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Case Index
Title
Date
ABDUL GAFUR Vs. NIZAMUDIN
July 2, 1892
BIRESWAR MOOKERJI AND OTHERS; SHIB CHUNDER ROY Vs. ARDHA CHUNDER ROY CHOWDHRY AND OTHERS AND; GOBIND MOHINI DEBI
March 5, 1892
BIRJ MOHUN THAKOOR Vs. RAI UMA NATH CHOWDHRY
June 23, 1892
GAJAPATHI RADHIKA Vs. VASUDEVA SANTA SINGARO
May 31, 1892
GAJAPATI RADHAMANI GARU Vs. MAHARANI PUSAPATI ALAKARAJESWARI
July 23, 1892
GREENDER CHUNDER GHOSE Vs. TROYLOCKHONAUTH GHOSE
November 11, 1892
INDUR CHUNDER SINGH Vs. RADHAKISHORE GHOSE
March 5, 1892
KAMESWAR PERSHAD Vs. RAJKUMARI RUTTAN KOER
June 21, 1892
LAKSHMI NARAYANA ANANGA GARU Vs. DURGA MADHAWA DEO GARU
November 25, 1892
LALA AMARNATH SAH Vs. RANI ACHAN KUAR
May 14, 1892
MOHESH NARAIN MOONSHI Vs. TARUCK NATH MOITRA
December 10, 1892
MUSSAMMAT UMDA KHANAM AND MUSSAMMAT GUNNA KHANAM Vs. NAWAB SAHIB MIRZA
March 5, 1892
NAM NARAIN SINGH Vs. ROGHUNATH SAHAI
April 2, 1892
NAWAB KHAJA AHSANULLA KHAN BAHADOOR Vs. HURRI CHURN MOZOOMDAR
June 29, 1892
OMRAO BEGUM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 11, 1892
PROSUNNO COOMAR SANYAL Vs. KASI DAS SANYAL
May 14, 1892
RAJCOOMAR ROY Vs. GOBIND CHUNDER ROY
March 19, 1892
RAMGOPAL Vs. SHAMSKHATON
July 23, 1892
RANI HEMANTA KUMARI DUBI Vs. RAJA SURJA KANT ACHARYA
December 16, 1892
SARAT CHUNDER DEY Vs. GOPAL CHUNDER LAHA
July 23, 1892
SARODA PROSUNNO PAL Vs. SHAM LAL PAL
March 5, 1892
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. DURJIBHOY SINGH
February 6, 1892
SHEKH SULTAN SANI Vs. SHEKH AJMODIN
November 19, 1892
SHEOSAHAI Vs. SYED NURUL HOSSEIN
May 21, 1892
SOWDAMINEE DOSSEE Vs. ADMINISTRATOR-GENERAL OF BENGAL
December 16, 1892
SRIMATI RANI HURRIPRIA Vs. RUKMINI DEBI
March 5, 1892
SURENDRAKESHAV ROY Vs. DOORGASUNDARI DASSEE
February 6, 1892
TURNER Vs. RAHIMBHOY HUBIBBHOY
November 10, 1892
ZAKERI BEGUM Vs. SAKINA BEGUM
May 28, 1892