Home
Case Index
Title
Date
A.P.J.SCHOOL Vs. K.L.GALHOTRA
August 14, 1992
A.P.J.SCHOOL Vs. M.P.BHANOT
September 15, 1992
A.P.J.SCHOOL, FARIDABAD Vs. M.K.MALHOTRA
November 3, 1992
AMAN DAHIYA, ADVOCATE Vs. UNION OF INDIA
March 17, 1992
AMIT STEELS Vs. HARYANA STATE SMALL INDUSTRIES
August 19, 1992
ARJUN DEV Vs. H.S.E.B.PANCHKULA
December 23, 1992
ASSISTANT DIRECTOR VIGILANCE HSEB Vs. KHAZANI
October 20, 1992
ASSISTANT ENGINEER Vs. OM PARKASH
December 16, 1992
ATUL JAIN Vs. NEW INDIA ASSURANCE CO.LTD.
December 18, 1992
B.S.SINGLA OF DISTRICT AMBALA Vs. CHAIRMAN/MANAGING DIRECTOR INDCHEM ATL LIMITED
December 4, 1992
BANARSI LAL AGGARWAL RICE & GENERAL MILLS Vs. UNITED INDIA INSURANCE CO.LTD.
December 18, 1992
CANTONMENT BOARD Vs. AIR TECH PRIVATE LIMITED
August 27, 1992
CHANDER KANTA BANSAL Vs. K.L.M.ROYAL DUTCH AIRLINES, NEW DELHI
September 1, 1992
CLASSIC ELECTRONICS Vs. PARWATI
July 31, 1992
CONCEPT MARKETING, CHANDIGARH Vs. ISHWER SINGH OF DISTRICT HISSAR
May 29, 1992
D.F.T.GURGAON Vs. SURESH KUMAR
May 21, 1992
DALIP SINGH Vs. H.S.E.B.
November 23, 1992
DAVINDER BIR SINGH Vs. S.D.O. H.S.E.B., DIST. KURUKSHETRA-/OPP. PARTY
March 31, 1992
DEPTT.OF TELECOMMUNICATION, JIND Vs. VINOD KUMAR GOYAL
July 24, 1992
DHARAM PAL Vs. CHAWLA COLD STORAGE OF JAGADHARI
June 19, 1992
DIVISIONAL ENGINEER TELEGRAPHS Vs. K.C.GUPTA
December 16, 1992
ESCORTS LTD. Vs. PRAHALAD SINGH
December 23, 1992
ESTATE OFFICER, HUDA Vs. RAM SARUP
September 9, 1992
EXECUTIVE ENGINEER, H.S.E.B., AMBALA Vs. HARCHARAN SINGH
July 22, 1992
GRAM PANCHAYAT OF DAHINA Vs. H.S.E.B.
December 17, 1992
GURCHARAN SINGH OF BARARA Vs. SHASHI BHUSHAN OF BARARA
February 4, 1992
H.S.E.B. Vs. PIRTHI SINGH
December 15, 1992
H.S.E.B., PANCHKULA Vs. ANOOP STONE CRUSHER
April 10, 1992
HARYANA FINANCIAL CORPORATION OF CHANDIGARH Vs. JAMNA DASS COTTON MILLS OF HANSI
December 17, 1992
HARYANA SCHOOL EDUCATION BOARD, BHIWANI Vs. TILAK RAJ
May 20, 1992
HARYANA STATE ELECTRICITY BOARD Vs. VISHAL FOOD PRODUCTS
November 30, 1992
HARYANA STATE ELECTRICITY BOARD Vs. SANJAY GUPTA
May 4, 1992
HARYANA STATE ELECTRICITY BOARD Vs. JAWAHAR LAL SINGLA
December 9, 1992
HARYANA STATE ELECTRICITY BOARD-/OPP. PARTY Vs. SANJAY GUPTA
July 24, 1992
HARYANA STATE MINOR IRRIGATION & TUBEWELL CORP.LTD. Vs. CEMENT CORPORATION OF INDIA LTD.
