Home
Case Index
Title
Date
A Vs. H
February 3, 1992
A Vs. B
August 21, 1992
A BOOMUSWAMY Vs. UNION OF INDIA
March 18, 1992
A K KENIAL Vs. UCO BANK
June 10, 1992
A R KUKALEKAR Vs. GOA HOUSING BOARD
December 16, 1992
ABDE ALI TURAB ALI Vs. HAJI ABDUL JALIL
July 8, 1992
ABDUL HALEEM SIDDIQUI Vs. STATE OF MAHARASHTRA
July 27, 1992
ABDUL HAMID HAJI MOHAMMED Vs. STATE OF MAHARASHTRA
January 14, 1992
ABDUL HAMID ISMAIL Vs. STATE OF MAHARASHTRA
September 25, 1992
ABDUL KARIM BARKAT KHAN Vs. TRADE FAIR AUTHORITY OF INDIA
December 2, 1992
ABDUL MOBIN ANSARI Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
February 13, 1992
Abdul Rahiman Mohiddin Shaikh Vs. State of Maharashtra
December 18, 1992
Abdul Sattar Vs. State
July 21, 1992
ABDUL WAHID BAHADUR ALI SHAIKH Vs. STATE OF MAHARASHTRA
January 16, 1992
ABOOBEKAR ABDULREHMAN AND CO Vs. SHREEJI PROPERTIES
July 31, 1992
ACHYUTRAO DATTATRAYA Vs. STATE OF MAHARASHTRA
September 30, 1992
ADAMAS GEM INDUSTRIES LIMITED Vs. NEELA KRISHNAN SMT COMMISSIONER OF INCOME TAX ASST
August 24, 1992
ADOLFO VAZ Vs. BANK OF BARODA
June 30, 1992
ADOLFO VAZ Vs. BANK OF BARODA AND OTHERS
May 30, 1992
AHAMAD USMAN BHATTIWALA Vs. STATE OF MAHARASHTRA
December 15, 1992
AHMAD SHAIKH HUSSAIN IBRAHIM Vs. STATE OF MAHARASHTRA
March 13, 1992
AHMED SHAIKH HUSSAIN IBRAHIM Vs. STATE OF GOA
March 13, 1992
AHMEDABAD ELECTRICITY COMPANY LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY
April 30, 1992
AIR INDIA Vs. UNITED LABOUR UNION
April 28, 1992
AJAY JAWAHARLAL KAKARIA Vs. SANDHYA AJAY KAKARIA
August 21, 1992
AJIT KHIMJI UDESHI Vs. STATE OF MAHARASHTRA
February 13, 1992
AJIT KHIMJI UDESHI Vs. STATE OF MAHARASHTRA
February 12, 1992
AKHIL BHARATIYA GRAHAK PANCHAYAT PUNE Vs. CIPANI AUTOMOBILES LIMITED BANGALORE
September 23, 1992
ALAN JOSEPH DSOUZA Vs. JOYCE MARIQUINHA DSOUZA
July 2, 1992
ALAX FERNANDES Vs. STATE OF MAHARASHTRA
September 18, 1992
ALI HUSSAIN SAYYED Vs. STATE OF MAHARASHTRA
November 3, 1992
ALKA ADHESIVE (P) LTD Vs. MAHADEO RAMJI GHOLAM
April 2, 1992
ALL INDIA BOMBAY TYRES INTERNATIONAL EMPLOYEES FEDERATION Vs. C B DINGARE
June 24, 1992
AMALGAMATION BETWEEN GOVIND RUBBER LTD WITH PAVAN TYRES LTD Vs. STATE
March 25, 1992
AMAR DYE Vs. R.B. PANDEY & ORS.
April 8, 1992
AMBRUSHI GOVIND SAWANT Vs. PRABHAWATIBAI
October 15, 1992
AMER DEV Vs. I.S. PAWAR, PRINCIPAL & ORS.
June 30, 1992
AMIRCHAND TULSIRAM GUPTA Vs. VASANT DHANAJI PATIL
January 8, 1992
AMIRUDDIN HASAN NARAIN SAHEB Vs. MUKHTAR JAFARBHAIMAULANA HASANALI SAHEB
March 6, 1992
AMRAVATI GROWERS CO-OPERATIVE SPINNING MILLS LTD Vs. SHESHRAO K INGLE
January 10, 1992
ANA MARIA PEREIRA Vs. UNION OF INDIA
November 18, 1992
ANAND ALIAS ANNA MURLIDHAR POWAR Vs. S RAMAMURTHI COMMISSIONER OF POLICE GREATER BOMBAY
August 6, 1992
ANANDJI MEGHJI Vs. SHRINIVAS TABURA SHETTY
January 13, 1992
ANANT DATTATRAYA SATHE Vs. STATE OF MAHARASHTRA
December 24, 1992
ANDHRA BANK Vs. SHAM DINKAR KHARE
June 29, 1992
ANDHRA CIVIL CONSTRUCTION CO Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
January 27, 1992
ANDREW FERNANDES Vs. STATE OF GOA
January 20, 1992
ANIL LAXMAN SHAHPURKAR Vs. ARUNA ANIL SHAHPURKAR
April 9, 1992
ANJANABAI Vs. ASWANTIBAI
October 7, 1992
ANNAPURNABAI W/O ZIPA PATIL Vs. PANABAI W/O ZIPA PATIL AND ANOTHER
November 18, 1992
ANTHONY ALIAS SANDY JOHN NIGERO Vs. S RAMAMURTHI COMMISSIONER OF POLICE FOR GREATER BOMBAY
November 26, 1992
ANTHONY AUGOSTINHO FLORENCE FEREIRA Vs. BANK OF BARODA
January 7, 1992
ANTHONY FERNANDES Vs. N R
December 10, 1992
ANTONY SAURI PILLAY Vs. STATE OF MAHARASHTRA
August 26, 1992
ARCO ROADWAYS PRIVATE LIMITED Vs. GAWARAJABAI
March 17, 1992
ARJUN DHONDIBA KAMBLE Vs. STATE OF MAHARASHTRA
February 14, 1992
ARJUN RAMACHANDRA PEDNEKAR Vs. TELECOM DISTRICT MANAGER PANAJI & ANOTHER
September 14, 1992
ARUN VAMAN APTE Vs. ARVIND MOHANIRAJ PATHAK
June 23, 1992
ARVINDKUMAR HIRALAL MEHTA Vs. BANK OF BARODA
July 1, 1992
ASBESTOS CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
November 9, 1992
ASHOK KUMAR MOTUMAL AND COMPANY AND OTHERS Vs. STATE OF MAHARASHTRA (THROUGH SECRETARY, INDUSTRIES, LABOUR AND ENERGY DEPARTMENT), BOMBAY, AND OTHERS
February 3, 1992
ASHOK VARDHAN BIRLA Vs. COMMISSIONER OF WEALTH TAX BOMBAY
April 30, 1992
ASHOK VISHNU KATE Vs. M R BHOPE JUDGE LABOUR COURT BOMBAY
March 6, 1992
ASHRAFILAL KAMTA PRASAD JAISWAL Vs. SANTU PRASAD SHRIRAM KALWAR
December 10, 1992
ASMACO PLASTIC INDUSTRIES Vs. MUNICIPAL CORPORATION FOR CITY OF THANE
March 25, 1992
ASRID PEREIRA Vs. ANTHONYS HOMES CO OP SOC LTD
March 16, 1992
ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES TQ CHANDRAPUR Vs. GURUKUL GRIHA NIRMAN SAHAKARI BHADEKARU MALKI SANSTHA
November 20, 1992
ASSOCIATION OF CHEMICAL WORKERS Vs. N A KADAM
December 2, 1992
ASSOCIATION OF CHEMICAL WORKERS Vs. B D BORUDE
July 28, 1992
ASSOCIATION OF CHEMICAL WORKERS Vs. B D BORUDE
July 27, 1992
ASSOCIATION OF ENGINEERING WORKERS Vs. PERMANENT MAGNETS LTD
October 23, 1992
ASSOCIATION OF ENGINEERING WORKERS Vs. N.A. KADAM & ORS.
June 25, 1992
ASSOCIATION OF ENGINEERING WORKERS TRADE UNION Vs. SEWREE IRON AND STEEL CO
June 19, 1992
AVITO HENRIQUE JORGE Vs. TELECOM DIVISIONAL MANAGER, PANAJI AND ANOTHER
April 6, 1992
B SHEKHAR HEGDE JT SECRETARY AND LEGAL ADVISER OF GOVERNMENT OF INDIA MINISTRY OF LAW AND JUSTICE Vs. SUDHANSHU BHATTACHARYA
May 26, 1992
B.D. MAGDUM Vs. HON. SECRETARY, LATTHE EDUCATION SOCIETY & ORS.
November 19, 1992
BABRUVAHAN VENKATRAO JADHAV Vs. HARISCHANDRA RANGRAO PATIL
December 2, 1992
BABRUVAHANA VENKATRAO JADHAV Vs. HARISHCHANDRA RANGRAO PATIL
February 12, 1992
BABU AMBOO PAWAR Vs. STATE OF MAHARASHTRA
February 13, 1992
BABU BABAN SINDE Vs. STATE OF MAHARASHTRA
June 18, 1992
BABU MAGBUL SHAIKH Vs. STATE OF MAHARASHTRA
July 10, 1992
BABU MAGBUL SHAIKH Vs. STATE OF MAHARASHTRA
October 7, 1992
BABULAL JAIRAM MAURYA Vs. STATE OF MAHARASHTRA
February 17, 1992
BABURAO VENKATRAO KOTGIRE Vs. VENKATI JAIWANTA THOTE
July 9, 1992
BACHHRAJ FACTORIES PVT LTD Vs. PARAMSUKHDAS
September 8, 1992
BACKBAY PREMISES CO OP SOCIETY LTD Vs. SAROJBEN G SHAH
March 23, 1992
BADASHA JAMAL MUJAWAR Vs. STATE OF MAHARASHTRA
March 13, 1992
BAI JERBAI WADIA HOSPITAL Vs. SHANKAR RAM CHANDRA MALI
July 21, 1992
BAJAJ AUTO LTD Vs. BHIKALAL MULCHAND VORA
March 3, 1992
BAJAJ TEMPO LIMITED Vs. COMMISSIONER OF INCOME TAX
October 15, 1992
BAL KALYANI Vs. STATE OF MAHARASHTRA
July 9, 1992
BALAJI COTTON COMPANY Vs. SALES TAX OFFICER
August 28, 1992
BALASAHEB YADAVRAO MAGAR Vs. STATE OF MAHARASHTRA
October 12, 1992
BALMUKUND MOTIRAM ANECHA (SINCE DECEASED BY HIS HEIRS) Vs. SURESH BANSILAL ANECHA AND OTHERS
July 10, 1992
BANDA NAVBHARAT SHIKSHAN PRASARAK MANDAL & ORS. Vs. RAGHUNATH GANESH MANORIKAR & ORS.
April 29, 1992
BANK OF AMERICA N T AND S A Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 24, 1992
BANK OF BARODA Vs. PERCHEM INDUSTRIES
April 16, 1992
BANK OF BARODA Vs. PANDURANG BALASAHEB NALAVADE
November 2, 1992
BANK OF BARODA Vs. NARAYAN YASHWANT GOLANDE
November 2, 1992
BANK OF OMAN LIMITED Vs. EAGLE ENTERPRISES
February 10, 1992
BAPURAO RAMCHANDRARAO BHOSALE Vs. STATE OF MAHARASHTRA
February 21, 1992
BAPUSAHEB RAOSAHEB DESAI Vs. NANASAHEB ALIAS NARAYAN SHRIPAD DESHPANDE
January 8, 1992
BARIUM CHEMICAL LIMITED Vs. UNION OF INDIA
September 24, 1992
BASAPPA BASHYA SHIRUGAPPA VIJAPURE Vs. STATE OF MAHARASHTRA
June 29, 1992
BASAVESHWAR CO OP MILK PRODUCERS SOC LTD Vs. KRISHNA KORE CO OP MILK PRODUCERS
October 1, 1992
BASHIR OIL MILLS Vs. MAHARASHTRA SALES TAX TRIBUNAL
August 28, 1992
BASU DEBA DAS Vs. M R BHOPE
November 26, 1992
BASU DEBA DAS Vs. M R BHOPE
November 25, 1992
BHAGUIRATI NARAYAN BORKAR Vs. EMA LIMA COTA FURTADO
January 20, 1992
BHAGYASHREE Vs. VICE CHANCELLOR AMRAVATI UNIVERSITY
October 22, 1992
BHAGYASHRI A LOHIT Vs. HARIVIJAY BUILDERS
July 14, 1992
BHALCHANDRA SHRIKRISHANA VAIDYA Vs. SARASWATIBAI VINAYAK MANDE
October 14, 1992
BHAVANJI SHIVAJI LODAYA AND OTHERS Vs. KHIMJI DECEASED THROUGH HIS LRS. VINOD KHIMJI LODAYA AND ANOTHER
February 19, 1992
BHIM RAO RANBA ARBAD Vs. STATE OF MAHARASHTRA
September 24, 1992
BHOJA P. KUCKIAN OF BOMBAY Vs. SHARE
June 11, 1992
BHOR INDUSTRIES LIMITED AND ANOTHER Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS
August 19, 1992
BIHARI SANWALSINGH LULLA Vs. MUNICIPAL CORPORATION OF CITY OF THANE
October 14, 1992
BLUE STAR LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
August 26, 1992
BOMBAY CLOTH SYNDICATE Vs. COMMISSIONER OF INCOME TAX
September 25, 1992
BOMBAY DYEING AND MFG COMPANY LIMITED Vs. ADITYA NARAYAN SHYAM CHARAN UPADHYAY
November 26, 1992
BOMBAY MUNICIPAL CORPORATION Vs. Y J DAVE
November 24, 1992
BOMBAY PIPE TRADERS Vs. COMMISSIONER OF INCOME TAX
September 22, 1992
BOMBAY PORT TRUST EMPLOYEES UNION Vs. UNION OF INDIA
June 15, 1992
BOMBAY TELEPHONE USERS ASSOCIATION Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
July 21, 1992
BOMI MUNCHERSHAW MISTRY Vs. KESHARWANI CO OPERATIVE HOUSING SOCIETY LIMITED
December 3, 1992
BROWN NICHOLAS WILLIAM JONATHAN BRITISH NATIONAL Vs. STATE OF GOA
November 6, 1992
BUSSA OVERSEAS AND PROPERTIES P LTD Vs. C L MAHAR ASSTT C C
August 4, 1992
C J GELATINE PRODUCTS LTD Vs. STATE OF MAHARASHTRA
April 1, 1992
C J THAKAR A P Vs. CONTROLLER OF ESTATE DUTY
October 19, 1992
C K TALWAR Vs. RALLIS INDIA LTD
March 23, 1992
C T R TRADE UNION Vs. C T R MANUFACTURING INDUSTRIES LTD
February 7, 1992
C.S. DIXIT C/O. ENGG. LABOUR UNION Vs. BAJAJ TEMPO LTD.
