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Case Index
Title
Date
A C BOSE ALIAS ASHOKE CH BOSE Vs. STATE
June 1, 1992
A K AUGUSTINE Vs. UNIVERSITY OF CALCUTTA
August 13, 1992
A STOCK AND CO. LTD., Vs. ABC
January 10, 1992
A.K. DUTTA Vs. UNION OF INDIA & ORS.
February 5, 1992
ABHIJIT DUTTA Vs. STATE
September 15, 1992
ABHIJIT KUMAR MITTER & ORS. Vs. AHIM MITTER & ORS.
May 14, 1992
AJAY HARKERNI Vs. STATE OF WEST BENGAL
April 2, 1992
AJKAL PUBLISHERS LTD Vs. HIMANGSHU HALDER
December 14, 1992
ALAK BEHARI BHOWMIK Vs. UNION OF INDIA
July 27, 1992
ALLAHABAD BANK Vs. PRONAB KUMAR MUHERJEE
June 25, 1992
ALLAHABAD BANK Vs. S M ENGG INDUSTRIES
January 30, 1992
Amal Kumar Chakraborty Vs. Commissioner of Income tax
August 13, 1992
AMALGAMATED DEVELOPMENT LIMITED Vs. STATE OF WEST BENGAL
February 13, 1992
AMAR CHANDRA SAHA Vs. PRESIDENT CALCUTTA SOCIETY FOR PREVENTION OF CRUELTY TO ANIMALS
July 21, 1992
AMARDEEP CO OP HOUSING SOC LTD Vs. STATE OF W B
March 9, 1992
AMARENDRA NATH GIRI Vs. STATE OF WEST BENGAL
November 26, 1992
AMARENDRANATH SANYAL Vs. KRISHNA SANNYAL
June 1, 1992
AMIYA KANTI HALDAR Vs. STATE OF WEST BENGAL
July 15, 1992
AMIYA KUMAR MUKHERJEE Vs. UNITED BANK OF INDIA
February 18, 1992
Anandilal Goenka Vs. Tax Recovery Officer
July 30, 1992
ANDHRA STEEL CORPORATION LTD Vs. INCOME TAX OFFICER
January 10, 1992
ANDREW YULE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
November 11, 1992
ANIMA SAHA Vs. STEEL AUTHORITY OF INDIA LTD
November 24, 1992
ANITA INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
July 17, 1992
ANJALI BHOWMIK Vs. STATE OF WEST BENGAL
April 27, 1992
Arrah Sasaram Light Railway Co LTD Vs. Commissioner of Income tax
April 7, 1992
ARTHUR BRANWELL AND COMPANY LTD. AND ANOTHER Vs. INDIAN FIBRES LTD.
December 21, 1992
ARUN KUMAR BISWAS Vs. SUPERINTENDENT OF POLICE
February 18, 1992
ARUN KUMAR RAM & ORS. Vs. UNION OF INDIA & ORS.
March 19, 1992
ARVIND ENTERPRISE Vs. SARAOGI ENTERPRISES
February 26, 1992
ASHIM RANJAN CHOWDHURY Vs. JIBAN RANJAN CHOWDHURY
December 17, 1992
ASHOK DASGUPTA Vs. DWIJENDRA LAL DASGUPTA
April 21, 1992
ASHOKE KUMAR CHOWDHURY Vs. CALCUTTA PORT TRUST
March 19, 1992
ASSISTANT COLLECTOR OF C EX Vs. CALCUTTA CHEMICAL COMPANY LTD
August 13, 1992
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. INDO METAL INDUSTRIES
February 13, 1992
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. BHARAT EXPORTS LTD
January 16, 1992
Associated Transport Company Vs. P S R Murthy
June 26, 1992
Asst Collr of Cus Vs. Rodolfo J Cardiente alias Rudy
May 13, 1992
ASSTT COLLECTOR OF CUS Vs. HINDUSTAN MALLEABLE AND FORGINGS LTD
September 2, 1992
AUTHORISED OFFICER JALPAIGURI Vs. SUSANTA BANERJEE
July 24, 1992
B K GAUTAM Vs. UCO BANK
March 26, 1992
BABU SEIKH Vs. SETBALA MONDAL
May 4, 1992
BABUL CHOUBEY Vs. STATE OF WEST BENGAL
December 18, 1992
Bajrangbali Engineering Co LTD Vs. Amar Nath Sircar
September 25, 1992
BALAI CHANDRA KOLAY Vs. THE STATE OF WEST BENGAL & ORS.
August 14, 1992
BALARAM DEY Vs. CHAYA DEY
April 2, 1992
BANAMALI NEOGI Vs. ASOKE KUMAR CHATTOPADHYAY
February 12, 1992
BANAWARI LAL KAPOOR Vs. ARABINDA BASU
November 5, 1992
BANDANA BAYAN Vs. STATE OF WEST BENGAL
April 27, 1992
BANSIDHAR SATYANARAYN Vs. SAKUNTALA DEVI & ORS.
May 25, 1992
BASANTI MAJUMDAR Vs. STATE OF WEST BENGAL
August 10, 1992
BASISTHA NARAYAN MISRA Vs. STATE OF WEST BENGAL
July 28, 1992
BASUDEV ROY Vs. STATE OF WEST BENGAL
July 28, 1992
BEJOY KUMAR UKIL Vs. STATE OF WEST BENGAL
April 15, 1992
BHAJAHARI GHOSH Vs. STATE OF WEST BENGAL
May 5, 1992
BHANU BAHADUR Vs. MIHIR KUMAR SEN
June 3, 1992
BHARAT COKING COAL LIMITED Vs. CHAKRABORTY AND MONDAL
April 30, 1992
BHARAT COKING COAL LIMITED Vs. JHARIA TALKIES AND COLD STORAGE PRIVATE LTD
February 21, 1992
BHAWANI SHANKER MUKHERJEE Vs. STATE OF WEST BENGAL
December 23, 1992
BHUPESH CHANDRA GHOSH Vs. COMMISSIONER OF POLICE CALCUTTA
November 20, 1992
BIBHUTI BHUSAN GHOSH Vs. INCOME TAX OFFICER
January 8, 1992
BIHAR COAL TRADERS Vs. UNION OF INDIA (UOI)
July 15, 1992
BIHAR GOAL TRADERS Vs. UNION OF INDIA
February 3, 1992
BIJOY KANUNGO Vs. STATE
September 25, 1992
BIJOY KRISHNA DHAR Vs. UNION OF INDIA & ORS.
April 27, 1992
BIKASH CHANDRA RAY Vs. UNION OF INDIA & ORS.
