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Case Index
Title
Date
A K NARULA Vs. UNION OF INDIA
February 11, 1992
A.N. MAGO Vs. THE REGISTRAR, HIGH COURT OF PUNJAB AND HARYANA, CHANDIGARH
April 3, 1992
ABDUL RASHID Vs. PUNJAB WAKF BOARD
January 30, 1992
ABDUL RASHID Vs. STATE OF HARYANA
February 22, 1992
ABDUL RASHID Vs. STATE OF PUNJAB
November 12, 1992
ABNASH CHANDER Vs. MULAKH RAJ
May 20, 1992
ADARSH Vs. STATE OF PUNJAB
January 28, 1992
ADVANCE INDUSTRIES Vs. STATE BANK OF INDIA
May 11, 1992
AJAIB SINGH Vs. DALIP KAUR
February 20, 1992
AJAIB SINGH Vs. SUKHDEV SINGH
August 24, 1992
AJAY MALIK Vs. PUNJAB UNIVERSITY
January 29, 1992
AJIT PAL SINGH Vs. UNION OF INDIA
October 16, 1992
AJIT SINGH Vs. STATE OF PUNJAB
August 19, 1992
AJIT SINGH Vs. STATE OF PUNJAB
August 13, 1992
AJIT SINGH Vs. STATE OF HARYANA
August 31, 1992
AJIT SINGH Vs. KAMAL KISHORE
January 13, 1992
AJIT SINGH Vs. JASWANT SINGH
August 17, 1992
AJIT SINGH Vs. STATE OF PUNJAB
September 15, 1992
AJIT SINGH Vs. BHUPINDER SINGH
May 18, 1992
AJIT SINGH Vs. STATE OF HARYANA
May 12, 1992
AJIT SINGH Vs. STATE OF PUNJAB
February 13, 1992
AJIT SINGH SAINI Vs. STATE OF PUNJAB
November 16, 1992
AJMER SINGH Vs. STATE OF PUNJAB
June 3, 1992
AJMER SINGH Vs. STATE OF PUNJAB
July 7, 1992
AJMER SINGH Vs. SURJIT SINGH
February 24, 1992
AKBARI Vs. SABRI
October 21, 1992
ALBEL SINGH Vs. STATE OF PUNJAB
July 21, 1992
ALI MOHAMMAD Vs. KARIMA
January 28, 1992
AMAN DAHIYA ADVOCATE Vs. SURINDER JAIN
December 8, 1992
AMAR CHAND TANGRI Vs. EVERGREEN HOSIERY
September 17, 1992
AMAR NATH Vs. STATE OF PUNJAB
February 28, 1992
AMAR NATH SINGLA Vs. SAVINDER SINGH
September 10, 1992
AMAR SINGH Vs. STATE BANK OF PATIALA
August 26, 1992
AMAR SINGH Vs. JOINT SECRETARY (REHABILITATION)-CUM-SETTLEMENT COMMISSIONER, HARYANA
November 18, 1992
AMAR SINGH Vs. STAYA DEVI
September 16, 1992
AMAR SINGH Vs. SHEO NARAIN
July 9, 1992
AMAR SINGH Vs. UNION TERRITORY CHANDIGARH
November 6, 1992
AMAR SINGH Vs. STATE OF PUNJAB
March 18, 1992
AMAR SINGH Vs. MANRI
August 5, 1992
AMAR SINGH Vs. LABH SINGH
August 6, 1992
AMARJIT Vs. STATE OF PUNJAB
October 29, 1992
AMARJIT SINGH Vs. THE STATE OF PUNJAB ETC.
April 23, 1992
AMARJIT SINGH Vs. MAYA RAM
January 8, 1992
AMARJIT SINGH Vs. STATE OF PUNJAB
September 4, 1992
AMIR CHAND Vs. STATE OF PUNJAB
July 17, 1992
AMITABH GUPTA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
January 29, 1992
AMRIK SINGH Vs. UNION OF INDIA
September 1, 1992
AMRIK SINGH Vs. DT FOOD AND SUPPLIES CONTROLLER
November 25, 1992
AMRIK SINGH Vs. STATE OF HARYANA
February 25, 1992
AMRIK SINGH ALIAS BITTU Vs. STATE OF PUNJAB
December 11, 1992
AMRIT LAL Vs. BRIJ MOHAN LAL
May 18, 1992
AMRIT PAL SINGH Vs. STATE OF PUNJAB
June 10, 1992
AMRIT RANI Vs. SURINDER KUMAR SACHDEVA
February 26, 1992
AMRITPAL SINGH GREWAL COL Vs. UNION OF INDIA
May 4, 1992
AMRITSAR IMPROVEMENT TRUST Vs. DR. KULWANT SINGH
November 2, 1992
ANAND PARKASH Vs. STATE OF HARYANA ETC
January 7, 1992
ANANT RAM Vs. STATE OF HARYANA
November 3, 1992
ANGREJ SINGH Vs. STATE OF HARYANA
September 14, 1992
ANIL KUMAR Vs. HARYANA STATE COOPERATIVE APEX BANK LTD
July 30, 1992
ANIL KUMAR Vs. THE GENERAL PUBLIC AND ORS.
September 22, 1992
ANIL KUMAR CHAUHAN Vs. STATE OF HARYANA
May 28, 1992
ANIL KUMAR GUPTA Vs. THE PUNJAB STATE ELECTRICITY BOARD
August 18, 1992
ANIL KUMAR JAIN Vs. GENERAL MANAGER PUNJAB ROADWAYS
January 23, 1992
ANIL MITTAL Vs. STATE OF PUNJAB
February 3, 1992
ANIL VISHWASH Vs. HARYANA STATE ELECTRICITY BOARD
January 21, 1992
ANITA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 21, 1992
ANITA ENTERPRISES Vs. MUTHOOT M GEORGE CHITS I LTD
November 4, 1992
ANJU AGGARWAL Vs. THE PANJAB UNIVERSITY, CHANDIGARH AND OTHERS
January 16, 1992
ANU RAG AHUJA Vs. STATE OF HARYANA
November 19, 1992
ARJAN SINGH Vs. SURJIT SINGH
December 16, 1992
ARJUN DASS Vs. RAM KISHAN
June 1, 1992
ARMINDER KAUR Vs. MAJOR NARINDER SINGH BRAR
February 27, 1992
ARPANA SHARMA Vs. STATE OF PUNJAB AND ORS.
March 24, 1992
ARTI CHOPRA Vs. SUDHIR CHOPRA
November 6, 1992
ARUN ANAND Vs. DIRECTOR TECHNICAL EDUCATION AND INDUSTRIAL TRAINING (APPRENTICESHIP ADVISER), PUNJAB, CHANDIGARH
March 12, 1992
ARUN KUMAR Vs. STATE BOARD OF TECHNICAL EDUCATION
January 10, 1992
ARUN KUMAR BHARDWAJ Vs. ANILA BHARDWAJ
March 31, 1992
ARUN KUMAR MISHRA AND ORS. Vs. THE MAHARSHI DAYANAND UNIVERSITY, THROUGH ITS REGISTRAR AND ORS.
July 9, 1992
ASHA DEVI Vs. STATE OF PUNJAB
May 15, 1992
ASHA RANI Vs. YASH PAL
August 4, 1992
ASHOK KUMAR Vs. STATE OF HARYANA
March 12, 1992
ASHOK KUMAR Vs. STATE OF HARYANA
January 21, 1992
ASHOK KUMAR Vs. THE STATE
January 20, 1992
ASHOK KUMAR ASHOKI Vs. UNION OF INDIA
September 14, 1992
ASHOK KUMAR MALIK Vs. UNION OF INDIA
April 2, 1992
ASHWANI ATTRI AND OTHERS Vs. PRINCIPAL, HOMEOPATHIC MEDICAL COLLEGE, CHANDIGARH AND ANOTHER
September 28, 1992
ASHWANI KUMAR Vs. STATE OF PUNJAB
August 27, 1992
ASHWANI KUMAR Vs. GOPAL KRISHAN
August 13, 1992
ASHWANI KUMAR Vs. CHANDIGARH ADMINISTRATION THR ITS ADMINISTRATOR AT CHANDIGARH
February 20, 1992
ASHWANI KUMAR Vs. STATE OF PUNJAB
November 16, 1992
ASI BALBIR SINGH Vs. STATE OF PUNJAB
September 10, 1992
ASSA RAM Vs. SUGNA
May 28, 1992
ASSISTANT COLLECTOR OF CUSTOMS CENTRAL EXCISE Vs. KRISHAN LAL
January 20, 1992
ATMA RAM Vs. JETHU RAM
February 4, 1992
ATUL KUMAR Vs. BINDU KUMAR
September 1, 1992
AVINASH ARORA MANAGER TAGORE NIKETAN MODEL MIDDLE SCHOOL Vs. J S GUJRAL
April 7, 1992
AVINASH CHANDER Vs. HARKISHAN LAL
March 17, 1992
AVTAR SINGH Vs. DALIP SINGH
October 22, 1992
AVTAR SINGH Vs. STATE OF PUNJAB
December 10, 1992
AVTAR SINGH Vs. BHAGI
August 24, 1992
AVTAR SINGH Vs. STATE BANK OF PATIALA
August 25, 1992
AVTAR SINGH Vs. STATE OF PUNJAB
February 10, 1992
AVTAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD THROUGH ITS SECRETARY PATIALA
January 14, 1992
AVTAR SINGH Vs. INDIAN BANK
May 4, 1992
AVTAR SINGH Vs. STATE OF PUNJAB
April 7, 1992
AVTAR SINGH Vs. KARNAIL SINGH
February 21, 1992
AVTAR SINGH KARLA Vs. STATE OF PUNJAB
May 11, 1992
AVTAR SINGH, ASSISTANT REVENUE CLERK FEROZEPUR Vs. STATE OF PUNJAB
February 17, 1992
AVTAR SINGH, EX Vs. STATE OF PUNJAB
March 9, 1992
B B BHAGWAT Vs. ORIENTAL FIRE & GENERAL INSURANCE COMPANY LTD
October 2, 1992
B B BHAGWAT Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
October 22, 1992
B D MATHUR Vs. STATE OF PUNJAB
May 28, 1992
B.K. KAURA Vs. STATE OF PUNJAB AND ORS.
January 6, 1992
B.K. TANK AND ORS. Vs. B.S. OJHA, I.A.S., CHIEF SECRETARY TO GOVERNMENT, HARYANA AND ORS.
April 10, 1992
B.S. THIND Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH (P.G.I.), CHANDIGARH
March 27, 1992
BABU LAL Vs. STATE OF HARYANA
July 15, 1992
BABU LAL Vs. STATE OF HARYANA
August 12, 1992
BABU RAM Vs. STATE OF HARYANA
February 4, 1992
BABU RAM Vs. RAMESH CHAND
May 4, 1992
BABU RAM DEAD Vs. MULKHA SINGH
July 30, 1992
BACHAN SINGH Vs. SURAIN SINGH
December 14, 1992
BACHITTAR SINGH Vs. THE CHAIRMAN, PUNJAB STATE ELECTRICITY BOARD
October 14, 1992
BACHITTAR SINGH Vs. PANCHAYAT SAMITI, TALWARA
February 4, 1992
BAIJ NATH ALIAS VAINKAT PURI Vs. STATE OF HARYANA
January 8, 1992
BAJAJ ELECTRICALS LTD Vs. ELECTROMAST INDUSTRIES
February 12, 1992
BAJRANG LAL Vs. STATE OF HARYANA
May 27, 1992
BAKHA SINGH Vs. STATE OF HARYANA
January 22, 1992
BAKHTAWAR SINGH Vs. PREM SINGH
January 15, 1992
BAKHTAWAR SINGH AND OTHERS Vs. MOHAN KAUR AND OTHERS
January 27, 1992
BAKSHISH KAUR /DETENU Vs. STATE OF PUNJAB
March 31, 1992
BAL KISHAN SHARMA AND ANOTHER Vs. THE GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
December 11, 1992
BAL KRISHAN HOODA Vs. SECRETARY-CURA- COMMISSIONER, EDUCATION DEPARTMENT, HARYANA, CIVIL SECRETARIAT, CHANDIGARH
February 6, 1992
BAL RAJ Vs. SENIOR SUB JUDGE, HISSAR
July 29, 1992
BAL RAJ KAPURIA Vs. STATE OF PUNJAB
December 10, 1992
BALAK RAM Vs. FATEH CHAND
August 14, 1992
BALBIR Vs. ASSISTANT COLLECTOR, IST GRADE, JHAJJAR
August 18, 1992
BALBIR KAUR Vs. HARDARSHAN KAUR
April 8, 1992
BALBIR KAUR Vs. STATE OF PUNJAB
August 6, 1992
BALBIR SINGH Vs. EXECUTIVE ENGINEER
November 20, 1992
BALBIR SINGH Vs. STATE OF PUNJAB
July 1, 1992
BALBIR SINGH Vs. STATE OF PUNJAB, THROUGH THE SECRETARY, REVENUE DEPARTMENT, PUNJAB GOVERNMENT AT (CIVIL) CHANDIGARH
November 3, 1992
BALBIR SINGH Vs. THE KURUKSHETRA CENTRAL CO
December 17, 1992
BALBIR SINGH Vs. STATE OF PUNJAB
August 7, 1992
BALBIR SINGH Vs. RAMESHWAR DASS DRIVER HARYANA ROADWAYS
January 20, 1992
BALBIR SINGH Vs. BALKIAR SINGH
August 5, 1992
BALBIR SINGH Vs. SLATE OF PUNJAB
September 14, 1992
BALBIR SINGH Vs. STATE OF PUNJAB
July 27, 1992
BALBIR SINGH Vs. INSPECTOR GENERAL OF PRISONS, HARYANA
May 29, 1992
BALBIR SINGH Vs. BALBIR SINGH
March 9, 1992
BALBIR SINGH Vs. THE UNION TERRITORY, CHANDIGARH
February 26, 1992
BALBIR SINGH ALIAS BIRA Vs. STATE OF HARYANA
January 17, 1992
BALBIR SINGH BHIRA Vs. STATE OF HARYANA
August 25, 1992
BALBIR WATI Vs. JAGBIR SINGH ARORA
March 27, 1992
BALDEEP SINGH Vs. UNION OF INDIA
March 16, 1992
BALDEV CHAND (DECEASED) AND ANOTHER Vs. THE MANAGING COMMITTEE DR. HARI RAM HIGHER SECONDARY SCHOOL, DATARPUR AND OTHERS
December 8, 1992
BALDEV KRISHAN Vs. STATE OF PUNJAB
August 26, 1992
BALDEV SINGH Vs. STATE OF PUNJAB
September 7, 1992
BALDEV SINGH Vs. SUKHDEV KAUR
July 8, 1992
BALJEET SINGH Vs. STATE OF HARYANA
February 7, 1992
BALJINDER SINGH Vs. DALIP SINGH
April 7, 1992
BALJIT KAUR Vs. GURU NANAK DEV UNIVERSITY
September 15, 1992
BALKAR SINGH Vs. UNION OF INDIA
January 28, 1992
BALKAR SINGH Vs. HARVINDER KAUR
February 10, 1992
BALWAN SINGH Vs. INDRO
September 24, 1992
BALWANT KAUR Vs. AJMER SINGH ETC
February 24, 1992
BALWANT RAM Vs. HAZAR SINGH
May 18, 1992
BALWANT SINGH Vs. STATE OF PUNJAB
May 8, 1992
BALWANT SINGH Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
March 4, 1992
BALWINDER KAUR Vs. KASHMIR SINGH
July 28, 1992
BALWINDER SINGH Vs. STATE OF PUNJAB
November 5, 1992
BALWINDER SINGH BITTU Vs. UNION OF INDIA
September 3, 1992
BANARSI DASS Vs. MUNICIPAL COMMITTEE KURALI
January 9, 1992
BANARSI DASS Vs. KAUR SAIN
February 14, 1992
BANGSAIN SINGH Vs. THE STATE OF HARYANA
January 14, 1992
BANSAL AND SONS CONTRACTORS Vs. STATE OF HARYANA
July 18, 1992
BARAM KHAN @ CHOTTU KHAN Vs. STATE OF HARYANA
February 26, 1992
BASHIR Vs. ZAMIR-UL-DIN
November 6, 1992
BATALA COOPERATIVE SUGAR MILLS LTD Vs. NARESH KUMAR ABBI
August 10, 1992
BAWA RAM Vs. STATE OF PUNJAB
October 20, 1992
BEHARI LAL Vs. GRAM PANCHAYAT SALEMSHAH
January 23, 1992
BHAG SINGH Vs. STATE OF PUNJAB
November 6, 1992
BHAG SINGH Vs. JOGINDER SINGH
October 31, 1992
BHAGAT RAM Vs. THE STATE OF PUNJAB AND ORS.
February 11, 1992
BHAGAT RAM Vs. UNION OF INDIA
January 18, 1992
BHAGAT RAM ALIAS BHAGAT SINGH Vs. SHAMSHER SINGH
March 26, 1992
BHAGAT RAM SULEHRIA Vs. CHATTAR SINGH
February 28, 1992
BHAGWAN Vs. RAKESH
July 9, 1992
BHAGWAN DASS Vs. STATE OF HARYANA
August 13, 1992
BHAGWAN KAUR Vs. GURBAX SINGH & ANOTHER
March 13, 1992
BHAGWAN SINGH Vs. STATE OF HARYANA
January 23, 1992
BHAGWAN SINGH Vs. BAHADUR SINGH
May 28, 1992
BHAGWAN SINGH AND ANR. Vs. INDER KAUR (DECEASED) AND ORS.
January 30, 1992
BHAGWANI Vs. STATE OF HARYANA
December 2, 1992
BHAI MANJIT SINGH Vs. STATE OF PUNJAB
January 15, 1992
BHAI SHAMSHER SINGH Vs. PUNJAB STATE PUNJAB ROADWAYS MOGA
December 17, 1992
BHAJAN RAM Vs. TITU DENTING AND PAINTING SHOP
January 29, 1992
BHAJAN SINGH Vs. SUBHASH CHANDER AND ORS.
February 24, 1992
BHAJAN SINGH Vs. MURLI DHAR
March 3, 1992
BHALLA Vs. RAM SINGH
August 10, 1992
BHANA RAM Vs. STATE OF HARYANA
May 12, 1992
BHARAT BHUSHAN MEHRA Vs. BIRBAL
May 28, 1992
BHARAT PETROLEUM CORPORATION LIMITED BALLARD ESTATE Vs. SAT PARKASH AMAR SINGH
March 17, 1992
BHARAT PETROLEUM CORPORATION LTD Vs. UNION OF INDIA
March 18, 1992
BHARAT SINGH Vs. DEENA
February 3, 1992
BHAWANI COTTON MILLS AND INDUSTRIES LTD Vs. STATE OF PUNJAB
February 5, 1992
BHIM SAIN NARDOSH KUMAR Vs. RAJ PAL
August 7, 1992
BHIM SINGH Vs. STATE OF HARYANA
January 14, 1992
BHIM SINGH Vs. STATE OF HARYANA
July 7, 1992
BHOJA RAM Vs. NOON KARAN (DIED)
March 6, 1992
BHOOP SINGH TIKANIA Vs. HARYANA WAREHOUSING CORPORATION
June 2, 1992
BHOPAL SINGH Vs. STATE OF HARYANA
July 23, 1992
BHUPENDER DEV JAIN Vs. HARYANA BREWERIES LTD
February 13, 1992
BHUPINDER SINGH Vs. STATE OF PUNJAB
May 14, 1992
BHUPINDER SINGH Vs. J L KAPOOR
May 26, 1992
BHUPINDER SINGH Vs. J.L. KAPOOR
May 28, 1992
BHUPINDER SINGH Vs. SOHINDER SINGH
July 9, 1992
BHUPINDER SINGH Vs. STATE OF PUNJAB
October 20, 1992
BHURA SINGH Vs. STATE OF PUNJAB
March 12, 1992
BHUSHAN KUMAR Vs. STATE OF HARYANA
March 24, 1992
BHUSHAN TIN BOX INDUSTRIES Vs. PUNJAB AND SIND BANK
January 24, 1992
BIJENDER SINGH Vs. STATE OF HARYANA
August 26, 1992
BIKRAMJIT SINGH LALLY AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
October 1, 1992
BILLU Vs. STATE OF HARYANA
January 24, 1992
BIMLA ARORA Vs. STATE OF PUNJAB
February 7, 1992
BIMLA DEVI Vs. PIAO DHARAMSHALA GANGA SAHAI WALI
February 25, 1992
BIMLA DEVI Vs. STATE OF HARYANA AND OTHERS
November 17, 1992
BIMLA DEVI ALIAS VIMLA Vs. VISHAN DASS
December 4, 1992
BINPALKA CO Vs. COMMISSIONER(APPEALS), JALANDHAR DIVISION
January 16, 1992
BIRENDRA STEEL INDUSTRIES Vs. PRESTO STEEL COMPANY
January 20, 1992
BIRLA MILLS GINNING & PRESSING FACTORY Vs. PUNJAB STATE ELECTRICITY BOARD
February 13, 1992
BISHAMBER DAYAL Vs. STATE OF HARYANA
February 10, 1992
BODAN LAL YADAV Vs. UNION OF INDIA & OTHERS
January 17, 1992
BODH RAJ Vs. FINANCIAL COMMISSIONER, HRY
March 5, 1992
BOHRA MILLS Vs. STATE OF HARYANA
December 10, 1992
BOMBAY HOUSE Vs. NEW MODEL INDUSTRIES PVT LTD
April 2, 1992
BRAHAM SARUP Vs. KIRORI MAL RAM CHANDER
February 13, 1992
BRAHAMPAL SINGH Vs. STATE OF HARYANA
November 25, 1992
BRIJ BALA Vs. STATE OF HARYANA
May 8, 1992
BRIJ LAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
May 13, 1992
BRIJ MOHAN Vs. SUNITA
March 6, 1992
BRIJ MOHAN MAHAJAN Vs. SHRIMATI PREM LATA KATHURIA
December 11, 1992
BRIJ NARAIN Vs. STATE OF HARYANA
March 4, 1992
BRIJINDER SINGH Vs. THE LAND ACQUISITION COLLECTOR, P.S.E.B. AND ANR.
December 2, 1992
BRITISH INDIA CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL PUNJAB
May 28, 1992
BUDH RAM Vs. EXCISE & TAXATION OFFICER, KAITHAL
September 17, 1992
BUTA SINGH Vs. STATE OF PUNJAB
January 31, 1992
BUTA SINGH Vs. STATE OF PUNJAB
October 13, 1992
C D MALIK AND ORS Vs. NARINDER KUMAR AND ORS
January 30, 1992
CANARA BANK Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL
July 24, 1992
CANARA BANK Vs. GULATI TRACTOR EQUIPMENT CO
August 20, 1992
CANTONMENT BOARD AMBALA CANTT Vs. S S DASS
February 24, 1992
CAPT B S THIND Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH (P G I), CHANDIGARH
March 27, 1992
CAPT CHANAN SINGH SIDHU Vs. ELECTION COMMISSION OF INDIA NEW DELHI
February 5, 1992
CAPT. CHANAN SINGH Vs. THE ELECTION COMMISSIONER OF INDIA AND ORS.
