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Case Index
Title
Date
A C T O ANTI EVASION JODHPUR Vs. DEO KARAN SHRI CHAND JAIN MERTA CITY
March 27, 1992
A C T O WARD IV BHILWARA Vs. L RS OF DECEASED CHHOGALAL AKODIA
February 24, 1992
A C T O WARD-C Vs. MAHAVEER TIMBER MART
February 11, 1992
A K GUPTA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
August 27, 1992
A S RAWAT Vs. STATE OF RAJASTHAN
February 25, 1992
A.C.J.M. Vs. SHYAM SINGH S/O SHRI MAGAN SINGH
November 3, 1992
ABDUL AZIZ Vs. R S R T C & ANR
July 3, 1992
ABDUL BEG Vs. STATE OF RAJASTHAN
August 12, 1992
ABDUL GAFOOR Vs. REGIONAL TRANSPORT AUTHORITY
January 22, 1992
ABDUL LATIF Vs. THE JUDGE, INDUSTRIAL TRIBUNAL AND OTHERS
December 3, 1992
ABDUL WAHID Vs. STATE OF RAJASTHAN
April 2, 1992
ADARSH METAL CORPORATION Vs. UNION OF INDIA
August 11, 1992
ADESH KUMAR Vs. STATE OF RAJASTHAN
November 19, 1992
ADITYA KUMAR Vs. STATE OF RAJASTHAN
August 10, 1992
ADITYA MILLS LTD & 2 ORS Vs. STATE OF RAJASTHAN & 2 OTHERS
July 23, 1992
AHMED Vs. STATE OF RAJASTHAN
January 6, 1992
AHMED KHAN Vs. STATE OF RAJASTHAN
February 11, 1992
AJAIB SINGH Vs. STATE OF RAJASTHAN
December 2, 1992
AJMER CENTRAL CO Vs. STATE OF RAJASTHAN AND ANOTHER
November 26, 1992
AKHATARKHAN Vs. T V RAMNAN & ANR
December 17, 1992
ALCOBEX METALS P LIMITED Vs. UNION OF INDIA
January 18, 1992
ALFOODIN GHOSI ALIAS ALFOO Vs. UNION OF INDIA
June 17, 1992
ALI AKSAR Vs. MOHANLAL SUKHADIA
September 7, 1992
ALKA DABI Vs. PREM PRAKASH DABI
February 10, 1992
ALL INDIA STUDENTSFEDERATION RAJASTHAN UNIT Vs. STATE OF RAJASTHAN
April 16, 1992
ALLADIN Vs. L RS OF MANGILAL
May 15, 1992
ALLAHDEEN Vs. STATE OF RAJASTHAN
September 4, 1992
ALLIED AGENCIES Vs. UNION OF INDIA
April 21, 1992
AMAR CHAND Vs. STATE OF RAJASTHAN
May 4, 1992
AMAR CHAND Vs. GRAM PANCHAYAT
November 25, 1992
AMAR CHAND GUPTA Vs. STATE OF RAJASTHAN
February 4, 1992
AMAR KANWAR Vs. STATE
August 20, 1992
AMAR SINGH Vs. BANARSI DEVI
July 27, 1992
AMBALAL Vs. STATE OF RAJASTHAN
July 29, 1992
AMRA RAM Vs. STATE OF RAJASTHAN
May 13, 1992
AMRINDER SINGH Vs. UNION OF INDIA
December 14, 1992
ANAND GUM INDUSTRIES Vs. UNION OF INDIA AND OTHERS
February 20, 1992
ANAND PRAKASH Vs. RAGHUVEER SINGH PAREEK
January 3, 1992
ANGREJ SINGH Vs. STATE OF RAJASTHAN
September 16, 1992
ANGREJ SINGH Vs. STATE OF RAJASTHAN
November 16, 1992
ANI @ HANIF & OTHERS Vs. THE STATE OF RAJASTHAN
March 12, 1992
ANIL KUMAR Vs. STATE OF RAJASTHAN
April 1, 1992
ANIL KUMAR Vs. STATE
July 20, 1992
ANIL KUMAR SHARMA Vs. STATE OF RAJASTHAN
May 20, 1992
ANURAG GUPTA Vs. STATE OF RAJASTHAN
January 27, 1992
APAR SINGH Vs. STATE OF RAJASTHAN
May 18, 1992
ARJUN SINGH Vs. STATE OF RAJASTHAN
February 11, 1992
ARVIND KUMAR @ TILLU Vs. STATE OF RAJASTHAN
April 21, 1992
ARVIND KUMAR SHARMA Vs. THE STATE OF RAJASTHAN AND ORS.
February 13, 1992
ASGAR KHAN Vs. MUNICIPAL COUNCIL
August 20, 1992
ASHA DEVI Vs. STATE OF RAJASTHAN
June 5, 1992
ASHGAR KHAN & ANR Vs. STATE OF RAJASTHAN
April 24, 1992
ASHIQ Vs. STATE OF RAJASTHAN
February 10, 1992
ASHOK BHATNAGAR Vs. R S R T C
February 18, 1992
ASHOK CHANDRA GUPTA Vs. RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR AND ANOTHER
May 27, 1992
ASHOK DHARIWAL Vs. UNIVERSITY OF JODHPUR
August 28, 1992
ASHOK KRIPLANI Vs. STATE OF RAJASTHAN
January 24, 1992
ASHOK KUMAR JAIN & ORS Vs. THE STATE OF RAJASTHAN & ANR
October 20, 1992
ASHUTOSH GOSWAMI Vs. U.O.I. AND OTHERS
January 3, 1992
ASHUTOSH PAREEK Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
January 13, 1992
ASSISTANT COMMERCIAL TAXES OFFICER Vs. KISHORI SHYAM BRIJESH KUMAR
April 17, 1992
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SWAROOP NARAIN GORDHAN DAS
April 17, 1992
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RAJ MINERAL SUPPLY WORKS
October 22, 1992
ASSISTANT COMMERCIAL TAXES OFFICER WARD III JAIPUR Vs. JAWAHAR PATANG HOUSE
March 16, 1992
ASSISTANT COMMERCIAL TAXES OFFICER WARD-I AJMER Vs. DHARAJEET HALWAI
March 25, 1992
ASSOCIATION OF RETIRED EMPLOYEES Vs. STATE OF RAJASTHAN
July 6, 1992
ASU SINGH RAJPUT Vs. GEHLOT ENTERPRISES LTD.
November 20, 1992
ATTEQUE ALI Vs. ZUBBERIYA TIBBIYA COLLEGE
February 10, 1992
AUTOMOBILES COOP WORKSHOP LTD Vs. JETHMAL AGARWAL
September 15, 1992
AVASHAN MANDAL PARIJAT UCH Vs. RAJASTHAN HOUSIONG BOARD
November 16, 1992
AVATAR SINGH Vs. STATE OF RAJASTHAN
August 19, 1992
AVICHAL GARGE Vs. JAGDISH LAL
January 8, 1992
AVTAR SINGH Vs. RAJASTHAN STATE SEEDS CORPORATION LTD. AND ANR
January 6, 1992
B K CHOUDHARY Vs. STATE OF RAJASTHAN AND OTHERS
June 10, 1992
B K PAREEK Vs. NEW BANK OF INDIA AND OTHERS
February 4, 1992
B L BAKIWALA Vs. JAIPUR DEVELOPMENT AUTHORITY & OTHERS
November 3, 1992
B N BHOOTRA Vs. STATE OF RAJASTHAN
December 9, 1992
B T C UTIRNA SANGH Vs. STATE
February 11, 1992
BABU KHAN Vs. STATE OF RAJASTHAN
February 27, 1992
BABU KHAN Vs. STATE OF RAJASTHAN
March 9, 1992
BABU LAL Vs. KISHORE LAL
November 18, 1992
BABU LAL Vs. STATE OF RAJASTHAN
January 9, 1992
BABU LAL ALIAS BABU RAM Vs. STATE OF RAJASTHAN
February 20, 1992
BABU LAL SHARMA Vs. URMILA SHARMA
August 19, 1992
BABU RAM Vs. STATE OF RAJASTHAN
December 9, 1992
BABULAL TATIWAL Vs. STATE
April 21, 1992
BACHANSINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
September 3, 1992
BACHUMAL UTTAM MAL Vs. COMMISSIONER OF INCOME TAX
October 13, 1992
BADAN SINGH Vs. BOARD OF REVENUE
January 15, 1992
BADRI Vs. STATE
February 26, 1992
BADRI LAL Vs. PRESCRIBED AUTHORITY UNDER
October 28, 1992
BAGA RAM Vs. STATE
July 8, 1992
BAGDA RAM Vs. STATE OF RAJASTHAN
December 3, 1992
BAGIRATH SINGH Vs. STATE
January 13, 1992
BAHADUR SINGH Vs. CHIEF ENGINEER
July 10, 1992
BAJRANG LAL Vs. ASST ENGINEER PWD
April 21, 1992
BAJRANG SINGH RATHORE Vs. STATE BANK OF INDIA AND OTHERS
May 25, 1992
BAJRANGLAL Vs. ASSISTANT ENGINEER P W D SUB DIVISION SIKAR
April 21, 1992
BAL KISHAN Vs. STATE OF RAJASTHAN
October 8, 1992
BALLU Vs. STATE
May 11, 1992
BANDHUA MUKTI MORCHA RAJASTHAN Vs. STATE OF RAJASTHAN AND OTHERS
July 14, 1992
BANSHI LAL Vs. STATE OF RAJASTHAN
January 10, 1992
BANSI LAL BAKARI Vs. SECRETARY TO THE GOVERNMENT
March 10, 1992
BANSWARA SYNTEX LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
March 13, 1992
BANTA SINGH Vs. STATE OF RAJASTHAN
February 6, 1992
BARJI DEVI Vs. STATE OF RAJASTHAN
September 16, 1992
BARKAT ALI Vs. RUKHSANA
December 10, 1992
BASANTI DEVI Vs. STATE OF RAJASTHAN
March 31, 1992
BASHEER Vs. BUNDU KHAN
April 30, 1992
BASHIRUDDIN ALIAS ASGAR Vs. STATE OF RAJASTHAN
March 13, 1992
BASUDEV SINGH Vs. RAJASTHAN STATE COOPERATIVE BANK AND ANOTHER
November 5, 1992
BEERBAL Vs. STATE OF RAJ & ORS
May 19, 1992
BHAGIRATH AND TODIAYA Vs. STATE OF RAJASTHAN
January 30, 1992
BHAGWAN DAS Vs. STATE OF RAJASTHAN
August 4, 1992
BHAGWAN SAHAI Vs. STATE OF RAJASTHAN
October 22, 1992
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
November 16, 1992
BHAGWAT SINGH BANAWAT Vs. UNION OF INDIA AND ORS.
