Home
Case Index
Title
Date
BADRI PRASAD Vs. LOHIA MACHINES LTD.
October 29, 1992
BANK OF INDIA Vs. MUKESH KUMAR SHUKLA
May 29, 1992
COMMISSIONER, MUNICIPAL CORPORATION Vs. RAJESH SINGH
November 7, 1992
COMMISSIONER, MUNICIPAL CORPORATION Vs. RAKESH JOHARI
November 28, 1992
ESJAY INDUSTRIAL CORPORATION Vs. NEW INDIA ASSURANCE COMPANY LIMITED
October 29, 1992
EXECUTIVE ENGINEER, M.P.E.B., REWA Vs. MOTILAL GUPTA
November 7, 1992
GENERAL MANAGER, TELECOMMUNICATION Vs. R.S.AGASHE
October 29, 1992
GODREJ & BOYCE MFG.CO.PVT.LTD. Vs. BHARATLAL AGRAWAL
October 29, 1992
GWALIOR FREIGHT CARRIERS-/ Vs. NATIONAL INSURANCE CO.-/
October 29, 1992
INDRABHAN Vs. ASSTT. ENGINEER, GRAMIN VIDHYUT SAHAKARI SAMITI
October 29, 1992
JUGAL KISHORE JAISWAL Vs. PRESIDENT, GRAMIN VIDYUT SAHAKARI SAMITI MARYADIT
November 28, 1992
KANTASINHA Vs. I.MAHAJAN
October 29, 1992
KUTUBUDDIN HUSSAIN Vs. JAWAHAR VERMA
October 29, 1992
M.P.ELECTRICITY BOARD Vs. MOTILAL RAI
November 7, 1992
MANAGER, M/S.BADKUL BROTHERS Vs. RAJESH KUMAR SEN
November 28, 1992
MANAGING DIRECTOR Vs. BALMIK SINGH
November 28, 1992
NEW INDIA ASSURANCE CO.LTD. Vs. JAGDISH GOEL
November 28, 1992
NEW INDIA ASSURANCE CO.LTD. Vs. TILAK RAJ SINGH
November 28, 1992
OFFICER INCHARGE TELEGRAPH OFFICE Vs. GAURI SHANKAR GHOURASIA
November 28, 1992
PRAGATI Vs. BANK OF INDIA
July 4, 1992
PREM PHARMACEUTICALS Vs. DELHI PUNJAB GOODS CARRIER
November 28, 1992
PRINCIPAL, CARMEL CONVENT SCHOOL Vs. PRESIDENT, TERESIAN CARMEL EDUCATION SOCIETY
March 26, 1992
PUSHPADEVI SOMANI Vs. INDORE CLOTH MARKET CO-OPERATIVE BANK LTD.
November 7, 1992
REWA TOWN IMPROVEMENT TRUST Vs. DILIP ANAND
November 28, 1992
SUBHASH MODI Vs. UNION BANK OF INDIA
November 7, 1992
SWASTIK AUTO STORES Vs. SHYAM BABU
November 28, 1992
UCO BANK Vs. AMITA PATEL
February 27, 1992