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Case Index
Title
Date
A.L.VAIDYA Vs. STATE OF H.P.
July 2, 1992
A.R.CHAUHAN Vs. STATE OF HIMACHAL PRADESH
October 14, 1992
AMAR SINGH Vs. UNION OF INDIA
May 15, 1992
AMAR SINGH Vs. RAM LAL MOHINDRU
June 4, 1992
AMAR SINGH Vs. RAM LAL MOHINDRU
May 29, 1992
ARJAN SINGH Vs. PINGLE DEVI
March 20, 1992
ARUN KUMAR GUPTA Vs. HIGH COURT OF H.P. AND ANOTHER
December 2, 1992
B S THIND Vs. STATE OF HIMACHAL PRADESH
April 6, 1992
B.N.GUPTA Vs. GANGA RAM
December 4, 1992
B.S.THIND Vs. STATE OF H.P.
April 6, 1992
BALVINDER KUMAR GUPTA Vs. STATE OF HIMACHAL PRADESH
April 13, 1992
BHAGWAN DASS Vs. STATE OF HIMACHAL PRADESH
September 25, 1992
BHAJAN DASS Vs. STATE OF H.P.
June 11, 1992
BHAKRA BEAS MANAGEMENT BOARD Vs. DR. DHARAM PAL GARG
November 24, 1992
BHARAT SINGH RATHAUR Vs. R.N. SHARMA
June 23, 1992
BHORI SINGH Vs. RAM LAL
July 29, 1992
BIDHI SINGH Vs. M S MANDYAL
October 13, 1992
BIRBAL Vs. BIMLA DEVI
November 4, 1992
BRIGADIER S.P.S. BASWANI Vs. UNION OF INDIA
June 30, 1992
BUDHI SAGAR NAUTIYAL Vs. UNION OF INDIA
July 16, 1992
CHAIN LAL Vs. STATE
January 3, 1992
CHANDER SINGH MANDYAL Vs. STATE OF HIMACHAL PRADESH
June 26, 1992
CHEMIPLAST INDUSTRIES (REGD.) Vs. H.P.AGRO INDUSTRIES CORPORATION LTD.
April 30, 1992
DEEP RAM Vs. H.R.T.C.
May 27, 1992
DEEP RAM Vs. HIMACHAL ROAD TRANS. CORPN.
May 27, 1992
DEEPAK SINGHA Vs. HIMACHAL ROAD TRANSPORT
March 19, 1992
DEVKOO Vs. RAMA DOGRA
January 10, 1992
DEVKU, KIMTU, GEHRU DEAF, DUMB, DEVKA Vs. MADAN LAL
January 10, 1992
DISTRICT AND SESSIONS JUDGE MANDI Vs. NAWAL THAKUR
October 14, 1992
DULI CHAND CHANDEL Vs. HIMACHAL PRADESH UNIVERSITY
December 31, 1992
EVANGELICAL CHURCH OF INDIA Vs. REV. CHAMAN LAL SINGH AND ORS.
March 4, 1992
EVANGELICAL CHURCH OF INDIA Vs. REV. CHAMAN LAL SINGH
March 3, 1992
GAJINDER SINGH KATOCH Vs. STATE OF HIMACHAL PRADESH
December 18, 1992
GEORGE Vs. A.C.THALWAL
June 10, 1992
GOVERDHAN LAL Vs. STATE
December 4, 1992
GOVIND SINGH MACHHAN Vs. STATE OF H.P.