January 7, 1992
BHAGYOMAL Vs. R S R T C
April 23, 1992
BHAMRI ALIAS LEELE Vs. STATE OF RAJASTHAN
July 6, 1992
BHANWAR LAL Vs. STATE OF RAJASTHAN
July 22, 1992
BHANWARLAL Vs. STATE OF RAJASTHAN
July 17, 1992
BHANWARLAL Vs. BANK OF BARODA
April 10, 1992
BHANWAROO KHAN Vs. AZIM KHAN
October 14, 1992
BHARAT GENERAL and SEEDS STORES Vs. MAHENDRA SINGH
September 16, 1992
BHARATLAL Vs. DEVICHAND
November 26, 1992
BHAROSI LAL AND ANR Vs. MOOL CHAND
April 27, 1992
BHARTIYA HOMOEOPATHIC MEDICAL COLLEGE & OTHERS Vs. UNIVERSITY OF RAJASTHAN AND ANOTHER
May 27, 1992
BHATA RAM & 10 ORS. Vs. STATE OF RAJASTHAN
September 3, 1992
BHATU ALIAS BHARAT KUMAR Vs. STATE OF RAJASTHAN
February 13, 1992
BHAWANI SINGH Vs. STATE
February 21, 1992
BHEMJI Vs. STATE OF RAJASTHAN
November 11, 1992
BHENSREADGARH PANCHAYAT SAMITI HI GRADE TEACHERS ASSOCIATION Vs. STATE OF RAJASTHAN
March 3, 1992
BHERU LAL Vs. STATE OF RAJASTHAN
April 13, 1992
BHERU LAL Vs. STATE OF RAJASTHAN
January 10, 1992
BHERU SINGH Vs. STATE OF RAJASTHAN
March 4, 1992
BHERU SINGH Vs. RAJASTHAN STATE ELECTRICITY
January 22, 1992
BHIM SINGH Vs. STATE OF RAJASTHAN
July 24, 1992
BHIM SINGH Vs. PANCBAJAT SAMITI SHERGARH
December 17, 1992
BHOM SINGH RATHORE Vs. RAJASTHAN STATE ELECTRICITY
April 23, 1992
BHOMPAL SINGH Vs. STATE OF RAJASTHAN
March 20, 1992
BHOOR SINGH Vs. STATE OF RAJASTHAN
May 6, 1992
BHOPAL SINGH Vs. STATE
August 20, 1992
BHURA RAM Vs. STATE OF RAJASTHAN
March 4, 1992
BHURI BAI Vs. STATE OF RAJASTHAN
May 5, 1992
BIMLA PURTY & ORS Vs. UNIVERSITY OF AJMER
October 21, 1992
BINA M CHERIAN Vs. STATE OF RAJASTHAN
December 9, 1992
BINDA RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
January 24, 1992
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. INCOME TAX OFFICER
September 25, 1992
BIRLA JUTE AND INDUSTRIES LIMITED Vs. CIVIL JUDGE
November 5, 1992
BISHAN SINGH Vs. VIRENDRA VERMA
February 17, 1992
BITTHAL PRASAD Vs. STATE OF RAJASTHAN
July 23, 1992
BODU RAM Vs. STATE OF RAJASTHAN
May 11, 1992
BRAHMANAND PANDEY Vs. V.N. BAHADUR AND ANR
March 11, 1992
BRAHMRAJ SINGH Vs. STATE
December 25, 1992
BRIJ LAL Vs. COOPERATIVE SOCIETY GRAM
April 6, 1992
BUDDHA MAL Vs. MEENA
August 6, 1992
BUDHA RAM & GOMATI Vs. STATE OF RAJASTHAN
May 26, 1992
BUDHA RAM CHAUDHARY Vs. THE STATE OF RAJASTHAN AND ORS.
February 19, 1992
C I T JAIPUR Vs. A K SHARMA
December 17, 1992
C P SINGH Vs. STATE OF RAJASTHAN
May 5, 1992
C T O Vs. UTTUMAL GAGUMAL
April 30, 1992
C T O Vs. DELHI CLOTH AND GENERAL MILLS LTD
January 23, 1992
C T O Vs. KEWALRAM SUMNOMAL CAVANDUSPUR
January 24, 1992
C T O SPECIAL CIRCLE JAIPUR Vs. NATIONAL ENGINEERING INDUSTRIES LTD
March 25, 1992
CHAIRMAN MARWAR GRAMIN BANK Vs. GENERAL SECRETARY GRAMIN BANK
February 7, 1992
CHAND Vs. STATE OF RAJASTHAN
July 8, 1992
CHAND SINGH Vs. STATE OF RAJASTHAN & ANR
November 27, 1992
CHANDAN SINGH & ANR. Vs. STATE OF RAJASTHAN
April 3, 1992
CHANDRA NARAIN VERMA Vs. STATE OF RAJASTHAN
February 25, 1992
CHANDRA PRAKASH CHATURVEDI Vs. SECRETERY SETH MOTILAL
August 27, 1992
CHANDRA SHEKHAR Vs. STATE OF RAJASTHAN
February 4, 1992
CHARANJIT Vs. R T A BIKANER
December 7, 1992
CHHAGAN LAL Vs. RAM BABU
March 31, 1992
CHHANGU RAM Vs. BOARD OF REVENUE
March 27, 1992
CHHOGA LAL Vs. LEGAL REPRESENTATIVES OF DECEASED KESHAV LAL
November 11, 1992
CHHOGA LAL Vs. RANVEER SINGH
July 20, 1992
CHHOGA RAM MUNDOLIYA Vs. STATE OF RAJASTHAN
July 14, 1992
CHHOTU & ORS. Vs. STATE OF RAJASTHAN
February 11, 1992
CHHOTU RAM Vs. RAJ PAL
August 1, 1992
CHHOTU RAM Vs. STATE OF RAJASTHAN
October 19, 1992
CHIMAN SINGH Vs. STATE BANK OF BIKANER
February 17, 1992
CHOTHU RAM Vs. STATE OF RAJASTHAN
April 13, 1992
CHOTU MOHAMMED Vs. STATE OF RAJASTHAN
December 17, 1992
CIMMCO WAGON FACTORY MAZDOOR SANGH BHARATPUR Vs. CIMMCO WAGON FACTORY
August 6, 1992
COMMERCIAL TAXES OFFICER Vs. RAJDHANI WINES
March 25, 1992
COMMERCIAL TAXES OFFICER Vs. MANI LAL AND CO
March 16, 1992
COMMERCIAL TAXES OFFICER Vs. KISTOOR MAL GULAB CHAND
April 27, 1992
COMMERCIAL TAXES OFFICER Vs. KELVINATOR INDIA
April 21, 1992
COMMERCIAL TAXES OFFICER AJMER Vs. KISTOOR MAL GULAB CHAND
March 25, 1992
COMMERCIAL TAXES OFFICER ANTI EVASION KOTA Vs. BIRDHI LAL BANSHI DHAR KOTA
June 22, 1992
COMMERCIAL TAXES OFFICER CIRCLE E JAIPUR Vs. S B ELECTRIC COMPANY
April 21, 1992
COMMERCIAL TAXES OFFICER KOTA Vs. RAJASTHAN OIL MILLS
March 16, 1992
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE AJMER Vs. AJMER ZILA DUGADH UTPADAK SANGH LTD
April 22, 1992
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE I JAIPUR Vs. DELHI CLOTH AND GENERAL MILLS LTD
March 25, 1992
COMMISSIONER OF GIFT TAX Vs. GOKUL DASS PRADEEP KUMAR RATHI
October 19, 1992
COMMISSIONER OF INCOME TAX Vs. ZENITH COMMERCIAL AGENCIES P LTD
October 19, 1992
COMMISSIONER OF INCOME TAX Vs. UDAIPUR MINERAL DEVELOPMENT SYNDICATE PRIVATE LIMITED
October 28, 1992
COMMISSIONER OF INCOME TAX Vs. JAIPUR OIL COMPANY
October 19, 1992
COMMISSIONER OF INCOME TAX Vs. RATAN CHAND LODHA
October 19, 1992
COMMISSIONER OF INCOME TAX Vs. ZENITH COMMERCIAL AGENCIES LTD
October 14, 1992
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA STATE MOTORS
October 13, 1992
COMMISSIONER OF INCOME TAX Vs. CHANDRA SHEKHAR PAWAN KUMAR
October 13, 1992
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUPPLY AND COMMISSION SHOP LIMITED
October 13, 1992
COMMISSIONER OF INCOME TAX Vs. JAIPUR PHARMACEUTICAL WORKS
August 20, 1992
COMMISSIONER OF INCOME TAX Vs. DURLABHJI R Y
May 27, 1992
COMMISSIONER OF INCOME TAX Vs. LUN KARAN GOYAL
July 29, 1992
COMMISSIONER OF INCOME TAX Vs. MANNALAL NIRMAL KUMAR
July 29, 1992
COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION LIMITED
July 29, 1992
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED GRAMENTS MAKERS
March 13, 1992
COMMISSIONER OF INCOME TAX Vs. PRATAPSINGH AMROSINGH RAJENDRA SINGH AND DEEPAK KUMAR
March 11, 1992
COMMISSIONER OF INCOME TAX Vs. MAHARANA SHRI BHAGWAT SINGH
March 11, 1992
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPINNING AND WVG MILLS LIMITED
March 11, 1992
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CO OPERATIVE SPINNING MILLS
March 11, 1992
COMMISSIONER OF INCOME TAX Vs. GANDHI METALS MILLS PRIVATE LIMITED
March 11, 1992
COMMISSIONER OF INCOME TAX Vs. VANDANA PRINTERS
March 11, 1992
COMMISSIONER OF INCOME TAX Vs. PLASTIC DELA FOOT WEAR
December 8, 1992
COMMISSIONER OF INCOME TAX Vs. ABDUL GANI MOHAMMAD ISMAIL
December 8, 1992
COMMISSIONER OF INCOME TAX Vs. SANGHI OXYGEN COMPANY
December 8, 1992
COMMISSIONER OF INCOME TAX Vs. SURENDRA PAL
December 8, 1992
COMMISSIONER OF INCOME TAX Vs. PARAMHANS ASHRAM TRUST
December 8, 1992
COMMISSIONER OF INCOME TAX Vs. BEST CHEM AND LIMESTONE INDUSTRIES PRIVATE LIMITED
December 8, 1992
COMMISSIONER OF INCOME TAX Vs. ORIENTAL POWER CABLES LIMITED
April 28, 1992
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN FINANCIAL CORPORATION
December 17, 1992
COMMISSIONER OF INCOME TAX Vs. VIMAL CHAND GOLECHA
December 16, 1992
COMMISSIONER OF INCOME TAX Vs. SHARMA A K DR
December 17, 1992
COMMISSIONER OF INCOME TAX Vs. ANAND LAMPS PRIVATE LIMITED
December 17, 1992
COMMISSIONER OF INCOME TAX Vs. KAMAL AND COMPANY
December 17, 1992
COMMISSIONER OF INCOME TAX Vs. CHAMPALAL
December 15, 1992
COMMISSIONER OF WEALTH TAX Vs. SETH GOKULDAS PRADEEP KUMAR RATHI
April 28, 1992
COMMISSIONER OF WEALTH TAX Vs. BADAR K C
April 3, 1992
COMMISSIONER OF WEALTH TAX Vs. TARANATH TONDON
December 8, 1992
