Case Index

Title
Date
A BASAVARAJ Vs. KUSHAL CHAND
January 9, 1992
A K SUBBAIAH Vs. KARNATAKA LEGISLATURE SECRETARIAT
November 12, 1992
A LAKSHMISAGAR Vs. STATE
April 24, 1992
A M BARAFWALA Vs. ASSISTANT EXECUTIVE ENGINEER ELEC CITY SUB DIVISION NO 2 K E B BELGAUM
August 27, 1992
A R KAVI Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED BANGALORE
November 30, 1992
A S NASIRUDDIN Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
October 29, 1992
A S VINAYAKA BHAT Vs. STATE
September 24, 1992
A SUDANANDA KAMATH Vs. SPECIAL DEPUTY COMMISSIONER DAKSHINA KANNADA MANGALORE
October 14, 1992
A V DHARMASINGH Vs. STATE OF KARNATAKA
September 18, 1992
A V KRISHNA Vs. KARNATAKA LEASING AND COMMERCIAL CORPORATION LIMITED
December 10, 1992
A.R. Kavi Vs. Karnataka Agro Industrial Corporation Ltd. and others
November 30, 1992
ABBUBAKER BEARY Vs. TAHSILDAR UDUPI
January 6, 1992
ABDUL JALEEL Vs. AISHABI
January 6, 1992
ABDUL SUBHAN Vs. KHYROONIBI
August 11, 1992
AJIT G SARAFF Vs. COMMISSIONER OF INCOME TAX
October 16, 1992
AMRNILAL KESHAVAJI Vs. TULASI BAI
February 7, 1992
AN ADVOCATE Vs. DISCIPLINARY COMMITTEE
September 4, 1992
ANANDA RAO Vs. STATE
January 17, 1992
ANNANTMA Vs. PATTAMMA
March 11, 1992
APPROPRIATE AUTHORITY Vs. J S A RAGHAVA REDDY
September 8, 1992
ARUNA AND COMPANY Vs. FIRST INCOME TAX OFFICER
January 13, 1992
ASIAN WIRE ROPES LIMITED HYDERABAD Vs. DELHI SPECIAL POLICE ESTABLISHMENT BANGALORE BRANCH BANGALORE
October 21, 1992
ASSISTANT CHARITY COMMISSIONER CAMP BELGAUM Vs. K SHAMRAO
October 9, 1992
ASSISTANT COLLECTOR OF CENTRAL EXCISE I Vs. SOUTHERN ASBESTOS CEMENT LIMITED
January 20, 1992
ASSISTANT COLLECTOR OF CUSTOMS A MANGALORE Vs. ASSOCIATE LUMBERS PRIVATE LIMITED MANGALORE
November 9, 1992
ASWATHIAH B V Vs. COMMISSIONER OF INCOME TAX
January 17, 1992
B C NARAYAN Vs. VIJAYANAGAR SYNDICATE
December 11, 1992
B DINAKAR Vs. DISTRICT MAGISTRATE MANGALORE DUKSHINA KANNADA DISTRICT
August 20, 1992
B H RANGASWAMY Vs. MYSORE ARTS AND WOOD WORKS
September 23, 1992
B R MULANI Vs. A B ASWATHANARAYANA
April 1, 1992
B S RAJPUT Vs. CELLAR
February 3, 1992
B SHIVARAMU Vs. G PUTTASWAMYGOWDA
June 16, 1992
B VEERANNA Vs. STATE OF KARNATAKA
March 18, 1992
B VISHWANATHA SHETTY Vs. P N PADMAVATHI
July 6, 1992
B.R. Mulani Vs. A.B. Aswathanarayana and others
April 1, 1992
BAB MAHABALESHAR REVANKAR Vs. SYNDICATE BANK BANKIKODLA KUMTA TALUK UTTARA KANNADA DISTRICT
October 22, 1992
BABU RAO Vs. STATE OF KARNATAKA
March 25, 1992
BABURAO YASHVANTRAO JADHAV Vs. SHAMARAO KHANDI JADHAV
April 18, 1992
BAGALKOT UDYOG LIMITED BAGALKOT Vs. UNION OF INDIA
September 4, 1992
BALAMMA Vs. Y R SRINIVAS
September 7, 1992
BANGALORE DEVELOPMENT AUTHORITY Vs. R RAMACHANDRAN
December 8, 1992
BANGALORE WATER SUPPLY AND SEWERAGE BOARD BANGALORE Vs. T K PUTTASWAMY GOWDA
December 11, 1992
BANGALORE WIRE ROD MILLS Vs. UNION OF INDIA
April 10, 1992
BAPUJI EDUCATION SOCIETY Vs. EDUCATIONAL APPELLATE TRIBUNAL
February 14, 1992
BASAPPA Vs. SIDDAGANGAMMA
March 10, 1992
BASAVARAJ PATIL Vs. HYDERABAD KARNATAKA EDUCATION SOCIETY GULBARGA
August 21, 1992
BDA Breweries and Distilleries Ltd. Vs. Shree Durga Distillery
July 28, 1992
BHAGA Vs. G M KSRTC
September 21, 1992
BHAGIRATHI BAJ Vs. DEPUTY COMMISSIONER BANGALORE
February 11, 1992
BHARAT BHAU ALIAS PRAKASH CHUDANKAR Vs. BHAU alias PRAKASH VINAYAK CHUDANKAR
February 25, 1992
BHARAT FRITZ WERNER LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
April 16, 1992
BHARAT GOLD MINES LTD Vs. HANUMAN
March 11, 1992
Bharath Gold Mines Ltd. Vs. Hanuman and others
March 11, 1992
BHARATH KUMAR D BHATIA Vs. COMMISSIONER OF INCOME TAX
July 21, 1992
BHARATH TRUST Vs. DIVAKARA RAO
August 26, 1992
BHIMAPPA RAMAPPA GHASTI Vs. ARJAN LAXMAN GHASTI
August 14, 1992
BHOJAIAH Vs. SAMSAN METAL INDUSTRIES PVT LTD
January 28, 1992
BHORUKA FINANCE CORPORATION Vs. UNION OF INDIA
December 18, 1992
BIDAR SAHAKARA SAKKARE KARKHANE NIYAMITH HALLIKHED Vs. SUGARCANE GROWERS ASSOCIATION KAPALAPUR
November 18, 1992
BOMMAPPA KALLAPPA GUDLEPPANAWAR Vs. BASAVANTAPPA KALLAPPA GUDLEPPANAWAR
October 16, 1992
BOODA POOJARY Vs. THOMA POOJARTHI FB
March 27, 1992
BRITISH PHYSICAL LABORATORIES INDIA LIMITED BANGALORE Vs. B M SHAMA RAODEAD
November 24, 1992
C B NANJUNDAPPA Vs. CHIEF SECRETARY ZILLA PARISHAD TUMKUR
November 20, 1992
C NARASEGOWDA Vs. HMT EMPLOYEES HOUSE BUILDING CO OP SOC LTD
August 5, 1992
C NARAYANSWAMY Vs. STATE OF KARNATAKA
August 25, 1992
C PUTTASWAMY Vs. PREMA FB
February 24, 1992
C S SATHYA Vs. STATE OF KARNATAKA
August 11, 1992
C. NARAYANASWAMY Vs. STATE OF KARNATAKA
August 24, 1992
Cement Corporation of India Vs. Smt. Begambeeand Ors.