February 9, 1992
CENTRAL BANK OF INDIA Vs. RATTAN LAL ARORA
July 13, 1992
CENTRAL DISTILLERY AND CHEMICAL WORKS LTD Vs. GURBHARATJEET SINGH
January 31, 1992
CERAMICS INDIA Vs. HARYANA STEEL AND ALLOYS LTD
September 9, 1992
CH. KATAR SINGH, EX. FINANCE MINISTER Vs. SHRI HARI SINGH NALWA, M.L.A.
January 7, 1992
CHAMAN LAL Vs. STATE OF HARYANA
March 5, 1992
CHAMAN LAL Vs. STATE OF HARYANA
May 22, 1992
CHAMAN LAL Vs. BANARSI DASS
May 11, 1992
CHAMAN LAL VAID Vs. UNION OF INDIA
May 15, 1992
CHAMELI DEVI Vs. STATE OF HARYANA
January 16, 1992
CHANAN PAL EX-CONSTABLE Vs. STATE OF HARYANA
December 2, 1992
CHANAN SINGH Vs. PUNJAB NATIONAL BANK
March 17, 1992
CHANAN SINGH Vs. STATE OF PUNJAB
August 18, 1992
CHANAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER, PUNJAB
February 27, 1992
CHANCHAL SURJIT SINGH RANDHAWA (MRS.) Vs. STATE OF PUNJAB
September 2, 1992
CHAND SINGH Vs. BHAGWANT SINGH
February 27, 1992
CHAND SINGH Vs. STATE OF PUNJAB
February 21, 1992
CHANDAN SINGH Vs. STATE OF HARYANA
September 8, 1992
CHANDAN SINGH Vs. STATE OF HARYANA
September 16, 1992
CHANDER Vs. NIHALI
January 20, 1992
CHANDER BHAN Vs. MANOHRI DEVI
July 10, 1992
CHANDER BHAN Vs. STATE OF HARYANA
February 7, 1992
CHANDER BHAN, POSTMAN Vs. JAI PARKASH
June 2, 1992
CHANDER KANTA Vs. NARINDER SINGH
January 10, 1992
CHANDER MANI Vs. HARYANA STATE
January 30, 1992
CHANDER MOHANI Vs. MEHAK CHAND
December 2, 1992
CHANDER SINGH NEGI Vs. STATE OF PUNJAB
January 31, 1992
CHANDGI RAM Vs. JAGMAL AND ANR.
July 30, 1992
CHANDIGARH ADMINISTRATION UNION TERRITORY CHANDIGARH Vs. SHAM SINGH
December 1, 1992
CHANDIGARH HOUSING BOARD Vs. LIG (U) DUPLEX WELFARE SOCIETY AND OTHERS
February 22, 1992
CHANDO DEVI Vs. AMAR NATH GARG
June 1, 1992
CHANNI NAND SINGH COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. JIWAN SINGH
February 24, 1992
CHANU RAM Vs. FINANCIAL COMMISSIONER, HARYANA
August 27, 1992
CHARAN DAS Vs. SURINDER KUMAR AND ORS.
May 13, 1992
CHARAN DASS Vs. NIRANJAN DASS SHARMA
February 17, 1992
CHARAN DEVI Vs. ANIL KUMAR
June 3, 1992
CHARAN SINGH Vs. BISSI
July 15, 1992
CHARAN SINGH Vs. STATE OF HARYANA
January 24, 1992
CHARAN SINGH Vs. THE STATE OF PUNJAB
May 22, 1992
CHARAN SINGH Vs. HARSHARAN KAUR
March 31, 1992
CHARAN SINGH ALIAS KALA Vs. THE STATE OF PUNJAB
February 22, 1992
CHARANJIT KAUR Vs. SURENDERJIT SINGH
November 27, 1992
CHARANJIT SHARMA Vs. THE PUNJAB UNIVERSITY CHANDIGARH AND ORS.
February 28, 1992
CHATAR BHUJ LILA WATI TRUST RAILWAY ROAD, PANIPAT Vs. GAOJI RAM
May 7, 1992
CHATRU LAL Vs. PARKASH CHAND
November 9, 1992
CHATTAR SINGH, INSPECTOR HARYANA ROADWAYS, BHIWANI Vs. STATE OF HARYANA
July 16, 1992
CHET RAM Vs. YUDHISHTER
June 1, 1992
CHETAN KUMAR Vs. PUNJAB STATE THROUGH EXCISE AND FIXATION COMMISSIONER, PUNJAB, PATIALA AND OTHERS
January 31, 1992
CHHAJU RAM Vs. UNION OF INDIA
August 14, 1992
CHHEDI RAM Vs. KHARAITI LAL THROUGHT HIS L.RS. SMT. GURO
January 22, 1992
CHHOTA Vs. STATE OF HARYANA
September 22, 1992
CHHOTA SINGH Vs. UNION OF INDIA
September 2, 1992
CHIRANJI LAL Vs. DIRECTOR OF SCHOOL EDUCATION
August 11, 1992
CHONTO SMT Vs. INDUSTRIAL CABLES INDIA LTD
January 27, 1992
CHRISTIAN MEDICAL COLLEGE Vs. STATE OF PUNJAB
March 30, 1992
COL. PRITHIPAL SINGH Vs. FINANCIAL COMMISSIONER (APPEALS) PUNJAB
May 19, 1992
COLONEL JAGDEV SINGH Vs. UNION OF INDIA
January 23, 1992
COMMISSIONER OF INCOME TAX Vs. SOVRIN KNIT WORKS
November 11, 1992
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF PATIALA
July 27, 1992
COMMISSIONER OF WEALTH-TAX Vs. VIPIN KUMAR
August 31, 1992
COMMISSIONER OF WEALTH-TAX Vs. HARBHAGWAN AND SONS
September 25, 1992
COMMISSIONER OF WEALTH-TAX Vs. RAJLAXMI
August 4, 1992
COMMISSIONER OF WEALTH-TAX Vs. ARVIND NAYYAR
March 9, 1992
CONSTABLE RAJWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
February 26, 1992
CONSTABLE RAJWINDER SINGH Vs. STATE OF PUNJAB
January 1, 1992
CONSTABLE RAJWINDER SINGH Vs. STATE OF PUNJAB
May 26, 1992
COURT ON ITS OWN MOTION Vs. K L NARULA, H C S
July 22, 1992
COURT ON ITS OWN MOTION Vs. KAILASH RANI
September 11, 1992
D L KATYAL ACCOUNTS EXECUTIVE Vs. INDIAN DRUGS AND PHARMACEUTICALS LIMITED
December 17, 1992
D R SEHGAL Vs. STATE OF HARYANA
May 8, 1992
D S LAUNGIA Vs. STATE OF PUNJAB
September 28, 1992
DALBARA SINGH Vs. CHHAJA SINGH
February 27, 1992
DALBIR SINGH - DEFENDANT Vs. KULJIT SINGH
December 18, 1992
DALIMA BISCUITS PRIVATE LTD Vs. PUNJAB STATE ELECTRICITY BOARD
February 7, 1992
DALIP Vs. STATE OF HARYANA
August 10, 1992
DALIP SINGH Vs. STATE OF PUNJAB
January 27, 1992
DALIP SINGH Vs. STATE OF HARYANA
January 21, 1992
DALIP SINGH Vs. COLLECTOR, DISTRICT MOHINDERGARH
September 14, 1992
DALIP SINGH GILL Vs. UNION OF INDIA
August 4, 1992
DALJIT SINGH Vs. HARBINDER KAUR
October 20, 1992
DALMIA BISCUITS P LTD Vs. COMMISSIONER OF INCOME-TAX
January 27, 1992
DALMIRA RAM Vs. STATE OF HARYANA
January 7, 1992
DALWINDER SINGH Vs. INSPECTOR GENERAL OF PRISONS
August 12, 1992
DARA SINGH Vs. CHANDER PARKASH
December 16, 1992
DARBARA SINGH Vs. HAZARA SINGH
March 31, 1992
DARSHAN JIT SINGH DHINDSA Vs. STATE OF PUNJAB
October 30, 1992
DARSHAN SINGH Vs. STATE OF PUNJAB
August 11, 1992
DARSHAN SINGH Vs. HARBHAJAN SINGH
March 5, 1992
DARSHAN SINGH Vs. MANJIT KAUR
February 4, 1992
DARSHAN SINGH Vs. MOTI RAM
January 24, 1992
DARSHAN SINGH Vs. STATE OF PUNJAB
February 24, 1992
DARSHAN SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
March 17, 1992
DARSHAN SINGH AND OTHERS Vs. MAKHAN SINGH AND OTHERS
May 28, 1992
DARSHAN SINGH AULAKH Vs. STATE OF PUNJAB AND OTHERS
December 15, 1992
DARSHAN SINGH SANDHU Vs. STATE OF PUNJAB
February 17, 1992
DARSHNA DEVI Vs. THE PUNJABI UNIVERSITY, PATIALA, THROUGH ITS REGISTRAR AND ANOTHER
March 26, 1992
DARYA SINGH Vs. STATE OF HARYANA
August 6, 1992
DAULAT RAM Vs. STATE OF HARYANA
September 16, 1992
DAULI Vs. BACHAN SINGH
December 3, 1992
DAVINDER KAUR Vs. SANTOKH SINGH
February 3, 1992
DAYA KAUR Vs. FINANCIAL COMMISSIONER, REVENUE & SECRETARY TO GOVERNMENT, PUNJAB
November 27, 1992
DAYA KISHAN Vs. STATE OF HARYANA
November 18, 1992
DAYA PARKASH MAHENDRU Vs. DARSHAN LAL
December 7, 1992
DAYA WATI Vs. HARYANA STATE MINOR IRRIGATION (TUBEWELLS) CORPORATION LTD
July 20, 1992
DAYANAND Vs. THE STATE OF HARYANA
February 26, 1992
DEEPA SIKAND Vs. PUNJAB UNIVERSITY AND OTHER
March 12, 1992
DEEPA SIKAND Vs. PANJAB UNIVERSITY AND OTHERS
August 28, 1992
DEEPAK KUMAR Vs. PRESIDING OFFICER LABOUR COURT
June 3, 1992
DEPUTY CHAND GOYAL Vs. MUNICIPAL COMMITTEE, MEHAM
February 20, 1992
DEPUTY CHIEF CONTROLLER OF IMPORTS & EXPORTS Vs. GOPAL KRISHAN CHADHA
January 24, 1992
DES RAJ Vs. KASHMIRI LAL
January 8, 1992
DES RAJ SHARMA Vs. B M MITTAL ACCOUNTANT PUNJAB NATIONAL BANK
July 28, 1992
DESI Vs. STATE OF HARYANA
January 24, 1992
DEVI DAYAL Vs. RAM PARKASH
March 6, 1992
DEVI DAYAL Vs. STATE OF HARYANA
February 3, 1992
DEVI DITTA Vs. GRAM PANCHAYAT UMRI
January 8, 1992
DEVI LAL Vs. STATE OF HARYANA
October 29, 1992
DEVINDER BANGALI Vs. INSPECTOR GENERAL OF PRISONS
August 11, 1992
DEVINDER KUMAR MEHTA AND OTHERS Vs. PUNJABI UNIVERSITY, PATIALA AND OTHERS
November 20, 1992
DEVINDER NATH ALIAS DEVINDER SINGH Vs. KISHORI LAL
November 3, 1992
DEVINDER PAL Vs. THE STATE OF PUNJAB
February 20, 1992
DEVINDER SHARMA ALIAS BALWINDER KUMAR SHARMA Vs. PRITAM KAUR
September 15, 1992
DEVINDER SINGH Vs. STATE (U T ) CHANDIGARH
April 10, 1992
DEVINDER SINGH Vs. COMMISSIONER & SECRETARY TO GOVERNMENT HARYANA REHABILITATION DEPARTMENT
November 27, 1992
DEVKI NANDAN SHANT Vs. STATE OF HARYANA
March 4, 1992
DEVKINANDAN Vs. NAWAL SINGH
September 7, 1992
DEWAN CHAND Vs. STATE OF HARYANA
February 5, 1992
DEWAN KASHAB CHANDER Vs. FINANCIAL COMMISSIONER, HARYANA
December 2, 1992
DHAN SINGH Vs. PEPSU ROAD TRANSPORT CORPN
July 24, 1992
DHANPAT RAI Vs. STATE OF HARYANA
November 15, 1992
DHANVIR SINGH Vs. STATE OF PUNJAB
August 14, 1992
DHANWANT KAUR Vs. UNION TERRITORY CHANDIGARH ADMINISTRATION
January 28, 1992
DHARAM BIR SINGH Vs. STATE OF HARYANA
November 12, 1992
DHARAM CHAND MITTAL Vs. VANISH KUMAR
November 23, 1992
DHARAM PAL Vs. AMI LAL
February 6, 1992
DHARAM PAL AND ORS. Vs. STATE OF HARYANA
September 17, 1992
DHARAM PAL DAULAY Vs. P S BHANDARI
November 2, 1992
DHARAM PAL MADHOK Vs. SHARWAN SINGH
December 8, 1992
DHARAM SINGH Vs. THE INSPECTOR GENERAL OF PRISONS
February 24, 1992
DHARAM SINGH Vs. RAM CHANDER
November 12, 1992
DHARAM SINGH Vs. CHANDRO DEVI
November 17, 1992
DHARAM SINGH Vs. STATE OF PUNJAB
October 28, 1992
DHARAM VIR CHOPRA Vs. UNION OF INDIA
July 30, 1992
DHARAM VIR SINGH SETHI Vs. STATE OF PUNJAB
July 17, 1992
DHARAMBIR Vs. BHAGAT RAM
January 23, 1992
DHARAMBIR Vs. HARYANA STATE ELECTRICITY BOARD
February 3, 1992
DHARAMVIR Vs. BHAGAT RAM
May 21, 1992
DHARM PAL Vs. ENGINEER
October 22, 1992
DHARMVIR Vs. RADHA KISHAN
January 24, 1992
DHIAN SINGH Vs. STATE OF PUNJAB
September 4, 1992
DIALI Vs. AMAR KAUR
February 25, 1992
DILAWAR SINGH Vs. STATE OF HARYANA
August 20, 1992
DILRAJ SINGH GILL Vs. THE STATE OF PUNJAB
September 28, 1992
DISTRICT BHATINDA KHADI GRAM UDYOG KARYA KARTA SANGH Vs. AMARJIT PAL
January 6, 1992
DOABA ARMS COMPANY Vs. STATE OF PUNJAB
January 13, 1992
DR SEEMA Vs. DR ANIL KUMAR BERRI
May 21, 1992
DR SUBHASH CHANDER JOSHI Vs. BALWANT SINGH AHLUWALIA
November 18, 1992
DR. (MRS.) JATINDER KAUR CHEEMA, DEPUTY DIRECTOR, MALARIA Vs. THE STATE OF PUNJAB
October 30, 1992
DR. AVINASH KUMAR GOEL Vs. STATE OF PUNJAB
October 15, 1992
DR. BALDEV SINGH Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
October 14, 1992
DR. HARPREET SINGH Vs. THE STATE OF PUNJAB AND OTHERS
December 8, 1992
DR. J.S. GILL AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
March 27, 1992
DR. JASMER SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY,
October 29, 1992
DR. L.L. BUNDILA Vs. STATE OF HARYANA
January 7, 1992
DR. MOHAMAD SHABIR, ETC. Vs. STATE OF PUNJAB AND ORS.
April 9, 1992
DROPATI DEVI Vs. BIPAN KUMAR
March 5, 1992
DULA GIR CHELA SHRI HARJINDER GIR CHELA OF SHRI LACHHMI GIR Vs. HARCHAND GIR
May 27, 1992
DULI CHAND Vs. STATE OF HARYANA
May 6, 1992
DULI CHAND VERMA Vs. MAHENDER SINGH VERMA
July 29, 1992
DURGA SINGH CHANDEL Vs. GURBAX KAUR
August 24, 1992
DUTTGIR MAHANT Vs. RISHI RAM
October 21, 1992
EKAM GIR Vs. SAMADH SANJHAGIR
September 14, 1992
ELLORA INDUSTRIES, GURGAON Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
July 20, 1992
EM BEE TEXTILES LTD Vs. SADHU RAM
November 4, 1992
EMPLOYEES STATE INSURANCE CORPORATION Vs. JALANDHAR GYMKHANA CLUB
February 27, 1992
EX Vs. UNION OF INDIA
January 14, 1992
EX-SPR SANTOKH SINGH GILL Vs. UNION OF INDIA
March 23, 1992
FACULTY ASSOCIATION POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH Vs. UNION OF INDIA
January 16, 1992
FAIRDEAL TRADING CO Vs. UNION OF INDIA
December 3, 1992
FAQIR CHAND Vs. FAQIR SINGH
August 12, 1992
FAQIR CHAND Vs. STATE OF PUNJAB
September 4, 1992
FAQIR SINGH Vs. STATE OF PUNJAB
August 19, 1992
FAQIR SINGH Vs. SARWATI DEVI
September 2, 1992
FIRM RATTAN LAL AND CO. Vs. DEV RAJ
October 19, 1992
FLOW TREATMENT INCORPORATE Vs. PUNJAB WATER SUPPLYAND SEWERAGE BOARD
March 24, 1992
FOOD CORPORATION OF INDIA Vs. STATE BANK OF PATIALA AND OTHERS
April 22, 1992
FOOD CORPORATION OF INDIA Vs. PREM RATTNA
March 25, 1992
FRANKLIN LABORATORIES INDIA PRIVATE LIMITED PHARMACEUTICALS MANUFACTURERS Vs. DRUGS CONTROLLER INDIA SHOWING HIS OFFICE AT DIRECTOR GENERAL OF HEALTH SERVICES NEW DELHI
April 2, 1992
FRANKLIN LABORATORIES INDIA PVT LTD Vs. UNION OF INDIA
November 17, 1992
G D HANS EX SUB JUDGE-CUM-JUDICIAL MAGISTRATE 1ST CLASS Vs. D K SYAL
August 26, 1992
G. P. PRASAD Vs. THE STATE OF PUNJAB
January 14, 1992
GAGANDEEP KAUR AND OTHERS Vs. THE STATE OF PUNJAB THROUGH ITS SECRETARY TO GOVT. EDUCATION DEPARTMENT, PUNJAB, CIVIL SECRETARIAT, CHANDIGARH AND OTHERS
January 7, 1992
GAHAL COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
December 8, 1992
GAJJA SINGH Vs. MOHINDER SINGH
September 17, 1992
GAURI SHANKAR Vs. STATE OF PUNJAB
November 17, 1992
GENERAL GURNAM SINGH PUBLIC SCHOOL (TRUST) Vs. STATE OF PUNJAB
April 21, 1992
GENERAL INSURANCE CORPORATION OF INDIA Vs. S R KALRA ASSISTANT MANAGER NATIONAL INSURANCE COMPANY LIMITED
December 17, 1992
GHANSHAM DASS Vs. STATE OF HARYANA
November 24, 1992
GHANSHAM DASS Vs. STATE OF HARYANA
February 4, 1992
GHANSHAM LAL GOYAL Vs. STATE OF PUNJAB THROUGH SECRETARY, IRRIGATION & POWER, CHANDIGARH AND OTHERS
February 7, 1992
GHASEETA RAM Vs. STATE OF HARYANA
December 3, 1992
GHASITA SINGH Vs. STATE OF HARYANA
September 15, 1992
GIAN CHAND AND ANR. Vs. PAVITAR SINGH
May 11, 1992
GIAN KAUR Vs. STATE OF PUNJAB
May 6, 1992
GIAN SINGH Vs. TEHL DASS
March 4, 1992
GIANO Vs. SUNDER SINGH
April 1, 1992
GILL BUS SERVICE REGD AMRITSAR Vs. STATE OF PUNJAB
March 30, 1992
GINDER SINGH Vs. STATE OF PUNJAB
August 10, 1992
GIRDHARI LAL Vs. ROMAL SINGH
September 7, 1992
GIRDHARI LAL Vs. STATE OF PUNJAB
January 9, 1992
GIRWAR LAL Vs. KHADI BHANDAR DHURI
August 24, 1992
GLAXO INDIA LIMITED AND ANR. Vs. JALANDHAR FEED CORPORATION AND ANR.
