Home
Case Index
Title
Date
A P T S MAHAVIDYALAYA Vs. BIHAR SCHOOL EXAMINATION BOARD
September 2, 1992
ABDUL BARI Vs. ANISUL RAHMAN
September 30, 1992
Abdul Jabbar Vs. State of Bihar
January 29, 1992
ABDUL RAHIM Vs. PRESIDING OFFICER LABOUR COURT
November 28, 1992
Abdul Zabbar Vs. State of Bihar
April 16, 1992
ABHAYA NAND UPADHAYA Vs. STATE OF BIHAR
August 10, 1992
AKHILESHWAR SINGH Vs. BIHAR STATE COOPERATIVE LAND DEVELOPMENT BANK
April 2, 1992
ALL INDIA INDEPENDENT LAWYER Vs. S K CHATTOPADHYAY …
March 13, 1992
ALLINDIAINDEPENDENTLAWYERSFORUM Vs. I C THAKUR
August 28, 1992
AMBIKA PRASAD Vs. STATE OF BIHAR
March 24, 1992
AMERENDRA KUMAR Vs. STATE OF BIHAR
May 15, 1992
ANAND KUMAR SINGH Vs. STATE OF BIHAR
February 4, 1992
ANANDA MOHAN PANDEY Vs. BIHAR STATE HINDU RELIGIOUS
November 12, 1992
ANANDSHANKARPRASAD Vs. STATE OF BIHAR
December 16, 1992
ANANT LAL YADAV Vs. STATE OF BIHAR
September 6, 1992
ANIL KUMAR Vs. STATE OF BIHAR
December 21, 1992
ANILKUMARSINGH Vs. STATE OF BIHAR
September 30, 1992
ANISURRAHMAN Vs. SARDAR JOGENDER SINGH
August 26, 1992
ARJUN MARIK Vs. STATE OF BIHAR, ARJUN MARIK
April 24, 1992
ARJUNKUMARSINGH Vs. STATE OF BIBAR
December 16, 1992
Arti Biswas Vs. State of Bihar
October 30, 1992
ARUN CHEMICAL INDUSTRIES PVT LTD Vs. STATE OF BIHAR
May 18, 1992
ARUN KUMAR SAH Vs. RANCHI UNIVERSITY
December 23, 1992
ARUNKUMARJHA Vs. STATE OF BIHAR
September 10, 1992
ARYA PRATHAMICK TEACHERS SIKSHA Vs. BIHAR SCHOOL EXAMINATION
September 2, 1992
ASHOKKUMAR Vs. STATE OF BIHAR
April 28, 1992
ATMA RAM SHAH Vs. BIHAR STATE HOUSING BOARD
January 24, 1992
AWADH NANDAN PRASAD Vs. COMMISSIONER CHOTANAGPUR
July 28, 1992
AWANIKANT Vs. STATE OF BIHAR
March 11, 1992
BADRINARALNVERMA Vs. STATE OF BIHAR
February 13, 1992
BADRUD DOJA Vs. HEAVY ENGINEERING CORPORATION
June 25, 1992
BAIDYANATH SHUKLA Vs. CENTRAL BANK OF INDIA
April 13, 1992
BAIDYANATHOJHA Vs. STATE OF BIHAR
December 20, 1992
BAIKUNTH PD AMBASTHA Vs. STATE OF BIHAR
August 4, 1992
BALBHADRADIXIT Vs. STATE OF BIHAR
January 28, 1992
BALESHWAR SHAHI Vs. STATE OF BIHAR
January 31, 1992
BALIRAMPRASADSINGH Vs. STATE OF BIHAR
April 20, 1992
BALMIKIBHAGAT Vs. STATE OF BIHAR
June 25, 1992
BALMIKIPRASAD Vs. STATE OF BIHAR
September 17, 1992
BANSHIDHAR MAHARANA Vs. STATE OF BIHAR
January 23, 1992
BASF INDIA LIMITED Vs. STATE OF BIHAR
April 2, 1992
BHAGESHWAR JHA Vs. STATE OF BIHAR
July 29, 1992
BHARATI PUSTAK KENDRA Vs. CHHEDI LAL DARUKA
July 3, 1992
BIHAR CHAMBER OF TESTING STATIONS Vs. STATE OF BIHAR
September 28, 1992
BIHAR COTTON MILLSLTD Vs. BIHAR STATE FINANCIAL
August 17, 1992
BIHAR STATE CO-OPERATIVE MILK Vs. STATE OF BIHAR
March 24, 1992
BIHAR STATE COOP MARKETING UNION LTD Vs. STATE OF BIHAR
August 31, 1992
BIHAR STATE ELECTRICITY BOARD Vs. STATE OF BIHAR
May 22, 1992
BIHARMOTORTRANSPORTFEDERATION Vs. STATE OF BIHAR
July 17, 1992
BIHARPRADESHSECONDARYTEACHERSASSOCIATIONPATNA Vs. STATE OF BIHAR AND PROPOSED HIGH SCHOOL
November 24, 1992
BINAY KUMAR SINGH Vs. STATE OF BIHAR & ORS.