January 24, 1992
BIMALENDU DASGUPTA Vs. STATE OF WEST BENGAL
February 17, 1992
BINANI BROS P LTD Vs. COMMISSIONER OF INCOME TAX
July 23, 1992
BIRLA JUTE AND INDUSTRIES LTD Vs. UNION OF INDIA
May 27, 1992
BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. TARUN KUMAR CHOWDHURY
April 30, 1992
Bongaigaon Refinery and Petrochem LTD Vs. Collr of C A
April 23, 1992
BROOKE BOND INDIA LTD Vs. C PATEL AND COMPANY
February 19, 1992
CALCUTTA ELECTRIC SUPPLY CORPORATION INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 1992
CALCUTTA ELECTRIC SUPPLY CORPORATION INDIA LTD Vs. INCOME TAX OFFICER
September 17, 1992
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
June 22, 1992
CALCUTTA MUNICIPAL CORPORATION Vs. S WAJID ALI
May 6, 1992
CAMAC LEATHER P LTD Vs. UNION OF INDIA
January 21, 1992
CENTRAL GOVERNMENT PANEL COUNSEL CLERKS ASSOCIATION, HIGH COURT Vs. JOINT SECRETARY, MINISTRY OF LAW AND JUSTICE, GOVERNMENT OF INDIA
September 15, 1992
CENTRAL VALUATION BOARD, WEST BENGAL Vs. BIMALESH GUPTA
September 15, 1992
CHAIRMAN, REGIONAL CENTRE CO-OPERATIVE BANK Vs. STATE OF WEST BENGAL
November 25, 1992
CHAKRABERIA SISHU SANGHA Vs. SIBAJI DUTTA
December 22, 1992
CHARLES MANTOSH Vs. DALHOUSIE INSTITUTE
September 25, 1992
CHHABI AUDDY Vs. STATE OF WEST BENGAL
May 26, 1992
CHOWDHURY INDUSTRIES Vs. UNION OF INDIA (UOI)
March 30, 1992
COAL EMPLOYEES UNION Vs. COAL INDIA LTD
March 19, 1992
COAL INDIA LTD Vs. ASSOCIATED COAL AGENCY
March 13, 1992
Coates of India LTD Vs. Commissioner of Income tax
November 27, 1992
COMMISSIONER OF INCOME TAX Vs. EASTERN SPINNING MILLS AND INDUSTRIES LTD
November 27, 1992
Commissioner of Income tax Vs. General Industrial Society Ltd
November 27, 1992
COMMISSIONER OF INCOME TAX Vs. MAHENDRA SWARUP AND VIKRAM SWARUP
November 9, 1992
COMMISSIONER OF INCOME TAX Vs. KAMARHATTY CO LTD
November 9, 1992
Commissioner of Income tax Vs. Banshidhar Jalan and Sons
September 25, 1992
COMMISSIONER OF INCOME TAX Vs. SAVAN PUBLIC CHARITABLE TRUST
March 16, 1992
COMMISSIONER OF INCOME TAX Vs. KRISHNA BANDAR TRUST
March 19, 1992
COMMISSIONER OF INCOME TAX Vs. BLACK DIAMOND BEVERAGES LTD
February 21, 1992
COMMISSIONER OF INCOME TAX Vs. COMINCO BINANI ZINC LTD
February 18, 1992
COMMISSIONER OF INCOME TAX Vs. GOKUL CHAND AGARWAL
April 9, 1992
COMMISSIONER OF INCOME TAX Vs. POPULAR ELECTRIC CO P LTD
March 30, 1992
COMMISSIONER OF INCOME TAX Vs. UNITED COLLIERIES LTD
April 6, 1992
COMMISSIONER OF INCOME TAX Vs. BENGAL TEA AND INDUSTRIES LTD
January 27, 1992
COMMISSIONER OF INCOME TAX Vs. S P JAISWAL ESTATES P LTD
January 27, 1992
Commissioner of Income tax Vs. Oriental Co Ltd
January 29, 1992
COMMISSIONER OF INCOME TAX Vs. UNION CARBIDE INDIA LTD
January 30, 1992
COMMISSIONER OF INCOME TAX Vs. OBEROI BUILDING AND INVESTMENT PVT LTD
January 30, 1992
COMMISSIONER OF INCOME TAX Vs. BIMAL MRISHNA SIL AND BROS
January 6, 1992
COMMISSIONER OF INCOME TAX Vs. BHORUKA INVESTMENTS PVT LTD
January 6, 1992
COMMISSIONER OF INCOME TAX Vs. INDIA STEAMSHIP CO LTD
January 16, 1992
COMMISSIONER OF INCOME TAX Vs. EAST INDIA CHARITABLE TRUST
January 16, 1992
COMMISSIONER OF INCOME TAX Vs. MADGUL UDYOG
January 20, 1992
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL PLAST LTD
February 6, 1992
Commissioner of Income tax Vs. Active Traders P Ltd
February 3, 1992
Commissioner of Income tax Vs. Tribeni Tissues Ltd
February 6, 1992
COMMISSIONER OF INCOME TAX Vs. CENTURY ENKA LTD
May 25, 1992
Commissioner of Income tax Vs. Off Shore India Ltd
May 12, 1992
Commissioner of Income tax Vs. Tribeni Tissues Ltd
May 11, 1992
Commissioner of Income tax Vs. Woodcraft Products Ltd
June 15, 1992
COMMISSIONER OF INCOME TAX Vs. INDIA LINOLEUMS LTD
June 1, 1992
Commissioner of Income tax Vs. Krishna Properties Ltd
July 23, 1992
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN MOTORS LTD
July 23, 1992
COMMISSIONER OF INCOME TAX Vs. DEWARS GARAGE INDIA PVT LTD
July 23, 1992
COMMISSIONER OF INCOME TAX Vs. D A MEHRA STEEL P LTD
August 3, 1992
COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL BANK
