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Case Index
Title
Date
A S SANDHU AND CO Vs. COMMISSIONER OF INCOME TAX
February 12, 1992
A. TRINATH PATRO Vs. THE STATE
November 26, 1992
ADAM TIRKY Vs. STATE OF ORISSA
October 29, 1992
ADITYA PRASAD CHOWBE & ANOTHER Vs. MITRABHANU BIRTIA & ORS.
October 21, 1992
ADWAIT CHARAN PATNAIK Vs. PRANABANDHU MOHAPATRA AND ORS.
November 20, 1992
ADWAIT CHARAN SAHU Vs. DIVISIONAL FOREST OFFICER ATHMALLIK
August 25, 1992
AJAYA MAHAKUD Vs. STATE
November 2, 1992
AKHIL BEHERA (DEAD) REPRESENTED BY INDRA DEI AND ORS. Vs. SMT. GOLAP BEWA (DEAD) BY SMT. SUBASHA DEI & ORS.
February 10, 1992
AMRUTA GADTIA Vs. TRILOCHAN PRADHAN
July 31, 1992
ANDHARI MANGALA THAKURANI AND ANR. AND PURUSOTTAM JENA Vs. GOPINATH PANDA AND ORS. AND SRI SRI RADHA GOBINDA JEW THAKUR
May 11, 1992
ANGADA SUNA Vs. STATE OF ORISSA
March 30, 1992
ANITA DASH Vs. DEVI PRASAD ACHARYA
June 26, 1992
ANTARYAMI LENKA AND ANR. Vs. CHATRUBHUJA ALIAS BHUJA LENKA AND ORS.
May 11, 1992
ANURAG STEEL INDUSTRIES Vs. STATE OF ORISSA
May 14, 1992
ARJUN CH. SAMAL AND ORS. Vs. ANANTA CH. DASH AND ORS.
April 2, 1992
ARJUNA PRADHAN Vs. STATE
July 14, 1992
ARNAB KUMAR MITRA AND ANR. Vs. PRADIPTA KUMAR MOHANTY
September 18, 1992
ARUNA KAR Vs. SARAT DASH alias NACHHI
August 28, 1992
ASIT KUMAR PANIGRAHI AND SITAKANTA DAS Vs. STATE OF ORISSA
November 30, 1992
ASKA CENTRAL MULTIPURPOSES CO OP SOCY Vs. SECY O K AND V INDUSTRIES
February 4, 1992
B B SAHU Vs. COMMISSIONER OF INCOME TAX
January 21, 1992
BADRINATH NAIK Vs. STATE
November 6, 1992
BAISHNAB CHARAN JENA Vs. RITARANI JENA
July 3, 1992
BALARAM SAHU Vs. STATE OF ORISSA
March 10, 1992
BANAMALI MOHANTA Vs. BASANTA KUMAR SAHOO
May 15, 1992
BANAMALI SAHU Vs. GOLAK CHANDRA NAIK
July 1, 1992
BANARASI DEVI SAHA Vs. BASUDEV LAL DHANUKA
July 30, 1992
BANK OF INDIA Vs. M/S S.S. BRICKS, THROUGH PROPRIETOR SAHADEB DHIR AND OTHERS
January 3, 1992
BANKA DAS Vs. STATE OF ORISSA
March 10, 1992
BANKA DAS Vs. STATE OF ORISSA
September 15, 1992
BANSIDHAR NANDI Vs. STATE
March 31, 1992
BANSIDHAR SWAIN Vs. STATE
July 17, 1992
BASANTA KUMAR NAIK AND ATAL BAL @ BHOLA Vs. DISTRICT MAGISTRATE AND ANR.
January 15, 1992
BASUDEV SAHOO Vs. AKSHAYA KUMAR DAS
September 8, 1992
BENUPANI BEHERA Vs. STATE
March 4, 1992
BERHAMPUR DIOCESAN CATHOLIC SCHOOL MANAGING COMMITTEE Vs. STATE
July 21, 1992
BHAGABAN BHOI ALIAS BEHERA Vs. STATE
April 3, 1992
BHAGIRATHI BARIK Vs. STATE
May 14, 1992
BHARAT CHHULA SINGH Vs. STATE OF ORISSA
October 26, 1992
BHASKAR SWAIN AND SANATAN KHATEI AND ORS. Vs. COMMISSIONER OF CONSOLIDATION AND ORS.
May 15, 1992
BICHI MUNDA Vs. STATE
June 29, 1992
BIDULATA DAS Vs. BRAJA BIHARI PALIT
March 12, 1992
BIDULATA DAS Vs. BRAJA BEHARI PALIT
October 22, 1992
BIJAYALAXMI TRIPATHY Vs. MANAGING COMMITTEE OF W W HOSTEL
June 25, 1992
BIMBADHAR SENAPATI Vs. PRAKASH KUMAR SENAPATI
October 26, 1992
BINDER MUNDA Vs. STATE
March 31, 1992
BINDLISH CHEMICAL AND PHARMACEUTICAL WORKS Vs. COMMISSIONER OF SALES TAX ORISSA
July 31, 1992
BINOD BEHARI PANDA Vs. UNION OF INDIA
July 16, 1992
BIPIN BIHARI DAS Vs. STATE OF ORISSA
July 3, 1992
BIRAJ MOHAN BISWAL Vs. COMMISSIONER OF INCOME TAX
February 12, 1992
BIRANCHI SAHU Vs. JUJESTHI SAHU AND ORS.
