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Case Index
Title
Date
A K MALLICK Vs. UNION OF INDIA
September 23, 1982
A N NIGAM Vs. UNIVERSITY OF JODHPUR
June 9, 1982
ACHLARAM AND ANR. Vs. STATE OF RAJASTHAN
October 18, 1982
ADMINISTRATOR M C UDAIPUR Vs. UMADEVI
October 11, 1982
ADMINISTRATOR MUNICIPAL BOARD Vs. OM PRAKASH
February 25, 1982
ADMINISTRATOR MUNICIPAL BOARD GANGAPUR CITY. Vs. RAMJILAL
February 13, 1982
ADMINISTRATOR, MUNICIPAL BOARD, GANGAPUR CITY Vs. BHONRILAL
February 16, 1982
AKBAR ALI Vs. AMBALAL
February 4, 1982
ALLADIN Vs. STATE OF RAJASTHAN
April 8, 1982
AMALGAMATED ELECTRICITY CO LTD Vs. STATE OF RAJASTHAN
November 26, 1982
AMAR SINGH Vs. STATE OF RAJASTHAN
November 5, 1982
AMIR AHMED Vs. USUF
November 5, 1982
ANAND SINGH Vs. THE STATE OF RAJASTHAN
May 14, 1982
ANITA KARNAWAT Vs. STATE OF RAJASTHAN
July 19, 1982
ARJUNLAL MAHESHWARI Vs. STATE
December 13, 1982
ARYA SAMAJ KESARGANJ Vs. NATHARMAL
January 11, 1982
ASHOK DHARIWAL Vs. STATE OF RAJASTHAN
May 19, 1982
AVINASH KUMAR Vs. THE STATE OF RAJASTHAN
November 24, 1982
BABU AND ORS Vs. SUNDER BAI AND ORS
August 18, 1982
BABU MISTRI Vs. STATE OF RAJASTHAN
October 21, 1982
BACHAN SINGH Vs. STATE OF RAJASTHAN
August 23, 1982
BACHAYA KHAN Vs. STATE OF RAJASTHAN
April 7, 1982
BADRI NARAIN TAK Vs. SHYAM NARAIN
March 3, 1982
BAL KISHAN Vs. STATE OF RAJASTHAN
April 30, 1982
BALDEO SINGH Vs. THE STATE OF RAJASTHAN
October 8, 1982
BALDEV TRADERS Vs. STATE OF RAJASTHAN
October 13, 1982
BALU Vs. BIRDA
March 18, 1982
BALVENDRA SINGH Vs. STATE OF RAJASTHAN
December 9, 1982
BALWANT SINGH Vs. STATE OF RAJASTHAN
October 20, 1982
BANSIDHAR AND 3 ORS. Vs. THE UNION OF INDIA (UOI) AND ORS.
November 18, 1982
BANWARI LAL NAGPAL Vs. STATE OF RAJASTHAN
November 11, 1982
BHAGIRATH AND OTHERS Vs. STATE OF RAJASTHAN
March 11, 1982
BHAGWAN DAS Vs. GOSWAMI BRIJESH KUMARJI
August 2, 1982
BHAGWAN SINGH Vs. STALE OF RAJASTHAN
March 2, 1982
BHAGWATI LAL Vs. JHAMAK LAL
August 26, 1982
BHALKAR SINGH Vs. STATE OF RAJASTHAN
May 7, 1982
BHANWAR LAL Vs. PURAN CHAND
August 27, 1982
BHANWAR LAL Vs. MITHAN LAL
November 25, 1982
BHANWAR LAL Vs. THE STATE OF RAJASTHAN
April 2, 1982
BHANWAR LAL Vs. BHANWAR LAL
August 18, 1982
BHANWAR LAL BRIJ GOPAL Vs. STATE OF RAJASTHAN
August 25, 1982
BHANWAR SINGH Vs. STATE OF RAJASTHAN
December 14, 1982
BHANWAR SINGH Vs. STATE
September 17, 1982
BHANWARI BAI ALIAS RAMJI BAI Vs. MOHD ISHAQ
April 27, 1982
BHANWARU & ANOTHER Vs. STATE OF RAJASTHAN
January 13, 1982
BHILWARA SAHKARI UPBHOKTA WHOLESALE BHANDAR LTD Vs. PRESCRIBED AUTHORITY
August 11, 1982
BHIM RAJ Vs. RANG RAJ BAI
November 19, 1982
BHIWARA SABKARI UPBRADAR LTD Vs. PRESCRIBED AUTHORITY
August 11, 1982
BHOPAL SINGH AND ANR. Vs. THE STATE OF RAJASTHAN
April 23, 1982
BOSU ALIAS GURUBUX SINGH Vs. STATE OF RAJASTHAN
August 3, 1982