August 18, 1992
BINOD KUMAR RAI Vs. STATE OF BIHAR
February 10, 1992
BINOD KUMAR SRIVASTAVA Vs. STATE OF BIHAR
May 21, 1992
BINODKUMARCHAUDHARY Vs. STATE OF BIHAR
September 8, 1992
BIPINSINGHANDBROTHERS Vs. STATE OF BIHAR
February 16, 1992
Birendra Prasad Singh Vs. State of Bihar
December 16, 1992
BIRENDRASINGH Vs. STATE OF BIHAR
November 27, 1992
BISHESHWARPRASADSINGH Vs. STATE OF BIHAR
July 29, 1992
BRAJKISHORESHARMA Vs. DISTRICT MAGISTRATE AND COLLECTOR-CUM-PRESIDENT
December 18, 1992
BRANCH MANAGER UNITED INDIA Vs. MD IBRAHIM
July 31, 1992
BUKAN ANSARI Vs. STATE OF BIHAR
March 10, 1992
Cbandrika Prasad Vs. State of Bihar
November 5, 1992
Chandra Kala Sinha Vs. State of Bihar
December 22, 1992
CHANDRA MAULI PRASAD SINGH Vs. STATE OF BIHAR
October 1, 1992
CHANDRASHEKHARPRASADSINGH Vs. STATE OF BIHAR
November 12, 1992
CHANDRIKAPRASAD Vs. STATE OF BIHAR
November 5, 1992
CHATURGAN PRASAD Vs. STATE OF BIHAR
January 28, 1992
CHINTAKUMARI Vs. STATE OF BIHAR
July 17, 1992
CITIZENS CAUSE Vs. STATE OF BIHAR
April 22, 1992
COMMISSIONER OF INCOME TAX Vs. BIHAR JOURNALS LIMITED
May 1, 1992
COMMISSIONER OF INCOME TAX Vs. RAMESHWARLAL JAWANPURIA
January 9, 1992
COMMISSIONER OF INCOME TAX Vs. IMPERIAL TEXTILES
March 12, 1992
COMMISSIONER OF INCOME TAX Vs. KESHWANI J G
October 29, 1992
COMMISSIONER OF INCOME TAX Vs. ARTHUR FUCHS
November 27, 1992
COMMISSIONER OF INCOME TAX Vs. NANAVATI S K
December 11, 1992
COMMISSIONER OF INCOME TAX Vs. S P VIZ CONSTRUCTION COMPANY
December 4, 1992
COMMISSIONER OF INCOME TAX Vs. PANDEYA K H
December 4, 1992
COMMISSIONER OF INCOME TAX Vs. SHYAM BABU
September 3, 1992
COMMISSIONER OF WEALTH TAX Vs. SUNDER DEVI
November 12, 1992
COMMISSIONER OF WEALTH TAX Vs. GYANCHAND JAIN
April 16, 1992
COMMISSIONEROFINCOME-TAXBIHARIIRANCHI Vs. ST XAVIERS RANCHL
February 27, 1992
COMMISSIONEROFINCOME-TAXRANCHI Vs. ST JOHNS HIGH SCHOOL RANCHI
February 27, 1992
COMMISSIONEROFWEALTHTAXBIHAR Vs. SUDHA DEVI KHETAN
February 27, 1992
COUNCIL FOR PROTECTION OF PUBLIC Vs. STATE OF BIHAR
February 4, 1992
DABASHISH MAZUMDAR Vs. STATE OF BIHAR AND ANOTHER
