEW INDIA ASSURANCE CO LTD Vs. MATI RAM
December 18, 1992
NEW INDIA ASSURANCE CO LTD Vs. R VENKATESWARA RAO AND ANOTHER
November 2, 1992
NEW INDIA ASSURANCE CO LTD Vs. MAJOR T B S THAPAR
September 14, 1992
NIRPENDER SINGH CHAHAL Vs. STATE BANK OF PATIALA
September 23, 1992
NIRUPAMA PARAMGURU Vs. MANAGING DIRECTOR FAVOURITE SMALL INVESTMENT LTD
April 8, 1992
NOAH INDUSTRIES Vs. KARNATAKA STATE FINANCIAL CORPORATION
July 21, 1992
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September 1, 1992
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September 18, 1992
O P AGARWAL Vs. U P STATE FINANCIAL CORPORATION
November 21, 1992
O P KINGAR Vs. UNION BANK OF INDIA
October 22, 1992
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August 5, 1992
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December 4, 1992
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July 22, 1992
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November 18, 1992
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October 26, 1992
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January 14, 1992
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June 10, 1992
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August 13, 1992
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April 20, 1992
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October 23, 1992
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February 18, 1992
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May 25, 1992
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August 18, 1992
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August 3, 1992
P T THOMAS Vs. KERALA STATE ELECTRICITY BOARD
March 23, 1992
PALVINDER KAUR ALIAS PARMINDER KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
August 19, 1992
PARAS MAL Vs. ROSHAN FREIGHT CARRIERS
June 10, 1992
PARASRAMPURIA ESTATE DEVELOPERS PVT LTD Vs. D C GUPTA
April 22, 1992
PARDES DEHYDRATION COMPANY Vs. CHAIRMAN BANK OF INDIA
August 3, 1992
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August 17, 1992
PARMANANDA TRIPATHY Vs. CANARA BANK
December 10, 1992
PARUL URESH DALAL Vs. INDIAN DENTAL TRADERS
May 1, 1992
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July 29, 1992
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April 28, 1992
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March 23, 1992
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August 14, 1992
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July 14, 1992
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April 22, 1992
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April 20, 1992
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February 17, 1992
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December 9, 1992
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April 27, 1992
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March 11, 1992
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April 24, 1992
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July 13, 1992
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November 13, 1992
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December 14, 1992
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October 21, 1992
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May 4, 1992
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May 4, 1992
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January 9, 1992
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March 26, 1992
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March 24, 1992
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January 29, 1992
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August 27, 1992
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December 2, 1992
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November 7, 1992
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July 1, 1992
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December 16, 1992
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September 30, 1992
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July 8, 1992
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February 6, 1992
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November 12, 1992
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July 21, 1992