August 6, 1992
Commissioner of Income tax Vs. Salkia Transport Associates
August 6, 1992
Commissioner of Income tax Vs. B P Dalmia
July 21, 1992
COMMISSIONER OF INCOME TAX Vs. PRAFULLA BOX MFG CO P LTD
July 20, 1992
COMMISSIONER OF INCOME TAX Vs. INDUS SERVICES LTD
July 20, 1992
COMMISSIONER OF INCOME TAX Vs. ERICSSION INDIA LTD
July 20, 1992
COMMISSIONER OF INCOME TAX Vs. SATYANARAIN LOHIA
July 23, 1992
Commissioner of Income tax Vs. Union Carbide Corporation
July 6, 1992
Commissioner of Income tax Vs. K L Thirani and Co Ltd
July 6, 1992
COMMISSIONER OF INCOME TAX Vs. SUNITA MUNDRA
July 6, 1992
Commissioner of Income tax Vs. Hayward Waldia Refinery Ltd
July 6, 1992
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPLOSIVES LTD
July 9, 1992
COMMISSIONER OF INCOME TAX Vs. BHARAT FIRE BRICKS AND POTTERY WORKS PVT LTD
July 9, 1992
Commissioner of Income tax Vs. Rungta Mines P Ltd
September 25, 1992
COMMISSIONER OF INCOME TAX Vs. H P LOHIA
September 25, 1992
Commissioner of Income tax Vs. S P Jaiswal Estates P Ltd
September 18, 1992
Commissioner of Income tax Vs. Anand and Co
September 21, 1992
COMMISSIONER OF INCOME TAX Vs. SIMON CARVES LTD
September 16, 1992
COMMISSIONER OF INCOME TAX Vs. ANITA GHOSH
September 14, 1992
COMMISSIONER OF INCOME TAX Vs. INDIAN CHAIN P LTD
August 17, 1992
COMMISSIONER OF INCOME TAX Vs. PARK HOTEL PVT
May 11, 1992
COMMISSIONER OF INCOME-TAX Vs. SHREE KRISHNA PROPERTIES LTD
March 23, 1992
COMMISSIONER OF WEALTH TAX Vs. M D KANOI
September 14, 1992
COMMISSIONER OF WEALTH TAX Vs. CHAMPA PROPERTIES LTD
July 20, 1992
COMMISSIONER OF WEALTH TAX Vs. B K CHATTERJEE
June 17, 1992
COMMISSIONER OF WEALTH TAX Vs. T BHASKARAN
June 29, 1992
COMMISSIONER OF WEALTH TAX Vs. BROJOGOPAL CHOWDHURY
February 5, 1992
Commissioner of Wealth tax Vs. Urmila Rungta
February 6, 1992
COMMISSIONER OF WEALTH TAX Vs. RATNA BOSE
February 17, 1992
COMMISSIONER OF WEALTH TAX Vs. BHARAT CHARITY TRUST
January 20, 1992
COMMISSIONER OF WEALTH TAX Vs. M P BIRLA
January 15, 1992
COMMISSIONER OF WEALTH TAX Vs. SWARAJ PAUL
January 8, 1992
COMMISSIONER OF WEALTH TAX Vs. MOHINI DEVI CHORARIA
March 16, 1992
Commissioner of Wealth tax Vs. Surrendra Paul
November 16, 1992
CONTAI CO-OPERATIVE BANK LIMITED Vs. STATE OF WEST BENGAL
May 15, 1992
CORPORATION OF CALCUTTA Vs. SOUMEN ROY
August 28, 1992
Crystal Impex Pvt LTD Vs. Collr of Cus
May 14, 1992
CULTURAL ENTERPRISES CORPORATION Vs. COMMISSIONER OF INCOME TAX
January 14, 1992
D.O.R. CHOPRA Vs. UNION OF INDIA (UOI)
July 2, 1992
DAMODAR VALLEY CORPORATION Vs. DAMODAR VALLEY CORPORATION DISPLACED EMPLOYEES UNION
March 6, 1992
DAMODAR VALLEY CORPORATION Vs. B N BISWAS AND CO PVT LTD
March 24, 1992
DEB KUMAR ADAK Vs. STATE OF WEST BENGAL
February 4, 1992
DEB KUMAR BANERJEE Vs. DAMODAR VALLEY CORPORATION
May 27, 1992
DEB KUMAR GUPTA Vs. UNION OF INDIA & ORS.
June 25, 1992
DEBA PRASAD BANERJEE Vs. STATE OF WEST BENGAL AND ANR.
July 9, 1992
DEBABRATA GHOSH Vs. ASSISTANT COLLECTOR OF CUSTOMS
August 6, 1992
DEBABRATA GHOSH & ORS. Vs. UNION OF INDIA & ORS.
March 12, 1992
DEBASHIS GHOSE Vs. STATE
November 26, 1992
DEBASIS BANERJEE Vs. STATE OF WEST BENGAL
April 30, 1992
DEBASIS MONDAL Vs. STATE OF WEST BENGAL
June 22, 1992
DEBOLA BISWAS Vs. STATE
June 8, 1992
DEBRAJ WADHERA Vs. MOHAMMAD ASHRAF ALI
May 28, 1992
DELLA INTERNATIONAL LTD. Vs. HINDUSTAN PETROLEUM CORPN. & ANR.
February 24, 1992
DEPUTY COMMISSIONER OF INCOME-TAX Vs. JAMIRAH TEA CO LTD
August 28, 1992
DHIRENDRA NATH BHOWMICK Vs. ROBIN PAUL
June 17, 1992
DILEEP SINGH MEHTA Vs. MACKIN NON MACKENZIE AND CO LTD
April 6, 1992
DILIP KUMAR DAS Vs. STATE OF WEST BENGAL
June 1, 1992
DILIP KUMAR ROY Vs. STATE OF WEST BENGAL
September 17, 1992
DIPAK KUMAR CHAKRABORTY Vs. PRASANTA KUMAR CHAKRABORTY
September 15, 1992
DIPALI MALLICK Vs. NIRMAL MALLICK
December 23, 1992
DIPANKAR DAS Vs. STATE
July 16, 1992
DIRECTOR INDIAN ASSOCIATION FOR THE CULTIVATION OF SCIENCE JADAVPUR Vs. ASHOKE KUMAR ROY
February 21, 1992
DRAWINGS AND METALS Vs. STATE BANK OF INDIA
May 14, 1992
DULAL DUTT Vs. UNION OF INDIA & ORS.
