Case Index

Title
Date
A ANTHONY SWAMY Vs. STATE OF KERALA
February 26, 1992
A K CHIRAPPANATH Vs. M A ITTYACHAN
January 31, 1992
A K G MEMORIAL CO OP P D SOC LTD Vs. JOINT REGISTRAR
June 5, 1992
A.P. RAMAKRISHNAN Vs. RESGIONAL TRANSPORT OFFICER, KANNUR
February 18, 1992
ABBAS Vs. SANKARAN NAMBOODIRI
December 2, 1992
ABDUL AZEEZ Vs. SPL TAHSILDAR
June 10, 1992
ABDUL AZEEZ Vs. ALAPPUZHA BAR ASSOCIATION
August 6, 1992
ABDUL HAMEED Vs. ASST EXCISE COMMISSIONER
April 2, 1992
ABDUL KHADER MUSLIAR Vs. GOVT OF KERALA
November 13, 1992
ABDUL LATHEEF Vs. JOINT REGISTRAR
February 7, 1992
ABDUL RAHIMAN KUNJU Vs. RENT CONTROL REVISIONAL AUTHORITY
September 3, 1992
ABDUL SALAM Vs. ISMAIL
February 20, 1992
ABDULLA Vs. STO
March 6, 1992
ABDULSALAM Vs. MUHAMMADALI
June 26, 1992
ACHUTHAN Vs. STATE OF KERALA
June 24, 1992
AHAMMED KABEER Vs. SALMA BEEVI
April 9, 1992
AJET KUMAR Vs. K V SUNIL KUMAR
March 26, 1992
ALI Vs. STATE OF KERALA
November 25, 1992
ALICE OOMMEN Vs. COMMISSIONER OF INCOME TAX
February 13, 1992
ALOKESH NAIDU Vs. STATE OF KERALA
August 11, 1992
AN ACCUSED Vs. STATE
February 7, 1992
ANANDAVALLY Vs. NATESAN
October 13, 1992
ANIL KUMAR Vs. STATE OF KERALA
November 9, 1992
ANITHA Vs. BAVA
October 16, 1992
ANNAMMA ALEXANDER Vs. COMMISSIONER OF INCOME TAX
April 6, 1992
ANTHAPPAI Vs. AHAMMED
May 5, 1992
ANTONY Vs. TALUK LAND BOARD
January 15, 1992
APPI AMMA Vs. N CHANDRASEKHARAN NAIR
March 27, 1992
APPOSTHALIYA DELVA SABHA AND ANR. Vs. M. JOHNAPPAN AND OTHERS
January 16, 1992
APPU Vs. RAMUNNI
September 4, 1992
ASHOK KUMAR Vs. THE REGISTRAR, UNIVERSITY OF KERALA
October 30, 1992
ASHRAF Vs. STATE OF KERALA
June 26, 1992
ASOKAN Vs. STATE OF KERALA
February 27, 1992
ASSN. OF PLANTERS OF KERALA Vs. STATE
November 6, 1992
ATLAS TRANSPORT CO. (P) LTD. Vs. ORIENTAL INSURANCE CO. LTD.
October 30, 1992
AZEEZ Vs. VAIKOM MUNICIPALITY
September 23, 1992
B. SUBAIDA Vs. STATE OF KERALA
December 17, 1992
BABY SAROJAM Vs. S. VIJAYAKRISHNAN NAIR
February 7, 1992
BALACHANDRAN Vs. STATE OF KERALA
February 11, 1992
BALAKRISHNA MENON Vs. PADMAVATHY AMMA
November 27, 1992
BALAKRISHNAN Vs. RETURNING OFFICER
November 30, 1992
BALAN Vs. S T AT ERNAKULAM
March 27, 1992
BAPPU HAJI Vs. JOINT REGISTRAR
August 25, 1992
BENNY YOUNACHAN Vs. SECY. TO GOVT.
August 25, 1992
BERLIN JOSEPH Vs. STATE OF KERALA
February 24, 1992
BERLIN JOSEPH RAVI Vs. STATE OF KERALA
February 2, 1992
BHAGEERATHY Vs. V BEENA
June 23, 1992
BHAGEERATHY PILLAI PANKAJAKSHY AMMA Vs. CHELLAMMA PILLAI RAJAMMA
August 4, 1992
BHARATH TRUST Vs. D DIVAKARA RAO
August 26, 1992
BHASKARAN ASAN Vs. K AMMU­KUTTY AMMA
September 4, 1992
BHASKARAN NAIR Vs. STATE OF KERALA
January 22, 1992
BHAVANI AMMA Vs. STATE
November 27, 1992
BHAVANITHANKACHY Vs. KAMALAKSHI
October 22, 1992
BIJU JOSEPH Vs. CHACKO
July 21, 1992
BOARD OF DIRECTORS PUC BANK LTD Vs. JOINT REGISTRAR
March 23, 1992
BOBAN Vs. STATE OF KERALA
March 11, 1992
C G DAVID THARAKAN Vs. LILY JACOB
July 16, 1992
C THANUJA Vs. STATE OF KERALA
July 10, 1992
C. RAMACHANDRA MENON Vs. KOZHIKODE APPUKUTTAN NAIR
August 27, 1992
C. RAMACHANDRAN NAIR Vs. DIRECTOR OF TRAINING
January 21, 1992
C. SADASIVAN PILLAI Vs. STATE
January 10, 1992
C. VISWANATHAN Vs. DISTRICT JUDGE
April 24, 1992
CANNANORE SHOP Vs. REGIONAL P F COMMISSIONER
June 5, 1992
CHACKO Vs. STATE OF KERALA
July 30, 1992
CHACKO T M AND CO PRIVATE LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 10, 1992
CHANDRA BABU Vs. STATE OF KERALA
July 3, 1992
CHANDRAN Vs. SHEELA AMMA
July 2, 1992
CHANDRAN Vs. ADDL DISTRICT JUDGE
June 10, 1992
CHANDRAN Vs. STATE OF KERALA
June 30, 1992
CHEKKUNNI Vs. KALIKAVU PANCHAYAT
November 3, 1992
CHELLAMMA Vs. NARAYANA FB
December 17, 1992
CHELLAPPAN PILLAI Vs. STATE OF KERALA
March 18, 1992
CHENNAMANGALAM NAIR SAMAJAM Vs. SARADA