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April 7, 1992
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August 5, 1992
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November 9, 1992
R VIVEKANANDA Vs. AMARAJYOTHI HOUSE BUILDING CO-OP SOCIETY LTD
December 31, 1992
RAJ ARORA Vs. RUSOMA LABORATORIES P LTD
December 3, 1992
RAJ KAMAL AND CO Vs. UNITED INDIA INSURANCE COMPANY LTD
January 6, 1992
RAJ TIKKU Vs. ARJUN MARKETING AND FINANCE CORPORATION
November 11, 1992
RAJANI GAS COMPANY Vs. V P JAWALEKAR
January 16, 1992
RAJASTHAN HOUSING BOARD Vs. GOPAL KRISHNA
February 18, 1992
RAJASTHAN STATE COOPERATIVE OILSEEDS GROWERS FEDERATION LTD Vs. PUNJAB NATIONAL BANKING CO
January 18, 1992
RAJASTHAN STATE ELECTRICITY BOARD Vs. ROSHAN LAL JAIN
February 7, 1992
RAJASTHAN STATE ELECTRICITY BOARD Vs. RATAN CHEMICAL INDUSTRIES
March 4, 1992
RAJASTHAN STATE ELECTRICITY BOARD Vs. HIRA LAL
March 6, 1992
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July 21, 1992
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March 24, 1992
RAJDHANI AUTO TRADING COMPANY Vs. UNITED INDIA INSURANCE CO LTD
October 28, 1992
RAJIB TARASIA Vs. CONVENER M B B S /B D S SELECTION BOARD
November 3, 1992
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August 24, 1992
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March 12, 1992
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October 13, 1992
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November 2, 1992
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December 15, 1992
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April 23, 1992
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December 10, 1992
RAMESH KUMAR Vs. ORIENTAL INSURANCE CO
July 14, 1992
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March 23, 1992
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December 31, 1992
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December 18, 1992
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December 5, 1992
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February 4, 1992
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February 6, 1992
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March 9, 1992
RAVI KANT, M D , M/S I G F LEASING PVT LTD Vs. KAILASH CHAND
October 21, 1992
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November 11, 1992
RAVIN BHARTI LAND DEVELOPMENT AND FINANCE P LTD Vs. PUNJAB NATIONAL BANK
December 9, 1992
RAVINDRA KR DAS Vs. MANAGING DIRECTOR O S F C
April 6, 1992
RAVJIBHAI GOVINDBHAI PATEL Vs. BRANCH MANAGER STATE BANK OF INDIA
August 25, 1992
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April 10, 1992
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August 3, 1992
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November 28, 1992
ROSHAN LAL OIL MILLS LTD Vs. UNITED INDIA INSURANCE CO LTD
March 26, 1992
RUDRA NANDA Vs. TATA IRON AND STEEL CO LTD
September 1, 1992
RUP CHAND SHARMA Vs. BRANCH MANAGER STATE BANK OF INDIA
October 30, 1992
S B ENTERPRISES Vs. NATIONAL INSURANCE COMPANY LTD
April 6, 1992
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November 6, 1992
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July 30, 1992
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July 13, 1992
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February 25, 1992
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August 25, 1992
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March 20, 1992
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May 8, 1992
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February 11, 1992
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May 20, 1992
S R DAL MILLS Vs. U P STATE ELECTRICITY BOARD
November 11, 1992
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August 6, 1992
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August 3, 1992
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March 10, 1992
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May 4, 1992
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October 29, 1992
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July 6, 1992
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January 8, 1992
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December 7, 1992
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October 30, 1992