February 22, 1992
GODFREY PHILLIPS INDIA LIMITED Vs. CHANDER PRAKASH CHAUDHARY
January 15, 1992
GOETZE INDIA LTD Vs. PURE DRINKS NEW DELHI LTD
February 28, 1992
GOKAL CHAND Vs. ROMESH CHANDER
February 22, 1992
GOKAL DEEP MEHTA Vs. STATE OF PUNJAB
July 28, 1992
GOLDEN CHEMICAL WORKS Vs. COMMISSIONER OF INCOME-TAX
July 23, 1992
GOPAL VIDYA MANDIR HIGH SCHOOL Vs. STATE OF HARYANA
March 13, 1992
GOPE MASSEY, MUNIM MARKET, SADAR BAZER, GURGAON Vs. THE PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH
March 12, 1992
GOYAL AND COMPANY Vs. UNION TERRITORY
February 25, 1992
GRAM PANCHAYAT Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT HARYANA EXCISE AND
February 28, 1992
GRAM PANCHAYAT Vs. STATE OF HARYANA
April 28, 1992
GRAM PANCHAYAT Vs. STATE OF PUNJAB
August 3, 1992
GRAM PANCHAYAT Vs. COLLECTOR
November 19, 1992
GRAM PANCHAYAT Vs. ADDITIONAL DIRECTOR
January 14, 1992
GRAM PANCHAYAT MEHRA Vs. STATE OF HARYANA
November 18, 1992
GRAM PANCHAYAT NALINI Vs. STATE OF PUNJAB
September 15, 1992
GRAM PANCHAYAT NURAN KHERA, TEHSIL GOHANA DISTRICT ROHTAK Vs. STATE OF HARYANA
March 5, 1992
GRAM PANCHAYAT OF VILLAGE LASOI Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB
December 2, 1992
GRAM PANCHAYAT VILLAGE DHILLWAN KALAN Vs. SIKH
October 31, 1992
GRAM SABHA CHACHOWAL Vs. KARAM SINGH
May 21, 1992
GRAM SABHA DHADE Vs. SHIROMANI GURDWARA PARANDHAK COMMITTEE AMRITSAR
December 10, 1992
GRASIM INDUSTRIES LIMITED Vs. UNION OF INDIA
January 23, 1992
GUGAN Vs. STATE OF HARYANA
January 24, 1992
GULSHAN RAI Vs. ANIL KUMAR
January 21, 1992
GULZAR SINGH Vs. CHHINDER PAL KAUR ALIAS RANJIT KAUR
February 17, 1992
GUMAM SINGH Vs. STATE OF PUNJAB THROUGH THE SECRETARY, IRRIGATION AND POWER, PUNJAB, CHANDIGARH AND OTHERS
February 7, 1992
GUPTA AGENCIES Vs. STATE OF PUNJAB
November 3, 1992
GURANDAWAYS Vs. YASHPAL
February 25, 1992
GURBACHAN SINGH Vs. STATE OF PUNJAB
February 12, 1992
GURBACHAN SINGH PROPRIETOR ANAND POULTRY FARM Vs. MUNICIPAL COMMITTEE
November 23, 1992
GURBINDER SINGH @ DULLA Vs. STATE OF PUNJAB
January 27, 1992
GURCHARAN KAUR Vs. KESRI
March 18, 1992
GURCHARAN SINGH Vs. FINANCIAL COMMISSIONER PUNJAB AND ANOTHER
November 3, 1992
GURCHARAN SINGH Vs. RAJ KRISHAN
September 18, 1992
GURCHARAN SINGH Vs. BAL KAUR
February 24, 1992
GURCHARAN SINGH Vs. INSPECTOR GENERAL OF PRISONS
October 31, 1992
GURCHARAN SINGH Vs. HARDEV KAUR
November 20, 1992
GURCHARAN SINGH Vs. STATE OF PUNJAB
August 5, 1992
GURCHARAN SINGH Vs. FINANCIAL COMMISSIONER REVENUE
August 24, 1992
GURCHARAN SINGH Vs. STATE OF PUNJAB
July 28, 1992
GURCHARAN SINGH BEDI Vs. STATE OF PUNJAB
May 20, 1992
GURCHETAN SINGH Vs. KARNAIL KAUR
January 30, 1992
GURDAS MANN Vs. MOHINDER SINGH BRAR
December 9, 1992
GURDAS RAM Vs. CHIEF SALES COMMISSIONER, HOSHIARPUR
October 22, 1992
GURDEEP KAUR Vs. UNION OF INDIA
August 24, 1992
GURDEEP SINGH Vs. RACHHPAL SINGH
November 23, 1992
GURDEV KAUR Vs. MILKHI SINGH
October 19, 1992
GURDEV SINGH Vs. PAL SINGH
January 22, 1992
GURDEV SINGH Vs. STATE OF PUNJAB
February 26, 1992
GURDEV SINGH Vs. JAGROOP SINGH
July 7, 1992
GURDEV SINGH BEDI Vs. STATE OF HARYANA AND ANOTHER
August 11, 1992
GURDIAL SINGH Vs. STATE OF HARYANA
July 21, 1992
GURDIAL SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
February 13, 1992
GURDIAL SINGH Vs. CHANDRA WATI
July 21, 1992
GURDIAL SINGH Vs. STATE OF PUNJAB
September 4, 1992
GURDIAL SINGH Vs. STATE OF PUNJAB
March 23, 1992
GURDIAL SINGH AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
January 16, 1992
GURIA BUS SERVICE PVT LTD Vs. TRANSPORT COMMISSIONER, PUNJAB, CHANDIGARH
March 26, 1992
GURINDER KAUR Vs. PUNJAB PUBLIC SERVICE COMMISSION
May 13, 1992
GURJAIL SINGH Vs. LAND ACQUISITION COLLECTOR NOTIFIED AREA COMMITTEE
August 17, 1992
GURMAIL SINGH Vs. STATE OF PUNJAB
February 3, 1992
GURMEET SINGH Vs. STATE OF PUNJAB
August 19, 1992
GURMEET SINGH @ RUBY Vs. UNION OF INDIA
November 18, 1992
GURMEJ KAUR @ GEJO Vs. DEEPO @ JOGINDER KAUR
August 25, 1992
GURMEJ RAM Vs. HARBANS SINGH
July 9, 1992
GURMEL SINGH Vs. HARBANS KAUR
March 24, 1992
GURMIT KAUR Vs. STATE OF PUNJAB
September 23, 1992
GURMIT SINGH Vs. KIRPAL KAUR
July 13, 1992
GURMIT SINGH Vs. STATE OF PUNJAB
July 23, 1992
GURMIT SINGH Vs. HARINDER KAUR
October 23, 1992
GURMUKH SINGH Vs. HARBANS LAL
February 5, 1992
GURMUKH SINGH Vs. DAVINDER KAUR
February 24, 1992
GURNAM KAUR Vs. STATE OF PUNJAB ETC
October 22, 1992
GURNAM KAUR Vs. JASWANT SINGH
October 20, 1992
GURNAM SINGH Vs. STATE OF PUNJAB
December 18, 1992
GURNAM SINGH Vs. STATE OF PUNJAB
July 20, 1992
GURNAM SINGH Vs. STATE OF PUNJAB
January 13, 1992
GURNAM SINGH Vs. STATE OF CHANDIGARH
January 16, 1992
GURNAM SINGH Vs. STATE OF PUNJAB
September 23, 1992
GURNAM SINGH Vs. STATE OF PUNJAB
August 26, 1992
GURNAM SINGH Vs. STATE OF PUNJAB
February 7, 1992
GURNAM SINGH SANDHU Vs. STATE OF HARYANA
August 25, 1992
GURNEK SINGH Vs. GURBACHAN SINGH
May 27, 1992
GURPAL SINGH Vs. STATE OF HARYANA
December 9, 1992
GURPREET KAUR Vs. UNION TERRITORY, CHANDIGARH
February 11, 1992
GURSEWAK SINGH Vs. RAM CHAND
December 9, 1992
GURSHARAN SINGH Vs. STATE OF PUNJAB
July 14, 1992
GURSHARAN SINGH Vs. SURJIT KAUR
December 4, 1992
GURU NANAK DEV UNIVERSITY AMRITSAR Vs. DEVINDER PAUL SHARMA
December 10, 1992
H S AHLUWALIA Vs. SH VIVEK MITTAL
December 1, 1992
HAKAM SINGH Vs. STATE OF PUNJAB
August 20, 1992
HAKAM SINGH Vs. BALDEV SINGH
January 17, 1992
HAKAM SINGH Vs. JASWANT KAUR
February 20, 1992
HANDA R P Vs. INCOME TAX OFFICER
April 24, 1992
HANS RAJ Vs. AVTAR SINGH
April 30, 1992
HANS RAJ KHURANA Vs. NIHAL CHAND
March 24, 1992
HANUMAN SHARMA Vs. STATE OF PUNJAB
March 3, 1992
HAQIQAT SINGH Vs. JASBIR SINGH
March 24, 1992
HAR KAUR Vs. UNITED INDIA INSURANCE CO LTD
July 27, 1992
HARBANS LAL Vs. STATE OF HARYANA
February 11, 1992
HARBANS LAL Vs. RAMA RANI
January 12, 1992
HARBANS LAL Vs. STATE OF PUNJAB
September 3, 1992
HARBANS SINGH Vs. STATE OF PUNJAB
July 20, 1992
HARBANS SINGH Vs. STATE OF PUNJAB
June 1, 1992
HARBANS SINGH Vs. PARAMJIT KAUR ALIAS BHOONDI
October 31, 1992
HARBANS SINGH Vs. SADHU SINGH
January 20, 1992
HARBANS SINGH AND OTHERS Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, AND OTHERS
January 14, 1992
HARBANS SINGH SIDHU Vs. STATE OF PUNJAB
February 13, 1992
HARBANS SINGH, EX Vs. SECRETARY, GOVT. OF PUNJAB, ELECTION DEPTT.
November 4, 1992
HARBHAJAN SINGH Vs. SARUP SINGH
November 3, 1992
HARBHAJAN SINGH Vs. IMPROVEMENT TRUST
December 4, 1992
HARBHAJAN SINGH Vs. MOHAN SINGH
February 13, 1992
HARBHAJAN SINGH ETC Vs. FAQUIR CHAND
September 28, 1992
HARDAYAL SINGH Vs. HARBANS SINGH
August 24, 1992
HARDAYAL SINGH IAS Vs. BALWANT SINGH
August 5, 1992
HARDEV KAUR Vs. GHAZAL RESTAURANT
August 18, 1992
HARDIAL SINGH S/O CHUNI LAL Vs. STATE OF HARYANA
May 27, 1992
HARDWARI LAL Vs. CH BHAJAN LAL
February 11, 1992
HARDWARI LAL Vs. STATE OF HARYANA
March 30, 1992
HARI CHAND Vs. CENTRAL GOVERNMENT
August 25, 1992
HARI CHAND Vs. LACHHMAN
August 22, 1992
HARI ENGINEERS Vs. HARI CHAND
January 27, 1992
HARI NARAIN MITTAL Vs. DARSHAN LAL
August 5, 1992
HARI OM MANCHANDA, MEDICAL OFFICER Vs. STATE OF HARYANA AND ORS.
December 2, 1992
HARI RAM Vs. FIRM RAM PARKASH SHANTI LAL
January 24, 1992
HARI RAM Vs. STATE OF PUNJAB
September 2, 1992
HARI SINGH Vs. STATE OF HARYANA
November 2, 1992
HARI SINGH Vs. MUNSHI RAM AND ANR.
February 24, 1992
HARI SINGH Vs. PRESIDING OFFICER AND ANOTHER
October 19, 1992
HARI SINGH Vs. STATE OF HARYANA
August 13, 1992
HARINDER Vs. STATE OF HARYANA
March 8, 1992
HARINDER K. BALI Vs. UNION OF INDIA AND OTHERS
December 4, 1992
HARINDER KUMAR Vs. PRINCIPAL GOVT MEDICAL COLLEGE
February 17, 1992
HARINDER SINGH Vs. JOGINDER SINGH AHUJA
September 1, 1992
HARJEET SINGH Vs. STATE OF HARYANA
September 9, 1992
HARJEET SINGH Vs. STATE OF PUNJAB
June 3, 1992
HARJINDER SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
March 17, 1992
HARJIT KAUR Vs. SUKHVINDER SINGH
November 4, 1992
HARJIT SINGH Vs. JAGDISH SINGH
January 28, 1992
HARMAIL SINGH Vs. STATE OF PUNJAB
March 17, 1992
HARMINDER SINGH Vs. STATE OF PUNJAB
December 4, 1992
HARNAM SINGH Vs. STATE OF HARYANA
October 21, 1992
HARNAM SINGH CHELA MANGAL SINGH Vs. SURINDER KAUR
September 24, 1992
HARNEK SINGH Vs. STATE OF PUNJAB
July 24, 1992
HARNEK SINGH ALIAS MEKA Vs. STATE OF PUNJAB
February 20, 1992
HARPAL SINGH Vs. STATE OF PUNJAB
October 13, 1992
HARPAL SINGH Vs. STATE OF PUNJAB
February 14, 1992
HARPHOOL SINGH @ PHOOLA Vs. STATE OF PUNJAB
September 10, 1992
HARVINDER SINGH Vs. THE PUNJABI UNIVERSITY, PATIALA
November 18, 1992
HARWINDER KAUR Vs. STATE OF PUNJAB
January 9, 1992
HARYA (DIED) THROUGH HIS LRS Vs. COLLECTOR, GURGAON
August 5, 1992
HARYANA CHLOROCHEM Vs. UCO BANK
August 27, 1992
HARYANA SEEDS DEVELOPMENT CORPORATION Vs. POHAP SINGH
December 17, 1992
HARYANA STATE Vs. RADHEY SHAM CONTRACTOR
July 30, 1992
HARYANA STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION CHANDIGARH Vs. BHARAT CARPETS LIMITED
April 8, 1992
HARYANA STATE ELECTRICITY BOARD Vs. GURJIT METAL INDUSTRIES
November 20, 1992
HARYANA WAREHOUSING CORPORATION Vs. DEVI RAM
November 1, 1992
HARYANA WOOLLEN DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER I T -CUM-L C
November 24, 1992
HAVALDAR HARDEV SINGH Vs. STATE OF U.T. CHANDIGARH
January 13, 1992
HAWA SINGH Vs. STATE OF HARYANA
June 3, 1992
HAWA SINGH Vs. ASSISTANT COLLECTOR IST GRADE, ROHTAK
November 19, 1992
HAWA SINGH AND OTHERS Vs. BOARD OF SCHOOL EDUCATION, HARYANA AND ANOTHER
December 10, 1992
HAZARA SINGH Vs. GURDWARA LANGAR JIWAN NAGAR
February 28, 1992
HAZARI AND OTHERS Vs. CHATRU ALIAS CHATTE BHUJ AND OTHERS
May 15, 1992
HEAD CONSTABLE RAVINDER SINGH Vs. STATE OF HARYANA
January 7, 1992
HEM RAJ Vs. HARCHET SINGH & OTHERS
March 18, 1992
HEM RAJ Vs. JAGDISH RAI
July 17, 1992
HEM RAJ GOEL Vs. STATE OF PUNJAB
January 30, 1992
HEMYOG HOTELS PVT LTD Vs. DELHI FINANCIAL CORPORATION
September 28, 1992
HINDU COLLEGE Vs. N.D. MALHOTRA AND ANR.
July 30, 1992
HINDUSTAN PULVERISING MILLS Vs. STATE OF HARYANA
May 22, 1992
HINDUSTAN WIRES LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
April 22, 1992
HIRA LAL Vs. STATE OF HARYANA
July 24, 1992
HOSHIAR SINGH Vs. STATE OF PUNJAB
September 10, 1992
HOSHIAR SINGH Vs. COLLECTOR
February 28, 1992
HOUSING BOARD HARYANA Vs. BANARSI DASS MITTAL AND ANOTHER
December 1, 1992
HOUSING BOARD HARYANA Vs. BANARSI DASS MITTAL
September 22, 1992
HUKAM CHAND Vs. STATE OF PUNJAB
May 11, 1992
HUKAM SINGH Vs. STATE OF HARYANA
July 21, 1992
IDEAL SPORT GOODS PRODUCTION CO-OPERATIVE INDUSTRIAL SOCIETY Vs. JITENDER KUMAR
May 28, 1992
ILAM CHAND Vs. SUMER SINGH
March 30, 1992
INCOME TAX OFFICER Vs. MITTAL B B
January 20, 1992
INCOME TAX OFFICER Vs. AHUJA POULTRY FARM
January 10, 1992
INCOME-TAX OFFICER Vs. ANIL KUMAR GUPTA
January 13, 1992
INCOME-TAX OFFICER Vs. B B MITTAL
January 20, 1992
INCOME-TAX OFFICER Vs. PREM DASS
March 23, 1992
INCOME-TAX OFFICER Vs. HARYANA CEMENT SALES CORPORATION
April 28, 1992
INCOME-TAX OFFICER Vs. MOHINDER PAL AJAY KUMAR
August 17, 1992
INDER Vs. JHAMMAN
February 24, 1992
INDER KAUR Vs. RAM SARUP
October 13, 1992
INDER MOHINI Vs. LAKHVINDER PAL SINGH DUGGAL
July 23, 1992
INDER SAIN GAUR Vs. STATE OF HARYANA AND OTHERS
February 7, 1992
INDER SINGH Vs. JIWAN SINGH
May 6, 1992
INDER SINGH Vs. STATE OF PUNJAB
May 11, 1992
INDER SINGH Vs. PIARA SINGH
September 1, 1992
INDER SINGH AND ANOTHER Vs. THE STATE
May 31, 1992
INDERJIT Vs. STATE OF PUNJAB
February 7, 1992
INDERJIT SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
January 29, 1992
INDERJIT SINGH Vs. STATE OF PUNJAB
October 21, 1992
INDERJIT SINGH Vs. STATE OF PUNJAB
July 13, 1992
INDERJIT SINGH AND COMPANY Vs. STATE OF PUNJAB AND ORS.
February 26, 1992
INDIAN OVERSEAS BANK Vs. SHAYAMA AND CO
December 9, 1992
INDIAN OVERSEAS BANK Vs. BAGRIAN SHOES LTD
September 14, 1992
INDIAN SULPHACID INDUSTRIES LTD Vs. LABOUR COURT
March 6, 1992
INDRAJ Vs. SHAM LAL
August 6, 1992
INSPECTORATE STAFF UNION,FOOD & SUPPLIES DEPTT PUNJAB Vs. STATE OF PUNJAB
May 4, 1992
IQBAL KAUR Vs. THE STATE OF PUNJAB
January 6, 1992
IQBAL SINGH Vs. STATE OF PUNJAB
January 20, 1992
ISH KUMAR Vs. HARYANA SLATE ELECTRICITY BOARD
August 5, 1992
ISH KUMAR GIRDHAR Vs. STATE OF HARYANA
January 29, 1992
ISHAR RAM Vs. STATE OF PUNJAB
February 13, 1992
ISHWAR SINGH Vs. STATE OF HARYANA
February 13, 1992
ISHWAR SINGH PUNIA Vs. ATMA RAM MITTAL
September 17, 1992
ISLAM Vs. STATE OF HARYANA
May 8, 1992
ISRAIL Vs. STATE OF HARYANA
July 28, 1992
J S BAJWA, RETD SUPERINTENDING ENGINEER Vs. STATE OF PUNJAB
April 6, 1992
J S SETHI Vs. PARKASH KAUR
October 23, 1992
JABBAR Vs. STATE OF PUNJAB
March 3, 1992
JAG MOHAN SHARMA Vs. STATE OF HARYANA
November 20, 1992
JAGAN NATH Vs. VASDEV
November 6, 1992
JAGAN NATH Vs. PUSHKAR RAJ
February 6, 1992
JAGAT SINGH Vs. ESCORTS LIMITED
January 23, 1992
JAGAT SINGH Vs. PUNJAB STATE
March 13, 1992
JAGATJIT SINGH Vs. SUSHMA
December 9, 1992
JAGBIR SINGH Vs. STATE OF PUNJAB
March 3, 1992
JAGDAMBA DUTT, RETD (ELECTRICIAN) Vs. MUNICIPAL CORPORATION, TOWN HALL, AMRITSAR
January 31, 1992
JAGDEV SINGH AND ORS. Vs. SARDARNI PREM PARKASH KAUR AND ORS.
September 23, 1992
JAGDISH Vs. STATE OF HARYANA
October 19, 1992
JAGDISH Vs. STATE OF HARYANA
January 10, 1992
JAGDISH @ DESA Vs. STATE OF PUNJAB
March 31, 1992
JAGDISH CHANDER Vs. MANJIT SINGH
December 2, 1992
JAGDISH CHANDER Vs. PUNJAB NATIONAL BANK
May 21, 1992
JAGDISH CHANDER Vs. HARYANA SCHOOL EDUCATION BOARD, BHIWANI
January 22, 1992
JAGDISH GRANDER Vs. HARYANA SCHOOL EDUCATION BOARD
January 22, 1992
JAGDISH KAUR Vs. BACHAN KAUR
November 9, 1992
JAGDISH KUMAR Vs. STATE OF HARYANA
May 13, 1992
JAGDISH LATA Vs. HARPAL MALHOTRA
January 21, 1992
JAGDISH PARSHAD Vs. MEHAR CHAND
July 31, 1992
JAGDISH RAI Vs. STATE OF HARYANA
July 23, 1992
JAGIR SINGH Vs. AMRITSAR, MUNICIPAL CORPORATION
June 1, 1992
JAGIR SINGH Vs. STATE OF PUNJAB
June 2, 1992
JAGIR SINGH Vs. SHAM LAL
February 25, 1992
JAGIR SINGH Vs. STATE OF HARYANA
March 24, 1992
JAGIR SINGH Vs. STATE OF PUNJAB
December 16, 1992
JAGIR SINGH Vs. STATE OF PUNJAB
May 6, 1992
JAGJIT SINGH Vs. PARDUMAN SINGH @ DAMAN SINGH
November 24, 1992
JAGJIT SINGH Vs. STATE OF PUNJAB
September 21, 1992
JAGJIT SINGH Vs. STATE OF HARYANA
December 9, 1992
JAGTAR SINGH Vs. STATE OF PUNJAB
September 14, 1992
JAGTAR SINGH Vs. ROSHAN LAL
October 22, 1992
JAI BHAGWAN AND ANOTHER Vs. THE STATE OF HARYANA AND ANOTHER
September 16, 1992
JAI BHAGWAN OM PARKASH Vs. DIRECTOR OF INSPECTION
March 30, 1992
JAI DAYAL Vs. DEPUTY SECRETARY (REHABILITATION)
August 4, 1992
JAI HIND INVESTMENT AND INDUSTRIES (P) LTD. Vs. THE STATE OF HARYANA
January 20, 1992
JAI KRISHAN KUMAR Vs. LAL CHAND
December 2, 1992
JAI PAL Vs. STATE OF HARYANA
July 28, 1992
JAI SINGH, TEHSIL WELFARE OFFICER Vs. STATE OF HARYANA
July 16, 1992
JAILI RAM BANSAL Vs. JAI PAL
August 24, 1992
JALANDHAR IMPROVEMENT TRUST Vs. PRESIDENT LAND ACQUISITION TRIBUNAL JALANDHAR IMPROVEMENT JALANDHAR AND
May 8, 1992
JALANDHAR IMPROVEMENT TRUST Vs. DALJINDER SINGH
January 9, 1992
JAMAIL SINGH Vs. DILBAGH SINGH
September 28, 1992
JAMIL AKHTAR Vs. MOHD SHAHID
December 11, 1992
JAMNA DEVI Vs. UNION OF INDIA
September 7, 1992
JANG SINGH Vs. BANK OF INDIA
August 25, 1992
JANGHIR SINGH Vs. SMT. TARA DEVI AND ANOTHER
April 2, 1992
JANGIR SINGH Vs. RUPINDER SINGH
November 6, 1992
JANGIR SINGH Vs. MOHINDER KAUR
December 4, 1992
JARNAIL SINGH Vs. JAGIR SINGH MANN
January 27, 1992
JARNAIL SINGH Vs. DILBAGH SINGH
September 18, 1992
JASBIR KAUR Vs. SECRETARY TO GOVERNMENT OF PUNJAB AND OTHERS
September 23, 1992
JASBIR KAUR Vs. URJIT SINGH
January 22, 1992
JASBIR SINGH Vs. STATE OF PUNJAB
July 7, 1992
JASBIR SINGH WALIA Vs. AMRIT KAUR WALIA
October 1, 1992
JASKARAN SINGH Vs. STATE OF PUNJAB
August 12, 1992
JASPAL SINGH Vs. STATE OF PUNJAB
September 25, 1992
JASVIR SINGH Vs. REGISTRAR CO OP SOC PUNJAB
October 14, 1992
JASWANT Vs. FINANCIAL COMMISSIONER
July 7, 1992
JASWANT KAUR Vs. HARDIAL SINGH
February 10, 1992
JASWANT SINGH Vs. STATE OF HARYANA
March 5, 1992
JASWANT SINGH Vs. PUNJAB GOVERNMENT CHANDIGARH
June 3, 1992
JASWANT SINGH Vs. KARAM SINGH
September 17, 1992
JASWANT SINGH Vs. STATE OF PUNJAB
October 31, 1992
JASWINDER PAL KAUR Vs. THE STATE OF HARYANA
February 6, 1992
JASWINDER SINGH Vs. PUNJABI UNIVERSITY, PATIALA
February 13, 1992
JASWINDER SINGH Vs. JOGA SINGH
March 17, 1992
JATINDER SINGH Vs. STATE OF HARYANA
November 24, 1992
JAWAHAR LAL Vs. OMKAR
January 14, 1992
JAWAHAR LAL Vs. STATE OF PUNJAB
January 9, 1992
JAWALA SINGH Vs. HARNAM SINGH
September 29, 1992
JEET SINGH Vs. STATE OF PUNJAB
February 28, 1992
JEET SINGH Vs. STATE OF PUNJAB
October 15, 1992
JEEWAN DASS SAINI Vs. O.P. SHARMA AND ANOTHER
September 30, 1992
JHANDU (DIED) Vs. KRISHAN CHAND
February 21, 1992
JHANDU RAM Vs. STATE OF PUNJAB
January 31, 1992
JIA LAL Vs. VIDYA PARKASH DHIR
September 30, 1992
JIT SINGH Vs. STATE OF PUNJAB
May 28, 1992
JIT SINGH Vs. JASBIR KAUR
January 10, 1992
JIT SINGH Vs. BHUPINDER PAL
September 4, 1992
JITA RAM Vs. SHAM LAL
August 31, 1992
JITENDER KUMAR NAGAR Vs. STATE OF HARYANA
July 21, 1992
JIVITARI ALIAS SAVITRI Vs. SAROJ AND ORS.