March 6, 1992
CEMENT CORPORATION OF INDIA LTD Vs. BEGAMBEE
March 6, 1992
CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY Vs. SHIVANNA
March 30, 1992
CHAIRMAN CUM MANAGING DIRECTOR BHARALH GOLD MINES LIMITED KGF Vs. HANUMAN
March 11, 1992
CHANNAPPA Vs. SECRETARY GOVT OF KARNATAKA
June 19, 1992
CHANNAPPA G ANAGADI Vs. STATE OF KARNATAKA
August 19, 1992
CHANNAPPA G ANAGADI Vs. STATE OF KARNATAKA
December 15, 1992
CHAYA Vs. K G CHANNAPPA GOWDA
September 22, 1992
CHENNAPPA Vs. STATE
April 8, 1992
Chief Commissioner (Adman.) and Commissioner of Income Tax Vs. Bharath Earth Movers Ltd.
March 9, 1992
CHIEF COMMISSIONER ADMN AND CIT Vs. BHARATH EARTH MOVERS LIMITED
July 9, 1992
CHIEF COMMISSIONER OF INCOME TAX ADMN Vs. MACHINE TOOL CORPORATION OF INDIA LIMITED
August 5, 1992
CHIKKA THIMMEGOWDA Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL INSURANCE CO LTD
September 2, 1992
CHRISOSTOM Vs. FEDERAL BANK LTD
July 2, 1992
CITY TOILET HOUSE BANGALORE Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE
February 25, 1992
COLLECTOR OF CENTRAL EXCISE Vs. MYSORE LAMP WORKS LTD
November 26, 1992
COMMISSIONER OF GIFT TAX Vs. SURESH I KURBETTI
February 17, 1992
COMMISSIONER OF INCOME TAX Vs. H M T LIMITED
March 19, 1992
COMMISSIONER OF INCOME TAX Vs. RAMKUMAR MILLS PRIVATE LIMITED
January 30, 1992
COMMISSIONER OF INCOME TAX Vs. SNAM ABRASIVES LIMITED
January 23, 1992
COMMISSIONER OF INCOME TAX Vs. PROGRESSIVE ENGINEERING
January 31, 1992
COMMISSIONER OF INCOME TAX Vs. HIRANYAKESHI SAHAKARI SAKKARE KHARKHANE
February 6, 1992
COMMISSIONER OF INCOME TAX Vs. BUILDMET PRIVATE LIMITED
February 6, 1992
COMMISSIONER OF INCOME TAX Vs. SALAGAOCAR V M PRIVATE LIMITED
February 7, 1992
COMMISSIONER OF INCOME TAX Vs. BANGALORE ARRACK CO
August 6, 1992
COMMISSIONER OF INCOME TAX Vs. MANSARAM SUKHDEV GUNJ
July 27, 1992
COMMISSIONER OF INCOME TAX Vs. MANICKBAG GARAGE
July 29, 1992
COMMISSIONER OF INCOME TAX Vs. H M T LIMITED
July 21, 1992
COMMISSIONER OF INCOME TAX Vs. VAIDYA M K
June 11, 1992
COMMISSIONER OF INCOME TAX Vs. H M T LIMITED NO 1
April 13, 1992
COMMISSIONER OF INCOME TAX Vs. KAREEM CASCAMI LIMITED
June 4, 1992
COMMISSIONER OF INCOME TAX Vs. GAYATHRI WOMEN WELFARE ASSOCIATION
November 27, 1992
COMMISSIONER OF INCOME TAX Vs. H M T INTERNATIONAL LIMITED
November 27, 1992
COMMISSIONER OF INCOME TAX Vs. MADANLAL AND CO
December 4, 1992
COMMISSIONER OF INCOME TAX Vs. H M T LIMITED NO 3
November 26, 1992
COMMISSIONER OF INCOME TAX Vs. MUTHAIAH R M
December 11, 1992
COMMISSIONER OF INCOME TAX Vs. M VINODA RAO
November 20, 1992
Commissioner of Income Tax Vs. M.S.P. Rajes
December 4, 1992
COMMISSIONER OF INCOME TAX Vs. H S SHIVARUDRAPPA
November 20, 1992
COMMISSIONER OF INCOME TAX Vs. SIDDAGANGA OIL EXTRACTIONS PRIVATE LIMITED
November 4, 1992
COMMISSIONER OF INCOME TAX Vs. SHAAN FINANCE PRIVATE LIMITED
November 4, 1992
COMMISSIONER OF INCOME TAX Vs. HOTEL AYODYA
November 4, 1992
COMMISSIONER OF INCOME TAX Vs. PATIL H K
November 6, 1992
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN AERONAUTICS LIMITED
September 23, 1992
COMMISSIONER OF INCOME TAX Vs. SANKARANAYARANA HOTELS PRIVATE LIMITED
October 15, 1992
COMMISSIONER OF INCOME TAX Vs. PANDAVAPURA SAHAKARA SAKKARE KARKHANE LIMITED
October 16, 1992
COMMISSIONER OF INCOME TAX Vs. FARUK ANVAR CO
October 9, 1992
COMMISSIONER OF INCOME TAX Vs. DISTLLERS COMPANY P LIMITED
October 22, 1992
COMMISSIONER OF INCOME TAX Vs. SANGAM MOTELS PRIVATE LIMITED
October 23, 1992
COMMISSIONER OF INCOME TAX Vs. JOY ICE CREAMS BANG PRIVATE LIMITED
October 23, 1992
COMMISSIONER OF INCOME TAX Vs. BARAKA OVERSEAS TRADERS
October 22, 1992
COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED
October 28, 1992
COMMISSIONER OF INCOME-TAX Vs. H.M.T. LTD
March 21, 1992
COMMISSIONER OF INCOME-TAX Vs. M S P RAJES
December 4, 1992
COMMISSIONER OF WEALTH TAX Vs. PRAKASHI TALKIES PRIVATE LIMITED
November 27, 1992
COMMISSIONER OF WEALTH TAX Vs. APPANNA C P
October 15, 1992
