Home
Case Index
Title
Date
ACCOUNTS OFFICER (TR) Vs. P.SARDAR
November 23, 1992
ALACRITY FOUNDATIONS LTD. Vs. TAMIL NADU STATE ELECTRICITY BOARD
November 23, 1992
ANNAMALAI BUS TRANSPORT LTD. Vs. K.S.SOMASUNDARAN
April 24, 1992
BANK OF MADURAI LTD. Vs. ELIZEBATH
August 10, 1992
BRANCH MANAGER, LIC OF INDIA Vs. V.RAMAYYA
September 24, 1992
COMMISSIONER MANNARGUDI MUNICIPALITY Vs. CONSUMER PROTECTION COUNCIL
November 23, 1992
CONSUMER PROTECTION COUNCIL, TAMILNADU Vs. CHAIRMAN, TAMILNADU ELECTRICITY BOARD
June 25, 1992
DRAFT CARGOWAYS INDIA PVT.LTD. Vs. DIAMOND SHIPPING COMPANY LTD.
November 23, 1992
INDU COURIERS (P) LTD. Vs. VAIRAVAN
November 23, 1992
K.VASANTHA Vs. TEJA HOSPITAL
August 17, 1992
LOYAL MACHINE WORKS LTD. Vs. SKY PAK COURIERS (P) LTD.
January 11, 1992
M.ARJUNAN Vs. NEW INDIA ASSURANCE COMPANY LTD.
September 7, 1992
M.ARUNACHALA VADIVEL Vs. N.GOPALAKRISHNAN
July 8, 1992
M.NAMASIVAYAM Vs. CHIEF GENERAL MANAGER (P.G.)
December 23, 1992
MANAGING DIRECTOR, CO-OPTEX MADRAS Vs. TAMIL NADU CONSUMER COUNCIL
July 31, 1992
N.MADURAM FINANCIAL SERVICES (P) LTD. Vs. MODERN WOOLLENS LTD.
June 29, 1992
N.VAITHIALINGAM Vs. DEVI HOUSE CONSTRUCTIONS
November 23, 1992
NONSUCH TEA EXPORTS LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
September 1, 1992
P.BHUVANESWARI Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
February 20, 1992
P.SOUNDARA PANDIAN Vs. SIPANI AUTOMOBILES LTD.
August 17, 1992
PATTARAI PERUMBAMDUR, PRIMARE AGRICULTURAL CO-OP.BANK Vs. BRANCH MANAGER NATIONAL INSURANCE CO.LTD.
August 14, 1992
PITCHAIMUTHAMMAL Vs. CHAIRMAN, TAMILNADU HOUSING BOARD, MADRAS
September 14, 1992
POST MASTER GENERAL Vs. N.K.SANTHAMMA
June 30, 1992
R.M., STATE BANK OF INDIA Vs. A.PERIASAMY
July 6, 1992
R.MAYILSAMY Vs. SPECIAL OFFICER, AMARAVATI CO-OPERATIVE SUGAR MILLS LTD.
November 12, 1992
S.NARAYANASWAMY Vs. TAMILNADU ELECTRICITY BOARD
January 14, 1992
S.P.JAYAGOPAL Vs. MANAGING DIRECTOR, THE TAMIL NADU INDUSTRIAL INVESTMENTS CORPORATION
September 24, 1992
S.P.PADMANABHAN Vs. S.GURUBTHLAM
June 30, 1992
SAGUNA AUTOMOBILES Vs. S.SELVARAJ
July 6, 1992
SAKTHIVADIVELU & SONS Vs. BANK OF INDIA
March 30, 1992
SITA DECORS Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MADRAS
October 26, 1992
T.G.ENGINEERING WORKS Vs. GOPAL ENTERPRISES
December 21, 1992
THE BRANCH MANAGER CANARA BANK Vs. P.MOOVENDAN
July 6, 1992
TTK PHARMA LTD. Vs. SINGAPORE AIRLINES LTD.
November 23, 1992
V.G.K.FOUNDRY Vs. ORIENTAL INSURANCE CO.LTD.
December 21, 1992
V.KRISHNASWAMY Vs. MANAGER SOUTHERN REGION, AIR INDIA
July 22, 1992
V.MURUGESAN Vs. REGISTRAR, UNIVERSITY OF MADRAS
October 26, 1992