October 28, 1992
CHINNAPPAN LOUIS DAMIYAN LOUIS Vs. ABUBAKER ALIYARU PILLAI NOOHUKANNU
January 9, 1992
CHIVEETTIL SEKHARAN NAMBIAR Vs. CHERUVAZHCHERI KISHAKKEKKAR
January 22, 1992
CHOICE TRADING CORPORATION P LTD Vs. G C D A
January 20, 1992
CHRISOSTOM Vs. FEDERAL BANK LTD
July 2, 1992
CHUPPAN NADAR Vs. SREEDHARAN THAMPI
September 30, 1992
CIT Vs. KESAVA PRABHU AND SONS
January 29, 1992
COASTAL MOTOR TRANSPORT WORKERS CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
February 3, 1992
COLOURGRAPHS Vs. SALES TAX OFFICER III CIRCLE ERNAKULAM
February 6, 1992
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. RAJA RAJESWARI NARIKELLY ESTATE
February 18, 1992
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PANNI KUNHAPPA
March 6, 1992
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ALEKUTTY GEORGE
June 5, 1992
COMMISSIONER OF GIFT TAX Vs. SAROJINI R SMT
June 4, 1992
COMMISSIONER OF INCOME TAX Vs. PREMIER BREWERIES LIMITED
June 4, 1992
COMMISSIONER OF INCOME TAX Vs. KONTIKI CHEMICALS AND PHARMACEUTICALS PRIVATE LIMITED
June 4, 1992
COMMISSIONER OF INCOME TAX Vs. SIVARAMAKRISHNAN S
June 4, 1992
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS INDIA LIMITED
June 4, 1992
COMMISSIONER OF INCOME TAX Vs. FERTILISERS AND CHEMICALS TRAVANCORE LIMITED
June 4, 1992
COMMISSIONER OF INCOME TAX Vs. KAILAS RUBBER COMPANY LIMITED
June 5, 1992
COMMISSIONER OF INCOME TAX Vs. EMINENT ENTERPRISES
June 5, 1992
COMMISSIONER OF INCOME TAX Vs. SREEDHARAN K
June 25, 1992
COMMISSIONER OF INCOME TAX Vs. KHAIRUNNISSA EBRAHIM
June 24, 1992
COMMISSIONER OF INCOME TAX Vs. EMINENT ENTERPRISES
June 18, 1992
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
July 22, 1992
COMMISSIONER OF INCOME TAX Vs. H H MAHARANI SETHU PARVATHI BAYI
February 27, 1992
COMMISSIONER OF INCOME TAX Vs. CHEMMEENS
April 6, 1992
COMMISSIONER OF INCOME TAX Vs. KESAVA PRABHU AND SONS
January 29, 1992
COMMISSIONER OF INCOME TAX Vs. KOCHAMMED K K
January 14, 1992
COMMISSIONER OF INCOME TAX Vs. THOMAS KURIEN
January 3, 1992
COMMISSIONER OF INCOME TAX Vs. MATHEW M THOMAS
October 8, 1992
COMMISSIONER OF INCOME TAX Vs. ESSA ISMAIL SAIT
September 26, 1992
COMMISSIONER OF INCOME TAX Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION
September 26, 1992
COMMISSIONER OF INCOME TAX Vs. KERALA FINANCIAL CORPORATION LIMITED
August 24, 1992
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNAN K
October 28, 1992
COMMISSIONER OF INCOME TAX Vs. SRIVILAS CASHEW CO
November 6, 1992
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
March 22, 1992
DAMODARAN Vs. SHEKHARAN
March 20, 1992
DAMODARAN Vs. STATE OF KERALA
June 29, 1992
DEPUTY COMMISSIONER OF SALES TAX Vs. KERALA DISTILLERIES AND ALLIED PRODUCTS (P) LTD.
April 6, 1992
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M K SUBBAYYA PILLAI
June 29, 1992
DEVAKI AMMA Vs. PHILIPOSE
July 21, 1992
DEVAKI AMMA K Vs. COMMISSIONER OF INCOME TAX
October 16, 1992
DEVASIA CHACKO Vs. VENKITA KRISHNA IYER
February 7, 1992
DIRECTOR GENERAL OF PROSECUTION Vs. STATE
October 16, 1992
DIRECTOR OF HEALTH SERVICES Vs. PAUL
January 15, 1992
DIVAKARAN Vs. JAYARAMAN
January 8, 1992
DIVIA Vs. STATE OF KERALA
February 3, 1992
DIVL MANAGER NATIONAL INSURANCE CO Vs. MANI
June 8, 1992
DY COMMR OF SALES TAX Vs. T KOCHUVAROO AND SONS
November 11, 1992
E M AHMU Vs. P S RAMALINGAM
February 21, 1992
E MADHAVI AMMA Vs. E INDUSEKHARAN
July 16, 1992
E.M. AHMU Vs. P.R. RAMALINGAM
February 22, 1992
EDAVALATH AVARAN KOYA Vs. KUNNOTH MARIYAM
December 15, 1992
EMPLOYEES CONGRESS, FACT LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
October 20, 1992
EMPLOYEES STATE INSURANCE CORPN Vs. MALABAR CASHEWNUT AND ALLIED PRODUCTS
November 19, 1992
ERINHIKKAL PARAMMAL RAVINDRAN Vs. K. ROJA AND OTHERS
March 25, 1992
