Case Index

Title
Date
AMITA SONI Vs. PUNJAB NATIONAL BANK
May 27, 1992
BANK OF INDIA Vs. SADHU RAM GUPTA
March 17, 1992
J.P.SINGH Vs. IMPROVEMENT TRUST, LUDHIANA
September 10, 1992
JAIN JEWELLERS Vs. ORIENTAL INSURANCE CO.LTD.
January 13, 1992
LALA SAMACHAR Vs. GENERAL MANAGER, TELECOM DEPARTMENT
August 17, 1992
MELA RAM SARAN Vs. GENERAL MANAGER, TELECOM
November 5, 1992
NATIONAL INSURANCE CO.LTD. Vs. BALDEV SINGH
March 25, 1992
NIRPENDER SINGH CHAHAL Vs. STATE BANK OF PATIALA
September 23, 1992
NORTH ZONE CULTURAL CENTRE Vs. TELECOM DISTRICT MANAGER
October 20, 1992
PUNJAB STATE ELECTRICITY BOARD Vs. ANAND AGGARWAL OILS PVT.LTD.
December 2, 1992
SHIVALIK FERTILIZER LIMITED Vs. UNITED INDIA INSURANCE COMPANY
July 15, 1992
SUKHDEV RAJ BALDEV RAJ Vs. DARSHAN SINGH
September 9, 1992
TARSEM LAL GOYAL Vs. UNION OF INDIA
June 22, 1992
TARSEM LAL GOYAL Vs. UNION OF INDIA
December 31, 1992
TELECOM DISTRICT MANAGER, JALANDHAR Vs. DEPUTY COMMISSIONER, KAPURTHALA
November 25, 1992
THE TELEPHONE DISTRICT MANAGER, FEROZEPUR Vs. BIMAL KUMAR JAIN
October 1, 1992
UNION OF INDIA Vs. PUNJAB STATE ELECTRICITY BOARD
June 23, 1992