Case Index

Title
Date
A.A.VARADARAJAN Vs. ASSISTANT SUPERINTENDENT (TT), PANAJI
September 23, 1992
A.REBELLO Vs. MOHAN JANA NAIK
August 25, 1992
ACCUMULATOR MANUFACTURING CO. Vs. P.K.KHINDRI
December 30, 1992
CENTRAL PLANNING AND DEVELOPMENT AUTHORITY Vs. RASHMI A.SIRSAT
November 2, 1992
ESSEN COMPUTERS LTD. Vs. TAGORE GRACIAS, PANAJI
August 24, 1992
GOA ACRYLICS Vs. SENIOR ROADLINES
August 24, 1992
MAHESH BIHARI Vs. ANTHONY D SOUZA
September 17, 1992
MAHESH S.RAIKAR Vs. WHEEL MAGNETS
July 20, 1992
MALAN M.TALAULIKAR Vs. A.N.NAIK & ASSOCIATES
September 14, 1992
MELWYN CAMARA Vs. BOSCO DSOUZA
September 16, 1992
SUPDT.OF POST OFFICE Vs. PUSHPAVATI V.KANEKAR
August 25, 1992
TAGORE GRACIAS Vs. ESSEN COMPUTERS LTD.
August 24, 1992