March 17, 1992
DAYANANDMISRA Vs. STATE OF BIHAR
March 26, 1992
DEEPAK DIWANJI Vs. UNION OF INDIA
August 28, 1992
DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED Vs. DISTRICT BOARD, BHOJPUR
March 12, 1992
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
March 30, 1992
Deobandh Pandey Vs. State of Bihar
September 3, 1992
DERESH ROY Vs. STATE OF BIHAR
September 13, 1992
DEVEN MANDAL Vs. STATE OF BIHAR
March 3, 1992
DHARAMDEOARPA Vs. STATE OF BIHAI
May 21, 1992
DHARM DEO ARYA Vs. STATE OF BIHAR
May 21, 1992
DHIRAJ KUMAR Vs. STATE OF BIHAR
August 6, 1992
DHIRENDRA AGRAWAL Vs. STATE OF BIHAR
July 8, 1992
DILIP KUMAR DE Vs. PUNJAB NATIONAL BANK
February 19, 1992
DISTRICT MAGISTRATE AND DEPUTY Vs. NAGA BABA MAHANT AMAR DAS CHELA
June 4, 1992
DRSUNITAKUMARI Vs. STATE OF BIHAR
December 22, 1992
EAGLE CERAMIC AND GENERAL Vs. STATE OF BIHAR
April 21, 1992
EX-SEPOY RAM CHANDRA SHAW Vs. UNION OF INDIA
December 4, 1992
FIROZ KHAN Vs. BIBI HASINA KHANAM
September 7, 1992
GIRISHNANDANSINGH Vs. UNION OF INDIA
September 18, 1992
GOPAL SINGH Vs. STATE OF BIHAR
April 9, 1992
GOPALDAS Vs. STATE OF BIHAR
July 17, 1992
GOPALJEE SAHAY Vs. STATE OF BIHAR
March 26, 1992
GOPALKRISHNA Vs. STATE OF BIHAR
July 29, 1992
GOPALPRASAD Vs. STATE OF BIHAR
December 2, 1992
Governing Body of Baba Bhut Nath College Bagaba West Champaran Vs. Bihar University Muzaffarpur
September 2, 1992
GURU PRASAD Vs. SADHU SHARAN PRASAD
May 7, 1992
GURU SADAY BANERJEE & ANR. Vs. STATE OF BIHAR & ORS.
February 7, 1992
H M P CEMENTSLTD Vs. STATE OF BIHAR
April 21, 1992
Haliwant Prasad Srivastava Vs. State of Bihar
November 11, 1992
Hari Mohan Rana Vs. State of Bihar
November 19, 1992
HARI NARAIN SINGH Vs. JABIT SINGH
April 23, 1992
HARIDWARSINGH Vs. STATE OF BIHAR
September 8, 1992
HARIKRISHNAJOSBI Vs. ARNN KNMAR TEBREWAL
December 18, 1992
HINDUSTAN GRANITE STONE WORKS Vs. STATE OF BIHAR
August 27, 1992
Hindustan Petroleum Corporation LTD Vs. Chandra Prakas Bubna
December 22, 1992
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs. ARVIND CONSTRUCTION CO. PVT. LTD.
