Case Index

Title
Date
A AND A ENTERPRISES Vs. STATE OF MADHYA PRADESH
May 8, 1992
A.P. State Road Transport Corporation Vs. P.V. Ramamohan Chowdhari
February 18, 1992
Abdul Jabbar Vs. Chironjilal
September 18, 1992
Abdul Rashid Khan Vs. State of M.P.
August 27, 1992
Abdul Sattar Vs. Rameshwar
May 15, 1992
Abhimanyu Vs. State of M.P.
April 28, 1992
ADARSH SHISHU VIDYALAYA Vs. REGIONAL PROVIDENT FUND COMMISSIONER, JABALPUR AND
September 27, 1992
ADITYA BALLABH TRIPATHI Vs. KRISHNA SINGH RATHORE
October 17, 1992
Agarwal Breweries Vs. State of M.P.
November 30, 1992
AGRAWAL TRANSPORT CORPORATION Vs. GIRJABAI WD/O BALDEO PRASAD SHARMA
June 19, 1992
Ahmad Shah Vs. Canara Bank
October 14, 1992
Ajay Kumar Agarwal Vs. Director of Medical Education
July 10, 1992
Ajit Kumar Vasantlal Zaveri Vs. State of Gujrat
September 4, 1992
AKILA Vs. SHAFI MOHAMMED
November 17, 1992
AKRAM Vs. STATE OF MADHYA PRADESH
August 10, 1992
ALEAMMA Vs. SETH MEGHRAJ
September 29, 1992
Aleamma Vs. Seth Meghraj
September 20, 1992
ALL INDIA TRADE UNION OF FOOD CORPORATION EMPLOYEES AND WORKERS Vs. FOOD CORPORATION OF INDIA
January 23, 1992
ALLEN PHARMACEUTICAL PVT LTD Vs. UNION OF INDIA
November 27, 1992
Amarnath Kesharwani Vs. State of M.P.
December 15, 1992
Ambikashwar Prasad Dubey Vs. Union of India
July 23, 1992
AMBIKESHWAR PRASAD DUBEY ADVOCATE Vs. HONBLE CHIEF JUSTICE SHRI S K JHA
July 23, 1992
Amirkhan Vs. Maganlal
December 3, 1992
Amritlal Jaiswal Vs. Savitri Bai
March 7, 1992
ANANDILAL & ORS. Vs. PRAKASH BHARTIYA
September 4, 1992
ANANT KUMAR Vs. STATE OF MADHYA PRADESH
July 13, 1992
Anar Devi Vs. State of M.P.
October 14, 1992
Andhra Bank Vs. K.C. Ajmera
July 9, 1992
ANIL KUMAR SAXENA Vs. STATE OF MADHYA PRADESH
April 25, 1992
Anil Kumari Arya Vs. Arya Kanya Prathmik School
November 12, 1992
Anjushri Pathak Vs. Registrar, Dr. Babasaheb Ambedkar
November 24, 1992
ANUKUL DAS Vs. STATE OF M P
September 3, 1992
ANURAG MISHRA Vs. STATE OF MADHYA PRADESH
March 3, 1992
Aram Bai (Mahila) Vs. State of M.P.
August 4, 1992
ARJUN SINGH Vs. STATE OF MADHYA PRADESH
March 4, 1992
Arjunrao Vs. State of M.P
April 7, 1992
ARJUNSINGH GANESHRAM Vs. STATE OF MADHYA PRADESH
March 30, 1992
ARSHAD HUSSAIN AND AKHLAS HUSSAIN Vs. REGIONAL TRANSPORT AUTHORITY
March 6, 1992
Arun Kumar Shrivastava Vs. Registrar, High Court of M.P.
January 16, 1992
ASALAMKHAN Vs. STATE OF M P
January 9, 1992
ASHA Vs. ANAND PRAKASH
March 4, 1992
ASHA CHOUDHARY Vs. RAJESH KUMAR
February 28, 1992
ASHOK KUMAR MOTILAL Vs. STATE OF MADHYA PRADESH
November 6, 1992
ASHOK MALKANI Vs. BANK OF BARODA AND ANR
January 23, 1992
Asin Khan Vs. Lallaram
November 24, 1992
Atar Singh Vs. State of M. P.
February 12, 1992
ATIBAL SINGH Vs. STATE OF MADHYA PRADESH
February 26, 1992
B K GUPTA Vs. M P STATE CO OP MARKETING FEDERATION LTD
November 13, 1992
B L PAVECHA Vs. R G WAGHMARE
November 17, 1992
B. Lakshmipathi Naidu Vs. Distt. Education Officer
December 11, 1992
B.C. Varma and R.D. Shukla Vs. Laxminarayan Food Corporation of India
January 27, 1992
Baboolal Shrivastava Vs. Jamuna Bai
November 2, 1992
Babuda Vs. State of Rajasthan
August 28, 1992
BACHUBAI Vs. DULESINGH
December 9, 1992
Bada Sarafa Cotton Association. Vs. Tarabai
April 29, 1992
BADRI VISHAL JARIYA AND CO Vs. COMMISSIONER OF INCOME TAX
October 13, 1992
BADRILAL Vs. RAMPYARI
February 28, 1992
BADRILAL S/O BALU Vs. GENERAL MANAGER M.P. STATE RTC
April 28, 1992
Bahadur Singh Vs. State of Punjab
August 19, 1992
BAKATAWAR SINGH Vs. STATE OF MADHYA PRADESH
February 28, 1992
Bakatawar Singh Balkrishan Engineers Pvt. Ltd. Vs. State of M.P.
April 28, 1992
Bal Kishan Vs. R.T.A., Gwalior
November 13, 1992
BALA PRASAD RAJORIYA Vs. MADHYA PRADESH ELECTRICITY BOARD
August 17, 1992
BALKISHAN BHATIA Vs. VIMLA SHARMA
December 4, 1992
Balkrishan Shirdhonkar Vs. State of M.P.
June 29, 1992
Balkrishna Gayake Vs. State of M.P.
November 24, 1992
Balloo Vs. State of M.P.
April 2, 1992
Balmukand Vs. State of M.P.
January 2, 1992
Balwant Singh Vs. Gurubachan Singh
October 15, 1992
Balwant Singh Vs. Sardul Singh
May 15, 1992
BANGALI RAJE Vs. UNION OF INDIA
November 12, 1992
BANK OF BARODA Vs. COLLECTOR OF INDORE
August 12, 1992
BANKAT LAL Vs. MATHURALAL
June 23, 1992
Banwari Lal Vs. Chanda Devi
December 11, 1992
Bapulal Vs. Bhagatram
June 23, 1992
BASANT KUMAR Vs. STATE OF M P
July 2, 1992
Basheer Kadar Mastry Vs. Mohd. Hanif Samad Sheikh
September 17, 1992
Bazuddin Vs. Brij Mohan Pathak
April 9, 1992
BETAL SINGH MAHORE Vs. STATE OF MADHYA PRADESH
April 28, 1992
Bhagwandas Vs. Mangal Prasad
April 23, 1992
BHAGWANDAS GOYAL Vs. KRISHI UPAJ MANDI SAMITI
October 12, 1992
BHAGWATI PRASAD Vs. RAMESHCHAND
October 13, 1992
Bhaiyalal Vs. Komalbai
September 23, 1992
BHAL CHANDRA UPADHYAYA Vs. MADHYA PRADESH FINANCIAL CORPORATION
May 6, 1992
BHARAT Vs. STATE OF MADHYA PRADESH
January 21, 1992
Bharat Vs. State of M.P.
