Case Index

Title
Date
ABDUL GAFOOR Vs. STATE OF BIHAR
November 10, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. C S THACKER
September 30, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SAHAY PROPERTIES AND INVESTMENT COMPANY PRIVATE LIMITED
December 2, 1982
AJOY KUMAR GUPTA Vs. STATE OF BIHAR
July 29, 1982
AMARENDRA NATH DUTTA Vs. STATE OF BIHAR
December 23, 1982
AMRESH KUMAR Vs. PRINCIPAL BHAGALPUR MEDICAL COLLEGE BHAGALPUR
February 4, 1982
ANDESA NAND JHA AND OTHERS ETC. Vs. STATE OF BIHAR AND ANOTHER
May 5, 1982
ARJUN PRASAD Vs. BITESHWAR SINGH
March 29, 1982
B S JABBI Vs. LABOUR ENFORCEMENT OFFICER
April 4, 1982
BACHNA SINGH Vs. RAGHUNANDAN PRASAD
December 25, 1982
BADAL KRISHNA CHATTERJEE Vs. STATE OF BIHAR
July 19, 1982
BADRI NARAIN PRASAD SAH Vs. BANSIDHAR PRASAD
March 15, 1982
BAIDYANATH PRASHAD SINHA Vs. STATE OF BIHAR
September 8, 1982
BAIJ NATH PRASAD Vs. HARNANDAN MAHTO
November 24, 1982
BALRAM SADHU Vs. STATE OF BIHAR
November 20, 1982
BARAKAR ENGINEERING AND FOUNDRY WORKS LTD Vs. UNION OF INDIA
February 18, 1982
BHAGWAN DAS Vs. GULAB SINGH
July 28, 1982
BHARTI SINGH Vs. STATE OF BIHAR
February 12, 1982
BHUNDA CHAMAR Vs. STATE OF BIHAR
December 22, 1982
BIJOY KANT DEY Vs. RADHA KANT DEY
December 16, 1982
BIJOY KUMAR MANDAL Vs. STATE OF BIHAR
December 2, 1982
BINOD ANAND LAKRA Vs. BELULAH LAKRA
March 2, 1982
BISHUNDEO SINGH Vs. UNION OF INDIA
November 19, 1982
BISHWANATH PRASAD VERMA Vs. BHAGWAT PANDEY
April 21, 1982
CHANDO MAHTAIN Vs. KHUBLAL MAHTO
September 21, 1982
COMMISSIONER OF INCOME TAX Vs. TATA YADOGAWA LIMITED
August 16, 1982
COMMISSIONER OF INCOME TAX Vs. SARDAR BHAGAT SINGH
December 1, 1982
COMMISSIONER OF INCOME TAX Vs. HARI PRASAD CHAUDHARY
December 14, 1982
COMMISSIONER OF INCOME TAX Vs. NIPANI TOBACCO STORES
December 4, 1982
COMMISSIONER OF INCOME TAX Vs. LALJI RAM BHAGAT
December 17, 1982
COMMISSIONER OF INCOME TAX Vs. ANUPAM UDYOG
December 21, 1982
DAMODAR MANDAL Vs. STATE OF BIHAR
January 7, 1982
DAROGA SINGH Vs. AMIN MIAN
October 7, 1982
DEEPAK Vs. STATE OF BIHAR
April 1, 1982
DEO NARAYAN Vs. UNION OF INDIA
February 23, 1982
DEODHARI SAH Vs. COMMISSIONER TIRHUT DIVISION
December 17, 1982
DHIRENDRA KUMAR VIDYARTHI AND OTHERS, ETC. Vs. UNION OF INDIA AND OTHERS
April 9, 1982
DINESH SHARMA Vs. STATE OF BIHAR
August 31, 1982
GANGA PRASAD BUDHIA Vs. COMMISSIONER OF INCOME TAX
September 7, 1982
GHAN SHYAM DAS GUPTA Vs. DEVI LAL
May 19, 1982
GIRISH NANDAN SINGH Vs. SATYANARAIN AGARWAL DHANDHANIA
January 27, 1982
GOPINATH SINGH Vs. STATE OF BIHAR
January 5, 1982
GOVIND SARAN AND SONS Vs. STATE OF BIHAR
November 23, 1982
HANSDEO SINGH Vs. GHURA SINGH
March 31, 1982
HARI PRASAD JALAN Vs. DISTRICT MAGISTRATE CHAMPARAN AT MOTIHARI
December 4, 1982
HARI SHANKAR OJHA Vs. SHANKAR LAL DAGA
November 25, 1982
HARI SHANKAR SINGH Vs. STATE OF BIHAR
December 18, 1982
HASHIHAN Vs. JALALUDDIN