April 7, 1992
HINDUSTANGRENLTESTONEWORKS Vs. STATE OF BLBAR
May 21, 1992
HIRA LAL SHAH Vs. STATE OF BIHAR
February 28, 1992
INCAB INDUSTRIES LTD Vs. JAIGUN BEGUM
September 21, 1992
Indian Airlines Vs. Captain Dhiresh Prasad Shahi
November 24, 1992
INDIAN EXPLOSIVES LIMITED Vs. STATE OF BIHAR
September 3, 1992
INDIANEXPLOSSIVELTD Vs. STATE OF BIHAR
September 3, 1992
INDRADEO RAI Vs. STATE OF BIHAR
January 2, 1992
INDRADUTTASHARMA Vs. BIHAR SANSKRIT SHIKCHA BOARD
June 30, 1992
INDU RANI Vs. STATE OF BIHAR
July 7, 1992
Indu Srivastava Vs. State of Bihar
September 30, 1992
INDURANI Vs. STATE OF BIHAR
December 7, 1992
INDUSTRIALFUELCO P LTD Vs. STATE OF BIHAR
February 7, 1992
INSURANCECOPATNA Vs. MA IBRAHIM
July 31, 1992
JAGANNATHRAM Vs. STATE OF BIHAR
September 2, 1992
JAGATNARAINUPADHAYA Vs. STATE OF BIHAR
September 8, 1992
Jagdisb Pandit Vs. State of Bihar
October 1, 1992
JAGDISH PANDIT Vs. STATE OF BIHAR
October 1, 1992
JAGRUMAHTO Vs. STATE OF BIHAR
March 16, 1992
JAI GOBIND PRASAD Vs. STATE OF BIHAR
April 23, 1992
JAI SHANKAR PRASAD Vs. STATE OF BIHAR
January 16, 1992
JAIMALA KAMAL Vs. INDRA GANDHI INSTITUTE OF MEDICAL SERVICES AND 0RS
September 29, 1992
JAINMIDDLESCHOOLLOOHANIPUR Vs. STATE OF BIHAR
October 1, 1992
JAMSHEDPURCO-OPERATIVEBANKLTD Vs. GULABRAI MANOHAR LAL CO LTD
July 6, 1992
JANARDANPRASADSINGH Vs. STATE OF BIHAR
July 17, 1992
JANGI SABANI Vs. KAMALDEO RAI
March 5, 1992
JAYANT R TAUNK Vs. HEMANI H PATEL
July 31, 1992
JHABBARRISHIDEO Vs. STATE OF BIHAR
July 21, 1992
JHAGRU MAHTO Vs. STATE OF BIHAR
March 16, 1992
JHULANSINGH Vs. STATE OF BIHAR
May 18, 1992
JHUNUAGROCHEMICALSPVTLTD Vs. BIHAR STATE FINANCIAL CORPORATION
July 29, 1992
JITENDRA PRASAD RAI Vs. STATE OF BIHAR
November 18, 1992
JITENDRAPRASADSINGH Vs. BIHAR STATE HOMING BOARD
March 4, 1992
JUDAGI SAO AND ANOTHER Vs. STATE OF BIHAR
July 17, 1992
JUGALKISHORESINGH Vs. STATE OF BIHAR
July 30, 1992
JUTANI DEVI Vs. GANGAU SINGH
April 3, 1992
JUTEMILLMAZDOORSANGH Vs. REGISTRAR OF TRADE UNION
August 12, 1992
JYADERI Vs. STATE OF BIHAR
February 10, 1992
JYOTSNADEVI Vs. STATE OF BIHAR
August 31, 1992
KAILASH BIBARL SHARMA Vs. STATE OF BIHAR
March 24, 1992
KAILASHPATITIWARI Vs. STATE OF BIHAR
December 16, 1992
KAILASHPRASADSINGH Vs. STATE OF BIHAR
September 2, 1992
KALAWATI TRIPATHI Vs. DAMAYANTI DEVI
May 21, 1992
KAMESHWAR SINGH Vs. CANARA BANK
May 22, 1992
KAMLADEVI Vs. SRI MAHANAND SINGH
May 20, 1992
KAMLI MAHATOWAIN Vs. JAGLAL MAHTO
October 30, 1992
KAMTA PRASAD Vs. STATE OF BIHAR
September 24, 1992
KAPILESHWAR SHARMA Vs. STATE OF BIHAR
September 15, 1992
KARTIK PANDEY Vs. STATE OF BIHAR
November 25, 1992