June 30, 1992
BHARAT CHAND CHATURVEDI Vs. STATE OF M P
August 10, 1992
Bharatlal Vs. Jang Bahadur
January 7, 1992
BHARATSINGH Vs. HARIJAN KALYAN VIBHAG
October 22, 1992
Bhimsen Agarwal Vs. State of M.P.
May 15, 1992
BHIRKI Vs. SARDAR JASPAL SINGH
December 4, 1992
BHOLE ALIAS BHOLESH Vs. STATE OF MADHYA PRADESH
July 15, 1992
BHOPAL PAPERS AND BODARS LIMITED Vs. PRAKASH CHANDRA
March 5, 1992
BHUJWAL Vs. STATE OF M P
July 14, 1992
Bhupendra Nath Prasad Vs. State of Bihar
July 31, 1992
Bhura Vs. State of M.P.
July 31, 1992
BHURI BAI Vs. STATE OF MADHYA PRADESH
January 28, 1992
BIAGA Vs. SUNDARIYA
January 9, 1992
BIMLABAI WD O KHUSHALSINGH Vs. SHANTILAL S O DHANNAJI
June 19, 1992
Bisarad Ali Vs. Sotiya Begum
November 27, 1992
Bqdrilal Vs. State of M. P.
July 8, 1992
BRAHM SWAROOP AGARWAL Vs. STATE OF MADHYA PRADESH
April 1, 1992
Bright Drug Industries Pvt. Ltd Vs. Union of India
February 26, 1992
BRIJ MOHAN GUPTA Vs. PREMCHAND JAIN
October 15, 1992
Brijesh Kumar Sharma Vs. Mohanlal Goyal
October 15, 1992
Central Bank of India Vs. Ishwar Saran Gupta
October 23, 1992
CENTRAL BANK OF INDIA Vs. PHOOL CHAND AND ORS
March 1, 1992
CHAINSINGH Vs. RAMCHAND
January 30, 1992
CHAMBARAM GANGARAM Vs. CHANDA
December 17, 1992
CHANDABAI Vs. MANGAL CHAND
September 14, 1992
CHANDARSINGH Vs. STATE OF MADHYA PRADESH
July 20, 1992
CHANDNATH SINGH Vs. STATE OF MP
July 1, 1992
Chandra Kumar Vs. Jaidev Nainani
September 17, 1992
Chandra Mohan Tiwari Vs. State of M.P.
January 22, 1992
CHANDRA SHEKHAR NARAYAN PRASAD SHARMA Vs. M P S R T C
February 21, 1992
Chandra Singh Vs. State of M.P.
July 20, 1992
CHANDRAKALI BAI Vs. CHHEDI SINGH
September 8, 1992
CHANDRAPRABA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
September 3, 1992
CHHANNOO Vs. STATE OF M P
July 14, 1992
Chhitarmal Vs. Ramabai
November 17, 1992
Chief Municipal Officer, Morena Vs. Lotaram
September 22, 1992
CHIRAG INGOTS PRIVATE LIMITED Vs. UNION OF INDIA
June 17, 1992
Chowaram Vs. Rikhabchand
November 2, 1992
COMMISSIONER OF INCOME TAX Vs. RATANCHAND BHOLACHAND S S HUF
January 22, 1992
COMMISSIONER OF INCOME TAX Vs. ABHAYKUMAR JASWANTKUMAR
January 28, 1992
COMMISSIONER OF INCOME TAX Vs. SETHI TEXTILES
February 11, 1992
COMMISSIONER OF SALES TAX M P Vs. NARENDRALAL AND CO
June 4, 1992
Controller of Examinations Vs. G.S. Sunder
July 17, 1992
CUTLARY HOUSE Vs. KAMRUDDIN
June 23, 1992
Dali Bai Vs. Dulichand
July 22, 1992
Damanlal Vs. Inderchand
May 9, 1992
DASHRATH Vs. STATE OF M P
January 16, 1992
Daya Shankar Mishra Vs. Union of India
June 26, 1992
DAYAL LAMINATES PVT LTD Vs. UNION OF INDIA
November 2, 1992
DAYARAM Vs. STATE OF MADHYA PRADESH THR P S DHANGAON
January 27, 1992
DAYARAM JAGANNATH Vs. STATE OF MADHYA PRADESH
January 9, 1992
DEAN AGRICULTURAL COLLEGE Vs. KIRAN
September 17, 1992
DEEPAK NATKAR Vs. DEEPALI NATKAR
April 27, 1992
DEEPAK ROAD CARRIERS Vs. R K TEKRIWAL
November 23, 1992
DEVENDRAPALSINGH BHUJPALSINGH JADON Vs. STATE OF MADHYA PRADESH
March 5, 1992
DEVI Vs. STATE OF M P
September 7, 1992
DEVI PRASAD YADAV Vs. BHAIYARAM
November 9, 1992
DEVIDAS Vs. GYANWATI ALIAS SHEEL RANI
March 26, 1992
DEVISINGH Vs. STATE OF MADHYA PRADESH
July 2, 1992
DEWAS GASES LIMITED Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL
September 18, 1992
DEWAS TEXTILES MILLS PVT LTD Vs. STATE BANK OF INDIA
June 23, 1992
DHANI RAM Vs. GURDIP SINGH
September 1, 1992
Dhanpati Vs. State of M.P.
November 27, 1992
DHANSINGH Vs. GANGUBAI
January 24, 1992
DHIRENDRA Vs. STATE BANK OF INDIA
January 31, 1992
DIAMOND INDUSTRIES Vs. COMMISSIONER OF SALES TAX
March 25, 1992
Didar Singh Vs. State of Haryana
April 30, 1992
Dilip Vs. Prabandhak Samiti Maheshwari H.S.S.
December 18, 1992
DILIP Vs. VANDANA
January 31, 1992
DILIP Vs. DIRECTOR, NEHRU BAL MANDIR AND OTHERS
February 21, 1992
DILIPSINGH SAKATAWAT Vs. SOBHNADEVI
July 31, 1992
DIMPLE Vs. LAJJARAM
April 9, 1992
Dinesh Kumar Vs. State of M.P.
November 19, 1992
Director, ESI Services Vs. Kamla Devi
November 13, 1992
DISTRICT CO OP CENTRAL BANK LTD Vs. YASHWANT SINGH RUHELA
May 10, 1992
DODHA CHAINSCI Vs. STATE OF M P
July 22, 1992
Dogar Tools (Pvt.) Ltd. Vs. State Bank of India
September 17, 1992
DROPADIBAI Vs. LAXMINARAYAN
December 11, 1992
Dular Mahto Vs. State of Bihar
March 26, 1992
Dule Singh Vs. State through Police Rajgarh
April 27, 1992
DURGA BAI Vs. MANGI LAL
October 16, 1992
Durga Prasad Vs. Mahila Ramsakhi
March 31, 1992
DURGA SINGH Vs. STATE OF M.P.