July 27, 1992
JOGINDER PAL Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB
March 9, 1992
JOGINDER PAUL Vs. FINANCIAL COMMISSIONER
November 27, 1992
JOGINDER SINGH Vs. SANTOSH SINGH
December 2, 1992
JOGINDER SINGH Vs. STATE OF PUNJAB
August 20, 1992
JOGINDER SINGH Vs. STATE OF PUNJAB
March 31, 1992
JOGINDER SINGH Vs. THE INSPECTOR GENERAL, PRISONS HARYANA
January 17, 1992
JOGINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 11, 1992
JOGINDER SINGH KHANIJAON Vs. STATE OF PUNJAB
January 23, 1992
JUGRAJ SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
April 7, 1992
JUGTI RAM Vs. RAJ DEV
February 3, 1992
JULLUNDUR LUDHIANA TRANSPORT CO. Vs. STATE TRANSPORT
December 17, 1992
JULLUNDUR MOTORS Vs. PUNJAB AND SIND BANK
October 12, 1992
K G INDUSTRIES Vs. JOGINDER SINGH
March 16, 1992
K K RATTAN Vs. PRESIDING OFFICER, LABOUR COURT
August 26, 1992
K L NARASIMHAN, ASSISTANT PROFESSOR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
March 9, 1992
K P V TEXTILES Vs. MALOOK CHAND NARESH CHAND
July 16, 1992
K.B. TULI Vs. THE PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LIMITED
August 13, 1992
K.C. KHOSLA Vs. THE STATE OF PUNJAB
January 16, 1992
K.G. INDUSTRIES Vs. JOGINDER SINGH
March 6, 1992
K.L. NANDA Vs. THE STATE OF PUNJAB AND ANOTHER
November 19, 1992
KAHAN SINGH Vs. UNION OF INDIA
March 16, 1992
KAILASH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
November 26, 1992
KAITHAL GAS SERVICE Vs. KUMARI ANNU (MINOR)
January 28, 1992
KAKA SINGH Vs. LEELA SINGH
September 9, 1992
KALAWATI Vs. BISHAN LAL @ GANGA BISHAN
February 12, 1992
KALU RAM Vs. NATHU RAM
December 3, 1992
KAMAL DEV Vs. STATE OF PUNJAB
February 25, 1992
KAMAL PRABHA SHARMA Vs. MAHARSHI DAYA NAND UNIVERSITY, ROHTAK
May 4, 1992
KAMDHENN CATTLE FEED INDUSTRIES Vs. FOOD CORPORATION OF INDIA PUNJAB ZONE
July 21, 1992
KAMLA DEVI Vs. BALWINDER SINGH
October 31, 1992
KAMLA WATI Vs. KHARAITI LAL
December 8, 1992
KAMLA WATI BERI Vs. PUNJAB STATE THRU COLLECTOR
November 6, 1992
KAMLESH RANI Vs. STATE OF HARYANA
April 23, 1992
KANSHI RAM VERMA Vs. STATE OF PUNJAB
February 3, 1992
KANWALDEEP KAUR Vs. STATE OF PUNJAB
May 11, 1992
KANWALJIT Vs. HARBANS KAUR
January 22, 1992
KANWAR BHAN Vs. KARAM NARAIN
January 16, 1992
KANWAR ROHIT Vs. THE PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
January 23, 1992
KAPOOR CHAND Vs. MOHAN LAL GUPTA
December 18, 1992
KAPOOR SINGH Vs. SURINDER SINGH
December 11, 1992
KARAM CHAND Vs. GURDEV SINGH
November 6, 1992
KARAM CHAND Vs. JASWANT RAI
January 21, 1992
KARAM KAUR Vs. BHAJAN SINGH
March 3, 1992
KARAM SINGH Vs. COLLECTOR, KURUKSHETRA & ORS.
September 3, 1992
KARAM SINGH VIJAY Vs. GURMEJ KAUR
January 29, 1992
KARAMJIT SINGH Vs. KAUSHALYA DEVI
December 9, 1992
KARNAIL SINGH Vs. SUB DIVISIONAL MAGISTRATE
August 7, 1992
KARNAIL SINGH Vs. STATE OF PUNJAB
May 5, 1992
KARNAIL SINGH Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
November 20, 1992
KARNAIL SINGH Vs. STATE OF PUNJAB
January 28, 1992
KARNI SINGH Vs. SANTO
September 21, 1992
KARTAR KAUR Vs. BHAGWAN KAUR
October 23, 1992
KARTAR SINGH Vs. HARBANS KAUR
October 28, 1992
KARTAR SINGH Vs. STATE OF PUNJAB
November 2, 1992
KARTAR SINGH Vs. STATE OF HARYANA
May 29, 1992
KARTAR SINGH Vs. JAGIR KAUR & OTHERS
February 5, 1992
KASHMIR CHAND Vs. FINANCIAL COMMISSIONER, HARYANA
September 29, 1992
KASHMIR SINGH Vs. SUCHA SINGH & OTHERS
September 16, 1992
KASHMIR SINGH Vs. STATE OF PUNJAB
September 14, 1992
KASHMIR SINGH Vs. DEVINDER PAL AND ANOTHER
August 13, 1992
KASHMIR SINGH Vs. STATE OF PUNJAB
February 25, 1992
KASHMIR SINGH Vs. STATE OF PUNJAB
August 7, 1992
KASTURI DEVI Vs. STEEL SALES CORPORATION
March 17, 1992
KAY JAY AUTU PVT LTD Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
October 14, 1992
KEHAR DIN Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
January 22, 1992
KEHAR SINGH Vs. STATE OF PUNJAB AND ORS.
August 3, 1992
KESHWA NAND PROP RAHUL STEEL AND AGRO INDUSTRIES Vs. PANESAR STEEL AND AGRO INDUSTRIES
August 7, 1992
KEWAL KRISHAN Vs. SUDARSHANA KUMARI
November 24, 1992
KEWAL KRISHAN ALIAS KALA Vs. BHAGWANTI
March 17, 1992
KEWAL KRISHAN NAGPAL Vs. THE STATE OF HARYANA AND ORS.
April 1, 1992
KHARAITI RAM AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
February 4, 1992
KHARWAN CO OP CREDIT AND SOC LTD Vs. STATE OF HARYANA
March 11, 1992
KHEM CHAND Vs. BANI SINGH AND OTHERS
October 22, 1992
KHURSHID Vs. STATE OF PUNJAB
May 28, 1992
KHUSHAL CHAND Vs. STATE OF HARYANA
July 20, 1992
KHUSHBAKHAT RAI Vs. SUNITA RANI
January 31, 1992
KHUSHI MOHD MINOR SON Vs. MAHABIR PARSHAD
February 28, 1992
KHUSHI RAM Vs. STATE OF HARYANA
March 25, 1992
KHUSHI RAM Vs. PUNJAB STATE ELECTRICITY BOARD
December 7, 1992
KIRORI MAL Vs. STATE OF HARYANA
March 31, 1992
KIRTAN SINGH AND OTHERS Vs. STATE BANK OF INDIA THROUGH THE CHAIRMAN
July 24, 1992
KISHAN CHAND Vs. MUNICIPAL CORPORATION, AMRITSAR
May 22, 1992
KISHAN CHAND Vs. RAJINDER KAUR
February 12, 1992
KISHAN SINGH Vs. HARDIAL SINGH
February 24, 1992
KISHNA RAM Vs. ASSISTANT COLLECTOR IST GRADE, SIRSA
July 22, 1992
KISHNA RAM Vs. ASSISTANT COLLECTOR IST GRADE
July 21, 1992
KISHORE LAHOTI Vs. MAHABIR PRASAD MAHESHWARI
April 9, 1992
KISHORI LAL Vs. KURUKSHETRA CENTRAL CO-OPERATIVE BANK LTD
November 3, 1992
KRISHAN Vs. STATE OF HARYANA
September 24, 1992
KRISHAN CHAND Vs. STATE OF HARYANA
August 6, 1992
KRISHAN CHAND MITTAL AND OTHERS Vs. PUNJAB UNIVERSITY, PATIALA THROUGH ITS VICE CHANCELLOR AND OTHERS
November 3, 1992
KRISHAN KUMAR Vs. SATISH KUMAR AND ORS.
May 13, 1992
KRISHAN KUMAR Vs. STATE OF HARYANA
August 11, 1992
KRISHAN KUMAR Vs. SUNIL KUMARI
September 10, 1992
KRISHAN KUMAR Vs. MUNICIPAL COMMITTEE
November 25, 1992
KRISHAN KUMAR Vs. STATE OF HARYANA
January 17, 1992
KRISHAN LAL Vs. UTTAM CHAND ALIAS KUKAM CHAND
February 26, 1992
KRISHAN LAL Vs. STATE OF HARYANA
August 24, 1992
KRISHAN LAL NANDA Vs. MADAN LAL
April 10, 1992
KRISHAN MOHAN GARG Vs. PREM CHAND GUPTA
March 5, 1992
KRISHAN SINGH Vs. ASSISTANT COLLECTOR IST GRADE
October 21, 1992
KRISHNA DEVI Vs. STATE OF HARYANA
July 23, 1992
KRISHNA GROVER AND ORS Vs. STATE OF HARYANA AND ORS
March 27, 1992
KRISHNA GUPTA Vs. COMMISSIONER OF WEALTH-TAX
March 4, 1992
KRISHNA SETHI MEMORIAL CHARITABLE TRUST Vs. STATE OF HARYANA
May 28, 1992
KULBHUSHAN JAIN Vs. SIRI RAM
January 24, 1992
KULBUSHAN Vs. SADHU SINGH
February 13, 1992
KULDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
August 31, 1992
KULDEEP SHARMA Vs. ANJU BALA
February 22, 1992
KULDEEP SINGH Vs. THE STATE OF PUNJAB
January 28, 1992
KULDEEP SINGH Vs. HARYANA VIDHAN SABHA THROUGH ITS SECRETARY
March 4, 1992
KULDIP KAUR Vs. BRIJ LAL
December 7, 1992
KULDIP SINGH Vs. STATE OF PUNJAB
February 13, 1992
KULDIP SINGH Vs. STATE OF PUNJAB
February 25, 1992
KULDIP SINGH Vs. THE STATE UNION TERRITORY CHANDIGARH
January 16, 1992
KULDIP SINGH Vs. AMARJIT KAUR
January 20, 1992
KULDIP SINGH Vs. STATE OF PUNJAB
April 1, 1992
KULDIP SINGH AND ORS. Vs. THE STATE OF HARYANA AND OTHERS
November 4, 1992
KULDIP SINGH BAGGA Vs. STATE OF PUNJAB
August 19, 1992
KULJIT SINGH SEHGAL Vs. GUPTA AGENCIES
January 27, 1992
KULWANT KUMAR Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
July 28, 1992
KULWANT RAI Vs. UNION OF INDIA
March 6, 1992
KULWANT SINGH Vs. MAKHAN SINGH
May 21, 1992
KULWANT SINGH Vs. A.K. MITRA
July 31, 1992
KULWANT SINGH Vs. STATE OF PUNJAB
January 30, 1992
KULWANT SINGH Vs. DHARAM PAL
May 12, 1992
KULWANT SINGH @ KANTA Vs. STATE OF PUNJAB
September 28, 1992
KULWINDER SINGH Vs. STATE OF PUNJAB
May 19, 1992
KUNDAN LAL, CONSTABLE Vs. STATE OF HARYANA
March 13, 1992
KUNJI DEVI Vs. GUGAN SINGH
July 21, 1992
LABH SINGH Vs. STATE OF PUNJAB
July 29, 1992
LACHHI RAM Vs. STATE OF HARYANA
January 17, 1992
LACHHMAN Vs. DEPUTY COMMISSIONER
March 12, 1992
LACHHMAN Vs. STATE OF HARYANA
November 3, 1992
LACHHMAN DASS Vs. CHARAN KAUR
August 5, 1992
LACHMAN GIR Vs. STATE OF HARYANA
October 30, 1992
LADHA RAM Vs. STATE OF HARYANA
March 12, 1992
LADU SINGH Vs. STATE OF PUNJAB
August 28, 1992
LAJJAWANTI WD/O ROOPCHAND Vs. HARYANA ROADWAYS
August 28, 1992
LAKHMI CHAND Vs. STATE OF HARYANA
October 22, 1992
LAKHWINDER SINGH Vs. UNION OF INDIA
September 24, 1992
LAKHWINDER SINGH BAJWA Vs. STATE OF PUNJAB
January 23, 1992
LAKSHMI DEVI Vs. MEHTA THAKUR DASS
August 3, 1992
LAL CHAND BALWANT RAI MOGA MANDI Vs. UNION OF INDIA
April 8, 1992
LAL SINGH Vs. COLLECTOR, AGRARIAN, FATEHABAD
August 11, 1992
LALIT KAPUR Vs. STATE OF PUNJAB
June 3, 1992
LAXMI NARAIN ALIAS KAKA Vs. BALBIR KAUR
February 24, 1992
LAXMI NARAIN POODAN Vs. STATE OF PUNJAB
January 29, 1992
LAXMINARAIN Vs. BALBIR KAUR
January 24, 1992
LEELA WATI Vs. POST-GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
January 10, 1992
LEELA WATI VERMA Vs. THE POST
January 10, 1992
LEKH RAJ Vs. BALJINDER KUMAR
February 12, 1992
LEKH RAJ Vs. STATE OF PUNJAB
May 7, 1992
LEKHRAJ MANEK CHAND SH Vs. COMMISSIONER OF WEALTH TAX
September 30, 1992
LEKHU Vs. MEHAR SINGH
May 5, 1992
LIAKAT Vs. STATE OF HARYANA
May 8, 1992
LIFE CONVICT SOHAN LAL Vs. STATE OF HARYANA
November 17, 1992
LT COL G S JAGIRDAR Vs. UNION OF INDIA
May 11, 1992
LT COLONEL KULBHUSHAN LAL SHARMA Vs. UNION OF INDIA
January 9, 1992
LT. COL. GURDEV SINGH SANDHU (RETD) Vs. UNION OF INDIA
March 6, 1992
LT. COL. YOGENDRA SINGH Vs. UNION OF INDIA
March 12, 1992
M L GUPTA SUPERINTENDING ENGINEER P W D IRRIGATION BRANCH Vs. STATE OF HARYANA
August 27, 1992
M L KAPOOR AND ASSOCIATES Vs. OSWAL AGRO MILLS LTD
July 23, 1992
M.D. UNIVERSITY ROHTAK Vs. GIAN CHAND NAWAL GOVERNMENT CONTRACTOR & ORS.
September 16, 1992
M.L. BINDRA Vs. STATE OF HARYANA
May 29, 1992
M.S. PAUL Vs. STATE OF PUNJAB
October 14, 1992
M/S BHUSHAN TIN BOX INDUSTRIES Vs. CENTRAL BANK OF INDIA & ORS.
September 16, 1992
M/S CARONA SAHU CO. LTD. Vs. PRESIDING OFFICER, LABOUR COURT JALANDHAR
August 11, 1992
M/S DELTA HAMLIN LIMITED Vs. ASSISTANT LABOUR COMMISSIONER
August 20, 1992
M/S TANEJA WOOLLEN MILLS Vs. GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE, LUDHIANA
July 8, 1992
M/S VINOD KUMAR Vs. STATE OF PUNJAB
March 16, 1992
M/S. BANSAL ENGINEERING WORKS Vs. M/S. DOSAJH & COMPANY
May 14, 1992
M/S. SUNEJA PHARMACEUTICALS Vs. DIVISIONAL COMMISSIONER, GURGAON
May 13, 1992
MADAN LAL Vs. UNION OF INDIA
October 29, 1992
MADAN LAL Vs. RAM LAL
February 17, 1992
MADAN LAL Vs. BHARAT BHUSHAN
March 6, 1992
MADAN MOHAN LAL JAIN Vs. STATE OF HARYANA
January 21, 1992
MAGAN LAL Vs. SURAJ PARKASH
July 30, 1992
MAGHAR SINGH Vs. STATE OF PUNJAB
February 20, 1992
MAHABIR PARSHAD Vs. NARESH KUMAR
August 11, 1992
MAHABIR PARSHAD Vs. FINANCIAL COMMISSIONER, HARYANA
April 9, 1992
MAHABIR SEWA SAMITI REGD Vs. PARKASH COAL DEPOT
August 20, 1992
MAHABIR SINGH Vs. BABA KRISHAN GIR CHELA BABA DIWANGIR MEHANT
November 19, 1992
MAHANT BALRAM DASS Vs. VIRINDER PAUL
February 25, 1992
MAHANT HARDIAL SINGH Vs. MAHANT GURNAM SINGH ETC
April 10, 1992
MAHANT KARAM SINGH Vs. MULAKH RAJ
April 9, 1992
MAHANT LACHHMAN DASS Vs. STATE OF PUNJAB
January 27, 1992
MAHANT MELA RAM CHELA MAHANT INDER DASS Vs. SHIROMANI GURUDWARA PARBANDHAK COMMITTEE AMRITSAR
January 8, 1992
MAHANT SEWA DASS CHELA MAHANT RATTAN DASS Vs. STATE OF PUNJAB
July 10, 1992
MAHAVIR PARSHAD Vs. STATE OF HARYANA
February 3, 1992
MAHAVIR SINGH SARPANCH Vs. STATE OF HARYANA
August 28, 1992
MAHESH MEHTA Vs. STATE OF PUNJAB
October 22, 1992
MAHI PAL SINGH Vs. STATE OF HARYANA AND ANOTHER
November 12, 1992
MAHINDER SINGH Vs. STATE OF HARYANA
July 8, 1992
MAI RAM Vs. STATE OF HARYANA
October 31, 1992
MAIN RAM Vs. STATE OF HARYANA
July 31, 1992
MAINA DEVI Vs. SUBHASH KOHLI
June 1, 1992
MAJOR BISHAN DASS Vs. SANTOSH PAWA
September 30, 1992
MAJOR K P SHARMA Vs. UNION OF INDIA
March 12, 1992
MAJOR M.S. AULAKH, EX Vs. UNION OF INDIA
July 23, 1992
MAJOR RAM SINGH RETD Vs. SAINT SOLDIERS INTERNATIONAL SCHOOL REGD
September 18, 1992
MAJOR SINGH Vs. STATE OF PUNJAB
November 2, 1992
MAJOR SINGH Vs. STATE OF PUNJAB
January 15, 1992
MAJOR SINGH Vs. PURAN CHAND
August 25, 1992
MAJOR ZORAWAR SINGH Vs. FINANCIAL COMMISSIONER (REVENUE)
September 28, 1992
MAKHAN SINGH Vs. STATE OF PUNJAB
March 23, 1992
MAM CHAND Vs. BANARSI
May 8, 1992
MAM KAURI Vs. LACHMI DEVI
February 25, 1992
MAMO Vs. STATE OF HARYANA
September 2, 1992
MAN SINGH Vs. STATE OF HARYANA
December 1, 1992
MAN SINGH Vs. UNION OF INDIA
December 7, 1992
MANAGEMENT COMMITTEE, MEHAR CHAND POLYTECHNIC JULLUNDUR Vs. KAKA RAM AND OTHERS
November 3, 1992
MANAGEMENT OF PUNJAB, HARYANA AND HIMACHAL PRADESH AREA, ARMY CANTEEN BHIWANI Vs. STATE OF HARYANA
March 24, 1992
MANAGEMENT OF PUNJAB, HARYANA AND HIMACHAL PRADESH AREA, ARMY CANTEEN, AMBALA CANT Vs. STATE OF HARYANA
April 23, 1992
MANAGING COMMITTEE GURU NANAK KHALSA COLLEGE Vs. KEWAL KUMARI
November 26, 1992
MANAGING COMMITTEE OF GURU NANAK KHALSA COLLEGE, SULTANPUR LODHI (KAPURTHALA) Vs. GURDEEP SINGH CHANDI
February 6, 1992
MANGAL DASS Vs. BALDEV SINGH
August 14, 1992
MANGAL RAM Vs. CHARANU
November 25, 1992
MANGAT SINGH Vs. STATE OF PUNJAB
February 20, 1992
MANGTU RAM Vs. STATE OF HARYANA
June 3, 1992
MANI RAM Vs. SURINDER KUMAR
May 13, 1992
MANINDER PAL SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY
January 7, 1992
MANJIT KAUR Vs. SAT PAL
August 6, 1992
MANJIT KAUR Vs. PAVITTAR SINGH
August 5, 1992
MANJIT KAUR Vs. THE PUNJAB WATER SUPPLY AND SEWERAGE BOARD AND OTHERS
October 16, 1992
MANJIT SINGH Vs. STATE OF PUNJAB
October 31, 1992
MANJIT SINGH KHATTRA PRINCIPAL G H G KHALSA COLLEGE Vs. A S BEDI PRINCIPAL S D COLLEGE
January 9, 1992
MANJIT SINGH MANN NAIB TEHSILDAR Vs. STATE OF HARYANA
November 27, 1992
MANJU GUPTA Vs. UNION OF INDIA
January 30, 1992
MANJU MEHTA Vs. HARYANA AGRICULTURAL UNIVERSITY, HISSAR
December 10, 1992
MANMOHAN KAUR Vs. PUNJABI UNIVERSITY, PATIALA
December 25, 1992
MANMOHAN SHARMA Vs. THE STATE OF HARYANA AND OTHERS
January 17, 1992
MANMOHAN SINGH Vs. UNION OF INDIA
September 1, 1992
MANMOHAN SINGH Vs. STATE OF PUNJAB
September 24, 1992
MANO DEVI Vs. CHANDER SINGH
November 24, 1992
MANOHAR LAL Vs. SUB DIVISIONAL MAGISTRATE
November 26, 1992
MANOHAR LAL MIRCHEA Vs. STATE OF PUNJAB AND OTHERS
December 14, 1992
MANPHOOL Vs. STATE OF HARYANA
May 28, 1992
MANSA RAM Vs. STATE OF HARYANA
December 2, 1992
MARUTI LTD Vs. PAN INDIA PLASTIC PVT LTD
November 20, 1992
MASTER ULLAS Vs. RAJINDER SINGH
January 29, 1992
MATA DIN Vs. JEEK RAM
February 24, 1992
MATA DIN Vs. HARYANA STATE ELECTRICITY BOARD
March 12, 1992
MAUJA SINGH Vs. STATE OF PUNJAB
January 9, 1992
MAYA DEVI Vs. RAMESHWAR
February 24, 1992
MAYA DEVI Vs. BUDH SINGH
May 18, 1992
MEENAKSHI KOCHHER Vs. STATE OF PUNJAB
February 17, 1992
MEENAKSHI SHARMA Vs. BOARD OF SCHOOL EDUCATION HARYANA
July 21, 1992
MEENAKSHI SINGLA Vs. STATE OF PUNJAB
December 1, 1992
MEHAR CHAND Vs. ROSHANI
November 5, 1992
MEHAR SINGH Vs. STATE OF PUNJAB
March 11, 1992
MEHAR SINGH Vs. HARMESH PAL SINGH
March 31, 1992
MEHAR SINGH Vs. DHURENDER SINGH
January 15, 1992
MEHAR SINGH & CO PRIVATE LTD Vs. STATE OF PUNJAB
July 21, 1992
MEHNGA SINGH Vs. COMMISSIONER, JULLUNDUR, DIVISION, JULLUNDUR
November 19, 1992
MELA AND ORS. Vs. DARSHAN SINGH
May 14, 1992
MEWA SINGH Vs. DARSHAN SINGH
January 27, 1992
MEWA SINGH Vs. GURDEV KAUR
November 13, 1992
MEWA SINGH Vs. TEJ KAUR
November 6, 1992
MILKHA SINGH Vs. STATE OF HARYANA
February 7, 1992
MISS HARPREET KAUR Vs. STATE OF HARYANA
November 19, 1992
MISS SIMRAT KAUR Vs. STATE OF PUNJAB
August 5, 1992
MISS VANDANA BHATIA Vs. PUNJABI UNIVERSITY, PATIALA
December 1, 1992
MITTAL K K AND COMPANY Vs. UNION OF INDIA
September 8, 1992
MITTAL PIPE MFG CO Vs. HARYANA STATE THR EXECUTIVE ENGINEER
April 2, 1992
MODAN SINGH Vs. BIRBAL RAM
April 8, 1992
MOHALI CARGO Vs. STATE TRANSPORT COMMISSIONER
February 27, 1992
MOHAMED ETC. Vs. PALWAL COOP. ETC.
