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Case Index
Title
Date
ABHILASH KUMARI OSWAL Vs. COMMISSIONER OF INCOME TAX
January 4, 1982
ACHHAR SINGH Vs. DY COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
December 20, 1982
AGYA RAM Vs. STATE OF HARYANA
August 27, 1982
AJAIB SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
March 15, 1982
AJAY KUMAR Vs. CHANDIGARH ADMINISTRATION UNION TERRITORYCHANDIGARH AND
September 14, 1982
AJAY KUMAR JAIN AND OTHERS Vs. HARI KISHAN AHUJA AND OTHERS
March 18, 1982
AJIT SINGH Vs. STATE OF PUNJAB
December 8, 1982
AJIT SINGH Vs. STATE OF PUNJAB
November 1, 1982
AJIT SINGH Vs. RAM SARUP
February 10, 1982
AJIT SINGH Vs. STATE OF PUNJAB
December 3, 1982
AMAR KAUR Vs. COLLECTOR LAND ACQUISITION, INDUSTRIES DEPARTMENT
January 20, 1982
AMAR KAUR Vs. HARI SINGH
April 27, 1982
AMAR NATH Vs. JHANDHU LAL
May 5, 1982
AMAR NATH Vs. SOM NATH (DECEASED) BY HIS LEGAL REPRESENTATIVES SMT. KUSHALYA AND OTHERS.
January 6, 1982
AMAR NATH Vs. KRISHAN LAL TANGRI
December 4, 1982
AMAR NATH ALIAS MOTHA Vs. KISHAN KAUR AND ANR.
May 21, 1982
AMAR SINGH Vs. STATE OF HARYANA
August 9, 1982
AMAR SINGH Vs. NARANJAN LAL
May 18, 1982
AMAR SINGH Vs. ASSISTANT DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB, JULLUNDUR
February 16, 1982
AMARJIT KAUR ALIAS AJMER KAUR AND ANOTHER Vs. BALDEV SINGH
January 12, 1982
AMARJIT SINGH Vs. SURINDER KAUR
December 8, 1982
AMARJIT SINGH ALIAS AMBA Vs. STATE OF PUNJAB
November 17, 1982
AMARYA Vs. MOHD HAYAT KHAN
February 19, 1982
AMBALA ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME-TAX
July 20, 1982
AMIN CHAND Vs. STATE OF PUNJAB
February 26, 1982
AMIN CHAND Vs. THE STATE OF HARYANA AND ORS.
December 8, 1982
AMIN LAL AND OTHERS Vs. NIHALA AND OTHERS
September 15, 1982
AMIN LAL ISHAR RAM Vs. STATE OF PUNJAB
January 19, 1982
AMOLAK SINGH Vs. PATHANKOT IMPROVEMENT TRUST AND OTHERS
August 9, 1982
AMRIK RAI Vs. SAT PAL SOOD
February 19, 1982
AMRIK SINGH Vs. STATE OF PUNJAB
July 26, 1982
AMRIT KAUR PURI Vs. KAPURTHALA FLOUR OIL AND GENERAL MILLS CO P LTD
January 7, 1982
AMROO Vs. SHRI HARI RAM
January 7, 1982
ANAND PARKASH Vs. LAKSHMI DEVI
July 13, 1982
ANGREJ RAM AND OTHERS Vs. BIMLA DEVI
January 6, 1982
ANGREZ KAUR Vs. BALDEV SINGH
April 14, 1982
ANJANA ALIAS BABY Vs. ASHOK KUMAR
January 20, 1982
ANU CHOPRA Vs. DIRECTORSPORTS DEPARTMENTCHANDIGARH
August 30, 1982
ARJAN SINGH Vs. HEM RAJ
November 8, 1982
ASHA RANI Vs. UNION OF INDIA
February 26, 1982
ASHOK KUMAR MITTAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
August 20, 1982
ASOK KUMAR Vs. MANGAL SINGH
September 29, 1982
ASSA NAND Vs. HARISH KUMAR
July 16, 1982
ASSA SINGH Vs. HARNEK SINGH
January 11, 1982
ASSISTANT EXCISE AND TAXATION COMMISSIONER INSPECTION Vs. LAXMI ELECTRIC COMPANY
December 6, 1982
ATMA SINGH Vs. GURO & OTHERS
October 28, 1982
ATUL GLASS INDUSTRIES Vs. ASSESSING AUTHORITY
May 19, 1982
AUTO AND METAL ENGINEERS Vs. UNION OF INDIA
November 23, 1982
AVTAR SINGH Vs. RAMESH KUMAR
September 7, 1982
AVTAR SINGH Vs. SUPERINTENDING CANAL OFFICER
September 22, 1982
AVTAR SINGH RANJIT SINGH Vs. STATE OF PUNJAB
April 27, 1982
AXAD NAKODAR BUS SERVICE PRIVATE LTD Vs. COL TIRATH SINGH
May 21, 1982
B.D. BALI Vs. STATE OF PUNJAB AND ORS.
August 5, 1982
BACHAN SINGH Vs. DALIP SINGH
February 19, 1982
BACHAN SINGH Vs. SUPERINTENDING ENGINEER, PUNJAB TUBEWELL CIRCLE AND OTHERS
March 23, 1982
BACHAN SINGH ALIAS GURBACHAN SINGH AND ORS. Vs. DHARAM PAL AND ORS.
August 26, 1982
BACHITTAR SINGH Vs. THE STATE OF HARYANA
February 18, 1982
BACHNA Vs. STATE OF HARYANA AND OTHERS
August 2, 1982
BACHNA RAM Vs. NAR SINGH DASS
January 8, 1982
BAGICHA SINGH Vs. SUBA SINGH
May 12, 1982
BAHADUR SINGH Vs. MAGHAR SINGH
February 11, 1982
BAHADUR SINGH Vs. BHURA SINGH
August 10, 1982
BAKHSHISH SINGH Vs. THE MUNICIPAL COMMITTEE, GARH SHANKAR, DISTRICT HOSHIARPUR AND ANOTHER
March 8, 1982
BAKHSHISH SINGH Vs. COLLECTOR, LAND ACQUISITION ETC
January 20, 1982
BAKHTAWAR SINGH Vs. VIDYA PARKASH SOOD
February 2, 1982
BAL KISHAN Vs. SINGH RAM ALIAS BUCHA
November 19, 1982
BALA CHAND Vs. CHANGA RAM AND OTHERS
February 26, 1982
BALBIR KAUR Vs. MOHINDER SINGH
December 14, 1982
BALBIR KAUR ALIAS HAMIR KAUR Vs. JIT SINGH
February 15, 1982
BALBIR SINGH Vs. STATE OF HARYANA AND ANOTHER
September 23, 1982
BALBIR SINGH Vs. HARI RAM
June 3, 1982
BALDEV RAJ Vs. STATE OF PUNJAB
December 21, 1982
BALDEV RAJ Vs. STATE OF PUNJAB
August 3, 1982
BALDEV RAJ KABARIA Vs. STATE OF PUNJAB
May 28, 1982
BALDEV SINGH Vs. BARWALA C A S S LTD AND OTHERS
November 18, 1982
BALDEV SINGH Vs. BALJIT KAUR
August 24, 1982
BALI RAM Vs. HARINDERPAL SINGH AND OTHERS
August 24, 1982
BALKAR SINGH Vs. STATE OF PUNJAB
August 4, 1982
BALKAR SINGH Vs. PIARU
January 13, 1982
BALKRISHAN Vs. AMAR NATH SHUKAL
May 7, 1982
BALRAJ KUMAR MURRIA Vs. STATE OF PUNJAB
January 12, 1982
BALTAR SINGH Vs. STATE OF PUNJAB
December 6, 1982
BALWANT RAM Vs. BIMLA DEVI
August 20, 1982
BALWANT SINGH Vs. KRISHAN KUMAR AND ANR.
July 15, 1982
BALWANT SINGH Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB CHANDIGARH
September 1, 1982
BALWANT SINGH Vs. STATE OF PUNJAB AND ORS.
December 15, 1982
BALWINDER KAUR Vs. S D M , LUDHIANA
February 24, 1982
BALWINDER KUMAR Vs. STATE OF PUNJAB
July 5, 1982
BALWINDER SINGH DULAT, TAXATION INSPECTOR, PATIALA Vs. STATE OF PUNJAB ETC
February 10, 1982
BANARSI DASS AND ANR. Vs. SMT. KAUSHALAYA DEVI AND ANR.
July 16, 1982
BANI SINGH Vs. STATE OF HARYANA
September 3, 1982
BANWARI DEFENDANT Vs. DEGH RAM AND OTHERS
July 19, 1982
BATTAN SINGH Vs. RAKHI
January 5, 1982
BATTAN SINGH Vs. STATE OF PUNJAB
April 28, 1982
BAWA HANS RAJ SON OF SH PURAN DASS Vs. JAWAND SINGH SON OF KALIAN DASS
May 3, 1982
BAWA SINGH Vs. THE STATE OF PUNJAB
July 6, 1982
BEHARI LAL Vs. DURJAN AND ANR.