December 18, 1992
HIND CONSTRUCTION CO. Vs. NATIONAL INSURANCE COMPANY LTD.
March 23, 1992
HIND CONSTRUCTION CO. Vs. NATIONAL INSURANCE COMPANY
October 29, 1992
HINDUSTAN INDUSTRIAL PRODUCTS Vs. S.D.O., H.S.E.B., SUB-DIVISIONAL SATROD, HISAR
September 29, 1992
HINDUSTAN PETROLEUM GAS AGENCY Vs. PARSHOTAM SHARMA
November 6, 1992
HOUSING BOARD, HARYANA Vs. KARTAR SINGH
July 16, 1992
J.S.LAKRA Vs. NATIONAL INSURANCE CO.LTD.
December 4, 1992
J.S.RATHEE Vs. DISTRICT MANAGER (TELECOM) AMBALA CANTT.
February 26, 1992
JAI DEV SHARMA Vs. WHEEL WORLD, STAFFROAD, AMBALA CANTT.
August 25, 1992
KRISHAN LAL Vs. CHIEF ADMINISTRATOR
February 4, 1992
L.R.GUPTA & CO. Vs. TELECOM DISTRICT MANAGER
December 7, 1992
LAJYA GUPTA Vs. SHAM SUNDER
March 26, 1992
MADAN MOHAN LAL Vs. S.D.O (WEST) HSEB
December 9, 1992
MAHAJAN STELL SALES Vs. SANTOSH RANI
July 20, 1992
MAHARIA AUTOMOBILES Vs. SURJA
October 21, 1992
MANMOHAN SINGH DARD Vs. AHUJA SERVICE STATION
October 12, 1992
MODERN AUTOMOBILES Vs. MOHINDER PARTAP
September 29, 1992
MODERN AUTOMOBILES, AMBALA Vs. GOBIND RAM KAJERIWAL
March 31, 1992
MOHAN LAL GUPTA Vs. HARYANA TELECOM CIRCLE
December 15, 1992
MUKAND LAL GABA Vs. TELECOM DISTRICT MANAGER OF KARNAL
December 28, 1992
NAFE SINGH BADAL OF DISTRICT JIND Vs. NATIONAL INSURANCE COMPANY LTD.
February 24, 1992
NARWANA GAS SERVICE Vs. BHAGWAN DUTT
December 8, 1992
NARWANA GAS SERVICE Vs. PARMODH KUMAR
November 25, 1992
NATIONAL INSURANCE CO.LTD. Vs. SAT BHUSHAN JAIN
August 20, 1992
NAYYAR & COMPANY Vs. MEDICAL SUPERINTENDENT, MEDICAL COLLEGE HOSPITAL, ROHTAK
December 9, 1992
OM PARKASH Vs. NARWANA GAS SERVICE OF NARWANA
December 4, 1992
ORIENTAL INSURANCE COMPANY LIMITED Vs. HARYANA MILK FOODS LIMITED
June 10, 1992
ORIENTAL INSURANCE COMPANY LTD. Vs. TARSEM KUMAR
August 13, 1992
P.J.S.MEHTA Vs. UNION OF INDIA, MINISTRY OF DEFENCE, NEW DELHI
May 25, 1992
PAWAN KATIAL Vs. ANSAL HOUSING AND CONSTRUCTION LTD., PANCHKULA
July 27, 1992
POONAM MITTAL Vs. LIFE INSURANCE COMPANY
July 20, 1992
POSTMASTER GENERAL Vs. BHATERI
July 27, 1992
PREM CHAND YADAV Vs. SUB POST MASTER, LOHARU
May 4, 1992
PROP.M/S.SUPER DRY CLEANERS Vs. KAPIL DEV BHAKHRI
June 12, 1992
PUNJAB NATIONAL BANK Vs. A.P.LAWALE
August 27, 1992
R.K.GUPTA Vs. T.D.M.OF HISAR
September 30, 1992
RAJ ARORA Vs. RUSOMA LABORATORIES (P) LTD.
