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Case Index
Title
Date
A. YANGER AO Vs. STATE OF NAGALAND AND ORS.
December 4, 1992
ABDUL HAMID Vs. MUSTT MINARA BEGUM
February 28, 1992
ABDUL JABBAR Vs. SYEDA ANOWARA TAIMUR AND OTHERS
May 8, 1992
ABDUL KADIR Vs. MD. MAINUDDIN AHMED
August 10, 1992
AJIT SHARMA Vs. MADHU SHARMA
February 2, 1992
ALOK DAS Vs. STATE OF ARUNACHAL PRADESH AND ORS.
November 2, 1992
AMAR SINGH CHETRI Vs. BIJAY CHANDRA MODAK
July 2, 1992
AMARJEET SINGH Vs. THE MANAGING DIRECTOR, NEITCO LTD. & ORS.
May 22, 1992
ARUN SINGHVI Vs. STATE THROUGH WEIGHTS AND MEASURES INSPECTORATE
February 26, 1992
ASHISH GUPTA Vs. STATE OF ASSAM & OTHERS
November 16, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LALLACHERRA TEA CO (P) LTD
May 7, 1992
BABUL ALI Vs. KHIRADA DUTT
May 12, 1992
BANJAK PHOM OF YOGYA VILLAGE AND OTHERS Vs. THENUCHO AND OTHERS
January 27, 1992
BHUPEN DUTTA BHOWMIK Vs. STATE OF TRIPURA
June 8, 1992
BIBHU DEB ROY Vs. J.M. SAVERY AND ANOTHER
February 17, 1992
BIJOY DAS Vs. UNION OF INDIA
June 11, 1992
BINAPANI PAUL AND ANR. Vs. BIMAL PRATIVE SAHA AND ORS.
August 17, 1992
BINAPANI ROY AND 2 ORS. Vs. STATE OF TRIPURA AND 2 ORS.
January 17, 1992
BINOD CHANDRA GOSWAMI Vs. ANANDI RAM BARUAH
January 27, 1992
BIRESH CHANDRA CHAKRAVARTY Vs. STATE OF ASSAM AND OTHERS
January 22, 1992
BISWANATH CHOKHANI AND ANOTHER Vs. SMTI SHYAMA DEVI SANGANARIA
March 27, 1992
BOIJAYANTA BARUA Vs. STATE OF ASSAM AND ORS.
April 6, 1992
BONGAIGOAON MUNICIPALITY Vs. BUSTIMALL SUKLESHA
June 15, 1992
CANTONMENT BOARD AND ANOTHER Vs. TABITRA DEVI JOSHI AND ANOTHER
August 26, 1992
CHAKRESWAR MAZUMDAR Vs. STATE OF ASSAM
June 26, 1992
CHANDRIKA PRASAD BARUA Vs. LALBABU TEWARI
October 28, 1992
COMMISSIONER OF INCOME TAX Vs. BIJOY KUMAR PANDYA
September 22, 1992
COMMISSIONER OF INCOME TAX Vs. CACHAR NATIVE JOINT STOCK LIMITED
February 25, 1992
COMMISSIONER OF INCOME TAX Vs. M PYNGROPE
March 31, 1992
COMMISSIONER OF INCOME TAX Vs. DOOM DOOMA INDIA LIMITED
December 4, 1992
COMMISSIONER OF INCOME TAX Vs. ARUNACHAL PRADESH FOREST CORPORATION LIMITED
October 29, 1992
COMMISSIONER OF INCOME TAX Vs. VENEER MILLS PRIVATE LIMITED
November 10, 1992
COMMISSIONER OF INCOME TAX Vs. MULCHAND SUKMAL JAIN
November 11, 1992
DEBIPADA BHATTACHARJEE Vs. THE STATE OF ASSAM AND ORS.
November 5, 1992
DEORAH AND CO Vs. COMMISSIONER OF INCOME TAX
June 23, 1992
DHANSIRAM AGARWALLA Vs. COMMISSIONER OF INCOME TAX
November 27, 1992
DHARAM CHAND JOSHI Vs. SATYA NARAYAN BAZAR
March 13, 1992
DILIP KUMAR SAHA Vs. UNION OF INDIA & OTHERS
December 3, 1992
DILIP RANJAN DAM Vs. THE STATE OF TRIPURA AND ORS.