August 19, 1982
BHAG KAUR Vs. ROOPNAGAR CREDIT AND INVESTMENT P LTD
October 19, 1982
BHAGAT RAM Vs. STATE OF PUNJAB
May 28, 1982
BHAGAT SINGH AND SOHAN SINGH Vs. OM SHARMA
November 23, 1982
BHAGWAN DASS Vs. STATE OF PUNJAB
June 22, 1982
BHAGWAN DASS Vs. KULWANT SINGH
February 9, 1982
BHAGWAN DASS (DECEASED) THROUGH LRS Vs. STATE OF PUNJAB
March 8, 1982
BHAGWAN SARUP SHARMA Vs. INDER MOHAN SHARMA
January 21, 1982
BHAGWAN SINGH (DECEASED) REPRESENTED BY RANJIT SINGH AND OTHERS Vs. NAWAB MOHAMMAD IFTIKHAR ALI KHAN, NAWAB MALERKOTLA AND OTHERS
August 16, 1982
BHAJAN LAL Vs. BANARSI DASS
August 23, 1982
BHAJAN SINGH Vs. PARMINDER KAUR
May 21, 1982
BHAJAN SINGH Vs. CHIEF ENGINEER IRRIGATION, PUNJAB
March 24, 1982
BHAKRA MANAGEMENT BOARD Vs. RAGPAT RAM
February 10, 1982
BHARAT STEEL TUBES LTD Vs. STATE OF HARYANA
May 31, 1982
BHUPINDER KAUR Vs. STATE OF PUNJAB
May 24, 1982
BHUPINDER PAL SINGH Vs. STATE OF PUNJAB
November 23, 1982
BHUPINDER SINGH Vs. STATE OF PUNJAB
July 13, 1982
BHURA SINGH Vs. SMT. HARDIAL KAUR
August 26, 1982
BIKRAM SINGH AND OTHERS Vs. LAND ACQUISITION COLLECTOR, LUDHIANA AND OTHERS
August 4, 1982
BIMLA Vs. STATE OF HARYANA
February 2, 1982
BIR SINGH Vs. STATE OF HARYANA
September 16, 1982
BIRDI CHAND Vs. STATE OF HARYANA
September 8, 1982
BIRU RAM PATHAK Vs. STATE OF PUNJAB
October 4, 1982
BISHAMBER DAYAL Vs. KISHAN CHAND
August 16, 1982
BISHAN SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL PUNJAB
August 27, 1982
BISHWANATH INDUSTRIES LIMITED Vs. STATE OF HARYANA AND OTHERS
July 20, 1982
BOEHRINGER KNOLL LTD BOMBAY Vs. DISTRICT AND SESSIONS JUDGE
April 1, 1982
BRIJ LAL Vs. STATE OF PUNJAB
March 5, 1982
BRIJ MOHAN SHARMA Vs. GENERAL PUBLIC
February 17, 1982
BRIJ RAJ SINGH Vs. SEWAK RAM
February 3, 1982
BRIMA Vs. STATE OF HARYANA AND OTHERS
November 12, 1982
BUGLI DEVI Vs. TARLOKI NATH
August 4, 1982
BUTA RAM AZAD Vs. UNION OF INDIA
November 5, 1982
BUTI SHAH Vs. FINANCIAL COMMISSIONER
October 28, 1982
C F & E WORKS Vs. C I T AMRITSAR
November 10, 1982
C L BHASIN Vs. B S CHAUHAN
August 13, 1982
C L PARSHAD Vs. RANG PAL
April 24, 1982
CANTONMENT BOARDAMBALA Vs. STATE OF HARYANA
December 4, 1982
CHAIRMAN CITIZENS ASSOCIATION FOR RELIEF, EDUCATION AND SERVICE Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
April 21, 1982
CHANAN SINGH Vs. JANGIR KAUR
December 17, 1982
CHAND ROOP Vs. STATE OF HARYANA
July 27, 1982
CHANDER BHAN Vs. INCOME-TAX OFFICER A WARD
January 28, 1982
CHANDER SHEKHAR Vs. DES RAJ
September 14, 1982
CHANDGI RAM Vs. FIRM DAI CHAND LACCHMAN DASS
January 10, 1982
CHANDGI RAM AND OTHERS Vs. F C HARYANA
April 12, 1982
CHANDIGARH ADMINISTRATION Vs. RATTAN SINGH
January 20, 1982
CHANDIGARH ADMINISTRATION Vs. SURJIT KESAR
October 6, 1982
CHANDRUP SINGH Vs. DATA RAM
July 20, 1982
CHANDU AND OTHERS Vs. CHIEF CANAL OFFICER, HARYANA AND OTHERS
September 6, 1982
CHANDU AND OTHERS Vs. GURCHARAN SINGH AND OTHERS
May 4, 1982
CHARAN DASS Vs. CHIEF SETTLEMENT COMMISSIONER, PUNJAB AND ANOTHER
October 25, 1982
CHARAN DASS Vs. RAM RULAI
February 10, 1982
CHARAN SINGH ALIAS CHANNA Vs. STATE OF PUNJAB
November 16, 1982
CHARAT SINGH Vs. MOHINDER SINGH
July 22, 1982
CHATTAR SINGH Vs. OM WATI
January 18, 1982
CHAUDHARY SURJA RAM Vs. KOTKAPURA COOPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD
August 19, 1982
CHEMICAL ENTERPRISES Vs. KALPANALOK LTD
October 7, 1982
CHET RAM Vs. AMIN LAL
August 27, 1982
CHHAJU Vs. BHARPAI
October 7, 1982
CHHAJU RAM Vs. NAND LAL
January 4, 1982
CHHOTE Vs. RAJ PAL
May 11, 1982
CHHOTU SOOD Vs. TAX RECOVERY OFFICER
January 20, 1982
CHIEF COMMISSIONER UNION TERRITORY Vs. SUSHIL FLOUR DAL AND OIL MILLS
August 18, 1982
CHUHAR SINGH Vs. STATE OF PUNJAB
January 13, 1982
CHUHARPUR CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB, CHANDIGARH
August 23, 1982
CHUNI LAL GULATI Vs. KRISHANA RANI
December 15, 1982
CLAUDE VICTOR LAWRANCE GODWIN Vs. STATE OF PUNJAB AND OTHERS
January 11, 1982
CO-OPERATIVE STORE CHANDIGARH Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 2, 1982
COL. SIR HARINDER SINGH Vs. BIHARI LAL AND OTHERS
September 16, 1982
COMMISSIONER OF INCOME TAX Vs. AMRITSAR SUGAR MILLS COMPANY LIMITED
February 2, 1982
COMMISSIONER OF INCOME TAX Vs. BIRBAL DASS TEK CHAND
January 4, 1982
COMMISSIONER OF INCOME TAX Vs. ROHTAK DISTRICT TRANSPORT CO OPERATIVE SOCIETY LTD
May 7, 1982
COMMISSIONER OF INCOME TAX Vs. GAIN TALKIES
May 4, 1982
COMMISSIONER OF INCOME TAX Vs. KHANNA O P AND SONS
April 23, 1982
COMMISSIONER OF INCOME-TAX Vs. O P KHANNA AND SONS
April 23, 1982
COMMISSIONER OF INCOME-TAX Vs. VED PARKASH
May 7, 1982
COMMISSIONER OF INCOME-TAX Vs. DEWAN SINGH GURBACHAN SINGH
June 2, 1982
COMMISSIONER OF INCOME-TAX Vs. BASANT SINGH
January 5, 1982
COMMISSIONER OF INCOME-TAX Vs. WARYAM SINGH AND SONS
January 4, 1982
COMMISSIONER OF INCOME-TAX Vs. AJAY TEXTILES
November 25, 1982
COMMISSIONER OF INCOME-TAX Vs. SURESH KUMAR NARESH KUMAR
November 25, 1982
COMMISSIONER OF INCOME-TAX Vs. PARVATI DEVI L/HEIRS OF LATE R B KISHORE CHAND MAHESWARI
November 25, 1982
COMMISSIONER OF INCOME-TAX Vs. BEHARI LAL PYARE LAL
August 17, 1982
COMMISSIONER OF INCOME-TAX Vs. AMBALA ELECTRIC SUPPLY CO LTD
September 23, 1982
COMMISSIONER OF WEALTH-TAX Vs. SURAJ PARKASH MODI
June 1, 1982
COMMISSIONER OF WEALTH-TAX Vs. RUPINDER KUMARI
May 7, 1982
COMMISSIONER OF WEALTH-TAX Vs. SAVITRI DEVI L/R OF NEMI CHAND JAIN
April 30, 1982
COMMITTEE MANDIR LAHORIAN MURTI THAKUR JI & OTHERS Vs. SAMADH GARIB DASS & OTHERS
May 3, 1982
D M COLLEGE & OTHERS Vs. STATE OF PUNJAB & ANOTHER
November 9, 1982
D M OIL AND GENERAL INDUSTRIES Vs. AUTHORITY-CUM-ADDITIONAL EXCISE AND TAXATION OFFICER
February 23, 1982
DALBIR SINGH Vs. JAGJIT SINGH
May 24, 1982
DALBIR SINGH Vs. STATE OF PUNJAB
May 20, 1982
DALIP KAUR Vs. STATE OF PUNJAB
October 21, 1982
DALJIT SINGH AND ANOTHER Vs. GHASITA SINGH AND ANOTHER
January 11, 1982
DALJIT SINGH S Vs. COMMISSIONER OF WEALTH TAX
March 29, 1982
DALMIA BISCUITS P LTD Vs. INSPECTOR OF CENTRAL EXCISE
April 27, 1982
DAMAN ANAND Vs. LIFE INSURANCE CORPORATION OF INDIA
October 20, 1982
DARSHAN KAUR Vs. MALOOK SINGH
August 31, 1982
DARSHAN KUMAR CHAWLA Vs. SHEELA DEVI
January 5, 1982
DARSHAN LAL Vs. STATE OF PUNJAB
February 3, 1982
DARSHAN LAL Vs. STATE OF PUNJAB
April 26, 1982
DARSHAN LAL AGGARWAL Vs. STATE OF PUNJABS
January 13, 1982
DASHMESH ACADEMY TRUST Vs. V.K. CONSTRUCTION WORKS PVT. LTD. AND ANOTHER
August 19, 1982
DAYA WATI Vs. SHRI KUNDAN LAL GHAI
January 19, 1982
DAYAL SINGH Vs. STATE OF PUNJAB
December 1, 1982
DELHI AUTOMOBILES Vs. SMT. TRISHLA JAIN AND OTHERS
May 17, 1982
DES RAJ CHIRANJI LAL Vs. UNION OF INDIA
March 22, 1982
DEVINDER PAL SINGH Vs. STATE OF PUNJAB
August 10, 1982
DEWAN MODERN BREWERIES LTD. Vs. STATE OF HARYANA AND ORS.
April 27, 1982
DHAN KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS DEFENDANTS
November 25, 1982
DHANNA SINGH AND ANR. Vs. MALKIAT SINGH AND ORS.