February 26, 1992
CAETANO FERNANDES Vs. STATE
January 24, 1992
CALTEX OIL REFINING INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
December 1, 1992
CANARA BANK Vs. VIJAY SHAMRAO GHATOLE
September 11, 1992
CANNING MITRA PHOENIX LTD. Vs. M/S. POPULAR CONSTRUCTION AND ANOTHER
April 28, 1992
CANTONMENT BOARD OF DEOLALI Vs. USHA DEVIDAS DONGRE
November 4, 1992
CARTIER INTERNATIONAL B V LTD Vs. RAMESH KUMAR SAWHNEY
September 22, 1992
CEAT TYRES OF INDIA LIMITED Vs. UNION OF INDIA
July 9, 1992
CEAT TYRES OF INDIA LIMITED Vs. UNION OF INDIA
September 7, 1992
CELINE VIEGAS Vs. LILIA ANA F N DE SOUZA
March 7, 1992
CENTRAL BANK OF INDIA Vs. ELMOT ENGINEERING CO PRIVATE LIMITED
March 26, 1992
CENTRAL BANK OF INDIA Vs. STATE OF MAHARASHTRA
June 29, 1992
CENTRAL BANK OF INDIA Vs. ALI MOHAMMAD AND ANOTHER
March 4, 1992
CENTRAL BANK OF INDIA Vs. ROHIDAS
November 4, 1992
CENTURY SPINNING AND MANUFACTURING CO LTD Vs. UNION OF INDIA
August 18, 1992
CHAMPABEN LAVJI THAKKAR Vs. LAVJI HIRJI THAKKAR
July 15, 1992
CHANDER CHANGALMAL GEHANI Vs. STATE OF MAHARASHTRA
August 25, 1992
CHANDRABHUSHAN PRASAD PURUSHOTTAM PRASAD MISHRA Vs. HERCULES HOISTS LTD
July 10, 1992
CHANDRAKANT ALIAS BALA RAMCHANDRA KADAM Vs. S RAMMURTHI COMMISSIONER OF POLICE
January 10, 1992
CHANDRAKANT CHANDULAL BHANSALI Vs. SHRIKANT SHRIKRISHNA JOSHI
August 10, 1992
CHANDRAKANT D. VOLVOIKAR Vs. SADIQ SHEIKH
June 9, 1992
CHARAK PHARMACEUTICALS Vs. M J EXPORTS PVT LTD
December 18, 1992
CHHAGANLAL NATHUBHAI PATEL Vs. BHAGIRATH KHERAJI
November 15, 1992
CHHAYA VISHNU SADAVARTE Vs. INDUBAI ALIAS INDUMATI BHASKAR BHAVSAR
January 8, 1992
CHIMANLAL GAGHUBHAI SHAH Vs. HARGOVIND DHARMSI
July 21, 1992
CHIRAYATH KUNJIPALIAN JOSEPH Vs. AMRAPALI WORKING WOMENS HOSTEL
June 20, 1992
CHITTARANJAN TATYARAM MIRKE Vs. STATE OF MAHARASHTRA
October 21, 1992
CHOITHRAM BEGRAJ LALVANEY Vs. COMMISSIONER OF INCOME TAX
January 23, 1992
CHORDIA AND SONS Vs. UNION OF INDIA
November 4, 1992
CHOWGULE AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 3, 1992
CHRISTALIN COSTA Vs. STATE OF GOA
July 7, 1992
CHRISTINE HODEN INDIA PRIVATE LIMITED Vs. N D GADAG
March 16, 1992
CHRISTOPHER PHILIPS CARDOZ Vs. STATE OF MAHARASHTRA
October 14, 1992
CHUNILAL PRANJIVANDAS AND CO Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 2, 1992
CITRIC INDIA LTD Vs. UNION OF INDIA
October 21, 1992
CNA PEEJAY EXPORTS PRIVATE LIMITED Vs. M V NIKOLAY MAKSINOV
July 30, 1992
CO OPERATIVE BANK EMPLOYEES UNION Vs. YESHWANT SAHAKARI BANK LIMITED
October 1, 1992
COLLECTOR OF CENTRAL EXCISE Vs. VOLTAS LTD
January 20, 1992
COMMERCIAL CORPORATION OF INDIA LIMITED Vs. INCOME TAX OFFICER
December 31, 1992
COMMISIONER OF SALES TAX Vs. VIDARBH AUTOMOBILES
August 24, 1992
COMMISSIONER OF INCOME TAX Vs. NAGPUR ZILLA KRISHI AUDYOGIK SAHAKARI SANGH LIMITED
September 11, 1992
COMMISSIONER OF INCOME TAX Vs. HOTEL JAGSONS
September 14, 1992
COMMISSIONER OF INCOME TAX Vs. MEHTA J M AND BROS
September 30, 1992
COMMISSIONER OF INCOME TAX Vs. GHEWARCHAND CHUNILAL MOHTA
September 30, 1992
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA EXCISE TRADERS
September 29, 1992
COMMISSIONER OF INCOME TAX Vs. SARAF V D HUF
September 29, 1992
COMMISSIONER OF INCOME TAX Vs. ZELL-ATE LIMITED
October 9, 1992
COMMISSIONER OF INCOME TAX Vs. HATHIRAMANI P B
October 9, 1992
COMMISSIONER OF INCOME TAX Vs. CENTRAL PROVINCE MANGANESE ORE CO LTD
October 12, 1992
COMMISSIONER OF INCOME TAX Vs. PROTOS ENGG CO P LIMITED
October 6, 1992
COMMISSIONER OF INCOME TAX Vs. RODHAN H SHROFF DR
October 8, 1992
COMMISSIONER OF INCOME TAX Vs. ELECTRO METALLURGICAL WORKS P LIMITED
October 9, 1992
COMMISSIONER OF INCOME TAX Vs. GRAUER AND WELL INDIA LTD
October 9, 1992
COMMISSIONER OF INCOME TAX Vs. DILIP SINGH SARDARSINGH BAGGA
September 25, 1992
COMMISSIONER OF INCOME TAX Vs. YAVATMAL CO OPERATIVE GINNING AND PRESSING FACTORY LIMITED
September 25, 1992
COMMISSIONER OF INCOME TAX Vs. DHABLE BOBDE PAROSE KALE LUTE AND CHOUDHARI
September 25, 1992
COMMISSIONER OF INCOME TAX Vs. VIJAYA HIRASA KALAMKAR HUF
September 23, 1992
COMMISSIONER OF INCOME TAX Vs. VIDARBHA CO OPERATIVE MARKETING SOCIETY LIMITED
September 11, 1992
COMMISSIONER OF INCOME TAX Vs. MATHER AND PLATT I LIMITED
July 8, 1992
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL FERRO AND ALLIED CHEMICALS LIMITED
June 30, 1992
COMMISSIONER OF INCOME TAX Vs. BANIYAN A A
July 1, 1992
COMMISSIONER OF INCOME TAX Vs. KHATU INTERNATION LTD
June 18, 1992
COMMISSIONER OF INCOME TAX Vs. BOMBAY BURMAH TRADING CORPORATION LTD
June 19, 1992
COMMISSIONER OF INCOME TAX Vs. GODAVARI SUGAR MILLS LIMITED
June 15, 1992
COMMISSIONER OF INCOME TAX Vs. SUMATIBAI M DHANWATEY SMT
January 20, 1992
COMMISSIONER OF INCOME TAX Vs. BHANDARA ZILLA SAHAKARI KHAREDI VIKRI SANGH LIMITED
January 27, 1992
COMMISSIONER OF INCOME TAX Vs. ATMAPRAKASH AISHIRAM BATRAA
January 22, 1992
COMMISSIONER OF INCOME TAX Vs. INDIA CORPORATION PVT LIMITED
January 27, 1992
COMMISSIONER OF INCOME TAX Vs. SARAF BANDHU PVT LIMITED
January 29, 1992
COMMISSIONER OF INCOME TAX Vs. BOMBAY PIPE TRADERS
January 6, 1992
COMMISSIONER OF INCOME TAX Vs. KAUSHALYA SMT
January 14, 1992
COMMISSIONER OF INCOME TAX Vs. JAFARBHAI AKBARALI AND BROS
January 13, 1992
COMMISSIONER OF INCOME TAX Vs. VIMLA D SONWANE SMT
January 15, 1992
COMMISSIONER OF INCOME TAX Vs. SHANKAR D DHANWATEY
January 15, 1992
COMMISSIONER OF INCOME TAX Vs. JANTA CENTRAL WHOLESALE
January 30, 1992
COMMISSIONER OF INCOME TAX Vs. CHANDA DIESELS
January 30, 1992
COMMISSIONER OF INCOME TAX Vs. NEEDLE ROLLER BEARING CO LTD
March 8, 1992
COMMISSIONER OF INCOME TAX Vs. SHIV SAGAR ESTATES AOP
December 17, 1992
COMMISSIONER OF INCOME TAX Vs. STANDARD BATTERIES LIMITED
December 3, 1992
COMMISSIONER OF INCOME TAX Vs. HICO PRODUCTS PVT LTD
December 3, 1992
COMMISSIONER OF INCOME TAX Vs. PAUL BROTHERS
October 16, 1992
COMMISSIONER OF INCOME TAX Vs. BOOTS PURE DRUG CO I LIMITED
October 21, 1992
COMMISSIONER OF INCOME TAX Vs. RAGHUVANSHI MILLS LIMITED
October 19, 1992
COMMISSIONER OF INCOME TAX Vs. NAGPUR HOTEL OWNERS ASSOCIATION
October 15, 1992
COMMISSIONER OF INCOME TAX Vs. PANDYA B M LATE
October 12, 1992
COMMISSIONER OF INCOME TAX Vs. J K CHEMICALS LIMITED
October 13, 1992
COMMISSIONER OF INCOME TAX Vs. MIRZA ATAULLAHA BAIG
October 14, 1992
COMMISSIONER OF INCOME TAX Vs. GODAVARI SUGAR MILLS LIMITED
November 4, 1992
COMMISSIONER OF INCOME TAX Vs. PYRENE RAI METAL TREATMENT LIMITED
November 5, 1992
COMMISSIONER OF INCOME TAX Vs. MALATIBAI M KARAJGAR SMT
November 6, 1992
COMMISSIONER OF INCOME TAX Vs. BHAPKAR M L
November 6, 1992
COMMISSIONER OF INCOME TAX Vs. CYNAMID INDIA LIMITED
November 6, 1992
COMMISSIONER OF INCOME TAX Vs. RAMESH ELECTRIC AND TRADING CO
November 6, 1992
COMMISSIONER OF INCOME TAX Vs. HARINAGAR SUGAR MILLS LTD
November 6, 1992
COMMISSIONER OF INCOME TAX Vs. SHAH P M
November 9, 1992
COMMISSIONER OF INCOME TAX Vs. BAROAX MORARJI LIMITED
November 2, 1992
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLEY AND COMPANY LIMITED
November 2, 1992
COMMISSIONER OF INCOME TAX Vs. IDEAL TRADING CO
November 3, 1992
COMMISSIONER OF INCOME TAX Vs. ANIL HARDBOARDS LIMITED
November 3, 1992
COMMISSIONER OF INCOME TAX Vs. PUSHPABEN MRS FAMILY TRUST
November 2, 1992
COMMISSIONER OF INCOME TAX Vs. CENTRAL BANK EXECUTOR AND TRUSTEE COMPANY LIMITED
October 23, 1992
COMMISSIONER OF INCOME TAX Vs. PRINCIPAL OFFICER LAXMI SURGICAL PVT LIMITED
November 25, 1992
COMMISSIONER OF INCOME TAX Vs. INDIA UNITED MILLS LIMITED
November 25, 1992
COMMISSIONER OF INCOME TAX Vs. A L A CHEMICALS P LIMITED
November 23, 1992
COMMISSIONER OF INCOME TAX Vs. JAYA HIND INDUSTRIES P LIMITED
November 19, 1992
COMMISSIONER OF INCOME TAX Vs. ATAMSINGH KOHLI AND BROS
November 10, 1992
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED
November 12, 1992
COMMISSIONER OF INCOME TAX Vs. PRECISION FASTNERS LTD
November 12, 1992
COMMISSIONER OF INCOME TAX Vs. ACE BUILDERS PVT LIMITED
November 19, 1992
COMMISSIONER OF INCOME TAX Vs. MAFATLAL FINE SPG AND MFG CO LTD
November 17, 1992
COMMISSIONER OF INCOME TAX Vs. ATUL DRUG HOUSE LIMITED
November 18, 1992
COMMISSIONER OF INCOME TAX Vs. MEHRA P M
November 18, 1992
COMMISSIONER OF INCOME TAX Vs. VICKERS SPERRY OF INDIA LIMITED
November 13, 1992
COMMISSIONER OF INCOME TAX Vs. RAMACHANDRA SHIVNARAIN
November 13, 1992
COMMISSIONER OF INCOME TAX Vs. SHREE LAXMI MILLS
November 16, 1992
COMMISSIONER OF INCOME TAX Vs. HICO PRODUCTS PVT LTD
November 17, 1992
COMMISSIONER OF INCOME TAX BOMBAY CITY III BOMBAY Vs. UNION BANK OF INDIA BOMBAY
November 17, 1992
COMMISSIONER OF INCOME TAX BOMBAY CITY IX BOMBAY Vs. SURAJBA PATEL TRUST
June 9, 1992
COMMISSIONER OF INCOME-TAX Vs. M L BHAPKAR
November 6, 1992
COMMISSIONER OF INCOME-TAX Vs. P B HATHIRAMANI
October 9, 1992
COMMISSIONER OF WEALTH TAX Vs. SHYAMBIHARI SONI
January 7, 1992
CONTROLLER OF ESTATE DUTY Vs. GANGABISHAN CHAMPALAL BAJAJ
October 19, 1992
CONTROLLER OF ESTATE DUTY Vs. CHAWARE P G
October 23, 1992
CORPORATION DIVISION OFFICE WARDHA Vs. DNYANESHWAR S O KAWAJI KHOKLE
March 27, 1992
COSME COUTINHO @ ALELUIA COSME CUSTODIO AND ANOTHER Vs. ISABILA DE SOUZA AND OTHERS
January 13, 1992
CRICKET CLUB OF INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 7, 1992
D M SETH Vs. GANESHNARAYAN R PODAR CHAIRMAN SHREE SHAKATI MILLS LTD
April 22, 1992
DAGADU PATILBA KHARDE Vs. BHAMABAI ALIAS SHAMABAI
November 24, 1992
DAGADU PATILBA KHARDE AND ANR. Vs. BHAMABAI ALIAS SHAMABAI W/O DEORAM SHINDE AND ORS.