April 28, 1992
BISHNU PRASAD BOHIDAR AND GOPINATH MOHANDA Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA AND
May 15, 1992
BISWANATH CHOWDHURY AND ORS. Vs. SHYAM SUNDAR CHOWDHURY AND AFTER HIM NARAYAN CHOWDHURY AND ORS.
September 29, 1992
BISWANATH JENA Vs. RAMESH CHANDRA JENA
April 28, 1992
BOHE MALLIK Vs. STATE OF ORISSA
December 16, 1992
BRAJA KISHORE PRADHAN Vs. TRIBAL DEVELOPMENT CORPORATION OF ORISSA LTD.
May 5, 1992
BRUNDABAN MISHRA Vs. KALU MISHRA
December 1, 1992
BRUNDABAN MOHANTY Vs. ABAKASH ROUT
September 10, 1992
BRUNDABAN PADHY Vs. STATE OF ORISSA AND ANR.
September 4, 1992
CALVIN FRANCIS Vs. STATE OF ORISSA
February 7, 1992
CENTRAL RESERVE POLICE FORC Vs. MINATI DHAL AND BASUDEV DHAL
February 10, 1992
CHAITANA MAJHI AND ORS. Vs. PALU MAJHI AND ORS.
September 16, 1992
CHAITANYA C JENA Vs. TRIBAL DEVELOPMENT CO OP CORPN OF ORISSA LTD
September 9, 1992
CHAITANYA CHARAN JENA Vs. THE TRIBAL DEVELOPMENT CO-OPERATIVE CORPORATION OF ORISSA LTD.
September 25, 1992
CHAKRADHAR SATAPATHY Vs. JUDGE, FAMILY COURT, CUTTACK & ANOTHER
September 24, 1992
CHANDRAMANI DAS Vs. BHASKAR CHANDRA ROY AND ORS.
March 9, 1992
CHANDRASEN BAG Vs. STATE
July 21, 1992
CHAYAMANI TRIPATHY Vs. DHARMANANDA PANDA
June 16, 1992
COL. SHYAMSUNDAR MOHANTY Vs. STATE OF ORISSA
December 3, 1992
COMMISSIONER OF GIFT TAX Vs. SATIYA BUDEK
February 10, 1992
COMMISSIONER OF GIFT TAX Vs. SUBUDHI K B B
December 21, 1992
COMMISSIONER OF INCOME TAX Vs. RAMJI DAS NARANGA
December 22, 1992
COMMISSIONER OF INCOME TAX Vs. BIJAY KISHORE KAPOOR
December 22, 1992
COMMISSIONER OF INCOME TAX Vs. AGENCY MARKETING CO OPERATIVE SOCIETY LIMITED
October 23, 1992
COMMISSIONER OF INCOME TAX Vs. BUILDERS UNION
February 4, 1992
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
January 7, 1992
COMMISSIONER OF INCOME TAX Vs. GUTTOFFNUNGASHUTTO STERKARADO
January 15, 1992
COMMISSIONER OF INCOME TAX Vs. RICHRAM DHARMASALA TRUST ESTATE
February 12, 1992
COMMISSIONER OF INCOME TAX Vs. SENAPATI AND PARTNERS
February 17, 1992
COMMISSIONER OF INCOME TAX Vs. SARAT CH SAHU
February 21, 1992
COMMISSIONER OF INCOME TAX Vs. BHARAT SAW MILL
February 21, 1992
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL PROMOTION AND INVESTMENT CORPRN OF ORISSA
February 21, 1992
COMMISSIONER OF INCOME TAX Vs. R N AGARWALA AND COMPANY
February 25, 1992
COMMISSIONER OF INCOME TAX Vs. ORISSA STATE FINANCIAL CORPORATION
March 6, 1992
COMMISSIONER OF INCOME TAX Vs. DIVAKAR S V
May 14, 1992
COMMISSIONER OF INCOME TAX Vs. SHANTI DEVI
April 22, 1992
COMMISSIONER OF INCOME TAX Vs. TARATARINI MOTOR SERVICE
July 8, 1992
COMMISSIONER OF INCOME TAX Vs. AGARWALA B N AND COMPANY
July 13, 1992
COMMISSIONER OF INCOME TAX Vs. ORISSA STATE FINANCIAL CORPORATION
July 7, 1992
COMMISSIONER OF INCOME TAX Vs. BAZAZ M P
July 3, 1992
COMMISSIONER OF INCOME TAX Vs. ONKARMAL NANAKRAM NO 2
July 3, 1992
COMMISSIONER OF INCOME TAX Vs. SITAMANI SAHOO
August 20, 1992
COMMISSIONER OF INCOME TAX Vs. RITU KAPOOR
August 6, 1992
CUTTACK CENTRAL CONSUMER CO OP STORES LTD Vs. CHANDRA KUMAR DAS
December 4, 1992
CUTTACK CLUB PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 26, 1992
D ANANDA RAO DORA Vs. KHADI AND VILLAGE INDUSTRY COMMISSION
January 7, 1992
DAMODAR SAHU Vs. KULAMANI BEHERA
February 21, 1992
DEBASIS SINGH Vs. STATE
January 20, 1992
DHOBI BAWA AND ORS. Vs. NACHIKETA MISRA & ORS.
December 4, 1992
DHUSASAN SAMAL Vs. STATE OF ORISSA
November 20, 1992
DILLIP BEHERA Vs. STATE OF ORISSA
September 22, 1992
DINESH KUMAR BEHERA Vs. ORISSA SPONGE IRON LTD
June 29, 1992
DIVISIONAL FOREST OFFICER AND ORS. Vs. NARAYAN JENA
January 8, 1992
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. RAMAKRISHNA DAS
September 22, 1992
DR. BHIKARI CHARAN SAHU Vs. CHANCELLOR, UTKAL UNIVERSITY AND ORS.