November 2, 1982
DHANWANT SINGH Vs. STATE OF PUNJAB
April 23, 1982
DHARAM PAL Vs. STATE OF HARYANA
November 25, 1982
DHARAM PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 14, 1982
DHARAM PAUL SINGLA Vs. STATE OF PUNJAB
March 29, 1982
DHARAM VIR Vs. HANWANT RAI AND ANOTHER
January 11, 1982
DHARM PAL Vs. SHANKAR LAL
August 31, 1982
DHIR SINGH Vs. STATE OF PUNJAB
October 25, 1982
DIGAMBER LAL JAIN, CLERK Vs. STATE OF HARYANA AND OTHERS
July 20, 1982
DINESH KUMAR Vs. SH. LAXMAN DASS AGGARWAL
February 2, 1982
DONGER Vs. WASU DEV & OTHERS
October 25, 1982
DR. (MRS.) K.K. SANDHOO, ASSISTANT PROFESSOR Vs. STATE OF PUNJAB AND OTHERS
August 16, 1982
DR. YASH PAUL DHAWAN AND ANOTHER Vs. THE COMMISSIONER, FEROZEPUR DIVISION, FEROZEPUR AND OTHERS
September 7, 1982
EMPLOYEES STATE INSURANCE CORPORATION Vs. TRIPLEX DRY-CLEANERS AND ORS.
October 22, 1982
EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. SURJIT SINGH AND SONS
May 14, 1982
ESCORTS LIMITED, FARIDABAD Vs. INDUSTRIAL TRIBUNAL, HARYANA, FARIDABAD
August 30, 1982
FAQIR CHAND Vs. PUNJAB WAKF BOARD, AMBALA CANTT
March 12, 1982
FAQIR CHAND Vs. RAM KALI
July 12, 1982
FAQIRIA AND OTHERS Vs. KARTAR SINGH AND OTHERS
November 24, 1982
FARIDABAD COMPLEX ADMINISTRATION Vs. MOR LAL AND ANR.
December 10, 1982
FRICK INDIA LTD Vs. AC CE
April 23, 1982
GANGA BISHAN Vs. MADAN LAL
December 11, 1982
GARG MASALA COMPANY Vs. STATE OF PUNJAB
October 19, 1982
GELA RAM PREM KUMAR Vs. MARKET COMMITTEE
February 5, 1982
GHANSHAM DASS Vs. SHAM SUNDAR LAL
January 4, 1982
GHANTU Vs. STATE OF HARYANA
October 6, 1982
GHERU LAL BAL CHAND Vs. INCOME-TAX OFFICER A WARD
January 12, 1982
GHOTIA Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA AND OTHERS
February 12, 1982
GHUKKAR SINGH Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
January 27, 1982
GIRDHARI LAL Vs. SMT. RATTAN MALA AND ANR.
February 25, 1982
GITA RAM KALSY Vs. BHAGWAN DASS
November 17, 1982
GOBINDA REP BY L RS AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 29, 1982
GOKAL SINGH AND KIRPAL SINGH Vs. STATE OF PUNJAB
January 21, 1982
GOODYEAR INDIA LIMITED Vs. STATE OF HARYANA
December 4, 1982
GOPAL DUTT Vs. STATE OF HARYANA
July 27, 1982
GOPAL KRISHAN Vs. NEELAM SANDHIR
June 21, 1982
GRAM PANCHAYAT UDHOWAL Vs. ADDITIONAL DIRECTOR CONSOLIDATION PUNJAB
November 24, 1982
GRAM SABHA AND GRAM PANCHAYAT OF VILLAGE KALOI Vs. TOKH RAM
January 21, 1982
GRAM SABHA SALINA Vs. NAHAR SINGH AND OTHERS
March 12, 1982
GUGAN AND ANOTHER Vs. SULTAN SINGH AND ANOTHER
February 26, 1982
GULAB SINGH Vs. SUPERINTENDING CANAL OFFICER
October 6, 1982
GULSHAN KUMAR Vs. BAHADAR CHAND AND OTHERS
May 25, 1982
GURANDITTA MAL Vs. STATE OF HARYANA
February 4, 1982
GURBACHAN DASS, EX-CLERK, HEAD POST OFFICE, AMRITSAR Vs. THE CHAIRMAN, POST & TELEGRAPH BOARD, MINISTRY OF COMMUNICATIONS, GOVERNMENT OF INDIA, NEW DELHI AND OTHERS
October 8, 1982
GURBACHAN SINGH Vs. MAGHER SINGH AND ORS.
October 22, 1982
GURBACHAN SINGH AND ORS. Vs. AMRIK SINGH AND ORS.
October 4, 1982
GURBACHAN SINGH, DEPUTY RANGER, FOREST Vs. STATE OF HARYANA AND OTHERS
September 24, 1982
GURBUX SINGH Vs. MUNICIPAL COMMITTE, AMRITSAR AND OTHERS
September 21, 1982
GURCHARAN KAUR Vs. STATE OF PUNJAB
May 18, 1982
GURCHARAN KAUR Vs. GURSHINDER SINGH
September 2, 1982
GURCHARAN SINGH Vs. UNION OF INDIA
December 21, 1982
GURCHARAN SINGH Vs. STATE OF PUNJAB
October 1, 1982
GURDEEP KAUR Vs. DARSHAN SINGH
April 29, 1982
GURDEEP SINGH Vs. SMT. HARJEET KAUR AND ANOTHER
January 7, 1982
GURDEV KAUR Vs. KARNAIL SINGH
April 27, 1982
GURDEV SINGH Vs. STATE OF PUNJAB
January 4, 1982
GURDEV SINGH Vs. SURINDER KUMAR AND OTHERS
February 4, 1982
GURDEV SINGH Vs. STATE OF PUNJAB
August 18, 1982
GURDEV SINGH Vs. STATE OF PUNJAB
July 22, 1982
GURDIAL SINGH Vs. SHANTI
July 28, 1982
GURIQPAL SINGH Vs. SURINDER KAUR
February 9, 1982
GURJANT SINGH Vs. NACHHATTAR KAUR
August 31, 1982
GURPREET SINGH SIDHU Vs. PUNJAB UNIVERSITYCHANDIGARH
September 9, 1982
GURTEJ SINGH Vs. JAGRUP SINGH
November 18, 1982
HAKUMAT RAI AND OTHERS Vs. SHRI VIDYA SAGAR AND ANOTHER
December 9, 1982
HANS RAJ Vs. SUKHDEV SINGH
February 23, 1982
HANS RAJ Vs. COMMISSIONER & SECRETARY TO GOVERNMENT, HARYANA
September 15, 1982
HARBANS KAUR Vs. MOHAN SINGH
August 27, 1982
HARBANS KAUR Vs. U P STATE BRIDGE CORPORATION
June 1, 1982
HARBANS LAL Vs. KRISHAN KUMAR SAGGI
April 19, 1982
HARBANS SINGH Vs. THE MUNICIPAL COMMITTEE, TALWANDI BHAI, TEHSIL AND DISTT FEROZEPORE AND ANOTHER
November 4, 1982
HARBANS SINGH Vs. STATE OF PUNJAB
November 24, 1982
HARBANS SINGH Vs. SURJIT SINGH
December 2, 1982
HARBANS SINGH AND ANOTHER Vs. SARUP CHAND GUPTA, ADDITIONAL DISTRICT JUDGE, FARIDKOT AND OTHERS
January 11, 1982
HARBANS SINGH ROMANA Vs. STATE OF PUNJAB
January 27, 1982
HARBHAJAN SINGH DHATT Vs. SUB DIVISIONAL MAGISTRATE
May 21, 1982
HARBILAS Vs. ROSHAN LAL
April 19, 1982
HARBLAS Vs. KRISHAN DEVI
January 6, 1982
HARCHAND SINGH Vs. KHILAL KALAN AGRICULTURAL CO OP SERVICE SOC
August 9, 1982
HARCHARAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 26, 1982
HARDIT SINGH HAV. NO. 1401537 Vs. STATE OF HARYANA AND ANOTHER
July 14, 1982
HARI CHAND Vs. SMT. RAJ KUMARI AND ORS.
July 30, 1982
HARI CHAND VIRENDER PAUL Vs. COMMISSIONER OF INCOME-TAX
January 5, 1982
HARI DEV KAUSHAL Vs. GAJE SINGH
September 21, 1982
HARI SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA AND OTHERS
February 9, 1982
HARI SINGH Vs. SAWAN SINGH AND OTHERS
March 23, 1982
HARI SINGH Vs. STATE OF PUNJAB
July 22, 1982
HARISH KUMAR PAHWA Vs. STATE OF PUNJAB
July 15, 1982
HARISH KUMAR PAWA Vs. STATE OF PUNJAB
June 12, 1982
HARMILAP SEWAK SABHA Vs. CHIEF SETTLEMENT COMMISSIONER
December 9, 1982
HARPAL KAUR AND SANTOKH SINGH Vs. MOHINDER KAUR
July 16, 1982
HARPHUL CHAND SON OF GIRDHARI LAL DIED AND REPRESENTED BY HIS LEGAL REPRESENTATIVES Vs. PRAN NATH SON OF PT. DINA NATA (DIED) AND REPRESENTED BY HIS LEGAL REPRESENTATIVE AND OTHERS
August 2, 1982
HARPRABH MAHAL SINGH Vs. HARJINDER KAUR
May 29, 1982
HARYANA IRON AND STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME TAX
August 16, 1982
HARYANA IRON AND STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME-TAX
February 10, 1982
HARYANA ROADWAYS Vs. SHAKUNTLA DEVI
August 17, 1982
HARYANA SPUN PIPE CONSTRUCTION CO Vs. STATE OF HARYANA
November 8, 1982
HARYANA STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
September 29, 1982
HARYANA URBAN DEVELOPMENT AUTHORITY, CHANDIGARH ETC. Vs. SH. D.S. VERMA, ARBITRATOR, SUPERINTENDING ENGINEER, ETC.
July 30, 1982
HEM RAJ GOEL Vs. THE PUNJAB STATE AGRICULTURAL MARKETING BOARD AND ANR.