November 23, 1992
DAMYANTI KIRIT JANI Vs. KIRIT LALUBHAI JANI
January 8, 1992
DARSHAN ANILKUMAR PATEL Vs. GITANEEL HOTELS PRIVATE LIMITED
December 16, 1992
DATTA BANDU SADALE Vs. SRIDHAR PAYAGONDA PATIL
March 10, 1992
DATTATRAY TRIMBAK KULKARNI Vs. STATE BANK OF INDIA BOMBAY
March 11, 1992
DATTATRAYA J SHINDE Vs. SAU SUNITA D SHINDE
January 7, 1992
DATTATRAYA SHANKARRAO KHARDE Vs. EXECUTIVE ENGINEER CHIEF GATE ERECTION UNIT NO 2 NAGPUR
November 12, 1992
DATTATREY S O CHAMPATGIR GIRI Vs. STATE OF MAHARASHTRA
September 24, 1992
DAULATRAO SONUJI AHER AGRICULTURIST DIST Vs. STATE OF MAHARASHTRA
May 11, 1992
DAVY POWERGAS INDIA PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES NO 1
August 25, 1992
DEEPAK RATANSHI BHATIA Vs. NARAYAN ACHARYA
November 27, 1992
DEHU AMMUNITION DEPOT WORKERS UNION Vs. UNION OF INDIA
November 9, 1992
DEHU AMMUNITION DEPOT WORKERS UNION AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
November 3, 1992
DENA BANK Vs. KHATAU DYES AND FIBRES LIMITED
March 26, 1992
DEO BHARGAVARAM PEDHE PARSHARAM Vs. RAJARAM SHANKAR GANPULE
August 12, 1992
DESSAI METAL WORKS Vs. ESIC AND ANR
December 14, 1992
DEVANDAS KISHNANI Vs. NANIKRAM KISHNANI
January 28, 1992
DEVENDRA CHAGANLAL PANDYA Vs. STATE OF MAHARASHTRA
September 29, 1992
DHANKUMAR THAKORDAS JAVERI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 30, 1992
DHARMARAJ S O JAIKUMAR JOHARAPURKAR Vs. STATE OF MAHARASHTRA
October 3, 1992
DHIRAJLAL CHATRABHUJ RATNAGRAHI Vs. STATE OF MAHARASHTRA
August 26, 1992
DHONAJI VYANKATRAO GHATAGE Vs. STATE OF MAHARASHTRA
September 3, 1992
DHRUNAL CHHOTALAL PATEL Vs. UNION OF INDIA
September 28, 1992
DHURUNAL CHHOTALAL PATEL Vs. UNION OF INDIA
August 28, 1992
DILIP Vs. EXECUTIVE ENGINEER LOWER WENA PROJECT WARDHA DIST WARDHA
June 26, 1992
DILIP ALIAS JOGYA S O WAMANRAO JOG Vs. STATE OF MAHARASHTRA
February 14, 1992
DINA BELA RODRIGUES DE BRAGANZA Vs. A VENKATRATNAM
February 17, 1992
DINESH G. SHAH Vs. B.C.A. GARWARE CLUB HOUSE
November 13, 1992
DINKAR VISHWANATH PENSE Vs. JAYANT VASANT JOGELKAR
March 26, 1992
DIRECTOR OF INCOME TAX EXEMPTION Vs. FRAMJEE CAWASJEE INSTITUTE
July 9, 1992
DKM PROPERTY INVESTMENTS Vs. TOLENTINO PEREIRA
September 11, 1992
DNYANESHWAR KHUSHALI NAIK Vs. A VENKATRATNAM DISTIRICT MAGISTRATE NORTH GOA DISTRICT PANAJI GOA
March 10, 1992
DNYANOBA VITHOBA THIGLE Vs. ASHOK EKNATH SASTE AND OTHERS
October 13, 1992
DR. GOVIND FULCHAND RAJPUT Vs. STATE OF MAHARASHTRA & ORS.
July 20, 1992
DRY CHILLIES BROKERS ASSOCIATION MIRCHI BAZAR NAGPUR Vs. DNYANESHWAR CHAMAT
September 7, 1992
DUBON PROJECT ENGINEERING PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
August 28, 1992
DYES & CHEMICALS WORKERS UNION Vs. SAVITA CHEMICALS PVT. LIMITED & ORS.
November 27, 1992
EAGLE ELECTRONICS Vs. INDIAN OVERSEAS BANK
January 17, 1992
EAGLE POTTERIES PRIVATE LIMITED Vs. EAGLE FLASK INDUSTRIES PR LIMITED
October 12, 1992
EAGLE POTTERIES PVT LTD Vs. EAGLE FLASKS INDUSTRIES PVT LTD
December 10, 1992
ECHBEE CORPORATION Vs. UNION OF INDIA
January 16, 1992
ELBROS TEXTILES LIMITED Vs. SURENDRAKUMAR HARKISHOR JAIN
August 18, 1992
EMPLOYEES STATE INSURANCE CORPORATION Vs. ABU MARBLE MINING PRIVATE LIMITED
August 14, 1992
EMPLOYEES STATE INSURANCE CORPORATION BOM Vs. VYANKATESH CO OP PROCESSORS SOCIETY
November 3, 1992
ERUCH RUSTOM IRANI Vs. LIMJI KAIKASHROO PANDEY
June 3, 1992
EURRESTRA INDUSTRIES LIMITED Vs. KARNATAKA SOAPS AND DETERGENTS LIMITED
February 11, 1992
FARREL FUTADO Vs. STATE OF GOA
March 9, 1992
FATMABAI SHEIKH BHIKAN ALIAS SUNABI Vs. COMMISSIONER OF POLICE PUNE
August 17, 1992
FIRESTONE TYRE & RUBBER CO. (I) PVT. LTD. Vs. WORKMEN & ORS.
July 14, 1992
FIRESTONE TYRE EMPLOYEES UNION Vs. S A PATIL
March 25, 1992
FOOD CORPORATION OF INDIA Vs. STATE OF MAHARASHTRA
December 2, 1992
FRANCISCO ALMEIDA Vs. BOARD OF TRUSTEES OF THE PORT OF MORMUGAO
July 10, 1992
FRANCISCO MARIO DE JESUS LOPES Vs. CAETANO JOSE DE SOUZA
March 3, 1992
FRENNIE FITTER Vs. STATE BANK OF INDIA
November 13, 1992
G J KANGA Vs. S S BASHA
August 18, 1992
G K TALWAR Vs. RALLIS INDIA LIMITED
March 23, 1992
GABRIEL INDIA LIMITED Vs. UNION OF INDIA
January 22, 1992
GADHINGLAJ TALUKA SAHAKARI KARKHANA LTD., GADGHINGLAJI DIST. KOLHAPUR Vs. BASWANI LAXMAN JADHAV
April 21, 1992
GAJANAN MAHADEO RAJARSHI Vs. STATE OF MAHARASHTRA & ORS.
August 5, 1992
GAJANAN MOHANLAL SIKCHI Vs. STATE OF MAHARASHTRA
February 28, 1992
GAJRA GEARS LIMITED Vs. GARHA GEARS LIMITED
March 6, 1992
GANESH S O MADHAVRAO JADHAV Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION PUNE
August 14, 1992
GANGAPUR SAHAKARI SAKHAR KARKHANA LIMITED Vs. PRABHAKAR ENGINEERS PRIVATE LIMITED
July 21, 1992
GANPAT BHADUJI THAKRE Vs. CORPORATION OF THE CITY OF NAGPUR
February 11, 1992
GANPATI KUNDALIKA DUBAL Vs. SHARMUA KRISHA KADAM
September 1, 1992
GEETA KRISHNARAJ MERCHANT Vs. KRISHNARAJ S MERCHANT
July 30, 1992
GEMINI INDUSTRIAL CORPORATION PVT LTD Vs. SURINDER P JAIN
February 12, 1992
GIRDHARILAL LORINCHAND PURI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 20, 1992
GLINDIA LIMITED Vs. C. GUPTA AND ANR.
July 2, 1992
GLORIOUS PLASTICS LIMITED Vs. LAGHATE ENTERPRISES
September 28, 1992
GOA FOUNDATION Vs. KONKAN RAILWAY CORPORATION
April 29, 1992
GODREJ AND BOYCE MFG CO LTD Vs. S B POTNIS CHIEF COMMISSIONER OF INCOME-TAX
August 27, 1992
GODREJ AND BOYCE MFG COMPANY LIMITED Vs. POTNIS S B COMMISSIONER OF INCOME TAX CHIEF
August 27, 1992
GOVARDHAN A VAZIRANI Vs. STATE OF MAHARASHTRA
September 2, 1992
GOVIND RUBBER LTD Vs. PAVAN TYRES LTD
March 25, 1992
GUNVANTLAL KANTILAL KHAMAR Vs. STATE OF MAHARASHTRA & ORS.
December 17, 1992
GURUDAS BALKRISHNA Vs. CHIEF JUDICIAL MAGISTRATE PANAJI GOA
October 16, 1992
GURUNATH KANHA BHAGAT Vs. STATE OF MAHARASHTRA
November 17, 1992
GWALIOR INVESTMENT CO PVT LTD Vs. K M DESAI MEMBER INDUSTRIAL COURT
July 23, 1992
H VITHALDAS BHAT Vs. NATIONAL TEXTILE CORPORATION S M LIMITED
March 20, 1992
HAJI BEGUM TAJUDDIN Vs. MAHMOOD HUSSAIN AND OTHERS
April 10, 1992
HAJI OOMER Vs. B S HOBBAR ASSISTANT COLLECTOR OF CUSTOMS RUMMAGING AND INTELLIGENCE PREVENTIVE
June 10, 1992
HAMID KHAN Vs. MUNICIPAL COUNCIL BEED
November 24, 1992
HANMANT JANARDHAN PATIL Vs. STATE OF MAHARASHTRA
November 12, 1992
HANMANT JANARDHAN PATIL Vs. STATE OF MAHARASHTRA
November 13, 1992
HANUMAN OVERSEAS CORPORATION Vs. COMMISSIONER OF INCOME TAX
June 30, 1992
HARIHAR DINKAR KALE AND OTHERS Vs. D K AFZALPURKAR AND OTHERS
October 21, 1992
HARINDER KAUR NARENDER SINGH DHANOVA Vs. NARENDER SINGH RATTANSINGH DHANOVA
January 27, 1992
HARIOM ALIAS KALICHARAN SHIRIRAM GOPAL AGARWAL ALIAS SAXENA Vs. STATE OF MAHARASHTRA
November 9, 1992
HARSHAD S MEHTA Vs. UNION OF INDIA
July 29, 1992
HARSHAD SHANTILAL MEHTA Vs. STATE OF MAHARASHTRA
September 22, 1992
HEENA SHIPPING AGENCY Vs. COLLECTOR OF CUSTOMS
October 20, 1992
HERMES INDUSTRIES CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER FOR MAH
August 7, 1992
HERMES INDUSTRIES CORPORATION & ANR. Vs. REGIONAL PROVIDENT FUND COMMISSIONER FOR MAH. & ORS.