October 30, 1992
MOHAMMAD UMAR Vs. ABDUL LATIF
November 12, 1992
MOHAMMED MOFIL Vs. STATE OF PUNJAB
April 1, 1992
MOHAN Vs. JAGTA
November 16, 1992
MOHAN LAL Vs. STATE OF PUNJAB
May 28, 1992
MOHAN LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL
December 4, 1992
MOHAN LAL Vs. JEETO
November 5, 1992
MOHAN SINGH Vs. DHARAM PAL
January 31, 1992
MOHAN SINGH Vs. DHARAM PAL
January 13, 1992
MOHAN SINGH Vs. LACHHMAN SINGH
January 13, 1992
MOHAN SINGH Vs. STATE OF PUNJAB
September 14, 1992
MOHAN SINGH DHAMI Vs. STATE OF PUNJAB
August 19, 1992
MOHANT JYOTI SARUP Vs. SHIROMANI GURDWARA PRABHANDHAK COMMITTEE
May 14, 1992
MOHANT JYOTI SARUP CHELA MOHANT BHAGWAN DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
December 15, 1992
MOHD YUNUS Vs. STATE OF HARYANA
January 15, 1992
MOHD. NAZIR, RENT COLLECTOR, PUNJAB WAKF BOARD LUDHIANA Vs. PUNJAB WAKF BOARD, THROUGH ITS SECRETARY 50
January 30, 1992
MOHINDER Vs. AMRIT KAUR
January 24, 1992
MOHINDER Vs. BAKSHI
August 3, 1992
MOHINDER KAUK Vs. OM PIARI
March 16, 1992
MOHINDER KUMAR SHARMA Vs. STATE OF HARYANA
February 17, 1992
MOHINDER KUMAR SIKRI Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.
December 1, 1992
MOHINDER LAL Vs. MUNICIPAL CORPORATION JULLUNDUR
December 9, 1992
MOHINDER SINGH Vs. STATE OF HARYANA
September 2, 1992
MOHINDER SINGH Vs. PUNJAB STATE THROUGH COLLECTOR, GURDASPUR AND ANOTHER
December 3, 1992
MOHINDER SINGH Vs. STATE OF PUNJAB
September 11, 1992
MOHINDER SINGH Vs. STATE OF HARYANA
March 16, 1992
MOHINDER SINGH Vs. BALDEV SINGH
January 15, 1992
MOHINDER SINGH Vs. STATE OF HARYANA
February 5, 1992
MOHINDER SINGH Vs. GURNAM SINGH
August 7, 1992
MOHINDER SINGH Vs. STATE OF PUNJAB
August 28, 1992
MOHINDER SINGH Vs. SURJIT KAUR
September 5, 1992
MOHINDER SINGH Vs. THE INSPECTOR GENERAL OF PRISONS
February 28, 1992
MOHINDER SINGH Vs. STATE TRANSPORT
January 10, 1992
MOHINDER SINGH Vs. STATE OF PUNJAB
October 12, 1992
MOHINDER SINGH Vs. SATNAM SINGH ALIAS SATTA
January 28, 1992
MOHINDER SINGH Vs. STATE OF PUNJAB
January 29, 1992
MOHINDER SINGH S/O BHAGWAN SINGHS Vs. STATE OF PUNJAB
May 18, 1992
MOLU Vs. SORAN
July 20, 1992
MONTARI INDUSTRIES LTD. Vs. STATE OF PUNJAB
January 15, 1992
MONTGOMERY GURU NANAK PUBLIC SCHOOL, JULLUNDUR Vs. STATE OF PUNJAB
September 10, 1992
MOOLA Vs. RAM PAYARI
September 1, 1992
MORNI DEVI Vs. IQBAL SINGH
May 18, 1992
MOTI LAL GAUR Vs. AMRIT LAL CHAUHAN
August 20, 1992
MOTI RAM Vs. KARAM SINGH
February 4, 1992
MOTI RAM Vs. KHARAITI LAL
January 22, 1992
MOTI SINGH Vs. DISTRICT & SESSIONS DIVISION
January 13, 1992
MRS PARVESH KUMARI Vs. KRISHAN KUMAR
March 27, 1992
MRS. A. RATHORE Vs. STATE OF HARYANA
August 5, 1992
MRS. DAISY NARULA Vs. STATE OF PUNJAB
August 6, 1992
MRS. SUSHMA BAWA Vs. RAVINDER NATH BAWA
February 12, 1992
MS. ANNUMEET KHAIRA Vs. PRINCIPAL, LYALLPUR KHALSA COLLEGE AND ANR.
March 18, 1992
MS. POOJA SOOD Vs. D.A.V. COLLEGE MANAGING, COMMITTEE, HOSHIARPUR
March 12, 1992
MS. UJJWAL SAHRAWAT Vs. RAVEE SAHRAWAT
March 4, 1992
MUBARIKPUR STONE CRUSHERS UNION Vs. STATE OF HARYANA
May 12, 1992
MUDDA Vs. STATE OF HARYANA
July 31, 1992
MUKAND SINGH Vs. SATPAL SINGH ALIAS JASPAL SINGH
June 3, 1992
MUKAND SINGH Vs. MAGHAR SINGH
December 1, 1992
MUKAND SINGH Vs. ADDITIONAL DIRECTOR
February 20, 1992
MUKH RAM Vs. MANGAT RAM
February 22, 1992
MUKH RAM Vs. MANGAT RAM
January 22, 1992
MUKHITAR MASIH Vs. STATE OF PUNJAB
January 7, 1992
MUKHTIAR KAUR Vs. JARNAIL SINGH
May 11, 1992
MUKHTIAR SINGH Vs. STATE OF PUNJAB
February 20, 1992
MUKHTIAR SINGH Vs. PUNJAB NATIONAL BANK
September 1, 1992
MUKHTIAR SINGH Vs. STATE OF PUNJAB
July 21, 1992
MUKHTIAR SINGH Vs. BAL MUKAND M L A
October 15, 1992
MUKHTIAR SINGH Vs. ARJUN SINGH
September 28, 1992
MULA SINGH Vs. STATE OF PUNJAB
January 23, 1992
MULAKH RAJ Vs. SEWA SAMITI REGD
May 28, 1992
MULKH RAJ CHHABRA Vs. THE SECRETARY TO GOVT OF PUNJAB, HEALTH & FAMILY WELFARE DEPARTMENT
July 8, 1992
MUNI LAL Vs. YASPAL RAI PARSHOTAM LAL SONI
September 1, 1992
MUNICIPAL COMMITTEE Vs. BALA NAND
May 19, 1992
MUNICIPAL COMMITTEE GIDDERBAHA Vs. LABOUR COURT, BHATINDA THROUGH ITS PRESIDING OFFICER AND OTHERS
January 30, 1992
MUNICIPAL COMMITTEE, NARNAUL Vs. PREM CHAND
September 17, 1992
MUNICIPAL COMMITTEE, SUMAN Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANR.
July 9, 1992
MUNICIPAL CORPORATION OF LUDHIANA Vs. DINESH KUMAR
April 1, 1992
MUNICIPALITY RAMPURA PHUL Vs. HARDEV SINGH ALIAS BHOLA
February 27, 1992
MUNISH KUMAR Vs. STATE OF HARYANA
March 30, 1992
MUNNI DEVI Vs. SATBIR
February 24, 1992
MUNSHI RAM Vs. HARYANA STATE
August 7, 1992
MURARI LAL Vs. GAJA NAND
August 20, 1992
MURTI DURGA MAAI JI THROUGH SHRI HARPHOOL SINGH AND ORS. Vs. HAR NARAIN AND ORS.
March 12, 1992
MUSTAK AMHED Vs. SHAMLAT PATTI SIKHAN
July 22, 1992
N.K. MAKKAR Vs. UNION OF INDIA
November 19, 1992
NACHHATTAR SINGH Vs. INSPECTOR GENERAL OF PRISONS
August 3, 1992
NACHHATTAR SINGH Vs. STATE OF PUNJAB
October 15, 1992
NAHAR SINGH Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE
April 21, 1992
NAIB SUBEDAR BABU LAL NIGANIA Vs. STATE OF HARYANA
May 15, 1992
NANAK ALIAS KADDUL Vs. STATE OF PUNJAB
July 31, 1992
NAND LAL Vs. INDERJIT
January 21, 1992
NARAIN PARKASH AND OTHERS Vs. STATE OF HARYANA
September 8, 1992
NARAIN SINGH Vs. DHAN KAUR
August 27, 1992
NARANJAN SINGH Vs. JOINT DIRECTOR PANCHAYATS, PUNJAB
November 3, 1992
NARESH CHAND ADVOCATE Vs. PUNJAB STATE ELECTRICITY BOARD
November 2, 1992
NARESH KUMAR Vs. SANTOSH KUMARI
January 31, 1992
NARESH KUMAR Vs. SARLA
July 24, 1992
NARINDER KUMAR Vs. TILAK RAJ
February 24, 1992
NARINDER NATH SHARMA Vs. STATE OF PUNJAB
August 27, 1992
NARINDER PRAKASH LATH AND ORS. Vs. THE CHAIRMAN AND MANAGING DIRECTOR, PUNJAB AND SIND BANK
January 23, 1992
NARINDER SINGH Vs. THE STATE OF PUNJAB AND ANR.
August 13, 1992
NARPAL Vs. KANTA DEVI
March 27, 1992
NASIB KAUR Vs. STATE OF PUNJAB
January 15, 1992
NATIONAL HEAVY ENGINEERING CO-OPERATIVE LIMITED Vs. STATE OF HARYANA
December 15, 1992
NATIONAL INSURANCE CO LIMITED Vs. RAVINDER GOYAL
August 6, 1992
NAVODITA Vs. DINESH SINGH
November 2, 1992
NAWAL SINGH Vs. SULHAN
February 24, 1992
NAZAR SINGH Vs. NAND LAL
February 13, 1992
NEELAM Vs. ANIL KUMAR BHAMBRI
November 25, 1992
NEELAM KUMARI Vs. STATE OF PUNJAB
September 24, 1992
NEERA Vs. BHUPINDER MEHTA
November 25, 1992
NEW BANK OF INDIA Vs. M/S SINGLA INDUSTRIES
March 31, 1992
NEW MASCO INDUSTRY, AMLOH Vs. PUNJAB STATE POLLUTION CONTROL BOARD
August 3, 1992
NIKU RAM Vs. STATE OF HARYANA
September 23, 1992
NIRANJAN Vs. STATE OF HARYANA
September 4, 1992
NIRMAL SINGH Vs. KULDIP RAJ
August 31, 1992
NIRMAL SINGH Vs. BALWANT SINGH
April 2, 1992
NIRMALA DEVI Vs. PUNJABI UNIVERSITY, PATIALA THROUGH ITS REGISTRAR
February 27, 1992
NORANG SINGH Vs. STATE OF HARYANA
October 1, 1992
NORATA SINGH Vs. SAWAYA SINGH
March 17, 1992
NOTIFIED AREA COMMITTEE Vs. BISHAN DASS AND ORS.
August 6, 1992
O P STEEL TRADERS Vs. STEEL STRIPS LTD
May 8, 1992
OFFG ASI RANBIR SINGH Vs. STATE OF HARYANA
May 13, 1992
OFFICIAL LIQUIDATOR Vs. VED PARKASH GUPTA
May 7, 1992
OM PARKASH Vs. MATU RAM TRUST
May 14, 1992
OM PARKASH Vs. CHHAJU RAM
April 1, 1992
OM PARKASH Vs. PALU RAM
April 1, 1992
OM PARKASH Vs. ASSISTANT COLLECTOR IST GRADE
April 1, 1992
OM PARKASH Vs. STATE OF HARYANA
January 14, 1992
OM PARKASH Vs. STATE OF HARYANA
October 28, 1992
OM PARKASH Vs. STATE OF HARYANA
January 28, 1992
OM PARKASH Vs. STATE OF HARYANA AND ORS.
April 1, 1992
OM PARKASH Vs. VED PARKASH AND OTHERS
March 3, 1992
OM PARKASH Vs. PRABHU DAYAL
October 23, 1992
OM PARKASH Vs. STATE OF HARYANA
November 3, 1992
OM PARKASH Vs. STATE OF HARYANA
January 8, 1992
OM PARKASH ALIAS OMMI Vs. STATE OF HARYANA
September 7, 1992
OM PARKASH ARORA Vs. THE PRESIDING OFFICER, COLLEGE AND SCHOOL TRIBUNAL AND ORS.
September 28, 1992
OM PARKASH ROHILA Vs. SAT PAL
August 3, 1992
OM PARKASH SEKHIRI Vs. PRITAM SINGH
July 22, 1992
OM PARKASH SONI Vs. STATE OF HARYANA
March 27, 1992
OM PATI Vs. SUB-DIVISIONAL MAGISTRATE/ILLAQA MAGISTRATE BEING PRESCRIBED AUTHORITY
October 14, 1992
OM PRAKASH Vs. PARAS RAM
September 22, 1992
OMPATTI Vs. RAMESHWAR
May 28, 1992
ONKAR SINGH Vs. ANGREZ SINGH
September 10, 1992
ONKAR SINGH Vs. KAPUR SINGH
September 11, 1992
ORIENTAL BANK OF COMMERCE Vs. DHARA DEVI
September 14, 1992
ORIENTAL INSURANCE CO LTD Vs. C D MALIK
January 30, 1992
PAL SINGH Vs. STATE OF PUNJAB
January 10, 1992
PALA RAM Vs. SANTOSH RANI
December 1, 1992
PALA RAM Vs. OM DUTT
September 18, 1992
PALAR RAM Vs. STATE OF HARYANA
March 3, 1992
PARAMDEEP SINGH GILL Vs. PUNJAB EDUCATION BOARD
April 28, 1992
PARAMJIT KAUR Vs. JASWANT SINGH
August 18, 1992
PARAMJIT KAUR AND OTHERS Vs. SECRETARY TO GOVERNMENT PUNJAB, EDUCATION DEPARTMENT, CHANDIGARH.
February 21, 1992
PARAMJIT KUMAR Vs. JASWINDER KAUR
February 13, 1992
PARAMJIT SINGH Vs. STATE OF PUNJAB
November 30, 1992
PARAMJIT SINGH Vs. ADDITIONAL DISTRICT JUDGE LUDHIANA
May 7, 1992
PARAMJIT SINGH Vs. SANDEEP KAUR ALIAS PUSHPA
January 6, 1992
PARBHU DAYAL Vs. GINNI
January 15, 1992
PARDEEP KUMAR Vs. STATE OF PUNJAB
January 27, 1992
PARDUMAN SINGH Vs. STATE OF PUNJAB
July 6, 1992
PARKASH Vs. STATE OF HARYANA
October 1, 1992
PARKASH AGGARWAL Vs. STATE OF PUNJAB
January 28, 1992
PARKASH CHAND AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
November 4, 1992
PARKASH KAUR Vs. HARDEEP KAUR
October 23, 1992
PARKASH PLATINUM PRIVATE LTD Vs. NATIONAL FERTILIZERS LTD
November 20, 1992
PARKASH SINGH Vs. STATE OF PUNJAB
January 29, 1992
PARKASHO DEVI Vs. MOHAN LAL
March 18, 1992
PARMA NAND DODA Vs. SHREE SANATAN DHARAM SABHA
February 22, 1992
PARMANAND Vs. STATE OF HARYANA
October 28, 1992
PARMESHWARI DEVI Vs. STATE OF HARYANA
February 10, 1992
PARTAP Vs. STATE OF HARYANA
February 4, 1992
PARTAP CHAND Vs. CHIRANJI LAL
February 21, 1992
PARVEEN Vs. RAJINDER
January 22, 1992
PARVEEN LATA Vs. STATE OF PUNJAB
September 9, 1992
PARVINDER SINGH Vs. EXECUTIVE OFFICER MUNICIPAL COMMITTEE
March 6, 1992
PAVAN OM PARKASH KEJRIWAL Vs. PARTAP STEEL ROLLING MILLS 1935 LTD
August 5, 1992
PAWAN KUMAR Vs. HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION
July 15, 1992
PAWAN KUMAR Vs. STATE OF HARYANA
May 19, 1992
PAWAN KUMAR Vs. SHEELA RANI
May 15, 1992
PAWAN KUMAR JAIN Vs. STATE OF HARYANA
July 13, 1992
PAWAN KUMAR SINGHAL Vs. S P SHARMA MANAGING DIRECTOR THE HARYANA DIASY DEVELOPMENT
March 3, 1992
PEHLAD RAI Vs. RAJ KUMAR JAIN
August 12, 1992
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. NATHU KHAN CHOWKIDAR
March 4, 1992
PHOOLAN RANI Vs. PUSHPA WATI
July 10, 1992
PHUMAN SINGH Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER
October 23, 1992
PIARA LAL Vs. NASIB CHAND
July 7, 1992
PIARA SINGH Vs. STATE OF HARYANA
March 26, 1992
PIARA SINGH Vs. GIAN KAUR WIDOW
October 31, 1992
PIARE LAL Vs. DEVI CHAND
February 4, 1992
PIPAL SINGH Vs. STATE OF PUNJAB
August 6, 1992
PISHORI LAL Vs. SHANTI RANI
February 5, 1992
PISHORI LAL Vs. JOGINDER SINGH
August 27, 1992
PITAMBER SINGH Vs. SAWAN SINGH (DECEASED)
May 28, 1992
POHLA SINGH ALIAS POHLA RAM (DIED) Vs. STATE OF PUNJAB
August 13, 1992
POOJA SOOD Vs. D.A.V. COLLEGE MANAGING COMMITTEE, HOSHIARPUR
February 12, 1992
POONAM YADAV Vs. SHRI CHARAN SINGH, HARYANA AGRICULTURAL UNIVERSITY AND ORS.