March 15, 1982
HEMAN AND OTHERS Vs. TULSI RAM (DIED)
January 7, 1982
HIGHWAY MOTORS PRIVATE LIMITED Vs. STATE OF PUNJAB
May 4, 1982
HIMMAT RAM Vs. JAMNA BAI
May 27, 1982
HIND IRON STORES Vs. STATE OF HARYANA
March 24, 1982
HUKAM CHAND AND OTHERS Vs. STATE OF HARYANA
October 6, 1982
INCOME TAX OFFICER Vs. SAWAN MAL
February 14, 1982
INDER DEVI Vs. SURJIT KAUR
February 25, 1982
INDER SINGH Vs. UJAGAR SINGH
August 26, 1982
INDERJIT Vs. STATE OF HARYANA
September 6, 1982
INDERJIT KAUR Vs. BALBIR SINGH
August 31, 1982
INDERJIT KAUSHIK Vs. PUNJAB PUBLIC SERVICE COMMISSION, PATIALA
April 7, 1982
INDERJIT SINGH AND BROTHERS Vs. STATE OF PUNJAB
June 4, 1982
INDIAN MERCANTILE INSURANCE COMPANY LTD. Vs. MEHNGA SINGH
September 1, 1982
INDU PAL KAUR Vs. THE UNION TERRITORY OF CHANDIGARH AND ANR.
September 21, 1982
INDUSTRIAL FINANCE CORPORATION OF INDIA AND ANOTHER Vs. SEHGAL PAPERS LIMITED AND OTHERS
May 3, 1982
IQBAL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
December 6, 1982
ISHWAR SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
December 4, 1982
J S KAMPANI Vs. TARSEM SINGH
September 30, 1982
JAGDISH CHANDER Vs. STATE OF HARYANA
November 22, 1982
JAGDISH RAI Vs. STATE OF PUNJAB
August 2, 1982
JAGDISH RAI Vs. STATES OF HARYANA
March 22, 1982
JAGDISH RAI GUPTA Vs. STATE OF HARYANA
April 9, 1982
JAGDISH RAI MONGA Vs. STATE OF PUNJAB
May 17, 1982
JAGDISH SINGH AND OTHERS Vs. DALIP SINGH AND OTHERS
September 9, 1982
JAGIR SINGH Vs. GRAM PANCHAYAT RAIPUR KALAN
July 22, 1982
JAGIR SINGH & OTHERS Vs. SAMESHWAR SINGH & OTHERS
September 14, 1982
JAGIR SINGH MOHINDER SINGH Vs. STATE OF PUNJAB
March 15, 1982
JAGIRI LAL AND ANOTHER Vs. BRIJ BHUSHAN JAIN
February 2, 1982
JAGJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
November 19, 1982
JAGRAJ SINGH Vs. STATE OF PUNJAB
October 6, 1982
JAI GOPAL Vs. STATE OF PUNJAB
December 7, 1982
JAI SINGH Vs. STATE OF HARYANA
September 3, 1982
JAI SINGH Vs. COMMISSIONER OF INCOME-TAX
February 16, 1982
JAI SINGH Vs. N A SUBRAMANIAM
June 2, 1982
JAIPAL KAUR Vs. ISHAR SINGH
November 29, 1982
JAMIATPUR DHERU CO-OPERATIVE FARMING SOCIETY Vs. STATE OF PUNJAB
October 26, 1982
JANAK RAJ Vs. THE STATE OF PUNJAB
July 9, 1982
JANARDHAN AND ORS. Vs. GIAN CHAND AND ORS.
February 15, 1982
JAND SINGH Vs. NIRMALA DEVI
September 3, 1982
JASPAL BAJWA Vs. DALBIR SINGH
February 17, 1982
JASWANT KAUR Vs. DEVINDER SINGH
November 12, 1982
JASWANT RAM Vs. STATE OF HARYANA
June 4, 1982
JASWANT SINGH Vs. CUSTODIAN EVACUEE PROPERTY PUNJAB JULLUNDUR
July 16, 1982
JASWANT SINGH Vs. STATE OF PUNJAB
November 30, 1982
JAWALA SINGH Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS
August 18, 1982
JEEWAN SINGH Vs. MEHNGA RAM
November 2, 1982
JETHA NAND Vs. STATE OF HARYANA
April 12, 1982
JIT SINGH Vs. STATE OF PUNJAB
August 16, 1982
JIT SINGH Vs. STATE OF PUNJAB
August 25, 1982
JIT SINGH Vs. SUPERINTENDING CANAL OFFICER
March 1, 1982
JIWAN DASS Vs. MUNICIPAL COMMITTEE, HISSAR
October 4, 1982
JOG DHIAN VINOD KUMAR Vs. STATE OF HARYANA
August 9, 1982
JOGINDER PAL Vs. ANGAD SINGH AND OTHERS
October 21, 1982
JOGINDER PAL Vs. STATE OF PUNJAB
December 6, 1982
JOGINDER SINGH Vs. STATE OF HARYANA
November 5, 1982
JOGINDER SINGH Vs. STATE OF PUNJAB
November 3, 1982
JOGINDER SINGH Vs. GURDEV SINGH
February 26, 1982
JOGINDER SINGH AND OTHERS Vs. MAJOR SINGH
August 23, 1982
JOGINDER SINGH SETHI Vs. PUNJAB GOV
May 25, 1982
JOGINDER SINGH, CLERKS Vs. THE STATE OF PUNJAB (HOME DEPARTMENT)S
January 13, 1982
JOT RAM Vs. STATE OF HARYANA
December 7, 1982
JULLUNDUR IMPROVEMENT TRUST, JULLUNDUR Vs. NORTHERN CARRIERS PRIVATE LTD AND OTHERS
March 16, 1982
K L BAWA Vs. BASANT TEXTILES
January 15, 1982
KABUL SINGH Vs. SARMUKH SINGH
September 15, 1982
KAHAN CHAND Vs. STATE OF PUNJAB
May 22, 1982
KAILASH CHAND Vs. CHAMAN LAL AND ANR.
May 19, 1982
KAILASH CHANDER JAIN Vs. MOOL CHAND SONDHI
April 29, 1982
KAILASH RANI Vs. MOHINDER LAL
May 6, 1982
KAKA SINGH Vs. HAZURA SINGH
March 16, 1982
KAKA SINGH AND OTHERS Vs. GURCHARAN SINGH AND OTHERS
November 16, 1982
KALA SINGH Vs. FINANCIAL COMMISSIONER
November 4, 1982
KALWA Vs. VASAKHA SINGH
February 1, 1982
KAMAL TRADING CO Vs. AMOLAK RAM OM PRAKASH
October 20, 1982
KAMALPURI AND OTHERS Vs. GEETA
June 4, 1982
KAMLESH KUMARI Vs. DARSHAN LAL
October 1, 1982
KANAHYA LAL KRISHAN BALDEV Vs. ASSESSING AUTHORITY
September 15, 1982
KANSHI RAM Vs. HARYANA STATE
August 20, 1982
KANWALJIT SINGH Vs. SANTOKH SINGH
August 24, 1982
KAPURA Vs. STATE OF HARYANA
October 7, 1982
KARAM KAUR Vs. BATTAN SINGH AND ANOTHER
March 2, 1982
KARAM SINGH Vs. STATE OF PUNJAB
August 18, 1982
KARAM SINGH, PEON Vs. STATE OF HARYANA AND ANR.
September 30, 1982
KARNAIL SINGH Vs. STATE OF PUNJAB
October 20, 1982
KARNAIL SINGH Vs. STATE OF PUNJAB
December 10, 1982
KARNAIL SINGH Vs. STATE OF PUNJAB
January 28, 1982
KARNAIL SINGH Vs. STATE OF PUNJAB
March 3, 1982
KARNAIL SINGH Vs. STATE OF PUNJAB
March 4, 1982
KARORI LAL SAHNI Vs. MUNICIPAL COMMITTEE, JULLUNDUR AND ANOTHER
September 16, 1982
KARTAR KAUR Vs. SUKHDEV SINGH SANDHU
August 2, 1982
KARTAR SINGH Vs. KULWANT RAI AND ORS.
February 2, 1982
KARTAR SINGH Vs. STATE OF PUNJAB
March 30, 1982
KARTAR SINGH Vs. STATE OF PUNJAB
November 10, 1982
KARTAR SINGH Vs. SUPERINTENDING CANAL OFFICER
March 16, 1982
KARTAR SINGH Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
March 22, 1982
KARTAR SINGH SACHDEVA Vs. SHRI RAM ASRA
August 3, 1982
KARTAR SINGH SARPANCH PANCHAYAT HEM RAJPURA Vs. STATE OF PUNJAB AND OTHERS
April 9, 1982
KARYANA ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
February 3, 1982
KASHMIRA SINGH Vs. FINANCIAL COMMISSIONER
December 8, 1982
KAUR SINGH Vs. COMMISSIONER OF INCOME TAX
August 2, 1982
KEHAR SINGH Vs. STATE OF PUNJAB
January 20, 1982
KEWAL KRISLIAN GUPTA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
September 24, 1982
KHAN SINGH Vs. FINANCIAL COMMISSIONER
January 15, 1982
KHAZAN SINGH Vs. JAGTAR KAUR
August 9, 1982
KHUSHAL SINGH Vs. DEVINDER NATH
August 17, 1982
KIRPAL SINGH Vs. UNDER SECRETARY, DEPARTMENT OF CO-OPERATION
April 22, 1982
KIRTAN Vs. H S MALIK
July 12, 1982
KISHAN SINGH ETC Vs. AJAIB SINGH ETC
April 20, 1982
KRISHAN LAL Vs. STATE OF PUNJAB
July 20, 1982
KRISHANA DEVI Vs. MOHINDER NATH
October 18, 1982
KRISHNA DAL MILLS Vs. STATE OF HARYANA
March 5, 1982
KUIJIT KAUR Vs. KHEM SINGH
November 16, 1982
KULDIP SINGH ALIAS PAPPI SINGH ALIAS PAPPA Vs. STATE OF PUNJAB
December 6, 1982
KULDIP SINGH ALIAS PAPPI SINGH AND PAPPA S Vs. STATE OF PUNJAB
February 6, 1982
KULRAJ SINGH PAUL Vs. RANJIT KAUR
April 26, 1982
KULTAR SINGH Vs. KULDIP SINGH
August 26, 1982
KULWANT KAUR Vs. BALBIR SINGH
January 26, 1982
KULWANT SINGH Vs. STATE OF PUNJAB
May 17, 1982
KUNDAN SINGH Vs. ADDITIONAL DIRECTORCONSOLIDATION OF HOLDINGSPUNJAB
January 8, 1982
LABH SINGH Vs. KARTAR SINGH
April 20, 1982
LAJPAT RAI Vs. PUNJAB STATE
November 4, 1982
LAKSHMI DEVI AND ORS Vs. MELA RAM
January 25, 1982
LAKSHMI ENGG WORKS Vs. STATE OF HARYANA & OTHERS
November 11, 1982
LAL CHAND Vs. ARYA PRITINIDHI SABHA PUNJAB BRANCH BERI
July 14, 1982
LAL CHAND BALWANY RAI Vs. HARNARAIN DASS GHARSI RAM
January 10, 1982
LAL CHAND CHOPRA Vs. M/S OSWAL SCIENTIFIC STORE
August 13, 1982
LAL CHAND MINDA Vs. STATE OF HARYANA ETC
March 26, 1982
LAL SINGH Vs. STATE OF PUNJAB
September 22, 1982
LAL SINGH Vs. MANGAT RAM
August 24, 1982
LAL SINGH Vs. STATE OF PUNJAB
August 26, 1982
LEKH RAJ Vs. ASHOK KUMAR SUD
July 19, 1982
LILA RAM Vs. KUNDAL LAL
January 14, 1982
LILA RAM Vs. UNION TERRITORY OF CHANDIGARH
November 8, 1982
LT. COL. P.N. KHANNA Vs. LT. COL. C.L. SALWAN
September 1, 1982
LUDHIANA IMPROVEMENT TRUSTLUDHIANA Vs. NIRMAL DEVI
October 29, 1982
M/S ALLAHABAD LAW JOURNAL CO. LTD. Vs. PUNJAB SCHOOL EDU BOARD, CHANDIGARH
November 10, 1982
M/S BROOKE BOND INDIA LTD. Vs. STATE OF HARYANA
April 29, 1982
M/S CHOKESRI AND COMPANY Vs. SMT. RAJBIR KAUR AND ANR.
