Case Index

Title
Date
ACHARYA MAHARAJ SHREE TEJENDRA Vs. NAVDEEP CO-OPERATIVE BANK LTD.
July 24, 1992
AMBER CEMENT PRIVATE LTD. Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
November 20, 1992
AMRUTHBAI HARGOVANLAL RAMI Vs. PATEL VALLABHBHAI MULJIBHAI & MANAGER VOLTAS LIMITED
February 27, 1992
ANIL R.SHAH Vs. UNITED INDIA ASSURANCE CO.LTD.
June 24, 1992
ANILABEN NATVERLAL PATEL Vs. LIFE INSURANCE CORPORATION OF INDIA
September 30, 1992
AREA MANAGER, TELECOMMUNICATION Vs. N.P.MEHTA
February 13, 1992
ARUNBHAI DEVENDRARAY OZA Vs. PREMIER AUTOMOBILES LTD.
August 19, 1992
BASIR USMAN VIDHA Vs. MANAGER, UNITED COMMERCIAL BANK
February 10, 1992
BHARATBHAI AMRATLAL PATADIA Vs. GUJARAT MOTORS
December 30, 1992
BHAVNA CHINUBHAI SHAH Vs. CARGO MOTORS (GUJ.) LTD.
September 21, 1992
BHAVNA PLASTICS Vs. MANAGER, ORIENTAL INSURANCE CO.LTD.
August 19, 1992
BHUPENDRA KUMAR NANALAL RAJGURU Vs. STATE BANK OF INDIA
June 15, 1992
BORSALI APARTMENT CO-OP HOUSING SOCIETY LIMITED Vs. MANAGING DIRECTOR, AHMEDABAD ELECTRICITY CO.
March 12, 1992
C.K.SHAH Vs. PRAVINCHANDRA SHANKERLAL SHAH
August 24, 1992
CHAIRMANSHRI GUJARAT RURAL HOUSING BOARD Vs. JANAKBHAI JASHUBHAI PATEL
August 4, 1992
CHAMPABEN BABULAL Vs. C.U.SHAH MEDICAL CENTRE
July 10, 1992
CONSUMER EDUCATION & RESEARCH SOCIETY Vs. LIFE INSURANCE CORPORATION OF INDIA
May 11, 1992
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. LIFE INSURANCE CORPORATION OF INDIA
March 16, 1992
CONSUMER PROTECTION COUNCIL Vs. G.M., ORIENTAL INSURANCE CO.LTD.
July 2, 1992
CONSUMER PROTECTION COUNCIL Vs. SKY PAK COURIERS PVT.LTD.
September 11, 1992
DAHIBEN Vs. LIFE INSURANCE CORPORATION OF INDIA
September 1, 1992
DEVISINGH DHULABHAI SOLANKI Vs. UNITED INDIA INSURANCE CO.LTD.
October 9, 1992
DHANJIBHAI K.PATEL Vs. UNION OF INDIA
November 30, 1992
DIPTI ILESHBHAI RAWAL Vs. VINODBHAI VELJIBHAI MISTRY
August 28, 1992
DISTRICT ENGINEER TELEPHONES Vs. PRAKASH KUMAR MAFATLAL PATEL
February 13, 1992
DISTRICT ENGINEER, TELECOMMUNICATIONS Vs. BHAVANGAR GRAHAK SURAKSHA MANDAL
January 13, 1992
GENERAL MANAGER, TELECOM Vs. JASHVANTLAL MAGANLAL AJMERA
February 24, 1992
GENERAL MANAGER, VADODAR TELEPHONES Vs. SUBHASHCHANDRA NARAHARILAL PANDYA
October 15, 1992
GHANSHYAMBHAI BAHECHARBHAI PATEL Vs. NEW INDIA ASSURANCE CO.LTD.
December 22, 1992
GOVINDBHAI KARAMASHIBHAI Vs. GUJARAT ELECTRICITY BOARD
June 26, 1992
GRAHAK HIT SURAKSHA MANDAL Vs. LOHIA MACHINES LTD.
October 15, 1992
GUJARAT ELECTRICITY BOARD Vs. SHARDA MADHUSUDAN DESAI
August 28, 1992
GUJARAT ELECTRICITY BOARD Vs. BABABHAI DOSBHAI MANSURI
May 14, 1992
GUJARAT ELECTRICITY BOARD Vs. SULEMAN MITHABHAI KHODU
June 16, 1992
GUJARAT ELECTRICITY BOARD Vs. SHAH BABULAL VIRCHAND
June 23, 1992
GUJARAT ELECTRICITY BOARD Vs. M.B.ANTHONI
November 9, 1992
GUJARAT HOUSING BOARD Vs. JAYSHRIBEN J.PATEL
December 31, 1992
HEMANT B.SHELAT Vs. GENERAL MANAGER, TELECOM
January 27, 1992
HIRALAL BHIMSEN SHARMA Vs. VIAST CORPORATION
August 26, 1992
HOTCHAND PASUMAL KESHWANI Vs. NATIONAL INSURANCE CO.LTD.