May 5, 1992
DUKHA DEV SARKAR Vs. GOVERNMENT OF INDIA
July 24, 1992
DULANA DEI Vs. BALARAM SAHU
July 28, 1992
DUNKERLEY AND CO LTD Vs. STEEL AUTHORITY OF INDIA LTD
August 20, 1992
DURGA PRASAD NANDA Vs. THE ORISSA STATE ELECTRICITY BOARD
November 25, 1992
DURYODHAN NATH Vs. STATE OF ORISSA
September 18, 1992
EDLA SIMACHALAM Vs. STATE OF ORISSA
January 6, 1992
EXECUTIVE ENGINEER Vs. TIRANA BHUTIA
March 23, 1992
FAKIR MOHAN MAHARANA AND ORS. Vs. SRI JAGANNATH SANSKRIT VISHWA VIDYALAYA AND ORS.
February 7, 1992
FERRO ALLOYS CORPORATION LTD. AND ANR. Vs. ORISSA STATE ELECTRICITY BOARD AND OTHERS
April 23, 1992
FOOD CORPORATION OF INDIA Vs. M/S. DUNGARMAL MAHESHWARI
October 30, 1992
FOREMOST DAIRIES LIMITED Vs. STATE OF ORISSA
August 3, 1992
G V V RAO Vs. A S BHUMBER & ORS
April 22, 1992
GANESH TRADERS Vs. STATE OF ORISSA
January 29, 1992
GANGPUR LABOUR UNION Vs. INDUSTRIAL TRIBUNAL
February 13, 1992
GANJAM DISTRICT TRACTOR OWNERS ASSOCIATION & ANR Vs. U O I & ORS
July 15, 1992
GAURISHYAM ELECTRICAL ENTERPRISES Vs. SUB DIVISIONAL OFFICER, CUTTACK ELECTRICAL DIVISION AND ORS.
May 15, 1992
GINNI VITREOUS PVT LTD Vs. UNION OF INDIA
November 24, 1992
GIRIJA MISHRA Vs. BERHAMPUR MUNICIPALITY
July 3, 1992
GOKULA PRADHAN Vs. STATE OF ORISSA
July 28, 1992
GOKULANANDA PATEL Vs. SECRETARY, SUNDARGARH WHOLESALE CONSUMERS CO-OPERATIVE STORES LTD. AND ORS.
April 3, 1992
GOLAK CHANDRA NAYAK Vs. STATE OF ORISSA
July 13, 1992
GOLAKH CH. MOHANTY Vs. STATE OF ORISSA
December 8, 1992
GOLAKHA CHANDRA JENA Vs. DIRECTOR GENERAL OF POLICE
April 2, 1992
GOPAL BARIK Vs. BHIMA BARIK AND ANR.
September 21, 1992
GOPIRAM AGARWAL & ORS Vs. RAMESH CHANDRA MISHRA
January 10, 1992
GOURANGA ADHOK Vs. ORISSA STATE FINANCIAL CORPORATION
August 25, 1992
GOURI SHANKAR TRADERS, RAYAGADA REPRESENTED BY SHRI IPPILI LAKSHMANA RAO Vs. STATE
January 30, 1992
GUNANIDHI MAHARANA AND THREE ORS. AND GOBINDA SETHI AND DAS Vs. STATE
November 9, 1992
GURU CHARAN SAMAL Vs. VIJAYLAXMI DEVI
March 25, 1992
GURUDEV SINGH RAI Vs. AUTHORISED OFFICER CUM ASST CONSERVATOR OF FORESTS
February 17, 1992
H.S. DUGAL AND ANR. Vs. UNITED BANK OF INDIA
July 21, 1992
HAKIMATUN NISA BIBI Vs. FAKIRUDDIN KHAN
November 16, 1992
HANUMAN VITAMIN FOODS LTD Vs. STATE
February 7, 1992
HARAPRASAD KAMILA @ HARA KAMILA AND ORS. Vs. DANARDAN PAL AND ORS.
November 24, 1992
HAREKRISHNA DAS Vs. STATE OF ORISSA
June 22, 1992
HARENDRA KUMAR DAS Vs. ORISSA STATE FINANCIAL CORPORATION AND ANR
August 20, 1992
HARIHAR BARIK Vs. REGIONAL DIRECTOR E S I CORPORATION
April 21, 1992
HEMA CHANDRA SINGH @ PRAVA CHANDRA SINGH Vs. JHASAKETAN SINGH & OTHERS
April 28, 1992
HEMANTA KUMAR PRADHAN Vs. STATE OF ORISSA
June 17, 1992
HIRADHAR PATEL Vs. LALINDRA GAND @ NAIK
September 8, 1992
HOTEL ALANKAR F LTD Vs. S P NANDA
January 7, 1992
HOTEL AMAR Vs. COMMISSIONER OF INCOME TAX
September 24, 1992
INDIAN ALUMINIUM COMPANY LIMITED Vs. SALES TAX OFFICER WARD-A SAMBALPUR I CIRCLE
May 14, 1992
INDIAN TIMBER CORPORATION Vs. COMMISSIONER OF INCOME TAX
July 21, 1992
INDO FLOGATES LIMITED & ANR Vs. CHIEF INSPECTOR OF FACTORIES & BOILERS, ORISSA & ORS.