June 15, 1992
Dwarika Prasad Vs. Kailashnarayan
September 16, 1992
EMPLOYER, M/S. ANAND CINEMA Vs. MOHAN TIWARI
February 1, 1992
FAIZANUDDIN Vs. STATE OF M P
April 8, 1992
FAIZANUDDIN PUNIMATI Vs. STATE OF MADHYA PRADESH
February 18, 1992
FAJITIYA Vs. STATE OF M P
July 31, 1992
FATIMA HYDER Vs. STATE OF M P
September 8, 1992
FIZABAI Vs. NEMICHAND
October 16, 1992
GAJRAJ SINGH Vs. RAMKUMAR
August 18, 1992
GANESH PRASAD Vs. SADHNA
October 13, 1992
GANGARAM Vs. MUNICIPAL COUNSEL NAGAR PALIKA NEEMUCH
February 28, 1992
Gangooram Vs. State of M.P.
September 7, 1992
GANGUBAI Vs. BHAGWATI CHARAN DAHARWAL
November 11, 1992
Geeta Kathpalia Vs. Hemant Kathpalia
February 28, 1992
GEETA KATHPALIA Vs. HEMANT KATHPALIA
February 29, 1992
Ghanshyamdas Vs. Om Prakash
March 22, 1992
GHAPOO Vs. STATE OF MADHYA PRADESH
April 23, 1992
Ghisilal Vs. State of M.P.
October 13, 1992
GIRDHARI Vs. STATE OF MADHYA PRADESH
September 15, 1992
GIYAN SINGH Vs. STATE OF M P
June 29, 1992
GODAWARI BAI BISAHURAM SAHU Vs. BISAHURAM SAHU
July 14, 1992
GOEL INDUSTRIES Vs. OM PRAKASH MITTAL
December 17, 1992
GOPAL DAS DAGA Vs. UNION OF INDIA UOI
December 15, 1992
GOPIBAI MANAKLAL Vs. MOHAMMED HUSSAIN
February 28, 1992
GORDHANLAL Vs. RANCHHODPRASAD
January 21, 1992
Gorelal Vs. State of M.P.
November 23, 1992
GOVARDHAN Vs. STATE OF MADHYA PRADESH
July 22, 1992
Govindram Vs. Sushilabai
April 23, 1992
GOVINDRAO Vs. BHAVARLAL
November 17, 1992
GRIRAJ Vs. STATE OF M P
November 16, 1992
Guman Vs. State of M.P.
March 17, 1992
GURBACHANSINGH Vs. VIMLABAI
September 30, 1992
Gurdas Singh Vs. Chief Secretary, Govt. of M.P.
November 4, 1992
GWALIOR STEELS PVT LTD Vs. MADHYA PRADESH ELECTRICITY BOARD
December 3, 1992
GYAN CHAND Vs. MALTHOO RAM
October 22, 1992
H AND R JOHANSON INDIA LTD Vs. UNION OF INDIA
June 25, 1992
H AND R JOHNSON INDIA LTD Vs. UNION OF INDIA
April 28, 1992
H. lshwarlal and Sons Vs. Hukum Chand Mills
June 27, 1992
HANUMAN PRASAD RAJAK Vs. KASHIBAI
April 21, 1992
Hardeo Kaur Vs. Rajsthan State Transport Corporation
March 13, 1992
Hardev Bhanji Joshi Vs. State of Gujrat
August 11, 1992
HARISH CHANDRA Vs. LUCKY BHARAT GARAGE
July 3, 1992
HARISHANKAR Vs. GAFOOR
February 20, 1992
Harishankar Vs. Shrilal
February 11, 1992
Harnath Singh Chauhan Vs. Vinod Prakash Saxena
August 18, 1992
HARPRASAD SANTORE Vs. ANITA SANTORE
October 16, 1992
Hartum Singh Vs. State of M.P.
March 7, 1992
HASMUKHLAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 27, 1992
HEERA TRIPATHI Vs. NAGESHWAR PRASAD TRIPATHI
August 20, 1992
Hemant Kumar Vs. Managing Director, K.S.S. Sangh
July 28, 1992
Hindu Singh Vs. State of M.P.
September 14, 1992
Hira Lal Vs. Jagannath Singh
July 30, 1992
Hiralal Vs. State of M.P.
September 25, 1992
Hoonga Vs. State of M.P.
September 18, 1992
HOPE TEXTILES LTD Vs. STATE OF MADHYA PRADESH
July 23, 1992
HORILAL DUBEY Vs. KALIKA DUTT JHA
September 8, 1992
IKRAM AHMAD GULABKHAN Vs. REGIONAL TRANSPORT AUTHORITY
March 4, 1992
Inder Singh Borana Vs. Krishi Upaj Mandi Samiti
December 1, 1992
INDIRA GANGELE Vs. SHAILENDRA KUMAR GANGELE
May 1, 1992
Indore Mill Mazdoor Sangh Vs. State of M.P.
February 24, 1992
ISHWAR Vs. RAMKANYABAI
November 24, 1992
Jabalpur Bus Operators Association, Jabalpur Vs. State of Madhya Pradesh
October 1, 1992
Jagannath Singh Vs. Nabba
December 10, 1992
JAGDISH Vs. STATE OF RAJASTHAN
December 5, 1992
Jagdish Chandra Kulshrestha Vs. Pramod Kumari
September 6, 1992
JAGDISH S O RAMCHARAN Vs. STATE OF MADHYA PRADESH
October 12, 1992
JAGDISHCHANDRA Vs. STATE BANK OF INDIA
January 30, 1992
Jaipal Singh Vs. M.P. Uchcha Shiksha Anudan Ayog
December 4, 1992
Jairam Vs. State of M.P.
September 9, 1992
JAMUNADAS KHANCHAND Vs. COMMISSIONER OF SALES TAX
July 27, 1992
Jarnail Singh Vs. Secretary, Ministry of Home Affairs
December 3, 1992
Jasbir Singh Vs. State of Punjab
March 27, 1992
Jawaharlal Tripathi Vs. Gopal
November 3, 1992
Jawarchand Vs. Heeramani
September 2, 1992
Jayant Vitamins Ltd. Vs. Chaitanya Kumar
August 6, 1992
Jayant Vitamins Ltd. Vs. Rampur Distillery and Chemical Co. Ltd.
May 8, 1992
Jhabboolal Vs. Prabhudayal
December 7, 1992
JITENDRA SINGH SAHI LT COL Vs. UNION OF INDIA
December 17, 1992
K D VAISHYA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
November 26, 1992
K K KRISHNAN Vs. INDUSTRIAL COURT
June 18, 1992
KAILASH Vs. VIDHYABAI
November 17, 1992
Kailash Chandra Vs. Seth Amir Chand Shah
July 10, 1992
KAILASH CHANDRA BATHAM Vs. GANGARAM SINGH
January 29, 1992
KAILASH GENERAL STORES Vs. FIRM GANESHILAL GULABCHAND
July 17, 1992
Kallan Vs. State of M.P.
November 16, 1992
KALUSINGH CHANDER SINGH Vs. STATE OF MADHYA PRADESH
November 27, 1992
KALYAN SINGH Vs. D P SINGH
June 15, 1992
KAMA Vs. SUNDAR
September 4, 1992
Kamal Rani Vs. Van Mandai Adhikari, Jabalpur
May 14, 1992
Kamal Singh Vs. State of M.P.