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February 17, 1992
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August 24, 1992
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May 20, 1992
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October 31, 1992
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March 18, 1992
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July 2, 1992
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December 17, 1992
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January 28, 1992
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November 3, 1992
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April 24, 1992
SH PARAMANANDA TRIPATHY Vs. BANK OF BARODA
August 3, 1992
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June 11, 1992
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March 20, 1992
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December 17, 1992
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January 28, 1992
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June 22, 1992
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April 9, 1992
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January 28, 1992
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June 11, 1992
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January 28, 1992
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December 18, 1992
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September 25, 1992
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December 7, 1992
SHIMOGA AUCYL P LTD Vs. KARNATAKA ELECTRICITY BOARD
December 22, 1992
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July 15, 1992
SHRI RAM CHAND SILK MILL Vs. UNION BANK OF INDIA
November 5, 1992
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November 2, 1992
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October 30, 1992
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October 26, 1992
SKIPPER CONSTRUCTION CO P LTD Vs. S C MUNJAL
October 16, 1992
SKYPAK COURIERS PVT LTD Vs. C E R S
April 22, 1992
SNEH LATA AGGARWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
September 22, 1992
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June 29, 1992
SOCIAL WELFARE HOUSING I LTD Vs. ANIL KUMAR MATTEY
December 7, 1992
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May 4, 1992
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July 9, 1992
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April 10, 1992
SRIDHAR PUHAN Vs. TAHASILDAR BANKI
April 9, 1992
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April 6, 1992
STATE BANK OF INDIA SURAT Vs. N RAVEENDRAN NAIR
August 3, 1992
SUB POST MASTER TIRUPUR Vs. V RAMAKRISHNAN
December 16, 1992
SUBHASH CHAND JINDAL Vs. VICE CHAIRMAN D D A
April 13, 1992
SUDESH RAJ DHAWAN Vs. AGGARWAL MARBLE HOUSE
September 8, 1992
SUDHAKAR VINAYAK SAPRE Vs. SANMITRA HOUSING OF BAJAJ NAGAR
January 18, 1992
SUDHAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD
December 8, 1992
SUKANTI BEHERA Vs. SASHI BHUSAN RATH
December 15, 1992
SUMANT S KARNAD Vs. DEAN M P SHAH MEDICAL COLLEGE
May 11, 1992
SUNAKAR BHOL Vs. AMAR DRUG HOUSE
April 6, 1992
SUNIL BLOOD BANK AND TRANSFUSION CENTRE Vs. NARESH KUMAR
January 19, 1992
SUNIL THAPAR Vs. ALLAHABAD BANK
April 20, 1992
SUPER DRY CLEANERS Vs. KAPIL DEV BHAKHRI
June 12, 1992
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May 21, 1992
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October 19, 1992
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October 14, 1992
SURBHI BHARGAVA Vs. CAPITAL BUILDERS
July 13, 1992
SURE MARKETING SERVICES Vs. LEO DSOUZA
April 9, 1992
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December 11, 1992
SURESH BHARGAVA Vs. UNION OF INDIA
September 23, 1992
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September 7, 1992
SURINDER DHAR Vs. CHAIRPERSON DELHI STATE SMALL INDUSTRIES DEV CORP LTD
August 24, 1992
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April 9, 1992
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March 25, 1992
SUSHIL KUMAR Vs. SENIOR DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD
March 16, 1992
SUSHIL N CHOWDHURY Vs. CALCUTTA ELECTRIC SUPPLY CORPN
September 18, 1992
SUSHILA GAUTAM Vs. NATIONAL INSURANCE CO
July 8, 1992
SUSHRUT ELECTRONICS PVT LTD Vs. CONSUMER PROTECTION COUNCIL