KEDAR PRASAD Vs. RAGHUNATH PRASAD
February 7, 1992
KESHORAM AGARWALA Vs. STATE OF BIHAR
April 23, 1992
KHURSHEED ALAM Vs. STATE OF BIHAR
December 23, 1992
Kishori Dusadh Vs. State of Bihar
August 17, 1992
KISHORI PRASAD SAHU Vs. UNIVERSITY OF RANCHI
June 2, 1992
KOSHIPHYSICALTRAININGCOLLEGE MADHEPURA Vs. STATE OF BIHAR
September 2, 1992
KRISHNA CHANDRA GUPTA Vs. STATE OF BIHAR
May 22, 1992
KUMAR DISTRIBUTORS P LIMITED Vs. STATE OF BIHAR
December 16, 1992
KUMAR JAIN Vs. CONTROLLER OF ESTATE DUTY
November 26, 1992
Kumar Rajiv Ranjan Vs. Union of India
September 18, 1992
L I C CLASS I OFFICERSS G N SAMITI LTD Vs. STATE OF BIHAR
August 10, 1992
LAGANDEO SINGH Vs. SATYADEO SINGH
May 5, 1992
LAKSHMAN MAHTO Vs. STATE OF BIHAR
April 17, 1992
LALIT CHANDRA RAISURANA Vs. TAK MACHINERYLTD
May 19, 1992
LODAROURAON Vs. STATE OF BIHAR
March 17, 1992
Lotan Turha Vs. State of Bihar
December 18, 1992
MADALSA DEVI Vs. MRIDULA CHANDRA
September 30, 1992
MADAN MOHAN GUPTA Vs. UNION OF INDIA
September 18, 1992
MADANLALAGRAWAL Vs. STATE OF BIHAR
July 7, 1992
MADBVIDEVI Vs. STATE OF BIHAR
December 12, 1992
MADHURI VERMA @ PUSHPA VERMA Vs. VIJAY KUMAR VERMA
April 21, 1992
MAHABIR PRASAD SAH Vs. STATE OF BIHAR
February 28, 1992
MAHARAJ KISHORE MEHROTRA Vs. NATIONAL INSURANCE CO LTD
January 30, 1992
MAHENDRAPRASADKESHARI Vs. EENDRIYA VIDYALAYA SANGATHAN
September 17, 1992
MAN BIHARI Vs. STATE OF BIHAR
December 14, 1992
MANAGEMENT OF HINDUSTAN Vs. PRESIDING OFFICER LABOUR
July 28, 1992
MANGALPRASADYADAV Vs. STATE OF BIHAR
January 2, 1992
MANNU SINGH Vs. INDRAWASHANI DEVI
March 13, 1992
MANOJ PRASAD Vs. RANCHI UNIVERSITY
October 29, 1992
MANORAMA DEVI ALIAS MANMOHINI DEVI Vs. PRATIBHA DEVI
January 17, 1992
MASTER ANTENNA SYSTEM OPERAT Vs. STATE OF BIHAR
September 29, 1992
MDSAMOKHAN Vs. STATE OF BIHAR
July 30, 1992
MDSIRAJNDDIN Vs. STATE OF BIHAR
November 27, 1992
MDTARIQUEALAM Vs. STATE OF BIHAR
July 17, 1992
MISSSWETA Vs. VICE CHANCELLOR P U
December 22, 1992
MOHAMMAD MAHIRUDDIN Vs. STATE OF BIHAR
February 28, 1992
MOHANLAL SUBHASH CHANDRA Vs. BADRILAL AGARWALLA
September 28, 1992
MOHANMAHTO Vs. STATE OF BIHAR
May 1, 1992
Mohd Abid Hussain Vs. Sk Sajjad Hnssain
April 8, 1992
MOHD FIDA KARIM Vs. STATE OF BIHAR
March 31, 1992
MOHDBAMAKHANBISHUNDEOSINGH Vs. STATE OF BIHAR
July 30, 1992
MOHDMUZAFFARHUSSAINKHAN Vs. STATE OF BIHAR
October 18, 1992
MOULANA MAZHARUL HAQUE PRIMARY TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
February 21, 1992
Mridula Prasad Vs. Vice-Chancellor Lalit Narayan Mithila University Darbhanga
September 30, 1992
Mritunjay Kumar Vs. State of Bihar
October 1, 1992
MUNNA MISTRI Vs. STATE OF BIHAR