July 29, 1992
GULZAR MOHAMMAD AND ORS. Vs. STATE OF HIMACHAL PRADESH
April 16, 1992
GUPTA BROTHERS Vs. EXCISE AND TAXATION COMMISSIONER
May 6, 1992
GURDIAL SINGH Vs. SMWARTIKA
May 19, 1992
H.H.DURGA KUMARI Vs. PYARE LAL
April 22, 1992
H.P. STATE FOREST CORPORATION Vs. KISHORI LAL MAHENDRA
August 10, 1992
H.P.HOUSING BOARD Vs. N.S.BRAMTA
August 12, 1992
HARYANA DAIRY DEVELOPMENT CO-OPERATIVE FEDERATION LTD. Vs. STATE OF HIMACHAL PRADESH
June 5, 1992
HET RAM Vs. NARAINOO
April 7, 1992
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. JAGAT RAM
May 29, 1992
HIMACHAL ROAD TRANSPORT Vs. PUNI DEVI
July 7, 1992
INDER SINGH Vs. HIMACHAL ROAD TRANSPORT
December 3, 1992
ISHWAROO Vs. STATE OF HIMACHAL PRADESH
December 31, 1992
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
June 26, 1992
JAGGA Vs. STATE OF HIMACHAL PRADESH
August 31, 1992
JANG BAHADUR RANA Vs. STATE OF H.P.
April 30, 1992
JASWANT SINGH Vs. CHET RAM
May 29, 1992
KAILASH NATH SOOD Vs. STATE
April 3, 1992
KANSHI RAM Vs. STATE
April 27, 1992
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH
March 13, 1992
KASHMIRI LAL Vs. ARYA SAMAJ MANDIR SUBATHU
May 8, 1992
KHEM SINGH Vs. STATE OF HIMACHAL PRADESH
June 5, 1992
KHEM SINGH Vs. THE STATE OF H.P.
June 5, 1992
KHUSHAL CHAND Vs. NEW INDIA ASSURANCE CO.LTD.
May 11, 1992
KISHORI LAL BHARDWAJ Vs. DIRECTOR GENERAL OF POLICE
May 20, 1992
KRISHANA Vs. VIMAL CHOPRA
July 8, 1992
KRISHNA KUMAR BANSAL Vs. RAUNQI RAM
March 20, 1992
KUMBH DASS Vs. STATE OF HIMACHAL PRADESH
April 8, 1992
LALIMA GUPTA Vs. STATE
July 7, 1992
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
September 7, 1992
MAGHI RAM Vs. ARYA SAMAJ, LOWER BAZAR, SHIMLA
March 6, 1992
MALKIAT SINGH Vs. HARDIAL SINGH
April 3, 1992
MARIAN EVA Vs. STATE
March 6, 1992
MATHIA Vs. PREM LAL
March 20, 1992
MOHAN LAL Vs. SADA NAND
August 18, 1992
NARAIN CHAND PRASHAR Vs. PREM KUMAR DHUMAL
December 11, 1992
NASIB DIN Vs. STATE OF H P
August 31, 1992
NATIONAL INSURANCE CO. LTD Vs. KAVITA RANI
December 15, 1992
NEK RAM Vs. STALE OF HIMACHAL PRADESH
June 23, 1992
NIRMALA DEVI Vs. VED PRAKASH
January 3, 1992
NISHA WALIA Vs. HIGH COURT OF H.P.
May 22, 1992
NOTA RAM ALIAS NETAR SINGH Vs. STATE OF HIMACHAL PRADESH
June 5, 1992
NURPUR PVT. BUS OPERATORS UNION Vs. STATE
October 1, 1992
O.P.CHAUHAN Vs. H.P.UNIVERSITY
March 10, 1992
OM PARKASH Vs. SARESHTA DEVI
November 30, 1992
ORIENTAL BANK OF COMMERCE Vs. SHIV RAM THAKUR AND OTHERS
January 6, 1992
PARKASH CHAND Vs. SHANTI SWAROOP, RAJIV BANSAL
August 3, 1992
PARKASH LAL Vs. STATE OF HIMACHAL PRADESH
July 15, 1992
PATI RAM Vs. STATE OF H.P.
April 13, 1992
PAWAN KUMAR Vs. PRESIDENT NOTIFIED AREA COMMITTEE
July 22, 1992
PREM LAL ALIAS PREMU Vs. STATE OF H.P.