February 12, 1982
HEAVY ENGINEERING CORPORATION LTD Vs. S P ARYA
July 30, 1982
HOECHST PHARMACEUTICAL LTD Vs. STATE OF BIHAR
April 30, 1982
JAGANNATH TEWAR Vs. GOPAL PRASAD
November 24, 1982
JAGDISH PRASAD Vs. STATE OF BIHAR
July 13, 1982
JAGNARAYAN MISHRA Vs. RAMADHAR PATHAK
May 14, 1982
JAI PRAKASH SAH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
February 26, 1982
JAKAT ALI BISWAS Vs. BOARD OF EXCISE AND CUSTOMS
January 1, 1982
JAMUNA DEVI Vs. GIRIJA DEVI
November 26, 1982
JANKI DEVI Vs. PROVINCIAL GOVT OF BIHAR (NOW
October 15, 1982
JIBA DEVI Vs. SATYA NAND ROY
March 19, 1982
KAMTA PRASAD SINHA Vs. STATE OF BIHAR
August 16, 1982
KARPOORI THAKUR Vs. STATE OF BIHAR
December 16, 1982
KESHO MAHTON Vs. AYODHYA MAHTON
November 11, 1982
KHIRU GOPE Vs. LAND REFORMS DEPUTY COLLECTOR JAMUI
December 21, 1982
KIRAN SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA
December 18, 1982
KRISHNA KUMAR SRIVASTAVA Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
December 17, 1982
KUNDAN BAHADUR SINGH Vs. PATNA MUNICIPAL CORPORATION
May 6, 1982
KUNDAN BAHADUR SINGH Vs. PATNA MUNICIPAL CORPORATION
May 5, 1982
MADHU LAL SINGH Vs. DHONGA MANDAL
May 20, 1982
MADHUR JALPAN Vs. COMMISSIONER OF INCOME TAX
December 18, 1982
MAGNI RAM BAIJNATH Vs. CENTRAL BOARD OF DIRECT TAXES
August 30, 1982
MAHANTH SOM PRAKASH DAS Vs. UDASIN PANCHAYATI AKHARA BARA
September 9, 1982
MAHANTH SOM PRAKASH DAS Vs. UDASIN PANCHAYATI AKHARA BARA
September 5, 1982
MAHENDRA PRASAD SINHA Vs. HIGH COURT OF JUDICATURE AT PATNA
December 23, 1982
MAKSUDAN PRASAD Vs. LAKSHMI DEVI
October 7, 1982
MANAGER THAKUR Vs. NARAIN PD SINGH
May 7, 1982
MANOJ BHANDARI Vs. SARABJEET SINGH CHOPRA
July 15, 1982
MAYA DEVI Vs. BHISHMA SHARMA
March 15, 1982
MONAKA KUER Vs. MONAKA KUER (SUBSTITUTED IN
May 14, 1982
NABUDI MAHTO Vs. RAMCHANDRA SINGH
May 14, 1982
NAND KISHORE SINGH Vs. UNION OF INDIA
September 14, 1982
NAND LAL SAH Vs. RAM KALI DEVI
May 14, 1982
NARAIN SHARAN SHARMA Vs. LALITA DEVI
February 18, 1982
NATIONAL INSURANCE CO LTD Vs. CHAMPA DEVI
July 13, 1982
NATRAJ CINEMA Vs. STATE OF BIHAR
February 5, 1982
NAWAL KISHORE PRASAD SINHA Vs. STATE OF BIHAR
March 3, 1982
NEW SWADESHI SUGAR MILLS LTD Vs. STATE OF BIHAR
October 13, 1982
PANDIT BIMAL KUMAR ISHWAR Vs. STATE OF BIHAR
December 2, 1982
PANDIT RUDRANATH MISHIR Vs. PANDIT SHEO SHANKAR MISSIR
October 19, 1982
PARWATI DEVI Vs. SACHCHIDANAND SAN
November 25, 1982
RADHESHYAM GUPTA Vs. BIDYANAND GUPTA
May 21, 1982
RAGHUNANDAN PRASAD Vs. AJODHYA PRASAD
March 25, 1982
RAJA MAHTO Vs. MANGAL MAHTO
May 18, 1982
RAJAN SHARMA Vs. JAGDISH PURBEY
April 28, 1982
RAJENDRA NATH SINHA Vs. STATE OF BIHAR
September 15, 1982
RAM RUP SINGH Vs. STATE OF BIHAR
October 14, 1982
RAM SEWAK MANDAL Vs. UNION OF INDIA
January 28, 1982
RAM SEWAK RAI Vs. DHANESHWAR THAKUR
November 26, 1982
RAM SINGH Vs. COMMISSIONER OF WEALTH TAX
December 22, 1982
