Case Index

Title
Date
AMAR NATH Vs. STATE OF HIMACHAL PRADESH
August 19, 1982
AMAR SINGH Vs. THE COMMANDANT, 5TH H.P. S.S.B. BATTALION
April 19, 1982
AMAR SINGH Vs. SOHAN LAL KHANNA
August 26, 1982
ANAND SHARMA Vs. DAULAT RAM CHAUHAN
December 28, 1982
B.N.GANJOO Vs. STATE OF HIMACHAL PRADESH
May 26, 1982
BHAGI Vs. LEELA DEVI
July 1, 1982
BHANU DUTT Vs. MUNICIPAL CORPORATION AND ANR.
May 5, 1982
BIMLA DEVI Vs. VIR SINGH
October 8, 1982
BIRU Vs. STATE OF HIMACHAL PRADESH
August 25, 1982
COURTS ON ITS OWN MOTION Vs. SHANKOO
September 1, 1982
D.R. CHAUHAN Vs. THE VICE-CHANCELLOR, H.P. KRISHI VISHVA VIDYALAYA AND ORS.
July 15, 1982
DALIP SINGH Vs. ROOP SINGH
September 6, 1982
DEV RAJ Vs. STATE OF HIMACHAL PRADESH
January 5, 1982
DEVI RAM ALIAS DHURU Vs. TARA
February 10, 1982
DEVI SARAN Vs. RAM CHAND
July 16, 1982
DHANI RAM Vs. STATE OF HIMACHAL PRADESH
April 27, 1982
DHANI RAM Vs. DIWAN CHAND SHARMA
August 25, 1982
DINA NATH Vs. DISTRICT MEDICAL OFFICER AND ORS.
August 18, 1982
DURGA DASS BANSAL Vs. STATE OF HIMACHAL PRADESH
October 6, 1982
GANGA RAM Vs. GRAM PANCHAYAT
June 11, 1982
GANGBIR SINGH Vs. UNION OF INCITE
May 11, 1982
GENERAL MANAGER, BEAS PROJECT AND MEMBER BHAKRA BEAS MANAGEMENT BOARD Vs. MOHAN SINGH
October 20, 1982
GRAM SABHA KHUNYARA Vs. MAJOR LAL SINGH
November 23, 1982
H.L.SETHI Vs. MUNICIPAL CORPORATION, SIMLA
August 2, 1982
H.P. STATE ELECTRICITY BOARD AND ANR. Vs. THONA
December 2, 1982
HAKIM Vs. SANTU
October 21, 1982
HAKIM Vs. SANTU
October 20, 1982
HAMIRPUR COOPERATIVE TRANSPORT SOCIETY LTD. Vs. KAUSBALYA DEVI AND ORS.
July 28, 1982
JAGAN NATH Vs. STATE OF HIMACHAL PRADESH
May 3, 1982
JOGU Vs. BHIKI
July 5, 1982
K.L.AHUJA Vs. STATE GOVERNMENT OF H.P.THROUGH CHIEF SETTLEMENT COMMISSIONER (REHABILITATION) SIMLA-2
April 8, 1982
K.N. TRADING CO. Vs. MASONIC FRATERNITY OF SIMLA
May 21, 1982
KHAZANA RAM Vs. SURJAN SINGH AND ORS.
June 22, 1982
KHEM DATT Vs. PALKIA
September 15, 1982
KHUSHI RAM Vs. STATE OF HIMACHAL PRADESH
January 7, 1982
KISHAN SARUP THAPER Vs. LAKHBIR SOOD
November 6, 1982
LAND ACQUISION COLLECTOR, BEAS SUTLEJ LINK PROJECT, MANDI H.P. Vs. CHUHRI RAM
May 24, 1982
MADAN LAL MAIHOTRA Vs. CLARKS HOTEL P LTD
June 11, 1982
MANAGER MEDICO PHARMACEUTICAL PROCESSORS Vs. STATE OF H P
October 7, 1982
MAST RAM Vs. MAKHNU
May 20, 1982
MILKHI RAM Vs. RAGHUNANDAN
April 19, 1982
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
May 21, 1982
MOHINDER KUMAR SOOD Vs. H P PUBLIC SERVICE COMMISSION
April 20, 1982
MOHINDER SINGH Vs. MOHD IBRAHIM
May 21, 1982
MUNNI Vs. ATMA RAM
July 15, 1982
NANAK CHAND Vs. SOHNOO
August 27, 1982
NARINDER KAUR Vs. STATE OF H.P.THROUGH THE SECRETARY, TRANSPORT
March 24, 1982
NIKA RAM THAKUR Vs. STATE OF H.P. AND ORS.