ESTHAPPANOSE Vs. DEVAMATHA KURIES
September 1, 1992
EXECUTIVE OFFICER Vs. SURESH BABU
January 22, 1992
FACT EMPLOYEES ASSOCIATION Vs. FACT LTD
June 10, 1992
FATHIMNKUNJU Vs. R D O CHENGANNUR
July 3, 1992
FEMINA HANDLOOM OF INDIA CANNANORE Vs. M R VERMA AND SONS
August 19, 1992
G H KRISHNA IYER Vs. UNION OF INDIA
May 30, 1992
G NARENDRAN Vs. STATE OF KERALA
March 26, 1992
G T N TEXTILES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 18, 1992
G. ANITHA Vs. STATE OF KERALA AND OTHERS
August 4, 1992
G. SASIDHARAN Vs. NEW BANK OF INDIA
March 17, 1992
GEORGE Vs. TAHSILDAR COCHIN
August 14, 1992
GEORGE Vs. STATE OF KERALA
June 2, 1992
GEORGE KUTTY Vs. STATE OF KERALA
March 6, 1992
GLORPHIS JAMES Vs. DENA BANK
October 23, 1992
GOPALAN VIJAYAN Vs. RAVEENDRAN
June 18, 1992
GOPI Vs. DISTRICT COLLECTOR
August 5, 1992
GOPINATHAN NAIR Vs. STATE OF KERALA
March 20, 1992
GOPINATHAN NAIR Vs. STATE OF KERALA
February 20, 1992
GOVT OF KERALA Vs. THULASEEDHARAN
September 2, 1992
GTC INDUSTRIAL LTD Vs. E V P ABDURAHIMANKUTTY
March 27, 1992
H. SOORYANARAYANA IYER Vs. FACT LTD
November 12, 1992
HAJEE P M MEERANAN Vs. P VENUGOPAL SPECIAL OFFICER KANJIRAPPALLY MUNICIPALITY
June 26, 1992
HAMEED Vs. STATE OF KERALA
February 12, 1992
HAROON Vs. SAINABHA BEEVI ZEENATH
June 2, 1992
HILL PRODUCE CORPORATION Vs. STATE OF KERALA
March 6, 1992
HINDUSTAN ORGANIC CHEMICALS LTD Vs. MATHUNNI MATHAI
April 10, 1992
HINDUSTAN PETROLEUM CORPN LTD Vs. STATE OF KERALA
December 16, 1992
HYDERKHAN Vs. MEHARUNNISSA
July 31, 1992
IBRAHIMKUTTY KOYAKUTTY Vs. ABDUL RAHUMANKUNJU IBRAHIMKUTTY
August 10, 1992
IGNATIOUS Vs. STATE OF KERALA
November 24, 1992
IN RE: STATE OF KERALA Vs. STATE
December 18, 1992
IN RE; BRUNTON AND COMPANY (ENGINEERS) LTD. (IN LIQUIDATION). Vs. STATE
June 26, 1992
INCOME TAX OFFICER Vs. KURUMBER BETTA ESTATE
January 10, 1992
INDIAN TRAWELERS ASSOCIATION Vs. STATE OF KERALA
November 18, 1992
INDIAN TRAWLERS ASSOCIATION ERNAKULAM Vs. STATE OF KERALA
February 13, 1992
INDIRA V. MENON Vs. PADMAVATHY AMMA
November 27, 1992
ISSAC AND SONS P LTD Vs. PRATHYODHANAN
February 5, 1992
ISWARA BHAT Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
March 3, 1992
J SUBHASH Vs. LABOUR COURT
March 11, 1992
J. SUBASH Vs. LABOUR COURT
March 18, 1992
JACOB Vs. SUPERINTENDENT OF POLICE
July 27, 1992
JACOB PHILIP Vs. STATE OF KERALA
January 7, 1992
JANAKI AMMA Vs. S V VIDYA SAMAJAM
October 26, 1992
JANARDHANAN MOOPIL Vs. PRABHAKARAN AND ORS.
December 1, 1992
JAYABHARAT PRINTERS AND PUBLISHERS PVT LTD Vs. LABOUR COURT
November 9, 1992
JAYARAJAN Vs. FAYARAJAN
September 16, 1992
JOHN Vs. DISTRICT COURT
June 2, 1992
JOHN Vs. ORIENTAL KURIES LTD
June 27, 1992
JOHN Vs. JOINT REGISTRAR
April 1, 1992
JOHN Vs. EXECUTIVE OFFICER
February 19, 1992
JOSE Vs. REGISTRAR OF CO OP SOC
September 29, 1992
JOSE Vs. COCHIN UNIVERSITY
November 18, 1992
JOSEPH Vs. MOHANAN
August 13, 1992
JOYCE Vs. STATE OF KERALA
April 1, 1992
JUSTUS DANIEL Vs. STATE
April 7, 1992
K C SANKARANARAYANAN Vs. STATE OF KERALA
July 31, 1992
K C SURESH Vs. EX OFFICIO DIRECTOR OF LOTTERIES
February 21, 1992
K G VIJAYAN Vs. DIST MANAGER FOOD CORPN OF INDIA
August 6, 1992
K P ISAAC AND SONS PRIVATE LIMITED Vs. K PRATHYODHANAN
February 5, 1992
K P SATHEESAN Vs. ADVOCATE GENERAL KERALA HIGH COURT
March 6, 1992
K S DAS Vs. STATE OF KERALA
June 9, 1992
K S KRISHAN Vs. KRISHNAN
October 23, 1992
K V PRODUCE Vs. COMMISSIONER OF INCOME TAX
January 17, 1992
K. E. ISMAIL Vs. STATE OF KERALA
April 8, 1992
K. M. MOHAMMED Vs. STATE
November 9, 1992
K. MALU AMMA Vs. P. BALAKRISHNA NAIR & ANR.
July 30, 1992
K. MOHANAN Vs. SECRETARY, KERALA STATE PUBLIC SERVICE COMMISSION
January 17, 1992
K. SREEDHARAN Vs. CHIEF SECURITY COMMR
December 17, 1992
K.P. MOHAMMED Vs. STATE OF KERALA AND ORS.