August 23, 1982
M/S JAIN ADHISHWAR HOSIERY WORKS. Vs. SMT. PADMA WATI WIFE OF SHRI BALDEV RAJ
May 5, 1982
M/S METRO TYRES PVT. LTD 503, INDUSTRIAL AREA LUDHIANA Vs. THE STATE TRADING CORPORATION OF INDIA LTD. AND OTHERS
May 12, 1982
M/S SEGAT BROTHERS AND OTHERS Vs. FOOD CORPORATION OF INDIA AND OTHERS
October 29, 1982
M/S SHAM LAL BANWARI LAL Vs. LAKHI MAL AND ORS
January 25, 1982
M/S VAZ FORWARDING PVT. LTD., BOMBAY Vs. M/S PUNJAB TANNERIES LIMITED NAKODAR ROAD, JULLUNDUR
January 19, 1982
M/S. GARG MASALA COMPANY Vs. STATE OF PUNJAB
October 21, 1982
M/S. SHREE BHARAT LAXMI WOOL STORE AND OTHERS Vs. PUNJAB NATIONAL BANK AND ANOTHER
January 28, 1982
MADAN Vs. STATE OF HARYANA
July 16, 1982
MADAN LAL Vs. CHIEF ENGINEER CANALS
September 7, 1982
MADAN MONAN MAINI Vs. STATE OF PUNJAB
October 1, 1982
MAGHAR SINGH Vs. BALBIR KAUR AND BALDEV SINGH
July 29, 1982
MAHANT BHAGWAN SINGH Vs. S G P C , AMRITSAR
March 24, 1982
MAHANT GURDIAL SINGH CHELA MAHANT KISHAN SINGH Vs. GURDIAL SINGH
January 18, 1982
MAHANT RAM NATH CHELA MAHANT PIRTHI NATH, MANDIR SHRI KALKAJI, NEW DELHI Vs. STATE OF HARYANA
October 6, 1982
MAHARAJ KRISHAN Vs. STATE OF HARYANA AND OTHERS
September 24, 1982
MAHESH PAL Vs. DESH RAJ SINGH
August 19, 1982
MAKHAN SINGH Vs. JARNAIL SINGH
September 27, 1982
MAL SINGH Vs. THE MOGA CENTRAL CO-OPERATIVE BANK LTD. AND OTHERS
January 21, 1982
MALIK HANS RAJ Vs. PREM PAL SINGH AND ORS.
October 5, 1982
MALWA BUS SERVICE (P), LTD., MOGA DISTRICT FARIDKOT Vs. THE CANTONMENT BOARD, FEROZEPUR CANTT AND OTHERS
November 22, 1982
MAM RAJ Vs. STATE OF HARYANA
January 27, 1982
MAN KAUR ALIAS PANNA Vs. DARSHAN SINGH
March 2, 1982
MAN SINGH Vs. STATE OF HARYANA
November 23, 1982
MANAGEMENT OF M/S USHA SPINNING AND WEAVING MILLS, LTD, MATHURA ROAD, FARIDABAD Vs. INDUSTRIAL TRIBUNAL, HARYANA, FARIDABAD AND OTHERS
October 4, 1982
MANAGING COMMITTEE OF BISHANANDI CO-OPERATIVE AGRICULTURE SERVICE SOCIETY, FARIDKOT Vs. STATE OF PUNJAB
August 27, 1982
MANGAL AND OTHERS Vs. THARI RAM
October 25, 1982
MANGAT Vs. RAM PIARI
May 12, 1982
MANGAT RAM Vs. OM PARKASH
September 21, 1982
MANGAT RAM AND ANOTHER Vs. RAM BHAGAT CHAMORIA
February 5, 1982
MANJIT SINGH Vs. SAVITA KIRAN
December 1, 1982
MANOHAR LAL Vs. MAHESH CHAND
August 24, 1982
MARWAH AND CO Vs. STATE OF HARYANA
November 8, 1982
MATESHWAR DAYAL Vs. AMAR SINGH
September 22, 1982
MATHURA DASS Vs. JAGDISH
January 20, 1982
MATHURA PARSHAD AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
January 13, 1982
METERS AND INSTRUMENT PVT LTD Vs. DEVI DAYAL SHARMA
March 15, 1982
MEWA SINGH Vs. UNION TERRITORY
July 27, 1982
MILKHI RAM Vs. STATE OF PUNJAB
July 14, 1982
MITTAL TRADING AGENCY Vs. STATE OF PUNJAB
November 10, 1982
MOHAN LAL Vs. RAMESHWAR DASS
August 10, 1982
MOHAN LAL Vs. MUNICIPAL COMMITTEE, REWARI
February 18, 1982
MOHAN SINGH Vs. STATE OF PUNJAB
October 20, 1982
MOHAN SINGH Vs. DINA NATH
February 10, 1982
MOHAN SINGH Vs. MUNICIPAL CORPORATION, AMRITSAR
July 14, 1982
MOHD HANIF Vs. STATE OF PUNJAB
February 4, 1982
MOHINDER LAL Vs. SAROJ KUMARI VERMA
July 12, 1982
MOHINDER MOHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
February 11, 1982
MOHINDER PAL Vs. STATE OF PUNJAB
November 29, 1982
MOHINDER SINGH Vs. STATE OF HARYANA
July 26, 1982
MOHINDER SINGH Vs. STATE OF PUNJAB
September 28, 1982
MOHINDER SINGH Vs. NARAIN
May 25, 1982
MOHINDER SINGH Vs. JARGARI COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD , JARGARI
November 26, 1982
MOHINDER SINGH Vs. STATE OF PUNJAB
October 28, 1982
MOHINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 11, 1982
MOHINDERPAL AND ANR. Vs. M/S AMAR NATH AND ORS.
March 26, 1982
MONOHAR LAL GUPTA Vs. STATE OF PUNJAB
November 23, 1982
MUNI LAL SON OF GURDIAL MAL Vs. SMT. CHIMMA DEVI WIDOW OF BLISHAMBHAR DAYAL, [LANDLADY]
April 9, 1982
MUNICIPAL COMMITTEE Vs. TIRATH RAM
August 13, 1982
MUNICIPAL COMMITTEE Vs. FINANCIAL COMMISSIONER
March 3, 1982
MUNICIPAL COMMITTEE KHANNA Vs. DILBAGH RAI
July 12, 1982
MUNICIPAL COMMITTEE, KHANNA Vs. SHEELA RANI
September 27, 1982
MUNICIPAL COMMITTEE, LADWA Vs. DARYAT LAL
January 14, 1982
MUNICIPAL COMMITTEE, REWARI Vs. CHETAN DASS
February 1, 1982
MUNICIPAL COMMITTEE, SAMANA Vs. KASTURI LAL
November 9, 1982
NABH RAJ Vs. KISHAN LAL
May 25, 1982
NACHHATTAR SINGH Vs. GURINDER SINGH
November 12, 1982
NANAK CHAND Vs. SANSAR CHAND AND ANOTHER
January 28, 1982
NANAK CHAND AND ANR. Vs. SHRI RAMPAL SINGH
June 1, 1982
NAND LAL Vs. STATE OF PUNJAB AND OTHERS
March 31, 1982
NAND LAL AND SONS Vs. EXCISE AND TAXATION COMMISSIONER
September 14, 1982
NARAIN DASS Vs. LT. COL. KULDIP CHAND THAKAR
August 23, 1982
NARINDER KUMAR SHARMA Vs. KAILASH WANTI
July 12, 1982
NARINDER SINGH Vs. STATE OF PUNJAB
August 5, 1982
NARINDER SINGH Vs. ARJAN SINGH
January 20, 1982
NARINDERJIT KAUR ALIAS SHEETAL DEVI Vs. TERSEM LAL
January 8, 1982
NARVALL SINGH Vs. THE STATE OF PUNJAB
April 26, 1982
NATHA SINGH, ETC Vs. F C , HARYANA AND OTHERS
April 26, 1982
NATIONAL FERTILIZERS LTD Vs. MUNICIPAL COMMITTEE BHATINDA
February 26, 1982
NATIONAL INSTITUTE OF SPORTS Vs. PREMINDER SINGH AND OTHERS
May 19, 1982
NAU BAHAR KOSHAL Vs. WAHEGURU SINGH
February 18, 1982
NAVAL SINGH Vs. THE STATE OF HARYANA AND ANOTHER
January 11, 1982
NAWANSHAHER CENTRAL CO-OPERATIVE BANK LTD Vs. SOHAN LAL AND SONS ETC
February 11, 1982
NEELAM PRINTS Vs. DEPUTY SUPDT CENTRAL EXCISE
July 27, 1982
NEW INDIA ASSURANCE CO LTD Vs. COL GURCHARAN SINGH
July 29, 1982
NEW INDIA ASSURANCE CO LTD Vs. BIMLA RANI
July 21, 1982
NIRANJAN SINGH Vs. GURDEV KAUR
September 15, 1982
NIRMAL Vs. BRIJ MOHAN
September 23, 1982
NIRMAL BHUTANI Vs. HARYANA STATE
August 31, 1982
NORATI AND OTHERS Vs. FINANCIAL COMMISSIONER HARYANA AND OTHERS
July 21, 1982
NOTAN DASS Vs. BALWANT SINGH MALIK
January 7, 1982
OM PARKASH Vs. DODEWALA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY
August 10, 1982
OM PARKASH Vs. NAGAR MAL
January 5, 1982
OM PRAKASH SHARMA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
February 3, 1982
OMINDER HARI DARSHAN SINGH Vs. PUNJAB STATE AND OTHERS
March 29, 1982
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. BACHAN SINGH
January 5, 1982
ORIENTAL FIRE AND GENL. INS. COMPANY LTD. Vs. BHAGWANTI
December 14, 1982
ORIENTAL FIRE AND GENL. INS. COMPANY LTD. AND ANR. Vs. KEWAL KUMAR
December 13, 1982
OSWAL WOOLLEN MILLS (EXPORT WING) LTD. Vs. THE ASSISTANT COLLECTOR, CENTRAL EXCISE AND ANR.