May 29, 1992
DULAL KUMAR DAS Vs. HONBLE CHIEF JUSTICE HIGH COURT CALCUTTA
August 10, 1992
E.C. BOSE AND CO. PVT. LTD. AND OTHERS Vs. BOARD OF TRUSTEES FOR THE POST OF CALCUTTA AND OTHERS
December 15, 1992
EAST INDIA HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
February 13, 1992
EAST INDIA HOTELS LTD Vs. EAST INDIA HOTELS LTD
September 14, 1992
EAST INDIA RUBBER WORKS P LTD Vs. ALLAHABAD BANK
July 20, 1992
EMPIRE PLANTATIONS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
July 9, 1992
ESBI Transmissions Private LTD Vs. Collector of Central Excise
May 14, 1992
ESCORTS LIMITED Vs. MISRILAL PROPERTIES LTD
July 17, 1992
EVER BRIGHT PLASTIC PVT LTD Vs. COLLECTOR OF CUSTOMS
September 3, 1992
FCI WORKERS UNION Vs. FOOD CORPORATION OF INDIA
May 14, 1992
FLURYS SWISS CONFECTIONERY P LTD Vs. STEPHEN COURT LIMITED
May 27, 1992
FOOD CORPORATION OF INDIA Vs. HARI PRASAD KANORIA
March 11, 1992
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
May 14, 1992
FOSROC INTERNATIONAL LTD Vs. STRUCTURAL WATERPROOFING CO PVT LTD
January 9, 1992
G D PHARMACEUTICALS LTD Vs. UNION OF INDIA
February 12, 1992
G M B CERAMICS LTD Vs. NEIVELI CERAMICS AND REFRACTORIES LTD
March 13, 1992
GANAPATI SARDAR Vs. STATE
July 24, 1992
GANESH JUTE MILLS LTD Vs. MOORE AVENUE PROPERTIES P LTD
July 22, 1992
GATATRI DE Vs. STATE OF WEST BENGAL
July 2, 1992
GAUTAM KUNDU Vs. STATE OF WEST BENGAL AND SM SHASWATI KUNDU
April 22, 1992
GENERAL FIBRE DEALERS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 18, 1992
GENERAL SAW AND BLADES CO. Vs. STEEL AUTHORITY OF INDIA LTD.
August 25, 1992
GOBINDA CHANDRA DEY AND ORS. Vs. DY. CHIEF ADMINISTRATION MANAGER SAIL & ORS
March 20, 1992
GOPAL HOSIERY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
March 16, 1992
GORA ALIAS GOLAM HOSSAIN Vs. STATE
November 26, 1992
GOSSAI CHANDRA DAS Vs. BEAUTY DAS AND STATE OF WEST BENGAL
March 27, 1992
GOUTAM ROY Vs. STATE
June 9, 1992
GUNA NAND KHAN Vs. INDIAN INSTITUTE OF TECHNOLOGY
April 15, 1992
GURMIT SINGH Vs. INDIAN IRON AND STEEL CO LTD
December 3, 1992
H C L LTD Vs. UNION OF INDIA
March 6, 1992
HALDIA-CALCUTTA PORT AND DOCK SHRAMIK UNION Vs. UNION OF INDIA (UOI)
January 16, 1992
HANUMAN KOIRI Vs. STATE
February 12, 1992
HARI KRISHNA KANOI Vs. APPROPRIATE AUTHORITY
September 11, 1992
HARIPRASANNA GHOSE Vs. STATE OF WEST BENGAL
February 27, 1992
HARISH CHANDRA MONDAL Vs. MENOKA BALA DASI
January 15, 1992
HILLA TEA ESTATES AND INDUSTRIES LTD Vs. STATE OF WEST BENGAL
July 10, 1992
HIMANGSU KUMAR SETT Vs. CALCUTTA MUNICIPAL CORPORATION
September 3, 1992
HINDUSTHAN DEVELOPMENT Vs. FIRST LABOUR COURT W B
November 18, 1992
HINDUSTHAN MALLEABLES AND FORGINGS LTD Vs. ASSTT COLLR OF CUS
March 20, 1992
HOTEL SEA GULL Vs. STATE
December 22, 1992
HOWARAH INDL ESTATE BONDED WAREHOUSE Vs. COLLECTOR OF CUSTOMS
March 2, 1992
I E L LTD Vs. COMMISSIONER OF INCOME TAX
March 27, 1992
I T C Limited Vs. Commissioner of Income tax
April 9, 1992
I.T.C. LTD. Vs. M/S. ASWANI KUMAR DUTTA AND SONS
December 23, 1992
IBRAHIM MOLLAH Vs. UNION OF INDIA
November 17, 1992
IN RE. SAILENDRA NATH MONDAL Vs. STATE
August 2, 1992
INCOME TAX OFFICER F WARD DIST IV 3 CALCUTTA Vs. INDIAN OVERSEAS CORPORATION
November 18, 1992
INDIAN BANK Vs. TEXTILE INLAND AGENCIES
January 28, 1992
INDIAN IRON AND STEEL CO LTD Vs. SATYA DEV SINGH
March 20, 1992
INDIAN JUTE AND INDUSTRIES LTD Vs. COLLECTOR OF C EX
July 1, 1992
INDIAN OXYGEN Vs. UNION OF INDIA
March 13, 1992
INDIAN RAYON AND INDUSTRIES LTD Vs. UNION OF INDIA
March 27, 1992
INDIAN RAYON AND INDUSTRIES LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
April 10, 1992
INDIAN STATISTICAL INSTITUTE Vs. STATE OF WEST BENGAL
July 15, 1992
INDIAN STATISTICAL INSTITUTE Vs. STATE OF WEST BENGAL
July 18, 1992
INDIAN SWEETS Vs. STATE OF WEST BENGAL
February 5, 1992
INDIAN TUBE COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
September 17, 1992
INDIRA DEY Vs. ANUKUL CHANDRA CHATTERJEE
July 27, 1992
INDU SOOD Vs. VISHANDAS HIRWANI
July 3, 1992
INDU SOOD Vs. VISHANDAS HIRWANI
March 7, 1992
INDUPROVA MITRA Vs. STATE OF WEST BENGAL
September 7, 1992
INDUPROVA MITRA Vs. STATE OF WEST BENGAL & ORS.
September 9, 1992
INDUSTRIAL SECURITY FORCE Vs. BHOPAL SINGH
March 12, 1992
J J CORPORATION Vs. ANZ GRINDLAYS BANK PLC
January 1, 1992
J K Trust Vs. Commissioner of Wealth tax
July 6, 1992
J. K. TRUST Vs. COMMISSIONER OF WEALTH-TAX
March 6, 1992
J.P. SUREKA Vs. COAL INDIA LTD.