COMMISSIONER OF WEALTH TAX Vs. CHANDE J R
June 23, 1992
CORPORATION BANK Vs. MOHANDAS BALIGA
November 6, 1992
CORPORATION BANK BANGALORE Vs. B MOHANDAS BALIGA
November 12, 1992
D SARASWATHI Vs. RENT AND ACCOMMODATION CONTROLLER WEST RANGE BANGALORE
April 24, 1992
DANDAPPA RUDRAPPA HAMPALI Vs. RENUKAPPA
December 11, 1992
DEEPCHAND Vs. USHABEN
February 25, 1992
DENA BANK Vs. BHIKHABHAI PRABHUDAS PAREKH and CO
August 3, 1992
DENA BANK MANGALORE Vs. BHIKHABHAI PRABHUDAS PAREKH AND CO MANGALORE
July 29, 1992
DEPUTY GENERAL MANAGER AND DIVISIONAL CONTROLLER KARNATAKA STATE ROADTRANSPORT CORPORATION RAICHUR DIVISION RAICHUR Vs. KAMAPPA
November 24, 1992
DIVISIONAL CONTROLLER K S R T C HUBLI Vs. GANGADHAR S O RAMACHANDRA SHANBAG
November 5, 1992
DSOUZA J Vs. A. JOSEPH
June 26, 1992
DSOUZA J Vs. A JOSEPH
August 26, 1992
EKANATH Vs. ASSISTANT COMMISSIONER GULBARGA
March 30, 1992
Employees of National Textile Corporation (APKKandM) Ltd. Vs. Regional Director, ESIC
January 21, 1992
EMPLOYEES OF NATIONAL TEXTILE CORPORATION APKK and M LTD Vs. REGIONAL DIRECTOR ESI CORPORATION BANGALORE
January 21, 1992
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. B S NARAYANA RAO
September 25, 1992
ENNAR REFINERIES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CUM ENTRY TAX ASSESSMENTS
February 21, 1992
FALCON TYRES LIMITED BANGALORE Vs. UNION OF INDIA
February 7, 1992
FALCON TYRES LTD Vs. UNION OF INDIA
February 6, 1992
FOOD CORPORATION OF INDIA BANGALORE Vs. CENTRAL CO OPERATIVE WHOLESALE STORES LIMITED SIRSI
September 22, 1992
G A PURUSHOTHAM Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
November 20, 1992
G M CHINNASWAMY Vs. P K PROFULLA
February 24, 1992
G MOORTHY Vs. STATE OF KARNATAKA
December 22, 1992
G SHANKAREGOWDA Vs. RATHAN SINGH
March 26, 1992
G V ASWATHANARAYANA Vs. CENTRAL BANK OF INDIA BOMBAY
December 4, 1992
G VCERABHADRAPPA Vs. MAYAPPA
October 9, 1992
GAJANANA MOTOR TRANSPORT COMPANY LIMITED SAGAR Vs. STATE OF KARNATAKA
November 20, 1992
GANGANARASAIAH Vs. STATE OF KARNATAKA
July 2, 1992
GEORGE ALBUQUERQUE Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
July 31, 1992
GOKULDAS EXPORTS Vs. COMMISSIONER OF INCOME TAX
December 11, 1992
GOPALA IYENGAR Vs. BYLA HANUMAN THAIAH
February 7, 1992
GOUTAM Vs. STATE OF KARNATAKA
January 24, 1992
GOVERNMENT OF KARNATAKA Vs. K SUDHAKARREDDY
September 8, 1992
GOVT OF KARNATAKA Vs. PARMANNA
January 29, 1992
GRAPHITE INDIA, LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 7, 1992
GULABJAN Vs. SUB INSPECTOR OF POLICE
August 11, 1992
H J BOMMEGOWDA Vs. STATE OF KARNATAKA
September 25, 1992
H S ANANTHARAMAIAH Vs. CENTRAL BOARD OF DIRECT TAXES NEW DELHI
November 4, 1992
H S SADASHIVA Vs. M S MUTHAPPA
January 9, 1992
H Y JADHAV Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA GANDHINAGAR BANGALORE AND
September 7, 1992
HALAPPA BIN RANGAPPA Vs. STATE OF KARNATAKA
June 30, 1992
HEBBAL GANGENAHALLI LAYOUT RESIDENTS ASSOCIATION Vs. CORPORATION OF THE CITY OF BANGALORE
March 31, 1992
HIKKALLIAH Vs. K S GOPALA BHATTA
January 14, 1992
HINDUSTAN AERONAUTICS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 26, 1992
HINDUSTAN AERONAUTICS LTD Vs. MUNISWAMY REDDY
August 10, 1992
HINDUSTAN MACHINE TOOLS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 16, 1992
HUKKERI TALUKA PRIMARY CO OPERATIVE AGRICULTURAL and RURAL DEVELOPMENT BANK LTD Vs. KARNATAKA STATE CO OPERATIVE AGRICULTURAL and RURAL DEVELOPMENT BANK LTD
November 13, 1992
HUKKERI TALUKA PRIMARY CO OPERATIVE AGRICULTURE and RURAL DEVELOPMENTBANK LIMITED HUKKERI Vs. KARNATAKA STATE CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANKLIMITED BANGALORE
November 23, 1992
I ARMUGAM Vs. CHANNAGIRI N GOVINDARAJ SHETTY
February 25, 1992
INCOME TAX OFFICER Vs. ARUNA AND COMPANY
February 21, 1992
INDIAN BANK Vs. COURT OF SMALL CAUSES BANGALORE
January 28, 1992
INDIAN PLYWOOD MANUFACTURING COMPANY LIMITED Vs. STATE OF KARNATAKA
June 29, 1992
J LAXNIAN BHAT Vs. NARAYANA NAYAK