August 17, 1992
HIGHLAND CO OP HOUSING SOC LTD Vs. MUNICIPAL CORPORATION
April 30, 1992
HIMAYAT ALI S O ASHRAF ALI JAIDI Vs. MURARI S O PURUSHOTTAM TAPASWI
January 30, 1992
HINDUSTAN CIBA GEIGHY LIMITED Vs. SESHASAYEE INDUSTRIES LIMITED
March 9, 1992
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 19, 1992
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1
November 11, 1992
HINDUSTAN ENGINEERING PRODUCTS COMPANY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
November 11, 1992
HINDUSTAN SPINNING AND WEAVING MILLS LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
November 13, 1992
HINGNA TALUKA SAHAKARI SHETKI KHAREDI VIKRI SANSTHA, HINGNA AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
June 26, 1992
HIRALAL BHAGWANDAS RAJPUT Vs. RATILAL BHAGWANDAS RAJPUT
August 13, 1992
HIRALAL GANESHMAL JAIN Vs. STATE OF MAHARASHTRA
February 4, 1992
HIRALAL GANESHMAL JAIN Vs. STATE OF MAHARASHTRA
February 5, 1992
HIRENDRA MOHAN BASU Vs. TEXTILES COMMITTEE
June 15, 1992
HITESH SHANTILAL MEHTA Vs. UNION OF INDIA
July 24, 1992
HOMI N DALLAS Vs. KALANAGAR CO OP HOUSING SOCIETY LTD
April 30, 1992
HOTEL DOVE BIRD Vs. UNION OF INDIA
August 20, 1992
HYDERABAD SIND NATIONAL COLLEGE BOARD Vs. UNIVERSITY OF BOMBAY
July 3, 1992
HYUNDAI HEAVY INDUSTRIES COMPANY LIMITED Vs. PANT D C
September 21, 1992
IGNATIUS LOBO Vs. ANTOINETTE RODRIGUES
June 8, 1992
IN RE: ANTHONY FERNANDES AND ORS. Vs. STATE
October 12, 1992
IN RE: ASSISTANT COLLECTOR OF CUSTOMS AND OTHERS Vs. STATE
August 13, 1992
IN RE: KARAM CHAND THAPAR & BROS LTD Vs. C J GELATINE PRODUCTS LTD
April 1, 1992
IN THE MATTER OF REFERENCE MADE BY H.S. GHARE, ADDITIONAL SESSIONS JUDGE, BOMBAY Vs. STATE
September 18, 1992
INDEQUIP LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1992
INDIA FINANCE AND CONSTRUCTION CO PVT LIMITED Vs. PANDA B N DY CIT
August 27, 1992
INDIAN DYESTUFF INDUSTRIES LTD Vs. UNION OF INDIA
July 2, 1992
INDIAN RAYON AND INDUSTRIES LTD Vs. J R KANEKAR ASSISTANT COMMISSIONER OF INCOME-TAX
August 24, 1992
INDIAN TOOL MANUFACTURERS LTD Vs. UNION OF INDIA
January 6, 1992
INDIRABAI RAGHUNATH GUND Vs. SURESH MALU JADHAV
July 17, 1992
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. SHARAD KHANNA
July 27, 1992
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. NOOR MOHAMMAD AND SONS
May 8, 1992
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA BOMBAY Vs. VIRU MUTHU SUKHLINGAM
September 29, 1992
ION EXCHANGE (INDIA) LTD Vs. ASSISTANT COLLECTOR OF C EX
November 6, 1992
IQBAL AHMED KAMARUDDIN Vs. FIRST LABOUR COURT, THANE
February 26, 1992
IQBAL AHMED KAMARUDDIN Vs. P L MAJUMDAR
February 26, 1992
ISHWAR PIRAJ KALPATRIS Vs. STATE OF MAHARASHTRA
October 16, 1992
ISHWARDAS PAULSRAO INGLE Vs. GENERAL MANAGER M S R T CORPN BOMBAY
March 5, 1992
J.T. ENTERPRISES Vs. STATE OF MAHARASHTRA AND ANOTHER
August 28, 1992
JAGAN RAMSINGH NEPALI Vs. STATE OF MAHARASHTRA
January 22, 1992
JAGANNATH YESHWANT ACHAREKAR Vs. JYOTI J. ACHAREKAR
March 18, 1992
JAGANNATHAPPA BHUJAPPA GANJIWALE Vs. STATE OF MAHARASHTRA
December 10, 1992
JAGDISCHANDRA D PATEL Vs. STATE OF MAHARASHTRA
March 17, 1992
JAGDISH KAUR SARDAR MULKHASING Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 12, 1992
JAGEDO DENS CARDESO Vs. TELECOM DISTRICT MANAGER AND ANOTHERS
April 21, 1992
JAGMOHANDAS GOKULDAS SHAH Vs. COMMISSIONER OF INCOME TAX
November 2, 1992
JAIHIND COOPERATIVE HOUSING SOC LTD Vs. SOU PRABHAVATI EKNATH SHIRUDE
March 17, 1992
JAIKA AUTOMOBILES PVT LTD Vs. STATE OF MAHARASHTRA
August 7, 1992
JAJU EXPORTS PRIVATE LIMITED Vs. M S PURANIK, ASSISTANT COLLECTOR OF CUSTOMS
March 12, 1992
JAMSHED N GUZDAR Vs. STATE OF MAHARASHTRA
April 29, 1992
JANABAI Vs. KRISHNA RAVBA RITHE
September 4, 1992
JANARDAN S O LAXMANRAO BARWAT Vs. NARMADABAI
February 12, 1992
JANARDHAN J SHINKRE Vs. ANA FRANCISCA FERNANDES
April 13, 1992
JAY BHAVANI SAHAKARI BANK LTD Vs. K KHEMCHAND SHAH
November 10, 1992
JAYAKAR RAO N SHETTY Vs. REGIONAL P F COMMISSIONER
November 5, 1992
JAYESH RAMNIKLAL DOSHI Vs. CARBON CORPORATION LIMITED
February 6, 1992
JAYRAM KARSAN TANK Vs. DEPUTY REGIONAL DIRECTOR
March 6, 1992
JAYRAM KARSAN TANK Vs. DEPUTY REGIONAL DIRECTOR
June 3, 1992
JAYSHREE RAGHUVIR BALGI Vs. GOKULDAS SHESHGIRI PRABHU
September 18, 1992
JEEVAN BABU DESAI Vs. STATE OF MAHARASHTRA
January 31, 1992
JERBANOO KHURSHED CURSETJI Vs. ADI KHURSHEDJI CURSETJI
November 11, 1992
JINDAL STRIPS LTD Vs. UNION OF INDIA
February 26, 1992
JITENDRA NAROTTAMDAS SHETH Vs. INDRADEEP CO OPERATIVE HOUSING SOCIETY LIMITED
August 14, 1992
JOAQUIM D SOUZA (SINCE DECEASED) BY HIS L.RS. Vs. ANA QUITERIA D SOUZA
November 4, 1992
JOSEPH JOHN CARVALHO Vs. LEILA JOSEPH CARVALHO
August 21, 1992
JUGALKISHOR RAMPRATAPJI RATHI Vs. BRIJMOHAN S O RAMPRATAPJI RATHI
November 10, 1992
JYOTI TRADERS Vs. MAHENDRA KUMAR AND OTHERS
December 4, 1992
K B SHARMA Vs. R M GANDHI, REGIONAL PROVIDENT FUND COMMISSIONER
January 15, 1992
K C EXPORTS AND COMPANY ANR Vs. N D PUNTAMBEKAR INCOME TAX OFFICER
August 28, 1992
K M PATIL Vs. MADHUKAR SAHAKARI SAKHAR KARKHANA LIMITED
June 30, 1992
K T ROLLING MILLS PRIVATE LIMITED Vs. R M GANDHI
November 20, 1992
KALMESHWAR GIRNI KAMGAR SANGHATANA Vs. ASSISTANT REGISTRAR OF UNIONS
July 24, 1992
KAMAL BHANUDAS RAJGURU Vs. STATE OF MAHARASHTRA
March 26, 1992
KAMAL VASUDEO HEGDE Vs. KOKAN CO OP HOUSING SOC LTD
January 24, 1992
KANCHAN Vs. KAMALENDRA alias KAMALAKAR S O RAJARAM SAWARKAR
February 12, 1992
KANJUR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
January 14, 1992
KANTA PRAVIN MEHTA Vs. N R
March 3, 1992
KANTA PRAVIN MEHTA Vs. STATE OF MAHARASHTRA
March 3, 1992
KANTARAM MARUTI DABHADE Vs. STATE OF MAHARASHTRA
February 17, 1992
KARAM CHAND THAPAR AND BROS LIMITED Vs. N R
April 1, 1992
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. PISHORI LAL
March 20, 1992
KARUNA MANOHARLAL OHRI Vs. VIPINBHAI U SANGHANI
April 7, 1992
KASHI CONDUCTORS Vs. UNION OF INDIA
October 19, 1992
KASHI CONDUCTORS Vs. UNION OF INDIA
October 16, 1992
KASHIBAI WD/O SANGA PAWAR AND OTHERS Vs. STATE OF MAHARASHTRA
November 18, 1992
KASHINATH BARKU BHAGAT Vs. STATE OF MAHARASHTRA AND OTHERS
June 20, 1992
KASHINATH G JALMI Vs. SPEAKER LEGISLATIVE ASSEMBLY OF GOA
February 4, 1992
KASHIRAO S O BAPURAO DESHMUKH Vs. DISTRICT AND SESSIONS JUDGE WARDHA
March 16, 1992
KAYCEE BERMUDA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 26, 1992
KHADER KHAN M. KHAN Vs. BOMBAY MUNICIPAL CORPORATION AND OTHERS
November 11, 1992
KHANBHAI ESOOFBHAI Vs. UNION OF INDIA
February 12, 1992
KHANDELWAL FERRO ALLOYS LIMITED Vs. MEMBER INDUSTRIAL COURT NAGPUR
January 7, 1992
KHANDELWAL FERRO ALLOYS LTD Vs. MEMBER INDUSTRIAL COURT
July 1, 1992
KHATAU JUNKAR LIMITED Vs. K S PATHANIA
February 7, 1992
KHATRI CONSULTANTS SERVICES PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
August 25, 1992
KHORSHED AGA Vs. STATE OF MAHARASHTRA
January 15, 1992
KIRAN PRABHAKAR SINGBAI Vs. STATE OF GOA
April 23, 1992
KIRAN SIZING Vs. IQBAL AHMED KAMRUDDIN
February 26, 1992
KIRLOSKAR PNEUMATIC COMPANY LIMITED Vs. V A MORE
August 25, 1992
KISAN MAHADEO HEDGIRE Vs. STATE OF MAHARASHTRA
December 1, 1992
KISHINCHAND M THAKUR Vs. COMMISSIONER OF INCOME TAX
June 30, 1992
KISHOR ANANT WADIVKAR Vs. GENERAL MANAGER B E S T UNDERTAKING
February 13, 1992
KISHORE K SHAHANI Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
December 17, 1992
KISHORILAL GOVINDRAM BIHANI Vs. DWARKABAI KISHORILAL BIHANI
March 11, 1992
KOTESH RAJAVIR BHANDARI Vs. STATE OF MAHARASHTRA
October 22, 1992
KRISHNA MAHADCO SHINDC Vs. THE MUNICIPAL CORP. OF GREATER BOMBAY
August 17, 1992
KRISHNA P RIVONKAR Vs. CHAIRMAN V K S C SOCIETY
September 4, 1992
KRISHNA PETRO YARNS LIMITED Vs. UNION OF INDIA
November 19, 1992
KUKADI IRRIGATION PROJECT Vs. WAMAN S/O BABANRAO BHUJBAL
December 14, 1992
KUKREJA AGENCIES Vs. COMMISSIONER OF INCOME TAX
October 9, 1992
KUMAR A NADAR Vs. V K SARAF
October 22, 1992
KUMAR CONSTRUCTION COMPANY AND OTHERS Vs. PUSHTIKAR SHIVALAY TRUST AND OTHERS
November 16, 1992
KUMBHARGAON VIVIDH KARYAKARI SAHAKARI SEVA SOCIETY LIMITED Vs. ASSISTANT REGISTRAR CO OP SOCIETIES PATAN
December 11, 1992
KUMBHARGAON VIVIDH KARYAKARI SAHAKARI SEVA SOCIETY LTD. Vs. ASSISTANT REGISTRAR, CO-OP. SOCIETIES, PATAN AND ORS.
November 12, 1992
KUPPANDA KALAPPA MUDDAPPA Vs. THE HINDUSTAN AERONAUTICS LTD. & ORS.
April 28, 1992
KUSH S O DR DAMODAR JHUNJHUNWALA Vs. STATE OF MAHARASHTRA
October 22, 1992
KUSH S/O DR. DAMODAR JHUNJHUNWALA Vs. THE STATE OF MAHARASHTRA AND ORS.
October 6, 1992
LACHHMAN PURSHOTTAM BHAGTANI Vs. UNION OF INDIA
April 29, 1992
LAHUDAS SAMBHAJI KARAD Vs. STATE OF MAHARASHTRA
August 24, 1992
LAKHANPAL NATIONAL LTD Vs. UNION OF INDIA
September 2, 1992
LALBAVTA HOTEL & BAKERY MAZDOOR UNION Vs. BHARAT PETROLEUM CORPORATION LTD
December 11, 1992
LALBAVTA HOTEL AND BAKERY MAZDOOR UNION Vs. BHARAT PETROLEUM CORPORATION LIMITED
November 12, 1992
LALLANPRASAD CHUNNILAL YADAV Vs. S RAMAMURTHI
March 10, 1992
LARSEN AND TOUBRO LIMITED Vs. UNION OF INDIA
March 5, 1992
LAXMAN BALIRAM MALI Vs. STATE OF MAHARASHTRA
September 2, 1992
LAXMAN KARANDE Vs. S. RAMAMURTHI
January 22, 1992
LAXMAN TATYABA KOREKAR Vs. CHIEF EXECUTIVE OFFICER PUNE
March 20, 1992
LAXMAN VITHOBA SASMILE Vs. STATE OF MAHARASHTRA
October 22, 1992
LAXMI KISHORE TONSEKAR Vs. STATE OF MAHARASHTRA
February 16, 1992
LAZOR COLOUR PRINTS PVT LTD Vs. UNION OF INDIA
July 8, 1992
LONKARAN KISHORILAL PALIWAL Vs. BHASKAR RAMBHAU GHIVE
March 3, 1992
LT COL SOHRAB VAKIL Vs. B G PIMPLE JUNIOR LEGAL ASSISTANT A WARD BOMBAY MUNICIPAL CORPORATION
September 18, 1992
M Vs. A
April 28, 1992
M F SUIDHANA Vs. A S SAMRA
July 21, 1992
M G THATTE Vs. STATE OF MAHARASHTRA
October 15, 1992
M P RAMACHANDRAN Vs. UNION OF INDIA
February 14, 1992
M.A. PUVAYYA Vs. SHANTARAM SHAMRAO SAO
September 29, 1992
M.K. KARANJIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
November 17, 1992
M/S. CHANDIRAM K. BAJAJ Vs. INDIAN OIL CORPORATION LTD.