May 11, 1992
JACOB CHERIAN Vs. HIMANSHU KUMAR MUKHERJEE
December 23, 1992
JAGANNATH PAUL Vs. DEBIRANI NANDI
January 7, 1992
Jagason Das Vs. STATE OF BIHAR
March 31, 1992
JAGIR SINGH Vs. COAL INDIA LIMITED
June 24, 1992
JALPAC INDIA LTD Vs. COLLECTOR OF CUSTOMS
June 4, 1992
JANHABI TALUKDAR Vs. STATE OF WEST BENGAL
March 4, 1992
JATIA INVESTMENT CO Vs. COMMISSIONER OF INCOME TAX
July 23, 1992
JATIA INVESTMENT CO Vs. COMMISSIONER OF INCOME TAX
August 6, 1992
JAYASHREE ROY CHOWDHURY Vs. ORIENTAL INSURANCE COMPANY LIMITED
January 29, 1992
JAYDEV KUNDU Vs. STATE OF WEST BENGAL
July 22, 1992
JEEWANLAL LTD Vs. INCOME TAX OFFICER
January 24, 1992
JINDAL STRIPS LTD Vs. COLLECTOR OF CUSTOMS
May 15, 1992
JITENDRA NATH MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
June 11, 1992
JNANENDRA CHANDRA NATH (DEED) Vs. PABITRA BBOWMICK & ORS.
January 15, 1992
JNANENDRA NARAYAN MUKHERJEE DR Vs. UNIVERSITY OF CALCUTTA
January 8, 1992
JOGENDRA PRASAD TIWARI Vs. FOOD CORPORATION OF INDIA
February 10, 1992
JORAWAR SINGH BAID Vs. ASST COMMISSIONER OF INCOME TAX
February 6, 1992
JOYDEV KANDAR Vs. UNION OF INDIA & ORS.
March 19, 1992
JUTE CORPORATION OF INDIA LTD Vs. NELLIMARIA JUTE MILLS CO LTD
May 14, 1992
JYOTISH CHANDRA DAS Vs. UNION OF INDIA & ORS.
May 29, 1992
K K KHEMKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 27, 1992
K N RAZDAN Vs. COMMISSIONER OF INCOME TAX
March 12, 1992
KALYANI BERA Vs. STATE OF WEST BENGAL
December 22, 1992
KAMAL NARAYAN Vs. UNION OF INDIA
March 19, 1992
KANAK KUMAR DUGAR Vs. STATE OF WEST BENGAL
April 3, 1992
KARUN SINHA ROY Vs. CHARAN DAS BARAL
February 21, 1992
KARUN SINHA ROY Vs. CHARAN DAS BARAL
February 24, 1992
KASHINATH KESH Vs. STEEL AUTHORITY OF INDIA LTD
December 16, 1992
KAZI ARSEDAR RAHAMAN Vs. STATE OF WEST BENGAL & ORS.
July 16, 1992
KEKA PATHAK Vs. UNION OF INDIA & ORS.
February 28, 1992
KESORAM INDUSTRIES LTD Vs. COAL INDIA LTD
November 25, 1992
KHAGENDRA NATH DAS Vs. BANKU BEHARI MONDAL
February 6, 1992
KISHORILAL DHANDHANIA Vs. COMMISSIONER OF WEALTH TAX
February 5, 1992
LAHA AND DEBI PROSAD LAHA Vs. P S R MURTHY STATE OF WEST BENGAL
June 26, 1992
LAKSHMI COMMERCIAL BANK LTD Vs. BENGAL NATIONAL TEXTILES MILLS LTD
January 29, 1992
Lakshmi Narayan Board Mills Private Limited Vs. Commissioner of Income tax
April 10, 1992
LAKSHMI NARAYAN KURMI Vs. UNION OF INDIA & ORS.
August 24, 1992
LAKSHMI NARAYAN MUKHERJEE & ORS. Vs. UNION OF INDIA & ORS.
January 30, 1992
LAL MOHAN MAN Vs. STATE OF WEST BENGAL
April 30, 1992
LALOO PROSAD Vs. UNION OF INDIA
January 16, 1992
LEE AND MUIHEAD I PVT LTD Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
April 30, 1992
LOKENDRA KUMAR SENGUPTA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
December 3, 1992
M. NAVAMANI Vs. STATE
June 11, 1992
M.L. MOULIK Vs. UNION OF INDIA & ORS.
January 30, 1992
M.L. UPADHYAYA Vs. UNIVERSITY OF CALCUTTA
September 22, 1992
MAA KASI MOTORS Vs. STATE
September 14, 1992
MACHINO TECHNO SALES PVT LTD Vs. COMMISSIONER OF INCOME TAX
July 6, 1992
MADAN MOHAN MANNA Vs. CHITRA MANNA
January 24, 1992
MADHU JAYANTI P LTD Vs. COMMISSIONER OF INCOME TAX
May 25, 1992
MADHUSUDAN NAG Vs. DHANANJOY NAG
April 10, 1992
MAHABIR PRASAD BUBNA Vs. UNITED BANK OF INDIA
March 12, 1992
MALWA SUGAR MILLS CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 13, 1992
MANAS KUMAR BISWAS Vs. STATE OF WEST BENGAL
May 14, 1992
MANIKUNTALA SARKAR Vs. ASIATIC SOCIETY AND OTHERS
November 13, 1992
MANMATHA KRISHAN MITRA Vs. DENA BANK
April 8, 1992
MANOTOSH ROY Vs. UNION OF INDIA
May 26, 1992
MATTER OF NIRLON SYNTHETIC FIBERS AND CHEMICALS LIMITED Vs. BAKULBALA DAS
September 2, 1992
MD GOLAM RASID Vs. DULAL MAJHI
February 5, 1992
MD. NAQUI AHMED Vs. STATE OF WEST BENGAL
November 17, 1992
Mihir Chatterjee Vs. Commissioner of Income tax
July 23, 1992
MINERALS AND METALS TRADING CORPN. OF INDIA LTD. Vs. CEGAT
February 14, 1992
MIRA RANI DAS Vs. STATE OF WEST BENGAL
February 14, 1992
MIRA ROY Vs. STATE
May 13, 1992
MISTI ENTERPRISES Vs. BRITANNIA ENGINEERING PRODUCTS and SERVICES LTD
June 2, 1992
MITA BOSE Vs. PHILIPS INDIA LTD
February 5, 1992
MOHAMMAD ABDUR RAHIM Vs. SUB DIVISIONAL OFFICER ALIPORE SADAR
July 22, 1992
MOHAMMAD ABDUR RAQUIB Vs. SECRETARY W B MADRASAH EDUCATION BOARD
August 7, 1992
MOHAMMAD ABDUS SALAM Vs. SUB DIVISIONAL CONTROLLER F and S
August 26, 1992
MOHAMMAD HASSEN HASHMI Vs. KABERI ROY
June 3, 1992
MOHAMMAD RUSTOM ALI Vs. ADMINISTRATOR CORPORATION OF CALCUTTA
March 27, 1992
MOHAN MUKHERJEE Vs. STATE
January 31, 1992
MOHANLAL KHANDELWAL Vs. STATE OF WEST BENGAL
November 20, 1992
MOHESH KUMAR GOLANI AND ANR. Vs. THE CALCUTTA MUNICIPAL CORPORATION AND ORS.