November 25, 1992
DIVISIONAL FOREST OFFICER Vs. HIRA BORDOLOI
May 20, 1992
DR. MADHAB CH. BAISHYA & ORS. Vs. M/S. BANK OF BARODA
July 2, 1992
GAUHATI HIGH COURT Vs. STATE OF ASSAM
April 1, 1992
GOPAL CHAI CHETRI Vs. STATE OF ASSAM AND ORS.
January 21, 1992
GOVIND CHANDRA DAS Vs. STATE OF ASSAM
February 5, 1992
GUMANIRAM SHARMA Vs. STATE OF ASSAM
February 21, 1992
H C PATHAK Vs. S K SHARMA
December 17, 1992
HARENDRA CHANDRA NATH Vs. BIJOY KRISHNA NATH
July 10, 1992
HARENDRA KUMAR NAG CHOUDHURY & OTHERS Vs. BIRENDRA CHANDRA DEY & OTHERS
June 30, 1992
HEM CHANDRA SAIKIA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
January 8, 1992
HEMLATA CHELLENG AND ORS. Vs. GUNA KANTA SAIKIA S/O. LATE DAMBARUDHAR SAIKIA
January 24, 1992
HIGHWAYS CONSTRUCTION CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 13, 1992
HINDUSTAN LEVER LIMITED Vs. STATE OF ASSAM AND OTHERS
May 28, 1992
HUSSAIN ALI AND ORS. Vs. STATE OF ASSAM
November 6, 1992
INDIA CARBON LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
September 22, 1992
JADAV CHANDRA DIHINGIA Vs. LALBAHADUR DAS & OTHERS
November 26, 1992
JADU GOPAL DEBNATH Vs. KAMINI KUMAR MALI
August 17, 1992
JAGADISH BHUYAN Vs. STATE OF ASSAM
May 21, 1992
JAGADISH PRASAD SHAH Vs. STATE OF MEGHALAYA & OTHERS
March 20, 1992
JAGDISH PRASAD AGARWAL Vs. STATE OF ASSAM AND OTHERS
February 11, 1992
JAI PRAKASH JAISWAL Vs. THE VICE CHANCELLOR, NEHU & OTHERS
December 3, 1992
JAMKHOHEN Vs. JOSHEP
January 22, 1992
JARINA KHATOON Vs. STATE OF ASSAM
January 8, 1992
JATIN CHANDRA PAUL AND OTHERS Vs. SMTI MANJURANI PAUL AND OTHERS
March 27, 1992
JAYSHREE TEA & INDUSTRIES LIMITED Vs. STATE OF ASSAM & OTHERS
October 27, 1992
JIBA KANTA BARUA Vs. ASSAM TEA CORPORATION LTD. AND ANOTHER
November 26, 1992
JITENDRA KUMAR SINGH Vs. PRAHLADRAI HARLALKA
January 24, 1992
JOYRAM DUTTA Vs. PADMESWAR DUTTA
August 28, 1992
JUGAL KISHORE AGARWALLA Vs. SMTI MAIKO BALA NATH AND OTHERS
May 14, 1992
JYOTISH CHANDRA BORBORA Vs. BURA GOHAIN TEA CO PVT LTD
November 24, 1992
K PAOTHING TANGHUL Vs. STATE OF NAGALAND
March 20, 1992
K. IBOHAL SINGH Vs. IBOYAIMA SINGH AND ORS.
November 27, 1992
K. JAGANNATHAN Vs. UNION OF INDIA AND OTHERS
February 6, 1992
K.A. MARIAMING MAWRI AND ANR. Vs. K.A. SIEM MAWRI AND LEITKOR MYLLIEM SYIEMSHIP
August 26, 1992
KABIRAJ TUDU Vs. STATE OF ASSAM
August 31, 1992
KAILASH CHAND GAGGAR Vs. STATE OF ASSAM
July 23, 1992
KANAILAL BOTHRA AND OTHERS Vs. BABANJI PATHAK AND ANOTHER
March 27, 1992
KANAK CHANDRA BORO Vs. KANKARIA TEA COMPANY
July 23, 1992
KANDARPA THAKURIA Vs. STATE OF ASSAM
January 30, 1992
KEMO LOLLEN Vs. STATE OF ARUNACHAL PRADESH AND ORS.
