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Case Index
Title
Date
ABDUL GAFFAR Vs. COLLECTOR OF CUSTOMS
September 8, 1992
AMCO ELECTRONICS Vs. COLLECTOR OF CUSTOMS
January 23, 1992
AMESH WOOLLEN INDUSTRIES Vs. COLLECTOR OF CUSTOMS
October 9, 1992
ANGLO INDIA JUTE MILLS CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 7, 1992
ANIL KUMAR SHAW Vs. COLLECTOR OF CUSTOMS PREVENTIVE
April 6, 1992
ARUNACHAL PLYWOOD INDUSTRIES LTD Vs. COLLECTOR OF C EX
July 24, 1992
ASSOCIATED PIGMENTS LTD. Vs. COLLECTOR OF CENTRAL EXCISE
December 2, 1992
BABBAN KHAN Vs. COLLECTOR OF CUSTOMS PREVENTIVE
September 1, 1992
BIHAR CAUSTIC AND CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 22, 1992
BIHAR STATE SUGAR CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
November 5, 1992
BRITANIA ENGG PRODUCTS AND SERVICES LTD Vs. COLLECTOR OF C EX
April 1, 1992
BURN STANDARD CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 14, 1992
CHARIOT CEMENT CO Vs. COLLECTOR OF CENTRAL EXCISE
October 15, 1992
CHITTARANJAN LOCOMOTIVE WORKS Vs. COLLECTOR OF C EX
February 27, 1992
COLLECTOR OF C EX Vs. OM FORGING AND ENGINEERING PVT LTD
May 6, 1992
COLLECTOR OF C EX Vs. LAKSHMI NARAYAN MOTOR ENGG WORKS
October 20, 1992
COLLECTOR OF CENTRAL EXCISE Vs. JAYASHREE TIMBER PRODUCTS
April 23, 1992
COLLECTOR OF CENTRAL EXCISE Vs. INDIA POTTERIES LTD
December 4, 1992
COLLECTOR OF CENTRAL EXCISE Vs. JAYASHRI TIMBER PRODUCTS
October 23, 1992
COLLECTOR OF CENTRAL EXCISE Vs. I T C LTD
December 4, 1992
COLLECTOR OF CENTRAL EXCISE Vs. STRAW PRODUCTS LTD
October 13, 1992
COLLECTOR OF CENTRAL EXCISE Vs. INDIA POTTERIES LTD
November 5, 1992
COLLECTOR OF CENTRAL EXCISE Vs. SREERAM DRINKS P LTD
December 4, 1992
COLLECTOR OF CENTRAL EXCISE Vs. ORISSA INDUSTRIES
October 15, 1992
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN MOTORS LTD
March 24, 1992
COLLECTOR OF CENTRAL EXCISE Vs. BIHAR FOUNDRY AND CASTINGS LTD
May 6, 1992
COLLECTOR OF CENTRAL EXCISE Vs. JESSOP AND CO
January 17, 1992
COLLECTOR OF CENTRAL EXCISE Vs. RASOI LIMITED
February 17, 1992
COLLECTOR OF CENTRAL EXCISE Vs. TRIPTY DRINKS PVT LTD
February 11, 1992
COLLECTOR OF CENTRAL EXCISE Vs. ASIA INSULATED WIRES P LTD
July 16, 1992
COLLECTOR OF CENTRAL EXCISE CUSTOMS Vs. STEEL AUTHORITY OF INDIA LIMITED
May 6, 1992
COLLECTOR OF CUSTOMS Vs. SANCHETI FOOD PRODUCTS LTD
September 9, 1992
COLLECTOR OF CUSTOMS Vs. SUBHAKARAN AND SONS
June 1, 1992
COLLECTOR OF CUSTOMS Vs. RAJASTHAN UDYOG
October 26, 1992
COLLECTOR OF CUSTOMS PREVENTIVE Vs. SYED NASER ALI
March 16, 1992
DOOARS TRANSPORT PVT LTD Vs. COLLECTOR OF CUSTOMS PREVENTIVE
August 26, 1992
EASTERN ABRASIVE LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 30, 1992
EMBECO INDIA Vs. COLLECTOR OF CENTRAL EXCISE
September 2, 1992
GOLDEN HIND SHIPPING CO Vs. COLLECTOR OF CENTRAL EXCISE
June 1, 1992
GOVINDA PROSAD SHARMA Vs. COLLECTOR OF CUSTOMS PREVENTIVE
November 30, 1992
HARINDRA MISHRA Vs. COLLECTOR OF CUSTOMS PREV
March 2, 1992
HIND ENAMEL COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
March 19, 1992
HIND TIN INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 19, 1992
HINDUSTAN DEVELOPMENT CORPORATION LTD Vs. COLLECTOR OF C EX
July 22, 1992
HINDUSTAN FERTILIZER CORPN LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 1, 1992
HINDUSTAN MOTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 19, 1992
HINDUSTAN MOTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 6, 1992
HSUI CHIANG CHANG Vs. COLLECTOR OF CUSTOMS
June 1, 1992
IDL CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE
October 26, 1992
INDIA LINOLEUMS LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 29, 1992
INLAND ROAD SERVICE Vs. COLLECTOR OF CENTRAL EXCISE
January 3, 1992
J UMASHANKAR AND CO Vs. COLLECTOR OF CUSTOMS PREVENTIVE
June 1, 1992
JALALUDDIN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
May 5, 1992
JAMADAR SINGH Vs. COLLECTOR OF CUSTOMS
January 10, 1992