November 17, 1992
MUNNI SAO Vs. K D SHARMA
July 3, 1992
MURLI BHAGAT Vs. VIJAY KUMAR SINHA
March 13, 1992
NAMITAJAYASWAL Vs. STATE OF BIHAR
October 1, 1992
Narayan Sharma Vs. State of Bihar
December 17, 1992
NARESH CHAND Vs. DISTRICT INSPECTOR OF SCHOOLS, GHAZIABAD
June 18, 1992
NARESHKUMARSINHA Vs. BIHAR STATE SCHEDULED CASTES COOPERATIVE DEVELOPMENT CORPORATION LTD
February 10, 1992
Narsingh Shukla Bharat Mishra Vs. State of Bihar
October 30, 1992
NARSINGHOILMILLS Vs. COMMISSIONER OF COMMERCIAL TAXES PATNA
May 21, 1992
NATIONAL FUEL COMPANY Vs. STATE OF BIHAR
September 21, 1992
NAURATANDAS AND CO (P) LTD Vs. STATE OF BIHAR
April 8, 1992
NAWAL KISHORE SINHE Vs. STATE OF BIHAR
May 21, 1992
NEW INDIA ASSURANCE CO LTD Vs. BAJRANG KUMAR GUPTA
July 27, 1992
NEW INDIA ASSURANCE CO LTD Vs. GULAM RASOOL
February 4, 1992
NEW INDIA INSURANCE COMPANYLTD Vs. RAM NARESH SINGH
November 4, 1992
NIRMAL KUMAR SHARMA; RAKESH RANJAN VERMA Vs. BIHAR STATE ELECTRICITY BOARD, STATE OF BIHAR
April 10, 1992
OMPRAKASH Vs. STATE OF BIHAR
August 25, 1992
P B ENTERPRISES Vs. STATE OF BIHAR
April 8, 1992
PARMESHWARISINGH Vs. HARIHAR SINGH
November 5, 1992
PARMESHWARSAO Vs. STATE OF BIHAR
March 17, 1992
PATNA HUMS PIPES MANUFACTURING Vs. STATE OF BIHAR
May 15, 1992
PATNA ZILA TRUCK ASSOCIATION Vs. STATE OF BIHAR
October 1, 1992
PAWANKUMARJHA Vs. STATE OF BIHAR
August 13, 1992
PHULANPRASADSINGH ALIAS PHULANPRASAD Vs. STATE OF BIHAR
August 3, 1992
PITAMBARJHA Vs. STATE OF BIHAR
July 8, 1992
PIYASO MUNDAIN Vs. STATE OF BIHAR
November 3, 1992
PRABBUNATHPRASAD Vs. UNION OF INDIA
September 18, 1992
Prabhu Yadav Prabhu Mukbia Vs. State of Bihar
September 15, 1992
PRAKASH SINGH AND ANOTHER Vs. STATE OF BIHAR
March 5, 1992
PUNAMKUMARI Vs. LALIT NARAIN MITHILA UNIVERSITY
December 18, 1992
QAIYUM MIAN Vs. STATE OF BIHAR
April 2, 1992
R BANERJEE Vs. H D DOBEY
March 13, 1992
Rabi Shankar Srivastava Vs. State of Bihar
November 27, 1992
Radha Kinkar Gorain Vs. Monibati Gorain
August 25, 1992
RAGHUBANSH PRASAD SINGH Vs. DIGVIJAY PRATAP SINGH
August 12, 1992
Raghunath Prasad Vs. Union of India
September 18, 1992
RAJ KISHORE KUMAR SINHA Vs. STATE OF BIHAR
April 21, 1992
RAJ RANI DEVI RAMNA Vs. COMMISSIONER OF INCOME TAX
May 21, 1992
RAJANSAHAY Vs. UNITED EXHIBITORS
March 17, 1992
RAJDEO PASWAN Vs. STATE OF BIHAR
December 16, 1992
RAJENDRA AGRICULTURE UNIVERSITY Vs. BHARTIYA ISPAT UDYOG PVT LTD
November 19, 1992
RAJESH RANJAN @ PAPPU YADAV Vs. STATE OF BIHAR
May 1, 1992
RAJESHKUMARSINHA Vs. STATE OF BIHAR
March 17, 1992
RAJESHWAR KUMAR SINGH Vs. STATE OF BIHAR
December 18, 1992
RAM CHANDRA CHOUDHARY Vs. STATE OF BIHAR
July 24, 1992