March 30, 1992
KH NINGOL IBETOMBI DEVI Vs. PUKHARAMBAM IBOMCHA
March 13, 1992
KHELENDRA CH. ROY AND ANR. Vs. PITAMBAR CHETRY AND ANR.
July 3, 1992
KHUDIRAM CHAKMA Vs. UNION TERRITORY OF ARUNACHAL PRADESH
April 30, 1992
KITPLY INDUSTRIES LIMITED Vs. C. SYIEMIANG
April 10, 1992
KUSUMPARA PAKARIA MIN SAMABAI SAMITY LTD Vs. STATE
August 31, 1992
LIPIKA DAS Vs. STATE OF MEGHALAYA
January 13, 1992
M C BORA Vs. DIST ELEMENTARY EDUCATION OFFICER
November 11, 1992
M. GOGENDRA SINGH & OTHERS Vs. STATE OF MANIPUR AND OTHERS
April 27, 1992
M/S. INDERCHAND BISHAMBAR DAYAL & ANOTHER Vs. THE VALUATION OFFICER, INCOME TAX DEPTT. & ANOTHER
August 25, 1992
M/S. MANILAL GUPTA & COMPANY & OTHERS Vs. SHRI L. NAMPUI, INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX, ASSESSMENT RANGE II, GUWAHATI
March 27, 1992
M/S. NIMODIA PLANTATION & INDUSTRIES LTD & OTHERS Vs. ASSAM CO
May 12, 1992
MADHARAM THAKURSIDAS Vs. M/S. POKARMAL AGARWALLA
January 22, 1992
MAHMUD ALI Vs. STATE OF ASSAM
May 6, 1992
MALAI KANTI DAS Vs. AMARENDRA KR. SARKAR
July 29, 1992
MALCHAND SARAOGI Vs. ASST. COLLECTOR OF CUSTOMS
July 14, 1992
MAMAT CHANDRA DAS Vs. STATE OF ASSAM
July 27, 1992
MANJIT DAS Vs. STATE OF ASSAM
February 28, 1992
MANMOHAN DEKA Vs. STATE OF ASSAM
September 7, 1992
MANOJ KUMAR SHARMA Vs. SADHAN ROY
September 10, 1992
MD ABDUS SABUR Vs. UNION OF INDIA
June 9, 1992
MD JALALUDDIN Vs. STATE OF ASSAM
March 4, 1992
MD. ACHAB ALI Vs. MD. ABDUL MATILIB MAJARBHUIYA
July 10, 1992
MD. ALIMUDDIN AND OTHERS Vs. STATE OF ASSAM
February 4, 1992
MD. DAULAT ALI AND OTHERS Vs. MUSTT KOHILA KHATROON
March 30, 1992
MD. NURUL ISLAM LASKAR Vs. STATE OF ASSAM & OTHERS
November 27, 1992
MEGHALAYA TOURISM DEVELOPMENT CORPN Vs. S A BUILDERS LTD
March 29, 1992
MOHAMMAD ALIMUDDIN Vs. STATE OF ASSAM
February 4, 1992
MOHAMMAD SAHID ALI FAKIR Vs. UNION OF INDIA
January 21, 1992
MOULANA NURMI NABI KHAN Vs. STATE OF ASSAM
July 15, 1992
N.R. DUTTA Vs. STATE OF NAGALAND & ORS.
September 16, 1992
NAGAKANGNAO PASHI Vs. SHRI R.K. MAYANGMI AND OTHERS
August 28, 1992
NARAYAN ROY Vs. STATE OF TRIPURA
July 3, 1992
NARENDRA NATH SHARMA (DR.) Vs. THE GAUHATI UNIVERSITY & ORS.
July 22, 1992
NARESH Vs. GOPAL CHANDRA BANERJEE
July 3, 1992
NILESHWAR NARZARY Vs. STATE OF ASSAM AND ORS.
November 20, 1992
NIRMALENDU BANIKYA Vs. RETURNING OFFICER
June 9, 1992
NITYANANDA BARKAKATI Vs. DEBENDRA NOTH CHOUDHURY
May 29, 1992
NRIPENDRA MAHANTA Vs. THE ASSAM PUBLIC SERVICE COMMISSION & ORS.