August 6, 1992
MACCHINDRA NAMDEO DEOKAR Vs. STATE OF MAHARASHTRA
January 21, 1992
MACHHINDRA MARUTI SHINDE Vs. STATE OF MAHARASHTRA
November 24, 1992
MADANLAL TANTIA OF BOMBAY Vs. COLLECTOR OF BOMBAY
June 11, 1992
MADESHWARA CARGO MOVERS Vs. HINDUSTAN COCOA PRODUCTS LIMITED
November 5, 1992
MADHAVI BROTHERS Vs. JAYADEV ELECTRO MECH COMPANY PRIVATE LIMITED
October 13, 1992
MADHU DEOLEKAR Vs. COMMISSIONER BOMBAY MUNICIPAL CORPORATION BOMBY
January 20, 1992
MADHUKAR MATU BHALEKAR Vs. STATE OF MAHARASHTRA
February 5, 1992
MADHUKAR R MAHADIK Vs. INDIAN EXPRESS NEWSPAPERS PVT LTD
March 12, 1992
MADHUKAR SUNDERLAL SHETH Vs. S K LAUL
July 28, 1992
MADHUKARRAO DEORAO CHAVAN Vs. STATE OF MAHARASHTRA
November 3, 1992
MAGANBHAI CHHANABHAL PATEL Vs. VIDESH SANCHAR NIGAM LIMITED
August 5, 1992
MAHADEO Vs. STATE OF MAHARASHTRA
June 24, 1992
MAHADEORAO MANIKRAO SHINDE Vs. THE INDUSTRIAL COURT, AURANGABAD & ANR.
June 20, 1992
MAHALAKSHMI GLASS WORKS LIMITED Vs. SUNIL GUPTA COMMISSIONER OF INCOME TAX ASST
August 24, 1992
MAHARASHTRA ENGINEERING PLASTIC & GENERAL KAMGAR UNION Vs. KOTKAR CERAMIC & METAL WORKS, & ORS.
July 20, 1992
MAHARASHTRA MINERALS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
November 12, 1992
MAHARASHTRA SACHIVALAYA CO OP BANK LTD Vs. DATTARAYA RAMKRISHNA RAJE
February 7, 1992
MAHARASHTRA SHIKSHAN SANSTHA NAGPUR Vs. EDUCATION OFFICER NAGPUR
October 1, 1992
MAHARASHTRA SHIKSHAN SANSTHA, NAGPUR Vs. EDUCATION OFFICER, ZILLA PARISHAD, NAGPUR
October 6, 1992
MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED Vs. MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION EMPLOYEES UNION
March 27, 1992
MAHARASHTRA STATE ELECTRICITY BOARD Vs. KHARE AND TARKUNDE
January 14, 1992
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. SWIFT INDUSTRIES
March 11, 1992
MAHARASHTRA STATE FINANCIAL CORPORATION LTD Vs. SWIFT INDUSTRIES
March 27, 1992
MAHARASHTRA STATE ROAD TRANSPORT Vs. MAGGAR GHAI DHILLON
March 18, 1992
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAMCHANDRA GANPATRAO CHINCHOLKAR
February 12, 1992
MAHARASHTRA VEGETABLE PRODUCTS LTD Vs. UNION OF INDIA
October 21, 1992
MAHASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION LTD Vs. MUNICIPAL COUNCIL DHAMANGAON
February 17, 1992
MAHAVIR KHANDSARI SUGAR MILL Vs. MAHARASHTRA STATE ELECTRICITY BOARD
September 23, 1992
MAHENDRA Vs. STATE OF MAHARASHTRA
April 29, 1992
MAHENDRA RATANSHI CHHEDA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
May 26, 1992
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
November 23, 1992
MAHINDRA AND MAHINDRA LTD Vs. UNION OF INDIA
April 10, 1992
MALANI B AND CO Vs. COMMISSIONER OF INCOME TAX
September 17, 1992
Malika Khatoon and Ors. Vs. State of Maharashtra
September 8, 1992
MALLESHI SHARNAPPA BARGUDE Vs. STATE OF MAHARASHTRA
June 9, 1992
MANAGER UMASHANKAR AGRAWAL Vs. REGIONAL LABOUR COMMISSIONER CENTRAL BOMBAY
March 26, 1992
MANAGER, ARDEE POLYPACK INDUSTRIES Vs. NIDGIRI SATYAPPA PUJARI
November 16, 1992
MANIK DEORAO SHINDE Vs. STATE OF MAHARASHTRA
March 5, 1992
MAQBUL AHMED MIYA GIRAV Vs. HIDAYATULLA BALDI
January 7, 1992
MAQBUL AHMED MIYA GIRAV Vs. HIDAYATULLA BALDI AND ANR.
July 1, 1992
MARIA LINDA RODRIGUES Vs. ASHLEY JOSEPH RODRIGUES
April 24, 1992
MARIA LINDA RODRIGUES Vs. ASHLEY JOSEPH RODRIGUES
April 28, 1992
MARIA TECLA GOES PEREIRA Vs. DENZYL LOBO
August 18, 1992
MARUTI KRISHANJI CHAVAN Vs. HARISH CHANDRA SATARKAR
March 17, 1992
MARY STELLA FERNANDES Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
January 14, 1992
MATHUR ALLOY STEELS PRIVATE LIMITED Vs. UNION OF INDIA
June 11, 1992
MATHUR ALLOY STEELS PVT LTD Vs. UNION OF INDIA
November 6, 1992
MAZANIA SHRI NAVADURGA TEMPLE Vs. GOVIND SHABLO GAVDE
July 13, 1992
MEENA ANILKUMAR WALAMBE Vs. ANILKUMAR GOVIND WALAMBE
January 29, 1992
METAL DISTRIBUTORS LTD Vs. UNION OF INDIA
August 25, 1992
MIRZA HASHMATULLA BEG Vs. FARZANA HASHMATULLA BEG
December 17, 1992
MOHAMAD GHOUSE BEPARI Vs. SHAIKH MALIK LAL SAB BEPARI AND ANOTHER
June 23, 1992
MOHAMAD IKARAMUL HAQ VALD M N HAQ Vs. HAFIZ A VALD SHAIKH MUJIR
April 3, 1992
MOHAMED YAKOOB NOOR MOHAMMAD ANSARI Vs. STATE OF MAHARASHTRA
February 27, 1992
MOHAMED YUSUF ALI Vs. ASSISTANT COLLECTOR OF CUSTOMS
July 29, 1992
MOHAMMAD AZIZUL HAQ S O MOHAMMAD ABDUL HAQ Vs. STATE OF MAHARASHTRA
June 23, 1992
MOHAMMAD SHAFI S O MOHAMMAD YUSUF Vs. AURANGABAD MUNICIPAL CORPORATION AURANGABAD
August 21, 1992
MOHAMMAD SHARIF ABDUL KHALIL Vs. STATE OF MAHARASHTRA
January 21, 1992
MOHAN MEAKIN LTD Vs. STATE OF MAHARASHTRA
September 8, 1992
MOHAN REWACHAND MANKANI Vs. L D ARORA
July 2, 1992
MOHANLAL CHANDULAL SARAI Vs. STATE OF MAHARASHTRA
September 17, 1992
MOHANLAL JATIA Vs. COMPETENT AUTHORITY UNDER THE SMUGGLERS AND FOREIGN EXCHANGE
March 5, 1992
MOHANLAL JATIA Vs. COMPETENT AUTHORITY UNDER SMUGGLERS AND FOREIGN EXCHANGE MANIPULATORS FORFEITURE OF PROPERTY ACT
March 6, 1992
MOTANDAS NANDIRAM Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 4, 1992
MOTIRAM BALARAM PATIL Vs. STATE OF MAHARASHTRA
November 12, 1992
MRS. MARIA MARGARIDA SEQUEIRA FERNANDES AND ORS. Vs. ERASMO DE SEQUEIRA AND ORS.
September 22, 1992
MRS. SAVITRIDEVI JAYANTIPRASAD RINGSHIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND ANR.
September 8, 1992
MUMBAI GIRNI KAMGAR UNION Vs. MUMBAI TEXTILE MILLS NTC
May 13, 1992
MUNCL CORPN OF GREATER BOMBAY Vs. BHARAT PETROLEUM CORPN LTD
February 6, 1992
MUNICIPAL COMMISSIONER FOR GREATER BOMBAY Vs. SANGAM CINEMA
September 4, 1992
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. P V SABESTIAN ALIAS CHERIAN
November 23, 1992
N M GODBOLE Vs. TATA CONSULTING ENGINEERS
June 11, 1992
N P LOTLIKAR Vs. C B I
October 11, 1992
N P LOTLIKAR Vs. C B I
November 11, 1992
NAGPUR ZILLA KRUSHI AUDYOGIK SAHAKARI SANGH LIMITED Vs. INCOME TAX OFFICER SECOND
September 9, 1992
NALINI RAJENDRA KOTWAL Vs. RAJENDRA RANPAT KOTWAL
December 17, 1992
NANDAKISHORE RAIKAR Vs. SRIRANG NARVEKAR
March 9, 1992
NANDBAI MOHAN DANGALE Vs. MOHAN THAKU DANGALE
January 14, 1992
NARAYAN DATTATRAYA UMBARKAR Vs. LATE SHRI SHANKAR HIRIJI PANDYA
November 2, 1992
NARAYANDAS CHATRABHUJ MAWANI Vs. HIRALAL HARIBHAI THAKKAR
September 15, 1992
NARENDRA AMRITLAL LUHAR Vs. STATE OF MAHARASHTRA
July 7, 1992
NARENDRA KESHAV MAHAJAN Vs. THE SECRETARY, PRIVATE EDUCATION SOCIETY KHASBAG, KOLHAPUR & ORS.
March 30, 1992
Narendra Kumar Dhansukhlal Shah Vs. State of Maharashtra
September 17, 1992
NARENDRA RAJARAM SHINDE Vs. RUKMINIBAI WIDOW OF GOPAL MAHADEO MAHAJAN
January 16, 1992
NARENDRA VIDYADHAR SARDESAI Vs. SHAILA
August 19, 1992
NARESH AGGARWAL Vs. UNION OF INDIA
August 14, 1992
NARKESHARI PRAKASHAN LIMITED Vs. NAGPUR PRESS KAMGAR SANGH
October 12, 1992
NARKESHARI PRAKASHAN LTD Vs. NAGPUR PRESS KAMGAR SANGH
December 10, 1992
NARSAYYA ASHANNA Vs. TATA ROBINS FRAZER LTD
February 3, 1992
NARSAYYA ASHANNA C O DR DILIP GUPTA Vs. TATA ROBINS FRAZER LIMITED
March 2, 1992
NATIONAL INSURANCE CO Vs. SUNEETA
October 2, 1992
NATIONAL ORGANISATION OF BANK WORKERS FEDERATION OF TRADE UNIONS Vs. UNION OF INDIA & ORS.
January 24, 1992
NATIONAL RAYON CORPORATION LIMITED Vs. UNION OF INDIA
April 10, 1992
NATIONAL TEXTILE CORPORATION (S.M.) LTD. Vs. VASANT LADOO NAIK & ORS.
June 10, 1992
NATIONAL TEXTILE CORPORATION MAH NORTH LIMITED Vs. GURUNATH VITHAL TAMASE
July 7, 1992
NATWARLAL A BADEKAR Vs. INDIAN INSTITUTE OF ARCHITACTS
November 23, 1992
NAVIN PAREKH Vs. MADHUBALA SHRIDHAR SHARMA
April 29, 1992
NAZIR AHMAD DOUD SHAIKH AND ORS. Vs. DEORAM KHANDU SONAWANE (DECEASED) THROUGH L.RS.
September 29, 1992
NEW BANK OF INDIA Vs. STATE BANK OF INDIA
February 12, 1992
NEW INDIA ASSURANCE CO. Vs. KHAIRUNSI MIRAD HAJARAT MULLA
September 4, 1992
NEW INDIA ASSURANCE CO. LTD Vs. VISHWAS BHUJANGAPPA SHETE
August 26, 1992
NEW INDIA CABLE CORPORATION Vs. UNION OF INDIA
February 5, 1992
NEW RESHMA DYEING PVT LTD Vs. UNION OF INDIA
October 16, 1992
NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD Vs. UNION OF INDIA
February 7, 1992
NITIN GUNWANTRAI SHAH Vs. MAHENDRA PRASAD
March 20, 1992
NITIN S O PRALHAD SAPKAL Vs. STATE OF MAHARASHTRA
September 23, 1992
NOOR JAMAAL /RESPONDENT Vs. HASEENA
March 24, 1992
NOOR JAMAAL S O HABIB MOMIN Vs. HASEENA
March 23, 1992
NOORJAHAN WDLO ALTAF AHMED Vs. SADRUNNISA WDLO HAJI FATEHULLA KHAN
November 23, 1992
NOORKHAN RAHIMATKHAN PATHAN Vs. STATE OF MAHARASHTRA
February 28, 1992
NOZER GUSTAD COMMISSARIAT Vs. CENTRAL BANK OF INDIA
December 2, 1992
NUSARAM SAMBHAJI PARISHE Vs. BABA
October 15, 1992
OIL AND NATURAL GAS COMMISSION Vs. OFFSHORE ENTERPRISES INC
December 18, 1992
OMPRAKASH S O BHOJRAJ MANIYAR Vs. SWATI GIRISH BHINDE
January 10, 1992
OMPRAKASH SHANKARLAL SHARMA Vs. STATE OF MAHARASHTRA AT THE INSTANCE OF C B I BOMBAY
October 22, 1992
ORIENTAL FIRE AND GENERAL Vs. HEMLATA
July 2, 1992
ORIENTAL INSURANCE CO LTD Vs. RUKHMANICHANDRABHAN CO LTD
September 11, 1992
ORIENTAL INSURANCE CO. LTD Vs. BHALCHANDRA VISHNU KELKAR
October 1, 1992
P P KAMDAR Vs. N A KARANDE
June 10, 1992
P R NERURKAR Vs. STATE OF MAHARASHTRA
July 30, 1992
PALMIRA Vs. CRUZ FERNANDES
March 27, 1992
PANDURANG BAPURAO PATIL Vs. MADHUKAR SHANKAR PUJARI
June 9, 1992
PANDURANG NANASAHEB JAGADALE Vs. CHAIRMAN & ORS.