December 16, 1992
KAMARLAL Vs. STATE OF MADHYA PRADESH
February 16, 1992
Kanchhedi Vs. Nanhibahu
July 31, 1992
Kaniram Vs. State of M.P.
November 11, 1992
KANTIBAI Vs. JAGDISHCHANDRA
September 4, 1992
KARANSINGH Vs. STATE OF MADHYA PRADESH
June 30, 1992
KARWARLAL Vs. STATE OF M P
October 22, 1992
KASHI PRASAD Vs. DISTRICT CENTRAL CO OPERATIVE BANK LTD
May 8, 1992
KASHI RAM Vs. BIRBAL
November 4, 1992
KASHI RAM Vs. STATE OF M.P.
September 30, 1992
KAUSHALKUMAR Vs. INDORE MUNICIPAL CORPORATION
November 13, 1992
Kaushalya Bai Vs. Jasaram
October 14, 1992
Kedar Prasad Vs. State of M.P.
April 8, 1992
Kedar Singh Vs. State of M.P.
September 21, 1992
KESHAODEO SHIVPRASAD FIRM Vs. UNION OF INDIA
February 20, 1992
Kesharbai Vs. Prakash Mankere
April 3, 1992
Keshav Lal Gupta Vs. Maya Gupta
July 21, 1992
KESHAV NIWAS SAXENA Vs. STATE OF MADHYA PRADESH
August 20, 1992
Keshav Prasad Vs. Mansingh
November 13, 1992
KESHAV SINGH Vs. STATE OF M.P.
September 17, 1992
Kewal Krishan Vs. Dinanath
January 13, 1992
Khasgi Trust Shri Vs. Mahesh Kumar Naraindas Khandelwal
February 28, 1992
Khemchand Rajwani Vs. Sanchalak, Mandi, M.P. Government
December 7, 1992
Khiria Devi Vs. Rameshwar Sao
May 5, 1992
KINETIC HONDA MOTOR LTD Vs. UNION OF INDIA
April 3, 1992
Kishan Singh Vs. Ram Autar
January 10, 1992
KISHANIBAI Vs. A P K JOGI
February 24, 1992
KISHANLAL Vs. ASGARALI
November 17, 1992
KOLAHAL PRASAD Vs. DENA BANK AND ANOTHER
November 30, 1992
KOMAL Vs. STATE OF M P
March 27, 1992
KRIPAL @ RAMKRIPAL Vs. STATE OF M.P.
January 9, 1992
Krishan Ballav Sharma Vs. State Transport Authority
January 16, 1992
KRISHAN DAS AGRAWAL Vs. KANHAIYALAL
August 27, 1992
KRISHNA BAI Vs. SHIVNATH SINGH
September 8, 1992
Krishna Gopal Dixit Vs. Ram Kumar Bhramar
January 13, 1992
Krishna Prasad Vs. J.N. Krishi Vishwa Vidyalaya
April 9, 1992
KRITI PLASTICS PVT LTD Vs. STATE OF MP
March 31, 1992
KU ANITA MINOR Vs. ATAL BIHARI
May 8, 1992
KU ANJU KHATRI Vs. GYANCHAND
May 25, 1992
KU SAPNA ALIA Vs. VYAVASAIK PARIKSHA MANDAL
April 6, 1992
KUMAR ROLLING MILLS Vs. COMMISSIONER OF SALES TAX
April 21, 1992
L S SAXENA Vs. SHASHI BALA SAXENA
February 25, 1992
LACHOO RAM Vs. BIPIN KUMAR
June 23, 1992
Lahnu Vs. State of M.P.
September 23, 1992
Lakhanlal Vs. State of M.P.
August 24, 1992
LAKHANLAL Vs. STATE OF M P
July 1, 1992
Lakhansi Vs. Shankariya
November 18, 1992
Lakkapa Ningappa Vs. State of Karnataka
September 22, 1992
Lal Singh Vs. State of M.P.
August 12, 1992
Lalitabai Vs. Dayalal
August 5, 1992
LAXMI Vs. STATE OF M P
June 30, 1992
LAXMI BAI Vs. NAGA RAM KHILAWANDAS
June 29, 1992
Laxmi Bai Sahu Vs. Ashok Kumar Sahu
November 3, 1992
LAXMI CHAND YADAV Vs. ALLAHABAD BANK
December 17, 1992
LAXMI COTTON CO Vs. PUNJAB NATIONAL BANK
March 12, 1992
Laxmi Narayan Vs. State of M.P.
September 24, 1992
Laxminarayan Vs. Jambu Dal Mills
October 21, 1992
LAXMINARAYAN BHOORMAL Vs. FOOD CORPORATION OF INDIA
January 27, 1992
Life Insurance Corporation Vs. Shakila Begum
November 13, 1992
Liladhar Baurasi Vs. Shivmohan Singh Parihar
February 20, 1992
Lilasons Breweries (Pvt.) Ltd. Vs. State of M.P.
April 21, 1992
M P ELECTRICITY BOARD Vs. BHONA
November 12, 1992
M P S R T C Vs. MEHARBAN SINGH
October 20, 1992
M P STATE ROAD TRANSPORT CORPORATION Vs. DY LABOUR COMMISSIONER
November 6, 1992
M P STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
July 16, 1992
M P STATE ROAD TRANSPORT CORPORATION Vs. DASHRATH SINGH
April 27, 1992
M.B. Joshi Vs. Satish Kumar Pandey
October 19, 1992
M.K. Nigam Vs. Commr. Kendriya Vidyalaya
July 3, 1992
M.M.K. NAIR Vs. UNITED INDIA FIRE AND GENERAL
January 7, 1992
M.P. ELECTRICITY BOARD, RAJGARH Vs. RUKMINIBAI
July 2, 1992
M.P. Griha Nirman Mandai Vs. Kuldip Singh
November 30, 1992
M.P. STATE CO Vs. PRESIDING OFFICER, LABOUR COURT, BHOPAL AND ORS.
October 23, 1992
M.P. STATE ROAD TRANSPORT CORPORATION, BHOPAL Vs. MEMBER JUDGE, STATE INDUSTRIAL COURT, INDORE & ORS.
December 3, 1992
M.P.S.R.T.C. Vs. State Transport Appellate Tribunal
October 15, 1992
M.P.S.R.T.C. Vs. Awadh Bihari Tiwari
June 26, 1992
Madan Gopal Kakkad Vs. Naval Dubey
April 29, 1992
Madan Lal Vs. Daulat Ram
October 20, 1992
MADHU MOHAN HIRODKAR Vs. DEPUTY REGISTRAR COOP SOC DIST
February 4, 1992
MADHYA PRADESH RATION VIKRETA SANGH Vs. STATE OF M.P.
