Case Index

Title
Date
ASSTT. SUPERINTENDENT, TELEGRAPH OFFICE-/ Vs. DINESH KUMAR BHARTI
November 4, 1992
AVAS VIKAS PARISHAD Vs. RAJINDER KUMAR JAIN
November 30, 1992
D.M.UNITED INDIA INSURANCE CO.LTD. Vs. SUBASH SURI
November 25, 1992
DAVINDRA KUMAR Vs. LUCKNOW VIKAS PRADHIKARAN
November 4, 1992
DROPADI DEVI Vs. MARUTI UDYOG LTD.
November 4, 1992
NATIONAL GAS SERVICE Vs. TRIJUHI NARAIN TEWARI
November 28, 1992
OM RICE MILLS Vs. UNITED INDIA INSURANCE CO. LTD.
November 18, 1992
RAJ TIKKU Vs. ARJUN MARKETING AND FINANCE CORPORATION
November 11, 1992
RAVIKANT-/ Vs. REGIONAL MANAGER, U.P. STATE ROAD TRANSPORT
November 11, 1992
SARDAR MELA SINGH-/ Vs. UNITED INDIA INSURANCE CO. LTD.
October 31, 1992
UNION OF INDIA Vs. ASHOK KUMAR GUPTA
November 4, 1992
VISHVA BANDHU BAJPAI Vs. GENERAL MANAGER, EASTERN RAILWAY
December 29, 1992