November 25, 1992
J SREERAM PRASAD Vs. KONCHADA JAYADEVI
April 10, 1992
JADUMANI KHANDA Vs. STATE
September 18, 1992
JAGABANDHU BEHERA Vs. DINABANDHU KABI
November 6, 1992
JAGANNATH BARIK Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
April 22, 1992
JAGANNATH BARIK Vs. LABOUR COURT
April 22, 1992
JAGANNATH MANNA AND SACHINDRANATH BAGCHI Vs. STATE OF ORISSA
February 6, 1992
JAGANNATH PARIDA (DEAD) AFTER HIM, HIS L.RS. PURNA CH. PARIDA AND ANR. Vs. BIHARI SAHU
April 17, 1992
JAGILI DAS Vs. STATE
May 6, 1992
JAHEED ALLI Vs. CHARGUDA FEROZ
June 19, 1992
JALADA DALANG UCHHA BIDYAPITH Vs. STATE
July 30, 1992
JAMAL MOHAMMED & ANOTHER Vs. SAUKAT ARA AND OTHERS
July 21, 1992
JANAMOHAN DAS Vs. STATE
November 5, 1992
JAY KAY Vs. REGIONAL P F COMMISSIONER
November 18, 1992
JAYASHREE CHEMICALS LTD Vs. STATE
March 26, 1992
JAYSHREE CHEMICALS LTD Vs. ADDITIONAL COMMISSIONER OF SALES TAX ORISSA
February 26, 1992
JEENU PLAST INDIA PRIVATE LTD Vs. ORISSA STATE FINANCIAL CORPN
January 20, 1992
JIBARDHAN SENAPATI AND ORS. Vs. STATE OF ORISSA AND ORS.
March 6, 1992
JOGENDRA BAG Vs. TAHASILDAR-CUM-REVENUE OFFICER
December 14, 1992
K NAGESWAR RAO Vs. STATE
May 4, 1992
K T SULOCHANA NAIR Vs. MANAGING DIRECTOR ORISSA STATE FINANCIAL CORPN
February 11, 1992
K. RAMAKRISHNA RAO AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
September 22, 1992
KACHERA PRADHAN Vs. SMT. SUSILA SUNDARI DEI
June 29, 1992
KAIRA MUNDA Vs. STATE
June 26, 1992
KAMADEB BALIARSINGH Vs. STATE
April 3, 1992
KAMAL KRUSHNA MURTY PATRA (DEAD) AFTER HIM, HIS L. RS. KAMALA MOHALAXMI PATRA AND ORS. Vs. GANDHIJI SANGITA KALAMANDIR, A REGISTERED SOCIETY, REPRESENTED BY ITS COMMITTEE MEMBERS KHETRABASI BESOI AND ORS.
March 13, 1992
KAMALA PANDA @ PANDIANI Vs. JUNHA PATEL
March 13, 1992
KANAK @ RANIA PARIDA Vs. KANAKALATA PARIDA
May 7, 1992
KANAKAISTA DWIVEDI Vs. M M PATNAIK
March 4, 1992
KANAKALATA DWIVEDI Vs. M.M. PATNAIK
April 3, 1992
KANDUNI DEI AND ORS. Vs. ANANTA CHARAN MOHAPATRA
February 27, 1992
KANHAISINGH NAYAK Vs. STATE
August 19, 1992
KANHEI RANA Vs. GANGADHAR SWAIN
April 3, 1992
KAPILA PRADHAN Vs. PARCHA PRADHAN
April 22, 1992
KARTIK SAHU Vs. STATE
August 28, 1992
KASINATH MISRA AND ORS. Vs. STATE OF ORISSA AND ORS.
April 10, 1992
KATURU PRIMARY FISHERMEN CO Vs. STATE OF ORISSA AND ORS.
May 14, 1992
KEDAR BEHERA Vs. STATE
July 13, 1992
KEDAR SUNDARA & ORS. Vs. ARI MAHAPATRA
January 2, 1992
KESHAB CHANDRA NAYAK Vs. LAXMIDHAR NAYAK
July 7, 1992
KESHAB CHANDRA NAYAK Vs. LAXMIDHAR NAYAK
July 17, 1992
KHAGESWAR KHATUA Vs. STATE
August 18, 1992
KHETRABASI MOHANTY Vs. STATE OF ORISSA
March 6, 1992
KHETRAMOHAN ROUT AND ORS. Vs. SRI SRI NAGESWAR MAHADEV AND ORS.
July 31, 1992
KISHORE CHANDRA SAMAL AND 39 ORS. AND SARAT @ SHARAT CHANDRA PADHI Vs. STATE OF ORISSA AND ORS. AND CHAIRMAN-CUM-COLLECTOR, CUTTACK MUNICIPALITY
January 28, 1992
KODAL BEWA Vs. ORISSA STATE ELECTRICITY BOARD
May 12, 1992
KRISHNA CHANDRA PALLAI Vs. UNION OF INDIA FB
April 23, 1992
KRISHNA CHANDRA ROUT Vs. STEEL AUTHORITY OF INDIA LTD
November 6, 1992
LABA BEHERA Vs. STATE OF ORISSA
November 20, 1992
LADI VYAKUNTAM Vs. GUMUDI CHITTIBABU
February 20, 1992
LALITA NANDI Vs. STATE OF ORISSA
July 16, 1992
LAMBODHAR NATH Vs. STATE OF ORISSA
October 28, 1992
LAND ACQUISITION COLLECTOR BALASORE Vs. SURAMA DEVI
August 3, 1992
LAND ACQUISITION OFFICER Vs. UTTARESWAR MOHAPRABHU BYE
November 11, 1992
LAXMIDHAR SAHU Vs. BORA LACHHMAN AND OTHERS
October 1, 1992
LAXMINARAYAN PATNAIK Vs. SAUDAMINI PATNAIK
September 9, 1992
LIFE INSURANCE CORPORATION OF INDIA Vs. NARMADA AGARWALLA
July 22, 1992
LOKNATH SOTHI Vs. STATE OF ORISSA
October 20, 1992
LUCY NARONA Vs. RAGHUNATH JEW BIJE
June 29, 1992
M C MEHTA Vs. STATE
March 6, 1992
M/S INDIAN METALS AND FERRO ALLOYS LTD. Vs. GURUCHARAN BISWAL & ANR.