June 1, 1982
OSWAL WOOLLEN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 16, 1982
PADAM SINGH Vs. THE LABOUR COURT HARYANA ROHTAK AND ANOTHER
October 7, 1982
PAL BUS SERVICE Vs. SURJIT KAUR AND ORS.
August 31, 1982
PARAS DASS Vs. STATE OF HARYANA
November 16, 1982
PARDEEP SINGH S Vs. STATE OF PUNJAB
May 19, 1982
PARHLAD SINGH SAHNI Vs. HASSAN LAL
September 28, 1982
PARKASH CHAND Vs. NORATA RAM
May 10, 1982
PARKASH CHAND AHUJA Vs. DINESH FINANCE AND CHIT FUND CO PVT LTD
July 13, 1982
PARKASH WANTI Vs. MADAN MOHAN LAL AGGARWAL
January 8, 1982
PARMA NAND Vs. STATE OF HARYANA
November 16, 1982
PARSI ALIAS PARAS RAM AND OTHERS Vs. PARMESHRI
February 17, 1982
PAWAN KUMAR Vs. THE STATE OF PUNJAB
July 14, 1982
PAWAN KUMAR Vs. RULDU RAM
August 2, 1982
PAWITTAR SINGH WALIA Vs. STATE OF PUNJAB
April 19, 1982
PEPSU ROAD TRANSPORT CORPORATION Vs. SATINDER SHARMA
December 9, 1982
PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND ORS Vs. KIRAT MOHINDER SINGH
May 7, 1982
PETER GILL Vs. STATE OF PUNJAB
May 12, 1982
PHOOL SINGH Vs. STATE OF HARYANA AND OTHERS
November 3, 1982
PIAR KAUR Vs. STATE OF PUNJAB
October 4, 1982
PIARA LAL Vs. KEHRU RAM
January 8, 1982
PIARA SINGH Vs. STATE OF PUNJAB
February 16, 1982
PRAG VANASPATI DEPOT Vs. STATE OF HARYANA
June 2, 1982
PRAJA SINGH Vs. GURDIP SINGH
March 3, 1982
PREM NATH Vs. AMAR NATH
July 29, 1982
PRITAM KAUR Vs. RAJINDER SINGH
November 29, 1982
PRITAM SINGH GILL Vs. STATE OF PUNJAB AND ORS.
January 5, 1982
PRITHI RAM ALIAS PRITHVI SINGH Vs. STATE OF HARYANA
October 5, 1982
PRITHIPAL SINGH Vs. MOHINDER SINGH SATIJA
May 3, 1982
PROVIDENT FUND INSPECTOR Vs. RAM KUMAR
January 14, 1982
PUNJAB KHANDSARI UDYOG Vs. ADDITIONAL EXCISE AND TAXATION OFFICER AND ASSESSING AUTHORITY
April 7, 1982
PUNJAB STATE AND ORS. Vs. RAM LUBAYA
May 4, 1982
PUNJAB STATE ELECTRICITY BOARD Vs. STATE OF PUNJAB
January 25, 1982
PUNJAB UNIVERSITYCHANDIGARH Vs. KANWAR CHAUDHARY
July 12, 1982
PUNJAB WAKE BOARD Vs. BANARSI DASS AND ANOTHER
May 21, 1982
PUNJAB WAKF BOARD Vs. MOHAN SINGH AND OTHERS
July 13, 1982
PUSHPA DEVI Vs. PAWAN KUMAR GOYAL
August 31, 1982
PUSHPA DEVI Vs. VINOD KUMAR
February 10, 1982
PUSHPA DEVI Vs. SAWAN SINGH AND OTHERS
August 3, 1982
PYARE LAL PURI Vs. SHAM LAL AND ANOTHER
September 29, 1982
R K SHARMA ETC Vs. BIMLA RANI AND OTHERS
May 13, 1982
RADHA RAM Vs. MUNICIPAL COMMITTEE
April 28, 1982
RADHEY SHAM GUPTA Vs. STATE OF HARYANA
August 4, 1982
RAGHBIR SINGH Vs. KRISHNA
July 16, 1982
RAGHBIR SINGH Vs. STATE OF HARYANA
July 21, 1982
RAGHUNATH SINGH Vs. STATE OF PUNJAB
August 16, 1982
RAI SINGH AND OTHERS Vs. DIRECTOR PANCHAYATS AND OTHERS
July 30, 1982
RAIZADA GIAN CHAND BALI Vs. STATE OF PUNJAB
February 1, 1982
RAJ KISHAN Vs. AJEET KUMAR AND ORS.
July 28, 1982
RAJ KUMAR Vs. STATE OF PUNJAB
October 28, 1982
RAJ KUMAR JAIN Vs. STATE OF PUNJAB
August 26, 1982
RAJ KUMAR MANOCHA Vs. SMT. ANSHKUKA MANOCHA
November 12, 1982
RAJ KUMAR SHARMA Vs. STATE (UNION TERRITORY) CHANDIGARH AND ORS.
November 8, 1982
RAJ NARAIN AND ANR. Vs. SHRI BHAJAN LAL AND ORS.
October 20, 1982
RAJ PAL GROVER Vs. THE GURU NANAK JOINT CO-OPERATIVE FARMING SOCIETY LTD., KAITHAL
March 5, 1982
RAJ SINGH Vs. J S VERMA, DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, ROHTAK AND OTHERS
July 30, 1982
RAJINDER KUMAR Vs. DR. JASWANT RAI SOOD
May 7, 1982
RAJINDER KUMAR Vs. DR. RAJWANT RAI SOOD
August 6, 1982
RAJINDER KUMAR SOOD Vs. STATE OF PUNJAB
December 24, 1982
RAJINDER KUMAR SOOD Vs. STATE OF PUNJAB
April 14, 1982
RAKHA RAM Vs. HARCHARAN DASS
August 31, 1982
RAKSHA RANI AND OTHERS Vs. MADAN LAL
December 17, 1982
RAM AVTAR Vs. ANAND SARUP MANGLA
December 20, 1982
RAM CHANDER Vs. OM PARKASH
August 24, 1982
RAM CHANDER Vs. STATE OF HARYANA
August 18, 1982
RAM CHANDER ARJAN DASS, COTTON MERCHANTS Vs. NATIONAL TEXTILE CORPORATION LTD.
August 23, 1982
RAM KISHAN KAPOOR AND CO Vs. STATE OF HARYANA
March 26, 1982
RAM KUMAR Vs. BAHAL KAUR
October 6, 1982
RAM KUMAR Vs. STATE OF HARYANA
April 12, 1982
RAM MURTI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 22, 1982
RAM PURICHANDIGARH Vs. CHIEF COMMISSIONERCHANDIGARH
February 18, 1982
RAM RAKHI Vs. AMAR NATH
March 19, 1982
RAM RATTAN Vs. STATE OF PUNJAB
March 17, 1982
RAM RICHHPAL Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX ACQUISITION RANGE
January 13, 1982
RAM SINGH Vs. ADDITIONAL DIRECTOR
January 11, 1982
RAM SINGH Vs. FINANCIAL COMMISSIONER
March 5, 1982
RAM SINGH Vs. STATE OF PUNJAB
March 15, 1982
RAMCHAND Vs. JOGINDER SINGH
February 4, 1982
RAMESH Vs. STATE OF HARYANA
May 29, 1982
RAMESH Vs. MUKAND LAL
May 13, 1982
RAMJI LAL & OTHERS Vs. HIRA AND OTHERS
October 26, 1982
RAMKISHAN Vs. STATE OF PUNJAB
May 5, 1982
RANBIR KUMAR ARORA Vs. STATE OF HARYANA
December 9, 1982
RANBIR SINGH Vs. RATTAN SINGH
July 29, 1982
RANDHIR SINGH Vs. MR. V.S. CHAUDHARI, LABOUR COMMISSIONER HARYANA AND ORS.
December 8, 1982
RANJHA RAM Vs. JAGJIT SINGH
August 10, 1982
RANJIT KAUR Vs. STATE OF PUNJAB
December 4, 1982
RANJIT SINGH Vs. UNION TERRITORY
February 11, 1982
RATTAN KAUR Vs. RANJIT SINGH
August 11, 1982
RATTAN SINGH AND ANOTHER Vs. KANTA DEVI
August 10, 1982
RAVINDER KUMAR Vs. STATE OF PUNJAB
August 11, 1982
RAVINDER KUMAR AND OTHERS Vs. THE STATE OF PUNJAB
January 4, 1982
ROBOT ENGINEERING PRIVATE LTD Vs. MAKHAN SINGH
February 5, 1982
ROHTAK HISSAR TRANSPORT COMPANY (P) LTD. AND ANR. Vs. RAJ WATI AND ORS.