RAM SINGHASAN CHOUBEY Vs. SUDAMA PRASAD SAH
April 9, 1982
RAM SWARATH SINGH Vs. MITHILA SHARAN SINGH
November 25, 1982
RAM SWAROOP SINGH Vs. BADRI NARAIN SINGH
February 18, 1982
RAMCHANDRA PRASAD Vs. JAGARNATH PRASAD
December 2, 1982
RANJIT PRASAD SINHA Vs. STATE OF BIHAR
August 24, 1982
RASH BEHARI GHOSH Vs. STATE OF BIHAR
September 10, 1982
RAVI STEELWAYS Vs. INDUSTRIAL GASES BIHAR LTD
December 2, 1982
RENU KUMARI Vs. VISHWANATH CHAUDHARY
November 11, 1982
RUSSI HOMI MODY Vs. STATE OF BIHAR
October 7, 1982
S H GROVER Vs. N I F F T
March 3, 1982
S K G SUGAR LTD Vs. BRAMHA NAND PANDEY
November 12, 1982
SADA NAND JHA AND OTHERS Vs. UNION OF INDIA AND OTHERS
January 19, 1982
SAH MAHADEO LAL MOHAN LAL Vs. STATE OF BIHAR
April 19, 1982
SAHJANAND SHARMA Vs. STATE OF BIHAR
October 13, 1982
SARJUG DEVI Vs. BHAMAR LAL PUGALIA
February 19, 1982
SATRUGHAN MISHRA Vs. SULOCHANA DEVI
October 18, 1982
SERAIKELA GLASS WORKS PRIVATE LTD Vs. UNION OF INDIA
September 15, 1982
SHAILENDRA NATH SRIVASTAVA Vs. STATE OF BIHAR
April 13, 1982
SHAMBHU NARAIN MODAK Vs. RAMBABU GUPTA
November 20, 1982
SHEO KUMARI DEVI Vs. SHAKONTALA DEVI
July 15, 1982
SHIV SHANKAR PRASAD SINGH Vs. STATE OF BIHAR
March 12, 1982
SHREE MADHAV MILLS PVT LTD Vs. UNION OF INDIA
July 30, 1982
SHYAMSUNDAR ROY Vs. STATE OF BIHAR
July 27, 1982
SITARAM PRASAD SAH Vs. DAMODAR JHA
September 23, 1982
SK HALALUDDIN Vs. NABI HASAN
May 21, 1982
SOBHA JAIN Vs. BIHAR STATE TRIBAL CO OPERATIVE DEVELOPMENT CORPORATION LTD
February 4, 1982
SPEEDCRAFTS PRIVATE LIMITED Vs. STATE OF BIHAR
September 24, 1982
STATE OF BIHAR Vs. LIASON AND CONTRACTS
November 8, 1982
STATE OF BIHAR Vs. TABARAK HUSSAIN
December 3, 1982
STATE OF BIHAR Vs. MUSAFIR THAKUR
June 30, 1982
STATE OF BIHAR Vs. RAY CHANDI NATH SAHAY
March 30, 1982
STATE OF BIHAR Vs. MANSOOR ALAM KHAN
March 26, 1982
SUDHINDRA CHANDRA MALIK Vs. STATE OF BIHAR
March 26, 1982
SUDHIR KUMAR SINHA Vs. STATE OF BIHAR
August 27, 1982
SYED ASKARI HADI ALI AUGUSTINE Vs. AWADH NANDAN SINGH
May 14, 1982
TAPESHWAR PANDEY Vs. RAMAJODHYA SINGH
July 16, 1982
TARKESAWAR SINGH Vs. STATE OF BIHAR
July 6, 1982
TARU RANI CHOUDHARY Vs. CANTONMENT BOARD DINAPORE
April 12, 1982
TATA IRON AND STEEL CO LTD Vs. PADALA APPANNA
May 12, 1982
TATA YODOGWA LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
September 6, 1982
TEG BAHADUR SINGH Vs. UNION OF INDIA
December 23, 1982
TEMU ASPI GABBA Vs. STATE OF BIHAR
April 5, 1982
THAKUR SAH Vs. SHEO PUJAN PRASAD
April 29, 1982
TIP TOP Vs. INDRAMANI DEVI
January 15, 1982
UMA SHANKAR BAJAJ Vs. NARAIN DAS
February 25, 1982
UNION OF INDIA Vs. B C BASU
August 30, 1982
UNITED BANK OFFICERS ASSOCIATION Vs. UNITED BANK OF INDIA
December 10, 1982
UPENDRA KUMAR JOSHI Vs. KESORAM INDUSTRIES COTTON MILLS
February 8, 1982
UPENDRA NARAIN MISHRA Vs. BIHAR STATE ELECTRICITY BOARD
November 9, 1982
VISHWANATH SHARMA Vs. STATE OF BIHAR
September 2, 1982