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Case Index
Title
Date
A.K.FABRICS Vs. AJANTA TRANSPORT CO.
February 15, 1992
AGARWAL SALES CORP. Vs. JAGDISH PRASAD VYAS
July 25, 1992
AKLESH KUMAR BANSAL Vs. FLAME GAS SERVICE
May 8, 1992
AMBASSY DRY CLEANERS & FINISHERS Vs. MANIK CHAND AGARWAL
November 16, 1992
ASHOK ACHARAYA Vs. RAJASTHAN GOVERNMENT
March 13, 1992
ATTAUR REHMAN Vs. RAJASTHAN HOUSING BOARD
July 22, 1992
B.K.SOGANI Vs. RAJASTHAN HOUSING BOARD
March 4, 1992
BHAG CHAND Vs. SIDDARTH GAS COMPANY
July 7, 1992
BHAGWATI CHANDWANI Vs. SIPANI AUTOMOBILES LTD.
July 13, 1992
BHERU LAL Vs. RAJASTHAN STATE ELECTRICITY BOARD
February 7, 1992
BINATONE ELECTRONICS LTD. Vs. RACHNA MITTAL
April 27, 1992
CHAMPA LAL BHANWAR LAL Vs. ACCOUNTS OFFICER, DIVISIONAL ENGINEER OFFICER, TELECOM
January 20, 1992
CHANCHAL OSWAL Vs. SANTOKBA DURLABHJI MEMORIAL HOSPITAL
November 28, 1992
CHOKHANI GAS SERVICE Vs. VINOD KUMAR
July 25, 1992
DEPOT MANAGER, RAJASTHAN STATE ROADWAYS CORP. Vs. BHAGWAN SINGH CHAUHAN
August 18, 1992
DIRECTOR STATE INSURANCE Vs. BASUDEV PRASAD GUPTA
February 10, 1992
DIRECTOR, RAJASTHAN STATE INSURANCE & G.P.F. Vs. GEETA DEVI
February 15, 1992
DIRECTOR, TELECOM DEPARTMENT, SARDARPURA Vs. MADAN MOHAN
July 8, 1992
EXECUTIVE ENGINEER, P.H.E.D., DRILLING & HAND PUMP DIVISION, JODHPUR Vs. PROPRIETOR, M/S.ASIAN TRADING CO.
July 15, 1992
GAUTAM DHANUKA Vs. POST MASTER GENERAL, JAIPUR
July 9, 1992
GENERAL MANAGER, TELECOM Vs. CHANDRA SHEKHAR PARASHER
May 18, 1992
GIRI RAJ PRASAD Vs. PUBLIC HEALTH & ENGINEERING DEPARTMENT, JAIPUR
November 17, 1992
GUPTA CHEMICALS PVT.LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
January 23, 1992
H.K.PUROHIT Vs. JODHPUR UNIVERSITY
February 17, 1992
HARI POULTRY FARM Vs. KEWALRAMANI HATCHERIES
November 28, 1992
J.L.NAYAK Vs. AMARNATH & CO.
March 3, 1992
JAIPUR DEVELOPMENT AUTHORITY Vs. MITHLESH SINGHAL
July 18, 1992
JAIPUR DEVELOPMENT AUTHORITY Vs. ABDUL SATTAR
January 23, 1992
JANKI DEVI Vs. NEW INDIA ASSURANCE CO.LTD.
January 17, 1992
KASTJRI Vs. MANAGER, STATE BANK OF BICANER & JAIPUR
July 15, 1992
KISHORI SHYAM GUPTA Vs. ALFA AUTOMOBILES
March 16, 1992
KRISHAN DAS M.INANI Vs. SECRETARY RAJASTHAN HOUSING BOARD
February 12, 1992
LALCHAND TANWAR Vs. GOVERNMENT OF RAJASTHAN
February 20, 1992
MADHUSUDAN TEXTILES Vs. DARBI TEXTILES LTD.
May 22, 1992
MAHADEO COTTON MILLS LTD. Vs. ORIENTAL INSURANCE CO.LTD.
February 22, 1992
MAHARASHTRA SCOOTERS LTD. Vs. HARI PRASAD
May 2, 1992
MAHENDRA SINGH SINGHVI Vs. UNION OF INDIA
February 14, 1992
MOOL CHAND Vs. DADHICH BRAHMIN PANCHAYAT SABHA
March 16, 1992
MUNICIPALITY CHITTORGARH Vs. MADAN LAL
December 26, 1992
MURLI DEVI AGARWAL Vs. CHAIRMAN LIFE INSURANCE CORPORATION
November 28, 1992
NALINI JOSHI Vs. LIFE INSURANCE CORPORATION OF INDIA
February 5, 1992
NATANI ENTERPRISES Vs. RAJASTHAN PATRIKA PRIVATE LTD.