COMMISSIONER OF WEALTH TAX Vs. GOLECHA HUF R K
February 28, 1992
COMMISSIONER OF WEALTH TAX Vs. KANCHAN BAI BADER
May 19, 1992
COMMISSIONER OF WEALTH TAX Vs. GOPI CHAND RAWAT
August 20, 1992
COMMISSIONER OF WEALTH TAX Vs. GOPI CHAND RAWAT
October 21, 1992
COPY MAX PVT LTD Vs. SCOR DUPLICATORS COMPANY P LTD
May 27, 1992
COTTON CORPORATION Vs. UNION OF INDIA UOI
September 18, 1992
D C M SHRIRAM CONSOLIDATED LTD Vs. UNION OF INDIA
March 4, 1992
DAKUDI Vs. MANA RAM
November 25, 1992
DAL KAURI; OM PRAKASH Vs. OMPRAKASH AND ORS; DAL KAURI
October 16, 1992
DALJEET SINGH Vs. STATE OF RAJASTHAN
September 16, 1992
DALPATRAJ BHANDARI Vs. PRESIDENT OF INDIA
April 13, 1992
DAN MAL Vs. STATE OF RAJASTHAN
July 3, 1992
DARSHAN SINGH Vs. GHEWARCHAND
December 17, 1992
DARSHAN SINGH & ORS. Vs. STATE OF RAJASTHAN
April 9, 1992
DASHRATH SINGH Vs. STATE OF RAJASTHAN
August 12, 1992
DAYALI BAI Vs. STATE OF RAJASTHAN
July 29, 1992
DEBI RAM Vs. STATE OF RAJASTHAN & ORS
October 28, 1992
DEEPAK AGENCIES Vs. A C T O
January 8, 1992
DEV KISHAN Vs. STATE OF RAJASTHAN
February 4, 1992
DEVARAM Vs. STATE OF RAJASTHAN
January 16, 1992
DEVI SINGH Vs. STATE OF RAJASTHAN & ORS
August 4, 1992
DEVI SINGH Vs. STATE OF RAJASTHAN
February 5, 1992
DEVKI NANDAN Vs. RAMSWAROOP AND OTHERS
September 1, 1992
DEVKINANDAN SHARMA Vs. STATE OF RAJASTHAN
July 20, 1992
DEVSHREE CEMENT LTD Vs. STATE OF RAJASTHAN
May 15, 1992
DHAN RAJ PUROHIT Vs. L RS OF RAMSWAROOP
August 25, 1992
DHANESH GUPTA Vs. STATE OF RAJASTHAN
January 8, 1992
DHANPAL JAIN Vs. STATE OF RAJASTHAN
April 23, 1992
DHARA GRAM SEWA SEHKARI SAMITI Vs. INDIAN FARMERS FERTILIZERS
July 24, 1992
DHARAM SINGH Vs. STATE OF RAJASTHAN
March 17, 1992
DHARAM VIR Vs. STATE OF RAJASTHAN AND ANOTHER
May 5, 1992
DHARAMPAL SINGH Vs. STATE OF RAJASTHAN
July 13, 1992
DHARMENDRA ACHARYA Vs. STATE OF RAJASTHAN
April 1, 1992
DHARMI Vs. STATE OF RAJASTHAN
September 4, 1992
DHEERA Vs. MOHAN LAL
November 25, 1992
DHOLPUR KHANIJ VYAPAR SANGH Vs. STATE OF RAJASTHAN
November 4, 1992
DHURA RAM AND ANOTHER Vs. STATE OF RAJASTHAN
November 27, 1992
DILIP SINGH Vs. STATE OF RAJASTHAN
May 13, 1992
DINESH @ GUDDU Vs. STATE OF RAJASTHAN
January 24, 1992
DINESH CHAND Vs. STATE OF RAJASTHAN
July 17, 1992
DINESH CHAND SHARMA Vs. STATE OF RAJASTHAN
February 17, 1992
DINESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
February 4, 1992
DINESH KUMAR Vs. UNION OF INDIA
October 7, 1992
DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS NEW DELHI Vs. COMMERCIAL TAXES OFFICER B CIRCLE JAIPUR
April 21, 1992
DISTRICT RURAL DEVELOPMENT AGENCY, ALWAR Vs. DEVKINANDAN & ORS
September 8, 1992
DR. GYAN CHAND JAIN Vs. STATE OF RAJASTHAN AND ANOTHER
December 16, 1992
DULI CHAND Vs. STATE OF RAJASTHAN
May 20, 1992
DULI CHAND Vs. STATE OF RAJASTHAN
June 26, 1992
DULI CHAND Vs. STATE OF RAJASTHAN
July 2, 1992
DURGA DEVI Vs. STATE OF RAJASTHAN
November 20, 1992
DWARKA LAL Vs. STATE OF RAJASTHAN
July 2, 1992
FAIYAJ MOHAMMED Vs. STATE OF RAJASTHAN
March 11, 1992
FAKHRE HASSAN Vs. STATE OF RAJASTHAN
August 17, 1992
FAKIR MOHAMMAD Vs. STATE OF RAJASTHAN
August 12, 1992
FATEH LAL Vs. STATE OF RAJASTHAN
January 23, 1992
FATEH SINGH SOLANKI Vs. RASTRIYA MILL MAZDOOR SANGH
January 6, 1992
FATEHLAL S O RATANLAL RANKA Vs. STATE OF RAJASTHAN
January 23, 1992
FATTA Vs. STATE OF RAJASTHAN
May 6, 1992
FEDERATION OF MINING ASSOCIATION Vs. STATE OF RAJASTHAN
January 24, 1992
FIRM GAURAV VIDEO LIBRARY Vs. PREM KUMAR GUPTA
November 25, 1992
FIRM SWAROOP SINGH SHERI SINGH Vs. MOHAN LAL
February 20, 1992
G N SAXENA Vs. STATE OF RAJASTHAN SECRETARY MEDICAL & HEALTH DEPARTMENT JAIPUR
September 9, 1992
G P MISHRA Vs. STATE OF RAJASTHAN
May 26, 1992
G.S. RAJAWAT Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
October 22, 1992
GAJ RAJ Vs. RAJASTHAN AGRICULTURAL
March 31, 1992
GANGA Vs. STATE OF RAJASTHAN
April 1, 1992
GANGA RAM BHANDARI Vs. UNION OF INDIA
January 27, 1992
GARG OIL PROCESSING INDUSTRIES Vs. STATE & ORS
February 21, 1992
GARRISON ENGINEER MES Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
May 27, 1992
GAURI LAL Vs. GUJAR MAL THROUGH HIS LEGAL REPRESENTATIVES
February 12, 1992
GAUTAM Vs. STATE OF RAJASTHAN
April 6, 1992
GAUTAM AND CO Vs. STATE
September 2, 1992
GAUTAM INDUSTRIES Vs. REGIONAL DIRECTOR EMPLOYEES
September 23, 1992
GEETA DEVI GHATIWALA AND 5 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
December 1, 1992
GEETA ENTERPRISES Vs. STATE OF RAJASTHAN
May 5, 1992
GENERAL MANAGER LAKE PALACE HOTEL UDAIPUR Vs. RANJIT SINGH
January 17, 1992
GENERAL MANAGER WESTERN RAILWAY Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
August 6, 1992
GHANSHYAM LAL Vs. STATE OF RAJASTHAN
February 12, 1992
GHASIRAM TODARMAL Vs. INCOME TAX OFFICER
March 13, 1992
GIRDHARI S/O AMAR CHAND GUJAR AND ANOTHERS Vs. STATE OF RAJASTHAN
April 13, 1992
GIRISH SAREEN Vs. STATE OF RAJASTHAN
August 25, 1992
GIRJESH KUMARI Vs. LIFE INSURANCE CORPORATION
February 26, 1992
GIRRAJ PRASAD Vs. M/S SHRI RAM RAYONS, KOTA AND ANR
October 19, 1992
GOP RAMCHANDANI Vs. ONKAR SINGH
November 5, 1992
GOPAL Vs. STATE OF RAJASTHAN
November 26, 1992
GOPAL & SOBRAN Vs. STATE OF RAJASTHAN
April 21, 1992
GOPAL KRISHAN JINDAL Vs. UNION OF INDIA
August 19, 1992
GOPAL LAL Vs. STATE
May 29, 1992
GOPI CHAND BHARGAVA Vs. STATE (THROUGH. S.P.E. JAIPUR.)
January 31, 1992
GORDHAN Vs. STATE AND ANR.
August 26, 1992
GORDHAN LAL Vs. STATE OF RAJASTHAN
March 17, 1992
GORDHAN SINGH Vs. STATE OF RAJASTHAN
January 3, 1992
GOVERDHAN LAL PUROHIT Vs. R P F COMMISSIONER
July 23, 1992
GOVERDHAN OIL MILLS Vs. STATE OF RAJASTHAN
January 30, 1992
GOVIND RAM Vs. INDIAN BANK
November 25, 1992
GOVIND SAHAI Vs. JAGDISH PRASAD
July 30, 1992
GOVIND SINGH AND OTHERS Vs. STATE OF RAJASTHAN
July 28, 1992
GOVINDA & ORS. Vs. STATE OF RAJASTHAN
March 3, 1992
GOYAL AND COMPANY Vs. UNION OF INDIA
September 2, 1992
GRADE III TEACHERS OF SARADA PANCHAYAT SAMITI Vs. THE STATE OF RAJASTHAN AND ORS.
March 10, 1992
GRAM PANCHAYAT Vs. STATE OF RAJASTHAN
July 23, 1992
GRAM PANCHAYAT NOONIA GOTHDA Vs. STATE OF RAJASTHAN AND OTHERS
November 20, 1992
GUIAM RASOOL Vs. MARIYAM
February 14, 1992
GULAB SINGH Vs. STATE OF RAJASTHAN
April 1, 1992
GULAM HUSSAIN Vs. STATE OF RAJASTHAN
September 14, 1992
GULAM RASOOL Vs. MARIYAM
February 17, 1992
GULAMRUSOOL Vs. MARIYAM
April 17, 1992
GULSHAN Vs. SUSHIL KUMARÂ
November 11, 1992
GUMAN SINGH Vs. BOARD OF REVENUE
January 16, 1992
GURDEEP SINGH Vs. STATE OF RAJASTHAN
April 28, 1992
GURUJANT SINGH Vs. STATE OF RAJASTHAN
May 15, 1992
GYAN CHAND Vs. STATE OF RAJASTHAN
July 27, 1992
GYAN CHAND JAIN Vs. STATE OF RAJASTHAN AND OTHERS
April 2, 1992
GYARSA Vs. STATE OF RAJ S B
January 22, 1992
GYARSA & 7 ORS. Vs. STATE OF RAJASTHAN
September 18, 1992
H C CHATURVEDI Vs. STATE OF RAJASTHAN
December 15, 1992
H S AGARWAL Vs. MS INSTRUMENTATION LTD , KOTA
September 8, 1992
H S RANKA Vs. P K MEHRA ASSTT COLLECTOR
April 6, 1992
H U CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
September 7, 1992
HAJI MUKHTYAR ALI Vs. STATE OF RAJASTHAN
December 4, 1992
HAKIM SINGH Vs. UNION OF INDIA
August 5, 1992
HANS RAM KASANA Vs. RAJASTHAN POLLUTION CONTROL BOARD
November 30, 1992
HANUMAN Vs. STATE OF RAJASTHAN
April 10, 1992
HANUMAN PRASAD YADAV Vs. STATE OF RAJASTHAN
October 14, 1992
HANUWANT SINGH RAWAT Vs. M/S RAJPUTANA AUTOMOBILES, AJMER
December 8, 1992
HAR BHAJAN LAL Vs. R S R T C & ANOTHER
April 20, 1992
HARI MOHAN BHATNAGAR Vs. STATE OF RAJASTHAN & ORS.