RAM NARAYAN RAM Vs. STATE OF BIHAR
April 10, 1992
RAM SWAROOP SINGH Vs. STATE OF BIHAR
May 21, 1992
RAM SWARUP SAHU Vs. COMMISSIONER OF INCOME TAX
April 16, 1992
RAMADHAR SINGH Vs. STATE OF BIHAR
April 30, 1992
RAMADHARPANDEY Vs. STATE OF BIHAR
September 2, 1992
RAMANAND KEJRIWAL Vs. STATE OF BIHAR AND OTHERS
January 15, 1992
RAMANAND PRASAD SINHA Vs. STATE OF BIHAR
May 14, 1992
RAMDEOROY Vs. RAM DHYAN ROY
February 11, 1992
RAMESHWAR SINGH Vs. STATE OF BIHAR
July 27, 1992
RAMJEE MISHRA Vs. STATE OF BIHAR
January 24, 1992
RAMJEE PRASAD SAHU Vs. UNION OF INDIA
September 9, 1992
RAMSAKHA SINGH Vs. STATE OF BIHAR
July 31, 1992
RANA PRATAP SINGH Vs. PATI TRIPATHI
September 24, 1992
RANARAGHUNATHPDSINGH Vs. STATE OF BIHAR
November 5, 1992
RANJIT SINGH Vs. STATE OF BIHAR
September 30, 1992
REMNUMABTO ALIAS REYANUMABTO Vs. STATE OF BIHAR
March 17, 1992
ROHAN LAL ARJUN LAL Vs. STATE OF BIHAR
August 18, 1992
S P TIWARY AND RAM DAS SINHA Vs. STATE OF BIHAR
May 18, 1992
SACHIDANAND DAS Vs. UNION OF INDIA
January 10, 1992
SACHIDANAND SINGH Vs. TARAWATI MISHRAIN
May 5, 1992
SADIK MIAN Vs. RAM DHEYAN HAJAM
January 28, 1992
SAJJAN EMANUEL TOPNO Vs. HENA TOPNO
May 22, 1992
SANJAYKUMARSINGH Vs. BIHAR PUBLIC SERVICE COMMISSION
June 11, 1992
SANTOSH KUMAR SHARMA Vs. MOTILAL MAHAWAR
February 28, 1992
Santosh Kumar Singh Vs. State of Bihar
December 17, 1992
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
May 15, 1992
SANTOSH SINGH Vs. RAM CHANDRA SAH
May 21, 1992
SARESHSINGH Vs. RAJA RAM SINGH
May 20, 1992
SARITAGUPTA Vs. STATE OF BIHAR
August 19, 1992
SATYA NARAYAN LAL Vs. SARASWATI DEVI
September 21, 1992
Satyadeo Prasad Verma Kartik Dutt Dwary Vs. State of Bihar
November 27, 1992
SATYANARAINRAI Vs. STATE OF BIHAR
April 7, 1992
SCYADAV Vs. S P SETH
February 18, 1992
SECRETARY BARAUNI TEL SODHAK Vs. PRESIDING OFFICER CENTRAL
March 9, 1992
SHAIKHSAFFIRUDDIN Vs. STATE OF BIHAR
February 26, 1992
SHAILENDRAKUMARSINGH Vs. KAMLA SINGH
April 23, 1992
SHEELASINHA Vs. STATE OF BIHAR
December 17, 1992
SHEIKH RASOOL MOHAMMAD AND SONS Vs. UNION OF INDIA
April 1, 1992
SHEO NARAYAN LAL Vs. NAND LAL JAISAWAL
November 24, 1992
SHEORAMSHARMA Vs. STATE OF BIHAR
November 27, 1992
SHEOSHANKARPRASAD Vs. RAMESHWAR PRASAD BNRNWAL
August 27, 1992
SHIV KUMAR MISHRA Vs. STATE BIHAR
March 26, 1992
SHIVAJI RAI Vs. RAJENDRA RAI
July 3, 1992
SHIVKAMARMISHRA Vs. STATE OF BIHAR
March 3, 1992
SHYAM KISHORE PRASAD Vs. STATE OF BIHAR
March 24, 1992
SHYAM NANDAN PRASAD SINGH Vs. SITA RAM SINGH
August 7, 1992
Shyam Sunder Prasad Vs. State of Bihar
September 24, 1992
SIDHNATHSINGH Vs. PATNA UNIVERSITY
July 29, 1992
SITARAM Vs. STATE OF BIHAR AND ORS.
