Home
Case Index
Title
Date
AB MAJID GANAI Vs. STATE OF J&K
April 2, 1992
AB RASHID Vs. YASMEEN BASHIR
March 19, 1992
ABDUL AZIZ Vs. STATE
February 24, 1992
ABDUL GANI KHAN Vs. STATE OF JAMMU AND KASHMIR
April 2, 1992
ABDUL MAJID Vs. CH JAGAT RAM AND CO
July 23, 1992
AJAY KUMAR KOHLI Vs. KARANVIR
May 21, 1992
AJAY KUMAR KOHLI Vs. KARANVIR
May 11, 1992
AJAZ RASOOL KAR Vs. STATE
September 7, 1992
ALIYA SHAMIM Vs. STATE
February 20, 1992
ALSON MOTORS Vs. RAJESH KUMAR
May 4, 1992
AMAR NATH DOGRA Vs. SHIV NATH
November 27, 1992
AMINBIN KHALIQ Vs. BHARAT SMALL ARMS PVT LTD
April 23, 1992
ANANT SINGH Vs. NANAK SINGH
March 13, 1992
ANJUM AFSHAN Vs. STATE
June 29, 1992
ASHOK KUMAR Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA
August 20, 1992
ASHOK KUMAR SHARMA Vs. STATE
November 18, 1992
AU MOHAMAD MIR Vs. STATE OF JAMMU AND KASHMIR
January 1, 1992
BALBIR SINGH Vs. STATE
March 25, 1992
BALRAJ SHARMA Vs. A K ANGURANA
July 30, 1992
BALWANT RAI Vs. STATE OF J&K
March 31, 1992
BANSI LAL Vs. STATE
August 20, 1992
BEANT SINGH Vs. UNION OF INDIA
December 29, 1992
BODH RAJ Vs. STATE
July 30, 1992
CHAIRMAN, J&K CENTRAL CO-OPERATIVE LAND DEVELOPMENT BANK LTD Vs. KRISHAN CHAND
April 2, 1992
CHANCHAL SINGH Vs. STATE
March 27, 1992
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. GANGA CONSTRUCTION CORPN
November 4, 1992
CUSTODIAN EVACUEES PROPERTY, JAMMU Vs. MEMBER, SPECIAL TRIBUNAL (J&K)
December 15, 1992
DALBIR KUMAR SONI Vs. SHAM LAL
September 25, 1992
DALEEP KUMAR BONI Vs. UNIVERSITY OF JAMMU
May 21, 1992
DARSHAN SINGH Vs. STATE
April 29, 1992
DEV RAJ KOHLI Vs. NIRMAL KUMARI
May 26, 1992
DEVINDER KUMAR SEHGAL Vs. STATE OF J&K
March 23, 1992
DEWAN BADRI NATH VIDYA MANDIR Vs. STATE OF J&K
August 18, 1992
DIRECTOR S K INSTITUTE OF MEDICAL SCIENCES Vs. MOHD YONUS SHAH
October 20, 1992
FARHAT AHMAD KANJWAL Vs. STATE
April 23, 1992
FARIDA SHAWL Vs. STATE OF J&K
September 14, 1992
FOOD CORPORATION OF INDIA Vs. HIGHWAY FURNITURE & SUPPLIERS
June 5, 1992
FRONTIER EGGS STORES Vs. STATE
May 21, 1992
GANESH Vs. STATE
February 27, 1992
GANESH DASS KUDYAL AND SONS Vs. CHAMAN LAL JAIN
May 1, 1992
GH MOHD BAQAL Vs. STATE OF J&K
May 25, 1992
GH MOHI-UD-DIN PAUL Vs. STATE
December 21, 1992
GH NABI SHEIKH Vs. STATE
April 2, 1992
GH QADIR KHAN Vs. STATE OF J&K
August 11, 1992
GH QADIR LONE Vs. STATE OF J&K
April 2, 1992
GH RASOOL HAZARI Vs. STATE OF J&K
April 2, 1992
GHULAM FATIMA Vs. STATE
February 17, 1992
GHULAM MOHAMAD BHAT Vs. STATE
March 3, 1992
GHULAM MOHD BHAT Vs. STATE OF J AND K
March 3, 1992
GHULAM NABI SOFI Vs. STATE OF JAMMU AND KASHMIR
May 27, 1992
GIRDHARI LAL Vs. THORU
April 2, 1992
GULAM MOHAMD BHAT Vs. STATE OF JAMMU AND KASHMIR
April 2, 1992
GURCHARAN SINGH Vs. STATE
December 21, 1992
HARBANS LAL Vs. CHARANJIT SINGH
March 6, 1992
INDER KAUR Vs. ADMINISTRATOR ASSOCIATED HOSPITALS
March 10, 1992