August 26, 1992
J P SINHA Vs. INDIAN TELEPHONE INDUSTRIES LIMITED
January 17, 1992
J S A RAGHAVA REDDY Vs. APPROPRIATE AUTHORITY
August 5, 1992
J S UDUPI Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
June 24, 1992
J.S.A. Raghava Reddy and others Vs. Appropriate Authority and others
August 5, 1992
JACINTHA KAMATH Vs. K PADMANABHA KAMATH
January 20, 1992
JAYAKUNVAR MANILAL SHAH AND OTHERS Vs. SYNDICATE BANK, BANAVASI, UTTAR KANNADA DISTRICT AND OTHERS
March 24, 1992
JEEVAN KUMAR Vs. UNION OF INDIA
March 4, 1992
JEEVARAJ Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
December 17, 1992
K A ABBAS Vs. SATYANARAYANA RAO
October 16, 1992
K B UDDE GOWDA Vs. STATE OF KARNATAKA
March 10, 1992
K C SASHIDHAR Vs. ROOPA
July 7, 1992
K C SETTY Vs. ADDITIONAL COMMERCIAL TAX OFFICER DHARWAD
November 19, 1992
K G NAJUNDASWAMY Vs. ASSISTANT REGISTRAR OF CO OP SOC
February 26, 1992
K GANGOJI RAO SALANKE Vs. STATE
September 24, 1992
K K AURORA Vs. PRESIDENT S K F INDIA EMPLOYEES UNION BANGALORE
August 26, 1992
K M KAMATH Vs. COMMISSIONER OF COMMERCIAL TAXES
March 20, 1992
K M MUNISWAMY REDDY Vs. STATE OF KARNATAKA
July 21, 1992
K N CHELUVAIAH Vs. MANAGEMENT OF BHARATH HEAVY ELECTRICALS LIMITED NEW DELHI
August 20, 1992
K N NAGARAJ Vs. CORPORATION OF THE CITY OF BANGALORE
February 7, 1992
K N SUBBA REDDY Vs. STATE
October 15, 1992
K P RAMESH Vs. STATE OF KARNATAKA
October 28, 1992
K R BALASUBRAMANYAN Vs. BELLARY SPINNING AND WEAVING COMPANY LIMITED IN LIQUIDATION BELLARY
December 15, 1992
K RANGASWAMY Vs. STATE FB
March 27, 1992
K RANGASWAMY Vs. STATE OF KARNATAKA
July 30, 1992
K S R T C Vs. BASANGOUDAR
February 18, 1992
K S SHIVADEVAMMA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER DAVANAGERE
August 19, 1992
K SHIVALINGAIAH Vs. B V CHANDRASHEKARA GOWDA
February 28, 1992
KAMALABAI` Vs. VITHAL PRASAD CO PVT LTD
September 23, 1992
KARIBASAPPA SIVALINGAPPU NALAWADAD Vs. TIRUKAPPA NAGAPPA SORTUR
January 21, 1992
KARIGOUDA CHANABASANAGOUDA PATIL Vs. STATE OF KARNATAKA
March 13, 1992
KARIYAMMA Vs. ASSTT COMMR AND LAND ACQUISITION OFFICER
August 21, 1992
KARNATAKA BOARD OF WAKFS Vs. HAZRATH ATTULLA SHAH DHARGAH BANGALORE
January 14, 1992
KARNATAKA DAIRY DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
June 10, 1992
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. N R PAWAR
January 9, 1992
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. WORKMEN OF AMALGAMATED ELECTRIC COMPANY LTD
February 3, 1992
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
March 23, 1992
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. NARANG PLASTICS PVT LTD
February 19, 1992
KARNATAKA PAWN BROKERS ASSOCIATION Vs. STATE OF KARNATAKA
July 24, 1992
KARNATAKA PAWN BROKERS ASSOCIATION Vs. STATE OF KARNATAKA
November 26, 1992
KARNATAKA PAWN BROKERS ASSOCIATION REGD Vs. STATE OF KARNATAKA
December 4, 1992
KARNATAKA STATE BAR COUNCIL Vs. H SUBRAMANYA JOIS
March 23, 1992
KARNATAKA STATE FOREST INDUSTRIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
October 22, 1992
KARNATAKA STATE R T C Vs. GOWRAMMA AND OTHERS
December 9, 1992
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. GOWRAMMA
November 9, 1992
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. G B BASANGOUDAR
February 18, 1992
KATKUM RAMAKRISHNA Vs. CITY MUNICIPAL COUNCIL RAICHUR
March 13, 1992
KEGGU ALIAS NARAYANA SIETTY Vs. LAND TRIBUNAL 9TH MANGALORE
July 27, 1992
Koggu alias Narayana Shetty Vs. 9th Land Tribunal
July 27, 1992
KRISHI MATTU KSHEERA UTPADAKA VIVIDHODDESHA SAHAKARI SANGH NIYAMIT BAKKAL Vs. SOHANLAL
November 16, 1992
KRISHNA REDDY Vs. MANAGEMENT OF K S R T C BANGALORE
September 8, 1992
KRISHNA SPINNING AND WEAVING MILLS P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
January 30, 1992
KRISHNAPUR MUTT UDUPI Vs. N VIJAYENDRA SHETTY
July 15, 1992
KUDLI SRINGERI MAHA SAMSTHANAM KUDLI Vs. STATE OF KARNATAKA
April 24, 1992
KUM. L. USHARANI AND ORS. Vs. D.S. LAKSHMAIAH
January 16, 1992
L ESWAR Vs. E RAGHUPATHI NAIDU