November 12, 1992
J.T.SECRETARY, GUJARAT SECONDARY EDUCATION BOARD Vs. DAKSHA ISHWAR LAL DHORAJIYA
November 13, 1992
JAGDISH HARILAL THAKKAR Vs. NEW INDIA ASSURANCE CO.LTD.
March 30, 1992
JASUMATI CHHOTALAL RATHOD Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD.
January 29, 1992
JAYANTIBHAI RAMABHAI PATEL Vs. GUJARAT ELECTRICITY BOARD
July 28, 1992
JAYESH KANAIYALAL SHAH Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD.
August 17, 1992
KADIA PRAHLADBHAI VITHALBHAI Vs. JAYANTIBHAI K.PATEL
July 6, 1992
KAILASHBEN RAMBHAI PATEL Vs. LIFE INSURANCE CORPORATION OF INDIA
August 26, 1992
KANJIBHAI GOVABHAI PRAJAPATI Vs. MANAGER, HINDUSTAN TRADING CORPORATION
November 27, 1992
KANTILAL NARANDAS PATEL Vs. NEW INDIA ASSURANCE CO.
February 17, 1992
KANTILAL SANGHVI Vs. CHAIRMAN & MANAGING DIRECTOR SIPANI AUTOMOBILES LTD.
October 7, 1992
LAKSHMANBHAI NAGINDAS PARMAR Vs. UNITED INDIA INSURANCE COMPANY
June 17, 1992
LATIF MOHMED SUMRA Vs. LOHIA MACHINES LTD.
August 12, 1992
MADHUBEN KANTILAL DOSHI SAMIR Vs. VITRAG CO-OP.HOUSING SOCIETY LTD.
September 25, 1992
MAHINDRA & MAHINDRA LTD. Vs. RAJ MOTORS & ANOTHER
July 7, 1992
MANAGER, S.T.D.P.C.O. Vs. JAYENDRA MANHARLAL UPADHYAH
April 22, 1992
MANGATRAM DURGADAS PARASHAR Vs. REGIONAL SALES MANAGER, HCL LIMITED
September 17, 1992
MEMBERS OF WATER SUPPLY COMMITTEE Vs. SHAMBHU MAHARAJ
October 7, 1992
MINOR GITABEN Vs. NATIONAL INSURANCE CO.
July 27, 1992
MOHMED SIDDIK ADAM HAFEJI Vs. B.J.MEHTA
July 20, 1992
MUKESHBHAI D.NATHWANI Vs. MARUTI TRAVELS & CARGO ANGADIYA SERVICE
July 7, 1992
NAI KANTIBHAI MAGANLAL Vs. UNITED INDIA INSURANCE COMPANY
July 29, 1992
NIRMALA YAHWANTRAI DOSHI Vs. RELIANCE CONSULTING SERVICES LTD.
August 4, 1992
OZA NIRAV KANUBHAI-/ Vs. CENTRE HEAD, APPLE INDUSTRIES LTD.
February 18, 1992
PARALIYA VAGHJI KANJI Vs. UNION OF INDIA TELECOMMUNICATION DEPT.
October 15, 1992
PARAS TEXTILES Vs. NEW INDIA INSURANCE COMPANY
February 14, 1992
PARDES DEHYDRATION COMPANY Vs. STATE BANK OF INDIA
August 17, 1992
PARUL URESH DALAL Vs. INDIAN DENTAL TRADERS
May 1, 1992
PATEL GOPALBHAI SHANKARDAS Vs. ORIENTAL INSURANCE CO.LTD.