December 3, 1992
RAJDHANI AUTO TRADING COMPANY Vs. UNITED INDIA INSURANCE CO.LTD.
October 28, 1992
RAJINDER KUMAR Vs. S.D.O.TELEPHONES, NARWANA
August 24, 1992
RAM NIWAS MANAV LECTURER Vs. HUDA
December 15, 1992
RAMESH KUMAR Vs. ORIENTAL INSURANCE CO.
July 14, 1992
RANBIR SINGH Vs. PUNJAB TRACTORS LTD.
December 18, 1992
RASHMI JALOTA Vs. NEW INDIA ASSURANCE CO.LTD.
February 4, 1992
RENU BANSAL Vs. ALAKNANDA PROPERTIES PRIVATE LIMITED
June 16, 1992
S.D.O.(TELEPHONES) REWARI Vs. KISHAN LAL SAINI
September 29, 1992
S.D.O.CITY SUB DIVISION, H.S.E.B Vs. SHAM LAL
November 6, 1992
S.D.O.TELEPHONE Vs. PREM RAJ GAUR
July 30, 1992
S.D.O.TELEPHONES Vs. SURINDER NARANG
July 13, 1992
S.K.KAUSHAL OF AMBALA CANTT. Vs. SAINI LAW AGENCY
February 25, 1992
S.K.PANDEY Vs. DEPARTMENT OF TELECOMMUNICATION THROUGH S.D.O.(PHONES), JIND
August 25, 1992
SACHIN AGGARWAL @ VICKY Vs. ASHOK ARORA
October 29, 1992
SAJAWANT FURNITURE HOUSE Vs. JAGDISH CHAWLA
December 7, 1992
SANJAY BANSAL Vs. HUDA
August 24, 1992
SHAKUN GUPTA Vs. SHAM ROAD LINES
July 13, 1992
SHANTI DEVI Vs. LUXMI DEVI
June 11, 1992
SHASHI RADIO AND ELECTRIC COMPANY Vs. SUDESH SINGHAL
November 6, 1992
SHASHI RADIO COMPANY Vs. SUDESH SINGHAL
December 18, 1992
SHER SINGH Vs. UNITED INDIA INSURANCE CO.
December 23, 1992
SHIMLA DEVELOPMENT AUTHORITY Vs. YASH PAL DASS
May 6, 1992
SNEH LATA AGGARWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
June 29, 1992
SNEH LATA AGGARWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
September 22, 1992
SUB-DIVISIONAL OFFICER, H.S.E.B. Vs. SITA RAM
June 12, 1992
SUBHASH CHAND ASHOK KUMAR Vs. ANIL KUMAR
April 1, 1992
SUDESH RAJ DHAWAN Vs. AGGARWAL MARBLE HOUSE
September 8, 1992
SUDHAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD
December 8, 1992
SUPER RECLAMATIONS (PVT.) LIMITED, KARNAL Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO.LTD.
May 21, 1992
SURESH CHAND GUPTA Vs. HARYANA HOUSING BOARD
September 7, 1992
SUSHIL KUMAR Vs. SENIOR DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD.
March 16, 1992
SYNDICATE BANK Vs. BALDEV SINGH SAINI
November 11, 1992
TELEPHONE DIVISIONAL ENGINEER Vs. KRISHAN KUMAR CHAHAL
December 24, 1992
UNION OF INDIA Vs. JOGINDER MOULDING INDUSTRIES
July 17, 1992
UNITED INDIA INSURANCE CO. Vs. BUDH RAM YADAV
August 17, 1992
UNITED INDIA INSURANCE CO.LTD. Vs. GLOBE TRACTORS (AGENCIES)
December 23, 1992
VIJAY KUMAR KISHAN GOPAL Vs. UNITED INDIA INSURANCE CO.LTD.
December 7, 1992
WHEEL WORLD OF AMBALA CANTT. Vs. S.D.VERMA
February 26, 1992