BRIJ LAL Vs. STATE OF RAJASTHAN
September 14, 1982
BRIJ MOHAN SHARMA Vs. STATE OF RAJASTHAN
March 1, 1982
BRIJLAL Vs. STATE OF RAJASTHAN
November 30, 1982
BUNIYAD Vs. STATE OF RAJASTHAN
July 21, 1982
CENTRAL INDIA MACHINERY MANUFACTURING CO LTD Vs. STATE OF RAJ
June 7, 1982
CHAGAN LAL Vs. SMT. PREET RANI
January 19, 1982
CHAGAN LAL Vs. PREET RANI
January 18, 1982
CHAND MAL Vs. STATE OF RAJASTHAN
October 6, 1982
CHANDRA KALA Vs. PADAM CHAND ALIAS PADAM SINGH
February 9, 1982
CHATARA Vs. THE STATE OF RAJASTHAN
September 1, 1982
CHATURBHUJ DAS GUPTA Vs. STATE OF RAJASTHAN
January 5, 1982
CHAUTHMAL Vs. STATE OF RAJASTHAN
January 16, 1982
CHHAGAN LAL Vs. STATE OF RAJASTHAN
July 15, 1982
CHHAGAN LAL Vs. STATE
November 5, 1982
CHHAGANLAL Vs. STATE OF RAJASTHAN
September 23, 1982
CHHAGANLAL Vs. NANE SHAH
May 11, 1982
CHHAGANLAL Vs. JHUMAKLAL
May 7, 1982
CHIMANLAL Vs. STATE OF RAJASTHAN
March 23, 1982
COMMERCIAL TAXES OFFICER REVISION AJMER Vs. GOPAL INDUSTRIES LIMITED
August 24, 1982
COMMISSIONER OF INCOME TAX Vs. UMRAO SINGH LT GEN
July 28, 1982
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHRI UMDED MILLS
January 15, 1982
CPL GOKUL RAM Vs. UNION OF INDIA
December 14, 1982
DAL CHAND Vs. SATISH CHANDRA
February 1, 1982
DARGA AND ORS. Vs. STATE OF RAJASTHAN
August 26, 1982
DAULAT RAM Vs. THE STATE OF RAJASTHAN
April 8, 1982
DEEPLA Vs. STATE OF RAJASTHAN
February 25, 1982
DELHI CLOTH AND GENERAL MILLS COMPANY LTD. AND ANR. Vs. THE UNION OF INDIA (UOI) AND ANR.
October 14, 1982
DEO NARAYAN Vs. STATE OF RAJASTHAN AND ORS.
November 8, 1982
DEVI SINGH Vs. SUSHILA
September 18, 1982
DHANNI Vs. STATE OF RAJASTHAN
March 22, 1982
DHAPI Vs. STATE OF RAJASTHAN
November 5, 1982
DHUDARAM Vs. STATE
March 18, 1982
DUGDH SHRAMIK SANGH Vs. PASHCHIMI RAJASTHAN DUGDH UTPADAK SAHKARI SANGH LTD. AND ANR.
July 22, 1982
DURGA PRASAD Vs. THE STATE OF RAJASTHAN AND ANR.
November 29, 1982
DURGA SINGH AND ORS. Vs. MAL SINGH AND ORS.
October 21, 1982
DWARKADHEESH Vs. STATE OF RAJASTHAN
October 8, 1982
FAKKAR KHAN Vs. STATE OF RAJASTHAN
August 26, 1982
FIRM RAM KUMAR RAJENDRA PRASAD Vs. STATE OF RAJASTHAN
October 4, 1982
GAJ RAJ Vs. ESTATE OFFICER DIVISIONAL SUPERINTENDENTWESTERN
March 30, 1982
GANPAT CHAND Vs. JETH MAL
October 21, 1982
GANPAT CHAND Vs. JHETHMAL
December 21, 1982
GAURI SHANKAR Vs. KAPOOR CHAND
November 3, 1982
GAURISHANKER Vs. STATE OF RAJASTHAN
May 10, 1982
GEEJ RAJ Vs. STATE OF RAJASTHAN
March 29, 1982
GHANSHYAM Vs. STATE OF RAJASTHAN
April 8, 1982
GHASEETA SINGH Vs. M D SINGH
September 8, 1982
GHASI RAM Vs. THE STATE OF RAJASTHAN
December 25, 1982
GIRDHAR SINGH Vs. ANAND SINGH
April 28, 1982
GOM SINGH Vs. STATE OF RAJASTHAN
April 3, 1982
GOPAL DASS Vs. NATHULAL BARAYA
December 13, 1982
GOVIND RAM Vs. STATE OF RAJASTHAN
January 11, 1982
GOVIND RAM GUPTA Vs. STATE OF RAJASTHAN AND ORS.