February 21, 1992
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. RAJENDRA KUMAR
February 19, 1992
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. LAXMI
August 5, 1992
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. PRAVEER KUMAR BHATNAGAR
November 26, 1992
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADHYA PRADESH
October 15, 1992
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SECRETARY STATE TRANSPORT AUTHORITY
February 18, 1992
MADRUSINGH Vs. STATE OF M P
July 30, 1992
Mafabhai Nagarhhai Vs. State of Gujrat
August 14, 1992
MAHABALI GAUTAM Vs. STATE OF M P
April 6, 1992
MAHADEV BANGALE Vs. SHANTA BANGALE
July 24, 1992
MAHALAXMI CONSTRUCTION CORPORATION Vs. CHIEF ENGINEER YAMUNA BASIN JAL SANSADHAN VIBHAG
December 8, 1992
Mahavir Prasad Vs. Krishnadevi
March 25, 1992
MAHENDRA ARORA Vs. TRANSPORT COMMISSIONER M P GWALIOR
April 8, 1992
MAHENDRA SHARDA Vs. REKHA
March 18, 1992
Mahendra Singh Vs. State of M.P.
August 27, 1992
Mahesh Prasad Vs. State of M.P
September 15, 1992
Majboot Singh Vs. State of M.P.
April 30, 1992
Makwana Takhat Singh Ratan Singh Vs. State of Gujrat
August 11, 1992
MALKHANDAS Vs. OM PRAKASH
November 13, 1992
MANEESH RAI Vs. STATE OF MADHYA PRADESH
July 15, 1992
MANGALIYA Vs. PANCHO
March 6, 1992
MANGILAL Vs. GAURISHANKAR
January 28, 1992
Mangilal Vs. State of M.P.
August 20, 1992
MANGLESHWAR Vs. STATE OF M P
January 16, 1992
Maniram Vs. State of M.P.
November 14, 1992
MANOHAR Vs. MADHANI
April 28, 1992
MANOHAR LAL GUPTA Vs. STATE OF MADHYA PRADESH
March 24, 1992
Manorama Bai (Mahila) Vs. Dhiraj Singh Yadav
October 22, 1992
MINES MANAGER Vs. WAHEEDUL HAQUE ABBASI
July 3, 1992
Modern India Construction Co. Ltd. Vs. Labour Court
June 30, 1992
Mohamadia Vs. Paro Bai
December 14, 1992
MOHAMMAD SABIR Vs. SAHAJIBAI
November 30, 1992
MOHAMMED HANIF Vs. STATE OF M P
August 28, 1992
MOHAMMED NASAR Vs. STATE OF M P
January 17, 1992
MOHAMMED SHAFI Vs. STATE OF MADHYA PRADESH
March 7, 1992
MOHAN KUMAR LAKHAD Vs. INDERJEET BEDI
September 5, 1992
Mohanlal Soni Vs. Rukmani Soni
November 2, 1992
Mohar Singh Vs. State of M.P.
April 8, 1992
Mohar Singh Vs. Bankelal
March 18, 1992
Mohd. Hanif Vs. State of M.P.
August 20, 1992
Mohd. Nizamuddin Vs. State of M.P.
August 26, 1992
MOHINUDDIN Vs. PRESIDENT MUNICIPAL COMMITTEE KHARGONE
July 2, 1992
MONGA Vs. STATE OF M P
September 3, 1992
MOOL CHANDRA AGRAWAL Vs. JIWAJI UNIVERSITY
March 3, 1992
Moolchand Vs. N.K. Satsangi
January 31, 1992
MOTILAL SONI Vs. ISSRANI BUS SERVICE
December 17, 1992
MUKESH JAIN AGARWAL Vs. COLLECTOR OF CENTRAL EXCISE
July 20, 1992
MUKHTYAR SINGH Vs. FOOD CORPORATION OF INDIA
August 8, 1992
MUNENDRA KUMAR DWIVEDI Vs. RAMJI TIWARI
March 11, 1992
MUNICIPAL CORPORATION, BHOPAL Vs. BHARAT HEAVY ELECTRICALS LTD. BHOPAL
June 23, 1992
MUNICIPAL CORPORATION, GWALIOR Vs. RAM KISHAN AND ANOTHER
December 3, 1992
MUNICIPAL COUNCIL, GUNA Vs. GHASILAL
August 24, 1992
MUNISHI KHAN Vs. MAYA DEVI
August 18, 1992
Munna Singh Vs. Meerabai
August 14, 1992
Munnalal Mathur Vs. Bhagwan Prasad
August 6, 1992
MUNNI BAI RAMLAL LODHI Vs. NANDKISHORE CHHABILE LODHI
February 4, 1992
MUNNU Vs. STATE OF M P
September 2, 1992
MUNSHI KHAN Vs. MAYADEVI
August 19, 1992
MURIYAL ALMEDA Vs. LAREN ALMEDA
November 3, 1992
NAND KISHORE VERMA Vs. UNION OF INDIA
March 23, 1992
NAND KUMAR JHAM Vs. FOOD CORPN OF INDIA
September 25, 1992
Nanlia Vs. State of M.P.
June 29, 1992
NANNU ALIAS MUMTAZ MOHAMMAD Vs. STATE OF MADHYA PRADESH
July 24, 1992
Naraindas Vs. Bhagwandas
April 20, 1992
NARAINDAS Vs. BHAGWANDAS
November 20, 1992
NARAYAN DAS Vs. STATE OF MADHYA PRADESH
July 13, 1992
NARAYAN PRASAD Vs. STATE OF MADHYA PRADESH
May 7, 1992
Narayan Prasad Vs. State of M.P.
November 17, 1992
Narayan Singh Vs. Ramratan
July 14, 1992
NARBADA Vs. SURESHCHANDRA MITTAL
February 28, 1992
NARENDRA PAL SINGH RANA Vs. PADAMCHAND JAIN
November 19, 1992
NARENDRA SINGH Vs. STATE OF M P
July 14, 1992
NARENDRA SINGH ALIAS PRATAP Vs. STATE OF MADHYA PRADESH
March 7, 1992
NARSINGH Vs. STATE OF M P
December 3, 1992
NATIONAL INSURANCE CO LTD Vs. LALCHAND GUPTA
July 3, 1992
NEO SACK LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
March 4, 1992
NEW INDIA ASSURANCE CO LTD Vs. ANOKHILAL
February 17, 1992
NEW INDIA ASSURANCE CO LTD Vs. NIRAJ
August 11, 1992
NEW INDIA ASSURANCE CO LTD Vs. MAHILA MUNNIDEVI
August 11, 1992
NEW INDIA ASSURANCE CO LTD Vs. RAMDEEN
October 15, 1992
NEW INDIA ASSURANCE CO LTD Vs. SUBHASH JAIN
December 15, 1992
New India Assurance Co. Ltd. Vs. Sujanmal
March 12, 1992
NEW SHAKTI IRON AND STEEL REROLLING MILLS Vs. STATE OF MADHYA PRADESH
July 23, 1992
Niranjan Kumar Vs. New Bank of India
April 8, 1992
Nirhhay Singh Vs. State of M.P.
July 21, 1992
NOORMOHAMMAD BHUREKHAN Vs. MASIDKHAN CHANDKHAN
January 8, 1992
O P MANDLOI Vs. RAM MURAT SHUKIA
July 7, 1992
OM PRAKASH Vs. MADHAVRAO
November 17, 1992
Om Prakash Vs. Dewas-Shajapur Kshetriya Gramin Bank
July 27, 1992
Om Prakash Atar Vs. Director General, B.S.F.