April 30, 1992
PREM NATH Vs. STATE
February 28, 1992
PUNJAB NATIONAL BANK Vs. M/S PUREWAL & ASSOCIATES
November 18, 1992
PUNJAB NATIONAL BANK Vs. F N GOLD HEAD LTD
December 3, 1992
PUNJAB ROADWAYS HOSHIARPUR Vs. SATYA DEVI
October 14, 1992
R. K. KAPILA Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
September 3, 1992
RAHUL BHARGAVA Vs. H.P. UNIVERSITY
September 29, 1992
RAJESH KOCHHAR Vs. BABA RAM
December 18, 1992
RAM GOPAL Vs. SHAKTI CHAND
June 11, 1992
RAM SARAN Vs. PYARE LAL
June 23, 1992
RAMESH CHAND Vs. STATE OF U.P.
March 6, 1992
RAMESH CHANDER SOOD Vs. S.N. TRIPATHI
May 19, 1992
RANBIR SINGH Vs. GITA RAM
March 4, 1992
RANGILA RAM RAO Vs. HIMACHAL PRADESH HOUSING BOARD
January 14, 1992
REFERENCE MADE Vs. S.K.DASH
September 25, 1992
ROMEL SINGH Vs. CHINTI DEVI
March 5, 1992
SANT RAM Vs. MOHINDER SINGH
November 13, 1992
SHAM SUNDER Vs. STATE OF HIMACHAL PRADESH
March 13, 1992
SHIV DUTT Vs. STATE OF HIMACHAL PRADESH
July 27, 1992
SHIV RAM Vs. SHEELA DEVI
May 1, 1992
SHRI RAMESH CHANDER SOOD Vs. S.N.TRIPATHI
May 19, 1992
SMT. KADSI DEVI & ANOTHER Vs. MISS RAM PYARI & OTHERS
August 25, 1992
SONA SPICES SUPPLIERS Vs. STATE OF HIMACHAL PRADESH
December 25, 1992
SOOD SABHA SHRI RAM MANDIR SHIMLA Vs. R P GROVER
December 11, 1992
STATE BANK OF INDIA OFFICERS ASSOCIATION Vs. DEPUTY GEN MANAGER SBI
September 3, 1992
STATE OF H P Vs. KULDEEP KUMAR
August 31, 1992
STATE OF H P Vs. LAXMI NAND
January 9, 1992
STATE OF H P Vs. SUDARSHAN SINGH
March 12, 1992
STATE OF H.P. Vs. PIARE LAL
January 9, 1992
STATE OF H.P. Vs. VIJAY KUMAR
December 17, 1992
STATE OF H.P. Vs. TARA SINGH
May 28, 1992
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
April 28, 1992
STATE OF HIMACHAL PRADESH Vs. VED PRAKASH
March 31, 1992
STATE OF HIMACHAL PRADESH Vs. KRISHAN LAL
January 10, 1992
STATE OF HIMACHAL PRADESH Vs. HANS RAJ
January 2, 1992
STATE OF HIMACHAL PRADESH Vs. S.D.KATHURIA
September 10, 1992
STATE OF HIMACHAL PRADESH Vs. KRISHAN CHAND
March 12, 1992
STATE OF HIMACHAL PRADESH THROUGH COLLECTOR, SOLAN Vs. SHIWALIK CO-OPERATIVE HOUSE BUILDING SOCIETY, BAROTIWALA
April 29, 1992
SUDHIR KUMAR Vs. KIRTI KUMAR BALL
January 1, 1992
SUKH LAL Vs. UNION OF INDIA
December 15, 1992
T.D. SHARMA AND OTHERS Vs. H.P. UNIVERSITY AND OTHERS
October 19, 1992
TARA CHAND SHARMA Vs. BAIJ NATH
May 1, 1992
TARA CHAND SHARMA Vs. BAIJ NATH
May 15, 1992
TUL BAHADUR Vs. STATE OF H.P.
May 29, 1992
VIDYA SAGAR SOOD Vs. AMAR CHAND
May 25, 1992
VILLAGE PAPERS PVT LTD Vs. STATE OF HIMACHAL PRADESH
April 28, 1992
VINOD KANT GAUTAM Vs. STATE BANK OF INDIA
October 28, 1992
VINOD KUMAR Vs. INCOME TAX OFFICER
September 15, 1992
VIRENDER GAUTAM Vs. STATE
January 7, 1992