November 20, 1982
GOVINDI BAI Vs. PURSHOTTAM LAL
January 13, 1982
GOVINDLAL Vs. STATE OF RAJASTHAN
October 7, 1982
GRAM PANCHAYATVILLAGE MAHAWA Vs. ADVISORY COMMITTEE
November 4, 1982
GULAB KHAN Vs. STATE OF RAJASTHAN
January 19, 1982
GULAB SINGH Vs. DHANRAJ
September 17, 1982
GULAM ABBAS KAMRUDDIN BHALAMWALA Vs. STATE OF RAJASTHAN
August 24, 1982
GULAM RASOOL AND ORS. Vs. ABDUL GAFFAR AND ORS.
April 27, 1982
H.S. CHAUHAN AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
July 6, 1982
HALKA Vs. THE STATE OF RAJASTHAN
December 10, 1982
HANUMAN Vs. STATE OF RAJASTHAN
July 15, 1982
HANUMAN DAS AND OTHERS Vs. SANWAL RAM
April 19, 1982
HARDAM SINGH Vs. STATE OF RAJASTHAN
November 19, 1982
HARDAYAL SINGH Vs. STATE OF RAJASTHAN
November 23, 1982
HARI BHAJAN AND ORS. Vs. THE STATE OF RAJASTHAN
May 7, 1982
HARI KISHAN Vs. STATE OF RAJASTHAN
September 6, 1982
HARI RAM Vs. STATE OF RAJASTHAN
November 17, 1982
HARI RUDRA BHAVAN Vs. STATE OF RAJASTHAN
March 12, 1982
HARJI Vs. STATE OF RAJASTHAN
May 17, 1982
HARNARAIN Vs. STATE OF RAJASTHAN
August 24, 1982
HAZARI LAL Vs. STATE OF RAJASTHAN
August 26, 1982
HIMMAT SINGH Vs. STATE OF RAJASTHAN
August 25, 1982
HIRA LAL Vs. RAILWAY SHRAMIK SAHAKARI BANK LTD
December 15, 1982
HUKAMA RAM Vs. STATE OF RAJASTHAN
May 7, 1982
IN RE DASHRATH CHAND SINGHVI Vs. ABC
February 15, 1982
INDER LAL Vs. ABDUL SALAM
January 12, 1982
ISHAQ MOHAMMED Vs. STATE OF RAJASTHAN AND ORS.
September 23, 1982
JAGDISH AND ORS. Vs. STATE OF RAJASTHAN
April 15, 1982
JAGDISH KISHORE Vs. THE STATE OF RAJASTHAN AND ANR.
March 1, 1982
JAGMAL Vs. STATE OF RAJASTHAN
October 7, 1982
JAHURDIN Vs. MODARAM
February 4, 1982
JAI RAM Vs. THE STATE OF RAJASTHAN
November 3, 1982
JAILAL KAPUR Vs. HINDUSTAN ZINC LIMITED
November 12, 1982
JAIN TRADERS Vs. HANUWANT CHAND MEHTA
July 14, 1982
JAINARAIN S/O RAJURAM Vs. MST. PATASI W/O JAINARAIN
June 4, 1982
JAMNA LAL Vs. KANHAIYA LAL
November 25, 1982
JAWAHARLAL Vs. STATE OF RAJASTHAN
April 5, 1982
JESA RAM Vs. STATE OF RAJASTHAN
November 17, 1982
JHABAR MAL Vs. STATE OF RAJASTHAN
May 7, 1982
JODHA Vs. STATE OF RAJASTHAN
January 5, 1982
JODHPUR SAHAKARI UPBHOKTA WHOLESALE BHANDAR Vs. BADRI NATH KALLA
November 4, 1982
JOHARI CHAND AND ORS. Vs. STATE OF RAJASTHAN
March 2, 1982
JUGAL KISHORE Vs. BABULAL
September 30, 1982
JUGAL KISHORE Vs. DEONARAYAN
November 24, 1982
JUHARMAL Vs. KAPOOR CHAND
October 6, 1982
K L RAJPUROHIT Vs. UNIVERSITY OF JODHPUR
August 17, 1982
KAILASH MEGHWAL Vs. STATE OF RAJASTHAN
November 30, 1982
KALYAN Vs. STATE OF RAJASTHAN
May 26, 1982
KALYAN SINGH Vs. STATE OF RAJASTHAN
May 7, 1982
KAMLA AND ORS. Vs. STATE
December 8, 1982
KAMLESH BHARDWAJ ETC Vs. STATE OF RAJASTHAN AND ANR
May 14, 1982
KAMMO Vs. STATE
October 22, 1982
KAMRA BOTTLING COMPANY Vs. ASSTT. COLLECTOR CENTRAL EXCISE
April 20, 1982
KANA RAM Vs. STATE OF RAJASTHAN
April 21, 1982
KANHAIYA LAL Vs. NENU RAM
December 20, 1982
KANHAIYALAL Vs. STATE OF RAJASTHAN
February 12, 1982
KAPOORA AND ANR. Vs. THE STATE OF RAJASTHAN
December 8, 1982
KARAN SINGH AND 2 ORS. Vs. THE UNION OF INDIA (UOI) AND ANR.