December 18, 1992
MADAN JENA AND ANOTHER Vs. ARJUNA SWAIN AND ORS.
February 4, 1992
MADRAS RUBBER FACTORY LTD Vs. STATE OF ORISSA
May 14, 1992
MAGUNI PRADHAN Vs. COMMISSIONER OF CONSOLIDATION AND ORS.
January 23, 1992
MAHANTI MATYALU Vs. OLURU APPANAMAFB
July 31, 1992
MAHAPRATAP RUDRA DAS Vs. PRAVABATI DAS
December 16, 1992
MAHESWAR RANA Vs. KANCHAN BHOI
March 24, 1992
MAHESWAR TRIPATHY AND ORS. Vs. STATE OF ORISSA AND ORS.
May 11, 1992
MAHIM MIDDAY Vs. STATE
January 30, 1992
MALIK RAM BHOI Vs. STATE OF ORISSA
October 26, 1992
MAMTA DRINKS & INDUSTRIES LTD. Vs. ASSTT. COLLR. OF C. EX. & CUS.
January 27, 1992
MANAGEMENT OF FCI Vs. PRESIDING OFFICER INDL TRIBUNAL
February 4, 1992
MANAGING COMMITTEE OF RAJENDRA PURNA CHANDRA HIGH SCHOOL Vs. STATE OF ORISSA
April 4, 1992
MANAGING COMMITTEE, MAJHIPADA M.E. SCHOOL Vs. STATE OF ORISSA AND ORS.
February 21, 1992
MANDEI KALA Vs. STATE OF ORISSA
July 20, 1992
MANMOHAN ROUT (AND AFTER HIM) SUNDARI DEVI Vs. STATE OF ORISSA
May 11, 1992
MANORANJAN TRIPATHY Vs. GANESH PRASAD SINGH
August 26, 1992
MATHURA PRASAD RAM Vs. COMMISSIONER OF INCOME TAX
August 6, 1992
MESSERS COSTAL ROADWAYS LTD. Vs. UNION OF INDIA AND ORS.
April 17, 1992
MGT OF ORISSA ROAD TRANSPORT COMPANY LTD Vs. M VENKATA RAO
February 6, 1992
MIHIR KUMAR RATH Vs. RABINARAYAN PRUSTY
June 29, 1992
MILKIMAL PESHWANI Vs. SUDHIR KUMAR PRADHAN
November 18, 1992
MINATI KAR AND ORS. Vs. RASHTRIYA SANSKRIT SANSTHAN AND ANR.
September 22, 1992
MISS SNIGDHA SARDAR Vs. CHIEF GENERAL MANAGER, SOUTH EASTERN COALFIELDS LTD. AND ORS.
December 14, 1992
MISS SNIGDHA SARDAR Vs. MR. P.L. RALHAN AND ORS.
April 9, 1992
MITANJALI MOHANTY Vs. FANENDRA MOHANTY
August 5, 1992
MOHAMMAD JAKAULLAH Vs. NOOR MOHAMMAD KHAN
July 6, 1992
MOHAMMAD ZAHID Vs. BINOY KRUSHNA DEY
August 5, 1992
MOTILAL CHUNILAL RATHOR Vs. PANI BAI
January 16, 1992
MRUTYUNJAYA NARAYAN PANDA Vs. SNEHALATA PANDA
May 6, 1992
MST. HAMIDA BAI Vs. MST. PATIMA BAI & ORS.
September 16, 1992
NARAIN DAS GUPTA Vs. SHYAM SUNDAR GUPTA
November 11, 1992
NARASINGHA CHARAN SWAIN Vs. JAIRAM JENA & ORS.
November 20, 1992
NARAYAN PANDA Vs. ZONAL MANAGER, BANK OF INDIA
December 3, 1992
NARENDRA RAY Vs. KUNJABEHARI RAY
March 3, 1992
NATIONAL INSURANCE CO LTD Vs. CHANENAIN BEWA AND OTHERS
March 27, 1992
NATIONAL INSURANCE CO LTD Vs. NARENDRA SAMAL
November 2, 1992
NATIONAL INSURANCE CO. LTD Vs. PRAFULLA KUMAR PRUSTY
March 25, 1992
NATIONAL MUSIC Vs. STATE OF ORISSA
July 3, 1992
NAVA DASH Vs. JAIRAM DASH
December 22, 1992
NETRANANDA SAHU Vs. STATE OF ORISSA
October 28, 1992
NEW INDIA ASSURANCE CO. LTD Vs. RAMBHA DEI
December 14, 1992
NEW INDIA ASSURANCE CO. LTD Vs. MINALATA RAY
April 4, 1992
NEW INDIA ASSURANCE CO. LTD Vs. RAMANI BEWA
September 24, 1992
NEW INDIA ASSURANCE CO. LTD. Vs. SAROJINI PELAI
August 6, 1992
NEW INDIA ASSURANCE CO. LTD. UNIT ORISSA CO-OPERATIVE INSURANCE SOCIETY LTD. Vs. FOOD CORPORATION OF INDIA
November 18, 1992
NIHURA NAYAK Vs. KRUSHNA CHANDRA NAYAK
August 19, 1992
NIKUNJA KISHORE NAIK Vs. COMMISSIONER OF COMMERCIAL TAXES
November 19, 1992
NILA MAJHI Vs. UDE BHOI AND 4 ORS.