March 27, 1992
NURJAHAN BEGUM Vs. STATE OF MANIPUR
January 28, 1992
NURUL AMIN Vs. STATE OF ASSAM & ORS.
August 11, 1992
ON THE DEATH OF MUSADILAL AGARWALLA, HIS LEGAL REPRESENTATIVES Vs. UNION OF INDIA & OTHERS
December 17, 1992
ON THE DEATH OF SOLE PETITIONER SURANJAN DEB, HIS HEIRS SMTI SUSHAMA RANI DEB & OTHERS Vs. MUSTI HAMIDA KHATUN CHOUDHURY AND OTHERS
March 13, 1992
ORIENTAL INSURANCE CO. LTD. Vs. KAILASH MEHTA AND ORS.
May 5, 1992
P K MUSAHARY Vs. STATE OF ASSAM
December 17, 1992
PAPARI BHARALI Vs. STATE OF ASSAM & OTHERS
July 29, 1992
PARASHMAL JAIN AND ANOTHER Vs. GAYA PRASAD PODDAR
January 27, 1992
PRAFULLA SARMA BARUA, KACHOMARI SAMABAI SAMITY LTD., KACHOMARI, NAGAON Vs. STATE OF ASSAM & OTHERS
December 11, 1992
PUSPADHAR SAIKIA Vs. STATE OF ASSAM
May 21, 1992
R. KUOVIO KORHUO Vs. STATE OF NAGALAND AND ORS.
August 18, 1992
RADHASHYAM BHOWMIK AND OTHERS Vs. LALMOHAN NATH
April 2, 1992
RANUBALA SUTRADHAR Vs. STATE OF TRIPURA
January 10, 1992
SAHADAT ALI Vs. STATE OF ASSAM
February 21, 1992
SAINGURA Vs. F SAPA
February 21, 1992
SAMARESH CH. BHATTACHARJEE Vs. STATE OF ASSAM AND ANR.
June 16, 1992
SAMIR KUMAR DEB BARMA Vs. STATE OF TRIPURA AND OTHERS
March 26, 1992
SANTIPUR MIN SILPA SAMABAI SAMITY LTD Vs. STATE OF ASSAM
September 10, 1992
SARAFAT ALI Vs. STATE OF ASSAM
December 10, 1992
SATYA NARAYAN JHA Vs. GUWAHATI MUNICIPAL CORPORATION AND OTHERS
July 24, 1992
SENIOR REGIONAL MANAGER, FOOD CORPORATION OF INDIA, SHILLONG Vs. SPECIAL JUDICIAL OFFICER, EAST KHASI HILLS DISTRICT, SHILLONG & OTHERS
May 11, 1992
SHANKAR PRASAD BANIK Vs. COLLECTOR KARIMGANJ
September 7, 1992
SHER ALAM Vs. UNITED BANK OF INDIA
February 10, 1992
SHILA NATH MALLIK Vs. BALABHADRA SUTRADHAR
April 3, 1992
SHRI B.C. PATOWARY Vs. UNION OF INDIA AND OTHERS
February 4, 1992
SHRI DILAWAR HAZARIKA Vs. SHRI PARAMINDER SINGH
May 14, 1992
SHRI HARI DAS PAUL Vs. SHRI CHITTARANJAN PAUL
May 12, 1992
SHRI MEMBOR GOGOI Vs. SMTI RENUPAMA RAJKUMAR AND OTHERS
January 29, 1992
SHRI MUZIBUR RAHMAN BARBHUIYA Vs. STATE OF ASSAM AND OTHERS
February 4, 1992
SHRI NGUZUKHE Vs. SHRI YETOMO
March 24, 1992
SHRI NIHAR RANJAN SEN Vs. ASSAM FINANCIAL CORPORATION
April 10, 1992
SHRI PRAHLAD KUMAR OJHA Vs. UNITED INDUSTRIAL BANK LIMITED
April 29, 1992
SHRI PRITAM SINGH Vs. STATE OF ASSAM
February 18, 1992
SHRI SUDHIR MAZUMDAR Vs. STATE OF ASSAM
March 11, 1992
SHRI VASHDEO HOONDAMAL Vs. COLLECTOR, EAST KHASI HILLS DISTRICT SHILLONG, MEGHALAYA & ORS.