January 24, 1992
L ESWAR Vs. E RAGHUPATHI NAIDU
January 14, 1992
L KRISHNEGOWDA Vs. STATE OF KARNATAKA
April 9, 1992
L VITTALA NELLI Vs. J GOPALAKRISHNA NELLI
June 3, 1992
LAKSHMI VENKATESHWARA TRADERS BANGALORE Vs. SECRETARY AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE
December 18, 1992
LAKSHMIKANTH Vs. MOTILAL
November 6, 1992
LAXMI BHAVAN TIFFIN ROOM AND COFFEE WORKS Vs. STATE OF KARNATAKA
November 19, 1992
LEENA FERNANDES Vs. PLANNING AUTHORITY MANGALORE
July 21, 1992
LURDHA SWAMY Vs. R SHANTHAMMA
December 14, 1992
M C BANGARAMMA Vs. NANJAMMA
December 11, 1992
M C LAKSHMINARASAPPA Vs. ASST COMMISSIONER CHIKKABALLAPUR
October 21, 1992
M D MUTHU Vs. REV D P SHETTIAN
January 8, 1992
M G HANUMANTHA RAO Vs. UNION OF INDIA
April 1, 1992
M GOVINDARAJU Vs. AIR OFFICER COMMANDING IN CHIEF AIR FORCE TRAINING COMMAND HEBBAL BANGALORE AND ANOTHER
April 16, 1992
M J EXPORTS PRIVATE LIMITED BOMBAY Vs. JOINT CHIEF CONTROLLER OF IMPORTS and EXPORTS BANGALORE
July 13, 1992
M JAYARAM Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER WEST RANGE BANGALORE
January 14, 1992
M MANOHAR Vs. T R MILLS
January 23, 1992
M MANOHAR Vs. T K MILLS
February 13, 1992
M MOHANRAJ Vs. VIOLET CHANDRA
January 16, 1992
M MUNIREDDY Vs. KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY BANGALORE
March 10, 1992
M MUNISWAMY Vs. STATE OF KARNATAKA
November 26, 1992
M P KRISHNE GOWDA Vs. A R LOBO
March 24, 1992
M R K RAU Vs. CORPORATION CITY OF BANGALORE
January 16, 1992
M R SANNARAME GOWDA Vs. UNIVERSITY OF MYSORE
September 28, 1992
M R SANNARAMEGOWDA Vs. UNIVERSITY OF MYSORE
September 17, 1992
M R VASUKI Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
February 4, 1992
M S KALAPPA Vs. STATE OF KARNATAKA
August 18, 1992
M S KALAPPA Vs. STATE OF KARNATAKA
September 18, 1992
M V RAMANNA Vs. M N NAGAPPA
July 23, 1992
M YELLAPPA Vs. STATE OF KARNATAKA
August 3, 1992
M.J. Exports Pvt. Ltd. Vs. Joint Chief Controller of Imports and Exports
July 13, 1992
M/SUKAY PHARMA Vs. STATE BANK OF INDIA & OTHERS
January 10, 1992
MADHAVAN NAIR Vs. RAVINDRAN UNNI
April 10, 1992
MADIWALAPPA SHIVAPPA BADIGER Vs. SUKSHETRA SRI SOMANATHMATH SHIVAPPA MUTTYA COMMITTEE JAYAWADAGI TALUK B BAGEWADI DISTRICT BIJAPUR
August 7, 1992
MAGESHWARI S Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
November 4, 1992
MAHABALESWARA AUTO INDUSTRIES PRIVATE LIMITED Vs. STATE OF KARNATAKA
September 10, 1992
MAHENDRA LABS PRIVATE LIMITED BANGALORE Vs. STATE OF KARNATAKA
November 12, 1992
MAIDEEN SAB Vs. STATE OF KARNATAKA
August 13, 1992
MAJIDKHAN Vs. STATE OF KARNATAKA
December 18, 1992
MALAKAJAPPA ANDANAPPA HAMPIHOLI Vs. STATE BANK OF INDIA
September 2, 1992
MANAGEMENT OF GRAPHITE INDIA LIMITED Vs. E S I CORPORATION BANGALORE
January 7, 1992
MANAGEMENT OF MYSORE KIRLOSKAR LIMITED HARIHAR Vs. MAHABOOB BEIG
November 9, 1992
MANAGEMENT OF NIPPANI URBAN CO OPERATIVE BANK LTD Vs. WORKMEN OF NIPPANI URBAN CO OPERATIVE BANK LTD
March 12, 1992
MANAGING DIRECTOR KARNATAKA STATE CO OPERATIVE MARKETING FEDERATION LIMITED BANGALORE Vs. K MUNISWAMY RAJU
November 12, 1992
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. SHANKARAPPA
November 17, 1992
MANAGING DIRECTOR S K F INDIA LTD Vs. PRESIDENT S K F INDIA EMPLOYEES UNION
August 26, 1992
MANCHEGOWDA Vs. STATE OF KARNATAKA
October 29, 1992
MANGALORE CHEMICALS AND FERTILIZERS LIMITED BANGALORE Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MANGALORE
November 20, 1992
MANGALORE MUNICIPAL MARKET WELFARE SOCY Vs. CORPN OF MANGALORE
December 4, 1992
MANJUNATHA SHETTY Vs. S SUSHEELA THIMMEGOWDA
October 9, 1992
MASOOD SAB Vs. DODDANNA
November 24, 1992
MEENAKSHAMMA Vs. M C NANJUNDAPPA
September 25, 1992
MILAND EXPORTS PRIVATE LIMITED BANGALORE Vs. A V VENKATANARAYANA
November 27, 1992
Miland Exports Private Ltd. Vs. A.V. Venkatanarayana and others
November 27, 1992
MOHAMMED JALALUDIN Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER WEST RANGE BANGALORE
July 16, 1992