February 3, 1992
K.P. SUDHEENDRAN AND ANR. Vs. STATE
January 23, 1992
KADIYA UMMA Vs. MAYANKUTTY
January 6, 1992
KALYANI Vs. BHASKARAN
December 3, 1992
KAMALAMMA Vs. DIRECTOR OF PANCHAYATS
February 21, 1992
KAMMUKUTTY Vs. JOINT REGISTRAR
November 13, 1992
KANAKA BAI Vs. VETHALA DEVASWOM
August 25, 1992
KANNAN Vs. STATE OF KERALA
April 3, 1992
KARTHIKEYAN Vs. RAVINDRAN
August 28, 1992
KARUNAKARA PISHARADY Vs. RAMAN
October 12, 1992
KATHIRUKUNJU THANGAL KUNJU Vs. MOHAMMED KUNJU
August 11, 1992
KATTABOMMAN TRANSPORT CORPN LTD Vs. STATE BANK OF TRAVANCORE
April 10, 1992
KERALA FINANCIAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
March 18, 1992
KERALA PRIVATE MOTOR AND MECHANICAL WORKERS Vs. STATE OF KERALA
June 25, 1992
KERALA STATE CASHEW DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
July 6, 1992
KERALA STATE CO-OP. COIR MARKG. FEDN. Vs. LABOUR COURT
February 4, 1992
KERALA STATE ELECTRICITY BOARD Vs. RAJAMONI
May 26, 1992
KERALA STATE ROAD TRANSPORT CORPORATION DEMOCRATIC Vs. KERALA STATE ROAD TRANSPORT CORPORATION
June 23, 1992
KERALA SUGAR AGENCIES Vs. JOSE
February 21, 1992
KERALA SUGAR AGENCIES Vs. JOSE
February 1, 1992
KESAVAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
August 10, 1992
KEYEMYES TRADING AGENCY Vs. ASSISTANT COMMISSIONER
August 12, 1992
KHUSHBOO ENTERPRISES CALICUT Vs. FOREST RANGE OFFICER PALAKKAD
December 15, 1992
KITEX LTD Vs. D SUREKHA
April 27, 1992
KOCHAYYAN SUBRAHMANIAN Vs. COCHIN CADALAS P LTD
April 7, 1992
KOCHU PILLAI NAIR Vs. STATE OF KERALA
September 29, 1992
KOCHU VAVAKUNJU Vs. KESAVA PILLAI
June 22, 1992
KOCHUPENNU AMBUJAKSHI Vs. VELUTHAKUNJU VASU CHANNAR
September 1, 1992
KOODARANJI SERVICE COOP. BANK Vs. M. M. LISSY
August 17, 1992
KOTHANDARAMA IYER Vs. KAMALAKSHY
June 25, 1992
KOYA Vs. STATE OF KERALA
June 24, 1992
KRISHNAN Vs. METAL INDUSTRIES LTD
August 28, 1992
KRISHNAN Vs. STATE OF KERALA
August 19, 1992
KRISHNAN Vs. GOVINDAN
December 3, 1992
KRISHNAN NAMBOODIRI Vs. PADMANABHAN NAMBOODIRI
October 1, 1992
KRISHNANKUTTY Vs. JOHN
November 10, 1992
KRISHNANKUTTY NAIR Vs. RAJAMMA
October 29, 1992
KSRTC DEMOCRATIC LABOUR FEDERATION Vs. KSRTC
June 23, 1992
KUNHAMMED Vs. STATE OF KERALA
February 3, 1992
KUNHIKANNAN Vs. NAMBEESSAN
August 7, 1992
KUNJANNI Vs. JACOB
July 22, 1992
KUNJAPPA Vs. STATE OF KERALA
June 23, 1992
KUNNATH ABDUL SALAM ABDURAHIMAN USTAD Vs. K N MUHAMMADALI
June 26, 1992
KUPPUSWAMY Vs. P G MENON
July 8, 1992
KUREETHADAM WINES Vs. COMMISSIONER OF INCOME TAX
August 20, 1992
KURIAN Vs. PRATHAPAN
July 20, 1992
KURIAN C JOSE Vs. MEENA JOSE
June 5, 1992
KURIPPAN DEVAKI Vs. STATE OF KERALA
July 13, 1992
KUZHIYARAMADIYIL MADHAVAN Vs. STATE
February 27, 1992
L VENKATESH NAIK Vs. ASST COLLECTOR SPL CUSTOMS PREVENTIVE DIVISION
February 24, 1992
LAKSHMANAN Vs. BHASKARAN
September 24, 1992
LAKSHMANAN Vs. ROY ALEXANDER
September 30, 1992
LAKSHMI Vs. VALLIYAMMAL
October 19, 1992
LAKSHMIKUTTY AMMA Vs. VIJAYALAKSHMIKUTTY
July 29, 1992
LAKSHMIKUTTY AMMA RETNAMMA Vs. P N KRISHNA PILLAI
July 23, 1992
LALLY JACOB Vs. INCOME TAX OFFICER
April 10, 1992
LEELAMMA Vs. DILIP KUMAR
February 24, 1992
M ALAVI Vs. T V SAFIA
March 13, 1992
M M NAGALINGA NADAR SONS Vs. STATE OF KERALA
December 14, 1992
M R F LIMITED Vs. ASSISTANT COMMISSIONER
September 28, 1992
M R GOPALAKRISHNAN Vs. TACHADY PRABHAKARAN
January 30, 1992
M R SANTHAMMA Vs. NANGELI AMMA DEVAKI AMMA
September 4, 1992
M S GOPALAKRISHNAN Vs. P P DOMINIC
July 30, 1992
M SARASWATHY AMMA Vs. P PADMAVATHY AMMA
July 23, 1992
M T GHEE DEE FRANKULA Vs. DISTRICT COLLECTOR ERNAKULAM
May 29, 1992
M. S. PAUL Vs. ALAKODE SERVICE COOP. BANK
August 14, 1992
M.A. SREENIVASA CHETTIAR Vs. COLLECTOR OF CENTRAL EXCISE
June 5, 1992
MADHAVAN Vs. RAJA RAJA VARMA
December 4, 1992
MADHAVAN Vs. STATE OF KERALA
February 27, 1992
MADHAVAN NAMBOODIRI Vs. KAMMARAN
September 2, 1992
MADRAS SPINNERS LTD. AND ANR. Vs. INSPECTOR UNDER KERALA INDUSTRIAL ESTABLISHMENTS AND ANR.