November 8, 1982
KASHIRAM Vs. HANSRAJ
November 22, 1982
KAUDA Vs. STATE OF RAJASTHAN
October 8, 1982
KAYHAIYA LAL Vs. THE STATE OF RAJASTHAN
July 30, 1982
KEDARLAL Vs. STATE OF RAJASTHAN
July 16, 1982
KESARDEO AND ORS. Vs. HARIRAM AND ORS.
December 23, 1982
KHAN MOHD. AND OTHERS Vs. STATE OF RAJASTHAN
December 25, 1982
KHANGIYA Vs. STATE OF RAJASTHAN
February 11, 1982
KHUBCHAND Vs. TULSIRAM
November 26, 1982
KISHAN BILASH Vs. RADHA MOHAN
February 9, 1982
KISHAN KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
April 13, 1982
KISHAN LAL Vs. STATE OF RAJASTHAN
July 4, 1982
KISHANA RAM Vs. STATE OF RAJASTHAN
December 7, 1982
KISHNA DEVI Vs. VISHNU MITRA
May 11, 1982
KISHNA RAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHANJAIPUR AND
November 23, 1982
KRISHNA DUTT SHARMA Vs. STATE OF RAJASTHAN
November 25, 1982
KUBERIYA Vs. THE STATE OF RAJASTHAN
February 18, 1982
KUMARI PUSHPA Vs. SMT SANTOSH
November 3, 1982
KUNJ BEHARILAL & JAGDISH Vs. STATE OF RAJASTHAN
November 9, 1982
LALDEEN Vs. STATE OF RAJASTHAN
March 24, 1982
LATOOR @ CHAMPA LAL Vs. STATE OF RAJASTHAN
April 5, 1982
LAXMAN AND ORS. Vs. THE STATE OF RAJASTHAN
June 29, 1982
LAXMAN SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA AJMER
January 25, 1982
LAXMINARAIN Vs. STATE AND ORS.
August 23, 1982
LEHRU AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
August 24, 1982
LOONDAN & OTHERS Vs. THE STATE OF RAJASTHAN
December 7, 1982
M C KHANDELWAL Vs. CHAIRMANBOARD OF SECONDARY EDUCATION
July 15, 1982
M/S. RANDEO DHANALAL HINDU JOINT FAMILY Vs. MST. GANGA BAI AND OTHERS
October 12, 1982
MADAN LAL Vs. KAMLA DEVI
January 15, 1982
MADAN MOHAN Vs. MADHU SUDAN
November 24, 1982
MADAN MOHAN Vs. MADHU SUDAN
November 21, 1982
MADANLAL Vs. STATE OF RAJASTHAN
October 22, 1982
MADANLAL Vs. THE STATE OF RAJASTHAN AND ORS.
November 3, 1982
MAGHAR SINGH Vs. STATE OF RAJASTHAN
October 1, 1982
MAGHSINGH Vs. STATE OF RAJASTHAN
August 4, 1982
MAHARAJ DEVI SINGH Vs. H.H. MAHARAJA GAJ SINGH AND ORS.
December 23, 1982
MAHAVEER SINGH Vs. RAGHUNATH
April 9, 1982
MAHENDRA NATH NAGIYA Vs. STATE OF RAJASTHAN
February 2, 1982
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
January 19, 1982
MANGI Vs. STATE OF RAJASTHAN
July 13, 1982
MANGI LAL Vs. KAILASH CHAND SHARMA
January 15, 1982
MANGI LAL Vs. STATE OF RAJASTHAN
April 14, 1982
MANGILAL Vs. KAILASH CHANDRA SHARMA
January 19, 1982
MANGILAL Vs. KAILASH CHAND SHARMA
January 13, 1982
MANGILAL Vs. THE STATE OF RAJASTHAN
April 22, 1982
MANGTURAM Vs. PALARAM AND ANR.