June 10, 1982
PARAS RAM Vs. CHANDER DEV
July 21, 1982
PHAGAN RAM Vs. STATE AND ANR.
August 6, 1982
RAHUL VERMA Vs. HIMACHAL PRADESH UNIVERSITY
November 19, 1982
RAJ MAL AND ORS. Vs. PHULAN DEVI AND ORS.
June 2, 1982
RAM GOPAL Vs. STATE OF HIMACHAL PRADESH
January 5, 1982
RAM RAKHA Vs. RAM RAKHI
May 20, 1982
RAMA NAND Vs. STATE OF HIMACHAL PRADESH
September 18, 1982
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
November 17, 1982
RAMESH KUMARI AND ORS. Vs. STATE OF H.P. AND ORS.
August 16, 1982
RAMJI DASS Vs. INDER
August 5, 1982
RANGEEL SINGH Vs. STATE
July 13, 1982
RATTAN DEV SINGH Vs. THE DIRECTOR, CONSODIDATION OF HOLDINGS AND ORS.
December 15, 1982
S.D.BHARDAWAJ Vs. UNION OF INDIA
July 15, 1982
SARVO DEVI Vs. LASHKARI
May 18, 1982
SAUDAGAR SINGH Vs. MAHANT HARDAYAL SINGH
April 24, 1982
SAUNU Vs. COLLECTORLAND ACQUISITIONB S L MANDIH P
May 3, 1982
SHAYAM PIARI PRASHAR Vs. GURDWARA SINGH SABHA AND ORS.
July 1, 1982
SHEKHAR CHANDER Vs. STATE OF H.P. AND ORS.
December 24, 1982
STATE Vs. GIAN SARUP
July 21, 1982
STATE BANK OF INDIA Vs. RAM LOK SOOD
May 24, 1982
STATE OF H.P. Vs. IQBAL SINGH KOHLI
May 26, 1982
STATE OF HIMACHAL PRADESH Vs. KEHAR SINGH
July 21, 1982
STATE OF HIMACHAL PRADESH Vs. KIRPA RAM
July 26, 1982
STATE OF HIMACHAL PRADESH Vs. AMAR SINGH
October 13, 1982
STATE OF HIMACHAL PRADESH Vs. MADHO RAM
July 14, 1982
STATE OF HIMACHAL PRADESH Vs. MANMOHAN BHARDWAJ
May 5, 1982
STATE OF HIMACHAL PRADESH Vs. SITA RAM
April 7, 1982
STATE OF HIMACHAL PRADESH Vs. NAND LAL
June 9, 1982
STATE OF HIMACHAL PRADESH Vs. KARTAR SINGH
June 9, 1982
STATE OF HIMACHAL PRADESH Vs. GUDDU
June 30, 1982
SUKH RAM Vs. STATE OF H.P. AND ORS.
May 24, 1982
SWAMI BHANDARI Vs. SHEELA SHARMA
October 6, 1982
SWAMY BHANDARI Vs. SHILA SHARMA
October 6, 1982
THE HIMACHAL PRADESH HORTICULTURAL PRODUCE AND MARKETING AND PROCESSING CORPORATION LTD. Vs. BALI RAM AND ANR.
January 1, 1982
TULSI DEVI Vs. BHAGAT RAM
July 22, 1982
VED KUMAR Vs. H.P. UNIVERSITY
November 29, 1982
VERMA TRADERS Vs. STATE OF HIMACHAL PRADESH
November 25, 1982
VIDYA DEVI Vs. STATE OF HIMACHAL PRADESH
April 13, 1982