April 10, 1992
MOI ENGINEERING LIMITED Vs. APPROPRIATE AUTHORITY
January 17, 1992
MOLLA SIRAJUL HAQUE Vs. GORACHAND MULLICK
June 26, 1992
Moti Plastics Vs. Collector of Customs
November 24, 1992
MOUMITA MITRA Vs. RABINDRA NATH BASU
April 10, 1992
MRS. BHARATI GUPTA Vs. UNION OF INDIA & ORS.
August 14, 1992
MUNDRA MILL STORES CO. Vs. BIMLA DEVI PODDAR
June 8, 1992
N B C C LTD Vs. PATEL CONSTRUCTION CO
August 28, 1992
N C DEY Vs. RAUFRAHIM
December 22, 1992
N K BAPNA Vs. UNION OF INDIA
April 6, 1992
NAGESWAR MAJUMDER Vs. SRIMATI SAVITA DEY
March 1, 1992
NAMITA BISWAS Vs. STATE
July 27, 1992
NANDALAL RATHI Vs. STATE OF WEST BENGAL AND DURGADAS DUTTA
June 18, 1992
NARENDRA NATH BISWAS Vs. STATE OF WEST BENGAL
May 13, 1992
NARENDRA NATH DALUI Vs. VIVEKANANDA PARUI
July 7, 1992
NARENDRA NATH DELUI Vs. VIVEKANANDA PARI
July 17, 1992
Naresh Sengupta Foundation Vs. Commissioner of Income tax
August 11, 1992
NATIONAL INSURANCE CO LTD Vs. OM PRAKASH PODDAR
February 25, 1992
National Insurance Co LTD Vs. Commissioner of Income tax
January 30, 1992
NATIONAL INSURANCE CORPORATION Vs. STATE OF WEST BENGAL
August 14, 1992
NATIONAL TEXTILE CORPORATION WBABO LTD Vs. PLABAN KUMAN DAS
April 7, 1992
NAVA BHARAT ENGINEERING CORPORATION Vs. UNION OF INDIA (UOI)
April 2, 1992
NEW HORIZONS PVT LTD Vs. COLLECTOR OF CUSTOMS
April 28, 1992
NEW INDIA GLASS WORKS CAL PVT LTD Vs. COLLECTOR OF C
February 6, 1992
New India Rubber Works P LTD Vs. Collector of Customs
September 18, 1992
NIRALA PROPERTIES PVT. LTD. Vs. CIRCULAR INVESTMENT TRUST PVT. LTD.
December 17, 1992
NIRANJAN GHOSH Vs. MANAGING DIRECTOR DURGAPUR STEEL PLANT
November 9, 1992
NIRMAL KRISHNA DUTTA Vs. STATE OF WEST BENGAL
September 4, 1992
NIRMALENDU SEKHAR KARMAKAR Vs. BASUMATI CORPN LTD
June 9, 1992
NIRODE RANJAN GHOSH ROY Vs. STATE
April 23, 1992
NISIT MOHAN CHATTERJEE Vs. STATE
September 17, 1992
NORTH BROOK JUTE MILLS LTD Vs. BALAI CHANDRA PAUL
April 30, 1992
NRIPENDRA KUMAR BHATTACHARJEE REGISTRAR Vs. RAM CHANDRA BARIK
September 24, 1992
ORIENTAL GENERAL INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
February 17, 1992
ORIENTAL INSURANCE CO LTD Vs. MAHESWARI ROY
February 20, 1992
P P GINWALLA Vs. COMMISSIONER OF INCOME TAX
July 21, 1992
P SEN ENGINEERING PVT LTD Vs. DELITE BUILDERS P LTD
July 15, 1992
P.K. BHATTACHARYYA Vs. UNION OF INDIA & ORS.
June 17, 1992
PARAMESWARILALL PUROSHOTTAMLALL Vs. FOOD CORPORATION OF INDIA
June 25, 1992
PARESH CHANDRA MONDAL Vs. UNION OF INDIA & ORS.
August 17, 1992
PARIJAN BIBI Vs. SK JAN MOHAMMAD
April 8, 1992
PARK KNIVES PVT LTD Vs. COLLECTOR OF CUSTOMS
September 24, 1992
PARTHA TALUKDAR Vs. MINA HARDINGE
September 22, 1992
PASHUPATI CHEMICALS AND PHARMACEUTICALS LTD Vs. ASSTT COLLR OF CUS
December 15, 1992
Peico Electronics and Electricals LTD Vs. Deputy Commissioner of Income tax
January 28, 1992
PEOPLE UNITED FOR BETTER LIVING IN CALCUTTA Vs. STATE OF WEST BENGAL
September 24, 1992
PIECO ELECTRONICS AND ELECTRICALS LTD Vs. COMMISSIONER OF INCOME TAX
May 12, 1992
PIJUSH MUKHERJEE Vs. STATE OF WEST BENGAL
August 13, 1992
PRABHU NATH SINGH Vs. STATE OF WEST BENGAL
June 9, 1992
PRABIR CHANDRA GHOSE Vs. UNION OF INDIA
August 24, 1992
PRADEEP KR. ROY Vs. SUSMITA ROY CHAKRABORTY
December 16, 1992
PRADIP KUMAR BHAGAI Vs. INDIAN INSTITUTE TECHNOLOGY KHARAGPUR
January 27, 1992
PRAFULLA KUMAR BEJ Vs. SACHINDRA NATH MITRA
December 3, 1992
PRAN GOPAL MEDDA Vs. ASOKE CHATTERJEE
August 14, 1992
PRANAB KUMAR RAY Vs. RESERVE BANK OF INDIA
August 26, 1992
PRANABESH CHANDRA MUKHERJI Vs. SNIGDHA MUKHERJI
March 12, 1992
PRASANTA BILASH MUKHERJEE Vs. UNION OF INDIA & ORS. (S. E. RLY.)
April 30, 1992
PRASHANTA KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
September 8, 1992
PRATAP KUMAR GANGULY Vs. ANINDITA GANGULY
July 10, 1992
PURNIMA PAROLIA & ORS. Vs. CENTRAL BUREAU OF INVESTIGATIONS & ORS.
February 18, 1992
R K GUPTA Vs. COAL INDIA LIMITED
April 3, 1992
R.N. GUPTA Vs. HINDUSTHAN STEEL WORKS CONSTRUCTION LTD.