February 2, 1992
NILAGIRI ENGINEERING CO-OPERATIVE LTD Vs. COMMISSIONER OF SALES TAX
February 17, 1992
NILAMANI DAS Vs. BHIKARI NAYAK
March 5, 1992
NIRMAL CHANDRA CHOUDHURY Vs. COMMISSIONER OF INCOME TAX
July 6, 1992
NITYA KISHORE DAS Vs. STATE BANK OF INDIA & ORS
February 19, 1992
NRUSINGHNATH DEV, BIJE BIRUDA THROUGH ITS MANAGING TRUSTEE, JAYAKRISHNA SATPATHY Vs. SYAMSUNDAR MOHANTY
June 29, 1992
ORIENTAL FIRE AND GENL. INS. Vs. BULI DEI
March 10, 1992
ORIENTAL INSURANCE CO LTD Vs. NANGULI SINGH
September 10, 1992
ORISSA CEMENT LTD Vs. UNION OF INDIA
May 7, 1992
ORISSA CEMENT LTD Vs. SUPERINTENDENT, CUSTOMS AND C. EX.
March 6, 1992
ORISSA SYNTHETICS LIMITED Vs. INCOME TAX OFFICER
October 1, 1992
P J APPALANARASAYYA SONS Vs. GENERAL MANAGER S E RAILWAY
January 31, 1992
PABITRA MOHAN NAYAK Vs. UNION OF INDIA (UOI) AND ORS.
October 21, 1992
PABITRA RANJAN DASH Vs. COLLECTOR-CUM-CHAIRMAN, REGIONAL TRANSPORT AUTHORITY
February 11, 1992
PADARTHA AMAT Vs. SIBA SAHU
September 16, 1992
PANCHU PARIDA Vs. STATE OF ORISSA
August 19, 1992
PANKAJ MAHAKUD Vs. TARA MAHAKUD
February 27, 1992
PARAMANANDA PATRA Vs. DAITARY PRASAD PATRA
October 20, 1992
PATU NAIK TUNG Vs. STATE OF ORISSA
August 3, 1992
PRADEEP KUMAR JENA Vs. TRINATH JENA
February 6, 1992
PRAFULLA KUMAR MATIA MISHRA Vs. STATE
September 11, 1992
PRAMILA BEWA & ORS. Vs. PADMA CHARAN PATNAIK & ORS.
October 20, 1992
PRAMOD KUMAR DASH Vs. PRADYUMNA KUMAR DASH
June 29, 1992
PRANAKRISHNA SATPATHY Vs. STATE OF ORISSA
August 3, 1992
PRASANNA KUMAR NAYAK Vs. NATIONAL INSURANCE CO
January 29, 1992
PRATAP KUMAR RATH Vs. BOARD OF SECONDARY EDUCATION
April 22, 1992
PRINCE INTERNATIONAL Vs. STATE
January 7, 1992
PRIYAMBADA DEBI Vs. STATE
March 24, 1992
PURNA CHANDRA PANIGRAHI Vs. BAIDYA JANI
May 14, 1992
PURUSOTTAM DAS AGARWAL AND ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 12, 1992
RABINARAYAN MISHRA Vs. HARIPRASAD SHARMA
November 23, 1992
RABINDRA MOHAPATRA Vs. SOURI PRASAD MALLA
July 27, 1992
RABINDRA SAHOO Vs. PUSHPA RANI SAHOO
March 4, 1992
RADHA MOHAN NAYAK Vs. STATE OF ORISSA
June 24, 1992
RAGHU PRADHAN Vs. STATE OF ORISSA
August 26, 1992
RAGHU PRADHAN Vs. STATE OF ORISSA
August 20, 1992
RAGHUNATH PRADHAN AND ORS. Vs. STATE OF ORISSA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.
March 27, 1992
RAGHUNATH SAHU Vs. STATE OF ORISSA
September 3, 1992
RAJ KISHORE BISWAL Vs. BIMBADHAR BISWAL
September 4, 1992
RAJANI RANI KAR Vs. GOLI PRADHAN
July 1, 1992
RAJKISHORE DAS Vs. STATE OF ORISSA AND ORS.
December 23, 1992
RAJKISHORE SWAIN Vs. STATE OF ORISSA AND ORS.
August 26, 1992
RAMA CHANDRA DAS Vs. KAILASH CHANDRA GOCHHAYAT
January 18, 1992
RAMA CHANDRA MOHANTY Vs. PURNA CHANDRA SAHU AND OTHERS
December 2, 1992
RAMA CHANDRA PESWANI Vs. STATE OF ORISSA AND ANR.
July 24, 1992
RAMA CHANDRA SAHOO Vs. BENUDHAR JENA AND ANR.
January 17, 1992
RAMACHANDRA MOHANTA Vs. STATE OF ORISSA
December 16, 1992
RAMAKANT ROUT ALIAS ROUTRAY Vs. PRAFULLA KUMAR DAS
July 24, 1992
RAMANATH NAIK Vs. STATE
August 17, 1992
RAMDAS GUPTA Vs. STATE BANK OF INDIA
October 30, 1992
RAMESH CHANDRA AGRAWAL Vs. SMT. V. SUGYANA KUMARI DEO AND ORS.
