Case Index

Title
Date
B.C.JAIN Vs. DIVISIONAL ENGINEER, CALCUTTA TELEPHONES
August 12, 1992
BARSAD ALI Vs. MANAGING DIRECTOR, WEST BENGAL ESSENTIAL SUPPLIES COMMODITIES LTD.
September 30, 1992
CHEMCROWN INDIA LIMITED Vs. NEW INDIA ASSURANCE COMPANY
July 3, 1992
DIVISIONAL ENGINEER, CALCUTTA TELEPHONES Vs. JASODA DEVI LAKHOTIA
September 18, 1992
JOSEPH CHARIAN Vs. GESTETNER (INDIA) LTD.
February 11, 1992
PRAYASH PAPERS (PVT.) LTD. Vs. DIVISIONAL ENGINEER, CALCUTTA TELEPHONES
December 14, 1992
R.DHARIWAL Vs. MILES INDIA LTD.
December 16, 1992
SUSHIL N.CHOWDHURY Vs. CALCUTTA ELECTRIC SUPPLY CORPN.
September 18, 1992