December 3, 1982
MANJU Vs. PREM KUMAR
January 13, 1982
MANNALAL Vs. STATE OF RAJASTHAN
July 22, 1982
MANOHARI Vs. STATE OF RAJASTHAN
December 21, 1982
MANPHOOL Vs. STATE OF RAJASTHAN
April 9, 1982
MATHURALAL AND ANR. Vs. MANDATTSINGH AND ORS.
February 23, 1982
MAZID KHAN Vs. STATE
March 17, 1982
MEHROODA Vs. STATE OF RAJASTHAN
September 16, 1982
MERTA OIL MILLS CO. Vs. STATE OF RAJASTHAN AND ORS.
May 7, 1982
MEWAR TEXTILE MILLS LTD Vs. SITA RAM BASANTI LAL
January 15, 1982
MEWAR TEXTILES MILLS LTD Vs. SITA RAM BASANTI LAL JAIN
January 5, 1982
MODI STEEL Vs. MANMOHANLAL AGRAWAL
November 4, 1982
MOHAMMED UMAR AND ORS. Vs. MOHAMMED NISAR
July 12, 1982
MOHAN LAL Vs. STATE OF RAJASTHAN
July 15, 1982
MOHAN SINGH Vs. STATE OF RAJASTHAN
March 29, 1982
MOHAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
March 13, 1982
MOOL RAJ Vs. GULAB SINGH
November 24, 1982
MOOLA RAM Vs. STATE OF RAJASTHAN
March 29, 1982
MOTI Vs. STATE OF RAJASTHAN
August 27, 1982
MST. PARWATI Vs. BHANWARLAL
March 3, 1982
MST. SUNDARI Vs. THE STATE OF RAJASTHAN
April 22, 1982
MST. SURJALI Vs. STATE OF RAJASTHAN
February 18, 1982
MST. VIDYA DEVI Vs. BASANT KUMAR AND ANR.
December 14, 1982
MUKHI ALIAS MUKHTIYAR SINGH Vs. STATE OF RAJASTHAN
April 9, 1982
MUNICIPAL COUNCIL Vs. PUKHRAJ
January 21, 1982
MUNICIPAL COUNCIL UDAIPUR Vs. MAHESHWARI PRASAD
February 11, 1982
MUNICIPAL COUNCILAJMER Vs. NARINDER SINGH
April 27, 1982
MUNILAL Vs. SARVAIEET
August 10, 1982
MUNNA SHARMA Vs. STATE OF RAJASTHAN
November 6, 1982
MURARI LAL Vs. K C ANEJA
March 23, 1982
NAGAR PARISHAD Vs. GANGA LAHARI
February 11, 1982
NAGAR PARISHAD ALWAR Vs. BHARAT BHUSHAN
July 9, 1982
NAGJI Vs. STATE OF RAJASTHAN
April 22, 1982
NAGJI Vs. THE STATE OF RAJASTHAN
April 14, 1982
NAHAR SINGH Vs. PREETAM SINGH
March 12, 1982
NAHAR SINGH Vs. STATE OF RAJASTHAN
November 11, 1982
NANAK RAM Vs. STATE OF RAJASTHAN
December 7, 1982
NAND LAL SHARMA Vs. STATE OF RAJASTHAN
September 1, 1982
NAND LAL SHARMA S/O PT RAMDEOJI Vs. STATE OF RAJASTHAN AND ANR
August 26, 1982
NANDLAL Vs. ABDUL SATTAR AND ANR.
November 9, 1982
NARASARAM Vs. BABLI BAI
October 14, 1982
NARAYAN Vs. STATE OF RAJASTHAN
July 30, 1982
NASIR MOHAMMED Vs. THE STATE OF RAJASTHAN
December 8, 1982
NATHULAL Vs. STATE OF RAJASTHAN
March 3, 1982
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. SHANKER LAL
May 5, 1982
NIRANJAN SINGH Vs. COLLECTOR, SRIGANGANAGAR AND ORS.
October 14, 1982
OM PRAKASH Vs. KAMAL KISHORE
July 8, 1982
OM PRAKASH Vs. STATE OF RAJASTHAN
January 11, 1982
PANNA Vs. STATE OF RAJASTHAN
February 18, 1982
PANNA LAL Vs. UNION OF INDIA
February 4, 1982
PASHUPATI NATH ARORA Vs. REGISTRARCO-OPERATIVE SOCIETIESJAIPUR
July 21, 1982
PAWAR AND CO Vs. STATE OF RAJASTHAN
February 8, 1982
PEER BUX AND ANR. Vs. THE STATE AND ANR.