August 4, 1992
RADHESHYAM KUNDU Vs. STATE OF WEST BENGAL
February 28, 1992
RAGHUNATH PRASAD PHOOLCHAND LTD Vs. GENERAL MANAGER SOUTH EASTERN RAILWAY
April 9, 1992
RAJ KUMAR KAJARIA Vs. STATE OF WEST BENGAL
July 24, 1992
RAJ KUMAR ROWLA Vs. MANABENDRA BANERJEE
June 1, 1992
RAJENDRA BAGARIA Vs. SURINDER KUMAR
July 24, 1992
RAJENDRA KR AGARWAL Vs. C E S C LTD
November 13, 1992
RAM NARAYAN MISRA Vs. STATE OF WEST BENGAL
July 2, 1992
RAM PHER JADAV Vs. STATE OF WEST BENGAL
September 16, 1992
RAMA PRASAD GOENKA Vs. COMMISSIONER OF WEALTH TAX
January 31, 1992
RAMA SHANKAR SHARMA Vs. COAL INDIA LTD.
December 4, 1992
RAMESH CHANDRA SARKAR Vs. STATE OF WEST BENGAL AND ORS.
July 21, 1992
RAMESWAR AGARWALLA Vs. STATE OF WEST BENGAL
December 18, 1992
RANGA-JAVA SOAP AND CHEMICAL WORKS PVT. LTD. Vs. STATE OF WEST BENGAL
September 4, 1992
RATANLAL BANSILAL Vs. KISHORILAL GOENKA
December 18, 1992
ROSHINI DEVI BAHUGUNA Vs. STATE OF WEST BENGAL COURTS AT ITS OWN MOTION
July 10, 1992
S D B CHEMICAL MFG CO PVT LTD Vs. ADDL COLLECTOR CENTRAL EXCISE
February 14, 1992
S K ABDUL AWAL Vs. STATE OF WEST BENGAL
July 24, 1992
S R SHARMA Vs. STATE OF WEST BENGAL
September 4, 1992
S. ISAAC Vs. PRONATI NAG AND ANOTHER
August 27, 1992
S.N. CHAKRABORTY & ORS. Vs. UNION OF INDIA & ORS. (FARAKKA BARRAGE PROJECT)
January 30, 1992
SAILENPRA NATH MAJUVADAR Vs. STATE
June 15, 1992
SAKTI RUPA CHAKRABORTY Vs. UNIVERSITY OF CALCUTTA
May 27, 1992
SAKTI STEEL TRADERS Vs. ASHOKE CHAKRABORTY
May 11, 1992
SAMARENDRA NATH KOLEY Vs. UNION OF INDIA & ORS.
June 24, 1992
SAMBHU CHARAN HAZRA Vs. BANDANA LAHA
September 3, 1992
SAMBHUNATH ADHIKARI Vs. STATE OF W B
November 13, 1992
SAMIR BHATTACHARYA Vs. STATE OF WEST BENGAL
April 20, 1992
SAMIR KUMAR MUKHERJEE Vs. CALCUTTA MUNICIPAL CORPORATION
April 30, 1992
SAMIR SAHA Vs. KALYANI SAHA
December 1, 1992
SANAT KR. DAS Vs. UNION OF INDIA & ORS.
March 19, 1992
SANDIP AGRAWAL Vs. COLLECTOR OF CUSTOMS
July 30, 1992
SANDIP KUMAR NANDY Vs. DINOBANDHOO RAM
August 7, 1992
SANJOY KUMAR PANDA Vs. STATE OF WEST BENGAL
September 18, 1992
SANTOSH DEY Vs. ARCHANA GUHA
March 13, 1992
Satyanarayan Bhalotia Vs. Commissioner of Income tax
December 15, 1992
SATYANARAYAN SAW MILL Vs. SATYANARAYAN BAGLA
February 19, 1992
SATYENDRANATH MONDAL Vs. HINDUSTHAN PETROLEUM CORPORATION
August 10, 1992
SAYEDABAD TEA CO LTD Vs. SAMARENDRA NATH GHATTAK
July 29, 1992
SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS
June 8, 1992
SERAIKELLA GLASS WORKS LTD Vs. INDUSTRIAL TRIBUNALS
September 1, 1992
SETH CHEMICAL WORKS P LTD Vs. UNION OF INDIA
July 21, 1992
SEWDUTTROY RAMBULLAV AND SON Vs. COMMISSIONER OF INCOME TAX
July 23, 1992
SHAW WALLACE AND CO LTD Vs. CENTRAL BOARD OF DIRECT TAXES
January 17, 1992
SHIB KUMAR ROY Vs. UNION OF INDIA (UOI)
March 19, 1992
SHIBSANKAR SAMANTA Vs. SOBHANA SAMANTA
March 18, 1992
SHIPRA CHOWDHURY Vs. SUMANTRA CHOWDHURY
September 25, 1992
SHREE BAJRANG COMMERCIAL CO P LTD Vs. INCOME TAX OFFICER
December 18, 1992
SHYAMA CHARAN AUDDY Vs. BIMALA BALA SEN
April 10, 1992
SHYAMAL KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
August 14, 1992
SILIGURI INTER DISTRICT MINIBUS OWNERS, ASSOCIATION AND ORS. Vs. BIJON KRISHNA BHOWMICK
September 8, 1992
SISIR KUMAR BANERJEE Vs. CENTRAL INLAND WATER TRANSPORT CORPORATION LTD
February 20, 1992
SK ABUBAKKAR Vs. OHIDUNNESSA BIBI
April 9, 1992
SK ABUBAKKAR Vs. MST OHIDUNNESSA BIBI
April 29, 1992
SK ADBUL KASEM Vs. STATE
July 8, 1992
SK AMIRUDDIN ALI ALIAS SK AMIRUDDIN MONDAL Vs. KALI BALA BHUNIA
September 17, 1992
SK LADLA Vs. STATE OF WEST BENGAL
August 17, 1992
SK MD MOHASIN HOSSAIN Vs. STATE OF WEST BENGAL
July 2, 1992
SMITH (INSPECTOR OF TAXES Vs. SCHOFIELD
February 6, 1992
SMT. ILA DAS Vs. NURUL AFSAR
January 22, 1992
SMT. N. ROHINI AMMA Vs. ASSISTANT COMMISSIONER (S) & 5 ORS.
June 11, 1992
SRI BAIJNATH PROSAD & ORS. Vs. STATE OF WEST BENGAL & ORS.