August 3, 1992
PANDURANG PUNAPPA KARPE Vs. STATE OF MAHARASHTRA
November 26, 1992
PANJIKARAN PAULOSE JOSEPH Vs. KUSUM VITHAL PATIL
October 9, 1992
PARASHRAM BAPU GAIKWAD Vs. STATE OF MAHARASHTRA
January 19, 1992
PARASHRAM BAPU GAIKWAD Vs. STATE OF MAHARASHTRA
January 29, 1992
PAYYAZHI JANARDHANAN Vs. STATE OF MAHARASHTRA
September 8, 1992
PEASANTS AND WORKERS PARTY OF INDIA Vs. UNION OF INDIA
September 9, 1992
PEASANTS AND WORKERS PARTY OF INDIA Vs. UNION OF INDIA
September 29, 1992
PEICO ELECTRONICS AND ELECTRICALS LTD Vs. C S BAJ MEMBER INDUSTRIAL COURT AND PHILIPS EMPLOYEES UNION
June 25, 1992
PHILIPS MORRIS LTD Vs. G T C INDUSTRIES LTD
March 2, 1992
PHIRDOS CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
August 6, 1992
PHOREZE KUDIYANAVALA COUNSALTANT PVT LTD Vs. FOREGIANEXCHANGEREGULATION APPELATE BOARD
December 16, 1992
PIMPRI CHINCHWAD NAGARPALIKA Vs. NISAR AHMED IBRAHIM ATTAR
July 17, 1992
PODDAR TYRES LIMITED Vs. BEDROCK SALES CORPORATION LIMITED
July 21, 1992
POONA CANTONMENT BOARD Vs. S K DAS
November 30, 1992
POONAM RAJENDRA MURKAR Vs. RAJENDRA VASANT MURKAR
November 12, 1992
POPAT SHANKAR SONAWANE Vs. STATE OF MAHARASHTRA
October 9, 1992
POPATLAL DHANRAJ WADGAONKAR Vs. DATTU YESHWANT TAPKIR
August 26, 1992
PRABHA KALYANDEO VERMA Vs. NAGPUR UNIVERSITY NAGPUR
July 7, 1992
PRABHAKAR MENKA SHETTY Vs. S RAMAMURTHI COMMISSIONER OF POLICE GREATER BOMBAY
November 18, 1992
PRADEEP KANTILAL SHROFF Vs. KHORSHED KERSAP AGA
September 21, 1992
PRAHLAD SHRINIVASRAO KULKARNI Vs. STATE OF MAHARASHTRA
February 17, 1992
PRAKASH JAYANTILAL JHAVERI Vs. ASSISTANT COLLECTOR OF CUSTOMS
July 14, 1992
PRAKASH VASUDEV DEODHAR AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
April 28, 1992
PRAMODINI PATKAR Vs. INDIAN CANCER SOCIETY
July 8, 1992
PRASADYA SALYA NATHA Vs. STATE OF MAHARASHTRA
December 3, 1992
PRATAP J VED Vs. BHOR INDUSTRIES LIMITED
June 26, 1992
PRATAP KRISHAN REW Vs. DIRECTOR GENERAL OF SHIPPING
February 20, 1992
PRAVINCHANDRA JINABHAI PATEL Vs. GITANEEL BUILDERS INDIA
April 30, 1992
PREMA GOVINDA GAUNCAR Vs. ADMINISTRATIVE TRIBUNAL FOR GOA
June 26, 1992
PROMER SALES PRIVATE LIMITED Vs. MANOHAR SONDHUR
December 11, 1992
PROMER SALES PRIVATE LIMITED Vs. MANOHAR SONDHUR AND OTHERS
November 12, 1992
PUKHRAJ CHUNILAL BAFNA Vs. J RAM TAX RECOVERY OFFICER
August 28, 1992
PUNE MUNICIPAL CORPORATION Vs. MOHAN SHRIKRISHNA ASSAVA
September 3, 1992
PUSHPABAI WAMANRAO DEOTALE Vs. STATE OF MAHARASHTRA
July 9, 1992
PUSHPABAI WAMANRAO DEOTALE Vs. THE STATE OF MAHARASHTRA THROUGH SECRETARY, REVENUE DEPARTMENT, MANTRALAYA AND ORS.
September 7, 1992
R D PILLAY Vs. INDIAN DYESTUFF INDUSTRIES LTD
March 13, 1992
R GANESHAN Vs. UNION OF INDIA
November 19, 1992
R K RUBIN Vs. UNION OF INDIA
October 16, 1992
R P PATANKAR ASSTT COLLECTOR OF CUSTOMS BOMBAY Vs. MUSSA WAMLA
August 1, 1992
R S DAGODE Vs. HARI TUKARAM MAHAJAN
April 24, 1992
RADHABAI Vs. STATE OF MAHARASHTRA
January 14, 1992
RADHESHYAM HARDEO NIMODIYA Vs. COURT RECEIVER HIGH COURT BOMBAY
October 15, 1992
RAGHUNATH BABAN GHOSALE Vs. STATE OF MAHARASHTRA
December 11, 1992
RAHIMTULLA KHAN Vs. COMMISSIONER OF POLICE GR BOM
October 16, 1992
RAJ ENTERPRISES AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
January 15, 1992
RAJA S BHOSALE Vs. MAHANAGAR TELEPHONE NIGAM LIMITED M T N L BOMBAY
January 6, 1992
RAJAN AJITKUMAR SARKAR ALIAS RAJAN BANGALI Vs. S RAMAMURTHI COMMISSIONER OF POLICE BOMBAY
January 29, 1992
RAJAN M NANDE Vs. ZELL ATE LTD
July 23, 1992
RAJARAM BANDEKAR SIRIGAO MINES PRIVATE LIMITED Vs. EXPORT CREDIT AND GUARANTEE CORPORATION LIMITED
September 14, 1992
RAJATI Vs. STATE OF MAHARASHTRA
November 19, 1992
RAJATI D/O DURAISAMY MODILAL Vs. THE STATE OF MAHARASHTRA AND ORS.
November 18, 1992
RAJENDRA JAINARAYAN SHARMA Vs. R P PATANKAR ASSTT COLLECTOR OF CUSTOMS BOM
August 19, 1992
RAJENDRA PALERAM AGARWAL Vs. STATE OF MAHARASHTRA
July 29, 1992
RAJESH ANANTRAM THAKUR Vs. STATE OF MAHARASHTRA
August 12, 1992
RAJESH R KUSHALANI Vs. MAHENDRA PRASAD JT SECRETARY GOVERNMENT OF INDIA
April 20, 1992
RAJNI MOHANLAL SHIVNANI Vs. KRISHNA B KAPUR
January 22, 1992
RAKESH NEMKUMAR PORWAL Vs. NARAYAN DHONDU JOGLEKAR
July 29, 1992
RAKESH RAMNATH SAIGAL Vs. STATE OF MAHARASHTRA
July 6, 1992
RALLIWOLF LIMITED Vs. UNION OF INDIA
February 7, 1992
RAMA AZIZ PARPIA Vs. BALKRISHNA K MEHTA
March 8, 1992
RAMBHAU Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
August 14, 1992
RAMBHAU MURALIDHAR RAIJADE Vs. COLLECTOR
November 25, 1992
RAMCHANDRA KERUJI DEOKAR Vs. RAGHUNATH SHANKAR BICHAKAR
July 22, 1992
RAMCHANDRA KERUJI DEOKAR Vs. RAGHUNATH SHANKAR BICHAKAR
July 23, 1992
RAMCHANDRA VISHNU TENDULKAR Vs. STATE OF MAHARASHTRA
August 27, 1992
RAMDAS GENDA BHIL Vs. STATE OF MAHARASHTRA
July 13, 1992
RAMDAS SRINIVAS NAYAK Vs. ABDUL REHMAN ANTULAY
June 10, 1992
RAMESH MAVJIBHAI PADIYAR Vs. KALLAPPA RAGHU PATIL
February 4, 1992
RAMESH OCCHAVLAL SHAH Vs. UNION OF INDIA
April 13, 1992
RAMESH RAMA UBALE Vs. STATE OF MAHARASHTRA
December 7, 1992
RAMIAH VENKATESAN Vs. UNION OF INDIA & ORS.
August 12, 1992
RAMON DISTILLERIES LIMITED Vs. STATE OF MAHARASHTRA
July 21, 1992
RAMRAO ZINGRAJI SHENDE Vs. INDIAN YARN MANUFACTURING COMPANY
January 27, 1992
RAMU SHIVAPPA AGALGAVE Vs. IMAM KASHIM PATHAN
January 7, 1992
RANGANATH BANDUJI SALVE Vs. STATE OF MAHARASHTRA
March 12, 1992
RANGNATH RAMKRISHNA NAPHADE Vs. STATE OF MAHARASHTRA
August 3, 1992
RAOSAHEB BAPU BADBADE Vs. UNION OF INDIA
September 22, 1992
RAS MARKETING AND EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
October 22, 1992
RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED Vs. OTA KANDLA PRIVATE LIMITED
April 28, 1992
RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. STATE OF MAHARASHTRA
July 7, 1992
RASIKLAL S O DEOCHAND KIRANAWALA Vs. GOVIND PANDURANG ANANTWAR
March 6, 1992
RATANLAL TIKARAM GOYAL Vs. PRATIBHA PRABHAKAR GOKHALEALIASPRATIBHA RATANLAL GOYAL
November 11, 1992
RATTI PALONJI KAPADIA Vs. STATE OF MAHARASHTRA
April 23, 1992
RATTI PALONJI KAPADIA Vs. STATE OF MAHARASHTRA
April 24, 1992
RAVI GANPATI SHENOY Vs. NEELA SHENOY
January 20, 1992
RAVINDRA UMESH GOKARN Vs. GUEST KEEN WILLIAMS LIMITED
March 10, 1992
RAVINDRA WASUDEO JAMDAGNI Vs. MAH ACADEMY OF ENGINEERING AND EDUCATIONAL RESEARCH PUNE
February 20, 1992
RAYMOND WOLLEN MILLS LIMITED Vs. C S SONAWANE
October 7, 1992
RECKITT AND COLMAN OF INDIA LIMITED Vs. MEDICROSS PHARMACEUTICALS PRIVATE LIMITED
April 21, 1992
REFERENCE MADE Vs. STATE OF MAHARASHTRA
September 18, 1992
REGIONAL MANAGER MAHARASHTRA STATE ROAD TRANSPORT CORP NAGPUR Vs. CIVIL JUDGE SENIOR DIVISION 3RD JOINT AT AKOLA
February 4, 1992
RELIANCE TEXTILE INDUSTRIES LTD Vs. UNION OF INDIA
March 11, 1992
RESERVE BANK OF INDIA Vs. BANK OF CREDIT AND COMMERCE INTERNATIONAL OVERSEAS LTD
February 27, 1992
RESERVE BANK OF INDIA Vs. BANK OF CREDIT AND COMMERCE INTERNATIONAL OVERSEAS LIMITED
March 4, 1992
RESHMA SUDHAKAR HEGDE Vs. STATE OF MAHARASHTRA
July 7, 1992
RIZVI NAGAR CO OP HSG STY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
October 19, 1992
ROBERT COSTA FERNANDES Vs. AMERICO JOSEPH FERNANDES
November 3, 1992
ROBERT SALVI Vs. ASHOK SONULE
June 9, 1992
ROHIDAS MARUTIRAO WAGHMARE Vs. STATE OF MAHARASHTRA
June 10, 1992
ROHIT DESAI Vs. STATE OF MAHARASHTRA
September 3, 1992
ROHIT DESAI Vs. STATE OF MAHARASHTRA
February 9, 1992
RUI COELHO Vs. TELECOMMUNICATION DIVISIONAL MANAGER, PANAJI & ORS
September 7, 1992
S K GULATI Vs. KANYA BUILDERS PVT LTD
March 6, 1992
S K PALANIAPPAH KANDAISWAMI GONDER Vs. SUPERINTENDING ENGINEER M S E B KARAD
April 12, 1992
S KANTILAL AND CO PVT LTD Vs. RAJARAM BANDEKAR SIRIGAO MINES PVT LTD
November 20, 1992
S L KIRLOSKAR Vs. UNION OF INDIA
November 11, 1992
S M RENU Vs. PROPRIETOR MAHAJAN SILK MILLS
July 24, 1992
S M SETHNA Vs. ANIL CHOKSI
October 31, 1992
S Y BANGAR Vs. KIRLOSKAR KISAN EQUIPMENT LTD
July 30, 1992
S.K. PALANIAPPAH KANDAISWAMI Vs. SUPERINTENDING ENGINEER
December 4, 1992
S.Y. BANGAR & ORS. Vs. KIRLOSKAR KISAN EQUIPMENT LTD. & OTHERS
June 30, 1992
SADASHIV CHHOKHA SABLE Vs. STATE OF MAHARASHTRA
November 2, 1992
SADASHIV DURGAJI AMBHORE Vs. STATE OF MAHARASHTRA
April 16, 1992
SADHANA DEEPAK NAIK Vs. DEEPAK LAXMAN NAIK
August 12, 1992
SADIQ SHEIK Vs. CHANDRAKANT D.VOLVEIKAR
June 9, 1992
SADIQ SHEIKH C O SHAUKAT ALI GLASS TRADERS Vs. CHANDRAKANT D VOLVOIKAR
September 6, 1992
SAFAT MOHAMMAD RAZAK Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
July 17, 1992
SAI UDYOG Vs. UNION OF INDIA
February 12, 1992
SAIKO MATEK ENGINEERING PVT LIMITED Vs. PANT D C COMMISSIONER OF INCOME TAX DEPUTY
August 26, 1992
SAKHAR KAMGAR UNION Vs. KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD
July 31, 1992
SAKHARAM TRYMBAK PATIL Vs. STATE OF MAHARASHTRA
September 16, 1992
SALUBAI BHAGWAN CHOUDHARI Vs. STATE OF MAHARASHTRA
November 19, 1992
SAMPAT SAKHARAM WABLE Vs. AMAR DYE CHEM LTD., & ORS.