May 21, 1992
HARI NARAIN Vs. STATE OF RAJASTHAN
July 29, 1992
HARI RAM Vs. STATE OF RAJASTHAN
July 21, 1992
HARI RAM Vs. HITESH CHANDRA
May 26, 1992
HARI RAM Vs. STATE OF RAJASTHAN
February 13, 1992
HARI RAM KHATRI Vs. NOTIFIED COMMITTEE JAISALMER
May 13, 1992
HARI RAM SHARMA Vs. RAJASTHAN STATE ELECTRICITY BOARD
May 21, 1992
HARI SINGH Vs. STATE OF RAJASTHAN
October 21, 1992
HARISH CHAND SHARMA Vs. DIRECTOR GENERAL OF POLICE
January 8, 1992
HARJI Vs. GANPATLAL
May 15, 1992
HARPAL SINGH Vs. STATE OF RAJASTHAN
April 7, 1992
HARPHOOL CHAND Vs. UNIVERSITY OF RAJASTHAN
September 8, 1992
HARPHOOL CHAND AND 3 ORS Vs. UNIVERSITY OF RAJASTHAN AND ORS
September 18, 1992
HAWA SINGH Vs. STATE OF RAJASTHAN
November 16, 1992
HAZARI LAL SONI Vs. UNION OF INDIA
November 5, 1992
HAZUR SINGH Vs. BEHARI LAL
July 2, 1992
HEERA BHAI & ORS. Vs. STATE OF RAJASTHAN
March 27, 1992
HEERALAL Vs. STATE OF RAJASTHAN
April 30, 1992
HEM KUMAR Vs. STATE OF RAJASTHAN
February 19, 1992
HEM RAJ GURJAR Vs. STATE OF RAJASTHAN
March 27, 1992
HEMRAJ GURJAR Vs. STATE OF RAJASTHAN
March 2, 1992
HINDUSTAN ZINC LIMITED Vs. CENTRAL INDUSTRIAL TRIBUNAL
February 18, 1992
HINDUSTAN ZINC LTD Vs. STATE OF RAJASTHAN
March 23, 1992
HIRA LAL AND 4 OTHERS Vs. STATE OF RAJASTHAN
May 9, 1992
HIRALAL & FOUR OTHERS Vs. STATE OF RAJASTHAN
September 9, 1992
HUMAIRAH S QADRI Vs. STATE OF RAJASTHAN & ORS
March 25, 1992
HURMAT Vs. KARIM KHAN
January 13, 1992
HURMAT Vs. STATE OF RAJASTHAN
January 27, 1992
IBRAHIM KHAN Vs. STATE OF RAJASTHAN
November 27, 1992
IFHTEKAR ALI Vs. STATE
April 27, 1992
INDIRA BAI Vs. STATE OF RAJASTHAN
January 27, 1992
INDIRA SHIKSHA PRASAR SANSTHAN Vs. STATE OF RAJASTHAN
July 21, 1992
INDRA BAI Vs. LIFE INSURANCE CORPORATION OF INDIA & ANOTHER
July 9, 1992
INSTRUMENTATION LIMITED, KOTA Vs. RAJASTHAN PRADESH HIND MAZDOOR SABHA AND ANOTHER
December 15, 1992
INTJAMIA COMMITTEE Vs. STATE OF RAJASTHAN
February 5, 1992
ISHQ MOHD Vs. STATE
January 15, 1992
J MAKHAN SINGH Vs. STATE OF RAJASTHAN
January 6, 1992
J C CALLA Vs. UNIVERSITY OF JODHPUR
January 3, 1992
J K JAIN Vs. STATE OF RAJASTHAN
August 14, 1992
J K SYNTHETICS LTD Vs. STATE OF RAJASTHAN
July 2, 1992
J S SIDHU Vs. STATE OF RAJASTHAN
August 27, 1992
JAG MOHAN Vs. STATE OF RAJASTHAN
September 23, 1992
JAGAN SINGH Vs. STATE OF RAJASTHAN
January 10, 1992
JAGDEESH Vs. STATE OF RAJASTHAN
February 25, 1992
JAGDISH Vs. STATE OF RAJASTHAN
January 8, 1992
JAGDISH NARAIN LATA Vs. STATE OF RAJASTHAN & ORS
March 4, 1992
JAGDISH PRASAD DAVE Vs. STATE OF RAJASTHAN
February 13, 1992
JAGDISH SINGH Vs. STATE
January 29, 1992
JAGMAN & LOHRE Vs. STATE OF RAJASTHAN
July 22, 1992
JAGTAR SINGH Vs. STATE OF RAJASTHAN
November 6, 1992
JAHARUDDIN Vs. MOHAMMED LUKAMAN
December 9, 1992
JAI SINGH Vs. STATE OF RAJASTHAN
October 21, 1992
JAIPUR NAGAR GRIHA NIRMAN SAHAKARI SAMITIYAN ASSCN Vs. STATE OF RAJASTHAN & OTHERS
July 3, 1992
JAIPUR POLYSPIN LIMITED Vs. STATE OF RAJASTHAN
October 15, 1992
JAIPUR WOOLLEN QUALITY CARPETS Vs. UNION OF INDIA
November 24, 1992
JALLI Vs. STATE OF RAJASTHAN
January 8, 1992
JAM Vs. STATE OF RAJASTHAN
November 3, 1992
JAN MOHD Vs. STATE
May 12, 1992
JARIN KHAN Vs. STATE OF RAJASTHAN
October 16, 1992
JARNEL SINGH Vs. STATE
January 6, 1992
JASWANT SINGH Vs. STATE OF RAJASTHAN
January 27, 1992
JASWANT SINGH Vs. STATE OF RAJASTHAN
July 8, 1992
JAWAHAR NAGAR NAGRIK MAHA SAMIT1, JAWAHAR NAGAR, JAIPUR Vs. STATE OF RAJASTHAN AND ANOTHER
August 7, 1992
JHARYA S/O KALLA BAIRWA Vs. STATE OF RAJASTHAN
August 7, 1992
JKS EMPLOYEES WELFARE FUND Vs. INCOME TAX OFFICER
March 27, 1992
JODHPUR CEMENT INDUSTRIES PVT LTD Vs. STATE OF RAJASTHAN
May 12, 1992
JODHPUR REGION PWD Vs. STATE OF RAJASTHAN
January 27, 1992
K C SHUKLA Vs. STATE OF RAJASTHAN
August 26, 1992
K K BANERJI Vs. UNIVERSITY OF JODHPUR
March 11, 1992
KAILASH BHANDARI Vs. STATE
January 20, 1992
KAILASH CHAND AGARWAL Vs. STATE
February 27, 1992
KAILASH CHAND AGARWAL Vs. STATE OF RAJASTHAN & ORS
February 7, 1992
KAILASH LAL MATHUR Vs. HINDUSTAN ZINC LTD
September 7, 1992
KALU ALIAS ABDUL SALAM Vs. STATE OF RAJASTHAN
April 10, 1992
KALU RAM Vs. STATE OF RAJASTHAN
March 23, 1992
KALU RAM OM PRAKASH MUNDRA Vs. SOHANI DEVI
September 16, 1992
KALYAN CHAMAR Vs. MOHINI KAPUR
December 14, 1992
KAMLA Vs. STATE OF RAJASTHAN
July 22, 1992
KAMLESH KUMAR Vs. STATE OF RAJASTHAN
April 21, 1992
KAMLESH KUMAR AGRAWAL Vs. UNIVERSITY OF RAJASTHAN
March 13, 1992
KAMLESH SAXENA Vs. STATE OF RAJASTHAN
March 26, 1992
KAMRU Vs. STATE OF RAJASTHAN
February 12, 1992
KAN NATH Vs. STATE OF RAJASTHAN
April 3, 1992
KANA RAM Vs. STATE OF RAJASTHAN
December 16, 1992
KANCHAN KUMARI LUNIA Vs. RAJASTHAN HOUSING BOARD
July 7, 1992
KANHAIYA LAL Vs. STATE OF RAJASTHAN
February 10, 1992
KANTI PRASAD Vs. SHANKARLAL
November 27, 1992
KANTILAL Vs. LOCAL BODIES AND OTHERS
August 27, 1992
KAPOOR CHAND Vs. STATE OF RAJASTHAN
February 14, 1992
KARAN SINGH Vs. STATE OF RAJASTHAN
July 13, 1992
KARTAR SINGH Vs. UNION OF INDIA
January 22, 1992
KASHI PRASAD Vs. STATE OF RAJASTHAN
April 1, 1992
KEDAR NARAIN SHARMA Vs. M.L. MEHTA & ORS.
February 12, 1992
KEDAR PRAKASH SHARMA Vs. UNIVERSITY OF RAJASTHAN AND OTHERS
August 14, 1992
KESHAN EUMAK AND ORS Vs. STATE OF RAJASTHAN & OTHERS
April 21, 1992
KESRILAL LALCHAND Vs. AUTHORITY APPOINTED UNDER RAJASTHAN SHOPS AND COMMR ESTT ACT 1958
February 27, 1992
KHANGAR SINGH Vs. STATE OF RAJASTHAN
May 13, 1992
KHANNA ELECTRIC STORES Vs. STATE OF RAJASTHAN
September 24, 1992
KISHAN LAL Vs. SHRIRAM
February 19, 1992
KISHAN SINGH Vs. STATE
May 4, 1992
KISHORE SHARAN Vs. STATE OF RAJASTHAN
February 25, 1992
KISHORI SHARAN GARG Vs. STATE OF RAJASTHAN
April 13, 1992
KRISHNA CO-OPERATIVE HOUSING SOCIETY LTD & 2 ORS Vs. RAJASTHAN HOUSING BOARD, JAIPUR AND OTHERS
December 8, 1992
KUM ASHOKA BHATACHARYA Vs. RAJASTHAN ADULT EDUCATION ASSOCIATION & ORS
March 10, 1992
KUNJI RAMAN Vs. STATE OF RAJASTHAN
January 29, 1992
KUNKU DEVI Vs. HINDUSTAN ZINC LTD
July 3, 1992
KUTA RAM AND ANR. Vs. GHEESULAL AND ORS.
December 14, 1992
LACHA DEVI Vs. STATE TRANSPORT APPELLATE
January 13, 1992
LADURAM Vs. STATE OF RAJASTHAN
February 24, 1992
LAKHA SINGH Vs. STATE OF RAJASTHAN
February 12, 1992
LAL CHAND DANDORIYA THROUGH HIS LEGAL REPRESENTATIVES Vs. MUNICIPAL COUNCIL JAIPUR AND OTHERS
September 3, 1992
LALA RAM Vs. STATE OF RAJASTHAN
February 20, 1992
LALARAM Vs. STATE OF RAJASTHAN
December 27, 1992
LALIA AND DHANIYA Vs. STATE OF RAJASTHAN
January 24, 1992
LALITA SANKHALA Vs. STATE OF RAJASTHAN
November 2, 1992
LAXMAN DAS Vs. NIRMALA DEVI
July 30, 1992
LAXMAN PRASAD SHARMA Vs. INDUSTRIAL TRIBUNAL AND LABOUR COURT, KOTA AND OTHERS
May 1, 1992
LAXMAN RAM Vs. STATE OF RAJASTHAN
January 27, 1992
LAXMAN RAM Vs. SUPERINTENDENT OF POLICE
February 13, 1992
LAXMI Vs. ESHWAR MAUDIYANI
May 12, 1992
LEGAL REPRESENTATIVES Vs. SHIVLAL SINGH
November 18, 1992
LIFE INSURANCE CORPORATION Vs. JASVINDER KAUR
January 8, 1992
LILA RAM Vs. STATE OF RAJASTHAN
July 31, 1992
LOKENDER SINGH Vs. R S E B
May 8, 1992
LOKESH KUMAR PAREEK Vs. STATE OF RAJASTHAN
January 28, 1992
M M LAL Vs. WATER PREVENTION OF POLLUTION BOARD
May 7, 1992
M/S. BHARAT ROADWAYS (P) LTD. Vs. STATE OF RAJASTHAN
May 25, 1992
M/S. MEHTA METAL INDUSTRIES, BAGRU Vs. THE RAJASTHAN FINANCIAL CORPORATION & ANR.