March 25, 1992
Sri Sri Jagannath Jew Vs. Commissioner of Income tax
June 22, 1992
SRI. SRI. ISWAR DADHI BAMAN NARAYAN THAKUR Vs. RITENDRA NATH BANERJEE
December 16, 1992
SRILEKHA FINANCE CO LTD Vs. COLLECTOR OF CUSTOMS
July 16, 1992
STAR IRON WORKS PVT LTD Vs. BUREAU OF INVESTIGATION
August 3, 1992
STAR IRON WORKS PVT LTD Vs. EASTERN RAILWAY
January 13, 1992
STATE Vs. SANKAR DAS BANERJEE
January 30, 1992
STATE Vs. SK SAIBUL ALIAS SAIBUL ISLAM
May 5, 1992
STATE BANK OF INDIA Vs. KALYAN KUMAR MUKHERJEE
July 1, 1992
STATE OF W B Vs. CHANDRA NATH BANIK
February 28, 1992
STATE OF WEST BENGAL Vs. BISWANATH GHOSH
April 27, 1992
STATE OF WEST BENGAL Vs. MUKTAKESHI DAS
February 4, 1992
STATE OF WEST BENGAL Vs. SANTI GANGULI
April 30, 1992
STATE OF WEST BENGAL Vs. HARENDRA NATH BHOWMICK
May 15, 1992
STATE OF WEST BENGAL Vs. ANIL KRISHAL PAUL
August 6, 1992
STATE OF WEST BENGAL Vs. DEB KUMAR MUKHERJEE
July 20, 1992
STATE OF WEST BENGAL Vs. BIJOY CHAND BHUTORIA & ORS.
December 23, 1992
STEEL AUTHORITY OF INDIA LIMITED Vs. ASHOKE DAS AND OTHERS
April 15, 1992
SUBASH CHANDRA BISWAS Vs. UNION OF INDIA & ORS.
January 30, 1992
SUBHASIS BAKSHI Vs. STATE OF WEST BENGAL
May 15, 1992
SUDHA SAROJ PANDIT Vs. UNION OF INDIA & ORS.
March 23, 1992
SUK DEB SINGH RAI Vs. JYOTI RANJAN BANERJEE
February 27, 1992
SUMAN SANYAL Vs. UNION OF INDIA & ORS.
December 18, 1992
SUMANTA MUKHERJEE Vs. BHARATI BHATTACHARJEE
December 5, 1992
SUMANTA MUKHERJEE Vs. BHARATI BHATTACHARJEE
December 15, 1992
SUNIL BARAN MUKHERJEE Vs. UNION OF INDIA & ORS.
February 14, 1992
SUNIL DAS AND SUDHANGSU DAS Vs. STATE OF WEST BENGAL
May 7, 1992
SUNIL KUMAR LAHA Vs. STATE OF WEST BENGAL
May 14, 1992
SUPER CASSETTES INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
November 24, 1992
SUPERINTENDENCE CO. OF INDIA PVT. LTD. & ORS Vs. MADAN MOHAN SHROFF & ANR
July 9, 1992
SURABHI LEATHERS PVT LTD Vs. COLLECTOR OF CUSTOMS
February 24, 1992
SUSHIL KUMAR DALMIA Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
September 21, 1992
SUSHIL KUMAR JAJODIA Vs. STATE OF W.B.
March 23, 1992
SUSHIL KUMAR KAYAN Vs. ASSISTANT COLLECTOR OF CUSTOMS
August 24, 1992
SUSHIL KUMAR PATI CHINA Vs. STATE OF W B
July 3, 1992
SWAPAN KUMAR SAHA & ORS. Vs. UNION OF INDIA & ORS.
June 24, 1992
T PAUL KUKI ALIAS PABUL YOUTHHAND ALIAS T P KUKI Vs. STATE OF WEST BENGAL
December 22, 1992
TANWIR EQBAL Vs. UNION OF INDIA
June 18, 1992
TAPAN CHAKRABORTY Vs. ANJALI CHAKRABORTY
March 25, 1992
TAPAN KUMAR MALAKAR Vs. STATE OF WEST BENGAL
September 14, 1992
TATA DAVY LTD Vs. STATE OF WEST BENGAL
December 17, 1992
TEA KING PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
August 28, 1992
TEX MACO LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
January 22, 1992
THE CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. UNION OF INDIA, AND OTHERS
June 26, 1992
THE CENTRAL BANK OF INDIA Vs. SHIBENDRA MOHAN KUSHARI AND ORS.
November 13, 1992
TRIMPLEX INDUSTRIES PVT LTD Vs. STATE OF WEST BENGAL
June 26, 1992
TUSHAR ROY Vs. SUKLA ROY
June 24, 1992
Uma Devi Jhawar Vs. Income tax Officer
December 23, 1992
UNION OF INDIA Vs. PRADIP KUMAR SARAF
June 15, 1992
UNION OF INDIA Vs. LALIT KUMAR MUKHERJEE
May 6, 1992
UNION OF INDIA Vs. JAIN ASSOCIATES AND ANR.
March 23, 1992
UNION OF INDIA & ORS. Vs. BASUDEB KEWAT & ORS.
May 28, 1992
UNION OF INDIA & ORS. Vs. CHITTARANJAN KANJILAL & ORS.
November 27, 1992
UNIT CONSTRUCTION COMPANY PVT LTD Vs. OFFICER ON SPL DUTY CAL METROPOLITAN DEVEL AUTHORITY
March 5, 1992
UNITED BANK OF INDIA Vs. BHARAT ELECTRICAL INDUSTRIES LTD
March 2, 1992
UNIVERSITY OF CALCUTTA Vs. MAMATA DATTA
March 27, 1992
UNIVERSITY OF CALCUTTA Vs. GOPA CHAKRABORTY
April 27, 1992
UNIVERSITY OF CALCUTTA Vs. DR. ANINDYA KUMAR DAS & ORS
March 13, 1992
UNIVERSITY OF CALCUTTA Vs. RANADEB CHAUDHURI
December 21, 1992
USHA BAGCHI Vs. PANKAJ KUMAR MITRA
December 14, 1992
VARIETY SUPPLY AGENCY Vs. W B STATE ELECTRICITY BOARD
February 5, 1992
VIJAI KAPUR Vs. GUEST KEEN WILLIAMS LTD
September 15, 1992
VITHALBHAI PRIVATE LIMITED Vs. UNION BANK OF INDIA
February 12, 1992
W B SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT FINANCE CORPORATION Vs. ASHIS KUMAR SAMANTA
June 9, 1992