December 1, 1992
SANGEETA BALKRISHNA KADAM Vs. BALKRISHNA RAMCHANDRA KADAM
April 30, 1992
SANTOSH DATTARAM MORE Vs. STATE OF MAHARASHTRA
June 20, 1992
SANTOSH PODDAR Vs. KAMALKUMAR PODDAR
March 25, 1992
SARANSINGH S O ATTARSINGH Vs. GOPAL S O RAGUNATHRAO JOSHI
July 14, 1992
SARDAR KULWANT SINGH P KOHLI Vs. IQBAL KAUR WIDOW OF BAKSHI WARYAM SINGH
December 16, 1992
SATARA SAHAKARI DUDH PURAVATHA SANGH LTD Vs. STATE OF LTD
April 3, 1992
SATYANARAYAN JIWANLAL BAPECHE Vs. STATE OF MAHARASHTRA
March 27, 1992
SATYAPAL Vs. RUKAYYABAI
April 28, 1992
SAU SHEELA Vs. SUBHASH
October 8, 1992
SAVITRIBAI CHANDRAKANT GAWADE Vs. MAHESH TRADING COMPANY
August 26, 1992
SAVITRIDEVI JAYANTIPRASAD RINGSHIA Vs. MUNCIPAL CORPORATION OF GREATER BOMBAY
August 9, 1992
SAYYAD ALIAS SAIDU GHUDUBHAI FULARI Vs. STATE OF MAHARASHTRA
January 23, 1992
SAYYED RAFIQUE Vs. ASFIYA BANU
March 2, 1992
SCHEME OF AMALGAMATION BETWEEN GOVIND RUBBER LIMITED WITH PAVAN TYRES LIMITED Vs. N R
March 25, 1992
SCHERING CORPORATION Vs. PERK PHARMACEUTICAL SERVICES
December 4, 1992
SECRETARY, CHOWKE PANCHKIROSHI SHIKSHAN PRASARAK MANDAL Vs. DILIP A. NARVEKAR & ORS.
April 28, 1992
SEEMA MARUTRAO DEVAKAR Vs. SHALAN PURUSHOTTAM JOSHI
September 17, 1992
SELVEL PUBLICITY CONSULTANT PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 5, 1992
SEVARAM LAXMIDAS SACHDEV Vs. NATIONAL INSURANCE COMPANY AND ANOTHER
March 27, 1992
SHAHBEHRAM ARBESHIR KHONYAR Vs. ASIATIC TRAVEL SERVICE
June 19, 1992
SHAIKH ABDUL GANI MOULA BAKSHA Vs. STATE OF MAHARASHTRA
January 31, 1992
SHAIKH ASHRAF ABDUL KADAR Vs. ASSISTANT COLLECTOR OF CUSTOMS
June 20, 1992
Shaikh Munna Shaikh Kadir Vs. State of Maharashtra
April 9, 1992
SHAIKH USMAN S O SHAIKH BURAHAN Vs. SHAIKH BADRUDDIN S O SHAIKH BHAGAN
March 27, 1992
SHAIKHLAL GULAB MULLA SHAIKHLAL GULAB MULLA SHAIKHLAL GULAB SHAIKHLAL GULAB MULLA Vs. STATE OF MAHARASHTRA
April 12, 1992
SHAKUNTALA RAMESHCHANDRA SANT Vs. RAJENDRA D. THAKKAR
September 8, 1992
SHALINI DAMODAR NIKAM Vs. INDIA UNITED MILLS
June 30, 1992
SHALINI WD O GANGADHAR WADODKAR Vs. PRAKASH S O GANGADHAR HEDAOO
December 1, 1992
SHAMRAO VITHAL CO OPERATIVE BANK LIMITED Vs. PADUBIDRI PATTABHIRAM BHATFB
August 28, 1992
SHANKAR BABU GHAVALI Vs. STATE OF MAHARASHTRA
November 20, 1992
SHANKAR BALU PISHTE Vs. ARVIND PROCESSORS
June 19, 1992
SHANKAR MOHANIRAJ GHOTANKAR Vs. STATE OF MAHARASHTRA
October 14, 1992
SHANKAR RAJU BANGLORKAR Vs. STATE OF GOA
February 25, 1992
SHANTILAL KHUSHALDAS AND BROS PVT LTD Vs. CHANDANBALA SUGHIR SHAH
February 14, 1992
SHANTILAL KHUSHALDAS PRIVATE LIMITED Vs. CHANDANBALA SUGHIR SHAH
February 12, 1992
SHARAD R KHANNA Vs. INDUSTRIAL CREDIT AND INVESTMENT CORP OF INDIA LIMITED
September 18, 1992
SHARAD VAIDYA Vs. PAULO JOEL VALES
June 16, 1992
SHARAD WAMAN BUCHAKE Vs. STATE OF MAHARASHTRA
November 27, 1992
SHARADCHANDRA MOTIRAMJI BALPANDE ASSISTANT CASHIER GOVERNMENT MILK SCHEME NAGPUR Vs. STATE OF MAHARASHTRA
October 15, 1992
SHARADCHANDRA S O BIHARILAL PALIWAL Vs. STATE OF MAHARASHTRA
January 31, 1992
SHASHIKANT PANACHAND GORAKHIA Vs. UNION OF INDIA
September 15, 1992
SHEELA Vs. SUBHASH S O SHAMRAO WANKHEDE
August 10, 1992
SHEWANTABAI WD/O EKNATH JAMBULKAR Vs. DY. DIRECTOR OF EDUCATION, NAGPUR & ORS.
November 9, 1992
SHIVAJI PANDURANG DEOKAR AND OTHERS Vs. THE STATE OF MAHARASHTRA
January 20, 1992
SHIVARAM ANKUSH MUDRAS Vs. UNION OF INDIA
September 11, 1992
SHIVCHALAPPA GURUMORTYAPPA LONI Vs. STATE OF MAHARASHTRA
September 22, 1992
SHIVDAS LOKNATHSING AND OTHERS Vs. GAYABAI SHANKAR SURWASE
February 14, 1992
SHIVRAJ FINE ART LITHO WORKS Vs. PURUSHOTTAM
April 10, 1992
SHIVRAJ S O HANMANTRAO PATIL Vs. STATE OF MAHARASHTRA
November 26, 1992
SHOBHA DINESH SUPARE Vs. DINESH NAMDEORAO SUPARE
August 27, 1992
SHOEB HABIB BHIMJI Vs. SOHABAI DOOUGARSI MALANI
January 23, 1992
SHRI B. Vs. SMT. A
January 16, 1992
SHRI SHANKAR SAHAKARI SAKHAR KARKHANA LTD., DIST. SOLAPUR Vs. KESHAV DATTATRAYA NAIKULE & ORS.
June 20, 1992
SHRI SHRIKRISHNA JAGANNATH KAMAT & ORS. Vs. SHRI BHIGVI NAIK DANGVI
November 10, 1992
SHRIMAL SHOBHACHAND BORA Vs. STATE OF MAHARASHTRA
November 2, 1992
SHRIPAD VASUDEO VATVE Vs. NARHAR BHARGAV KARMARKAR
January 8, 1992
SHRIPAD VASUDEV VATVE Vs. NATHAR BHARGAV KARMAKAR
November 8, 1992
SIEMENS LIMITED Vs. GAJANAN VITHAL KONDE
March 17, 1992
SINDHU KRISHNA THAKUR Vs. STATE OF MAHARASHTRA
January 28, 1992
SIPTA COATED STEELS LIMITED Vs. UNION OF INDIA
July 23, 1992
SIRDAR CARBONIC GAS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 10, 1992
SITA RAM HARI KOLI Vs. RAMDAS TUKARAM KOLI & ANOTHER
June 25, 1992
SITARAM VISHNU CHALKE Vs. STATE OF MAHARASHTRA
June 16, 1992
SOCIEDADE ALGODOEIRA DO NORDESTE BRASILEIRO S A Vs. COTTON CORPORATION OF INDIA LIMITED
September 4, 1992
SOCIETY FOR CLEAN ENVIRONMENT Vs. UNION OF INDIA
February 21, 1992
SOLAPUR MUNICIPAL CORPORATION Vs. SHIVAJI WORKS LTD
April 21, 1992
SOMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED Vs. SHRINIVAS PATIL
January 31, 1992
SOMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED Vs. SHRINIVAS PATIL
February 3, 1992
SONALI VILAS GHAG Vs. STATE OF MAHARASHTRA
September 24, 1992
SONIA DINESH BAGDE Vs. MAHARASHTRA INSTITUTE OF TECHNOLOGY
October 20, 1992
SONUSING DHANUSING PATIL AND ANOTHER Vs. BANSICHINDU KUMBHAR
December 3, 1992
SOU JANABAI Vs. KRISHNA RAVBA RITHE
April 9, 1992
SOU SANJEEVANI ANIL WADNERE Vs. ANIL MURLIDHAR WADNERE
December 18, 1992
SOU SUNANDA RAGHUNATH SADAVARTE Vs. RAGHUNATH KERU SADAVARTE
November 25, 1992
SOUTH EASTERN ROADWAYS BOMBAY Vs. U P STATE AGRO INDUSTRIAL CORPORATION LIMITED LUCKNOW
April 11, 1992
SOUTH EASTERN ROADWAYS, BOMBAY Vs. U.P. STATE AGRO INDUSTRIAL CORPORATION LTD., AND ANOTHER
November 4, 1992
SOW SARALABAI ARJUN BAJAJ Vs. STATE OF MAHARASHTRA
April 28, 1992
SPECIAL LAND ACQUISITION OFFICER Vs. KOHINOOR DRESSES
November 12, 1992
SPECIAL LAND ACQUISITION OFFICER (I), BOMBAY Vs. BOMBAY MUNICIPAL CORPORATION (LABOUR), BOMBAY AND ANOTHER
November 6, 1992
SPECIAL LAND ACQUISITION OFFICER 1 BOMBAY Vs. ANIL KRISHNA BISWAS
April 9, 1992
SPECIAL LAND ACQUISITION OFFICER BOMBAY Vs. MAHESH VADILAL GANDHI
November 24, 1992
SPECIAL LAND ACQUISITION OFFICER I BOMBAY Vs. BOMBAY MUNICIPAL CORPORATION
June 11, 1992
SRINIVAS RAMA SHETTY Vs. AMALGAMATED ELECTRICITY COMPANY LIMITED
April 11, 1992
STANDARD BATTERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 3, 1992
STAR INDUSTRIAL AND TEXTILE ENTERPRISES LIMITED Vs. SOM DATT BUILDERS PRIVATE LIMITED
September 22, 1992
STATE Vs. IN RE WALVIS FLOUR MILLS CO PVT LTD
September 18, 1992
STATE BANK OF INDIA Vs. VISHWANATH
December 7, 1992
STATE BANK OF INDIA Vs. JAVED AKHTAR HUSSAIN
August 3, 1992
STATE BANK OF INDIA Vs. JAVED AKHTAR HUSSAIN
March 8, 1992
STATE OF MAHARASHTRA Vs. NANASAHEB BHIKAJI TAMBE
March 2, 1992
STATE OF MAHARASHTRA Vs. VASANT SHANKAR MHASANE
February 27, 1992
STATE OF MAHARASHTRA Vs. SHRIRAM BABULAL CHAURASIYA
March 5, 1992
STATE OF MAHARASHTRA Vs. ASHA KAMALAKAR SHETE
March 4, 1992
STATE OF MAHARASHTRA Vs. HEPTULLAL TAYABALLI DHORJIWALLA
April 16, 1992
STATE OF MAHARASHTRA Vs. UDECHAND RAMCHANDRA LUNIYA
February 3, 1992
STATE OF MAHARASHTRA Vs. SADIQ AND COMPANY
February 11, 1992
STATE OF MAHARASHTRA Vs. A K MAHANSARIA
February 5, 1992
STATE OF MAHARASHTRA Vs. BHATU KESHAVRAO MARATHE
February 6, 1992
STATE OF MAHARASHTRA Vs. M S BUILDERS PRIVATE LIMITED
February 13, 1992
STATE OF MAHARASHTRA Vs. MAHAVIR LALCHAND RATHOD
February 13, 1992
STATE OF MAHARASHTRA Vs. R A KHAN CHIEF JUDICIAL MAGISTRATE GADCHIROLI
September 23, 1992
STATE OF MAHARASHTRA Vs. ANNARKHAN SULEMANKHAN MUSALMAN
September 24, 1992
STATE OF MAHARASHTRA Vs. RAJU alias RAYA S O RAMKARAN GAUTAM
September 29, 1992
STATE OF MAHARASHTRA Vs. SAYYED MOHAMMAD SAYYED KAZIM
September 3, 1992
STATE OF MAHARASHTRA Vs. SURESH S O RAMESHWARDAS LOHIYA
December 4, 1992
STATE OF MAHARASHTRA Vs. RAVJI KHANDU LANDHE
December 17, 1992
STATE OF MAHARASHTRA Vs. NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD
July 7, 1992
STATE OF MAHARASHTRA Vs. ANNARKHAN SULEMANKHAN MUSALMAN
September 25, 1992
STATE OF MAHARASHTRA Vs. ISHWAR PIRVAJI KALPATRI
November 27, 1992
STATE OF MAHARASHTRA Vs. HASMUKH HARGOVIND SHAH
November 17, 1992
STATE OF MAHARASHTRA Vs. PRABHUDAYAL S O HIRALAL DAJJUKA
November 16, 1992
STATE OF MAHARASHTRA Vs. MANGALI DEWAIYYA PUPALLA
October 16, 1992
STATE OF MAHARASHTRA Vs. NARENDRA AMRITLAL LUHAR