March 4, 1992
OMPRAKASH NEEMA Vs. UNION OF INDIA
May 18, 1992
ONKARLAL GARG Vs. NEW INDIA ASSURANCE CO LTD
November 3, 1992
ORIENTAL INSURANCE CO LTD Vs. PRAKASH
August 11, 1992
ORIENTAL INSURANCE CO LTD Vs. MUNNI DEVI
March 17, 1992
Oriental Insurance Co. Ltd. Vs. T. Mohammed Raisuli Hassan
December 18, 1992
Oriental Insurance Company Ltd. Vs. Vikas
July 30, 1992
P C RAJPUT Vs. STATE GOVT OF MADHYA PRADESH
July 22, 1992
Padamdhar Pandey Vs. State of M.P
September 16, 1992
PANAMA CHEMICAL WORKS Vs. UNION OF INDIA
July 2, 1992
Pandit Vijay Prakash Mishra Vs. S.T.A.T. Gwalior
March 20, 1992
Panjwani Packaging Pvt. Ltd. Vs. Vijay Prakash Goyal
February 11, 1992
PANNALAL Vs. STATE OF MADHYA PRADESH
May 7, 1992
PARTAP STEEL ROLLING MILLS LTD Vs. C E G A T
November 14, 1992
Pashora Singh Vs. State of Punjab
October 9, 1992
PATARIA Vs. CHITIA
October 23, 1992
PAVAN MADHUSHALA Vs. STATE OF MADHYA PRADESH
August 18, 1992
PHODILAL Vs. REGISTERED FIRM RADHEYSHYAM NAND KISHORE
September 17, 1992
Phool Singh Vs. State of M.P.
November 18, 1992
Phoolchand Vs. State of M.P.
November 23, 1992
PHUNDI Vs. STATE OF MADHYA PRADESH
September 23, 1992
Prabhulal Vs. Saifuddin
October 22, 1992
PRAKASH Vs. STATE OF MADHYA PRADESH
March 27, 1992
Prakash Vs. State of M.P.
August 20, 1992
PRAKASH UDASI Vs. ASHADEVI DEVANI
August 5, 1992
Prakashchandra Vs. Sharadchandra
April 21, 1992
PRAMOD KUMAR MEETH Vs. PARASPAR SAHAYAK CO OP BANK LTD
April 10, 1992
Pratap Vs. State of M. P
September 25, 1992
Pratap Singh Vs. Rameshwar
October 20, 1992
PRAVEEN MALPANI Vs. M DCOSTA
August 19, 1992
Prem Chand Vs. Peer Bakash
October 27, 1992
PREM PHARMACEUTICALS Vs. COLLECTOR (APPEALS), CENTRAL EXCISE
December 1, 1992
Print and Pack Corpn. Vs. Dena Bank
June 30, 1992
Pritam Pal Vs. High Court of Madhya Pradesh
February 12, 1992
PROMINENT CEMENT PVT LTD Vs. UNION OF INDIA
February 19, 1992
PT RAMPRASHAD S O NANDLALJI PUROHIT Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P
October 23, 1992
Pundlik Krishnaji Vs. Trimbak Bhikaji Patil
April 23, 1992
Punimati Vs. State of M.P.
February 18, 1992
Punjab National Bank Vs. Surendra Prasad Sinha
April 20, 1992
PUNJAB NATIONAL BANK Vs. ISHWAR PRASAD TIWARI
July 21, 1992
PUNJAB NATIONAL BANK Vs. LAXMI COTTON COMPANY
March 12, 1992
PURAN SINGH Vs. STATE OF M P
July 24, 1992
PURSHOTTUM KUMAR Vs. UNION OF INDIA
August 18, 1992
Pushpabai Vs. Chandrakant
December 2, 1992
R B SINGH Vs. UNION OF INDIA
January 9, 1992
R S SHARMA Vs. M P UCHCHA SIKSHA ANUDAN AYOG
August 10, 1992
Rabiya Begum Vs. Aman Isa
November 2, 1992
Radheshyam Vs. Purushottam
November 30, 1992
Raghavan Achari Vs. State of Kerala
October 12, 1992
RAIGARH JUTE AND TEXTILE MILLS LTD Vs. NEW HARYANA TRANSPORT CO
October 14, 1992
Raj Kumar Vs. State of M.P.
December 1, 1992
Raj Kumar Morya Vs. Geeta Morya
November 11, 1992
RAJ KUMARI Vs. UNION OF INDIA
July 14, 1992
RAJENDRA Vs. STATE OF M P
September 2, 1992
RAJENDRA AGRAWAL Vs. SHARDA DEVI AGRAWAL
March 13, 1992
RAJENDRA AGRAWAL Vs. SHARDA DEVI
March 17, 1992
RAJENDRA KUMAR Vs. SAVITRIBAI
March 12, 1992
RAJENDRA KUMAR Vs. AMITA
October 22, 1992
RAJENDRA PRASAD Vs. STATE OF MADHYA PRADESH
April 24, 1992
Rajendra Roy Vs. Union of India
November 17, 1992
RAJENDRA SINGH Vs. SURENDRA SINGH
March 20, 1992
Rajesh Vs. State of M.P.
November 23, 1992
RAJESH KUMAR SINGHAI Vs. STATE OF MADHYA PRADESH
January 18, 1992
RAJESHKUMAR Vs. STATE OF M P
June 21, 1992
Rajkumar Vs. Meena Bai
April 23, 1992
RAJKUMARI WD/O CHHOTELAL Vs. STATE OF MADHYA PRADESH
November 12, 1992
Raju Vs. State of M.P.
August 6, 1992
RAM ADHAR Vs. STATE OF MADHYA PRADESH
February 11, 1992
RAM DAYAL Vs. CENTRAL NARCOTIC BUREAU
September 3, 1992
RAM KRISHNA PANDEY Vs. B L PAUL
July 7, 1992
Ram Raj Singh Vs. Ramanuj Singh
July 15, 1992
RAM SAHAI Vs. JAI PRAKASH
December 11, 1992
RAM SINGH Vs. STATE OF M.P.
June 23, 1992
RAMA RAMCHANDRA Vs. STATE OF MADHYA PRADESH
December 3, 1992
Ramchandra Vs. Bhagwandas
October 14, 1992
Ramchandra Vs. Radheshyam
October 22, 1992
Ramcharan Vs. State of M.P.
December 15, 1992
Ramdas Vs. State of M.P.
September 25, 1992
Ramdas Vs. Mayaram
October 14, 1992
RAMDAYAL Vs. STATE OF M P
April 25, 1992
RAMDAYAL PRABHAKAR Vs. MAHENDRA BAUDH AND TWELVE
May 7, 1992
RAMDULARIBAI Vs. CHHATRAPAL SINGH PUNJABI
December 1, 1992
RAMESH Vs. STATE OF M P
June 29, 1992
RAMESH Vs. STATE OF MADHYA PRADESH
January 15, 1992
RAMESH Vs. STATE OF MADHYA PRADESH
March 20, 1992
Ramesh Vs. State
August 5, 1992
RAMESH KUMAR Vs. KALPANA
October 16, 1992
Rameshchandra Jaiswal Vs. Central Bank of India
March 12, 1992
RAMESHWAR PRASAD Vs. MUNICIPAL CORPORATION
March 16, 1992
Rameshwar Prasad Agarwal Vs. Rameshwar Prasad
July 15, 1992
Ramlal Vs. State of M.P.