July 9, 1992
NAWAL KISHORE TOSHNIWAL Vs. RAJASTHAN HOUSING BOARD
July 14, 1992
NEW INDIA ASSURANCE CO.LTD. Vs. VIDHYA SAGAR
June 17, 1992
POOJA SALES PRIVATE LTD. Vs. M.S.KHAN
April 22, 1992
PRAMOD KUMAR Vs. TELCO
April 24, 1992
PRATAP RAJASTHAN SPECIAL STEELS LIMITED Vs. SURESH CHAND DEW AN
February 11, 1992
RADHEY SHYAM THAKURIA Vs. RAJASTHAN STATE ELECTRICITY BOARD
December 23, 1992
RAJASTHAN GARMENT GRUH UDYOG SAHAKARI MANDLI LTD. Vs. NATIONAL INSURANCE CO.LTD.
July 27, 1992
RAJASTHAN HOUSING BOARD Vs. GULAB CHAND
May 19, 1992
RAJASTHAN HOUSING BOARD Vs. GOPAL KRISHNA
February 18, 1992
RAJASTHAN HOUSING BOARD Vs. GOPAL KRISHNA
February 12, 1992
RAJASTHAN HOUSING BOARD Vs. KRISHANPAL DHIR
June 9, 1992
RAJASTHAN HOUSING BOARD Vs. S.S.JAIN
July 7, 1992
RAJASTHAN STATE COOPERATIVE OILSEEDS GROWERS FEDERATION LTD. Vs. PUNJAB NATIONAL BANKING CO.
January 18, 1992
RAJASTHAN STATE ELECTRICITY BOARD Vs. ROSHAN LAL JAIN
February 7, 1992
RAJASTHAN STATE ELECTRICITY BOARD Vs. RATAN CHEMICAL INDUSTRIES
March 4, 1992
RAJASTHAN STATE ELECTRICITY BOARD Vs. BHANWARI DEVI
December 7, 1992
RAJASTHAN STATE ELECTRICITY BOARD Vs. SUBHKARAN DEDHA
July 21, 1992
RAJASTHAN STATE ELECTRICITY BOARD Vs. HIRA LAL
March 6, 1992
RAJASTHAN STATE ELECTRICITY BOARD Vs. MARUDHAR EDIBLE OILS PVT.LTD.
March 16, 1992
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DISTRICT FORUM, BIKANER & ANOTHER
January 21, 1992
RAJASTHAN TEXTILE MILLS Vs. SECRETARY RAJASTHAN STATE ELECTRICITY BOARD
February 3, 1992
RAKESH MANGAL Vs. PIOMA INDUSTRIES
May 6, 1992
RATAN KUMAR THAKUR Vs. RAJASTHAN HOUSING BOARD
February 6, 1992
RAYMOND SYNTHETICS LIMITED Vs. BABULAL KHEMKA
July 13, 1992
RESIDENT ENGINEER, RAJASTHAN HOUSING BOARD Vs. NAND KISHORE
February 15, 1992
SUB-DIVISIONAL OFFICER Vs. HUKMI CHAND LOHIYA
August 11, 1992
TELEGRAPH TRAFFIC Vs. SATYA NARAYAN
February 11, 1992
UNION OF INDIA Vs. STANDARD MOTORS
July 24, 1992
UNION OF INDIA Vs. DISTRICT FORUM
May 19, 1992
UNITED INDIA INSURANCE CO.LTD. Vs. DULI CHAND
July 14, 1992
UNITED INDIA INSURANCE CO.LTD. Vs. MAHAVEER OIL INDUSTRIES
June 10, 1992
UTTAM BHARAT ELECTRICALS Vs. JAIPUR GOLDEN TRANSPORT CO.
May 7, 1992
UTTAM BHARAT ELECTRICALS Vs. JAIPUR GOLDEN TRANSPORT CO.LTD.
February 20, 1992
VISHNU KUMAR GUPTA Vs. HANAKA TOOLS
October 29, 1992
YASHWANT RAI PATIRA Vs. MITTAL ENTERPRISES
April 27, 1992