August 16, 1982
ROSHAN LAL Vs. PUSHAP CHANDER JAIN
July 15, 1982
ROSHAN LAL Vs. STATE OF HARYANA
November 4, 1982
ROSHAN LAL Vs. STATE OF PUNJAB
November 17, 1982
ROSHAN LAL Vs. BALDEV RAJ
February 17, 1982
S B S VIRK AND OTHERS Vs. J S BAGGA AND OTHERS
February 11, 1982
S BHAN Vs. DIRECTOR, PUBLIC INSTRUCTION HARYANA, CHANDIGARH, ETC
February 5, 1982
S C NAGPAL Vs. RAJ PAL SHARMA
May 27, 1982
S C SARIN Vs. BHAKRA MANAGEMENT BOARD
September 27, 1982
S DALJIT SINGH Vs. COMMISSIONER OF WEALTH-TAX
March 29, 1982
S K MANN, DEPUTY DISTRICT EDUCATION OFFICER, LUDHIANA Vs. STATE OF PUNJAB
March 19, 1982
S N KHANNA Vs. STATE OF PUNJAB AND OTHERS
July 21, 1982
SADHU RAM AND OTHERS Vs. JAGDISH
May 11, 1982
SADHU RAM KOHLI Vs. TARLOK NATH
April 26, 1982
SADHU SINGH Vs. BHOG SINGH AND OTHERS
August 13, 1982
SAMPARAN KAUR AND ANR. Vs. SANT SINGH AND ANR.
February 19, 1982
SAMPRAN KAUR Vs. SANT SINGH
February 18, 1982
SANGITA W/O SURINDER KUMAR Vs. SURINDER KUMAR KWATDA
December 3, 1982
SANSAR CHAND Vs. NANAK CHAND
January 28, 1982
SANT KAUR Vs. GURMUKH SINGH
February 18, 1982
SANT LAL Vs. ADDITIONAL DISTRICT JUDGE SONEPAT AND OTHERS
August 3, 1982
SANTA SINGH Vs. REGISTRAR COOP SOCIETIES PUNJAB
December 15, 1982
SANTO Vs. RAJ KAUR
August 4, 1982
SANTOSH KUMAR Vs. PAWAN KUMAR
May 18, 1982
SANTOSH KUMARI Vs. ARJAN DASS
July 19, 1982
SANTOSH KUMARI AND ORS. Vs. STATE OF HARYANA AND ORS.
December 14, 1982
SARABJIT SINGH Vs. STATE OF PUNJAB
November 16, 1982
SARABJIT SINGH S Vs. STATE OF PUNJAB
January 22, 1982
SARDAR ANJMAN AHMEDIA Vs. DIRECTOR CONSOLIDATION AND OTHERS
November 29, 1982
SARDAR SINGH Vs. CHANDAN AND OTHERS
February 26, 1982
SARDARI LAL AND CO Vs. STATE OF PUNJAB
November 29, 1982
SARDARNI SAMPURAN KAUR AND ANR Vs. SANT SINGH AND ANR
February 19, 1982
SARMUKH SINGH Vs. STATE OF PUNJAB
January 8, 1982
SAROJNI MABEL PAUL Vs. EARNEST SATYA PAUL
October 18, 1982
SARUP DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAH
October 5, 1982
SAT NARAIN Vs. RAGHBIR SINGH
November 30, 1982
SAT PAL Vs. STATE OF PUNJAB AND OTHERS
August 9, 1982
SATISH KAPUR Vs. STATE OF HARYANA
January 22, 1982
SATISH KUMAR MITTAL AND ANOTHER Vs. SHRI NAND KUMAR KHOSLA
May 31, 1982
SATYA Vs. SIRI RAM
December 8, 1982
SATYA PAL SONI, ADVOCATE Vs. UNION TERRITORY, CHANDIGARH, THROUGH THE SECRETARY TO U T HOME DEPARTMENT, CHANDIGARH
November 22, 1982
SATYA WATI Vs. SH. GANGA BISHAN
May 21, 1982
SAVITA Vs. STATE OF HARYANA
April 29, 1982
SAVITRI KAPUR Vs. STATE OF HARYANA
July 28, 1982
SAWARN SINGH Vs. NARINDER SINGH
February 19, 1982
SEETO WIFE OF GURBACHAN SINGH Vs. GURBACHAN SINGH
June 1, 1982
SEGAT BROTHERS Vs. UNION OF INDIA & OTHERS
November 4, 1982
SH. ONKAR NATH AND OTHERS Vs. BAWA MUNI LAL AND OTHERS
May 4, 1982
SHADI Vs. BALWANTA MINOR SON OF SHADI
August 3, 1982
SHAMBHU RAM Vs. HARNEK SINGH
July 20, 1982
SHAMSHER SINGH S Vs. STATE OF PUNJAB
January 6, 1982
SHANTI DEVI Vs. DHARMA PAL
May 4, 1982
SHEO CHAND Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH
February 26, 1982
SHER SINGH Vs. UNION OF INDIA
November 3, 1982
SHER SINGH ALIAS SHERA AND ANR. Vs. MUKAND LAL AND ORS.
August 17, 1982
SHISHPAL S Vs. STATE OF HARYANA
January 8, 1982
SHIV CHARAN Vs. FINANCIAL COMMISSIONERHARYANACHANDIGARH
September 28, 1982
SHIV DAYAL Vs. KEWAL VERMA
January 21, 1982
SHMT. MAAN KAUR AND OTHERS Vs. SANTA SINGH AND ANOTHER
April 30, 1982
SHRI BRIJ LAL Vs. SHRI ROSHAN LAL
August 31, 1982
SHRI DHANWANTRY EDUCATION SOCIETY (REGISTERED) Vs. DR. JAWAHAR LAL
August 20, 1982
SHRI GURDIAL SINGH Vs. STATE OF PUNJAB
March 23, 1982
SHRI HARSHARAN SINGH Vs. THE STATE OF HARYANA
January 29, 1982
SHRI MADAN LAL Vs. SMT. TARLOCHAN KAUR
August 23, 1982
SHRI ROSHAN LAL NIROLA Vs. SHRIMATI SANTOSH MAHENDROO
February 23, 1982
SHRI ROSHAN LAL NIROLA Vs. SHRIMATI SANTOSH MAHENDROO
February 25, 1982
SHRI SANSAR CHAND SOOD Vs. THE STATE OF HARYANAS
January 21, 1982
SHRIMATI DR. JAGDISH CHHATWAL Vs. THE STATE OF PUNJAB AND ANOTHER
March 25, 1982
SIMLA DEVI Vs. GOPI RAM
July 27, 1982
SINGH RAJ AND OTHERS Vs. SMT. GARGI DEVI AND OTHERS
September 14, 1982
SIR SAHABJI MAHARAJ MILLS LTD Vs. CHUNI LAL
July 19, 1982
SIR SAHABJI MAHARAJ MILLS LTD. Vs. CHUNI LAL
July 16, 1982
SIRI CHAND Vs. STATE OF HARYANA
March 5, 1982
SIRI KANT HARNAM DASS ATTAR CHAND CO Vs. ASSESSING AUTHORITY
March 25, 1982
SIRI RAM Vs. SMT SHILA RANI
April 22, 1982
SIRI RAM SON OF DALIP SINGH Vs. SMT. SHILA RANI WIFE OF TARSEM LAL
April 25, 1982
SITA DEVI AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 28, 1982
SITA RAM Vs. STATE OF HARYANA
May 20, 1982
SITA RAM Vs. SHAKUNTLA DEVI
March 17, 1982
SITA RAM Vs. TAX RECOVERY OFFICER
March 19, 1982
SMT. INDERJIT KAUR Vs. BALBIR SINGH
August 31, 1982
SMT. JOGINDERO ALIAS GINDO AND ORS. Vs. SURAIN SINGH AND ORS.
March 12, 1982
SMT. KANTA RANI Vs. SHRI DARSHAN LAL
August 24, 1982
SMT. PARWATI AND OTHERS. Vs. SMT. SATYA WATI AND OTHERS
January 8, 1982
SMT. RAM DEVI Vs. SHRI KRISHAN LAL AND ORS.