August 6, 1992
Ramlal Vs. State of M.P.
December 10, 1992
RAMLAL PRABHULAL Vs. STATE OF MADHYA PRADESH
August 4, 1992
RAMNATH Vs. STATE OF M.P.
April 28, 1992
RAMNATH SINGH Vs. STATE OF M.P.
September 23, 1992
RAMRATAN Vs. LATA BAI
November 6, 1992
Ramsewak Sharma Vs. State of Madhya Pradesh
November 11, 1992
RAMSINGH Vs. SARVODAYA KAMGAR AND KARIGARON KI SAHAKARI SANSTHA LTD
October 16, 1992
Ramswaroop Singh Vs. Kundan
October 20, 1992
Ratanlal Vs. State of M.P.
November 25, 1992
RAVINDRA BAHADUR SINGH RAJA BIRENDRA BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
October 12, 1992
Rekha Deshmukh Vs. Arun Waman Rao
August 5, 1992
RENUKA BAI Vs. JAI PRAKASH SETHY
December 17, 1992
REWA SIDHI GRAMIN BANK Vs. REJENDRA PRASAD SAXENA
December 15, 1992
ROKAD SINGH Vs. STATE OF MADHYA PRADESH
September 29, 1992
Roop Kumar Vs. State of M.P.
June 23, 1992
RUKMANI Vs. STATE OF M P
September 7, 1992
RUKMANIBAI Vs. BISMILLABAI
February 27, 1992
RUPABAI Vs. GHANSHYAM
December 1, 1992
RUPESH MODI Vs. DIRECTOR OF MEDICAL EDUCATION BHOPAL
July 10, 1992
S L LOKHANDE Vs. CHHINDWARA JILHA SAHKARI BANK MARYADIT
July 13, 1992
S R ENTERPRISES Vs. MADHYA PRADESH ELECTRICITY BOARD
December 17, 1992
S S KOSHAL EX-OFFICER JUNIOR MANAGEMENT SBI AND Vs. STATE BANK OF INDIA
January 15, 1992
S. Rajan Vs. State of Kerala
July 29, 1992
S.P. Anand Vs. P.V. Narsimharao, Prime Minister
August 27, 1992
SABARMAL Vs. STATE BANK OF INDIA
January 23, 1992
Salakhan Singh Vs. State of M.P.
July 17, 1992
Sanjay Dixit Vs. Ravindra Anand
November 3, 1992
SANJAY MISHRA Vs. EVELINE JOBE
November 4, 1992
Sanjay Tiwari Vs. Hari Krishna Kaul
September 30, 1992
SANTOSH KUMAR JAIN Vs. SHAMBHULAL KRISHNA KUMAR SUHANE
March 13, 1992
SANTU Vs. STATE OF M P
July 1, 1992
Saraswati Oil and Dal Mill Vs. Bank of India
October 20, 1992
Sardar Mahnga Singh Vs. P.D. Das
July 20, 1992
SARDAR MEHNGA SINGH Vs. P D DAS
July 6, 1992
SARDAR MEHNGA SINGH Vs. P.D. DAS
July 5, 1992
Sardar Singh Vs. State of M.P.
March 13, 1992
SATISH KUMAR Vs. SHASHI PRABHA
November 12, 1992
SATYA NARAYAN ALIAS SATTE Vs. STATE OF MADHYA PRADESH
September 16, 1992
SAVITRI SHARMA Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
December 16, 1992
SAWANLAL Vs. STATE OF M.P.
July 16, 1992
Seturam Vs. Sonmati
November 12, 1992
Sewaram Vs. Sabaran Singh
September 15, 1992
SHAHZAD KHAN Vs. STATE OF MADHYA PRADESH
May 5, 1992
SHAKUNTALA Vs. SHIVRATAN
April 2, 1992
Shakuntla Vs. Shatrughan
October 21, 1992
Shambhu Vs. State of M. P
November 24, 1992
Shanti Bai Vs. Vishwanath
November 11, 1992
SHANTI DEVI Vs. KAMLABAI
August 6, 1992
Shantilal Vs. Sabu
June 27, 1992
SHANTILAL Vs. RAJUBAI
November 20, 1992
Shantilal Awadhana Vs. Nirmaladevi
October 17, 1992
Sharda Bai Vs. State of M.P.
December 15, 1992
SHASHIKALA BAI SHARMA Vs. DURGA PRASAD
August 7, 1992
SHATRUGHAN Vs. STATE OF MADHYA PRADESH
January 7, 1992
SHAY SINGH Vs. STATE OF MADHYA PRADESH
December 5, 1992
SHEIKH BISHMILLAH Vs. STATE OF MADHYA PRADESH
September 15, 1992
Shirish Govind Vs. State of Maharashtra
October 21, 1992
SHIV ROOP SHARMA Vs. R K SHRIVASTAVA
January 30, 1992
SHIV SINGH Vs. STATE OF M P
November 30, 1992
Shri Balaji Ganesh M. U. K. V. Trust Vs. Shivrnohini
April 28, 1992
Shri Ram Janki Mandir Vs. Shambhu Singh
November 13, 1992
SHYAM BHAGWAN DUBEY Vs. SHAIKH NIZAM
December 9, 1992
Shyamlal Vs. Director, Local Bodies
September 24, 1992
Shyamlal Vs. State of M.P.
November 26, 1992
SINGHAI RAKESH KUMAR Vs. RADHESHYAM
September 9, 1992
Sitaram Vs. Damodar Prasad Pandey
November 2, 1992
SMT. SURJIT KAUR Vs. STATE OF HARYANA
July 23, 1992
SONA BAI Vs. KHOOB CHAND
July 15, 1992
SOORAJMAL Vs. STATE OF MADHYA PRADESH
June 17, 1992
Sourabh Dubey Vs. State of M.P.
November 24, 1992
STATE BANK OF INDIA Vs. MATHURA PRASAD SONI
October 23, 1992
State Bank of India Vs. D.C. Agarwal
October 13, 1992
State Bank of India Vs. Vindhya Telelinks Ltd.