October 6, 1992
PATEL KANTILAL KEVALDAS Vs. DEPUTY ENGINEER, GUJARAT ELECTRICITY BOARD
July 29, 1992
PATEL RAMABHAI SHANKERDAS Vs. BRANCH MANAGER,
April 28, 1992
PATELARVINDBHAI UMEDDAS Vs. DY.ENGINEER, GUJARAT ELECTRICITY BOARD
July 6, 1992
PHIROZ SAVAKSHA GREEN Vs. BLUE FOUNTAIN ENTERPRISES
July 14, 1992
POSTS,TELEGRAPH DEPARTMENT Vs. PATEL SHANKERLAL KEWALRAM
October 15, 1992
PRABHAVATIBEN BACHUBHAI MEGHJI Vs. LIFE INSURANCE CORPORATION OF INDIA
July 20, 1992
PRAMODKUMAR SHANTILAL SHAH Vs. DHANJIBHAI K.SHINGALA
October 15, 1992
PRANSUKHLAL PURUSHOTTAM DASLADIA Vs. LIFE INSURANCE CORPORATION OF INDIA
May 5, 1992
PRATAP C.BALANI Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
July 13, 1992
PREETIBEN Vs. JAGDISH G.DESAI
October 21, 1992
PUNAMCHAND M.PARMAR Vs. DY.ENGINEER, GUJARAT ELECTRICITY BOARD
December 23, 1992
PUNJAB TRACTORS LIMITED Vs. TARSANGBHAI AMARSANGBHAI SOLANKI
March 11, 1992
R.M.LAKHANI Vs. PRAKASH TRAVELS
February 6, 1992
R.P.PATEL Vs. KANTILAL HARGOVANDAS SHAH
July 28, 1992
RAJASTHAN GARMENT GRUH UDYOG SAHAKARI MANDLI LTD. Vs. NATIONAL INSURANCE CO. LTD.
July 27, 1992
RAJESH KUMAR BHOGILAL PATEL Vs. SHAH PATEL ASSOCIATES
January 17, 1992
RAMNIKLAL KUNWARJIBHAI SHAH Vs. DISTRICT TELECOM MANAGER
September 14, 1992
RASIKLAL MOHANLAL Vs. APOLLO TYRES LIMITED
June 23, 1992
RAVJIBHAI GOVINDBHAI PATEL Vs. BRANCH MANAGER, STATE BANK OF INDIA
August 25, 1992
SHASHIKANT MOHANLAL THACKER Vs. ASSISTANT DIRECTOR (PLI), OFFICE OF POST MASTER GENERAL
July 20, 1992
SHEIKH ABBAS BHAI ABDUL REHMAN Vs. DISTRICT CONSUMER FORUM
September 25, 1992
SOLVOCHEM INTERMEDIATES PVT.LTD. Vs. BOILERTECH ENGINEERS PVT.LTD.
June 16, 1992
SR.DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. Vs. PHARMCHEM LABORATORIES
December 3, 1992
STATE OF GUJARAT Vs. AKHIL BHARATIYA GRAHAK PANCHAYAT
December 28, 1992
SUKUMAR H.MEHTA Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
July 2, 1992
SUMANT S.KARNAD Vs. DEAN, M.P.SHAH MEDICAL COLLEGE
May 11, 1992
SUPERINTENDENT OF POST OFFICES Vs. SHAH CHAMPAKLAL CHUNILAL
March 4, 1992
SWAMINARAYAN & CO. Vs. PUNJAB NATIONAL BANK
November 25, 1992
TELECOM DISTRICT ENGINEER Vs. CHHOTALAL B.THAKKAR
March 30, 1992
TELECOM DISTRICT MANAGER Vs. DISTRICT CONSUMER PROTECTION & EDUCATION CENTRE
July 22, 1992
TELEPHONE D.M., BHUJ Vs. JAMNADAS MIRCHUMAL
April 8, 1992
UNION OF INDIA Vs. SECRETARY, BRAHMANWADA DUDH UTPADAK SAHKARI MANDALI LIMITED
August 20, 1992
UNION OF INDIA Vs. SHRI VISHNU INDUSTRIES
July 22, 1992
UNITED COMMERCIAL.BANK Vs. DIPAK TEXTILE
November 27, 1992
UNITED INDIA INSURANCE CO.LTD. Vs. JAIDEEP GOLDEN TRANSPORT CO.
July 24, 1992
UNITED INDIA INSURANCE CO.LTD. Vs. RAJESH KUMAR AMRATLAL BRAHMABHATT
July 1, 1992
UNITED INDIA INSURANCE COMPANY LTD. Vs. MEHTA ROAD LINES
October 1, 1992
USHA RECTIFIER CORPN.(I) LTD. Vs. SHAH DHANSUKHLAL SAKARLAL
August 28, 1992
VAGHRI GOPALBHAI MASHABHAI Vs. PARMAR NAVALBEN BALABHAI
November 12, 1992
VRUJLAL RUPABHAI TANK Vs. TELECOM DISTRICT MANAGER
February 12, 1992
YASHWANTBHAI HARISHANKAR PANDYA Vs. K.C.PARIKH
June 26, 1992