July 23, 1992
MADAN Vs. STATE OF RAJASTHAN
September 28, 1992
MADAN Vs. STATE OF RAJASTHAN
August 28, 1992
MADAN LAL Vs. MALA RAM 7
December 3, 1992
MADAN LAL Vs. STATE OF RAJASTHAN
March 5, 1992
MADAN LAL MEHTA Vs. STATE OF RAJASTHAN
March 7, 1992
MADAN MOHAN Vs. STATE
January 10, 1992
MADAN SINGH Vs. GANGANAGAR SUGAR MILLS LTD
January 30, 1992
MADAN SINGH Vs. STATE OF RAJASTHAN
April 3, 1992
MADAN SINGH PARIHAR Vs. STATE OF RAJASTHAN
February 25, 1992
MADANLAL Vs. STATE OF RAJASTHAN
April 29, 1992
MADANSINGH Vs. STATE
November 4, 1992
MADHO @ MAHADEV Vs. STATE OF RAJASTHAN
July 3, 1992
MADIRA KRAYA VIKRAYA SANGH Vs. COMMISSIONER OF INCOME TAX
December 8, 1992
MADULAL Vs. SAROJINI DEVI
May 11, 1992
MAGNA RAM CHUOUDHARY Vs. STATE OF RAJASTHAN
December 17, 1992
MAGNI RAM Vs. STATE OF RAJASTHAN
February 4, 1992
MAHAL SINGH Vs. STATE OF RAJASTHAN
January 3, 1992
MAHARAJ SINGH AND OTHERS Vs. STATE OF RAJASTHAN
July 29, 1992
MAHAVEER CHAND Vs. RIICO
February 18, 1992
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
August 4, 1992
MAHAVIR PRASAD SHARMA Vs. MUNICIPAL BOARD BUNDI
February 6, 1992
MAHENDRA KUMAR Vs. DHANESH KUMAR SHARMA
July 14, 1992
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
May 8, 1992
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
August 5, 1992
MAHESH KUMAR Vs. UNIVERSITY OF RAJASTHAN
April 9, 1992
MAHIPAL Vs. STATE OF RAJASTHAN
February 5, 1992
MALA AND ORS. Vs. STATE OF RAJASTHAN
April 16, 1992
MALT MANUFACTUERS P LTD Vs. UNION OF INDIA
June 22, 1992
MANGAL RAM Vs. STATE OF RAJASTHAN
July 29, 1992
MANGALAM CEMENT LTD. Vs. THE GOODS SUPERVISER, WESTERN RAILWAY, KOTA AND OTHERS
August 25, 1992
MANGU RAM Vs. STATE OF RAJASTHAN
July 21, 1992
MANIRAM, AND ANOTHER Vs. STATE OF RAJASTHAN AND
April 19, 1992
MANISH AND COMPANY Vs. MUNICIPAL BOARD
May 12, 1992
MANJULA SHARMA Vs. STATE
November 16, 1992
MANKA CHAND Vs. STATE OF RAJASTHAN
August 5, 1992
MANNU LAL Vs. STATE OF RAJASTHAN
July 13, 1992
MANOJ DYEING COMPANY Vs. COMMISSIONER OF INCOME TAX
October 14, 1992
MANOJ KUMAR Vs. STATE TRANSPORT APPELLATE
January 13, 1992
MANOJ KUMAR RAWAT Vs. KHANDELWAL VAISHYA CENTRAL SR HIGHER SECONDARY SCHOOL
August 28, 1992
MASRA Vs. STATE OF RAJASTHAN
February 7, 1992
MASTAN RAM Vs. STATE OF RAJASTHAN
May 4, 1992
MATHURA BAI FATECHAND DAMANI Vs. REGIONAL PROVIDENT FUND
September 14, 1992
MEENA KUMARI Vs. STATE
August 17, 1992
MEHRAJ Vs. STATE OF RAJASTHAN
December 25, 1992
MEHTA CONSTRUCTION CO Vs. STATE OF RAJASTHAN
September 4, 1992
MEHTAB SINGH Vs. STATE OF RAJASTHAN
July 14, 1992
MEWAR MARBLE INDUSTRIES PVT LTD Vs. RAJASTHAN STATE ELECTRICITY
January 6, 1992
MEWAR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 13, 1992
MEWAR SUGAR MILLS LTD Vs. UNION OF INDIA
December 2, 1992
MISHRI Vs. KHATUN
March 3, 1992
MISHRI MAL BURAD Vs. COMMISSIONER OF INCOME TAX
March 11, 1992
MISS SHIVANI KAUR & ORS Vs. BOARD OF SECONDARY EDUCATION, RAJASTHAN, AJMER & ORS
August 20, 1992
MODERN SYNTEX Vs. RAJASTHAN STATE ELECTRICITY BOARD
June 22, 1992
MOHAMMED SADDIQUE Vs. SLATE OF RAJASTHAN
July 27, 1992
MOHAMMED SALEEM Vs. STATE OF RAJASTHAN
September 7, 1992
MOHAMMED SHAFI Vs. SANT KUMAR
September 24, 1992
MOHAMMED UMAR Vs. THE RAJASTHAN STATE ELECTRICITY BOARD AND ANOTHER
October 7, 1992
MOHAN AND OTHERS Vs. STATE OF RAJASTHAN
December 1, 1992
MOHAN LAL & ANR. Vs. STATE OF RAJASTHAN
July 13, 1992
MOHAN LAL AGARWAL Vs. GANGANAGAR SUGAR MILLS LTD & ORS
December 16, 1992
MOHAN SINGH Vs. STATE OF RAJASTHAN
November 3, 1992
MOHAN SINGH Vs. STATE
February 19, 1992
MOHAN SINGH Vs. STATE
January 3, 1992
MOHAN SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
January 16, 1992
MOHARI LAL Vs. STATE OF RAJASTHAN
January 20, 1992
MOHD AMAN Vs. RAJASTHAN SMALL SCALE INDUSTRIES CORPORATION LTD
April 21, 1992
MOHD HUSSAIN Vs. STATE OF RAJASTHAN
February 5, 1992
MOHMMAD JUNAID SHAMIM Vs. THE UNIVERSITY OF RAJASTHAN & ANR
February 18, 1992
MOOLA Vs. STATE OF RAJASTHAN
February 13, 1992
MOTILAL KOLI Vs. STATE OF RAJASTHAN
May 1, 1992
MUKAT BIHARI SHARMA Vs. JAGDISH SAGAR & OTHERS
December 2, 1992
MUL CHAND Vs. STATE OF RAJASTHAN
May 4, 1992
MULK RAJ SETHI Vs. S. N. KHANNA
February 14, 1992
MULTIMETALS LIMITED Vs. UNION OF INDIA
August 5, 1992
MULTIMETALS LTD Vs. JOGENDRA SINGH
March 25, 1992
MUNICIPAL COUNCIL PALI Vs. KISHAN LAL
July 13, 1992
MUNIR Vs. MUNICIPAL BOARD NIMBAHEDA
May 8, 1992
MUNIYA Vs. STATE OF RAJASTHAN
February 10, 1992
MUNSHI RAM Vs. STATE OF RAJASTHAN
March 30, 1992
MUNSHI RAM Vs. STATE OF RAJASTHAN
January 8, 1992
MURLI @ MOOL CHAND & 6 ORS. Vs. STATE OF RAJASTHAN
January 3, 1992
N S DHILLAN Vs. RAJASTHAN HOUSING BOARD
March 10, 1992
NAGA RAM CHOUDHARY Vs. STATE OF RAJASTHAN
January 16, 1992
NAGAR MAL Vs. STATE OF RAJASTHAN
October 29, 1992
NAGAR PARISHAD KARMCHARI UNION Vs. MUNICIPAL COUNCIL AND ANR
February 11, 1992
NAI IN KUMAR Vs. STATE OF RAJASTHAN & ANR
January 16, 1992
NALIN KUMAR Vs. STATE OF RAJASTHAN
January 16, 1992
NAND LAL BAPNA Vs. STATE OF RAJASTHAN ETC.
September 24, 1992
NARAIN Vs. STATE
November 18, 1992
NARAIN LAL SAINI Vs. STATE OF RAJASTHAN
January 10, 1992
NARAIN SINGH Vs. AMRARAM
April 17, 1992
NARAIN SINGH RANAWAT Vs. STATE OF RAJASTHAN
April 3, 1992
NARAYAN Vs. STATE OF RAJASTHAN
January 3, 1992
NARAYAN LAL Vs. STATE OF RAJASTHAN
January 29, 1992
NARAYAN SINGH Vs. STATE OF RAJASTHANÂ
January 6, 1992
NARENDRA KUMAR Vs. RAM PRASAD SHARMA
November 5, 1992
NARENDRA KUMAR ALIAS RASS Vs. STATE
February 6, 1992
NARENDRA KUMAR CHANDWAR Vs. STATE OF RAJASTHAN
January 16, 1992
NARENDRA KUMAR CHHANGANI Vs. STATE
May 11, 1992
NARESH Vs. STATE OF RAJASTHAN
August 28, 1992
NARPAT CHAND Vs. MUNICIPAL BOARD
January 6, 1992
NARPAT SINGH RATHOD Vs. RAJASTHAN FINANCIAL CORPORATION
March 24, 1992
NASHIMALAM Vs. SHRIMUKUND SINGH AND OTHERS
September 23, 1992
NATHI AND 2 OTHERS Vs. STATE OF RAJASTHAN
November 3, 1992
NATHI LAL SARASWAT Vs. STATE OF RAJASTHAN AND ANOTHER
September 9, 1992
NATHU SINGH VERMA Vs. BEHARI DASS
February 26, 1992
NATHULAL Vs. STATE
July 8, 1992
NATHULAL JAIN Vs. STATE
August 31, 1992
NATHYA AND ORS. Vs. THE STATE OF RAJASTHAN
July 29, 1992
NATIONAL INSURANCE CO Vs. MANJU
September 7, 1992
NAVED QUAISER Vs. REGISTRAR, UNIVERSITY OF AJMER
February 5, 1992
NAVEEN KUMAR Vs. STATE OF RAJASTHAN
May 7, 1992
NAWAD Vs. STATE OF RAJASTHAN
September 10, 1992
NEELAM JOSHI Vs. STATE OF RAJASTHAN
September 23, 1992
NEW INDIA ASSURANCE CO LTD Vs. RAMANAND
May 6, 1992
NEW INDIA INSURANCE CO LTD Vs. GHISI BAI
September 7, 1992
NEWAR MARBLE INDUSTRIES PVT LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD JAIPUR
January 6, 1992
NIROTI LAL Vs. STATE OF RAJASTHAN & ORS.