MOHAN P SONU Vs. STATE OF KARNATAKA
March 18, 1992
MUHADEV SUTAPPA KUMBAR Vs. SHANKAR RAMEGOUDA PATIL
September 18, 1992
MUNDAS LAXMAN K Vs. STATE OF KARNATAKA
June 5, 1992
MUNISETTAPPA Vs. B KRISHNAPPA
January 8, 1992
MUNISWAMY S D Vs. COMMISSIONER OF INCOME TAX
December 10, 1992
MUNIYAMMA Vs. ARATHI CINE ENTERPRISE PVT LTD
January 7, 1992
MYSORE AMMONIA P LTD Vs. STATE OF KARNATAKA
August 26, 1992
N C PATIL Vs. DEPUTY COMMISSIONER CHITRADURGA
September 9, 1992
N NARAYANASWAMY Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES CHIKKABALLAPUR SUB DIVISION KOLAR
October 12, 1992
N SANKUPPA SHETTY Vs. STATE OF KARNATAKA
June 25, 1992
NANDA KISHORI Vs. S B SHIVAPRAKASH
November 24, 1992
NANJUNDASWAMY Vs. ASSISTANT REGISTRAR OF CO SOC
February 26, 1992
NARAYANI RAO Vs. COMMISSIONER OF COMMERCIAL TAXES
June 29, 1992
NATH SEEDS LIMITED AURANGABAD Vs. STATE OF KARNATAKA
January 17, 1992
NATIONAL INSURANCE CO LTD Vs. LACHHA
February 24, 1992
NEW INDIA ASSURANCE CO LTD Vs. RAJA NAIKA
February 19, 1992
New India Assurance Co. Ltd. Vs. Chandy Joseph and others
November 12, 1992
NEW INDIA ASSURANCE COMPANY LIMITED NANJANGUD Vs. CHANDY JOSEPH
November 12, 1992
NIRMAL AGENCY Vs. COMMERCIAL TAX OFFICER, XIV CIRCLE, BANGALORE
March 13, 1992
NITTE EDUCATION TRUST Vs. STATE
April 23, 1992
ORIENTAL GENERAL INSURANCE CO LTD Vs. RUKMINI BAI
January 16, 1992
ORIENTAL INSURANCE CO LTD Vs. IRAWWA
March 3, 1992
Oriental Insurance Co. Ltd. Vs. Smt. Irawwa and others
March 3, 1992
Oriental Insurance Co. Ltd. Vs. Raju
October 27, 1992
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJU
October 27, 1992
ORIENTAL INSURANCE COMPANY LTD Vs. VERONICA OBRIN
March 4, 1992
ORIENTAL INSURANCE COMPANY LTD Vs. HANUMANTHAPPA
February 10, 1992
P ADHISHESLIA REDDY Vs. BHARAT GOLD MINES LIMITED K G F
July 3, 1992
P C SRIRAMULU Vs. T P SATHYANARAYAN
July 28, 1992
P GOPALA SHASTRY Vs. FOOD CORPORATION OF INDIA NEW DELHI
December 9, 1992
P J THOMAS Vs. NARAYANA SWAMY PALANI
January 17, 1992
P K ASHA Vs. BANGALORE UNIVERSITY
April 2, 1992
P MADHAVAN NAIR Vs. K RAVINDRAN UNN
April 10, 1992
P MALATHI Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
April 18, 1992
P NANDAN Vs. BHARAT GOLD MINES LTD
January 10, 1992
P S PILLASWAMY Vs. KARNATAKA SILK MARKETING BOARD LIMITED BANGALORE
July 16, 1992
P SHANKARANARAYAN Vs. DISCIPLINARY COMMITTEE NO III KARNATAKA STATE BAR COUNCIL BANGALORE
September 4, 1992
PADMASHREE S N SWAMY Vs. GOWRAMMA
May 28, 1992
PANDAVAPURA SAHAKARA SAKKARE KHARKHANE LTD Vs. PRESIDING OFFICER ADDITIONAL I T
February 25, 1992
PANDURANG GANPAT AUNDKAR Vs. ANANT HARI GURAV
January 21, 1992
PAPANNA Vs. MADAPPA
March 20, 1992
PAPANNA Vs. MADAPPA
March 12, 1992
Paragounda Vs. Bhimappa and others
November 16, 1992
PARAGOUNDA Vs. BHIMAPPA FB
November 16, 1992
PATEL ENTERPRISES BANGALORE Vs. M P AHUJA
November 4, 1992
PEER MOHAMMED SIDDIQUE Vs. UNION OF INDIA
October 30, 1992
PINTO VOILET MARIENE Vs. CANTONMENT BOARD ITEIGAUM
April 7, 1992
PRABHAVATI GANGADHAR Vs. LIFE INSURANCE CORPORATION OF INDIA DHARWAD
June 5, 1992
PRAKASH Vs. STATE OF KARNATAKA
September 10, 1992
PRASHI Vs. SYNDICATE BANK
March 3, 1992
Prof. A. Lakshmisagar Vs. State of Karnataka
April 24, 1992
PROPOSED DHARWAD DIST EX SERVICEMENS CO OP SOCIETY LTD Vs. STATE
August 21, 1992
PUSHPALATHA Vs. VICE CHAIRMAN and MANAGING DIRECTOR KSRTC
August 4, 1992
PUSHPALATHA Vs. VICE CHAIRMAN AND MANAGING DIRECTOR KSRTC BANGALORE
August 6, 1992
R B GURUBASAVAIAH Vs. M G PREMA
June 15, 1992
R DILIP KUMAR Vs. S RAMU
June 19, 1992
R GANGADHARAN Vs. JAGADGURU GAN GADHAR SWAMIGALU MOORUSAVIRAMATH HUBLI
January 7, 1992
R JAYAMMA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
July 29, 1992
R K ASSOCIATES Vs. V CHANNAPPA
May 26, 1992
R KUPPURAJ Vs. BHARATH GOLD MINES LTD
January 10, 1992
R RAMA REDDY Vs. STATE OF KARNATAKA
October 9, 1992
R RANGAIAH Vs. MANAGING DIRECTOR TUMKUR CO OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD
August 11, 1992