September 16, 1992
PRABHU DAYAL Vs. BAHADUR
September 22, 1992
PREM CHAND Vs. LAND ACQUISITION
March 9, 1992
PREM CHAND Vs. JOINT DIRECTOR PANCHAYATS
November 24, 1992
PREM LATA Vs. STATE OF PUNJAB
March 27, 1992
PREM NATH Vs. STATE OF HARYANA
August 7, 1992
PREM PARKASH Vs. STATE OF PUNJAB
August 12, 1992
PREM PARSHAD DAYAL Vs. HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD
February 14, 1992
PREM SAGAR Vs. NIRMALA
February 20, 1992
PREM SAGAR BATRA Vs. MAHARSHI DAYAN AND UNIVERSITY ROHTAK
March 10, 1992
PREM SINGH Vs. UNION TERRITORY
January 20, 1992
PREM SINGH Vs. SURTA
September 1, 1992
PREM SINGH Vs. STATE OF PUNJAB
December 6, 1992
PREMIER THERMOTECH P LTD Vs. INDIAN SULPHACID INDUSTRIES LTD
September 28, 1992
PRIT PAL SEHGAL Vs. GOBIND KANT RANGA
November 27, 1992
PRITAM CHAND, SUPERINTENDENT Vs. STATE OF PUNJAB
December 9, 1992
PRITAM KAUR Vs. GURBACHAN SINGH
October 15, 1992
PRITAM LAL Vs. STATE OF HARYANA
May 28, 1992
PRITAM SINGH Vs. ATMA
June 1, 1992
PRITAM SINGH Vs. JASKAUR SINGH
July 9, 1992
PRITAM SINGH Vs. MOHINDER SINGH SAINI
January 8, 1992
PRITAM SINGH Vs. STATE OF HARYANA
January 10, 1992
PRITAM SINGH Vs. KASHMIR KAUR
February 28, 1992
PRITAM SINGH Vs. AJAIB KAUR
February 25, 1992
PRITHI RAJ Vs. SUPERINTENDING CANAL OFFICER
January 20, 1992
PRITHVI RAJ Vs. STATE OF PUNJAB
January 31, 1992
PRITPAL KAUR Vs. JAGRUP SINGH
May 15, 1992
PRITPAL SINGH Vs. VED PARKASH
September 18, 1992
PROMILA Vs. JOHNSON
February 7, 1992
PUNJAB Vs. SURESH CHANDER
January 13, 1992
PUNJAB DAIRY DEVELOPMENT CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
March 16, 1992
PUNJAB DISPLAY DEVICES LTD Vs. STATE OF PUNJAB
November 25, 1992
PUNJAB FINANCIAL CORPORATION Vs. UNION TERRITORY
March 26, 1992
PUNJAB KASHMIR FINANCE PVT LIMITED Vs. STATE
September 10, 1992
PUNJAB KAUR Vs. GURCHARAN SINGH
May 6, 1992
PUNJAB NATIONAL BANK Vs. KAUSHAL PAINTS AND CHEMICALS INDUSTRIES
August 28, 1992
PUNJAB NATIONAL BANK Vs. SURI RICE MILLS
July 8, 1992
PUNJAB NATIONAL BANK Vs. MAHAJAN ENGINEERING WORKS
February 4, 1992
PUNJAB NATIONAL BANK SERVICE THROUGH ITS REGIONAL MANAGER, NEW DELHI Vs. JASPAL SINGH
November 2, 1992
PUNJAB NATIONAL BANK SERVICES Vs. JASPAL SINGH
November 22, 1992
PUNJAB NATIONAL FILIZERS AND CHEMICALS LTD. Vs. PADAM CODSTRUCTION CO. AND ANOTHER
April 3, 1992
PUNJAB OIL MILLS Vs. STATE OF PUNJAB
January 20, 1992
PUNJAB PRE STRESSED CONCRETE WORKS LTD. Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
October 16, 1992
PUNJAB STATE Vs. SAI BUILDERS
December 8, 1992
PUNJAB STATE Vs. KULWANTBIR SINGH
November 2, 1992
PUNJAB STATE Vs. SH SATINDER SINGH
December 15, 1992
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
November 11, 1992
PUNJAB STATE CO Vs. THANA SINGH
February 11, 1992
PUNJAB STATE CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
February 26, 1992
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETTING FEDRATION Vs. BALJINDER SINGH FIELD OFFICER MARKFED TALWANDI BHAI
February 11, 1992
PUNJAB STATE ELECTRICITY BOARD Vs. HARI KISHAN
February 14, 1992
PUNJAB STATE ELECTRICITY BOARD Vs. SUDESH RANI
July 27, 1992
PUNJAB STATE ELECTRICITY BOARD Vs. DALJIT SINGH
August 31, 1992
PUNJAB STATE ELECTRICITY BOARD LUDHIANA Vs. ASHWANI KUMAR
December 9, 1992
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. M/S GURU NANAK GOLD STORAGE & ICE FACTORY, MAHILPUR AND ANOTHER
December 14, 1992
PUNJAB STATE FEDERATION OF CONSUMER CO-OPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT
May 26, 1992
PUNJAB TOURISM DEVELOPMENT CORP Vs. BLUE STAR LTD
March 6, 1992
PUNJAB UNITED FORGE LTD Vs. PUNJAB FINANCIAL CORPORATION
September 4, 1992
PUNJAB UNITED FORGE LTD Vs. HINDUSTAN HYDRAULICS P LTD
February 25, 1992
PUNJAB WAKF BOARD Vs. STATE OF PUNJAB
May 6, 1992
PUNJAB WAKF BOARD Vs. SIMLI
January 27, 1992
PUNJAB WAKF BOARD Vs. STATE OF PUNJAB
January 1, 1992
PUNJAB WAKF BOARD, AMBALA CANTT Vs. JIWA SINGH
January 10, 1992
PURAN CHAND SHARMA Vs. STATE OF HARYANA
May 6, 1992
PURAN LAL AGGARWAL Vs. FINANCIAL COMMISSIONER
February 20, 1992
PURAN SINGH Vs. SUBA MAL
March 30, 1992
PUSHPA DEVI Vs. GAUTAM DASS
November 30, 1992
PUSHPA MAINI Vs. INCOME-TAX OFFICER
March 16, 1992
PUSHPA RANI ALIAS NEENA Vs. THE STATE OF PUNJAB THROUGH ITS SECRETARY, DEPARTMENT OF REVENUE, CIVIL SECRETARIAT, PUNJAB, CHANDIGARH AND ANOTHER
February 11, 1992
PUSHPINDER PAL SINGH Vs. DINESH SACHDEVA
January 22, 1992
R D BHARDWAJ Vs. STATE OF HARYANA
May 21, 1992
R K Y INDUSTRIES Vs. PUNJAB STATE ELECTRICITY BOARD
September 9, 1992
R N KHANNA Vs. AMRIK SINGH
November 3, 1992
R P KHOSLA Vs. GENERAL PUBLIC
June 3, 1992
R S KUNDAN LAL MUNSHI RAM COTTON GINNING AND PRESSING FACTORY Vs. KRISHAN KUMAR
February 12, 1992
R.D. SHARMA AND OTHERS Vs. STATE OF HARYANA THROUGH THE COMMISSIONER AND SECRETARY TO GOVERNMENT, HARYANA, TRANSPORT DEPARTMENT, CHANDIGARH AND OTHERS
January 14, 1992
R.K. AGARWAL Vs. STATE OF HARYANA
October 29, 1992
R.K. DAWAR, SUPERVISOR, HARYANA POLYTECHNIC NILOKHERI Vs. STATE OF HARYANA
March 3, 1992
R.K. GOEL Vs. STATE OF HARYANA
January 22, 1992
R.K. GUPTA Vs. THE STATE OF PUNJAB
January 21, 1992
R.L. KAKAR Vs. STATE OF PUNJAB
August 14, 1992
R.S. DHUL Vs. STATE OF HARYANA
February 26, 1992
R.S. GUPTA Vs. STATE OF HARYANA
March 17, 1992
R.S. PANDHI Vs. UNION OF INDIA
September 28, 1992
RACHPAL KAUR BAINS Vs. STATE OF PUNJAB
April 8, 1992
RACHPAL SINGH CHAUHAN Vs. STATE OF PUNJAB
January 21, 1992
RADHA KRISHAN JUNEJA Vs. STATE OF HARYANA
May 18, 1992
RADHA TRADERS Vs. FOOD CORPORATION OF INDIA
January 27, 1992
RADHE SHYAM Vs. STATE OF PUNJAB
November 24, 1992
RADHEY SHAM Vs. STATE OF HARYANA
May 19, 1992
RADHEY SHAM Vs. STATE OF HARYANA AND ANR.
January 31, 1992
RAGHBIR Vs. STATE OF HARYANA
January 29, 1992
RAGHBIR Vs. SHARBATI
February 26, 1992
RAGHBIR CHAND Vs. STATE OF PUNJAB
September 11, 1992
RAGHBIR SINGH Vs. STATE OF PUNJAB
August 18, 1992
RAGHBIR SINGH S O RAJINDER SINGH Vs. STATE OF HARYANA
March 17, 1992
RAGHU NATH Vs. BHAG MAL
July 9, 1992
RAGHUBIR KAUR Vs. SOM DUTT
September 10, 1992
RAGHUBIR SINGH Vs. SMT. SARABJIT KAUR
February 12, 1992
RAJ AND SANDEEP LTD Vs. STATE OF PUNJAB
March 9, 1992
RAJ KUMAR Vs. STATE OF PUNJAB
March 9, 1992
RAJ KUMAR Vs. NARAIN DASS
February 21, 1992
RAJ KUMAR Vs. RAM MURTI
August 28, 1992
RAJ KUMAR Vs. STATE OF HARYANA
January 16, 1992
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 24, 1992
RAJ KUMAR GUPTA Vs. MANMOHAN SINGH
September 14, 1992
RAJ KUMAR SHARMA Vs. STATE OF HARYANA
August 10, 1992
RAJ KUMAR SHARMA Vs. STATE OF HARYANA AND ANR.
July 7, 1992
RAJ KUMAR SHARMA Vs. STATE OF HARYANA
February 24, 1992
RAJ KUMARI Vs. KRISHNA
January 9, 1992
RAJ PAL Vs. STATE OF HARYANA
August 19, 1992
RAJ PAL SINGH Vs. SURINDER JAIN
December 8, 1992
RAJ RANI Vs. STATE OF HARYANA
February 7, 1992
RAJ RANI Vs. STATE OF HARYANA
August 31, 1992
RAJ RANI Vs. STATE OF PUNJAB
July 14, 1992
RAJ SINGH Vs. STATE OF HARYANA
March 6, 1992
RAJ SINGH Vs. STATE OF HARYANA
June 16, 1992
RAJ SINGH @ RAJU Vs. STATE OF PUNJAB
August 10, 1992
RAJA RAM Vs. SURINDER SINGH ALIAS BONA
September 9, 1992
RAJA RAM Vs. STATE OF HARYANA
December 2, 1992
RAJA RAM AND SONS Vs. UNION OF INDIA
September 15, 1992
RAJBIR SINGH Vs. STATE OF HARYANA
December 2, 1992
RAJBIR SINGH Vs. HARYANA STATE COOPERATIVE DEVELOPMENT FEDERATION LTD , CHANDIGARH
April 24, 1992
RAJENDER DATT Vs. STATE OF HARYANA
August 31, 1992
RAJENDER KUMAR S I Vs. STATE OF HARYANA
October 22, 1992
RAJESH CHANDER GANDHIR Vs. STATE OF HARYANA
July 17, 1992
RAJESH CHANDER SHARMA Vs. STATE OF PUNJAB
March 17, 1992
RAJESH KUMAR Vs. PUNJAB ENGINEERING COLLEGE, CHANDIGARH AND OTHERS
December 17, 1992
RAJESH KUMAR Vs. KALA WANTI AND ORS.
August 10, 1992
RAJESHWARI DEVI JAIN Vs. STATE OF HARYANA
October 28, 1992
RAJINDER Vs. THE STATE OF HARYANA
February 17, 1992
RAJINDER Vs. GOPAL DASS
July 30, 1992
RAJINDER KUMAR Vs. STATE OF PUNJAB
July 31, 1992
RAJINDER KUMAR Vs. SUSHILA DEVI ALIAS SUSHMA
February 27, 1992
RAJINDER KUMAR Vs. STATE OF HARYANA
March 18, 1992
RAJINDER KUMAR Vs. STATE OF HARYANA
April 22, 1992
RAJINDER KUMAR (STENO-TYPIST) Vs. DIRECTOR, HEALTH SERVICES, HARYANA AT CHANDIGARH
February 21, 1992
RAJINDER KUMAR AND COMPANY Vs. STATE OF HARYANA
March 27, 1992
RAJINDER KUMAR GOEL Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
September 10, 1992
RAJINDER KUMAR KANSAL Vs. STATE OF HARYANA
January 20, 1992
RAJINDER KUMAR SAGAR Vs. GAUTAM DEV KUMAR
September 15, 1992
RAJINDER PARSHAD Vs. CHANDER PRABHA
June 17, 1992
RAJINDER PARSHAD Vs. PARVEEN KUMAR
February 17, 1992
RAJINDER SINGH Vs. STATE OF HARYANA
May 4, 1992
RAJINDER SINGH Vs. STATE OF HARYANA
November 20, 1992
RAJINDERA STEEL INDUSTRIES Vs. BAL MUKAND
August 27, 1992
RAJNI RANI Vs. OM PRAKASH
April 23, 1992
RAKAM SINGH, A S I Vs. STATE OF HARYANA
May 27, 1992
RAKESH KUMAR Vs. STATE OF PUNJAB
December 14, 1992
RAKESH KUMAR Vs. STATE OF PUNJAB
January 29, 1992
RAKESH KUMAR AGGARWAL Vs. MANAGEMENT OF MILK PLANT, AMBALA CITY
January 20, 1992
RAKESH KUMARS Vs. U T CHANDIGARH
May 28, 1992
RAKSHA MANGI Vs. STATE OF HARYANA
May 5, 1992
RALSON INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 8, 1992
RAM BHAGAT ALIAS BHAGAT RAM Vs. FINANCIAL COMMISSIONER
July 28, 1992
RAM CHANDER Vs. STATE OF HARYANA
January 15, 1992
RAM DAI Vs. THE STATE OF HARYANA
August 24, 1992
RAM DAYAL Vs. RAGHUNATH PARSHAD
August 4, 1992
RAM JATAN Vs. STATE OF HARYANA
January 20, 1992
RAM KALAN Vs. STATE OF HARYANA
July 20, 1992
RAM KARAN Vs. INSPECTOR GENERAL OF POLICE
October 31, 1992
RAM KARAN Vs. STATE OF HARYANA
September 21, 1992
RAM KARAN Vs. STATE OF HARYANA
January 9, 1992
RAM KISHAN Vs. SURJIT KAUR
June 2, 1992
RAM KISHAN Vs. GANESH DUTT JINDAL
September 18, 1992
RAM KISHAN Vs. SHANTI DEVI BIHANI
August 3, 1992
RAM KISHAN JUNEJA Vs. STATE OF HARYANA
November 18, 1992
RAM KUMAR Vs. STATE OF HARYANA
February 25, 1992
RAM KUMAR Vs. DITT RAM VERMA
February 17, 1992
RAM KUMAR Vs. STATE OF HARYANA AND ANOTHER
March 24, 1992
RAM LAL Vs. SOM NATH
March 18, 1992
RAM LAL Vs. STATE OF HARYANA
December 17, 1992
RAM LAL Vs. STATE OF PUNJAB
December 7, 1992
RAM LUBHAYA Vs. STATE OF PUNJAB
January 10, 1992
RAM LUBHAYA Vs. STATE OF PUNJAB
January 23, 1992
RAM LUBHAYA Vs. STATE OF PUNJAB
February 8, 1992
RAM NARAIN Vs. STATE OF HARYANA
October 12, 1992
RAM NARAIN Vs. GOBIND SINGH
February 25, 1992
RAM NARAIN YADAV Vs. THE STATE OF HARYANA AND ORS.
March 4, 1992
RAM NIWAS Vs. PUNJAB AND HARYANA HIGH COURT
March 26, 1992
RAM NIWAS Vs. STATE OF HARYANA
May 4, 1992
RAM NIWAS Vs. THE STATE OF HARYANA
February 7, 1992
RAM PAL AND OTHERS Vs. PREM CHAND JAIN
July 14, 1992
RAM PARKASH SINGLA Vs. UNION OF INDIA
November 18, 1992
RAM PARSHAD Vs. STATE OF HARYANA
March 11, 1992
RAM PARTAP HANT RAM Vs. COMMISSIONER OF INCOME TAX
August 12, 1992
RAM PHAL Vs. THE STATE OF HARYANA
July 27, 1992
RAM PHAL Vs. DIRECTOR
January 30, 1992
RAM PHAL SUB-INSPECTOR Vs. STATE OF HARYANA
March 5, 1992
RAM PIARI Vs. PUNJAB STATE CO-OP MILK FEDERATION
July 24, 1992
RAM PIARI Vs. STATE OF HARYANA AND OTHERS
February 8, 1992
RAM SARUP Vs. STATE OF HARYANA AND OTHERS
August 18, 1992
RAM SARUP Vs. STATE OF HARYANA, THROUGH LAND ACQUISITION COLLECTOR
May 22, 1992
RAM SARUP Vs. PEER CHAND
March 18, 1992
RAM SARUP ALIAS SARUP CHAND Vs. STATE OF HARYANA
May 14, 1992
RAM SARUP SHARMA AND ORS. Vs. STATE OF HARYANA AND ORS.
September 17, 1992
RAM SHARAN SHARMA Vs. STATE OF HARYANA
March 6, 1992
RAM SINGH Vs. STATE OF HARYANA
October 20, 1992
RAM SINGH Vs. ASHOKA IRON FOUNDARY
September 1, 1992
RAM SINGH PACHAR Vs. STATE OF HARYANA
March 31, 1992
RAM SINGH SHARMA Vs. PARMOD KUMARI
March 6, 1992
RAMA GUPTA Vs. BAKEMANS HOME PRODUCTS LTD
January 31, 1992
RAMA SINGH Vs. HARYANA SCHOOL EDUCATION BOARD, BHIWANI AND OTHERS
January 15, 1992
RAMESH Vs. STATE OF HARYANA
July 28, 1992
RAMESH CHAND Vs. THE STATE OF HARYANA
February 12, 1992
RAMESH CHAND DHAND Vs. STATE OF PUNJAB AND ORS.
October 15, 1992
RAMESH CHAND SUBHASH Vs. VED KUMARI
July 16, 1992
RAMESH CHANDER Vs. MADAN GOPAL, PROPRIETOR FIRM MADAN GOPAL PAWAN KUMAR
April 9, 1992
RAMESH CHANDER JOON Vs. STATE OF HARYANA
May 26, 1992
RAMESH CHANDER SEHGAL Vs. STATE OF HARYANA AND OTHERS
November 5, 1992
RAMESH K. SRIVASTAVA Vs. GURU NANAK DEV UNIVERSITY AND ORS.
August 27, 1992
RAMESH KUMAR Vs. STATE OF HARYANA
October 15, 1992
RAMESH KUMAR Vs. GRAM PANCHAYAT, ROHNATH
January 27, 1992
RAMESH KUMAR Vs. STATE OF PUNJAB
September 18, 1992
RAMESH KUMARI Vs. BARHMA NAND ALIAS BARHAM PARKASH
December 11, 1992
RAMESH PAL Vs. THE STATE OF HARYANA
March 25, 1992
RAMPAL SINGH Vs. STATE OF PUNJAB AND ORS.
September 7, 1992
RAMPHAL Vs. STATE OF HARYANA
November 27, 1992
RAMRATI Vs. JAGMAL SINGH
December 4, 1992
RAMU NATH Vs. RAJ KUMAR
August 24, 1992
RAN SINGH Vs. STATE OF HARYANA
July 17, 1992
RANBIR SINGH Vs. STATE OF HARYANA
March 18, 1992
RANBIR SINGH Vs. PUNJAB UNIVERSITY
January 31, 1992
RANDHIR SINGH Vs. STATE OF HARYANA
October 29, 1992
RANJEEV BANGA Vs. PRINCIPAL PUNJAB ENGINEERING COLLEGE
December 14, 1992
RANJIT KUMAR LOHRIA Vs. MADAN LAL
September 15, 1992
RANJIT SINGH Vs. STATE OF PUNJAB
January 20, 1992
RANJU SHARMA Vs. STATE OF HARYANA
November 20, 1992
RANVIR SINGH Vs. UNION PUBLIC SERVICE COMMISSION
April 29, 1992
RASHID Vs. RAFIA
January 28, 1992
RASHMANI EXPORTS Vs. STATE OF HARYANA
January 30, 1992
RASIL SINGH Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION OF HOLDINGS, PUNJAB, JULLUNDAR
July 27, 1992
RASILA RAM Vs. STATE OF HARYANA AND ORS.
April 23, 1992
RATIA (DECEASED) REPRESENTED BY LRS Vs. SMT. KARTI AND OTHERS
August 18, 1992
RATTAN LAL Vs. STATE OF HARYANA
October 28, 1992
RATTAN SINGH Vs. COMMISSIONER, AMBALA DIVISION, AMBALA
September 2, 1992
RATTAN SINGH Vs. STATE OF HARYANA
August 4, 1992
RATTAN SINGH Vs. RATTAN SINGH
January 28, 1992
RATTAN SINGH Vs. STATE OF PUNJAB
November 2, 1992
RATTAN SINGH Vs. KANTA DEVI
August 10, 1992
RAVI KANT Vs. KAURA RAM
July 21, 1992
RAVINDER KUMAR Vs. NAUHRIA RAM
August 10, 1992
RAVINDER KUMAR SHARMA Vs. OM PARKASH
October 14, 1992
RAVINDER SINGH Vs. KARAM CHAND PROP PAWAN ENGG WORKS
September 3, 1992
RAVINDER SINGH Vs. STATE OF PUNJAB
January 16, 1992
RAVINDER SINGH Vs. GURU NANAK DEV UNIVERSITY
December 11, 1992
RAWEL SINGH Vs. STATE OF PUNJAB
January 21, 1992
REGIONAL P.F. COMMISSIONER Vs. TAYLOR INSTRUMENT CO. (INDIA) LTD
July 17, 1992
REHMAT MASIH Vs. FINANCIAL COMMISSIONER TAXATION
October 29, 1992
RENU Vs. JAGJIWAN SINGH
May 29, 1992
RENU AHUJA Vs. STATE OF PUNJAB
January 23, 1992
RESHMA INDUSTRIAL CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 23, 1992
RIAS STEEL PIPE INDUSTRIES, PVT LTD Vs. SATYA NARAYAN MAHAWAR
January 22, 1992
RISAL SINGH Vs. LAL SINGH
August 7, 1992
RISAL SINGH Vs. STATE OF HARYANA
August 12, 1992
RISHI PAL, TICKET VERIFIER Vs. STATE OF HARYANA
March 27, 1992
RITA KHANNA Vs. R S TRADERS
October 1, 1992
ROHTAS Vs. STATE OF HARYANA
August 6, 1992
ROHTAS Vs. STATE OF HARYANA
October 16, 1992
RONKI RAM Vs. STATE OF PUNJAB
March 4, 1992
ROOP CHAND Vs. STATE OF HARYANA
March 18, 1992
ROOP LAL Vs. THE STATE OF PUNJAB AND OTHERS
January 23, 1992
ROSHAN LAL Vs. UNION TERRITORY OF CHANDIGARH
December 14, 1992
ROSHAN LAL Vs. STATE OF HARYANA
January 27, 1992
ROY CHAUDHARY Vs. KRISHNA PAPER BOARD MILLS
November 30, 1992
RULI RAM Vs. STATE OF HARYANA
March 30, 1992
S A S NAGAR FRIENDS PLOT HOLDERS CO-OP HOUSE BUILDING SOCIETY LTD Vs. ADDITIONAL REGISTRAR (D) CO-OPERATIVE SOCIETIES
February 3, 1992
S GOPAL SINGH Vs. PUNJAB STATE
February 24, 1992
S K BUDHIRAJA Vs. STATE OF HARYANA
July 14, 1992
S K LAJPAL Vs. STATE OF HARYANA
March 13, 1992
S K MANGAL Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
April 22, 1992
S NARINDER SINGH Vs. STATE OF PUNJAB
February 21, 1992
S. JOGINDER SINGH CHATHA Vs. STATE OF PUNJAB
October 1, 1992
S.B. KHANGWAL, EXCISE AND TAXATION COMMISSIONER Vs. PARYAG CHAND PUNAM CHAND
April 10, 1992
S.C. DHANDA Vs. STATE OF HARYANA
September 10, 1992
S.I. JIWAN RAM Vs. STATE OF HARYANA
July 20, 1992
S.K. MALHOTRA Vs. HARYANA STATE ELECTRICITY BOARD
August 14, 1992
S.K. SHARMA Vs. PRAN SETH
July 28, 1992
S.P. BEDI Vs. BALBIR KAUR
March 6, 1992
S.R. BUILDERS LIMITED AND ANR. Vs. CHANDIGARH ADMINISTRATION AND ORS.
February 12, 1992
S.S. AHLAWAT Vs. THE STATE OF HARYANA AND OTHERS
January 21, 1992
SABAR KHAN Vs. FINANCIAL COMMISSIONER (APPEALS) PUNJAB AND ORS.
January 23, 1992
SADA SINGH Vs. STATE OF PUNJAB
November 2, 1992
SADHU Vs. STATE OF HARYANA
February 6, 1992
SADHU Vs. STATE OF HARYANA
February 7, 1992
SADHU RAM Vs. SECRETARY TO GOVERNMENT, HARYANA, P WD IRRIGATION DEPARTMENT, CIVIL SECRETARIAT, CHANDIGARH
February 21, 1992
SADHU RAM Vs. SUPERINTENDING CANAL OFFICER, SIRSA
September 14, 1992
SADHU RAM Vs. S P KARWAL
February 26, 1992
SADHU RAM Vs. STATE OF HARYANA
January 8, 1992
SADHU RAM KUSLA Vs. THE STATE OF PUNJAB
February 6, 1992
SADHU SINGH Vs. STATE OF HARYANA
March 18, 1992
SADHU SINGH Vs. STATE OF PUNJAB
July 31, 1992
SADHU SINGH Vs. STATE OF PUNJAB
September 1, 1992
SADHU SINGH Vs. HARNAM SINGH
August 11, 1992
SAGINDER PAL SINGH Vs. STATE OF PUNJAB
May 28, 1992
SAHAS MAL AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
January 27, 1992
SAHEL SINGH Vs. RATTAN SINGH
September 11, 1992
SAHI RAM Vs. STATE OF PUNJAB AND ANR.