January 9, 1992
RAMESH CHANDRA JENA Vs. STATE OF ORISSA
June 17, 1992
RAMKUMAR JHUNJHUNWALLA AND ORS Vs. CENTRAL BANK OF INDIA AND ANOTHER
December 22, 1992
RAMROOP DAS Vs. STATE
September 16, 1992
RAMSINGH DHARUA AND ANR. Vs. LAB JHANKAR AND ORS.
August 14, 1992
RANGADHAR NAYAK Vs. FERTILIZER CORPORATION OF INDIA
September 17, 1992
RANGALATA SAHOO Vs. RAMA CHANDRA KAR
January 2, 1992
RATI MUDULI Vs. STATE
June 23, 1992
RAWANI DAL AND FLOUR MILLS Vs. COMMISSIONER OF SALES TAX ORISSA
February 13, 1992
RAWLLEY H S K Vs. COMMISSIONER OF INCOME TAX
January 22, 1992
REETA Vs. BERHAMPUR UNIVERSITY FB
July 17, 1992
ROURKELA CONSTRUCTION PVT LTD Vs. RAVINDAR KUMAR GOYAL
June 17, 1992
RUKMANI DEVI Vs. STATE OF ORISSA AND OTHERS
April 28, 1992
RUKMINI NAYAK Vs. NARESH BASTARAY AND ANR.
September 16, 1992
S RAMAMURTY DAS AND PARTNERS Vs. COMMISSIONER OF INCOME TAX
February 12, 1992
SADASIVA SAHU Vs. STATE OF ORISSA
January 10, 1992
SANDHU A S AND COMPANY Vs. COMMISSIONER OF INCOME TAX
February 12, 1992
SANJAY KUMAR RAM Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA
July 20, 1992
SANTANU KUMAR DAS Vs. STATE OF ORISSA
September 10, 1992
SANTANU KUMAR DAS Vs. STATE OF ORISSA
September 22, 1992
SANTOSH KUMAR DASH Vs. THE STATE OF ORISSA AND ANR.
March 24, 1992
SANTOSH KUMAR MODA Vs. BANK OF BARODA
May 7, 1992
SANYASI PADHY Vs. DIVAKARA RAO
April 20, 1992
SARAT CHANDRA ACHARYA Vs. STATE OF ORISSA
February 1, 1992
SARAT CHANDRA ACHARYA Vs. STATE OF ORISSA
December 3, 1992
SATRUGHNA ROUT Vs. MANAGING DIRECTOR TRIBAL DEVELOPMENT CO OP CORPN
March 4, 1992
SATYANARAYAN MOHAPATRA Vs. STATE OF ORISSA
January 9, 1992
SATYARANJAN DEY Vs. INDIAN BANK AND ORS
May 1, 1992
SETTLEMENT CLASS-IV JOB CONTRACT EMPLOYEES UNION Vs. STATE OF ORISSA
March 24, 1992
SHANKARLAL VERMA Vs. UMA SAHU
September 25, 1992
SHIVAJI AGENCY Vs. THE COLLECTOR, PURI
October 26, 1992
SHYAM SUNDER ROUT Vs. NEW INDIA ASSURANCE CO. LTD
July 24, 1992
SHYAMSUNDAR MANTRI Vs. LAND ACQUISITION COLLECTOR CUTTACK
August 26, 1992
SIBA KISHORE PATTANAIK Vs. CHIEF ENGINEER, PARADIP PORT TRUST & ANR.
April 28, 1992
SIBA PRASAD SAHOO Vs. STATE
March 10, 1992
SIBARAM BARAL Vs. STATE OF ORISSA AND OTHERS
January 8, 1992
SIDHESWAR SAHOO Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY
January 22, 1992
SIKOSA ALIAS SITODA MALLIK Vs. THE STATE OF ORISSA
November 30, 1992
SITANATH MOHANTY Vs. SESI ALIAS DUNGAI BOWA
June 17, 1992
SITANIA ENTERPRISERS Vs. STATE OF ORISSA
December 7, 1992
SK KAMIRUDDIN Vs. UNION OF INDIA
November 25, 1992
SK. MOHAMMAD SAKIL Vs. SK. IRAN AND ORS.
September 14, 1992
SMT. PRAMILA DEI Vs. STATE
September 11, 1992
SMT. SARAMANI SWAIN Vs. SACHIDANANDA SWAIN
March 26, 1992
SRABAN KUMAR PRADHAN Vs. MENAKA KUMARI ROUT ALIAS PRADHAN
March 3, 1992
SRI MADHAB CHANDRA PODH Vs. STATE OF ORISSA AND 4 ORS.
April 23, 1992
SRI PURNA CHANDRA MISRA AND ORS. Vs. THE STATE OF ORISSA AND ORS.