November 6, 1992
MALANKARA RUBBER AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 23, 1992
MALATHI AMMA Vs. DAMODARAN
October 28, 1992
MALAYALA MANORAMA COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS
December 16, 1992
MANGAL SINGH BHATTI Vs. UNION OF INDIA
September 2, 1992
MANGALAM Vs. VELAYUDHAN ASARI
August 27, 1992
MANI Vs. R T O THIRUVANANTHAPURAM
June 26, 1992
MARIKAR MOTORS Vs. KUMARAN NAIR
January 17, 1992
MARIYAMMA Vs. KOCHOUSEPH
June 26, 1992
MARY FRANCIS Vs. KESAVAN
November 3, 1992
MARY PHILIP Vs. K S H B
July 3, 1992
MARYKUTTY ANTONY Vs. GOVT OF KERALA
July 10, 1992
MATHAI Vs. ROSAMMA
August 19, 1992
MATHAI BRIJITHA Vs. THANKAPPAN NAIR
August 24, 1992
MATHEW Vs. FRJOSEPH WADAKKAN
August 7, 1992
MATHEW Vs. STATE OF KERALA
June 30, 1992
MATHEW Vs. STATE OF KERALA
June 10, 1992
MATHEW ALIAS MATHAI Vs. STATE OF KERALA
August 5, 1992
MATHEW JOSHUA Vs. STATE OF KERALA
June 2, 1992
MAYAN Vs. RAMANATHAN
July 27, 1992
MOHAMMED Vs. R.T.A.
October 14, 1992
MOHAMMED ASLAM Vs. STATE OF KERALA
January 24, 1992
MOHAMMED KUNHI Vs. UNION OF INDIA
June 23, 1992
MOHAMMED SAYEED SARKAR Vs. STATE OF KERALA
June 18, 1992
MOHAN Vs. MOIDU
July 15, 1992
MOHAN Vs. PSC
March 26, 1992
MOHAN THOMAS RELATIONS BENEFIT TRUST Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 4, 1992
MOHANAN KANI Vs. STATE OF KERALA
November 10, 1992
MOHANDAS Vs. STATE OF TAMIL NADU
November 30, 1992
MOIDEEN Vs. TALUK LAND BOARD
October 12, 1992
MOORTHY Vs. RAMACHANDRAN
June 20, 1992
MUHAMMAD HAJI Vs. KUNHUNNI NAIR
December 1, 1992
MUHAMMED Vs. PATHUMMAKUTTY UMMA
October 1, 1992
MUNNODIYIL PERAVAKUTTY Vs. KUNIYEDATH CHALIL VELAYUDHAN
February 14, 1992
MURALEEDHARAN Vs. STATE
June 30, 1992
MURALEEDHARAN Vs. STATE OF KERALA
December 4, 1992
MURALEEDHARAN PILLAI Vs. R T O KOLLAM
March 31, 1992
MUSLIM PRINTING AND PVT CO LTD Vs. SECRETARY TO GOVERNMENT
June 18, 1992
MYTHEEN KUNJU Vs. AZEEZ KUNJU
March 19, 1992
N KUNHIRAMAN Vs. STATE OF KERALA
January 3, 1992
N MANI Vs. REGIONAL TRANSPORT OFFICER THIRUVANATHAPURAM
June 26, 1992
N SUNDARESWARAN Vs. STATE OF KERALA
July 21, 1992
N. D. P. NAMBOODIRIPAD Vs. UNION OF INDIA
March 12, 1992
N. P. MATHAI Vs. FEDERAL BANK LTD
November 6, 1992
N. PURUSHOTHAMAN Vs. OFFICER COMMANDING
February 11, 1992
N. SUNDERESWARAN Vs. STATE OF KERALA
July 2, 1992
NAFEESU Vs. HAJRABI
March 6, 1992
NAIR SERVICE SOCIETY Vs. STATE
April 7, 1992
NARAYANA IYER K N Vs. COMMISSIONER OF INCOME TAX
September 26, 1992
NARAYANA KAMATH Vs. GOVINDA PRABHU
January 2, 1992
NARAYANA PILLAI Vs. JOSEPH MATHAI
August 7, 1992
NARAYANA PILLAI Vs. JOINT REGISTRAR
December 14, 1992
NARAYANAN MOOPIL Vs. NARAYANAN PRABHAKARAN
December 1, 1992
NARAYANAN NAIR Vs. MARIYAKUTTY
February 10, 1992
NATARAJA PILLAI Vs. REGIONAL JOINT LABOUR COMMISSIONER
October 22, 1992
NATIONAL INSURANCE Vs. ROY GEORGE
December 14, 1992
NATIONAL INSURANCE CO Vs. PHILOMINA MATHEW FE
February 14, 1992
NATIONAL INSURANCE COMPANY Vs. C K MANI
June 8, 1992
NATIONAL INSURANCE COMPANY LTD Vs. PHILOMINA MATHEW
December 14, 1992
NEELI Vs. PADMANABHA PILLAI
October 28, 1992
NEW INDIA ASSURANCE CO LTD Vs. K ABDULLAKUTTY
September 26, 1992
NEW INDIA ASSURANCE CO LTD Vs. ANNAKUTTY
October 14, 1992
NEW INDIA ASSURANCE CO LTD Vs. CELINE
December 14, 1992
NEW INDIA ASSURANCE CO. LTD Vs. N. RAMAKRISHNAN
September 3, 1992
NEW PRASANTHI AUTOMOBILES CO Vs. STATE OF KERALA
September 26, 1992
NIAMATHULLA Vs. STATE OF KERALA
September 30, 1992
NIAMATHULLA Vs. STATE OF KERALA
August 23, 1992
O K INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
December 4, 1992
O THOMAS Vs. COMMISSIONER OF INCOME TAX
April 13, 1992
OMANA Vs. RAVEENDRAN
October 29, 1992
ORIENTAL INSURANCE CO. LTD. Vs. C.V. JOSEPH
July 7, 1992
P C ABDULLA Vs. SALES TAX OFFICER IV CIRCLE THRISSUR
March 6, 1992
P C JOHN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
March 9, 1992
P DAMODARAN Vs. STATE
June 29, 1992
P G HARIHARAN Vs. PADARIL
August 20, 1992
P K ANTHRAYOSE Vs. SENIOR INSPECTOR OF CO OP SOCIETIES
August 20, 1992
P KARUNAKARAN Vs. C JAYASOORYAN
June 23, 1992
P MOHAMMED Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
October 14, 1992
P MOHAMMED ALI Vs. FOREST RANGE OFFICER
August 31, 1992
P V SREEDHARAN NAIR Vs. SPL DEPUTY TAHSILDAR
July 29, 1992
P. A. JOSE Vs. RTA
April 24, 1992
P. RAMACHANDRAN AND ANOTHER Vs. SECRETARY, KOLACHERRY KSHEEROLPADAKA SAHAKARANA SANGAM AND OTHERS
November 3, 1992
P. SASI, CHAIRMAN RAIDCO Vs. JOINT REGISTRAR
July 8, 1992
P.C. MATHEW Vs. P.G. KURUVILLA
October 13, 1992
PADIYATH RAGHAVAN Vs. P. K. KRISHNAN NAMBIAR
July 31, 1992
PADMANABHAN Vs. R T A KANNUR
November 17, 1992
PADMANABHAN Vs. KERALA STATE HANDLOOM DEVELOPMENT CORPORATION
June 24, 1992
PALGHAT DIST. CO. OP. PRINTING PRESS LTD Vs. STATE
January 15, 1992
PAPPACHAN Vs. JOY
November 3, 1992
PARAMESWARAN KARTHA Vs. ASST REGISTRAR
June 24, 1992
PARAPRATH DAMODARAN AND ANR. Vs. KANNIPOYIL YESHODA AND ANR.