R VENKATEGOWDA Vs. STATE OF KARNATAKA
April 10, 1992
R.K. Associates Vs. V. Channapa and others
May 26, 1992
RACHA NAIKA Vs. STATE OF KAMATAKA
August 7, 1992
RAICHUR DISTRICT RICE MILLERS ASSOCIATION Vs. STATE OF KARNATAKA
July 21, 1992
RAKHRA SPORTS PRIVATE LIMITED BANGALORE Vs. KHRAITILAL RAKHRA BANGALORE
August 17, 1992
RALECTRONICS LIMITED BANGALORE Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE YESHWANTHPUR DIVISION BANGALORE
July 9, 1992
RALETRONICS LTD Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
March 26, 1992
RAMAIAH Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
March 17, 1992
RAMAKRISHNA HEGDE Vs. STATE
September 17, 1992
RAMAKRISHNA THEATRES LTD Vs. GENERAL INVESTMENTS AND COMMERCIAL CORPORATION LTD
March 27, 1992
RAMU Vs. C H RAMAKRISHNA
February 14, 1992
RANOJI RAO ALIAS SWAMY RAO MANE Vs. SRINIVASA RAO
September 24, 1992
RATNAMMA Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
March 19, 1992
RESERVE BANK OF INDIA BANGALORE Vs. C S SATHYA KUMARI
March 12, 1992
REUNION ENGINEERING CO PVT LTD Vs. REGIONAL DIRECTOR E S I CORPORATION BANGALORE
April 1, 1992
Reunion Engineering Co. Private Ltd. Vs. Regional Director
April 1, 1992
REVANASIDDAPPA Vs. STATE
October 19, 1992
S B SANNASWAMY GOWDA Vs. STATE OF KARNATAKA
June 1, 1992
S BANGARAPPA Vs. GANESH NARAYAN HEGADE
June 16, 1992
S G PODDAR Vs. B LEELAVATHI
January 24, 1992
S HALAPPA Vs. ASSISTANT COMMISSIONER SHIMOGA SUB DIVISION SHIMOGA
December 1, 1992
S K KANTA Vs. QUAMANIL ISLAM
September 25, 1992
S PREMALATHA Vs. MYSORE MINERALS LTD
June 25, 1992
S R NARAYANA REDDY Vs. BANGALORE DEVELOPMENT AUTHORITY
April 9, 1992
S SEETARAMA SHETTY Vs. VISHWESHWARAYYA IRON AND STEEL LIMITED BHADRAVATHI
October 13, 1992
S SHANKARANARAYAN Vs. LALITHAMMA
September 17, 1992
S SHARADAMMU Vs. JAYASHREE
February 12, 1992
S SUMITRA Vs. STATE
September 18, 1992
S V BAGI; STATE OF KARNATAKA Vs. STATE OF KARNATAKA; VEERCHAND
February 28, 1992
S. MAGESHWARI Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
November 4, 1992
S. Premalatha Vs. Mysore Minerals Ltd. and another
June 25, 1992
SABANAGOUDA SHIVANAGOUDA GOUDAR Vs. SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT BAGALKOT
July 22, 1992
SADANAND RAO Vs. STATE OF KARNATAKA
August 20, 1992
SANGAMESHA Vs. STATE OF KARNUTAKA
April 7, 1992
SANGAPPA Vs. STATE OF KARNATAKA
August 24, 1992
SANGAPPA SHIVARUDRAPPA BARGI Vs. STATE OF KARNATAKA
April 24, 1992
SARASWATHI AMMAL Vs. V C LINGAM
November 4, 1992
SATISH DATTATRI Vs. UNIVERSITY OF MYSORE
August 21, 1992
SATYANARAYANA D V Vs. TAX RECOVERY OFFICER
March 19, 1992
SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. CASHEW TRADING CO
October 9, 1992
SECRETARY KARNATAKA INDUSTRIAL CO OPERATIVE BANK LIMITED Vs. STATE OF KARNATAKA
April 23, 1992
SHABAN ABDUL RAHIMAN Vs. UNION OF INDIA
October 14, 1992
SHANKARA TEXTILE MILLS LIMITED DAVANGERE Vs. STATE OF KARNATAKA
December 9, 1992
SHANTHAMMA Vs. KAMALAMMA
February 11, 1992
SHASHIBHUSHAN M Vs. BATA INDIA LIMITED
May 8, 1992
SHAW WALLACE and CO LTD Vs. STATE OF KARNATAKA
March 27, 1992
SHAW WALLACE AND CO LTD Vs. STATE OF KARNATAKA
November 4, 1992
SHIVALINGAIAH Vs. STATE OF KARNATAKA
October 29, 1992
SHIVANNA Vs. STATE
February 3, 1992
SHREE MAHABALESWARA AUTO INDUSTRIES PVT LTD Vs. STATE OF KARNATAKA
September 10, 1992
Shree Mahabaleswara Auto Industries Pvt. Ltd. Vs. State of Karnataka and another
September 10, 1992
SHRIRAM TRANSPORT FINANCE CO LTD Vs. R KHAISHIULLA KHAN
December 18, 1992
SHYAM TEXTILES P LTD Vs. COMMISSIONER OF COMMERCIAL TAX KARNATAKA BANGALORE
June 10, 1992
SIDDALINGAPPA Vs. STATE
September 8, 1992
SIKKA N SIKKA ENGINEERS PVT LTD Vs. CARGO TRANSPORTS BANGALORE
January 22, 1992
SOUTHERN FOUNDERS Vs. STATE OF KARNATAKA
June 29, 1992
SPECIAL DEPUTY COMMISSIONER Vs. AKHIL VEERASHAIVA MANDALI
February 28, 1992
SPECIAL LAND ACQUISITION OFFICER Vs. KALLANGOUDA
August 13, 1992
Special Land Acquisition Officer (NHW) Dharwad Vs. Kallangouda and others etc.