September 7, 1992
SRI RADHA KANTA NAYAK, S/O. SRI RAMA KANTA NAYAK Vs. STATE OF ORISSA AND
October 30, 1992
SRIMATI CHATI DEI Vs. HEMANTA KUMAR SAHU
March 19, 1992
STATE Vs. BHARAT CHANDRA ROUT
November 13, 1992
STATE BANK OF INDIA Vs. BHARAT RAM & ANR
July 24, 1992
STATE BANK OF INDIA Vs. SAJITA ENGINEERING WORKS
May 4, 1992
STATE BANK OF INDIA BALANGIR BRANCH Vs. SATYANARAYAN SARANGI
March 3, 1992
STATE BANK OF INDIA BHUBANESWAR Vs. UMAKANTA MOHANTY
February 11, 1992
STATE OF ORISSA Vs. JAYASANKAR TRADERS
January 29, 1992
STATE OF ORISSA Vs. GAURAB ENTERPRISERS
January 15, 1992
STATE OF ORISSA Vs. ROLTA MOTORS LTD
January 20, 1992
STATE OF ORISSA Vs. GHEWARCHAND KAMAL KUMAR
February 26, 1992
STATE OF ORISSA Vs. FIRESTONE TYRES AND RUBBER COMPANY OF INDIA LTD
June 25, 1992
STATE OF ORISSA Vs. JYOTI TRADING COMPANY
July 7, 1992
STATE OF ORISSA Vs. J P SIKIRIA AND COMPANY
July 6, 1992
STATE OF ORISSA Vs. UGRATARA BHOJANALAYA
July 3, 1992
STATE OF ORISSA Vs. MALAYA KUMAR MUND
November 2, 1992
STATE OF ORISSA Vs. CHANDRABHAN RAMPRATAP
September 14, 1992
STATE OF ORISSA Vs. BIJOYARANJAN SINGH BARIHA
November 20, 1992
STATE OF ORISSA Vs. DUNLOP INDIA LTD
December 16, 1992
STATE OF ORISSA Vs. IPITATA REFRACTORIES LTD
December 7, 1992
STATE OF ORISSA Vs. PURNA CHANDRA BAGH
June 23, 1992
STATE OF ORISSA & OTHERS Vs. MAHESWAR ROUT AND OTHERS
October 21, 1992
STATE OF ORISSA, THROUGH COLLECTOR Vs. SURESH CHANDRA DEO
June 29, 1992
SUBASH CHANDRA JENA Vs. STATE OF ORISSA
April 15, 1992
SUBHASH CHANDRA PADHI Vs. STATE TRANSPORT AUTHORITY
November 11, 1992
SUBRAT GHOSH Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
September 18, 1992
SUDARSAN BALABANTRAI AND ORS. Vs. STATE AND ANR.
March 11, 1992
SUDARSAN MISRA Vs. ILAMANI DIBYA AND ANOTHER
March 24, 1992
SUDHAKANTA TRIPATHY Vs. STATE
November 24, 1992
SUGUA MAJHI Vs. STATE OF ORISSA
December 21, 1992
SUKADEB TARAI AND ANOTHER Vs. ADIKANDA TARAI AND OTHERS
November 16, 1992
SUKANTI SUNA Vs. SASHIBHUSAN MAHAKUR
July 3, 1992
SUKRAN BIBI Vs. MIRJA JAINUL ABODIN BAIG AND ORS.
February 27, 1992
SUKUMAR JENA Vs. STATE OF ORISSA
September 25, 1992
SUKUR PRADHAN Vs. ORISSA STATE FINANCIAL CORPORATION
April 3, 1992
SULOCHANA DOBI ALIAS AGARWALLA Vs. DISTRICT MAGISTRATE MAYURBHANJ
November 13, 1992
SURENDRA KUMAR PATRA Vs. ARJUN CHARAN PATRA
May 14, 1992
SURENDRANATH DAS Vs. SACHI DEI
May 1, 1992
SUSAMA DEBI Vs. MATANGINI DEBI
September 16, 1992
SUSAMA PATNAIK Vs. MANAGING COMMITTEE BUXI JAGABANDHU ENGLISH
January 16, 1992
SUSHANTA BEHERA Vs. STATE
August 28, 1992
SUSIL KUMAR PARIDA Vs. STATE
July 20, 1992
SWASTI KAR Vs. GIRIJA SHANKAR KAR
April 16, 1992
TAKERIMUN NISA Vs. SULTANA KHANAM
April 17, 1992
TANGUDU GOPALAN AND SONS Vs. STATE OF ORISSA
December 16, 1992
TARESWAR NAIK Vs. SATYABADI LENKA
January 21, 1992
TATA IRON AND STEEL CO. LTD Vs. UNION OF INDIA
March 30, 1992
TILAKRAJ MEDIRATTA Vs. STATE OF ORISSA
February 20, 1992
TILOTAMA KAR Vs. RANJITARANI SATPATHY
March 3, 1992
TIRTHA PRADHAN Vs. BALABHADRA PRADHAN
January 17, 1992
TRILOCHAN SOREN Vs. STATE
February 24, 1992
TURUKU BUDHA KARKARIA Vs. STATE
August 18, 1992
U K GHOSH Vs. VOLTAS LTD
July 14, 1992
UDAYANATH PANI Vs. STATE TRANSPORT AUTHORITY CUTTACK
April 28, 1992
UMA DUTTA Vs. G MAHADEVAN
December 3, 1992
UMERKOTE REGIONAL CO OP SOC Vs. TRANSPORT COMMISSIONER
July 7, 1992
UNITED INDIA INSURANCE CO LTD Vs. ULLASH CHANDRA JENA
January 7, 1992
UNITED INDIA INSURANCE CO LTD Vs. NARAMANI DAS
February 10, 1992
UPENDRA NAHAK Vs. STATE OF ORISSA
July 29, 1992
URMILA SAHOO Vs. STATE OF ORISSA
October 20, 1992
URMILA SENAPATI Vs. STATE OF ORISSA
December 3, 1992
USHARANI ROUT AND ANR. Vs. SURENDRA PRADHAN @ ROUT
February 27, 1992
VENKATA RAO A Vs. COMMISSIONER OF INCOME TAX
November 4, 1992
WILAMANI SAHU Vs. KANCHAN BEHERA ALIAS SAHU
July 28, 1992
YAKUB MAHAMMED Vs. REVENUE OFFICER CUM TAHASILDAR
September 24, 1992