July 27, 1982
SOHAN LAL Vs. STATE OF PUNJAB
August 25, 1982
SOHAN LAL VERMA Vs. STATE OF PUNJAB
June 4, 1982
SOHAN SINGH Vs. SHRI SURINDER NATH SARIN
January 25, 1982
SOM DASS (DECEASED) Vs. RIKHU DEV CHELA BAWA HAR JAGDASS NAROKARI
October 19, 1982
SONI WIDOW Vs. BAIJ NATH
March 2, 1982
STATE BANK OF INDIA Vs. SONEPAT CENTRAL CO-OPERATIVE BANK LTD
April 1, 1982
STATE BANK OF INDIA Vs. QUALITY BREAD FACTORY
December 8, 1982
STATE BANK OF INDIA Vs. HARYANA RUBBER INDUSTRIES (PVT ) LTD
December 14, 1982
STATE BANK OF PATIALA Vs. AMAR NATH
January 15, 1982
STATE BANK OF PATIALA Vs. SHRI HAKAN SINGH AND ANOTHER
July 16, 1982
STATE OF HARYANA Vs. HARPAT AND ANOTHER
March 3, 1982
STATE OF HARYANA Vs. RAMA NAND
January 25, 1982
STATE OF HARYANA Vs. ASHA RAM
September 3, 1982
STATE OF HARYANA Vs. RAM DHAN SON OF SADHU RAM
November 4, 1982
STATE OF HARYANA Vs. RAJINDER SINGH
November 11, 1982
STATE OF HARYANA Vs. KIRPA RAM
March 26, 1982
STATE OF HARYANA Vs. OM PARKASH
November 4, 1982
STATE OF HARYANA Vs. JAGDISH CHANDER
October 25, 1982
STATE OF HARYANA Vs. CHANAN SINGH
October 29, 1982
STATE OF HARYANA AND ANOTHER Vs. JAGDISH SINGH AND ANOTHER
July 28, 1982
STATE OF PUNJAB Vs. JAI GOPAL
September 17, 1982
STATE OF PUNJAB Vs. HARBANS SINGH
February 15, 1982
STATE OF PUNJAB Vs. BHIM SAIN GOYAL AND ANOTHER
June 3, 1982
STATE OF PUNJAB Vs. RAM LAL
March 2, 1982
STATE OF PUNJAB Vs. JEET SINGH
November 11, 1982
STATE OF PUNJAB Vs. CHARANJIT RAI JOSHI
March 16, 1982
STATE OF PUNJAB Vs. DEVINDER PAL SINGH,
March 4, 1982
STATE OF PUNJAB Vs. H S DHILLON
February 17, 1982
STATE OF PUNJAB Vs. RAJ KUMAR
October 18, 1982
STATE OF PUNJAB Vs. KULDIP SINGH
August 2, 1982
STATE OF PUNJAB Vs. HARBANS LAL
August 6, 1982
STATE OF PUNJAB Vs. SHER SINGH
January 14, 1982
STATE OF PUNJAB Vs. H S DHILLON
February 3, 1982
STATE OF PUNJAB Vs. NACHHATTAR SINGH
January 5, 1982
STATE OF PUNJAB Vs. SUBHASH CHANDER
March 12, 1982
STATE OF PUNJAB Vs. MOHINDER SINGH
March 31, 1982
SUBA SINGH Vs. DEPUTY COMMISSIONER, JULLUNDUR
November 23, 1982
SUBASH CHANDER Vs. BANARSI LAL
August 23, 1982
SUBASH CHANDER Vs. STATE OF PUNJAB
June 3, 1982
SUBE SINGH AND OTHERS Vs. SUPERINTENDING ENGINEER AND OTHERS
September 28, 1982
SUBHASH CHAND Vs. KAUSHALYA DEVI
July 27, 1982
SUBHASH CHAND AND ANOTHER Vs. STATE OF HARYANA
July 20, 1982
SUBHASH EMBROIDERY WORKS Vs. UNION OF INDIA
February 23, 1982
SUBHASH KAUSHAL Vs. STATE OF PUNJAB
March 22, 1982
SUDARSHAN KUMAR CHADHA Vs. SAROJ RANI
August 27, 1982
SUDARSHAN KUMAR CHOPRA Vs. THE STATE OF HARYANAS
January 11, 1982
SUDESH KUMARI CHAWLA Vs. SUBHASH CHANDER CHAWLA
August 4, 1982
SUJAN SINGH Vs. SARAN SINGH
April 28, 1982
SUJAN SINGH Vs. SHOBHA NATH
July 21, 1982
SUJAN SINGH SADANA Vs. COMMISSIONER OF INCOME-TAX
January 4, 1982
SUJAN SINGH SADHANA Vs. MOHKAM CHAND JAIN
September 23, 1982
SUKHBIR PARSHAD Vs. COMMISSIONER OF INCOME-TAX
August 13, 1982
SUKHCHAIN KUMAR Vs. STATE OF PUNJAB
April 30, 1982
SUKHDEV SINGH Vs. STATE OF PUNJAB
July 12, 1982
SUKHDEV SINGH SAGGU, B Vs. THE UNION OF INDIA THROUGH SECRETARY TO THE GOVERNMENT INDIA, DEPARTMENT OI SCIENCE AND TECHNOLOGY, NEW DELHI 2. THE COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CHIEF ADMINISTRATOR, RAFI MARG, NEW DELHI. 3. THE CENTRAL SCIENTIFIC INSTRUMENTS ORGANISATIO
April 19, 1982
SUKHEMAJRA Vs. ASSISTANT DIRECTOR PANCHAYATS
October 5, 1982
SUKHI RAM Vs. STATE OF HARYANA
March 19, 1982
SUMER SINGH Vs. FINANCIAL COMMISSIONERREVENUEHARYANACHANDIGRAH
August 27, 1982
SUMITRA DEVI Vs. THE STATE OF HARYANA
September 28, 1982
SUMMAN SINGH Vs. STATE OF HARYANA
April 28, 1982
SUNDRA Vs. HARNAM SINGH
September 2, 1982
SUNHERI DEVI (DIED) AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 29, 1982
SUPRITI DEAN Vs. PRATAP STEEL ROLLING MILLS PVT LTD
November 29, 1982
SURAJ BHAN Vs. MURARI LAL
February 19, 1982
SURAJ BHAN & OTHERS Vs. HANS RAJ & OTHERS
September 23, 1982
SURAJ PARKASH GUPTA Vs. BAR COUNCIL OF PB & HR
June 2, 1982
SURAKSHAT SINGH Vs. STATE OF PUNJAB
March 18, 1982
SURESH KUMAR Vs. STATE OF HARYANA
April 30, 1982
SURINDER CYCLE STORE Vs. STATE OF PUNJAB
April 26, 1982
SURINDER KUMAR Vs. PARSHADI
January 4, 1982
SURINDER SINGH Vs. STATE OF PUNJAB
December 3, 1982
SURINDERJIT SINGH Vs. KULDIP RAI THAPAR
August 23, 1982
SURJEET KAUR WIFE OF RAKHA SINGH Vs. LAXMI CHAND SON OF RAM BHAGAT
February 7, 1982
SURJI Vs. STATE OF HARYANA
July 15, 1982
SURJIF SINGH Vs. STATE OF HARYANA
November 4, 1982
SURJIT KAUR Vs. NATHA SINGH
June 29, 1982
SURJIT KAUR Vs. CHANAN DEVI
July 19, 1982
SURJIT KAUR AND OTHERS Vs. COLLECTOR, AGRARIAN, BHATINDA AND OTHERS
September 14, 1982
SURJIT SINGH BHATIA Vs. SEGALLA RAMULU AND ORS.
September 1, 1982
SURMUKH SINGH UPPAL Vs. COMMISSIONER OF INCOME-TAX
September 30, 1982
SURTA SINGH Vs. PRITAM SINGH
November 25, 1982
SUSHIL FLOUR DAL AND OIL MILLS Vs. CHIEF COMMISSIONER UNION TERRITORY
February 5, 1982
SUSHIL KUMAR Vs. STATE OF PUNJAB
July 12, 1982
SWARANJIT JAIN Vs. STATE OF PUNJAB
January 4, 1982
SYED ABDUL BASITH Vs. STATE OF HARYANA
November 5, 1982
TATA OIL MILLS COMPANY LTD. Vs. MANMOHAN VERMA
March 3, 1982
TEK CHAND Vs. DANNO DEVI
October 7, 1982
THAKAR SINGH Vs. THE STATE OF PUNJAB AND OTHERS
October 4, 1982
THAKKAR SINGH Vs. STATE OF PUNJAB
July 28, 1982
THE AMRITSAR CENTRAL CO-OPERATIVE CONSUMERS STORE LTD. Vs. THE STATE OF PUNJAB AND ORS.
February 24, 1982
THE JULLUNDUR CENTRAL COOPERATIVE BANK LTD., JULLUNDUR Vs. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB CHANDIGARH AND OTHERS
August 20, 1982
THE JULLUNDUR IMPROVEMENT TRUST, JULLUNDUR Vs. INDER SINGH
November 22, 1982
THE STATE OF PUNJAB AND ANR. Vs. MEWA SINGH SONAR
March 3, 1982
TIKAM DASS AND OTHERS Vs. PRITAM SINGH
January 8, 1982
TIKKA BALBIR SINGH BEDI Vs. STATE OF HARYANA
November 2, 1982
TIMBER (P ) LTD Vs. CONSERVATOR OF FORESTS
August 21, 1982
TIRATH RAM Vs. SMT. SUMITRA
August 17, 1982
TOTA SINGH Vs. THE STATE OF PUNJAB
March 31, 1982
TRILOK SINGH Vs. GANGA DEVI
October 18, 1982
UJAGAR SINGH Vs. STATE OF PUNJAB
April 19, 1982
UNION OF INDIA Vs. GIRDHARI
January 8, 1982
UNION OF INDIA Vs. AMIN CHAND
May 19, 1982
UNION OF INDIA (UOI) Vs. DARSHAN SINGH AND ORS.
August 24, 1982
UNIQUE INDUSTRIES Vs. SUPERINTENDENT PREVENTION CENTRAL EXCISE COLLECTORATE
May 3, 1982
UNITED INDIA INSURANCE CO LTD Vs. JOGINDER SINGH
August 3, 1982
VARDHMAN SPINNING AND GENERAL MILLS LIMITED Vs. STATE
December 14, 1982
VASANDHA RAM AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
March 16, 1982
VED PAUL ANAND Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
September 6, 1982
VEENA BHATIA Vs. RADHE SHAM
May 27, 1982
VIDAYA PARKASH Vs. STATE OF PUNJAB
May 15, 1982
VIDYA DHAR Vs. ONKAR NATH
January 6, 1982
VIJAY KUMAR Vs. STATE OF PUNJAB
September 15, 1982
VIJAY KUMAR Vs. RITA KUMARI
August 9, 1982
VIJAY KUMAR AND ORS. Vs. THE POST-GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ORS.
July 12, 1982
VIJAY KUMAR DOGRA Vs. MUNICIPAL COMMITTEE, LUDHIANA AND ANOTHER
October 19, 1982
VINOD KUMAR Vs. STATE OF PUNJAB
April 22, 1982
VINOD KUMAR Vs. KARAM CHAND
January 11, 1982
VINOD KUMAR SETHI Vs. STATE OF PUNJAB
March 30, 1982
VIRENDER KUMAR TULI Vs. ASHA RANI
August 13, 1982
VISHWA NATH SHARMA Vs. PUNJAB UNIVERSITY AND OTHERS
August 10, 1982
VISHWAKARMA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
February 12, 1982
WALAITI RAM Vs. HARBANS LAL
January 11, 1982
WARYAM SINGH AND SONS Vs. STATE OF PUNJAB
December 7, 1982
WAZIR CHAND KHANNA Vs. SHRI RAKHA RAM AGGARWAL
February 25, 1982
YASH PAL Vs. KEHAR SINGH
August 20, 1982
YASH PAUL Vs. VIJAY KUMARI
February 19, 1982
ZILA PARISHAD Vs. H S AHLUWALIA
December 16, 1982
ZORA SINGH AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
March 8, 1982