JAYASHREE TIMBER PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
April 23, 1992
JAYSHREE CHEMICALS AND FERTILIZER Vs. COLLECTOR OF CENTRAL EXCISE
January 15, 1992
JYOTU IMPEX Vs. COLLECTOR OF CUSTOMS
January 31, 1992
KAKAR TOYS INDUSTRIES Vs. COLLECTOR OF CUSTOMS
May 5, 1992
KASHI PRASAD SARAFF Vs. COLLECTOR OF CUSTOMS
November 30, 1992
KASHMIR ENTERPRISES Vs. COLLECTOR OF CUSTOMS
June 1, 1992
KELVIN JUTE CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
December 31, 1992
KHANBHAI ESOOFBHAI Vs. COLLECTOR OF CENTRAL EXCISE
December 2, 1992
KHEMCHAND BHAGNANI Vs. COLLECTOR OF CUSTOMS PREVENTIVE
September 1, 1992
MD ZAFAR Vs. COLLECTOR OF CUSTOMS P
October 21, 1992
MINOO BISCUITS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 7, 1992
MOHD ALIM Vs. COLLECTOR OF CUSTOMS
June 1, 1992
MULTILAYER COMPOSITES PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 29, 1992
MUSIC MAHAL Vs. COLLECTOR OF CUSTOMS
September 8, 1992
O.P. GULATI Vs. COLLECTOR OF CUSTOMS
October 26, 1992
OMEX (INDIA) Vs. COLLECTOR OF CUSTOMS
December 17, 1992
ON REFERENCE : SHRI K. SANKARARAMAN, MEMBER (T) COLLECTOR OF C. EX. Vs. OM FORGING AND ENGINEERING PVT. LTD.
May 6, 1992
P C S INDUSTRIES Vs. COLLECTOR OF CUSTOMS
June 1, 1992
P MOHAN Vs. COLLECTOR OF CUSTOMS
July 22, 1992
PADAM CHAND JAIN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
March 13, 1992
PRAKASH INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
August 25, 1992
PREMIER ROAD CARRIERS LTD Vs. COLLECTOR OF CUSTOMS
August 17, 1992
PROVASH CHANDRA GHOSE Vs. COLLECTOR OF CUSTOMS
June 1, 1992
PUNAM CHAND BHOTRA Vs. COLLECTOR OF CUSTOMS
August 6, 1992
PUNJAB NIRYAT AYAT PVT LTD Vs. COLLECTOR OF CUSTOMS
May 5, 1992
R D ELECTRONICS Vs. COLLECTOR OF CUSTOMS
June 23, 1992
RAM NATH SHAW Vs. COLLECTOR OF CUSTOMS PREV
January 15, 1992
RAMAPATI DEBI Vs. COLLECTOR OF CUSTOMS PREVENTIVE
May 5, 1992
RANSON Vs. COLLECTOR OF CUSTOMS
November 4, 1992
RASOI LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
September 22, 1992
RASOI LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 18, 1992
RECKITT AND COLMAN OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
March 20, 1992
RECKITT AND COLMAN OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 1, 1992
RUMA WAREHOUSING CORPN Vs. COLLECTOR OF CUSTOMS
September 2, 1992
SAKTHIVELU AND SONS Vs. COLLECTOR OF CUSTOMS
December 23, 1992
SAMSUDDIN SHEIKH Vs. COLLECTOR OF CUSTOMS PREVENTIVE
June 1, 1992
SANCHETI FOOD PRODUCTS LTD Vs. COLLECTOR OF CUSTOMS
January 16, 1992
SARADA SERVICE CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
April 21, 1992
SARAOGI PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE
October 19, 1992
SARAOGI PAPER MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 20, 1992
SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS
March 9, 1992
SHAH TOOLS AND BEARING CO Vs. COLLECTOR OF CUSTOMS
July 20, 1992
SHARDA DEVI Vs. COLLECTOR OF CUSTOMS PREVENTIVE
August 18, 1992
SHASHIKANT T MEHTA Vs. COLLECTOR OF CUSTOMS PREVENTIVE
February 13, 1992
SHRIRAM NEEDLE BEARING INDUSTRIES LTD Vs. COLLECTOR OF C EX
June 5, 1992
SHRIRAM NEEDLE BEARING INDUSTRIES LTD Vs. COLLECTOR OF C EX
November 17, 1992
SOMJIT ENTERPRISE Vs. COLLECTOR OF CUSTOMS
September 1, 1992
SREERAM DRINKS PVT LTD Vs. COLLECTOR OF C EXCISE
July 23, 1992
SUNBEAM ELECTRONICS Vs. COLLECTOR OF CUSTOMS
February 28, 1992
TEXTILE INLAND AGENCIES MFG Vs. COLLR OF C EXCISE
December 31, 1992
TINPLATE COMPANY OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 31, 1992
TRIPTY DRINKS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 12, 1992
UMESH KUMAR SINGH Vs. COLLECTOR OF CUSTOMS
June 4, 1992
UNION CARBIDE INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 7, 1992
USHA MARTIN INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 8, 1992
VIKRANT TELEVISIONS INDIA PVT LTD Vs. COLLECTOR OF C EX AND CUSTOMS
November 4, 1992
XPRO INDIA LTD Vs. COLLECTOR OF CUSTOMS
February 10, 1992