October 14, 1982
PEMLA Vs. STATE OF RAJASTHAN
December 14, 1982
PHOOL CHAND Vs. BOARD OF REVENUE
November 11, 1982
POORAN DAS Vs. THE STATE OF RAJASTHAN
April 22, 1982
PRABHU AND ORS. Vs. STATE OF RAJASTHAN
September 10, 1982
PRABHU DAYAL Vs. RTA
November 11, 1982
PRAKASH CHANDRA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
March 15, 1982
PREM KUMAR Vs. THE STATE OF RAJASTHAN
December 25, 1982
PRITHVIRAJ Vs. STATE OF RAJASTHAN
July 16, 1982
PUKHRAJ PUROHIT Vs. UNIVERSITY OF JODHPUR
July 22, 1982
PUNAMIA Vs. STATE OF RAJASTHAN
March 3, 1982
PUNJA Vs. STATE OF RAJASTHAN
April 23, 1982
R K BHATNAGAR Vs. UNION OF INDIA AND DIVISIONAL RLY MANAGER WESTERN RAILWAY JAIPUR
July 30, 1982
RADHE SHYAM Vs. BOARD OF TECHNICAL EDUCATION
August 30, 1982
RADHEY MOHAN SRIVASTAVA Vs. STATE OF RAJASTHAN
August 20, 1982
RADHEY SHYAM Vs. PREM KANTA
April 16, 1982
RAGHU NATH Vs. STATE OF RAJASTHAN
December 25, 1982
RAISH PLASTICS Vs. UNION OF INDIA
May 6, 1982
RAJASTHAN PUBLIC SERVICE COMMISSION AJMER Vs. DAMYANTI DADICH
August 3, 1982
RAJASTHAN WOOL PROCESSORS Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE BIKANER
January 15, 1982
RAJENDRA SINGH Vs. PATWANT KAUR
April 23, 1982
RAM CHANDRA Vs. STATE OF RAJASTHAN & ORS.
February 9, 1982
RAM CHANDRA Vs. THE STATE OF RAJASTHAN AND ORS.
April 21, 1982
RAM CHANDRA SHARMA ADVOCATE Vs. BAR COUNCIL OF INDIA
April 17, 1982
RAM DAYAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL
December 21, 1982
RAM DHAN Vs. JAGAT PRASAD SETHI
April 30, 1982
RAM GOPAL Vs. STATE OF RAJASTHAN
September 22, 1982
RAM KISHORE Vs. ROOPESH KUMAR
January 13, 1982
RAM PRASAD AND ORS. Vs. THE STATE OF RAJASTHAN
April 22, 1982
RAM PRATAP Vs. STATE OF RAJASTHAN
May 4, 1982
RAM SWAROOP Vs. STATE OF RAJASTHAN
January 13, 1982
RAMA KISHAN Vs. UMEDMAL
August 15, 1982
RAMCHANDER Vs. THE STATE OF RAJASTHAN
October 22, 1982
RAMCHARAN ALIAS NOLIYA Vs. STATE OF RAJASTHAN
January 16, 1982
RAMNUGAR CANS AND SUGAR COMPANY LTD Vs. UNION OF INDIA
June 30, 1982
RANJEET MAL Vs. POONAM CHAND
July 21, 1982
RATANLAL Vs. RAMKUMAR
March 4, 1982
RATI RAM Vs. STATE OF RAJASTHAN
April 1, 1982
RATNA Vs. THE STATE OF RAJASTHAN
November 24, 1982
ROHITASH SINGH Vs. STATE OF RAJASTHAN
January 6, 1982
RONKI Vs. THE STATE OF RAJASTHAN
December 25, 1982
ROSHANLAL Vs. RAMLAL AND ANR.
May 13, 1982
S N SINGH Vs. RAJ ATOMIC POWER PROJECT AND ANR
August 5, 1982
S.L. MALHOTRA Vs. STATE OF RAJASTHAN & ANOTHER
January 14, 1982
SADUL SINGH AND ORS. Vs. STATE OF RAJASTHAN
April 8, 1982
SALIGRAM Vs. SAGAR CHAND
March 15, 1982
SANWARMAL Vs. BUDH MAL
December 20, 1982
SATYAKAM Vs. DALLU
May 1, 1982
SAWAI SINGH Vs. STATE OF RAJASTHAN
March 16, 1982
SAYAR BAI Vs. YASHODA BAI
December 15, 1982
SEHMAL & ORS. Vs. STATE OF RAJASTHAN
May 5, 1982
SETHI MARBLE AND STONE INDUSTRIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER, RAJASTHAN JAIPUR AND ANR.