March 25, 1992
PARU Vs. DEVAKI VARASSIAR
October 12, 1992
PARU Vs. I G OF POLICE
February 25, 1992
PATHROSE RICE AND OIL MILLS Vs. ASSISTANT COMMISSIONER
March 6, 1992
PATTALINTAVIDA LAKSHMANAN Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL KOZHI­KODE
September 24, 1992
PATTATHUVILA K DAMODARAN Vs. M KASSIM KUNJU
October 16, 1992
PAVIANOSE Vs. SUGATHAN
July 22, 1992
PEOPLES URBAN CO OP BANK LTD Vs. MOHANAN
September 22, 1992
PHILIP Vs. SURENDRAN
August 7, 1992
PLANTATION CORPORATION OF KERALA LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 17, 1992
POULOSE Vs. R T O PALAKKAD
January 23, 1992
PRABHA ALIAS SWAYAMPRABHA Vs. STATE OF KERALA
November 10, 1992
PRABHAKARAN Vs. EXCISE CIRCLE INSPECTOR WADAKKANCHERRY
September 4, 1992
PRAKASAH Vs. CANARA BANK
March 6, 1992
PRASAD KUMAR P P Vs. C N RAVINDRAN
April 1, 1992
PREETHA JAYARAJ Vs. STATE OF KERALA
July 10, 1992
PREMAN Vs. GOPALAN
November 23, 1992
PRINCE GEORGE Vs. GOVT OF KERALA
October 28, 1992
PUNNAKKAL SREEDHARAN Vs. VELLALI PADMINI
June 18, 1992
PURUSHOTHAM G PLYWOOD CO Vs. HAMSA KUTTY
October 16, 1992
PUTHANPALLI JARAM Vs. KERALA WAKF BOARD
November 13, 1992
PYLAN Vs. STATE OF KERALA
September 2, 1992
QUEENS KURIES AND LOANS (P.) LTD. Vs. SHEENA JOSE
August 5, 1992
R RANGANATHA REDDIAR Vs. COMMISSIONER OF INCOME TAX
October 14, 1992
R SIVADASAN Vs. E N C VYAVASAYA CO OP SOCIETY
February 6, 1992
R T O PALAKKAD Vs. KULTIKRISHNAN
November 11, 1992
R. RADHAKRISHNAN NAIR Vs. SREEDEVI
December 14, 1992
RABI UMMA Vs. MUKUNDAN
March 26, 1992
RABIYA UMMA Vs. SULAIMAN HAJI
October 28, 1992
RADHAS PRINTERS Vs. STATE OF KERALA
August 27, 1992
RAGHAVAN Vs. COMMISSIONER AND SPECIAL SECRETARY
December 31, 1992
RAGHAVAN Vs. SANKARAN EZHUTHASSAN
July 31, 1992
RAGHAVAN NAIR Vs. BALACHANDRAN NAIR
January 28, 1992
RAGHAVAN NAIR Vs. S. PADMAKUMAR
July 29, 1992
RAGHU Vs. STATE OF KERALA
June 9, 1992
RAJALEKSHMI Vs. STATE OF KERALA
February 12, 1992
RAJAMORAL Vs. STATE BANK OF MYSORE
July 27, 1992
RAJAN Vs. COMMR OF EXCISE
January 23, 1992
RAJAN Vs. SUBRAMONIAN
September 26, 1992
RAJAYYAN SAMUVEL Vs. STATE OF KERALA
July 15, 1992
RAMA IYER Vs. ADDL DISTRICT JUDGE
February 19, 1992
RAMACHANDRAN Vs. STATE OF KERALA
September 1, 1992
RAMAKRISHNA PILLAI Vs. JOINT REGISTRAR
November 24, 1992
RAMAKRISHNAN Vs. KOTTAYI SERVICE COOPERATIVE BANK LTD
June 24, 1992
RAMAN PILLAI Vs. KERALA UNIVERSITY
October 16, 1992
RAMANADAN Vs. DY DIRECTOR OF EDUCATION
March 5, 1992
RAMANKUTTY GUPTAN Vs. AVARA
August 11, 1992
RAMESH Vs. STATE OF KERALA
January 17, 1992
RAMOO RAMESH Vs. ANDHRA BANK
March 25, 1992
RANI SAVITHRI Vs. ASSISTANT COMMISSIONER
July 7, 1992
RAVEENDRA KAMATH Vs. V A DHOLAKIA
March 6, 1992
RAVINDRAN Vs. STATE OF KERALA
February 27, 1992
RAVINDRAN Vs. ROJA
March 25, 1992
REGISTRAR OF CO OP SOC Vs. SASI
October 27, 1992
REJI JOSEPH Vs. K S E B
October 22, 1992
REMIA Vs. SUB INSPECTOR OF POLICE TANUR
December 9, 1992
RENUKA Vs. E S I CORPORATION
January 31, 1992
RHOMY CHANDRA MOHAN Vs. GENERAL CONVENOR
January 9, 1992
ROBERT SEBASTIAN Vs. LINET SUBAFB
July 2, 1992
ROSY GEORGE Vs. STATE BANK OF INDIA
July 16, 1992
RT REV K C SETH Vs. STATE OF KERALA
March 25, 1992
RUGMINI AMMA Vs. RAMAN PILLAI
December 3, 1992
S D POWAR MANAGER RESERVE BANK OF INDIA Vs. LABOUR ENFORCEMENT OFFICER C
July 29, 1992
S RESLETH Vs. INDIAN BANK
March 31, 1992
S S V KUMAR Vs. COMMISSIONER OF INCOME TAX
February 19, 1992
S SUDHA Vs. SUPERINTENDENT OPEN PRISON NETTUKATHERI
November 5, 1992
SADANANDAN Vs. STATE OF KERALA
October 16, 1992
SADANANDAN @ SEELAMONY Vs. STATE OF KERALA
January 16, 1992