February 4, 1992
SAHIB DITTAMAL Vs. COMMISSIONER JULLUNDUR DIVISION
March 24, 1992
SAHIB RAM Vs. HARYANA STATE
January 9, 1992
SAHIB SINGH Vs. STATE OF HARYANA
October 21, 1992
SAHIB SINGH Vs. U T CHANDIGARH
January 7, 1992
SAHIB SINGH Vs. RAM KUMAR
August 11, 1992
SAMAR DAS Vs. BARBARA DASS
November 20, 1992
SAMITI KHANNA Vs. AROON KHANNA
April 9, 1992
SAMPURAN SINGH Vs. JARNAIL SINGH
January 17, 1992
SAMUAL PHILIP Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
March 30, 1992
SANGAM BISCUIT FACTORY Vs. PUNJAB FINANCIAL CORPORATION
July 22, 1992
SANGITA ARORA Vs. VISHNU KUMAR ARORA
May 11, 1992
SANJEEV AGGARWAL Vs. PUNJAB UNIVERSITY
August 25, 1992
SANJEEV SHARMA Vs. PUNJAB SCHOOL EDUCATION BOARD
January 29, 1992
SANJIV KUMAR Vs. SAVITA VIJ
September 1, 1992
SANT LAL JUNEJA Vs. DES RAJ
July 15, 1992
SANT SINGH AND OTHERS Vs. VIIKRAM SOOD AND OTHERS
January 20, 1992
SANTA SINGH Vs. ARJAN SINGH
February 4, 1992
SANTOKH SINGH Vs. SECRETARY TO GOVT OF INDIA, MINISTRY OF PETROLEUM, NEW DELHI
February 5, 1992
SANTOKH SINGH Vs. PUNJAB WAKF BOARD AMBALA CANTT
January 9, 1992
SANTOKH SINGH Vs. SURINDER KAUR
January 28, 1992
SANTOSH (DIED) BY HER LRS Vs. STATE OF PUNJAB
May 27, 1992
SANTOSH CHAHAR AND OTHERS Vs. THE MAHARISHI DAYANAND UNIVERSITY, ROHTAK THROUGH ITS REGISTRAR
November 5, 1992
SANTOSH KUMAR Vs. TARA SINGH
March 23, 1992
SANTOSH KUMAR SETHI Vs. FOOD CORPORATION OF INDIA
March 3, 1992
SANTOSH RANI Vs. BIMLA MALHOTRA
August 18, 1992
SANTOSH SINGH Vs. STATE OF PUNJAB
October 21, 1992
SARABJIT SINGH @ SHABA Vs. STATE OF PUNJAB
July 15, 1992
SARASWATI DEVI Vs. SURESH JHAWAR
March 30, 1992
SARASWATI ETC Vs. SURESH JHAWER
March 30, 1992
SARDAR GURDIAL SINGH Vs. UNION OF INDIA
August 31, 1992
SARDAR SINGH AND ANOTHER Vs. LACHMI BAI
July 23, 1992
SARDARA SINGH Vs. STATE OF PUNJAB
August 18, 1992
SARDARI LAL Vs. STATE OF HARYANA
April 9, 1992
SARDARI LAL Vs. STATE OF PUNJAB
January 31, 1992
SARDARI LAL Vs. STATE OF PUNJAB
July 23, 1992
SARDUL SINGH Vs. STATE OF PUNJAB
November 23, 1992
SARFRAZ AHMED USMANI Vs. PUNJAB WAKF BOARD AND ORS.
November 16, 1992
SAROJ DEVI Vs. BARU RAM
February 12, 1992
SAROJ GUPTA Vs. STATE OF HARYANA
February 13, 1992
SAROJ KUMARI Vs. VED PARKASH
July 31, 1992
SARPANCH GRAM PANCHAYAT Vs. TARA BAI
May 13, 1992
SARTO Vs. DHAN RAM
September 28, 1992
SARUP CHAND Vs. M K PAPER AND BOARD MILLS PVT LTD
February 26, 1992
SARUP SINGH Vs. STATE OF HARYANA
September 16, 1992
SARV MITTAR SHARMA SPECIAL SECRETARY Vs. PUNJAB AND HARYANA HIGH COURT
February 17, 1992
SARV MITTAR SHARMA, SPECIAL SECY., PUNJAB AND HARYANA HIGH COURT Vs. PUNJAB AND HARYANA HIGH COURT, CHANDIGARH THROUGH ITS REGISTRAR
February 17, 1992
SARWAN SINGH Vs. AJMER SINGH
July 22, 1992
SARWAN SINGH Vs. STATE OF PUNJAB
March 26, 1992
SARWAN SINGH Vs. GRAM PANCHAYAT OF BALAD KALAN
July 29, 1992
SARWAN SINGH Vs. STATE OF PUNJAB
March 17, 1992
SARWAN SINGH Vs. RANJIT SINGH
July 15, 1992
SARWAN SINGH Vs. STATE OF PUNJAB
July 22, 1992
SARWARA RICE MILLS Vs. PUNJAB FINANCIAL CORPORATION
January 8, 1992
SAT PAL Vs. STATE OF PUNJAB
August 19, 1992
SAT PAL Vs. STATE OF PUNJAB
January 23, 1992
SATBIR SINGH Vs. RAJBIR SINGH
October 30, 1992
SATISH Vs. KAMRUDDIN
October 22, 1992
SATISH KUMAR Vs. STATE OF PUNJAB
April 2, 1992
SATISH KUMAR Vs. STATE OF HARYANA
May 27, 1992
SATISH KUMAR SHARMA Vs. STATE OF PUNJAB
December 18, 1992
SATKARTAR SINGH Vs. STATE OF PUNJAB
April 22, 1992
SATNAM Vs. STATE OF PUNJAB
November 13, 1992
SATNAM KAUR Vs. STATE OF HARYANA
January 28, 1992
SATNAM SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
November 17, 1992
SATNAM SINGH Vs. SUPERINTENDENT, DISTRICT JAIL, SIRSA
July 6, 1992
SATPAL NAIN Vs. STATE OF HARYANA
November 5, 1992
SATYA DEVI Vs. RAM PARKASH
January 20, 1992
SATYA DEVI Vs. K K YADAV
March 7, 1992
SATYA PAL Vs. SONA DEVI
July 15, 1992
SATYA PARKASH MEHTA ADVOCATE Vs. MELA RAM
October 19, 1992
SATYA WATI JAIN Vs. SHIV KANT GHAI
July 9, 1992
SATYADEV SHARMA Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY
April 3, 1992
SATYAVAN Vs. STATE OF HARYANA
May 4, 1992
SATYAVIR SINGH Vs. STATE OF HARYANA
January 9, 1992
SATYAWAN Vs. STATE OF HARYANA
November 18, 1992
SAUDAGAR SINGH Vs. ASSTT CUSTODIAN GENERAL, JULLUNDUR
July 13, 1992
SAVITA Vs. DHARAMVIR KHATRI
October 29, 1992
SAWINDER SINGH Vs. STATE OF PUNJAB
February 26, 1992
SEVEN SEAS EDUCATION SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 11, 1992
SEWA SINGH PURWA Vs. PUNJAB STATE ELECTRICITY BOARD
August 31, 1992
SEWS RAM (DIED) Vs. STATE OF HARYANA
October 21, 1992
SH LEKHRAJ MANEK CHAND Vs. COMMISSIONER OF WEALTH-TAX
September 30, 1992
SHADI RAM PASSI Vs. KHARAITI LAL
May 7, 1992
SHADI RAM PASSI Vs. KHARAITI LAL
May 27, 1992
SHAIFALI MAHAJAN Vs. THE STATE OF PUNJAB AND OTHERS
August 28, 1992
SHAKTI METAL BOX Vs. UNION OF INDIA
April 2, 1992
SHAKUNTLA DEVI Vs. ASHOK KUMAR @ BILLU
August 7, 1992
SHALLY Vs. STATE OF HARYANA
February 17, 1992
SHAM ALIAS MAUR Vs. SOM NATH
July 29, 1992
SHAM LAL GOEL Vs. STATE OF HARYANA
February 4, 1992
SHAM SUNDER Vs. RAM KUMAR
December 9, 1992
SHAM SUNDER LAL Vs. DAULAT RAM
August 4, 1992
SHAMA SINGH Vs. MAHLO BIBI
January 17, 1992
SHAMSHER KAUR Vs. THE STATE OF HARYANA
May 27, 1992
SHAMSHER SINGH Vs. DISTRICT & SESSIONS JUDGE, FEROZEPORE
July 23, 1992
SHAMSHER SINGH Vs. STATE OF HARYANA
March 6, 1992
SHAMSHER SINGH Vs. STATE OF HARYANA AND OTHERS
December 11, 1992
SHANGARA SINGH Vs. JAWALA SINGH
November 6, 1992
SHANTI DEVI Vs. RAM KUMAR
May 11, 1992
SHANTI DEVI Vs. SH DASS KUMAR
August 7, 1992
SHANTI LAL Vs. STATE OF HARYANA
December 9, 1992
SHARDDHA JAIN Vs. THE DIRECTOR/PRINCIPAL, MEDICAL COLLEGE, ROHTAK AND OTHERS
August 26, 1992
SHARMA RICE MILLS Vs. ZIMIDARA FRIENDS TRADERS
February 25, 1992
SHASHI KIRAN Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
February 21, 1992
SHASHI TYAGI Vs. PUNJAB PUBLIC SERVICE COMMISSION
May 21, 1992
SHASHI TYAGI Vs. SURINDER KUMAR SHARMA
July 17, 1992
SHEELA DEVI Vs. STATE OF PUNJAB
May 27, 1992
SHEELA RANI Vs. MEHAR CHAND
December 2, 1992
SHEKHAR CHAND JAIN Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
February 22, 1992
SHER BAHADUR GULATI Vs. STATE OF HARYANA
January 30, 1992
SHER BAHADUR SINGH Vs. STATE OF PUNJAB
August 6, 1992
SHER CHAND Vs. SURAJ PARKASH
August 5, 1992
SHER SINGH Vs. PUNJAB MANDI BOARD
May 5, 1992
SHER SINGH Vs. GURDIAL SINGH
August 5, 1992
SHER SINGH Vs. THE STATE OF HARYANA
May 28, 1992
SHER SINGH Vs. MEHMA
August 24, 1992
SHER SINGH Vs. BALJIT SINGH
September 18, 1992
SHINGARA SINGH Vs. COLLECTOR
October 31, 1992
SHIROGA INTERNATIONAL P LTD Vs. PUNJAB STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION
September 28, 1992
SHISH PAL & OM PARKASH Vs. CHIEF CANAL OFFICER HARYANA, CHANDIGARH
May 29, 1992
SHISH PAL SINGH Vs. RAFIQ AHMAD
January 30, 1992
SHIV DARSHAN SINGLA Vs. SHAM LAL
September 10, 1992
SHIV GIR Vs. SUB-DIVISIONAL MAGISTRATE
March 23, 1992
SHIV KUMAR Vs. RAJA RAM
July 29, 1992
SHIV NARAIN SINGHAL Vs. STATE OF HARYANA
February 27, 1992
SHIV SHANKAR GOYAL Vs. STATE OF HARYANA
December 11, 1992
SHRI DAULAT RAM Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
February 25, 1992
SHRI K.S. PANDHI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 28, 1992
SHRI RAM PHAL PUNIA AND ORS. Vs. STATE OF HARYANA AND ORS.
January 7, 1992
SHRIMATI DEVKI Vs. J D KAPAL CHAKRAVARTY
November 23, 1992
SHRIRAM SINGH CHAUHAN Vs. HARYANA STATE ELECTRICITY BOARD
February 5, 1992
SHYAM LAL Vs. STATE OF HARYANA
January 13, 1992
SHYAM SUNDER PASRIJA Vs. THE HINDU EDUCATION SOCIETY (REGD) ROHTAK THROUGH ITS GENERAL SECRETARY, SHRI I.D. AGHI AND OTHERS
November 19, 1992
SIDWAL REFRIGERATION IND P LTD Vs. STATE OF HARYANA
January 23, 1992
SILAK RAM Vs. BHIM SINGH
July 10, 1992
SINGH RAM Vs. JAGIR SINGH
March 6, 1992
SINNU Vs. PALI
January 20, 1992
SIRI RAM Vs. STATE OF PUNJAB
November 6, 1992
SIRI RAM MEHTA Vs. HARBANS LAL KHOSLA
August 26, 1992
SIRI RAM RICE MILLS Vs. STATE OF HARYANA
December 1, 1992
SIS RAM Vs. STATE OF HARYANA
February 11, 1992
SMT. AVTA SAHA Vs. CANARA BANK AND ANR.
July 28, 1992
SMT. KRISHNA RAI Vs. PREM CHAND AND ANR.
March 16, 1992
SMT. NIRMALA ASHRI Vs. STATE OF HARYANA
March 31, 1992
SMT. RAJ SHARMA Vs. LAND ACQUISITION COLLECTOR (F) URBAN, HARYANA, PANCHKULA
September 16, 1992
SMT. SHAKUNTLA RANI Vs. SHRI RAM KANWAR
January 15, 1992
SMT. SURJIT KAUR Vs. STATE OF HARYANA
July 23, 1992
SMT. VED KUMARI Vs. VED PARKASH PROPRIETOR M/S KAILASH HOSIERY WORKS, LUDHIANA
February 17, 1992
SOHAN LAL Vs. STATE OF HARYANA
May 27, 1992
SOHAN LAL Vs. AMAR NATH
February 14, 1992
SOHAN LAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
January 23, 1992
SOHAN LAL AND OTHERS Vs. CHIEF ENGINEER AND OTHERS
December 11, 1992
SOHAN LAL BHUMBAK TEHSILDAR INDUSTRIES LOANS Vs. STATE OF PUNJAB
February 5, 1992
SOHAN LAL TANWAR Vs. STATE OF HARYANA
March 26, 1992
SOHAN SINGH Vs. DAULAT SINGH
June 3, 1992
SOHAN SINGH Vs. STATE OF PUNJAB
June 14, 1992
SOHAN SINGH Vs. THE STATE OF PUNJAB
May 19, 1992
SOM MAHAJAN Vs. JITENDER KUMAR
October 16, 1992
SOM NATH Vs. STATE OF PUNJAB
December 14, 1992
SOMANY PILKINGTONS LTD Vs. STATE OF HARYANA
May 21, 1992
SOWAR RAM SINGH Vs. UNION OF INDIA
January 14, 1992
SRI RAM KANYA MAHA VIDYALYA HIGH SCHOOL, NIMAK MANDI, AMRITSAR Vs. JOGINDER BHALLAN
January 23, 1992
STATE BANK OF INDIA Vs. M/S KHADI UTPADAN KENDRA & ANOTHER
January 22, 1992
STATE BANK OF PATIALA Vs. KHOSLA ENGG CO
December 18, 1992
STATE BANK OF PATIALA Vs. DHARAM PAL
March 10, 1992
STATE OF HARYANA Vs. SHIV SINGH
February 22, 1992
STATE OF HARYANA Vs. SURESH KUMAR
April 7, 1992
STATE OF HARYANA Vs. GURDEV SINGH
January 7, 1992
STATE OF HARYANA Vs. BANWARI LAL
February 7, 1992
STATE OF HARYANA Vs. J C SETHI
August 17, 1992
STATE OF HARYANA Vs. RAI SAHAB
April 28, 1992
STATE OF HARYANA Vs. CHITERIA
May 14, 1992
STATE OF HARYANA Vs. HIRA NAND AND BROS
May 22, 1992
STATE OF HARYANA Vs. RAMESH CHANDER SEHGAL EX PRESIDENT MUNICIPAL COMMITTEE
December 18, 1992
STATE OF HARYANA Vs. JAGDISH
February 26, 1992
STATE OF HARYANA Vs. DES RAJ
February 11, 1992
STATE OF HARYANA Vs. HARKH CHAND
January 21, 1992
STATE OF HARYANA Vs. JAI NARAIN
August 25, 1992
STATE OF HARYANA Vs. HARPHOOL SINGH
November 27, 1992
STATE OF HARYANA Vs. S K BAJAJ
October 29, 1992
STATE OF HARYANA Vs. BAHADUR
May 12, 1992
STATE OF HARYANA Vs. DADAM CHAND
May 5, 1992
STATE OF HARYANA Vs. OM PRAKASH
May 6, 1992
STATE OF HARYANA Vs. SURAJ MAL
March 30, 1992
STATE OF HARYANA Vs. PRABHU DAYAL
May 11, 1992
STATE OF HARYANA Vs. ROSHAN LAL
March 26, 1992
STATE OF HARYANA Vs. GIRDHARI LAL
January 11, 1992
STATE OF HARYANA Vs. TEK SINGH, CONSTABLE
January 21, 1992
STATE OF HARYANA Vs. MANOHAR LAL
October 12, 1992
STATE OF HARYANA Vs. BALWAN SINGH
November 26, 1992
STATE OF HARYANA Vs. UMESH KUMAR NAGPAL
December 18, 1992
STATE OF HARYANA Vs. CHAUDHRY RAM VOHRA
December 15, 1992
STATE OF HARYANA THROUGH LOCAL GOVERNMENT DEPARTMENT Vs. RAMESH CHANDER SEHGAL, EX PREMPLOYEES STATE INSURANCE CORPORATIONDENT, MUNICIPAL COMMITTEE
December 18, 1992
STATE OF HARYANA; NANU RAM GOYAL Vs. STATE
January 10, 1992
STATE OF PUNJAB Vs. CONTAINER CONSTRUCTION CO
January 17, 1992
STATE OF PUNJAB Vs. MOHINDER SINGH
February 21, 1992
STATE OF PUNJAB Vs. R K SINGH
January 8, 1992
STATE OF PUNJAB Vs. BAJ SINGH
January 19, 1992
STATE OF PUNJAB Vs. DES RAJ
May 14, 1992
STATE OF PUNJAB Vs. BACHAN SINGH
August 12, 1992
STATE OF PUNJAB Vs. LAL SINGH
March 31, 1992
STATE OF PUNJAB Vs. NEW AKAL LAND & FINANCE PVT. LTD. AND ANOTHER
November 24, 1992
STATE OF PUNJAB Vs. HARJINDER SINGH, CONDUCTOR
September 16, 1992
STATE OF PUNJAB Vs. NARINDER KUMAR
September 11, 1992
STATE OF PUNJAB Vs. PARSHOTAM DASS
October 28, 1992
STATE OF PUNJAB Vs. IQBAL KAUR
November 18, 1992
STATE OF PUNJAB Vs. KULDIP SINGH
November 30, 1992
STATE OF PUNJAB Vs. SMT. GURCHARAN KAUR
September 1, 1992
STATE OF PUNJAB Vs. SOM NATH
July 20, 1992
STATE OF PUNJAB Vs. M/S. GLOBE CONSTRUCTION CO.
March 27, 1992
STATE OF PUNJAB Vs. SHAM LAL WADHAWAN
August 4, 1992
STATE OF PUNJAB Vs. AMARJIT SINGH
May 18, 1992
STATE OF PUNJAB Vs. GURDEEP SINGH
November 3, 1992
STATE OF PUNJAB Vs. HANS RAJ
May 15, 1992
STATE OF PUNJAB Vs. SUKH RAM SINGH
October 14, 1992
STATE OF PUNJAB Vs. MOHIADER SINGH, EX-CONDUCTOR, PUNJAB ROADWAYS
January 30, 1992
STATE OF PUNJAB Vs. RAMESH CHAND
March 25, 1992
STATE OF PUNJAB Vs. DARSHAN SINGH
April 2, 1992
STATE OF PUNJAB Vs. KARAM CHAND RAJINDER KUMAR
February 2, 1992
STATE OF PUNJAB Vs. ACHHAR SINGH
March 25, 1992
STATE OF PUNJAB Vs. SEWA SINGH
January 7, 1992
STATE OF PUNJAB Vs. ANGREJ SINGH
April 3, 1992
STATE OF PUNJAB Vs. MANGA SINGH
January 31, 1992
STATE OF PUNJAB Vs. HARDEV SINGH
March 30, 1992
STATE OF PUNJAB Vs. DHILLON TRANSPORT CO
September 30, 1992
STATE OF PUNJAB Vs. MEHNGA RAM
January 6, 1992
STATE OF PUNJAB Vs. UDHAM SINGH
January 20, 1992
STATE OF PUNJAB Vs. JAGJIVAN RAM
November 2, 1992
STATE OF PUNJAB Vs. BAKHTAWAR LAL
October 20, 1992
STATE OF PUNJAB Vs. RAJ KUMAR
September 14, 1992
STATE OF PUNJAB Vs. MOHINDER SINGH
January 23, 1992
STATE OF PUNJAB Vs. SUBA SINGH
March 30, 1992
STATE OF PUNJAB Vs. NIKKA SINGH
March 30, 1992
STATE OF PUNJAB Vs. GURJANT SINGH
March 10, 1992
STATE OF PUNJAB Vs. BAKHTAWAR SINGH
March 13, 1992
STATE OF PUNJAB Vs. GURMEJ SINGH
May 4, 1992
STATE OF PUNJAB Vs. A.V. UNNIKRISHANAN
October 12, 1992
STATE OF PUNJAB Vs. SANDEEP BUS SERVICE PVT. LIMITED
December 2, 1992
STATE OF PUNJAB Vs. KALI
October 28, 1992
STATE OF PUNJAB Vs. MOOL CHAND
May 21, 1992
STATE OF PUNJAB Vs. SOMA VATI
May 27, 1992
STATE OF PUNJAB Vs. SHINGARA SINGH
May 14, 1992
STATE OF PUNJAB Vs. PIARA SINGH
May 11, 1992
STATE OF PUNJAB Vs. INSPECTOR SHAM NATH
July 20, 1992
STATE OF PUNJAB Vs. GURU RAM DASS TRANSPORT COMPANY P LTD
July 31, 1992
STATE OF PUNJAB Vs. NISHAN SINGH
August 5, 1992
STATE OF PUNJAB Vs. V K SOOD
September 29, 1992
STATE OF PUNJAB Vs. BALWINDER SINGH
February 12, 1992
STATE OF PUNJAB Vs. SURAJ KUMAR
February 12, 1992
STATE OF PUNJAB Vs. JAGDISH SINGH
January 28, 1992
STATE OF PUNJAB Vs. LEKH RAJ SAINI
February 3, 1992
STATE OF PUNJAB Vs. LAKH RAM SAINI FORMERLY ACCOUNTANT DEPARTMENT OF AGRICULTURE
January 20, 1992
STATE OF PUNJAB Vs. RAMESH KUMAR
January 22, 1992
STATE OF PUNJAB Vs. VINOD KUMAR
March 27, 1992
STATE OF PUNJAB Vs. TEHAL SINGH
February 26, 1992
STATE OF PUNJAB Vs. KARNAIL SINGH
February 24, 1992
STATE OF PUNJAB AND ANOTHER Vs. SH. B.B. AGGARWAL
January 15, 1992
STATE OF PUNJAB AND OTHERS Vs. P.L. DUA & SONS
August 27, 1992
STATE OF UTTAR PRADESH Vs. LAJJA RAM GARG AND SONS
July 20, 1992
STATE TRANSPORT COMMISSIONER, PUNJAB Vs. BHAJAN SINGH
August 26, 1992
STEEL AUTHORITY OF INDIA LIMITED EMPLOYEES UNION Vs. STATE OF HARYANA
January 22, 1992
SUB INSPECTOR RAM PHOOL AND ORS. Vs. STATE OF HARYANA AND ORS.