November 7, 1992
SPECIAL LAND ACQUISITION OFFICER FOR RAILWAYS BANGALORE Vs. DEPUTY CHIEF ENGINEER SOUTHERN RAILWAYS BANGALORE
July 29, 1992
SPECIAL LAND ACQUISITION OFFICER KAMATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD DHARWAD Vs. NAGAPPA KRISHNAPPA DANDINA
September 25, 1992
SPECIAL LAND ACQUISITION OFFICER KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD DHARWAD Vs. V G KULKARNI
September 25, 1992
SPECIAL LAND ACQUISITION OFFICER MYSORE Vs. A L SRIKANTARAJ URS
August 27, 1992
SPECIAL LAND ACQUISITION OFFICER NHW DHARWAD Vs. KALLANGOUDA FB
November 7, 1992
SRIKANTA DATTA NARASIMHARAJA WODIYAR Vs. ENFORCEMENT OFFICER MYSORE
March 3, 1992
SRIRARNPURAM CO OPERATIVE BANK LTD Vs. SHAHAR BANU
February 13, 1992
STATE BANK OF MYSORE BANGALORE Vs. MYSORE CHEMICALS AND FERTILISERS LTD
December 9, 1992
STATE OF KAMATAKA Vs. TARUR EDUCATION SOCIETY TARUR TUMKUR
July 21, 1992
STATE OF KARNATAKA Vs. GANAPATHY RAMAN
July 21, 1992
STATE OF KARNATAKA Vs. MOHAMMED SHARIF
August 21, 1992
STATE OF KARNATAKA Vs. BEGEES FOODS P LTD
July 1, 1992
STATE OF KARNATAKA Vs. ATMENDRA GANAPATI HEGDE
April 23, 1992
STATE OF KARNATAKA Vs. HARIJAN DHARMA
January 23, 1992
STATE OF KARNATAKA Vs. CHANNAKESHAWA MEDICALS
January 27, 1992
STATE OF KARNATAKA Vs. L N CHAKRAPANI
January 31, 1992
STATE OF KARNATAKA Vs. JATTI
January 28, 1992
STATE OF KARNATAKA Vs. LAXMAN YAMANAPPA DALAWAI
January 17, 1992
STATE OF KARNATAKA Vs. SHIVAPPA
January 14, 1992
STATE OF KARNATAKA Vs. KANNIKA STORES MYSORE
December 9, 1992
STATE OF KARNATAKA Vs. THIMMANAIKA
January 29, 1992
STATE OF KARNATAKA Vs. VEERCHAND
February 28, 1992
STATE OF KARNATAKA Vs. C K DEVARAJU
September 15, 1992
STATE OF KARNATAKA Vs. M S SHIVANANDA
October 28, 1992
STATE OF KARNATAKA Vs. ABDUL RAHAMAN SHARIFF
October 20, 1992
SUBHASGOUDA Vs. LAKSKML BAI alias LAKSHMAWWA
June 26, 1992
SUBHASGOUDDA Vs. LAKSHMI BAI
June 30, 1992
SUBHASH K SHAH Vs. K SHANKAR BHAT
August 11, 1992
SUBRAMANI C Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
September 10, 1992
SUDHA SHIVARAME GOWDA Vs. STATE OF KARNATAKA
December 5, 1992
SUDHA SHIVARAME GOWDA Vs. STATE OF KARNATAKA
December 3, 1992
SUGGULAMMAGUDDA MINING CO BELLARY Vs. STATE OF KARNATAKA
August 21, 1992
SURESH A LAL Vs. STATE OF KARNATAKA
October 8, 1992
SYED KALEEM Vs. MYSORE LAKSHMI BEEDI WORKS
August 7, 1992
SYNCHRON MACHINE TOOLS PRIVATE LIMITED BANGALORE Vs. U M SURESH RAO
September 17, 1992
SYNDICATE BANK Vs. FIELD STAR CYCLE INDUSTRIES P LTD
June 18, 1992
SYNDICATE BANK Vs. VITTALBHAT
January 3, 1992
SYNDICATE BANK CHICKMAGALUR Vs. A K AHMED BAWA
March 4, 1992
SYNDICATE BANK MANIPAL DAKSHINA KANNADA Vs. B A BHAT
August 17, 1992
T ANANDRAO Vs. STATE OF KARNATAKA
September 2, 1992
T NARAYANASWAMY Vs. STATE
September 17, 1992
T. Anandrao Vs. The State of Karnataka by State Public Prosecutor, Bangalore and others
September 2, 1992
TAHSEEM BANU Vs. UNION OF INDIA
January 28, 1992
TAX RECOVERY COMMISSIONER Vs. BASAVARAJAPPA K
February 13, 1992
THIBBAIAH Vs. DESIGOWDA
August 26, 1992
TIFFANYS BAR AND RESTAURANT Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
April 8, 1992
TITANIDE COATING P LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS BANGALORE
November 20, 1992
TUKKANASA Vs. DEPUTY COMMISSIONER DHARWAD
July 8, 1992
UDAYA KUMAR Vs. CHAIRMAN CAUVERY GRAMEENA BANK MYSORE
February 5, 1992
UKAY PHARMA MANGALORE Vs. STATE BANK OF INDIA MANGALORE
January 10, 1992
UMA S GODBOLE Vs. DEPUTY COMMISSIONER
December 8, 1992
UMESH S NAIK Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED BANGALORE
March 25, 1992
UNION OF INDIA Vs. SOUTHERN ASBESTOS CEMENT LTD
January 20, 1992
UNITED INDIA INSURANCE CO BANGALORE Vs. KALAVATHI
April 2, 1992
USHA R SHETTY Vs. RADEESH RUBBER PVT LIMITED BANGALORE
July 31, 1992
V L SHIVAPPA Vs. DIRECTOR AGRICULTURAL MARKETING IN KARNATAKA BANGALORE
April 1, 1992
V P SHIVANNA Vs. BHADRAMMA
February 5, 1992
V SHANMUGAM Vs. K RATHNAIAH SETTY
March 4, 1992
VASANTH GURACHARYA KADIWAL Vs. LAND TRIBUNAL BAGALKOT
February 13, 1992
VEENEER MILLS Vs. COMMISSIONER OF INCOME TAX
October 22, 1992
VIDYARANYA VIDYA SAMSTHE REGD TOVINAKERE TUMKUR Vs. STATE OF KARNATAKA
October 19, 1992
VIJAYA BANK OFFICERS CONGRESS Vs. VIJAYA BANK BANGALORE
July 29, 1992
VIJAYANAGAR SYNDICATE REGD BANGALORE Vs. B C NARAYAN
June 18, 1992
VIKRANT TYRES LIMITED Vs. FIRST INCOME TAX OFFICER
November 26, 1992
VIPIN MENON Vs. STATE OF KARNATAKA
July 10, 1992
VISHNA REDDY Vs. LAND TRIBUNAL HAVERI
November 9, 1992
VITTALA VYAVASAYA SEVA SAHAKARI SANGHA NIYAMITHA Vs. STATE OF KARNATAKA
November 2, 1992
WING COMMANDER A S KRISHNA MUTINY Vs. MADHUKAR A SHAH
January 9, 1992
WORKMEN OF BHARAT HEAVY ELECTRICALS LIMITED BANGALORE Vs. UNION OF INDIA
August 5, 1992
WORKMEN OF VANIVILAS CO OPERATIVE SUGAR FACTORY Vs. SECRETARY TO GOVERNMENT OF KARNATAKA
January 10, 1992
YALLURKAR KISAN SIDRAY Vs. RETURNING OFFICER BUGEWADI
April 16, 1992
YELLAPPA SURENDRA HALAGI Vs. KARNATAKA APPELLATE TRIBUNAL
April 7, 1992
YOGAMBIKA Vs. NARSINGH
January 2, 1992