May 5, 1992
NOOR BANO Vs. MOHAMMED RIAZ
August 12, 1992
NOOR MOHAMMED Vs. GULAM RASOOL
September 23, 1992
NORA RAM Vs. STATE OF RAJASTHAN
April 9, 1992
O P SHARMA Vs. UNITED COMMERCIAL BANK, JAIPUR AND ANOTHER
June 18, 1992
OM PRAKASH Vs. STATE OF RAJASTHAN
February 27, 1992
OM PRAKASH Vs. STATE
November 19, 1992
OM PRAKASH Vs. STATE OF RAJASTHAN
August 12, 1992
OM PRAKASH Vs. HARGOVIND RAJKUMAR
August 10, 1992
OM PRAKASH Vs. REGIONAL TRANSPORT AUTHORITY
January 13, 1992
OM PRAKASH SHARMA & ORS Vs. STATE OF RAJASTHAN AND ANR
May 7, 1992
OM SINGH Vs. UNION OF INDIA
February 5, 1992
OMI PUROHIT Vs. STATE OF RAJASTHAN
November 25, 1992
ONKAR LAL Vs. STATEOF RAJAS THAN
July 20, 1992
ONKAR LAL Vs. STATE AND ORS.
May 6, 1992
ORIENTAL INSURANCE CO. Vs. PUSHPA DEVI AND OTHERS
April 1, 1992
P C BHAGOTIYA Vs. GULKANDI DEVI
February 18, 1992
P D YADAV Vs. STATE OF RAJASTHAN
July 6, 1992
PAD MA RAM Vs. STATE OF RAJASTHAN
July 6, 1992
PADAM CHAND SONI Vs. STATE OF RAJASTHAN
April 30, 1992
PADMA Vs. STATE OF RAJASTHAN
August 11, 1992
PADMA DEVI Vs. STATE OF RAJASTHAN
January 8, 1992
PALIWAL MINI STEEL (INDIA) LTD Vs. STATE OF RAJASTHAN AND OTHERS
March 24, 1992
PANCHAYAT SAMITI ITAWA Vs. JEEVAN FERTILIZER AND CHEMICAL COMPANY PVT LTD
December 16, 1992
PANNALAL KUMAWAT Vs. STATE
February 20, 1992
PARAS MAL Vs. EXECUTIVE OFFICER MUNICIPAL
September 14, 1992
PARMANAND SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND ANOTHER
August 25, 1992
PARMESHWAR LAL MURARKA AND COMPANY Vs. UNION OF INDIA
February 19, 1992
PARWATI BAI Vs. BHEEKAM CHAND
August 27, 1992
PAWAN KUMAR Vs. STATE OF RAJASTHAN
February 17, 1992
PEMA RAM Vs. STATE OF RAJASTHAN
September 4, 1992
PHOOL CHAND Vs. STATE OF RAJASTHAN
November 25, 1992
PHOOL CHAND & ANR. Vs. STATE OF RAJASTHAN
July 14, 1992
PHOOL CHAND MUKANCHAND DAKALIA Vs. BABU LAL
September 7, 1992
PHOOLA RAM Vs. STATE OF RAJASTHAN
May 21, 1992
POONA Vs. STATE OF RAJASTHAN
May 13, 1992
POORAN MAL Vs. RAHMAN
February 14, 1992
PRABHA SHANKAR Vs. STATE OF RAJASTHAN
March 12, 1992
PRABHATI LAL Vs. STATE
February 24, 1992
PRABHU DAYAL Vs. SMT. KANTA DEVI AND OTHERS
October 22, 1992
PRABHU RAM CHOUDHARY Vs. UNIVERSITY OF JODHPUR
November 9, 1992
PRADEEP KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN
December 3, 1992
PRAFULLA CHAND & ANR. Vs. STATE OF RAJASTHAN
March 12, 1992
PRAHALAD MALI Vs. STATE OF RAJASTHAN
January 28, 1992
PRAKASH Vs. STATE OF RAJASTHAN
September 2, 1992
PRAKASH CHAND JAIN Vs. STATE OF RAJASTHAN AND OTHERS
April 7, 1992
PRAKASH LAL MATHUR Vs. STATE OF RAJASTHAN
January 3, 1992
PRASAN RAJ Vs. THE RAJASTHAN HIGH COURT
February 9, 1992
PRATAP RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 13, 1992
PREM BAHADUR SHRIVASTAVA Vs. SHRI M L MEHTA
September 16, 1992
PREMLATA Vs. GOVT OF RAJASTHAN
March 10, 1992
PREMVATI Vs. STATE OF RAJASTHAN AND OTHERS
December 16, 1992
PRITHI SINGH Vs. STATE OF RAJASTHAN
July 30, 1992
PRITHVI RAJ Vs. STATE OF RAJASTHAN
July 22, 1992
PRITHVI RAJ Vs. STATE OF RAJASTHAN
March 10, 1992
PUBLIC OF VILLAGES BAGHSARI BUDHPURA and LAXMIPURA Vs. STATE
December 4, 1992
PUKHRAJ RIKHABDASS Vs. COMMISSIONER OF WEALTH TAX
October 13, 1992
PURAN Vs. STATE OF RAJASTHAN
August 12, 1992
PURAN SINGH S/O MAKHAN SINGH Vs. THE STATE OF RAJASTHAN
March 25, 1992
PURSHOTTAM NAGAR Vs. STATE OF RAJASTHAN
January 24, 1992
PUSHPA DEVI Vs. PRAHLAD SAHAI SHARMA
January 17, 1992
PUSPHA Vs. MAHENDRA
February 10, 1992
R K GOYAL & ORS Vs. STATE OF RAJASTHAN AND OTHERS
May 19, 1992
R L GOYAL Vs. STATE
August 27, 1992
R L GOYAL AND OTHERS Vs. STATE OF RAJASTHAN & OTHERS
April 27, 1992
R S E B RETIRED EMPLOYEES ASSOCIATION Vs. RAJASTHAN STATE ELECTRICITY BOARD
January 22, 1992
R S METALS PVT LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE III JAIPURÂ
June 22, 1992
R S R T C JAIPUR Vs. R T A BIKANER
September 25, 1992
R S RAWAT Vs. STATE OF RAJASTHAN AND OTHERS
October 7, 1992
R.S.R.T.C. & ANR Vs. RAMESH CHANDRA MINA
April 20, 1992
RADHA DEVI Vs. STATE OF RAJASTHAN
January 17, 1992
RADHA RAMAN Vs. STATE OF RAJASTHAN
May 5, 1992
RADHESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
August 12, 1992
RAHIM BUX Vs. BOARD OF REVENUE
January 17, 1992
RAHIMBUX NABOOJI CHHIPA Vs. RGIONAL DIRECTOR EMPLOYEES
September 17, 1992
RAIS KHAN Vs. UNION OF INDIA
May 26, 1992
RAJ KUMAR Vs. KANHAIYA LAL
March 3, 1992
RAJ RAJESHWAR DADHICH Vs. GEM AND JEWELLERY EXPORT PROMOTION COUNCIL
January 3, 1992
RAJ SINGH Vs. STATE OF RAJASTHAN
February 20, 1992
RAJA RAM Vs. STATE OF RAJASTHAN
December 10, 1992
RAJASTHAN BANK EMPLOYEES UNION Vs. UNION OF INDIA
March 23, 1992
RAJASTHAN DANIK VETAN BHOGI AND ANSHKALIN SAFAI MAZDOOR SANGTHAN Vs. STATE OF RAJASTHAN
October 21, 1992
RAJASTHAN MINERALS AND COMPANY Vs. AUTHORITY UNDER MINIMUM WAGES ACT
December 18, 1992
RAJASTHAN NAHAR RASHTRIYA Vs. STATE OF RAJASTHAN
May 18, 1992
RAJASTHAN POLLUTION CONTROL BOARD OFFICERS ASSOCIATION AND OTHERS Vs. RAJASTHAN BOARD FOR PREVENTION AND CONTROL OF POLLUTION AND ANOTHER
November 29, 1992
RAJASTHAN PRATHMIK AND MADHYMIK Vs. STATE OF RAJASTHAN
January 21, 1992
RAJASTHAN STATE ELECTRICITY BOARD Vs. COMMERCIAL TAXES OFFICER CIRCLE-E JAIPUR
March 27, 1992
RAJASTHAN STATE ELECTRICITY BOARD Vs. RAJESH KUMAR
May 8, 1992
RAJASTHAN STATE ELECTRICITY BOARD Vs. MOOL CHAND JANGIR
August 3, 1992
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. ASHOK LAL
January 28, 1992
RAJASTHAN STATE ROAD TRANSPORT Vs. ASRAR MOHAMMAD
March 23, 1992
RAJASTHAN STATE ROAD TRANSPORT Vs. LAL CHAND AND ANR.
October 19, 1992
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LAL CHAND
October 23, 1992
RAJASTHAN VIDHISEVA SANGH Vs. STATE OF RAJASTHAN & ORS
September 8, 1992
RAJDHANI EXPRESS TRANSPORT Vs. SECRETARY EXCISE AND TAXATION GOVERNMENT OF RAJASTHAN
August 10, 1992
RAJENDRA Vs. STATE OF RAJASTHAN
August 7, 1992
RAJENDRA BAHADUR BHANDARI Vs. RAJASTHAN STATE AGRICULTURE
July 23, 1992
RAJENDRA BAHADUR BHANDARI Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD JAIPUR & 7 ORS
July 9, 1992
RAJENDRA KUMAR Vs. SUMAN LATA CHATURVEDI
December 18, 1992
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
December 2, 1992
RAJENDRA MOHAN SHARMA Vs. STATE OF RAJASTHAN & ORS
May 25, 1992
RAJENDRA PAL SINGH Vs. UNION OF INDIA
February 18, 1992
RAJENDRA SHARMA Vs. STATE OF RAJASTHAN
April 30, 1992
RAJENDRA SHOE COMPANY PVT LTD Vs. UNION OF INDIA
October 22, 1992
RAJENDRA SWAROOP MATHUR Vs. MUNICIPAL BOARD
February 17, 1992
RAJKISHORE SHARMA Vs. SHARDA DEVI
July 10, 1992
RAJVEER Vs. STATE OF RAJASTHAN
December 3, 1992
RAJVEER SINGH & ORS. Vs. STATE OF RAJASTHAN
February 27, 1992
RAM AVATAR Vs. STATE OF RAJASTHAN
July 13, 1992
RAM AVTAR AND ANOTHER Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE AND ANOTHER
February 21, 1992
RAM AVTAR KHANDELWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
July 3, 1992
RAM BABU Vs. JAIPUR PLYWOOD AND GLASS HOUSE
January 8, 1992
RAM BHAROSI Vs. STATE
April 2, 1992
RAM CHANDRA Vs. STATE OF RAJASTHAN
May 25, 1992
RAM CHANDRA SINGH Vs. STATE OF RAJASTHAN
January 8, 1992
RAM CHANDRA SWAMI Vs. STATE OF RAJASTHAN
November 11, 1992
RAM CHARAN Vs. STATE OF RAJASTHAN
January 1, 1992
RAM DAULT SHASTRI Vs. RAJASTHAN STATE ELECTRICITY BEARD JAIPUR
July 20, 1992
RAM DAYAL SHARMA Vs. JOINT REGISTRAR CO-OPERATIVE
October 13, 1992
RAM DEO Vs. STATE OF RAJASTHAN
May 26, 1992
RAM DULARI ALIAS DOULI Vs. STATE OF RAJASTHAN
January 31, 1992
RAM GOPAL AND ANR. Vs. STATE OF RAJASTHAN & ORS.