February 2, 1992
SITARAMSAH Vs. STATE OF BIHAR
November 6, 1992
SITARAMTHAKUR Vs. STATE OF BIHAR
December 12, 1992
SK IBRAHIM AND BIBI ZULEKHA Vs. STATE OF BIHAR
September 7, 1992
Sk Wasi Ahmad Vs. Santeshwar Mishra
July 10, 1992
SKGSUGARLTD Vs. STATE OF BIHAR
May 18, 1992
SKGSUGARLTD Vs. STATE OF BIHAR
April 7, 1992
SKIBRAHIM Vs. BIBI ZULEKHA
September 7, 1992
SMTARUNAKUMARIMISHRA Vs. STATE OF BIHAR
December 16, 1992
SMTMADHURIKUMARI Vs. STATE OF BIHAR
December 17, 1992
SOBIN HARIJAN Vs. STATE OF BIHAR
April 20, 1992
SOHRALMANJHL Vs. STATE OF BIHAR
March 17, 1992
SRICHHOTELALPRASAD Vs. STATE OF BIHAR
August 18, 1992
SRISHAMSULBARI Vs. STATE OF BIHAR
January 24, 1992
STANDARD IRON INDUSTRY Vs. UNION OF INDIA
April 16, 1992
STATE OF BIHAR Vs. ARJUN MARIK
April 24, 1992
STATE OF BIHAR Vs. COMMISSIONER OF INCOME TAX
May 15, 1992
SUDHAKARJHA Vs. STATE OF BIHAR
August 5, 1992
SUKHIA Vs. TOOK NARAIN WHISH WAKARMA
April 17, 1992
SUKHLAL SAHNI Vs. GONOUR SAHNI
January 22, 1992
SUMITRA DEVI Vs. STATE OF BIHAR
August 25, 1992
SUNDARIDEVI Vs. STATE OF BIHAR
April 27, 1992
SURESH KUMAR JAIN Vs. CONTROLLER OF ESTATE DUTY
November 26, 1992
SURESH NARAIN PATHAK Vs. RAMAKANT PATHAK
August 24, 1992
SURESH NATH TIWARY Vs. STATE OF BIHAR
April 20, 1992
SUSHMA KUMARI Vs. OM PRAKASH
March 5, 1992
SWAGAT STORES Vs. STATE
May 9, 1992
Swami Dayanand Arya Educational Development Society Vs. State of Bihar
October 18, 1992
TARAK NATH MUKHERJEE Vs. STATE OF BIHAR
May 21, 1992
TARKESHWARDUBEY Vs. STATE BIHAR
September 30, 1992
TARKESHWARPRASAD Vs. UNION OF INDIA
September 18, 1992
TATA ENGINEERING AND LOCOMOTIVE Vs. STATE OF BIHAR
April 21, 1992
TEACHERSASSOCIATIONOFTHEGOVERNMENTENGINEERINGCOLLEGES Vs. STATE OF BIHAR
August 4, 1992
TEJA PRASAD Vs. STATE OF BIHAR
September 14, 1992
THEBIHARCOTTONMILLSLTD Vs. BIHAR STATE FINANCIAL CORPORATION
August 17, 1992
TUTU JAISWAL ALIAS DEEPAK JAISWAL Vs. STATE OF BIHAR
April 24, 1992
UDAYPRATAPCHAUDHARI Vs. STATE OF BIHAR
July 29, 1992
UMESH KUMAR SINHA Vs. STATE OF BIHAR
April 18, 1992
UMESHMAHTO Vs. STATE OF BIHAR
March 17, 1992
URMILAKUMARI Vs. STATE OF BIHAR
August 19, 1992
USHA BRECCOLTD Vs. STATE OF BIHAR
April 24, 1992
VIJAYKUMAR Vs. STATE OF BIHAR
August 12, 1992
VIKASKUMAR Vs. CHAIRMAN BIHAR SCHOOL EXAMINATION BOARD PATNA
August 10, 1992
VISHWANATHPRASAD Vs. ELECTION OFFICER AGRICULTURAL PRODUCE MARKET COMMITTEE MADHUBANI SHYAMA NAND YADAV
August 19, 1992
Yadunandan Prasad Vs. State of Bihar
December 11, 1992
Yamuna Pathak Vs. State of Bihar
September 17, 1992
YOGENDRANATHVERMA Vs. STATE OF BIHAR
July 28, 1992