July 30, 1982
SHAH NEMJI CHITARMAL Vs. UNION OF INDIA
August 6, 1982
SHALIENDAR Vs. UNIVERSITY OF JODHPUR
January 18, 1982
SHAMBHU DAYAL KUREEL Vs. UNION OF INDIA & ORS
February 25, 1982
SHANKAR BIRMIWAL Vs. UNION OF INDIA
January 7, 1982
SHANKER Vs. LALI AND ANR
August 23, 1982
SHANTI DEVI Vs. GOVIND SINGH
August 24, 1982
SHANTI LAL Vs. RAM GOPAL
May 13, 1982
SHANTILAL BAFNA Vs. THE RAJASTHAN STATE ELECTRICITY BOARD AND ORS.
March 29, 1982
SHARDA Vs. NATHMAL
January 7, 1982
SHERA S/O ANDA AND ANR. Vs. STATE OF RAJASTHAN
May 7, 1982
SHESH MAL Vs. HARAK CHAND
April 15, 1982
SHIV RAM ALIAS SAWA Vs. STATE OF RAJASTHAN
April 8, 1982
SHIV SINGH Vs. SHUSHEELA KUMARI AND OTHERS
February 4, 1982
SHREEJI INDUSTRIES Vs. THE STATE OF RAJASTHAN
November 2, 1982
SHRINIWAS Vs. KESHRI CHAND
December 2, 1982
SHYAMLAL Vs. MUNSIFF AND JUDICIAL MAGISTRATE KISHANGARH BAS
October 21, 1982
SHYAMLAL Vs. UPBHOKTA SAHAKARI SAMITIJODHPUR
September 7, 1982
SIRAJ AND ORS. Vs. STATE OF RAJASTHAN
March 11, 1982
SITA RAM Vs. STATE OF RAJASTHAN
March 22, 1982
SIYA SADAN Vs. SAGAR MAL
February 12, 1982
SMT MANJU Vs. PREM KUMAR
May 13, 1982
SMT. GORA DEVI Vs. THE STATE OF RAJASTHAN AND ORS.
December 1, 1982
SMT. GULAB Vs. STATE OF RAJASTHAN AND ORS.
May 14, 1982
SMT. INDU PATHAK Vs. DR. S. K. PATHAK
November 4, 1982
SMT. KANTA CHOUDHARY Vs. RAJENDRA CHOUDHARY
October 1, 1982
SMT. MEERA Vs. PURSHOTTAM
August 27, 1982
SMT. NIRMALA GEHLOT Vs. THE DIRECTOR OF PRIMARY AND SECONDARY EDUCATION AND ORS.
April 27, 1982
SMT. SUDERSHAN PURI AND ORS. Vs. R.S.R.T.C. AND ANR.
September 21, 1982
SOHAN LAL Vs. STATE OF RAJASTHAN
September 9, 1982
SOHANDAS Vs. SAMPATSINGH
August 18, 1982
SOHANLAL Vs. STATE OF RAJASTHAN
July 30, 1982
STATE Vs. MADAN SINGH
November 30, 1982
STATE OF RAJASTHAN Vs. SUMER CHAND
February 15, 1982
STATE OF RAJASTHAN Vs. TAJ MOHD.
February 25, 1982
STATE OF RAJASTHAN Vs. BHANWAR
September 10, 1982
STATE OF RAJASTHAN Vs. VASUDEV SHARMA
September 15, 1982
STATE OF RAJASTHAN Vs. UTTAMCHAND
July 12, 1982
STATE OF RAJASTHAN Vs. ISBWARI PRASAD GARG
July 12, 1982
STATE OF RAJASTHAN Vs. J P SHARMA
March 1, 1982
STATE OF RAJASTHAN Vs. CHUNNILAL
February 4, 1982
STATE OF RAJASTHAN Vs. JAGDISH
November 6, 1982
STATE OF RAJASTHAN Vs. BAL SINGH
December 2, 1982
STATE OF RAJASTHAN Vs. GEEGA RAM
December 17, 1982
STATE OF RAJASTHAN Vs. BHERU
April 20, 1982
STATE OF RAJASTHAN Vs. VIJAY SINGH
May 18, 1982
STATE OF RAJASTHAN Vs. PEMA
February 11, 1982
STATE OF RAJASTHAN Vs. GURBANCHAN SINGH AND MOHANJIT SINGH
January 18, 1982
STATE OF RAJASTHAN Vs. GOKUL
January 27, 1982
STATE OF RAJASTHAN AND ANR. Vs. JAI NARAIN JHA AND ANR.