May 26, 1992
RAM GOPAL GOYAL Vs. OM PRAKASH DHIR
March 17, 1992
RAM KARAN Vs. STATE OF RAJASTHAN
June 26, 1992
RAM KARAN Vs. STATE OF RAJASTHAN
July 27, 1992
RAM KISHAN Vs. STATE OF RAJASTHAN
September 17, 1992
RAM KISHAN Vs. CHANDRA KANTA
May 5, 1992
RAM KRISHAN TRIVEDI & 3 OTHERS Vs. UNIVERSITY OF RAJASTHAN & ANOTHER
April 24, 1992
RAM KUMAR Vs. STATE OF RAJASTHAN
March 31, 1992
RAM LAL Vs. GIRRAJ
August 12, 1992
RAM NARAIN Vs. ADDITIONAL COLLECTOR CUM
November 6, 1992
RAM PRAKASH CINEMA Vs. STATE OF RAJASTHAN
March 24, 1992
RAM PRASAD Vs. STATE OF RAJASTHAN
August 28, 1992
RAM PRASAD Vs. STATE OF RAJASTHAN
May 13, 1992
RAM RAJ NAHTA Vs. STATE OF RAJASTHAN
May 20, 1992
RAM SINGH Vs. STATE OF RAJASTHAN
August 12, 1992
RAM SINGH AND OTHERS Vs. STATE OF RAJASTHAN
March 3, 1992
RAMA NAND Vs. LALITA SHARMA
January 17, 1992
RAMCHANDRA SHUKLA Vs. STATE OF RAJASTHAN
July 3, 1992
RAMESH CHAND DESHI Vs. STATE OF RAJASTHAN
May 14, 1992
RAMESH CHAND GARUDIA Vs. STATE OF RAJASTHAN AND ORS.
December 16, 1992
RAMESH CHAND PANDEY & ORS Vs. BABU LAL & ORS
August 27, 1992
RAMESH CHAND PAREEK Vs. INDIAN RED CROSS SOCIETY, RAJASTHAN STATE BRANCH, JAIPUR & ANR.
May 27, 1992
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
November 19, 1992
RAMESH CHANDRA SANKHLA Vs. SUNITA
February 6, 1992
RAMESH KUMAR Vs. STATE OF RAJASTHAN
February 3, 1992
RAMESHWAR DAYAL GOYAL DR Vs. STATE OF RAJASTHAN
July 30, 1992
RAMJI LAL Vs. BHOOP SINGH
July 31, 1992
RAMJILAL Vs. CHANDRA BHAGA
November 11, 1992
RAMKUMAR Vs. SECRETARY R T A BIKANER
August 20, 1992
RAMNIWAS Vs. MUNNI DEVI
August 28, 1992
RAMPAL SHASTRI Vs. STATE OF RAJASTHAN
March 25, 1992
RAMPHOOL Vs. STATE OF RAJASTHAN
February 28, 1992
RAMU RAM CHOUDHARY Vs. STATE OF RAJASTHAN
July 21, 1992
RAMVEER Vs. STATE OF RAJASTHAN
May 21, 1992
RAMZAN KHAN Vs. STATE OF RAJASTHAN
April 10, 1992
RANDHIRMAL LODHA Vs. STATE OF RAJASTHAN
January 24, 1992
RANG LAL Vs. BALWANT SINGH
March 20, 1992
RANG LAL Vs. BALWANT SINGH
March 25, 1992
RANI RAM RAKHANI Vs. STATE OF RAJASTHAN & OTHERS
November 19, 1992
RATAN CHAND Vs. SHANKER LAL
August 26, 1992
RATAN KANWAR Vs. TEJ BHAN
August 24, 1992
RATANLAL Vs. MUKUT BIHARI
February 5, 1992
RATHI ALLOYS AND STEEL P LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
March 13, 1992
RATNA Vs. STATE OF RAJASTHAN
March 10, 1992
RAVI KUMAR Vs. SARDUL SINGH
July 13, 1992
RAVINDER NATH Vs. STATE OF RAJASTHAN
August 12, 1992
REGAL SPORTS Vs. MOHD SIDDIQUE
April 22, 1992
REGIONAL TRANSPORT AUTHORITY JODHPUR Vs. SITA RAM
October 22, 1992
RENU TANDON Vs. UNION OF INDIA
January 24, 1992
RIAJULLA KHAN Vs. CHAIRMAN RAJ BOARD OF MUSLIM WAQF
November 9, 1992
RICHHPAL SINGH Vs. STATE OF RAJASTHAN
August 18, 1992
RICHPAL SINGH Vs. STATE OF RAJASTHAN
December 2, 1992
ROHITASH KUMAR Vs. STATE OF RAJASTHAN
July 23, 1992
RTIYA HOMOEOPATHIC MEDICAL COLLEGE & ORS. Vs. THE UNIVERSITY OF RAJASTHAN AND ANR.
May 27, 1992
S K MISHRA Vs. STATE OF RAJASTHAN
March 6, 1992
S L SETIA Vs. STATE OF RAJ & ORS
October 22, 1992
S M B SECONDARY SCHOOL Vs. STATE OF RAJASTHAN
July 14, 1992
S M S INVESTMENT CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 8, 1992
S N SINGH Vs. RAJASTHAN ATOMIC POWER PROJECT 70
January 17, 1992
S.K. AGRAWAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
November 24, 1992
SABEER KANWAR Vs. STATE
September 8, 1992
SACHHIDANAND SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY
August 27, 1992
SADHU SINGH Vs. STATE OF RAJASTHAN
July 9, 1992
SAHAB SINGH AND JAGDISH Vs. STATE OF RAJASTHAN
May 7, 1992
SAHEED AHMED Vs. HAJI ABDUL GANI
November 25, 1992
SAHIB SINGH Vs. TEHSILDAR ANOOPGARH
August 2, 1992
SAHIB SINGH Vs. TEHSILDAR ETC
August 12, 1992
SAHIDA Vs. STATE OF RAJASTHAN
February 19, 1992
SAHIRAM Vs. JAGDISH PD & ANR
August 20, 1992
SALIM Vs. STATE OF RAJASTHAN
July 17, 1992
SAMASTH PANCH JAIN SWETAMBAR STHANAKWASI BAIS SAMPRADAYA BHADSODAS REPRESENTATIVES MOHANLAL AND BHANWARLAL R/O BHANDSODA DISTRICT CHITTORGARH Vs. SHRI MOTILAL
February 26, 1992
SANGHI BROS Vs. COMMISSIONER OF INCOME TAX
October 13, 1992
SANJAY MODI Vs. REGISTRAR OF COMPANIES
March 6, 1992
SANTOSH Vs. STATE OF RAJASTHAN
August 4, 1992
SANTOSH KUMAR & ORS. Vs. STATE OF RAJASTHAN & ANR.
January 2, 1992
SANWARMAL Vs. STATE OF RAJASTHAN
July 8, 1992
SARAF SYNTHETICS (RAJASTHAN) LTD. Vs. OFFICIAL LIQUIDATOR
November 16, 1992
SAREMAL Vs. STATE OF RAJASTHAN
July 27, 1992
SARIYA Vs. STATE OF RAJASTHAN
February 6, 1992
SARWAN SINGH Vs. STATE OF RAJASTHAN
March 5, 1992
SATISH KUMAR Vs. STATE OF RAJASTHAN
May 5, 1992
SATYA KANT BHATI Vs. STATE
April 27, 1992
SATYA NARAIAN Vs. KAMLA DEVI
July 2, 1992
SATYA NARAIN Vs. STATE OF RAJASTHAN
August 19, 1992
SATYA NARAIN Vs. STATE OF RAJASTHAN
April 7, 1992
SATYA NARAIN & ORS Vs. STATE OF RAJASTHAN
November 24, 1992
SATYA NARAIN GUPTA Vs. BOARD OF SECONDARY EDUCATION
February 4, 1992
SATYA NARAYAN Vs. STATE OF RAJASTHAN
October 22, 1992
SATYA NARAYAN SHARMA AND 4 OTHERS Vs. THE STATE OF RAJASTHAN AND ANOTHER
August 28, 1992
SAYED MEHRAB ALI Vs. SHAHID ALI
May 15, 1992
SAYEED ANSARI Vs. STATE OF RAJASTHAN
November 24, 1992
SESA RAM Vs. TEEJA
August 12, 1992
SEVARAM Vs. STATE OF RAJASTHAN
December 2, 1992
SH PUNEET MATHUR Vs. BOARD OF SEC EDUCATION
December 14, 1992
SHAH SOHONIE AND COMPANY Vs. STATE OF RAJASTHAN
April 22, 1992
SHAITAN SINGH Vs. STATE OF RAJASTHAN
July 27, 1992
SHAKUNTLA Vs. STATE OF RAJASTHAN
December 1, 1992
SHAMBHOO LAL SONI Vs. STATE OF RAJASTHAN
October 22, 1992
SHAMBHU LAL SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
April 2, 1992
SHAMBHU SINGH Vs. INDU KANWAR
December 15, 1992
SHAMBHU SINGH MEENA & 4 OTHERS Vs. STATE OF RAJASTHAN & OTHERS
May 11, 1992
SHAMEER SINGH @ CHHABIR SINGH Vs. STATE
March 10, 1992
SHANKAR LAL Vs. STATE OF RAJASTHAN
January 17, 1992
SHANKAR LAL Vs. STATE OF RAJASTHAN
April 27, 1992
SHANKER DAN Vs. STATE OF RAJASTHAN
March 4, 1992
SHANKER LAL Vs. GANGA BAI
November 4, 1992
SHANKER LAL Vs. STATE OF RAJASTHAN
November 13, 1992
SHANKER LAL YADAV Vs. STATE OF RAJASTHAN
October 8, 1992
SHANTI GOPAL PUROHIT Vs. STATE OF RAJASTHAN
February 25, 1992
SHANTI PANCHAL Vs. STATE OF RAJASTHAN
August 11, 1992
SHARFUDDIN Vs. SHARFUDDIN
October 15, 1992
SHEO NARAIN AND 23 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 21, 1992
SHIMBHU DAYAL Vs. BOARD OF REVENUE FOR RAJ & ANR
July 29, 1992
SHISH RAM Vs. STATE OF RAJASTHAN
January 14, 1992
SHIV CHARAN SINGH Vs. JANARDAN SINGH GEHLOT
February 3, 1992
SHIV RAJ SINGH Vs. STATE OF RAJASTHAN
July 13, 1992
SHIVDUTTRAI LIKHMICHAND Vs. COMMERCIAL TAXES OFFICER
March 3, 1992
SHIVJI RAM Vs. STATE OF RAJASTHAN
August 12, 1992
SHIVLAL SINGH CHIMAN SINGH Vs. SHIVLAL SINGH RANJEET SINGH
November 18, 1992
SHREE PIPES LIMITED Vs. UNION OF INDIA AND OTHERS
October 14, 1992
SHREE RAJASTHAN SYNTEX LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
March 13, 1992
SHRI ASHOKA OIL MILLS AND ANOTHER Vs. RAJASTHAN STATE ELECTRICITY BOARD & ORS
August 24, 1992
SHRI BHAGWAN Vs. PRAKASH CHAND
January 8, 1992
SHRI DINESH MEHTA Vs. INSTITUTE OF CHARTERED
January 8, 1992
SHRI GANPATI RE ROLLING INDUSTRIES Vs. CORPORATION BANK
January 30, 1992
SHRI IQBAL Vs. HIS HOLINESS DR SYEDNA MOHD BARHANUDDIN SAHEB
January 20, 1992
SHRI KISHAN Vs. STATE OF RAJASTHAN
July 8, 1992
SHRI MAHARAJ KUMAR RANJEET SINGH Vs. SHAKIR BHAI
August 11, 1992
SHRI NIWAS CLOTH STORES Vs. UNITED COMMERCIAL BANK
November 25, 1992
SHRI RAM CHOUDHARY Vs. STATE
November 12, 1992
SHYAM LAL AND PARTY Vs. THE STATE OF RAJASTHAN AND ANR.
