Case Index

Title
Date
A.M.HAREESH Vs. MANAGER, SKYPAK INTERNATIONAL
June 27, 1992
ABDUL AZIZ SULEMAN Vs. GENERAL MANAGER, TELECOM
July 18, 1992
ARNOLD E.KING Vs. STATE BANK OF MYSORE
September 28, 1992
B.BAKSHAPPA Vs. RAGISTRAR GENERAL, HIGH COURT OF KARANTAKA
November 23, 1992
B.N.ROSHAN KUMAR Vs. SIPANI AUTOMOBILES LTD.
January 27, 1992
B.N.VENKATESH MURTHY Vs. COMMISSIONER BANALORE DEVELOPMENT AUTHORITY
August 22, 1992
BOBY KOVOOR Vs. V.SURESH, EXECUTIVE DIRECTOR, M/S.HOUSING & URBAN DEVELOPMENT CORP.
July 2, 1992
DIGVIJAY BISCUITS (P) LTD. Vs. SECRETARY K.E.B.
August 27, 1992
DIVISIONAL ENGINEER, TELECOM Vs. VIDYASAGAR
July 28, 1992
EXECUTIVE ENGINEER Vs. MANAGER, A.C.C.LTD.
December 31, 1992
H.S.DEVRAJ Vs. B.D.A.
April 2, 1992
JAGJIT SINGH Vs. ORIENTAL INSURANCE CO.LTD.
August 29, 1992
KALYANI GANDHI Vs. BRANCH MANAGER, M/S.INDIAN AIRLINES
April 25, 1992
KARNATAKA STATE ELECTRICITY BOARD Vs. G.N.SESHADRI
December 31, 1992
LAKSHMI VAIDYANATHAN Vs. HOYSALA BUILDING DEVELOPMENT CO.LTD.
August 22, 1992
MANICK CHAND SRENIK KUMAR BANSI LAL Vs. TELECOMMUNICATION KARNATAKA GRADE
August 4, 1992
MOHANARAO MARUTHIRAO CHARGE Vs. SIPANI AUTOMOBILES LTD.
February 4, 1992
NOAH INDUSTRIES Vs. KARNATAKA STATE FINANCIAL CORPORATION
July 21, 1992
O.P.KINGAR Vs. UNION BANK OF INDIA
October 22, 1992
R.SATHYANARAYANA Vs. REGISTRAR, SUPREME COURT OF INDIA
November 9, 1992
R.VIVEKANANDA Vs. AMARAJYOTHI HOUSE BUILDING CO-OP.SOCIETY LTD.
December 31, 1992
RAMPRASAD Vs. HARI PRASAD
December 31, 1992
S.L.N.AUTO SERVICE STATION Vs. HERALD ALFRED LEWIS
January 27, 1992
SHIMOGA AUCYL (P) LTD. Vs. KARNATAKA ELECTRICITY BOARD
December 22, 1992
SOMASUNDARA Vs. CHAIRMAN, MYSORE URBAN DEV.AUTHORITY
July 9, 1992
SUNDARAM MOTORS Vs. B.J.RAJAGOPAL
December 5, 1992
T.S.BHAGIRATHA Vs. ORIENTAL ASSURANCE CO.LTD.
December 31, 1992
T.VENKATASWAMY Vs. WEBBS FARM MECHANIZATION (P) LTD.
September 21, 1992
TRIVENI INDUSTRIES Vs. KARNATAKA ELECTRICITY BOARD
July 24, 1992