October 20, 1982
STATE OF RAJASTHAN AND GANESH RAM Vs. OTA
February 11, 1982
STATE OF RAJESTHAN Vs. LAXMANSINGH AND THREE ORS.
April 8, 1982
SUGAN CHAND Vs. STATE OF RAJASTHAN
January 7, 1982
SUJAN KAUR Vs. STATE
January 6, 1982
SUKHDEO AND ORS. Vs. STATE OF RAJASTHAN
April 22, 1982
SUKHI Vs. STATE OF RAJASTHAN
March 2, 1982
SUNDER PAL Vs. STATE OF RAJASTHAN
February 15, 1982
SUNEETA HANDA Vs. DHARAMPAL HANDA
September 1, 1982
SURAJ MAL Vs. STATE OF RAJASTHAN
August 24, 1982
SURAN SINGH Vs. THE STATE OF RAJASTHAN
December 25, 1982
SURTA RAM Vs. THE BOARD OF REVENUE AND ORS.
February 16, 1982
SURTA RAM Vs. STATE OF RAJASTHAN
March 30, 1982
T D GULATI Vs. STATE OF RAJASRHAN
August 16, 1982
TAJU KHAN Vs. STATE OF RAJASTHAN
October 22, 1982
TAMU RAM Vs. STATE OF RAJASTHAN
May 6, 1982
TEJENG Vs. STATE OF RAJASTHAN
February 11, 1982
TEJIYA AND ORS. Vs. THE STATE OF RAJASTHAN
December 20, 1982
THAKUR MANDHATTA SINGH Vs. COMMISSIONER OF WEALTH TAX
January 15, 1982
THANA Vs. STATE OF RAJASTHAN
August 30, 1982
THE GANGA NAGAR SUGAR MILL LTD. Vs. JETHA RAM AND ORS.
October 14, 1982
THE MUNICIPAL BOARD PHALODI THROUGH ITS CHAIRMAN Vs. KRISHNA GOPAL JOSHI AND ORS.
April 1, 1982
THE STATE OF RAJASTHAN Vs. NAWAL KISHORE AND ORS.
December 14, 1982
THE STATE OF RAJASTHAN Vs. BAJRANGLAL AND ORS.
December 14, 1982
THE UNIVERSITY OF JODHPUR AND ANR. Vs. SUNIL VYAS AND 21 ORS.
November 29, 1982
TRILOCHAN SINGH Vs. STATE OF RAJASTHAN
September 27, 1982
TULCHARAM Vs. STATE OF RAJASTHAN
January 22, 1982
UDA Vs. STATE OF RAJASTHAN
February 25, 1982
UMARDEEN Vs. STATE OF RAJASTHAN
May 10, 1982
UNION OF INDIA Vs. STATE OF RAJASTHAN
August 19, 1982
UNION OF INDIA Vs. STATE OF RAJASTHAN
September 29, 1982
UNION OF INDIA Vs. BEHARI LAL
January 21, 1982
UNION OF INDIA Vs. RAM PRASAD PRAHLADRAI
March 23, 1982
UNION OF INDIA Vs. J P SHARMA
March 23, 1982
URBAN IMPROVEMENT TRUST AND ORS. Vs. MAHARANA PRATAP SMARAK SAMITI
March 3, 1982
V J PRAKASH Vs. NIRANJAN NATH PANERI
January 15, 1982
VALI MOHD AND ORS Vs. VAHIDAN AND ANR
February 18, 1982
VED PRAKASH AND ANR. Vs. THE STATE OF RAJASTHAN
December 1, 1982
VELJI Vs. STATE OF RAJASTHAN
April 16, 1982
VICHITRA BANWARILAL MEENA Vs. UNION OF INDIA
August 11, 1982
VIMLESH Vs. STATE OF RAJASTHAN AND ORS.
November 3, 1982
VISHAMBER DASS Vs. S T A T AND ORS
July 14, 1982
VISHNU DATT Vs. STATE OF RAJASTHAN
October 1, 1982
YAQOOB ALI Vs. FIRM HAJI TAJ KHANJI IBRAHIMJIUDAIPUR
November 7, 1982
YATAYAT NIGAMUDAIPUR Vs. UNION OF INDIA
February 25, 1982
YUSUF Vs. HAMIDULLA
January 5, 1982