July 23, 1992
SWAMINARAYAN AND CO Vs. PUNJAB NATIONAL BANK
November 25, 1992
SWARAJ MAZDA LTD Vs. MOHAN KUMAR BHANDARI
October 20, 1992
SWATI AUTOMOBILES LTD Vs. SATISH CHAND
January 29, 1992
SYNDICATE BANK Vs. BALDEV SINGH SAINI
November 11, 1992
T G ENGINEERING WORKS Vs. GOPAL ENTERPRISES
December 21, 1992
T THANARAJ Vs. SAM G ANDREWS
March 12, 1992
TAGORE GRACIAS Vs. ESSEN COMPUTERS LTD
August 24, 1992
TARSEM LAL GOYAL Vs. UNION OF INDIA
June 22, 1992
TARUN KUMAR KANIYALAL SONI Vs. PUNJAB NATIONAL BANK
March 23, 1992
TEJ NARAYAN L MISHRA Vs. SECRETARY BANDHU GRUH NIRMAN SAHAKARI SANSTHA
January 9, 1992
TELECOM DISTRICT ENGINEER Vs. RAGHUNATH GANESH KARMARKAR
January 27, 1992
TELECOM DISTRICT ENGINEER Vs. CHHOTALAL B THAKKAR
March 30, 1992
TELECOM DISTRICT ENGINEER BOLANGIR Vs. NIRANJAN GURU
October 27, 1992
TELECOM DISTRICT MANAGER JALANDHAR Vs. DEPUTY COMMISSIONER KAPURTHALA
November 25, 1992
TELECOM DISTT ENGINEER BATHINDA Vs. RAMJI DAS
August 3, 1992
TELECOM DISTT ENGINEER DHARAMSALA Vs. PRAN NATH MAHAJAN
November 2, 1992
TELEPHONE D M BHUJ Vs. JAMNADAS MIRCHUMAL
April 8, 1992
TELEPHONE DIVISIONAL ENGINEER Vs. KRISHAN KUMAR CHAHAL
December 24, 1992
TIRUPATI ASSOCIATES Vs. RAJ DULARIDATTA
March 13, 1992
TRIVENI INDUSTRIES Vs. KARNATAKA ELECTRICITY BOARD
July 24, 1992
U RAJENDRAN Vs. TAMILNADU MERCANTILE BANK LTD
January 28, 1992
UCO BANK Vs. AMITA PATEL
February 27, 1992
UMA DUTT SHARMA Vs. NATIONAL INSURANCE COMPANY
January 4, 1992
UMESH CHANDER SHARMA Vs. RAJESH ELECTRONICS
February 12, 1992
UMESH CHANDER SHARMA Vs. RAJESH ELECTRONICS
June 10, 1992
UNION BANK OF INDIA Vs. MOHENDER KUMAR
September 23, 1992
UNION OF INDIA Vs. CHAIRMAN MADRAS PROVINCIAL CONSUMER ASSOCIATION
October 13, 1992
UNION OF INDIA Vs. AMAN DAHIYA
December 11, 1992
UNION OF INDIA Vs. GUMMADI NARASIMH
December 17, 1992
UNION OF INDIA Vs. N VASUDEVAN
November 11, 1992
UNION OF INDIA Vs. STATE OF HIMACHAL PRADESH
January 13, 1992
UNION OF INDIA Vs. B S SIDHU
February 24, 1992
UNION OF INDIA Vs. SECRETARY BRAHMANWADA DUDH UTPADAK SAHKARI MANDALI LIMITED
August 20, 1992
UNION OF INDIA Vs. ASHOK KUMAR GUPTA
November 4, 1992
UNION OF INDIA Vs. SUNIL AGGARWAL
October 22, 1992
UNIPACK MOVERS PVT LTD Vs. S K JAIN
July 21, 1992
UNIPLAS INDIA LTD Vs. NATIONAL INSURANCE CO LTD
January 30, 1992
UNITED INDIA INSURANCE CO Vs. BUDH RAM YADAV
August 17, 1992
UNITED INDIA INSURANCE CO LTD Vs. JAIDEEP GOLDEN TRANSPORT CO
July 24, 1992
UNITED INDIA INSURANCE CO LTD Vs. MAHAVEER OIL INDUSTRIES
June 10, 1992
UNITED INDIA INSURANCE CO LTD Vs. RAJESH KUMAR AMRATLAL BRAHMABHATT
July 1, 1992
UNITED INDIA INSURANCE CO LTD Vs. MOHAN LAL AND SONS
January 8, 1992
UNITED INDIA INSURANCE CO LTD Vs. UNITED SILICATE INDUSTRIES
December 17, 1992
UNITED INDIA INSURANCE CO LTD Vs. UPADHYAYULA MOHAN RAO
November 16, 1992
UNITED INDIA INSURANCE CO LTD Vs. HASAN SULTAN NADAF
October 14, 1992
UNITED INDIA INSURANCE CO LTD Vs. SURENDER DUTT BHANDARI
April 26, 1992
UNITED INDIA INSURANCE CO LTD Vs. GLOBE TRACTORS AGENCIES
December 23, 1992
UNITED INDIA INSURANCE COMPANY LTD Vs. P S MANI
April 23, 1992
UTTAM BHARAT ELECTRICALS Vs. JAIPUR GOLDEN TRANSPORT CO LTD
February 20, 1992
UTTAM BHARAT ELECTRICALS Vs. JAIPUR GOLDEN TRANSPORT CO
May 7, 1992
V G K FOUNDRY Vs. ORIENTAL INSURANCE CO LTD
December 21, 1992
V KRISHNASWAMY Vs. MANAGER SOUTHERN REGION AIR INDIA
July 22, 1992
VAGHRI GOPALBHAI MASHABHAI Vs. PARMAR NAVALBEN BALABHAI
November 12, 1992
VED PRAKASH SHARMA Vs. VIMAL AGENCIES
September 1, 1992
VEEJAYS TRADING CORPORATION Vs. DINESH DINKARRAO SHIRKHANDE
September 22, 1992
VEERAN WANTI Vs. BANK OF MAHARASHTRA
August 7, 1992
VENISHYAM ONKARMAL AGRAWAL Vs. BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD
October 31, 1992
VIDARBHA BRICKS MANUFACTURERS ASSOCIATION Vs. COAL INDIA LTD
December 17, 1992
VIJAY KUMAR KISHAN GOPAL Vs. UNITED INDIA INSURANCE CO LTD
December 7, 1992
VIKRAM PAPER AGENCY Vs. REGIONAL MANAGER REGIONAL OFFICE NEW INDIA ASSURANCE COMPANY LTD
October 31, 1992
VIRAJ OVERSEAS PVT LTD Vs. HINDUSTAN MOTORS LTD
March 24, 1992
VISHVA BANDHU BAJPAI Vs. GENERAL MANAGER EASTERN RAILWAY
December 29, 1992
VISHWA JYOTI PRINTERS Vs. MOLINS OF INDIA
January 30, 1992
WEST COAST INDUSTRIES Vs. CHIEF GENERAL MANAGER MTNL
May 28, 1992
Y N GUPTA Vs. D E S U
November 16, 1992
YOGESH TRADING CORP Vs. MANOHAR RAMCHANDRA BHOSALE
November 12, 1992