July 7, 1992
STATE OF MAHARASHTRA AT THE INSTANCE OF SHRI NATRAJAN PROVIDENT FUND INSPECTOR BOMBAY Vs. SHIVPRAKASH SETH
November 20, 1992
SUBA TRANSPORT CO. Vs. PHIROZE SETHANE PVT. LTD
November 11, 1992
SUBA TRANSPORT COMPANY Vs. PHIROZE SETHANE PVT. LTD
December 11, 1992
SUBDIVISIONAL MAGISTRATE Vs. AMRJITCHOURASIA
July 10, 1992
SUBHASH GANGADHAR SHINDE Vs. STATE OF MAHARASHTRA
November 13, 1992
SUBHASH PHOTOGRAPHICS Vs. UNION OF INDIA
April 2, 1992
SUBHASH RAMCHANDRA WADEKAR Vs. UNION OF INDIA
August 18, 1992
SUDHAKAR BHASKAR PORE Vs. STATE OF MAHARASHTRA
February 26, 1992
SUDHIR SURESH KAMBLE Vs. STATE OF MAHARASHTRA
October 6, 1992
SUHASINIBAI GOENKA SMT Vs. COMMISSIONER OF INCOME TAX
September 29, 1992
SUKUMAR BISWAS Vs. STATE OF MAHARASHTRA
July 20, 1992
SULPHUR DYES LIMITED Vs. HICKSON AND DADAJEE LIMITED
February 20, 1992
SUNDER GANPAT BEKAL Vs. BHAGIRATHI SUNDER BEKAL
December 14, 1992
SUNDER TRANSPORT Vs. REGIONAL P F COMMISSIONER
September 4, 1992
SUNIL KISAN CHAVAN Vs. SPECIAL EXECUTIVE MAGISTRATE CRIMES PUNE
July 15, 1992
SUPER TILES WORKS Vs. ADDITIONAL DISTRICT MAGISTRATE NAGPUR
July 7, 1992
SUPERINTENDING ENGINEER URDHWA PAINGANGA PROJECT CIRCLE SINCHAN BHAWAN NANDED Vs. YAVATMAL ZILLA RASTE IMARATI VA PATBHANDHARE KAMGAR UNION NANDED
August 5, 1992
SURENDRAKUMAR HARKISHOR JAIN Vs. ELBROS TEXTILES LIMITED
August 18, 1992
SURESH LALCHAND LULLA Vs. NEELA SUDHISH TALPADE
July 13, 1992
SURESH RAGHUNATH KOCHARE Vs. STATE OF MAHARASHTRA
March 13, 1992
SURESH SOPAN KADAM Vs. JAGANNATH GENU KADAM
March 31, 1992
SURESHKUMAR SAKHARCHAND SHAH Vs. EDNA SUSHILA SAMUEL
October 16, 1992
SURESHKUMAR SAKHARCHAND SHAH Vs. EDNA SUSHILA SAMUEL
October 19, 1992
SURYAKANT SHANKAR JOG Vs. STATE OF MAHARASHTRA
June 18, 1992
SUSHEIL AHLUWALIA Vs. DHARAM PAL MALHOTRA
June 22, 1992
SWAPNALOK TOURING TALKIES KANHAN Vs. STATE OF MAHARASHTRA
July 3, 1992
SYED ATEEQ Vs. SYED ABDUL QADER
March 11, 1992
SYLVESTER AND COMPANY Vs. UNION OF INDIA
October 20, 1992
SYNDICATE BANK Vs. DASHRATH NARAHARI NARVEKAR
January 10, 1992
T A DARBAR AND COMPANY Vs. UNION BANK OF INDIA
June 20, 1992
TANAJI NAMDEO UPLAKAR Vs. BUDDHGAYA CO OP HOUSING SOC LTD
April 24, 1992
TANNA EXPORTS Vs. KAMAT M G
August 24, 1992
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. UNION OF INDIA
November 18, 1992
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. STATE OF MAHARASHTRA
April 9, 1992
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. STATE OF MAHARASHTRA
March 10, 1992
TATA METALS AND STRIPS LIMITED Vs. UNION OF INDIA
February 11, 1992
TATOBA BHAU SAVAGAVE Vs. VASANTRAO DHINDIRAJ DESHPANDE
January 10, 1992
THANKAM G MENON Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
December 1, 1992
THE STATE OF MAHARASHTRA Vs. MARUTI GOVIND PATIL AND ANOTHER
November 5, 1992
THELMA APARTMENT CO OP HOUSING SOC LTD Vs. MURLI SHYAMDAS ASNANI
April 2, 1992
TIRPUDE COLLEGE OF SOCIAL WORK Vs. NAGPUR UNIVERSITY
March 27, 1992
TRADE WINGS LIMITED Vs. PRABHAKAR DATTARAM PHODKAR
January 9, 1992
TRANSPORT AND DOCK WORKERS UNION Vs. BOMBAY STEVEDORES ASSOCIATION
September 25, 1992
TRANSPORT CORPORATION OF INDIA LIMITED Vs. STATE OF MAHARASHTRA
November 11, 1992
TRIMBAK TANAJI KAPADNIS Vs. MAHARASHTRA STATE R T C & ANR
September 4, 1992
TRIMURTI SAHAKARI DUDH UTPADAK SANGH Vs. DATTATRAYA KALURAM GADHAVE
May 14, 1992
TUKARAM RANGRAO WAZE Vs. STATE OF MAHARASHTRA
March 27, 1992
TULASHIDAS NEMANDAS DENGARA Vs. STATE OF MAHARASHTRA
June 8, 1992
TULSI TANGAPPA PILIAI Vs. STATE OF MAHARASHTRA
October 15, 1992
TUSHAR TULSIDAS TANNA Vs. J RAM TAX RECOVERY OFFICER
September 28, 1992
TWINCITY GLASS PRIVATE LIMITED Vs. UNION OF INDIA
March 17, 1992
UBS PUBLISHERS DISTRIBUTORS LTD. Vs. INDUSTRIAL WORKERS UNION & ORS.
November 18, 1992
UDAVJIPURSHOTTAM AMARCHEDA Vs. MUNICIPAL CORPORATION
August 25, 1992
UDAY T VALIA Vs. MAHENDRA PRASAD JOINT SECRETARY TO THE GOVT OF INDIA
March 4, 1992
UDHAV TATYA BHOPALE Vs. STATE OF MAHARASHTRA
April 10, 1992
UDHAV TATYA BHOPALE Vs. STATE OF MAHARASHTRA AND OTHERS
April 13, 1992
ULTRA DRYTECH ENGINEERING PVT. LTD. Vs. NIRAJ PETROCHEMICALS LTD. AND ANOTHER
June 23, 1992
UNION BANK OF INDIA Vs. ANKUR CORPORATION
November 9, 1992
UNION BANK OF INDIA Vs. DALPAT GAURISHANKAR UPADHYAY
April 2, 1992
UNION BANK OF INDIA Vs. ANKUR CORPORATION
September 11, 1992
UNION OF INDIA Vs. SHEEL THERMOPLASTICS LTD
June 8, 1992
UNION OF INDIA Vs. HEGE NAVIGATION LIMITED
June 23, 1992
UNION OF INDIA Vs. SUPER PROCESSORS
August 12, 1992
UNION OF INDIA Vs. MAHINDRA AND MAHINDRA LIMITED
April 1, 1992
UNION OF INDIA Vs. METAL DISTRIBUTORS LTD
March 18, 1992
UNION OF INDIA Vs. CHEMICAL PROCESS EQUIPMENTS PVT LTD
January 9, 1992
UNION OF INDIA Vs. UNITED INDIA INSURANCE CO LTD
January 10, 1992
UNION OF INDIA Vs. MINE-CHEM INDIA
January 15, 1992
UNION OF INDIA Vs. B SORABJEE
January 24, 1992
UNION OF INDIA Vs. MOHIBALI ROSHANALI NASER
February 10, 1992
UNION OF INDIA Vs. KAVITA EXPORTS PVT LTD
December 3, 1992
UNION OF INDIA Vs. ORION CHEMICALS
February 13, 1992
UNION OF INDIA Vs. CHANDRALAL NALVANI
February 6, 1992
UNION OF INDIA Vs. MANSUKHLAL CHHAGANLAL DESAI
January 24, 1992
UNION OF INDIA OWNING THE CENTRAL RAILWAY Vs. R N PATTIWAR
March 6, 1992
UTTAM SAHADU GALKAL Vs. NASIK CITY DY SUPERINTENDENT OF POLICE
January 30, 1992
V J DESHMUKH Vs. PREMIER BUILDERS
April 9, 1992
V M BHANDARI Vs. STATE OF MAHARASHTRA
January 14, 1992
V S MALSHETTY Vs. STATE OF MAHARASHTRA
August 4, 1992
V.E. LONDHE AND ORS. Vs. UNION OF INDIA AND ORS.
November 17, 1992
V.M. JOG CONSTRUCTION PVT. LTD. COMPANY Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
November 13, 1992
VALIANT GLASS WORKS LTD. Vs. M/S. CASEWELL PVT. LTD. & ANR.
June 9, 1992
VALLABH GLASS WORKS LTD Vs. CEGAT
January 6, 1992
VASANT Vs. STATE BANK OF INDIA
June 26, 1992
VASANT LADOO NAIK Vs. KOHINOOR MILLS NO 1
July 10, 1992
VASANT S O PANDURANG BHUTADE Vs. SOLAR CHEMICALS CHANDRAPUR
March 2, 1992
VASANT SUDAM PATIL Vs. STATE OF MAHARASHTRA
December 1, 1992
VASANT VITHAL PRABHU Vs. UNION OF INDIA
July 1, 1992
VATCHHALABAI MARUTI KSHIRSAGAR Vs. STATE OF MAHARASHTRA
August 25, 1992
VELCRO INDUSTRIES B V Vs. VELCRO INDIA LTD
February 11, 1992
VERA ARANHA Vs. JACVB HAROLD
February 14, 1992
VIDARBHA PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX
September 28, 1992
VIDARBHA VENEER INDUSTRIES LTD Vs. UNION OF INDIA
August 28, 1992
VIJAY BABULAL PATEL Vs. STATE OF MAHARASHTRA
January 15, 1992
VINAYAK DATTALRAYA DHERE Vs. DHANANJAYA ALIAS CHINTAMANI VINAYAK DHERE AND ANR.
November 5, 1992
VINOD KUMAR KEJRIWAL Vs. USHA VINOD KEJRIWAL
March 20, 1992
VINOD PARSHURAM MAHAJAN Vs. ABDUL REHMAN KASHMIRI
June 25, 1992
VINODCHANDRA GAJANAN DEOKAR Vs. ANUPAMA VINODCHANDRA
July 24, 1992
VIRSINGH ANWARSING NAIK Vs. STATE OF MAHARASHTRA
January 17, 1992
VIRU MUTHU SUKHLINGAM Vs. UNION OF INDIA
June 20, 1992
VISHAL ELECTRONICS PVT LTD Vs. UNION OF INDIA
December 3, 1992
VISHNU NARAYAN SHINGATE Vs. KUMAR SHAM SHANKAR PARIT
August 28, 1992
VISHVESHWAR SAHAKARI BANK LIMITED Vs. S J CORPORATION FIRM BOMBAY
June 11, 1992
VISHVESHWAR SAHAKARI BANK LTD. Vs. S.J. CORPORATION, FIRM AND ORS.
November 6, 1992
VITHAL KESHAV THORAT Vs. STATE OF MAHARASHTRA
August 10, 1992
VITTAL VENKATESH Vs. PATHEJA FORGING AND AUTO PARTS MFRS PRIVATE LIMITED
November 20, 1992
VIVEK NARAYANRAO ANANTWAR (DR.) Vs. STATE OF MAHARASHTRA AND OTHERS
June 20, 1992
VORA AUTOMOTIVES PVT LTD Vs. GOPALRAO NAMDEORAO POHRE
March 5, 1992
VYSYA BANK LTD Vs. OFFICIAL LIQUIDATOR SHREENIWAS COTTON MILLS LTD
July 9, 1992
WALCHAND AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
October 7, 1992
WALVIS FLOUR MILLS CO PVT LTD Vs. STATE
September 18, 1992
WALWA TALUKA SAHAKARI SAKHAR KARKHANA LTD Vs. H K CHAVAN
June 10, 1992
WAMAN GAJANAN DESAI Vs. FILOMENA DSA
July 9, 1992
WEST COAST INDUSTRIES Vs. CHIEF GENERAL MANAGER MTNL
May 26, 1992
WESTERN INDIAN TEXTURIZERS LTD Vs. UNION OF INDIA
March 10, 1992
WILLIAM RODRIGUES Vs. GOA UNIVERSITY
March 31, 1992
WIN LABORATORIES LTD Vs. UNION OF INDIA
September 1, 1992
WORKS OF ART PVT LTD Vs. UNION OF INDIA
February 5, 1992
YESHWANTRAO DATTAJI CHOWGULE Vs. STATE OF MAHARASHTRA
March 7, 1992
YOGI ANAND SWAMY TRUST Vs. RAMCHANDRA DATTATRAYA PHULE
July 27, 1992
ZENITH STEEL PIPES AND INDUSTRIES LIMITED Vs. G K ASHTEKAR
August 4, 1992
ZIABANU MALAK Vs. COMMISSIONER OF INCOME TAX
January 21, 1992