ISHAR SAHANI Vs. STATE OF JAMMU AND KASHMIR
November 27, 1992
ISHER DASS Vs. STATE
September 4, 1992
J AND K BOARD OF SCHOOL EDUCATION Vs. D B N VIDYA MANDIR
March 13, 1992
J AND K SFC Vs. GHULAM MOHD
May 8, 1992
J&K CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. MEMBER, SPECIAL TRIBUNAL (J&K)
April 23, 1992
JAGAT SINGH Vs. STATE
July 17, 1992
JAGDEV SINGH Vs. TEEDI
July 3, 1992
JAI RAM VAID Vs. ANANT SINGH (MAJOR GENERAL (RTD ))
April 23, 1992
JOGINDER SINGH BALI Vs. STATE
September 10, 1992
K D SETHI Vs. STATE
May 18, 1992
KANTA RANI Vs. SOM NATH
June 4, 1992
KASHMIR ROSIN AND TURPENTINCE WORKS Vs. STATE OF J&K
December 28, 1992
KHURSHID AHMAD MIR Vs. STATE OF J & K
March 17, 1992
KULDEEP SINGH Vs. STATE OF J&K
May 21, 1992
LAJYA DEVI Vs. KAMLA DEVI
May 21, 1992
LAL SINGH Vs. KHEM CHAND
April 29, 1992
MANZOOR AHMAD MALIK Vs. STATE
March 17, 1992
MAYA RAM Vs. NANAK CHAND
May 8, 1992
MOHAMMAD YOUSUF MIR Vs. STATE
August 11, 1992
MOHAMMED SADIQ BHAT Vs. STATE OF J AND K
April 2, 1992
MOHD AMIN LALA Vs. STATE
April 30, 1992
MOHD ASSAD ULLAH Vs. DULA
February 24, 1992
MOHD IBRAHIM PADDAR Vs. UNION OF INDIA
November 4, 1992
MOHD IQBAL MIR Vs. STATE
November 24, 1992
MOHD YOUNIS BHAT Vs. STATE OF JAMMU KASHMIR
March 9, 1992
MOHD. HUSSAIN & ORS. Vs. STATE OF J&K & ORS.
September 7, 1992
MOHI-UD-DIN Vs. STATE
April 29, 1992
MOHMAD AMIN KHAN Vs. STATE OF JAMMU AND KASHMIR
January 1, 1992
MUNSHI RAM Vs. BALWANT SINGH
June 5, 1992
N K JAIN Vs. STATE OF J&K THROUGH C B I
May 19, 1992
N K KAPOOR Vs. PRITAM CHAND
May 18, 1992
NAGAR MAI Vs. ACCOUNTANT GENERAL AND ORS.
July 23, 1992
NAGAR MAL ALIAS KAKA Vs. STATE
September 4, 1992
NAHAR SINGH Vs. MANOHAR KUMAR
July 10, 1992
NATIONAL INSURANCE CO Vs. KAKA RAM
February 26, 1992
NATIONAL INSURANCE CO LTD Vs. THAKRI (MST )
February 28, 1992
NATIONAL INSURANCE CO. LTD Vs. PAWAN KUMAR
March 27, 1992
NEELAM HOISERY AND UMBRELLA FACTORY Vs. STATE
August 11, 1992
NEK RAM Vs. STATE
June 4, 1992
NEW INDIA ASSURANCE CO Vs. HURMAT BEGUM
March 27, 1992
NEW INDIA INSURANCE CO Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
May 12, 1992
NEW JULLANDAR MOTOR TRANSPORT CO Vs. SHIV DAWALA PANJBAKHATAR JI MAHARAJ
August 19, 1992
NISHAT AHMAD Vs. STATE
June 29, 1992
NOOR HUSSAIN Vs. FINANCIAL COMMISSIONER
March 3, 1992
NORTHERN SANITATION Vs. HOTEL CORPORATION OF INDIA
August 27, 1992
OM PARKASH AND CO Vs. PARAS RAM KULBHUSHAN LAL
July 3, 1992
ORIENTAL INSURANCE CO. Vs. SANGEETA
September 4, 1992
ORIENTAL INSURANCE CO. LTD Vs. INDIRA RANI
May 1, 1992
PANCHAM SINGH Vs. DIRECTOR HEALTH SERVICES
August 20, 1992
PANCHAYAT COMMITTEE HALQA CHANDAK Vs. MIR MOHD
May 1, 1992
PANKAJ GANDOTRA Vs. STATE OF J&K
February 28, 1992
PARKASH CHAND Vs. STATE
March 31, 1992
PARMANAND Vs. STATE
August 27, 1992
PREM SINGH Vs. STATE
May 22, 1992
PT SOM DUT Vs. GURBAKSH SINGH
