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Case Index
Title
Date
ABDUL BATEN Vs. ABDUL LATIF SHEIKH
December 1, 1992
ABU YOUSUF Vs. BANGLADESH
August 11, 1992
AFM NAZIRUDDIN Vs. HAMEEDA BANU
February 3, 1992
ALTAF HUSSAIN Vs. ABUL KASHEM
December 3, 1992
GOVERNMENT OF BANGLADESH Vs. DHAKA STEEL WORKS LTD.
November 12, 1992
HAJI NURUL ALAM @ HAJI N A SAWDAGAR Vs. AL-HAJ ABDUS S SAWDAGAR WAKF ESTATE
January 22, 1992
JOBEDA KHATUN Vs. MOMTAZ BEGUM
December 3, 1992
MUHAMMAD MUSLIM ALI Vs. BANGLADESH
May 21, 1992
MUJIBUR RAHMAN, EX-COLLECTOR OF CUSTOMS Vs. GOVERNMENT OF BANGLADESH
December 10, 1992
SURUZZAMAL Vs. BANGLADESH
May 25, 1992