July 29, 1992
SHRI ZACHILHU AND OTHERS Vs. SHRI THENUCHO, SPEAKER, NAGALAND LEGISLATIVE ASSEMBLY, KOHIMA, NAGALAND AND OTHERS
January 27, 1992
SHRI ZAKIL AND OTHERS Vs. SHRI NEIMEDO AND ANOTHER
March 20, 1992
SIDDIQUE ALI Vs. MD AU
August 26, 1992
SILCHAR MUNICIPAL BOARD Vs. EASTERN TEA ESTATES PVT. LTD. AND SRI MAHITOSH PURKAYASTHA, EX-CHAIRMAN, SILCHAR MUNICIPAL BOARD
July 3, 1992
SMT. NUMALI KAYASTHA AND ORS. Vs. HEMANTA KUMAR BARUAH
April 1, 1992
SMTI SUBHRAJA DUTTA AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
February 3, 1992
SNIGDHA CHAYA DEVI Vs. AKHIL CHANDRA SARMA
January 10, 1992
STATE BANK OF INDIA, REPRESENTED BY ITS BRANCH MANAGER Vs. SMT. SINAM NINGOL THAMBAL DEVI, SRI O. TOLEN SINGH
November 27, 1992
STATE OF ASSAM Vs. BANWARILAL PIPALWA
February 14, 1992
STATE OF ASSAM Vs. CHENIRAM SAIKIA
May 28, 1992
STATE OF MANIPUR Vs. M/S TECTON
April 9, 1992
STATE OF MANIPUR Vs. WAREPAM KHOMDONBI SINGH
June 30, 1992
SUBHASH MOHAN DEY Vs. SATYENDRA NATH BHOWAL AND ORS.
September 25, 1992
SUBODH KUMAR ROY Vs. MD. HYDER ALI
May 22, 1992
SUBRATA DAS Vs. PRINCIPAL G C COLLEGE SILCHAR
May 8, 1992
SUSHIL KUMAR SAHA Vs. JURAN CHANDRA SAHA
August 6, 1992
TANKESWER KALITA Vs. UNION OF INDIA
November 6, 1992
TANURAM TAYENG Vs. STATE OF ASSAM
February 24, 1992
TARAJAN TEA COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 3, 1992
THE COLLECTOR, MAWKYRWAT SUB Vs. WERDINGTON LYNGDOH & ORS.
May 29, 1992
TRD NAIR AND G.N. KURUP Vs. UNION OF INDIA (UOI) AND ORS.
February 4, 1992
TRIPURA GUARDIANS FORUM Vs. STATE OF TRIPURA
August 7, 1992
TUFANU CHOUHAN & ORS. Vs. MD. ABDUR RAHMAN & ORS.
May 29, 1992
U. LAMBHA SHALLAM AND OTHERS Vs. KA LARIDA SHALLAM
March 23, 1992
UDAYACHAL WEAVING CO Vs. STATE OF ASSAM & OTHERS
November 25, 1992
UDAYACHAL WEAVING CO OPERATIVE SOCIETY Vs. STATE OF ASSAM
January 25, 1992
UNITED BANK OF INDIA Vs. DEBENDRA NATH ROY CHOUDHURY
January 27, 1992
UNITED BANK OF INDIA Vs. JORHAT FUEL BRIQUETTING INDUSTRY
March 25, 1992
UNITED BANK OF INDIA Vs. MD. NAZIRATDDIN AND OTHERS
January 21, 1992
UNITED INDIA INSURANCE CO LTD Vs. MEMBER M A C T LAKHIMPUR FB
September 22, 1992
UNITED INDIA INSURANCE CO. LTD. Vs. AMITABHA DEY AND ORS.
August 13, 1992
UNITED INDIA INSURANCE CO. LTD. Vs. THE STATE OF ASSAM & ORS.
July 8, 1992
WARREN INDUSTRIAL LIMITED & ANOTHER Vs. STATE OF ASSAM & OTHERS
November 5, 1992
WARREN TEA LIMITED Vs. STATE OF ASSAM
July 20, 1992
WARREN TEA LTD. AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
March 20, 1992
WUNGRAOYO TANGKHUL Vs. SHANGHAR TANGKHUL
May 29, 1992
YANGLUNG Vs. STATE OF MANIPUR
May 7, 1992
YUMNAM IBOBI SINGH Vs. YUMNAM YAIMA SINGH
August 28, 1992