April 17, 1992
PUNJAB AND SIND BANK Vs. PRADEEP KUMAR KAPOOR
March 25, 1992
QAZI HASSAN MOHAMMAD Vs. JAMAL DIN
April 29, 1992
R K SHOES Vs. STATE
June 5, 1992
RAFIQ AHMED MAGLOO Vs. STATE OF JAMMU AND KASHMIR
April 2, 1992
RAJ BHATIYA Vs. CHANDER KANTEL
May 12, 1992
RAJINDER KUMAR Vs. STATE
October 23, 1992
RAKESH KUMAR Vs. J AND K STATE BOARD OF SCHOOL EDUCATION
February 28, 1992
RAM LAL Vs. MAHATMA DARSHAN AMAR ANAND
June 5, 1992
RAM LAL SHARMA Vs. STATE OF J&K
July 24, 1992
RAM RAKHA Vs. CHAIRMAN, J&K SPECIAL TRIBUNAL
July 24, 1992
RASHTRIYA LOAN AND CHIT FUND CO PVT LTD Vs. INCOME TAX OFFICER, A WARD, JAMMU
September 3, 1992
RATTAN LAL Vs. KUNDAN LAL GUPTA
November 2, 1992
SARA BONO Vs. STATE OF JAMMU AND KASHMIR
April 2, 1992
SHAFAT HUSSAIN Vs. JEHANGEER
November 4, 1992
SHAH MOHD Vs. MANAGING DIRECTOR
February 28, 1992
SHAHNAZ BHATT Vs. DIVISIONAL COMMISSIONER, JAMMU
December 7, 1992
SHAM LAL Vs. RAJINDER KUMAR MODI
March 6, 1992
SHARAT AND CO Vs. STATE
May 21, 1992
SHIVA GUN FACTORY Vs. COMMISSIONER OF INCOME TAX, AMRITSAR
April 2, 1992
STATE Vs. KRISHNA
May 22, 1992
STATE Vs. HINDUSTAN CONSTRUCTION AND CO
July 10, 1992
STATE Vs. KHAZAN CHAND
August 20, 1992
STATE Vs. SYED GH. HASSAN SHAH
May 7, 1992
STATE Vs. L. AMAR NATH BAGOTRA, MIRPUR
January 19, 1992
STATE Vs. SWAROOP SINGH
April 28, 1992
STATE Vs. WARYAM CHAND
March 31, 1992
STATE OF J&K Vs. AFTAB AHMED
December 30, 1992
STATE OF J&K Vs. HANS RAJ SHARMA
November 30, 1992
STATE OF J&K Vs. AB MAJID WANI
December 18, 1992
STATE OF J&K Vs. SPECIAL TRIBUNAL, J&K
April 2, 1992
STATE OF J&K Vs. BASANT KUMARI
May 11, 1992
STATE OF JAMMJU AND KASHMIR Vs. INDER SINGH
May 22, 1992
STATE OF JAMMU & KASHMIR Vs. KASHMIR ELECTRIC & HARDWARE CORPORATION
July 17, 1992
SUNIL KUMAR Vs. STATE
June 15, 1992
SURAJ MAL RAM LAL Vs. UNION OF INDIA
May 1, 1992
SURESH CHANDER Vs. STATE
July 24, 1992
SYED MOHD ABDULLAH Vs. STATE OF J&K
January 1, 1992
T R PARIHAR Vs. STATE
April 30, 1992
TARA CHAND Vs. STATE
May 21, 1992
TEJ NATH AND OTHERS Vs. STATE AND OTHERS
March 9, 1992
TRIRO Vs. DEV RAJ
May 21, 1992
UNION OF INDIA Vs. SHAMLAL BHAT
November 19, 1992
UNION OF INDIA Vs. SWARN SINGH
March 13, 1992
UNITED INDIA INSURANCE CO LTD Vs. GHULAM QADIR DAR
May 21, 1992
UNITED INDIA INSURANCE CO. LTD Vs. SHAMSHER SINGH
March 13, 1992
UNITED INDIA INSURANCE CO. LTD Vs. SAVITRI DEVI
March 27, 1992
UTTAM CHAND Vs. KAMLO DEVI
May 18, 1992
UTTAM SINGH Vs. DISTRICT DEVELOPMENT COMMISSIONER, DODA
August 6, 1992
UTTAM SINGH Vs. MANAGING DIRECTOR, J&K RTC
March 13, 1992
VEERU Vs. SAMUAL
July 3, 1992
VIJAY KUMAR Vs. STATE
March 5, 1992
VINOD AVASTHI Vs. UNION OF INDIA
November 12, 1992
WILLIAM RIBERIO Vs. STATE
May 22, 1992
YASH PAUL Vs. INCOME TAX OFFICER
September 3, 1992
ZAHIDA PARVEEN Vs. COMPETENT AUTHORITY
November 24, 1992
ZARINA HASSAN Vs. STATE
June 4, 1992