September 7, 1992
SUBASH CHANDER Vs. STATE OF PUNJAB
May 14, 1992
SUBE SINGH Vs. HAWA SINGH
January 30, 1992
SUBEDAR BRIJ BHUSHAN MEHTA Vs. STATE OF HARYANA
July 6, 1992
SUBEDAR M VELAYUDHAM Vs. SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA
May 6, 1992
SUBEG SINGH Vs. STATE OF HARYANA
July 24, 1992
SUBHASH CHAND Vs. ASHOK KUMAR TAYAL
March 16, 1992
SUBHASH CHAND Vs. STATE OF HARYANA
September 17, 1992
SUBHASH CHANDER GOYAL Vs. SIRI PAL JAIN EXECUTIVE DIRECTOR, OSWAL WOOLLEN MILLS
October 19, 1992
SUBHASH CHANDER JOSHI Vs. BHAGWANT SINGH AHIUWALIA
November 18, 1992
SUCHA SINGH Vs. STATE OF PUNJAB
July 27, 1992
SUCHA SINGH Vs. JAMNA
January 20, 1992
SUDARSHAN KUMAR SYAL Vs. STATE OF PUNJAB
May 26, 1992
SUDERSHAN FINANCE CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT, ETC
May 28, 1992
SUDESH JUNEJA Vs. HARYANA HARIJAN KALYAN NIGAM LTD
November 18, 1992
SUDESH KUMARI DUA Vs. RAMESH
January 29, 1992
SUDHA RAM Vs. KRISHAN LAL
November 27, 1992
SUDHIR KUMAR Vs. THE STATE OF PUNJAB
June 3, 1992
SUHAN BAI ALIAS SOHU BAI Vs. SURJAN SINGH
February 10, 1992
SUKHBIR SINGH Vs. MANSA RAM
August 14, 1992
SUKHBIR SINGH Vs. STATE OF HARYANA
August 7, 1992
SUKHBIR SINGH Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
July 21, 1992
SUKHDARSHAN SINGH Vs. RANJIT KAUR
February 12, 1992
SUKHDEV ALIAS BHALIA Vs. STATE OF HARYANA
July 30, 1992
SUKHDEV KUMAR BALI Vs. SHRIMATI SWATANTAR BALA
March 4, 1992
SUKHDEV SHARMA ETC Vs. STATE OF HARYANA
September 29, 1992
SUKHDEV SINGH Vs. HARBHAJAN SINGH
February 27, 1992
SUKHDEV SINGH Vs. UNION OF INDIA
December 15, 1992
SUKHDEV SINGH Vs. STATE OF PUNJAB
September 11, 1992
SUKHDEV SINGH Vs. UNION OF INDIA
May 14, 1992
SUKHDEV SINGH Vs. THE UNION OF INDIA
February 14, 1992
SUKHDEV SINGH @ SUKHA Vs. STATE OF PUNJAB
August 13, 1992
SUKHDEV SINGH @ SUKHA Vs. STATE OF PUNJAB
February 17, 1992
SUKHDEV SINGH CHEEMA Vs. STATE OF PUNJAB
February 7, 1992
SUKHINDER SINGH Vs. STATE OF PUNJAB
August 26, 1992
SUKHINDER SINGH SOMAL Vs. UNION OF INDIA AND OTHERS
September 22, 1992
SUKHJIT KAUR ALIAS BHAJAN KAUR Vs. SURJIT KAUR
March 12, 1992
SUKHMINDER SINGH Vs. FINANCIAL COMMISSIONER APPEALS
May 4, 1992
SUKHMOHINDER SINGH Vs. UNION OF INDIA
May 7, 1992
SUKHRAM SINGH Vs. GURDEV SINGH
December 19, 1992
SUKHWINDER KAUR Vs. STATE OF PUNJAB
May 6, 1992
SUKHWINDER SINGH Vs. THE ASSISTANT COLLECTOR OF CUSTOMS
February 27, 1992
SUKHWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 17, 1992
SULEMAN ALIAS SULLA Vs. ALAM CHAND
May 14, 1992
SULTAN SINGH Vs. STATE OF HARYANA
October 20, 1992
SUMAN KUMAR Vs. GRAM PANCHAYAT
January 17, 1992
SUMANJIT KAUR BAJWA Vs. STATE OF PUNJAB
January 13, 1992
SUMANJIT SINGH Vs. SATISH KUMAR
May 22, 1992
SUMER SINGH Vs. KASHI RAM
May 18, 1992
SUMITRA DEVI Vs. NARENDER SINGH
September 29, 1992
SUNDARI DEVI Vs. RAM LAL
September 29, 1992
SUNDER LAL ALIAS SHANKER LAL Vs. STATE OF PUNJAB
July 31, 1992
SUNDER PAL Vs. STATE OF HARYANA
July 8, 1992
SUNDER SHAM KAPOOR Vs. PUNJAB AND HARYANA HIGH COURT
January 28, 1992
SUNDER SHRI SHEOJI Vs. RAMESHWAR DASS
January 21, 1992
SUNIL KUMAR Vs. NASRU
July 30, 1992
SUNIL KUMAR Vs. STATE OF PUNJAB
December 1, 1992
SUNIL KUMAR Vs. STATE OF PUNJAB
December 2, 1992
SUNIL KUMAR AND OTHERS Vs. UNION OF INDIA, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
January 28, 1992
SUNITA GANDHI Vs. UPINDER GANDHI
July 25, 1992
SUNITA THEREJA Vs. PUNJAB UNIVERSITY CHANDIGARH
December 18, 1992
SUNITA THEREJA ORDER Vs. CHANDIGARH
December 18, 1992
SURAJ MAL Vs. ZAHOOR KHAN & OTHERS
February 3, 1992
SURAJ MAL AND OTHERS Vs. P.P. BHAT AND OTHERS
May 21, 1992
SURAT SINGH AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
February 4, 1992
SURENDER SINGH Vs. REGISTRAR, CO-OP SOCIETIES, HARYANA
November 25, 1992
SURESH KUMAR Vs. SMT. ASHA RANI
July 24, 1992
SURINDER Vs. COLLECTOR-CUM-DISTRICT DEVELOPMENT AND PANCHAYATS OFFICER
March 16, 1992
SURINDER KAUR Vs. GURDIP SINGH
July 29, 1992
SURINDER KUMAR Vs. MURARI LAL
May 19, 1992
SURINDER KUMAR Vs. STATE OF HARYANA
August 17, 1992
SURINDER KUMAR ARYA Vs. PREM CHANDER SHARMA
November 27, 1992
SURINDER KUMAR CHADDA Vs. RAJ RANI MEHTA
May 26, 1992
SURINDER KUMAR CHADHA Vs. RAJ RANI MEHTA
May 30, 1992
SURINDER KUMAR SHARMA Vs. HARYANA AGRICULTURAL UNIVERSITY, HISSAR
September 14, 1992
SURINDER MOHAN Vs. STATE OF PUNJAB
June 28, 1992
SURINDER MOHAN SHARMA Vs. STATE OF HARYANA
August 20, 1992
SURINDER SHAM KAPOOR Vs. PUNJAB AND HARYANA HIGH COURT CHANDIGARH
January 28, 1992
SURINDER SINGH Vs. VED PARKASH
November 3, 1992
SURINDERJIT SINGH Vs. GURDEEP KAUR
July 17, 1992
SURJAN SINGH Vs. AMARJIT SINGH
June 27, 1992
SURJAN SINGH Vs. AMARJIT SINGH
May 27, 1992
SURJIT KAUR Vs. DIRECTOR OF HIGHER EDUCATION, HARYANA AT CHANDIGARH AND OTHERS
February 5, 1992
SURJIT KUMAR SHARMA Vs. STATE OF PUNJAB
January 23, 1992
SURJIT MEHTA Vs. STATE OF HARYANA
March 26, 1992
SURJIT MEHTA Vs. STATE OF HARYANA
May 19, 1992
SURJIT SINGH Vs. SH GIAN SINGH GANDHI
August 31, 1992
SURJIT SINGH Vs. SHEELA BAI
May 20, 1992
SURJIT SINGH SAHNI Vs. UNION BANK OF INDIA
August 10, 1992
SUSHIL KAJAL Vs. JAL SINGH
October 23, 1992
SUSHIL KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
May 6, 1992
SUSHMA BAWA Vs. RAVINDER NATH
January 12, 1992
SWARAN KAUR Vs. UNION OF INDIA
January 21, 1992
SWARAN KAUR Vs. RAKESH RAJ
January 30, 1992
SWARAN LATA Vs. DEV KUMAR
April 3, 1992
SWARAN SINGH Vs. STATE OF PUNJAB
August 28, 1992
SWARANJIT KAUR AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
February 3, 1992
SWINDER SINGH ALIAS BADRU ALIAS KAIRON Vs. STATE OF PUNJAB
August 18, 1992
SYSTOPICALABO RATORIBS PRIVATE LIMITED Vs. PREM GUPTA, DRUGS CONTROLLER (INDIA),
June 3, 1992
T M DAK Vs. HARYANA AGRICULTURAL UNIVERSITY, HISSAR
July 30, 1992
TANEJA WOOLLEN MILLS Vs. GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE AND ORS.
July 8, 1992
TANU Vs. CHANDIGARH ADMINISTRATION, CHANDIGARH
July 15, 1992
TAR BALBIR SINGH Vs. UNION OF INDIA
January 20, 1992
TARA CHAND Vs. DIRECTOR GENERAL OF POLICE
March 4, 1992
TARA CHAND AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
November 18, 1992
TARA SINGH Vs. DALIP SINGH
February 11, 1992
TARA SINGH Vs. JOINT DIRECTOR PANCHAYAT ETC
December 2, 1992
TARA SINGH CONTRACTOR Vs. UNION OF INDIA
April 1, 1992
TARA SINGH JASSAL Vs. GURDIAL SINGH BRAR
September 8, 1992
TARJINDER SINGH Vs. STATE OF HARYANA
July 20, 1992
TARLOCHAN SINGH Vs. BHAJAN SINGH
February 24, 1992
TARLOK CHAND Vs. VIJAY KUMAR
May 3, 1992
TARLOK CHAND Vs. VIJAY KUMAR
June 3, 1992
TARLOKI NATH AVINASH CHANDER HUF Vs. COMMISSIONER OF INCOME-TAX
November 25, 1992
TARSEM LAL Vs. STATE OF PUNJAB
May 15, 1992
TARSEM SINGH Vs. STATE OF HARYANA
February 24, 1992
TARSEM SINGH Vs. UNION OF INDIA
March 17, 1992
TARSEM SINGH Vs. AJIT SINGH
November 16, 1992
TARSEM SINGH Vs. STATE OF PUNJAB
January 23, 1992
TECHNOLOGICAL INSTITUTE OF TEXTILES Vs. RAJINDER KUMAR SONI
July 23, 1992
TEG SINGH Vs. KRISHAN LAL
January 28, 1992
TEHAL SINGH Vs. STATE OF PUNJAB
September 4, 1992
TEHLIWALA JATTAN COOPERATIVE AGRICULTURE SERVICE SOCIETY, TAHLIWALA JATTAN Vs. COMMISSIONER (APPEALS), JALANDHAR DIVN.
January 22, 1992
TEJ BHAN Vs. PUNJAB NATIONAL BANK
February 28, 1992
TEJ KAUR Vs. AMARJIT KAUR
November 18, 1992
TEJ PAL SINGH Vs. UNION 0F INDIA UOI
April 7, 1992
TEJ RAM Vs. STATE OF HARYANA
October 31, 1992
TEK RAM Vs. STATE OF HARYANA
July 9, 1992
THAKUR DASS Vs. STATE OF HARYANA
December 18, 1992
THANDI RAM Vs. MANGU RAM
December 1, 1992
THE DASHMESH GIRLS EDUCATIONAL COUNCIL AT MUKTSAR Vs. GURCHARAN SINGH AND OTHERS
March 31, 1992
THE PRESIDENT GOBIND PURA CO-OPERATIVE AGRICULTURE SERVICE SOCIETY Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
August 3, 1992
THE PUNJAB STATE & ORS. Vs. HARBHAJAN SINGH
December 4, 1992
THE STATE OF HARYANA AND ANOTHER Vs. SHRI RAJESH KUMAR AND OTHERS
August 19, 1992
THE STATE OF PUNJAB Vs. V.K. SOOD
September 20, 1992
THE STATE OF PUNJAB Vs. GURMIT SINGH
May 15, 1992
THE STATE OF PUNJAB Vs. RAM DAS AND ANOTHER
September 9, 1992
THE STATE OF PUNJAB Vs. DR. ASA SINGH (RETD.)
November 25, 1992
THE STATE OF PUNJAB Vs. GURJEET SINGH
January 29, 1992
THE STATE OF PUNJAB Vs. SURINDER KUMAR ALIAS CHHINDA
May 5, 1992
THE STATE OF PUNJAB Vs. HARNEK SINGH
February 27, 1992
THE STATE OF PUNJAB Vs. INDERJIT
February 6, 1992
THE STATE OF PUNJAB & ORS. Vs. RAVINDER SINGH BRAR
August 26, 1992
THE STATE OF PUNJAB AND ANOTHER Vs. AMAR SINGH III AND OTHERS
December 9, 1992
THE STATE OF PUNJAB THROUGH GENERAL MANAGER, PUNJAB ROADWAYS, ROPAR Vs. MOHINDER SINGH, EX
January 30, 1992
THE STATE OF PUNJAB THROUGH SECRETARY EDUCTION, PUNJAB AND ANOTHER Vs. INDERJIT AND OTHERS
August 19, 1992
THE TRIBUNE TRUST Vs. THE STATE OF PUNJAB AND ORS.
January 13, 1992
THE TRIBUNE TRUST, CHANDIGARH Vs. THE STATE OF PUNJAB
January 13, 1992
TILAK KUMAR Vs. SUMETI DEVI
November 18, 1992
TILAK RAJ Vs. RACHHPAL SINGH
August 12, 1992
TILAK RAJ SETHI Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, HARYANA, CHANDIGARH
December 3, 1992
TIRLOK CHAND Vs. KAMAL KANT
July 22, 1992
TRILOK CHAND JAIN Vs. SWASTIKA STRIPS PVT LTD
March 12, 1992
TULSI RAM Vs. STATE OF HARYANA
September 18, 1992
TULSI RAM SALIG RAM Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
December 2, 1992
U C SAXENA MANAGING DIRECTOR MEHRA MACHINES AND EQUIPMENTS PVT LTD Vs. MADAN MOHAN
December 3, 1992
U.B. BUKANA Vs. STATE OF PUNJAB
July 30, 1992
UDAI SHANKER Vs. RATTAN SINGH
July 9, 1992
UJAGAR SINGH Vs. KARNAIL SINGH
September 7, 1992
UJAGAR SINGH Vs. GURDIP SINGH
January 6, 1992
UMA AGGARWAL Vs. YADVINDER THAKAR
July 13, 1992
UMESH KUMAR NAGPAL Vs. STATE OF HARYANA
February 21, 1992
UNION OF INDIA Vs. DARSHAN SINGH AHUJA
January 17, 1992
UNION OF INDIA Vs. GIAN CHAND
November 16, 1992
UNION OF INDIA Vs. RAM SARUP SAINI
July 31, 1992
UNION OF INDIA Vs. SHASTRI CONSTRUCTION CO
March 13, 1992
UNION OF INDIA Vs. EX-CONSTABLE MADAN SINGH
November 17, 1992
UNION OF INDIA Vs. V.P. ANAND
June 3, 1992
UNION TERRITORY Vs. BISHAN LAL
May 6, 1992
UNITED COMMERCIAL BANK Vs. NIRMAL SINGH SANDHU
June 2, 1992
UNITED INDIA INSURANCE CO LTD Vs. SARBJIT KAUR
July 29, 1992
UNITED INDIA INSURANCE CO LTD Vs. ALOKH DEV PARSHAD
December 25, 1992
UNITED PESTICIDES Vs. STATE OF PUNJAB
January 28, 1992
URMILA M RAM Vs. PATRAS MASIH
November 25, 1992
USHA DIWAN Vs. ASHOK KUMAR
February 12, 1992
USHA KIRAN Vs. THE STATE U.T. CHANDIGARH
August 12, 1992
USHA KUMARI Vs. STATE OF HARYANA
February 26, 1992
USHA RANI Vs. BALDEV RAJ
March 25, 1992
USHA RANI Vs. BALDEV SINGH
March 12, 1992
UTTRA KUMARI Vs. BHAKRA BEAS MANAGEMENT BOARD
July 14, 1992
V P GAUTAM Vs. STATE OF HARYANA
February 3, 1992
VAJEER Vs. STATE OF HARYANA
April 1, 1992
VARINDER MOHAN SINGH GROVER Vs. JEET KAUR
May 15, 1992
VAS DEV Vs. ASHOK KUMAR
January 31, 1992
VED BHUSHAN Vs. THE STATE OF PUNJAB
May 19, 1992
VED PARKASH Vs. STATE OF HARYANA
September 28, 1992
VED PARKASH Vs. STATE OF HARYANA
July 24, 1992
VED PARKASH (DECEASED) REPRESENTED BY HIS LRS Vs. KRISHAN CHAND
December 14, 1992
VED PARKASH ALIAS MAUJI FITTER Vs. SONA ALIAS SWARNA
November 3, 1992
VED PARKASH ALIAS TATOO Vs. STATE OF HARYANA
July 15, 1992
VED PARKASH SHARMA Vs. PRESIDING OFFICER, LABOUR COURT
August 28, 1992
VED VART SHASHTRI Vs. VIRENDER SINGH
September 24, 1992
VEEDA CHHABRA Vs. UNION TERRITORY OF CHANDIGARH
October 30, 1992
VEENA KUMARI Vs. STATE OF PUNJAB
October 22, 1992
VEER SINGH AND ANOTHER Vs. THE STATE OF HARYANA THROUGH ITS SECRETARY, DEPTT. OF EDUCATION, HARYANA, CIVIL SECRETARIAT, AT CHANDIGARH AND ANOTHER
January 17, 1992
VEERAN WALI Vs. SULAKHAN SINGH
July 24, 1992
VIDHYA RATTAN Vs. PAVITTAR SINGH
August 28, 1992
VIDYA PARKASH HARNAL, DEPUTY PUBLIC ANALYST, STATE FOOD LABORATORY, HARYANA, CHANDIGARH Vs. STATE OF HARYANA
January 20, 1992
VIDYA PARKASH SHARMA Vs. KRISHAN KUMAR PURI
November 4, 1992
VIDYA SAGAR Vs. SANTOSH KUMAR WIFE OF BALKRISHAN SHARMA
January 23, 1992
VIDYA SAGAR (DECEASED) REPRESENTED BY HIS L RS Vs. STATE OF PUNJAB
March 30, 1992
VIDYAWATI Vs. SARLA
August 25, 1992
VIJAY CHOPRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, S.C.O. 841, MANI MAJRA
October 15, 1992
VIJAY KUMAR Vs. STATE OF PUNJAB
April 6, 1992
VIJAY KUMAR Vs. BACHNA
March 12, 1992
VIJAY KUMAR Vs. ADDITIONAL DIRECTOR
November 16, 1992
VIJAY KUMAR JAIN Vs. STATE OF PUNJAB
May 18, 1992
VIJAY SONDHI AND ASHOK SONDHI Vs. DHARAM PAL SONDHI
November 25, 1992
VIKAS GOEL Vs. KURUKSHETRA UNIVERSITY
December 10, 1992
VIKASH KUMAR Vs. BHARTI
September 8, 1992
VIKRAM SINGH GREWAL Vs. STATE OF PUNJAB
November 18, 1992
VINAY MEHRA Vs. STATE OF HARYANA AND OTHERS
July 7, 1992
VINAY MEHRA Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 10, 1992
VINAY PAL SINGH Vs. CAPTAIN VIJAY KUMAR
December 4, 1992
VINAY SHARMA Vs. PUNJABI UNIVERSITY
June 12, 1992
VINEET KHANNA Vs. WEALTH-TAX OFFICER
January 14, 1992
VINEETA AGHI Vs. MAHARASHI DAYANAND UNIVERSITY AND ORS.
October 15, 1992
VINOD KUMAR Vs. STATE OF HARYANA
August 10, 1992
VINOD KUMAR AND CO Vs. STATE OF PUNJAB
March 18, 1992
VINOD KUMAR SHARMA Vs. STATE OF PUNJAB
August 4, 1992
VINOD KUMAR SURI ADVOCATE Vs. ASHOK KOHLI SOLE PROPRIETOR KOHLI AUTO SERVICES
September 15, 1992
VIPIN KUMAR Vs. THE STATE OF HARYANA
January 13, 1992
VIR CHAND Vs. HON'BLE THE HIGH COURT OF PUNJAB AND HARYANA, CHANDIGARH THROUGH THE REGISTRAR
February 25, 1992
VIRENDER PAUL SHARMA Vs. FOOD CORPORATION OF INDIA
January 10, 1992
VIRINDER KUMAR AND ORS. Vs. PUNJAB MANDI BOARD
September 8, 1992
VISHAN DASS BHUTANI Vs. HARYANA STATE ELECTRICITY BOARD:
August 17, 1992
VISHNU BHAGWAN Vs. FINANCIAL COMMISSIONER, HARYANA
September 21, 1992
VISHWA MITTAR Vs. JIT SINGH
February 24, 1992
VIVEKA NAND SHIKSHA SAMITI Vs. STATE OF HARYANA
June 2, 1992
VIVEKA NAND SHIKSHA SAMITI, NANGAL CHAUDHARY Vs. THE STATE OF HARYANA
January 15, 1992
WALAITI RAM Vs. MUNICIPAL COMMITTEE PATIALA
November 27, 1992
WAZIR KAUR Vs. COMMISSIONER, JULLUNDUR DIVISION
September 10, 1992
WESTERN MANUFACTURING CO DELHI PRIVATE LTD Vs. STATE OF HARYANA
July 15, 1992
WING COMMANDER R C ARORA Vs. UNION OF INDIA
July 10, 1992
WORKMEN OF NANGAL FERTILIZER CORPORATION OF INDIA Vs. MANAGEMENT OF THE FERTILIZER CORPORATION OF INDIA NANGAL UNIT
September 30, 1992
YAD RAM Vs. RAM LAL
April 1, 1992
YASHPAL ALLEGED TO BE BILLU Vs. STATE OF HARYANA
September 3, 1992
YASHPAL DHIR Vs. SH R N GOSAIN SENIOR DIVISIONAL MANAGER UNITED GENERAL INSURANCE COMPANY
March 6, 1992
YASHPAL SINGH Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
September 2, 1992
YOGESH CHANDER BHATNAGAR Vs. MANJU BAB
April 9, 1992
YOGESHWAR KUMAR Vs. RAMAN KUMARI
September 24, 1992
YOGINDER PAL WADHERA Vs. RAM CHARAN SAINI
January 29, 1992
YOGINDER SARIN Vs. VARINDER KUMAR SARIN
November 27, 1992
YUDHVIR Vs. STATE OF HARYANA
January 27, 1992
ZAKIR HUSSAIN Vs. STATE OF PUNJAB
January 8, 1992
ZENOBIA BHANOT Vs. SURINDER SHARMA
July 20, 1992
ZILA PARISHAD Vs. CHAMAN LAL BAHRI
September 15, 1992
ZILE SINGH Vs. STATE OF HARYANA
February 14, 1992
ZILE SINGH Vs. CHUNNI LAL
October 31, 1992
ZORA SINGH Vs. STATE OF HARYANA
September 4, 1992