November 30, 1992
State Bank of India Vs. Mohd. Aasif
October 22, 1992
STATE BANK OF INDORE Vs. PARVATI BAI
February 7, 1992
State of A.P. Vs. S. Eshar Singh
November 11, 1992
State of Assam Vs. Abdul Halim
April 21, 1992
STATE OF M P Vs. ASHOK
December 24, 1992
STATE OF M P Vs. SAJJANBAI
November 25, 1992
STATE OF M P Vs. KAMLA BAI
September 15, 1992
STATE OF M P Vs. PURUSHOTTAM
September 15, 1992
STATE OF M P Vs. AKALANK
September 14, 1992
STATE OF M P Vs. TIKHIYA
October 13, 1992
STATE OF M P Vs. SURJAN SINGH
July 23, 1992
STATE OF M P Vs. SHABBIR
July 22, 1992
STATE OF M P Vs. BHAGATRAM
April 7, 1992
State of M. P. Vs. Syed Naseem Zahir
October 13, 1992
State of M.P. Vs. Davendra Kumar Sharma
March 5, 1992
State of M.P. Vs. A.A. Enterprises
November 2, 1992
State of M.P. Vs. Ram Mohan Singh
June 26, 1992
State of M.P. Vs. A.K. Rajoriya
April 28, 1992
State of M.P. Vs. Siddhu
July 8, 1992
State of M.P. Vs. Chhayaram
April 22, 1992
State of M.P. Vs. Shri Srikant Chaphekar
September 2, 1992
State of M.P. Vs. Phulchand
December 17, 1992
STATE OF M.P. Vs. GUJRA
December 3, 1992
STATE OF M.P. Vs. DAYAL
April 25, 1992
State of M.P. Vs. Bablu
December 7, 1992
State of Madhya Pradesh Vs. Pramod Bhartiya
October 8, 1992
STATE OF MADHYA PRADESH Vs. KUNDAN SINGH
June 23, 1992
State of Madhya Pradesh Vs. Khilan Singh
December 8, 1992
State of Madhya Pradesh Vs. Gyasiram
September 10, 1992
STATE OF MADHYA PRADESH Vs. GYASIRAM
November 19, 1992
STATE OF MADHYA PRADESH Vs. CHAHAL AND COMPANY
February 7, 1992
STATE OF MADHYA PRADESH Vs. D D KARKARE
January 9, 1992
STATE OF MADHYA PRADESH Vs. SATYABHAN
January 22, 1992
STATE OF MADHYA PRADESH Vs. GANESH
March 3, 1992
STATE OF MADHYA PRADESH Vs. ASHOK
August 7, 1992
STATE OF MADHYA PRADESH Vs. SETH GOWARDHANDAS S O SETH BRIJMOHANDAS MAHESHWARI
October 17, 1992
State of U.P. Vs. VII A.D.J.
September 16, 1992
Subbalal Vs. State of M.P.
May 14, 1992
Subhash Vs. State of M.P.
February 20, 1992
SUBHASH CHANDRA BHANDARI Vs. UNION OF INDIA
July 28, 1992
SUBHASHCHANDRA PATODI INDORE Vs. FOOD CORPORATION OF INDIA
January 8, 1992
Sudha Bhawsar Vs. State of M.P.
March 9, 1992
SUKHLAL YADAV Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION, BHOPAL
July 20, 1992
SUNIL KUMAR ALIAS CHANDER SALARIYA Vs. STATE OF MADHYA PRADESH
February 7, 1992
SUNIL SINGH Vs. SHAKUNBAI
June 22, 1992
SURAJBALI TIWARI Vs. STATE OF MADHYA PRADESH
November 3, 1992
Surendra Jaiswal Vs. State of M. P.
October 14, 1992
Surendra Tiwari Vs. State of M.P.
August 11, 1992
Suresh Chandra Vs. State of M. P.
June 30, 1992
SURESH CHANDRA MATHE Vs. JIWAJI UNIVERSITY
December 2, 1992
SURESH NEEMA Vs. UNION OF INDIA
March 30, 1992
SURESHCHAND Vs. PHULSINGH
March 18, 1992
Surjeet Singh Vs. State Bank of India
October 20, 1992
SUSHIL MADAN BAIRAGI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
October 12, 1992
Swarn Singh Vs. State of M. P.
November 25, 1992
Syed Mehmood Vs. Kherunnissa
February 13, 1992
Tahir Mohammad Vs. State of M.P.
February 12, 1992
TAHSILDAR YADAV Vs. STATE OF MADHYA PRADESH
July 15, 1992
TAKHAT SINGH Vs. RATAN LAL
December 5, 1992
TARAPORE AND CO. Vs. PAIRA BAI
November 6, 1992
TARKESHWAR PRASAD Vs. STATE OF MADHYA PRADESH
October 9, 1992
Tejbhandas Vs. State of M.P.
July 13, 1992
THE DISTRICT CO Vs. YASHWANT SINGH RUHELA
July 10, 1992
Tularam. Vs. State of M.P
July 28, 1992
TULSABAI Vs. STATE OF MADHYA PRADESH
March 30, 1992
TULSIRAM S O PURUSHOTTAMJI MALANI Vs. STATE OF MADHYA PRADESH
November 17, 1992
Uday Singh Vs. State of M.P.
November 19, 1992
UJAGAR SINGH Vs. JOMDAR SINGH DEAD
January 15, 1992
UMA DEVI MEHRA Vs. ALLAHABAD BANK
January 23, 1992
UMASHANKAR SHARMA Vs. MANSINGH NARBARSINGH
January 24, 1992
UMESH KUMAR TIWARI Vs. SHASHI TIWARI
November 11, 1992
UNION OF INDIA Vs. BANSHIDHAR GOPIRAM
July 26, 1992
UNION OF INDIA Vs. PRAHLAD SINGH
May 8, 1992
Union of India Vs. Munim Singh
September 3, 1992
Union of India Vs. Chaturbhuj
December 16, 1992
Union of India Vs. Banshidhar Gopiram
July 28, 1992
Union Territory of Chandigarh Vs. Dilbagh Singh
November 3, 1992
UNITED INDIA INSURANCE CO LTD Vs. HAZARI
April 22, 1992
UNITED INDIA INSURANCE CO LTD Vs. JHAMKUBAI
January 28, 1992
UNITED INDIA INSURANCE CO LTD Vs. JHAMKU BAI
January 22, 1992
UNITED INDIA INSURANCE CO LTD Vs. VESTA
February 24, 1992
UNITED INDIA INSURANCE CO LTD Vs. RATANSINGH
August 28, 1992
UNITED INDIA INSURANCE CO LTD Vs. BABULAL
August 26, 1992
UNITED INDIA INSURANCE CO LTD Vs. LALJI SINGH
October 22, 1992
UNITED INDIA INSURANCE CO. LTD Vs. CHETAN CHAND JAIN CHAUDHARY
November 6, 1992
UNITED INSURANCE CO. LTD. Vs. VESTA
February 19, 1992
USHA Vs. LAXMI NARAYAN NAGAICH
November 18, 1992
Usha Vs. Laxmi Narayan
November 10, 1992
Vandna Singh Vs. Steel Authority of India Ltd.
September 30, 1992
Varun Cements Pvt. Ltd. Vs. Union of India
December 18, 1992
VASUDHARA TUBE WELLS Vs. STATE OF M P
March 9, 1992
Veer Singh Vs. State of M.P.
December 15, 1992
Veerma Vs. State of M.P.
May 6, 1992
Vidya Vs. State of M.P.
September 23, 1992
VIDYA DEVI JAIN Vs. RAM HET
September 1, 1992
Vikramjit Singh Vs. State of M.P.
September 10, 1992
Vindhya Chamber of Commerce and Industries Vs. Presiding Officer
November 24, 1992
Vinod Kumar Vs. Cantonment Board
November 4, 1992
VISHNU PRASAD TIWARI Vs. STATE OF M P
March 17, 1992
Vishwanath Vs. Shambhudayal Sharma
March 9, 1992
WESTERN COALFIELDS LTD Vs. PRESIDING OFFICER, CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
June 30, 1992
Y S R ANJANAYULU Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
February 27, 1992
Y. Shrinivasa Rao Vs. J. Veeraiah
April 27, 1992
Yashodabai Vs. Kumari Rukman
July 15, 1992
Yeshwant Rao Vs. State of M.P.
May 4, 1992
YOGENDRANATH MONGE DR Vs. STATE OF MADHYA PRADESH
November 5, 1992