April 8, 1992
SHYAM LAL KABRA Vs. STATE OF RAJASTHAN
November 5, 1992
SHYAM SUNDER DHOOT Vs. WEALTH TAX OFFICER
February 18, 1992
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
September 8, 1992
SHYAMJI Vs. STATE OF RAJASTHAN
August 12, 1992
SIKANDER BEG Vs. STATE OF RAJASTHAN
April 1, 1992
SIKAR KENDRIYA SAHKARI BANK LTD Vs. PRESCRIBED AUTHORITY
January 21, 1992
SILVER AND ART PALACE Vs. COMMISSIONER OF INCOME TAX
November 11, 1992
SINGHAL BROTHERS Vs. STATE OF RAJASTHAN
August 10, 1992
SITA RAM Vs. STATE OF RAJASTHAN
August 25, 1992
SITA RAM MOTILAL AGARWAL Vs. STATE OF RAJASTHAN
September 3, 1992
SIYA AND ORS. Vs. STATE OF RAJASTHAN
November 18, 1992
SOHAN LAL Vs. STATE
January 6, 1992
SOHAN RAJ Vs. AMAR CHAND
April 23, 1992
SOHAN SINGH Vs. STATE OF RAJASTHAN
February 10, 1992
SOHAN SINGH AND ANR. Vs. THE STATE OF RAJASTHAN
April 16, 1992
SOM NATH Vs. STATE
August 24, 1992
SOME DUTT Vs. STATE
August 24, 1992
SONI RAM Vs. STATE OF RAJASTHAN
April 1, 1992
SOORANA CHARITABLE TRUST Vs. STATE OF RAJASTHAN
July 24, 1992
STATE Vs. BUGGA SINGH
February 12, 1992
STATE Vs. DHANNI
December 2, 1992
STATE Vs. RATAN KANWAR
May 5, 1992
STATE OF RAJASTHAN Vs. RAMA
April 9, 1992
STATE OF RAJASTHAN Vs. MUNGA RAM
April 3, 1992
STATE OF RAJASTHAN Vs. SHRI KANTI LA]
April 13, 1992
STATE OF RAJASTHAN Vs. BANARSHI LAL S LEGAL …
November 18, 1992
STATE OF RAJASTHAN Vs. MOHAN SINGH
November 18, 1992
STATE OF RAJASTHAN Vs. MANGI LAL
November 23, 1992
STATE OF RAJASTHAN Vs. ATMA RAM
February 11, 1992
STATE OF RAJASTHAN Vs. RAM SINGH
March 31, 1992
STATE OF RAJASTHAN Vs. SAWAI SINGH
March 31, 1992
STATE OF RAJASTHAN Vs. RAJA RAM
March 31, 1992
STATE OF RAJASTHAN Vs. GANGA
March 27, 1992
STATE OF RAJASTHAN Vs. VASUMATI
March 11, 1992
STATE OF RAJASTHAN Vs. KHEM CHAND SHARMA
July 23, 1992
STATE OF RAJASTHAN Vs. NATHURAM
September 14, 1992
STATE OF RAJASTHAN Vs. PRAKASH CHAND VYAS
September 3, 1992
STATE OF RAJASTHAN Vs. CHANDRA NARAIN VERMA
September 23, 1992
STATE OF RAJASTHAN Vs. NIRANJAN SINGH
September 23, 1992
STATE OF RAJASTHAN & ORS Vs. PRALAD & ANR
November 30, 1992
STATE TRADING CORPORATION Vs. M/S LAXMI OILS EXTRACTIONS MILL LTD.
October 8, 1992
STEPHEN DSILVA Vs. JAIPUR CHALCHITRA PVT LTD
December 10, 1992
SUBE SINGH Vs. STATE OF RAJASTHAN AND OTHERS
April 9, 1992
SUDHA GUPTA (SEN) Vs. STATE OF RAJASTHAN
September 25, 1992
SUJA Vs. RAM NARAIN
January 23, 1992
SUKHA SINGH ALIAS SUKHDEO SINGH Vs. STATE OF RAJASTHAN
January 28, 1992
SUKHPAL Vs. STATE OF RAJASTHAN
February 4, 1992
SULTAN SINGH Vs. RAJASTHAN HIGH COURT
November 20, 1992
SUMAN NAHAR Vs. SHRI ABHAY KUMAR NAHAR
June 12, 1992
SUNDER LAL MALI Vs. STATE OF RAJASTHAN
September 17, 1992
SUNIL Vs. STATE OF RAJASTHAN
July 9, 1992
SUNIL KUMAR Vs. STATE OF RAJASTHAN
August 12, 1992
SUNIL KUMAR Vs. STATE
February 13, 1992
SUNIL LONGIYA Vs. UNION OF INDIA
June 4, 1992
SUNIL TALWAR MURLIDHAR Vs. STATE OF RAJASTHAN
February 22, 1992
SUNINDERJEET SINGH Vs. STATE OF RAJASTHAN
October 20, 1992
SUPYAR BAI Vs. GORDHAN BAI
January 21, 1992
SURAJ BHAN Vs. STATE
January 6, 1992
SURAJ MAL SONI Vs. STATE OF RAJASTHAN
April 16, 1992
SURAJMAL & ORS Vs. STATE OF RAJASTHAN
May 1, 1992
SURAJMAL AND 14 OTHERS Vs. STATE OF RAJASTHAN
December 1, 1992
SURENDRA KUMAR JAITLY Vs. STATE OF RAJASTHAN
July 22, 1992
SURENDRA KUMAR PAREEK Vs. SHREE GURU NANAK OILS PVT LTD
March 17, 1992
SURENDRA KUMAR VYAS Vs. STATE
November 11, 1992
SURENDRA VYAS Vs. STATE OF RAJASTHAN
August 24, 1992
SURESH CHAND GUPTA Vs. UNIVERSITY OF RAJASTHAN & ORS
May 26, 1992
SURESH KUMAR Vs. DUNGARPUR-BANSWARA KSHETRIYA
February 17, 1992
SURESH MEHTA Vs. STATE
May 15, 1992
SURJA RAM Vs. KRISHAN LAL
December 9, 1992
SURJAN SINGH Vs. STATE OF RAJASTHAN
January 17, 1992
SUSHILA Vs. STATE OF RAJASTHAN & OTHERS
October 21, 1992
SUTLEJ COTTON MILLS LTD Vs. UNION OF INDIA
December 10, 1992
SUTLEJ COTTON MILLS LTD Vs. RAJASTHAN TEXTILE MAZDOOR PANCHAYAT BHAWANI
December 16, 1992
SWARAN LATA SHARMA Vs. UNIVERSITY OF RAJASTHAN
December 9, 1992
SWAROOPA RAM Vs. STATE OF RAJASTHAN
February 10, 1992
SWASTIKA WOOLLEN INDUSTRIES Vs. UNION OF INDIA
June 5, 1992
SYED FIROZUDDIN Vs. STATE OF RAJASTHAN
July 29, 1992
T C JAIN Vs. STATE OF RAJASTHAN
July 20, 1992
T R JUNEJA Vs. RAJASTHAN STATE INDUSTRIAL
January 27, 1992
TARA CHAND Vs. STATE OF RAJASTHAN
May 26, 1992
TARA CHAND Vs. RINKU
June 27, 1992
TARACHAND Vs. PYAR CHAND
November 26, 1992
TARSEM KUMAR & ORS. Vs. STATE OF RAJASTHAN
August 10, 1992
TRILOK CHAND Vs. STATE OF RAJASTHAN
March 27, 1992
TRILOK CHAND Vs. STATE OF RAJASTHAN
February 14, 1992
UDA RAM Vs. STATE OF RAJASTHAN
August 28, 1992
UDAI SINGH Vs. STATE OF RAJASTHAN
August 7, 1992
UMA KANT BHATT Vs. STATE OF RAJASTHAN
July 13, 1992
UMESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
December 9, 1992
UMESH KUMAR SHARMA & ORS Vs. RAJASTHAN HIGH COURT & ANOTHER
May 21, 1992
UNION OF INDIA Vs. ANAND GUM CHEMICALS
May 5, 1992
UNION OF INDIA Vs. LEGAL REPRESENTATIVES OF PRITHVI RAJ
December 14, 1992
UNION OF INDIA Vs. PANNURAM
June 15, 1992
UNION OF INDIA Vs. STATE OF RAJASTHAN
July 20, 1992
UNION OF INDIA Vs. KARANSINGH
November 12, 1992
UNION OF INDIA Vs. SEWAK RAM
March 26, 1992
UNION OF INDIA AND OTHERS Vs. M/S TATA IRON & STEEL COMPANY LIMITED
April 23, 1992
UNITED COMMERCIAL BANK Vs. BHAGWAN SAHAI SHARMA
January 7, 1992
UNIVERSAL SUPPLY CORPORATION Vs. STATE OF RAJASTHAN
July 30, 1992
USMAN Vs. SITA RAM
November 2, 1992
VASUDEO Vs. LAL SINGH
February 7, 1992
VED PRAKASH Vs. SHANKER LAL
November 18, 1992
VED PRAKASH SHARMA & 7 ORS Vs. STATE OF RAJASTHAN & ORS
November 16, 1992
VELA Vs. STATE OF RAJASTHAN
February 12, 1992
VIDHYA PRAKASH JOHARI Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION
August 5, 1992
VIDHYA UDYOG Vs. STATE OF RAJASTHAN
August 25, 1992
VIDHYADHAR CHAUDHARY Vs. STATE OF RAJASTHAN
March 27, 1992
VIDYA PRAKASH JOHRI Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION LTD
March 4, 1992
VIJAI SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPN LTD
October 7, 1992
VIKRAM SINGH Vs. COLLECTOR JODHPUR
April 23, 1992
VIKRAM SINGH & ANR, Vs. STATE OF RAJASTHAN
March 17, 1992
VIMLA DEVI Vs. NAND LAL
February 13, 1992
VINAY MERTIA Vs. UNIVERSITY OF JODHPUR
January 22, 1992
VINOD CHAND Vs. STATE OF RAJASTHAN
November 25, 1992
VIRENDRAPAL SINGH Vs. LALIT KUMAR
February 5, 1992
VIRMA AND ORS. Vs. THE STATE OF RAJASTHAN
July 8, 1992
VIRWATI Vs. STATE OF RAJASTHAN
March 6, 1992
VISHAMBHER Vs. STATE OF RAJASTHAN
April 6, 1992
VISHWAMBHAR LAL AND CO Vs. STATE
August 20, 1992
Y D SHARMA AND ANOTHER Vs. RAMAKANT SHARMA
August 18, 1992
YADUNATH SINGH Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR REGION II JAIPUR
May 25, 1992
YASHODA DEVI Vs. STATE
January 16, 1992
YOGESH CHANDRA Vs. STATE OF RAJASTHAN
January 30, 1992
YOGESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
December 3, 1992
ZORASTER S AND COMPANY SUPPLIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 8, 1992