SAHADEVAN Vs. STATE OF KERALA
January 17, 1992
SAINUDEEN Vs. STATE OF KERALA
October 28, 1992
SAJI MON K K Vs. SEBASTIAN
March 30, 1992
SAJIL VENU Vs. PRINCIPAL S N COLLEGE
August 25, 1992
SAMUEL THOMAS Vs. UNNIKRISHNARI
August 4, 1992
SANDEEP P MEHTA Vs. GOVERNMENT OF INDIA
February 11, 1992
SANTHA Vs. STATE OF KERALA
August 7, 1992
SANTHAKUMARI AMMA Vs. STATE OF KERALA
February 6, 1992
SAPNA JACOB Vs. STATE OF KERALA
September 2, 1992
SARAMMA Vs. KANIPPAYYUR H P COMPANY
February 20, 1992
SARAMMA KOZHY Vs. MATHAI KOSHY
December 14, 1992
SARASAMMA Vs. LAISAL ESTHER
November 24, 1992
SARASWATHI AMMA Vs. PADMAVATHI AMMA
July 21, 1992
SARASWATHI AMMA AND ORS. Vs. MADHAVAN NAIR
December 3, 1992
SAROJAM Vs. S VIJAYAKRISHNAN NAIR
February 7, 1992
SASI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
August 26, 1992
SASI Vs. REGISTRAR OF CO OP SOC
August 25, 1992
SASIDHARAN Vs. SREEDHARAN AND CO
June 29, 1992
SASINDRAN Vs. JAYASREE
October 26, 1992
SATHEESH KUMAR Vs. STATE OF KERALA
August 26, 1992
SATHYANARAYANAN CHETTIAR Vs. RENT CONTROLLER
July 15, 1992
SEBASTIAN Vs. LINET SUBA
June 25, 1992
SEBASTIAN ALIAS KUNJU Vs. STATE OF KERALA C I OF POLICE IDUKKI
July 28, 1992
SEBASTIAN KUNJU Vs. STATE OF KERALA
August 28, 1992
SECY C T R B T CO OP SOCIETY LTD Vs. MATHEW JOB
January 24, 1992
SEKHARAN NAMBIAR Vs. RAMANUNNI NAMBIAR
January 22, 1992
SHAJI VARGHESE Vs. CHERIAN
August 6, 1992
SHAMSUDEEN Vs. KOTTAKUNNEL TRADERS
December 11, 1992
SHANKAR RAI Vs. STATE OF KERALA
February 24, 1992
SHARLET AUGUSTINE Vs. K K RAVEENDRAN
May 30, 1992
SHOBY VARGHESE Vs. STATE OF KERALA
September 23, 1992
SIVADASAN V EZHUPUNNA N C Vs. COOP SOCIETY LTD
February 6, 1992
SIVAMANI ALIAS SIVAN Vs. STATE OF KERALA
July 8, 1992
SIVAN Vs. STATE OF KERALA
September 24, 1992
SIVARAMAN Vs. STATE OF KERALA
July 31, 1992
SNDP SAKHA VAVAKKAD Vs. SREEDHARAN
July 29, 1992
SOLANKI Vs. CHIEF FOOD INSPECTOR
August 24, 1992
SOMARAJAN Vs. STATE OF KERALA
April 1, 1992
SOMARAJAN Vs. PRINCIPAL S D COLLEGE
February 25, 1992
SREEDHAR PILLAY Vs. P J ALEXANDER
July 29, 1992
SREEDHARAN Vs. UNION BANK OF INDIA
September 17, 1992
SREEDHARAN K Vs. COMMISSIONER OF INCOME TAX
June 24, 1992
SREEDHARAN K AND CO Vs. COMMISSIONER OF INCOME TAX
November 24, 1992
SREEKUMAR Vs. STATE OF KERALA
March 6, 1992
SREENIVASAN Vs. SARASU
January 8, 1992
SREERANGA CHETTIAR Vs. COLLECTOR OF CENTRAL EXCISE
June 5, 1992
STATE OF KERALA Vs. THILOTHAMAN
June 3, 1992
STATE OF KERALA Vs. ABOOBACKER KUTTY
August 11, 1992
STATE OF KERALA Vs. SIVAMANI SIVAN
July 8, 1992
STATE OF KERALA Vs. SUBRAMONIAN NAMBOODIRI
July 15, 1992
STATE OF KERALA Vs. BALAKRISHNAN
February 5, 1992
STATE OF KERALA Vs. BALAKRISHNAN
February 6, 1992
STATE OF KERALA Vs. GOVINDAN
January 21, 1992
STATE OF KERALA Vs. APPUNNI
November 9, 1992
STATE OF KERALA Vs. SREEKANTAN
December 4, 1992
STATE OF KERALA Vs. MAMMEN VARGHESE
December 15, 1992
STATE OF KERALA Vs. BABU PETER
September 2, 1992
STATE OF KERALA Vs. C.J. ALEXANDER
November 6, 1992
STELLA Vs. STATE OF KERALA
August 10, 1992
SUDARSAN CHITS (INDIA) LTD. Vs. R. SAMBASIVA RAO
July 31, 1992
SUDEVAN Vs. JOINT REGISTRAR
June 12, 1992
SUHARA BEEVI Vs. STATE OF KERALA
January 28, 1992
SUKUMARAN Vs. AKAMALA SREE DHARMA SASTHA IDOL
January 21, 1992
SULAIMAN Vs. STATE OF KERALA
November 5, 1992
SULOCHANA AMMA Vs. NARAYANAN NAIR
November 23, 1992
SUMATHIKUTTY AMMA Vs. STATE OF KERALA
February 7, 1992
SUNDERDAS TATHENSEY Vs. RENT CONTROLLER
October 20, 1992
SUNIL KUMAR Vs. K. SUDHAKARAN
August 11, 1992
SUNITHAKUMARI Vs. K S E B
June 30, 1992
SUNNY SCARIA Vs. JOINT R T O PALAI
December 16, 1992
SURANDRAN Vs. KERALA WATER AUTHORITY
September 1, 1992
SURESH BABU Vs. STATE OF KERALA
June 9, 1992
SURESH K C Vs. DIRECTOR OF LOTTERIES
February 21, 1992
SURESH KUMAR Vs. STATE OF KERALA
June 15, 1992
SUSAMMA THOMAS Vs. NARAYANA KURUP
March 9, 1992
SUSEELA Vs. STATE OF KERALA
November 5, 1992
SUSEELA DEVI Vs. VAMADEVAN
September 4, 1992
T E GEORGE Vs. TAHSILDAR AND ASSESSING AUTHORITY KOTTARAKKARA
September 30, 1992
T G ALAMELU AMMAL Vs. BHARATH PETROLEUM CORPN LTD
January 21, 1992
T MADHUSOODAN Vs. SUPERINTENDENT OF POLICE
June 23, 1992
T SAROJINI AMMAL Vs. UNION OF INDIA
April 8, 1992
T. MOHAMMED Vs. SECY. RTA, MALAPPURAM
August 25, 1992
T. S. LAKSHMIKUTTY AMMA Vs. OOMMEN NINAN
August 31, 1992
T.P. GANESAN Vs. CEGAT
March 18, 1992
T.R. VELAYUDHAN Vs. P.K. KUNHUNNI
January 10, 1992
TATA EMPLOYEES UNION Vs. UNION OF INDIA UOI
October 20, 1992
TATA TEA LTD Vs. AGRL INCOME TAX AND SALES TAX OFFICER
December 18, 1992
THANKAPPAN UNNITHAN Vs. STATE OF KERALA
January 14, 1992
THEKKANATU FIRMS Vs. COMMISSIONER OF INCOME TAX
November 10, 1992
THOMAS Vs. VENUGOPAL CHITTIES AND FINANCES
October 27, 1992
THOMAS Vs. MUKUNDA MENON
June 4, 1992
THOMAS CHERIAN Vs. NISHA THOMAS FB
June 25, 1992
THOMAS TITUS Vs. ROJA TITUS
January 21, 1992
THOMAS TITUS Vs. ROJA TITUS
February 21, 1992
THOMAS VARGHESE Vs. P JEROME
June 5, 1992
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 9, 1992
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 9, 1992
TRINITY PHARMACEUTICALS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 19, 1992
UNION BANK OF INDIA Vs. KHADERS INTERNATIONAL CONSTRUCTIONS LTD
July 20, 1992
UNION BANK OF INDIA Vs. M P SREEDHARAN KARTHA
September 3, 1992
UNION OF INDIA Vs. VIJAYA MOHINI MILLS
January 30, 1992
UNION OF INDIA Vs. B BHOGILAL
February 14, 1992
UNITED COMMERCIAL BANK Vs. KFC
April 7, 1992
UNITED INDIA INSURANCE CO Vs. SETHU MADHAVAN
September 26, 1992
UNITED INDIA INSURANCE CO. LTD. Vs. SANTHAMMA V.N.
November 6, 1992
V ABDUL AZEEZ Vs. ALAPPUZHA BAR ASSOCIATION
August 16, 1992
V SIVALINGAM Vs. DAKSHINAMURTHY
November 3, 1992
V. A. CHACKO Vs. KOYAPPA KOLOTHU KAMMUTTY HAJI
November 9, 1992
V.P. JOHN Vs. DISTRICT COURT
May 26, 1992
VADAKKATH VALAPPIL MAMMIKUTTY HAJIS CHILDREN MUHAMMAD HAJI AND OTHERS Vs. MOONAMKUTTY VALAPPIL KALLIANI AMMAS CHILDREN KUNHUNNI NAIR AND OTHERS
December 1, 1992
VALIYAVEETIL ASHRAF AND Vs. STATE S H O KOTTAKKAL POLICE STATION
August 4, 1992
VALSAMMA PAUL Vs. COCHIN UNIVERSITY
February 6, 1992
VANAJA TEXTILES LTD Vs. C. S. GALIAKOTWALA AND CO. LTD
June 26, 1992
VARKEY Vs. STATE OF KERALA
December 16, 1992
VARKEY Vs. GEORGE
August 6, 1992
VARKEY JOSEPH Vs. MATHAI KURIAKOSE
July 3, 1992
VASAVAN Vs. DISTRICT COIR PROJECT OFFICER
December 14, 1992
VASUDEVA PRABHU Vs. MADHAVA PRABHU
October 30, 1992
VASUDEVAN NAIR Vs. PARAMESWARAN NAIR
August 6, 1992
VAZHAVILA P.K.P.C. DEVASWOM Vs. CHANDRASEKHARAN NAIR
March 27, 1992
VEEKSHANAM PRINTING AND PUBLISHING COMPANY LTD. Vs. UCO BANK
August 13, 1992
VELAYUDHAN KRISHNAN Vs. BHAGAVATHY PADNIAKSH
July 8, 1992
VELUKUTTY ACHARY Vs. HARRISONS MALAYALEM LTD
August 20, 1992
VENKITESWARAN Vs. PSC
January 23, 1992
VICTORIA XAVIER Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
February 28, 1992
VIJAYAKUMAR Vs. RAMAPURAM A S E CO OP SOC
March 25, 1992
VINCO PRINTERS AND CO. Vs. COCHIN SHIPYARD LTD
September 26, 1992
VISHNU TRADING COMPANY Vs. ASST COMMISSIONER
June 3, 1992
WAHAB Vs. R T O KASARAGOD
September 30, 1992
XAVIER Vs. FR GEORGE
November 13, 1992
YOUSUFF Vs. SUB INSPECTOR OF POLICE
October 9, 1992
ZAKIR HUSSAIN Vs. ADDL STO
November 24, 1992